Case Index

Title
Date
A APPA RAO Vs. ESWARAMMA
June 22, 1989
A ARUMUGA NATTAR Vs. N RAJENDRA NATTAR
July 31, 1989
A B K PRASAD Vs. STATE OF ANDHRA PRADESH
March 31, 1989
A CHANDRASEKHAR Vs. R NARASIMHA REDDY
November 15, 1989
A HABIBUR RAHMAN and SONS Vs. RAM BABU and BROS
July 24, 1989
A LAXAMAMMA Vs. TANSILDAR L A O
July 20, 1989
A P AGRICULTURAL UNIVERSITY Vs. T V SANATH KUMARA
September 21, 1989
A P ASST PUBLIC PROSECUTORS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
December 12, 1989
A P RAGHAVENDER Vs. STATE OF ANDHRA PRADESH
January 25, 1989
A P RAO Vs. STATE OF ANDHRA PRADESH
June 26, 1989
A P S R T C DIVISIONAL MANAGER GUNTUR Vs. K VEERASWAMY
November 3, 1989
A P S R T C GENERAL MANAGER MUSHEERIBAD HYDERABAD Vs. P RAGHAVAIAH
February 13, 1989
A SANYASI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 7, 1989
A SARVAIAH Vs. JOINT COLLECTOR
November 24, 1989
A SATYAM Vs. MUNICIPAL ENGINEER AND DREDING SUPERINTENDENT PORT DEPT ANDHRA PRADESH
July 20, 1989
A V SUBBA RAO Vs. A V SHYAMALA
September 8, 1989
A V SWAMI Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
June 21, 1989
A VENUGOPAL Vs. NELLORE MUNICIPALITY
June 16, 1989
A W A R E Vs. GOVERNMENT OF INDIA
January 27, 1989
A.P.S.R.T.C. Vs. PALURI MEESALINAIDU
December 21, 1989
ABBURI NARASIMHA RAO Vs. MUKKAMALA SEETHARAMAN JANEYULU
December 13, 1989
ABDUL RAHEEM Vs. LAND ACQUISITION OFFICER MAHABOOBNAGAR
February 20, 1989
ADUSUMILLI VENKATESWAR RAO Vs. CHALASANI HYMAVATHI
August 10, 1989
AGRL MARKET COMMITTEE Vs. L S RICE MILL
April 13, 1989
AHSAN HYDARI Vs. VIDYA HYDARI
March 1, 1989
AKULA RANGAIAH Vs. RAM BARAN
August 25, 1989
ALLA VENKATASSAMY Vs. ALLA BULL RAJUDIED
April 28, 1989
AMBA BAI TIWARI Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD HYDERABAD
February 7, 1989
AMRUTHA ESTATES PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
June 15, 1989
ANDEM LAXMAMMA Vs. TAHSILDAR L A O MOTHKUR
April 20, 1989
ANDHRA BANK FARMERS SERVICE COOPERATIVE SOCIETY LTD Vs. STATE
September 11, 1989
ANDHRA BANK HYDERABAD Vs. CENTRAL INDUSTRIAL TRIBUNAL HYDERABAD
March 14, 1989
ANDHRA PRADESH DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LIMITED Vs. SHIVADAS PILLAY
October 5, 1989
ANDHRA PRADESH DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LIMITED Vs. GUNTUR DT MILK PRODUCERS COOPERATIVE UNION LIMITED
October 16, 1989
ANDHRA PRADESH PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
February 7, 1989
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
July 27, 1989
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. POLURI MUSALI NAIDU
December 21, 1989
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HABIBUDDIN AHMED
December 15, 1989
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SRAVAJI ARUNA
January 16, 1989
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N JAYALAKSHMI
February 28, 1989
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
March 15, 1989
ANDHRA PRADESH STATE SCHEDULE CASTES WELFARE ASSOCIATION Vs. DIRECTOR OF ENGINEERING INDIAN AIRLINES HEADQUARTER NEW DELHI
November 7, 1989
ANNE RAMACHANDRA RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS VIJAYAWADA
December 19, 1989
ANWAR ALI Vs. COMMISSIONER OF INCOME TAX
November 29, 1989
ANWAR JAHAN Vs. MOHAMMAD OSMAN ALI
September 18, 1989
ARAVEETI SUBBARATNAM Vs. BYSANI SIVALAKSHMAMMA
March 2, 1989
ARRACK SHOP LICENSEE OF R T C ROAD TENABAND IRUVARAM CHAVATAPALLY AND MAPAKSHI ARRACK SHOPS IN CHITTOOR TOWN Vs. EXCISE SUPERINTENDENT CHITTOOR DIST
May 15, 1989
ASHFAQ HASAN Vs. GOVERNMENT OF ANDHRA PRADESH
June 15, 1989
ASSOCIATED GLASS INDUSTRIES LIMITED Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
July 24, 1989
ATMURI MAHALAKSHMI Vs. JAGADEESH TRADERS
December 5, 1989
ATTAM TULASI Vs. STATE OF ANDHRA PRADESH
July 18, 1989
B K ADARSH Vs. UNION OF INDIA
September 6, 1989
B L ANJAIAH Vs. P JAYASHANKAR
March 24, 1989
B MOHAN REDDY Vs. A P STATE CO OP MARKETING FEDERATION LTD
January 18, 1989
B PRABHAVATI RAO Vs. ANDHRA PRADESH RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
August 8, 1989
B RAJU Vs. STATE OF ANDHRA PRADESH
August 22, 1989
B RAMAIAH Vs. M R O
November 23, 1989
B RAMESH Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
December 6, 1989
B RIZWAN BAIG Vs. M C H
March 2, 1989
B SATYANATH Vs. A P UNIVERSITY OF HEALTH SCIENCES
June 9, 1989
B SIVAJI Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY
August 11, 1989
B SRINIVAS Vs. UNIVERSITY OF HEALTH SERVICES VIJAYAWADA
August 7, 1989
B V PERUMAL Vs. STATE OF ANDHRA PRADESH
August 4, 1989
B V RAO Vs. CHITTIVALASA JUTE MILLS
October 13, 1989
BALA SWAMY Vs. GOVT OF ANDHRA PRADESH
March 24, 1989
BALAJI TRADERS Vs. STATE
June 6, 1989
BANDARU SATYAM Vs. DISTRICT COLLECTOR VIZIANAGARAM
November 13, 1989
BANK OF MADURA LIMITED Vs. MADDI VENKATA SUBRAHMANYAM
August 23, 1989
BAR COUNCIL OF ANDHRA PRADESH Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 1989
BASETTI MALLAIAH Vs. STATE
March 14, 1989
BHONGIR CO OPERATIVE MARKETING SOCIETY LTD Vs. EXISE SUPERINTENDENT NALGONDA
September 25, 1989
BHOOMAIAH Vs. DISTRICT COLLECTOR MEDAK DIST
December 5, 1989
BHUPATIRAJU VENKATA RAGHAVARAJU Vs. LAND ACQUISITION OFFICER
April 18, 1989
BIRGUBAN SINGH Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER HYDERABAD
July 10, 1989
BISMILLAH AND CO Vs. STATE OF ANDHRA PRADESH
January 25, 1989
BLUE STAR LIMITED Vs. STATE OF ANDHRA PRADESH
November 23, 1989
BOMMINENI LAXMI DEVAMMA Vs. BOMMINENI KONAPPA
April 13, 1989
BOYANA TATADU Vs. STETE OF ANDHRA PRADESH
June 12, 1989
BRAHMAIAH Vs. DIST TRIBAL WELFARE OFFICER NIZAMABAD
October 24, 1989
C BOMMUL REDDY Vs. C R BOMMUL REDDY
August 4, 1989
C M ASHOK RAJU DY MANAGER A P S F C HYDERABAD Vs. MANAGING DIRECTOR A P STATE FINANCIAL CORPORATION
February 6, 1989
C M D SINGARENI COLLIERIES Vs. KOTA POSHAM
April 21, 1989
C RAMKONDA REDDY Vs. STATE
February 17, 1989
C SUSHEELA Vs. C PATWARI
October 19, 1989
C SYAMALA Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 1989
C VENKATAIAH Vs. COMMISSIONER OF POLICE
April 20, 1989
CB LAXMINARAYANA Vs. K C SUBBA RAO
April 28, 1989
CEMENT CORP OF INDIA Vs. R D O
December 12, 1989
CH ANIL KUMAR Vs. VASU COTTON AND GINNING MILLS
June 29, 1989
CH LAXMI NARAYANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 4, 1989
CH RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
June 13, 1989
CH RAMALINGAIAH Vs. GOVT OF A P
June 13, 1989
CH S K NAGARAJU Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
July 27, 1989
CH SESHAIAH Vs. PEDA SUBBA RAO
September 19, 1989
CH SHANKAR Vs. CHIEF ENGINEER CONSTRUCTION SOUTH CENTRAL RAILWAY SECUNDERABAD
August 2, 1989
CHAIRMAN HINDUSTAN COMMERCIAL BANK LTD Vs. U PUNDAREEKAM
December 21, 1989
CHAKKA LAKSHMINARAYANA Vs. KONNEPATI CHINA SUBBARAO
April 28, 1989
CHALLA RAMKONDA REDDY Vs. STATE OF ANDHRA PRADESH
February 17, 1989
CHANDANA SURYA RAO Vs. STATE
January 24, 1989
CHAVALI BASVOJI Vs. CHAVALI SHANKARA RAO
April 27, 1989
CHENNUPALLI VENKATAPPAIAH Vs. GOTTUPALLI VENKATA REDDI DIED
September 18, 1989
CHERUKUPALLI VENKATA RAJAREDDY Vs. STATE OF ANDHRA PRADESH
September 28, 1989
CHITAVALSAH JUTE MILLS Vs. B V RAO
February 2, 1989
CITIZENS WELFARE ORGANISATION Vs. GOVERNMENT OF ANDHRA PRADESH
June 9, 1989
COLOROCK P LTD Vs. DIRECTOR OF MINES AND GEOLOGY
June 7, 1989
COMMISSIONER OF INCOME TAX Vs. HARBIN SINGH
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. EAST COAST MARINE PRODUCTS P LIMITED
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. SESHAGIRI RAO D
February 8, 1989
COMMISSIONER OF INCOME TAX Vs. AMPRO FOOD PRODUCTS
January 23, 1989
COMMISSIONER OF INCOME TAX Vs. BAJRANG LAL
January 24, 1989
COMMISSIONER OF INCOME TAX Vs. DALAPPA S V AND SONS
January 30, 1989
COMMISSIONER OF INCOME TAX INVESTIGATION Vs. H M T BEARINGS LIMITED
October 18, 1989
COMMISSIONER OF WEALTH TAX Vs. GEORGE CLUB
September 11, 1989
COMMISSIONER OF WEALTH TAX Vs. PRINCE MUFFAKKAM JAH BAHADUR
January 31, 1989
COROMANDEL FERTILISERS LTD Vs. UNION OF INDIA
March 30, 1989
COUNCIL OF A P TRADE UNION Vs. STATE OF ANDHRA PRADESH
September 11, 1989
D A DAVID Vs. ALLE CHINNA MALLAIAH
April 27, 1989
D B R MILLS LTD Vs. COMMISSIONER OF LABOUR
July 17, 1989
D K KESAVA RAJU Vs. S R GOVINDA RAJAN
February 7, 1989
D K SAVITRAMMA Vs. ANANTAPUR DISTRICT CO OPERATIVE CENTRAL BANK
March 14, 1989
D NARAYANASWAMI Vs. SURESH GUPTA
January 20, 1989
D NEELAMMA Vs. D KANAKAMMA
August 4, 1989
D NIRMALA Vs. SHAH CERAMICS LTD
April 19, 1989
D V SESHACHALAPATHI Vs. VIJAYAWADA CO OPERATIVE CENTRAL BANK
November 23, 1989
D. RAMACHANDRA RAO Vs. VEERARAGHAVA REDDY
March 27, 1989
DAIRY DEV CO OP FEDERATION WORKERS UNION Vs. DT MILK PRODUCERS CO OPERATIVE UNION
October 16, 1989
DANDUBOINA VENKATA RAO Vs. MAMIDISETTI SUNDARAMMA
August 29, 1989
DAR US SALAM EDUCATIONAL TRUST Vs. OSMANIA UNIVERSITY
August 11, 1989
DODLA NARAYANA Vs. VELTI REDDEMMA
June 28, 1989
DONTI REDDY CHINNA VENKAT REDDY Vs. DONTI REDDY VIJAYA LAXMI
August 10, 1989
DORAKONDA VENKATRAMA SESHACHALAPATHI Vs. VIJAYAWADA CO-OPERATIVE CENTRAL BANK
November 23, 1989
DT SOCIAL WELFARE OFFICER Vs. P NARASIMHA MURTHY
June 7, 1989
DULICHAND SURANA Vs. PILLI LAKSHMI NARAYANA
November 3, 1989
E I D PARRY 1 LH Vs. NOMAAN JAMEEL
March 9, 1989
E KRISHNA VENI Vs. STATE OF ANDHRA PRADESH
October 18, 1989
E RAMASUBBAREDDY Vs. STATE
February 14, 1989
E S I C Vs. WEAVERS CO OPERATIVE SOCIETY
March 31, 1989
ECONOMIC ROADWAYS CORPORATION Vs. K S MURALI
January 27, 1989
ELKARI SHANKARI Vs. STATE OF ANDHRA PRADESH
April 21, 1989
EMPLOYEES STATE INSURANCE CORPN. HYDERABAD Vs. THE TAMIL NADU HANDLOOM WEAVERS CO.OP. SOCIETY LTD. VIJAYAWADA
March 31, 1989
EMPLOYEES STATE INSURANCE CORPORATION Vs. ISMAIL BAFATI BEEDI MANUFACTURERS
February 23, 1989
ERRABALLI SRIRANGA RAO Vs. ERRABALLI SAMPATH RAO
September 27, 1989
FAQURODDIN Vs. N I S I EXTENSION TRAINING
July 28, 1989
FERRO ALLOYS CORPORATION LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 12, 1989
FOOD CORPORATION OF INDIA Vs. SUB COLLECTOR NARSAPUR WEST GODAVARI DISTRICT
October 31, 1989
FOOD INSPECTOR Vs. AMEER MOHAMMED
November 30, 1989
FOOD INSPECTOR Vs. ANTHONI AND ANOTHER
December 8, 1989
FOOD INSPECTOR, M.C.H. Vs. A. RAMESH
February 17, 1989
FOREST RANGE OFFICER Vs. PRITAM SINGH
October 6, 1989
G BUTCHI RAJU Vs. NON CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF ANDHRA PRADESH LTD
April 28, 1989
G HANUMANTHA RAO Vs. G PRAKASHAM
August 25, 1989
G JAYAMALA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
March 15, 1989
G KAMALA KUMARI Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 6, 1989
G KOTAIAH Vs. STATE OF ANDHRA PRADESH
August 8, 1989
G SUBBA RAO Vs. S V RAMANA RAO
February 14, 1989
G V MALLA REDDY Vs. HUDA
September 6, 1989
G VENKAT REDDY Vs. CHIEF ELECTORAL OFFICER A P HYDERABAD
November 10, 1989
G YADAGIRI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 25, 1989
G. RADHA KRISHNA MURTHY AND COMPANY Vs. COMMERCIAL TAX OFFICER, VIJAYAWADA
September 29, 1989
GADEY VENKATA REDDAIAH Vs. FOOD CORPORATION OF INDIA
February 6, 1989
GANDHAM NAGESH Vs. POKALA NAGESVTARA RAO
December 19, 1989
GANGA HANUMANTHARAO Vs. GARLAPATI PRAKASHAM
August 5, 1989
GARIKAPATI BHAGAVANTAM Vs. KAPILAVAI VENKATESWARA RAO
December 5, 1989
GIRIJAN CO OPERATIVE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1989
GOPAL REDDY S Vs. COMMISSIONER OF INCOME TAX
April 25, 1989
GOUSIA BEGUM Vs. UNION OF INDIA
October 30, 1989
GOVERNMENT OF ANDHRA PRADESH Vs. V S S HIGH SCHOOL
January 1, 1989
GOVERNMENT OF ANDHRA PRADESH Vs. E G TECHNO INDUSTRIES
March 17, 1989
GOVERNMENT OF ANDHRA PRADESH Vs. P V SUBBANAIDU
August 4, 1989
GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, MEDICAL, HEALTH AND FAMILY WELFARE DEPARTMENT, HYDERABAD Vs. B. SHANTI REDDY AND OTHERS
December 28, 1989
GUVVALA KOTAIAH Vs. STATE OF A P
August 8, 1989
H KRISHNA PATEL Vs. M C H
June 6, 1989
H R SHENOY Vs. M MURALI KRISHNA
November 24, 1989
HEERACHAND POONAMCHAND Vs. KANCHAO CYCLE TRADING CO
December 19, 1989
HINDUSTAN SHIPYARD LIMITED Vs. P SAMUEL
July 17, 1989
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. TARAPORE and CO
January 17, 1989
HYD ALLWYN LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
June 27, 1989
HYD PLYWOOD IND LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 9, 1989
HYDERABAD ABRASIVE AND MINERALS Vs. GOVERNMENT OF ANDHRA PRADESH
December 26, 1989
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. A P S E BOARD
July 10, 1989
I DASTAGIRI Vs. MANDAL REVENUE OFFICER
September 29, 1989
INCOME TAX OFFICER Vs. ABDUL RAZACK
July 6, 1989
INCOME TAX OFFICER Vs. SHIVLAL DHULICHAND AGARWAL
August 10, 1989
INDIA OILS AND FERTILISERS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 29, 1989
INDIAN BANK Vs. P SATYANARAYANA
December 8, 1989
J ANANTAM Vs. M C H
February 14, 1989
J GOPALA KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
November 30, 1989
J GOUTHAM RAO Vs. UNION BANK OF INDIA
November 21, 1989
J JAYANUA OPERATOR ALLWYN WATCH MANUFACTURING COMPLEX PATANCHERUVU Vs. HYDERABAD ALLWYN LTD
November 18, 1989
J KOTHANDA NAIDU Vs. KANYAKAPARAMESWARI TEMPLE CHITTOOR
August 14, 1989
J MUTHAMMA Vs. ILGLAMMA
October 24, 1989
J RAMBABU Vs. GOVERNMENT OF ANDHRA PRADESH
April 25, 1989
J SRINIVASA RAO Vs. J RAJESHWARI
March 31, 1989
J V LAKSHMANA RAO Vs. J BHARATAMMA
March 17, 1989
JAM MAD AS Vs. ZOHRA BEGUM
November 15, 1989
JANAB SYED KAZIM SAHAB Vs. JANAB SAYEED BAKARAN SAHAB
December 8, 1989
JANGAM SRINIVASA RAO Vs. JANGAM RAJESWARI
March 31, 1989
JUMMA MOSQUE COMMITTEE Vs. ABDUL SAM MAD
November 7, 1989
JYOTHNLA SUBBA RAO Vs. COLLECTOR EAST GODAVARI KAKINADA
November 20, 1989
K ABDUL MALIK Vs. D SHAMA VALI
January 24, 1989
K ADIVI NAIDU Vs. E DURVASULU NAIDU
September 5, 1989
K ANANTHA BABU Vs. DEPOT MANAGER APSRTC GUNTAKAL DEPOT
June 28, 1989
K ATCBAIAH Vs. WALKER
August 24, 1989
K C VENKATARAMANA Vs. MANDAL A REVENUE OFFICER B EOTHAKOTA
December 19, 1989
K ESWARAMMA Vs. SHAIK KHADER MOHIDDIN
December 20, 1989
K GOVARDHANA REDDY Vs. ASSISTANT ENGINEER CIVIL
September 8, 1989
K GOVINDA REDDY Vs. G DEVASENAMMA
July 17, 1989
K K R NAIR Vs. MOHAN DAS
September 25, 1989
K KOTESWARA RAO Vs. S NARAYANA RAO
September 12, 1989
K KRISHNA MURTHY ARRACK SHOP LICENSEE OF MAQDOOMPALLY JALALPUR Vs. EXCISE SUPERINTENDENT NALGONDA DISTRICT AT NALGONDA
April 12, 1989
K KRISHNAIAH Vs. DISTRICT COLLECTOR
July 31, 1989
K NAGAIAH Vs. A K M CHOULTRY
December 28, 1989
K NARASIMHULU Vs. DISTRICT COLLECTOR CUDDAPAH
November 16, 1989
K NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
June 15, 1989
K PADMA Vs. PRINCIPAL SIDDARTHA MEDICAL COLLEGE VIJAYAWADA
July 21, 1989
K PERISWAMI Vs. T RAMANAIAH
August 23, 1989
K R SUBBARAYA MUDALIAR Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
March 10, 1989
K RAMA RAO Vs. VENKATESWAR RAO
August 18, 1989
K SANATH KUMAR Vs. FOOD CORPORATION OF INDIA
February 6, 1989
K SIDDAIAH Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS
September 26, 1989
K SIDDAPPA Vs. GCVT OF ANDHRA PRADESH
March 8, 1989
K SIVA KANCHI REDDY Vs. STATE OF ANDHRA PRADESH
September 21, 1989
K SIVARAM Vs. K MANSALAMBA
March 24, 1989
K SRIHARI RAO AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER SIRPUR KAGHAZNAGAR
July 25, 1989
K SRINIVASA RAO Vs. COLLECTOR SRIKAKULAM
July 18, 1989
K SURI Vs. RAMULAMMA
August 10, 1989
K V KRISHNAIAH Vs. M SIDDA REDDY
June 14, 1989
K V PUSHPAVATHI Vs. K SCSHAGIRI RAO
June 6, 1989
K VARAMMA Vs. P RAMAKOTAIAH
January 30, 1989
K VARAPRASADA RAO Vs. K CHINNA VENKAIAH DIED
February 17, 1989
K VEERAIAB Vs. FOOD CORPORATION OF INDIA
April 17, 1989
K VENKATAMMA Vs. K B RAMANNA
July 17, 1989
K VENKATESWARA REDDY BUS OWNER GUNTUR Vs. STATE TRANSPORT PRESIDING OFFICER A P HYDERABAD
October 3, 1989
K YADAMMA Vs. K BALAMMA
July 19, 1989
K. GOPALAN AND OTHERS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD AND OTHERS
January 12, 1989
K.S. PURUSHOTHAM Vs. THE DEPOT MANAGER, A.P.S.R.T.C. UPPAL DEPOT, AND ANOTHER
December 25, 1989
KALASAMI VENKANNAS Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH FOREST DEPT
July 3, 1989
KALYANI TRANSPORT CO Vs. ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LTD
October 3, 1989
KANDAVILLL ABBULU Vs. STATE OF ANDHRA PRADESH
April 11, 1989
KANNEKANTI VARAMMA Vs. PULI RAMAKOTAIAH
January 30, 1989
KANTE VEERABHADRA RAO Vs. BANKING SERVICE RECRUITMENT BOARD SOUTHERN REGION SECRETARY HYDERABAD
December 4, 1989
KARNA SIVA KANCHI REDDY Vs. STATE OF A P
September 21, 1989
KARRI VENKATA REDDI Vs. CENTRAL BANK OF INDIA
April 26, 1989
KASIREDDI APPA RAO Vs. DISTRICT COLLECTOR
September 13, 1989
KATTAMASU VENKATA PULLA RAO Vs. STATE
September 6, 1989
KESHAV RAO JADHAV Vs. STATE OF ANDHRA PRADESH
October 4, 1989
KHAGESH CHANDRA PRADHAN Vs. UNION OF INDIA
July 4, 1989
KISHANLAL SONI Vs. CHANDRAKANLA DEVI
April 28, 1989
KOHE IMAM ZAMM Vs. ANDHRA PRADESH STATE WAKF BOARD
February 15, 1989
KOLLADA SATYAM Vs. RAMISETTY PRAKASA RAO
October 5, 1989
KOTHA LAXMIKANTHA Vs. KOTHA RAMAIAH
April 24, 1989
KOTHRI MADRAS LTD Vs. SECOND ADDITIONAL JUDGE CUM APPELLATE AUTHORITY
June 5, 1989
KSHATHRANGA REDDY Vs. VENKATREDDY
September 15, 1989
L A TAHSILDAR Vs. SRIPATBI RAINAMURTHY DIED
August 23, 1989
L SURYAKANTHAM Vs. P NARASITNHA RAO
November 15, 1989
LADIES CLOTH CENTRE Vs. DEVATHI SESHAYYA
April 21, 1989
LAKSHMANA RAO SHAIK FAKRUDDIN Vs. COLLECTOR and DISTRICT MAGISTRATE ANANTAPUR
November 23, 1989
LAMINA SUSPENSION PRODUCTS P LIMITED Vs. STATE OF ANDHRA PRADESH
October 16, 1989
LAND ACQUISITION OFFICER DISTRICT SOCIAL WELFARE OFFICER KHAMMAM Vs. B SATYANARAYANA
March 28, 1989
LAND ACQUISITION OFFICER PEDDAPURATN Vs. K MANGAYAMMA
June 7, 1989
M A HAMEED Vs. ARIF JAN
September 5, 1989
M A NARAYANA SETTY Vs. DIVISIONAL MANAGER and DISCIPLINARY AUTHORITY LIC OF INDIA CUDDAPAH
August 14, 1989
M ANKAIAH GUPTA Vs. CH ANJANEYA GURUPRASAD
August 14, 1989
M ANURADHA Vs. VENKATESWARA UNIVERSITY TIRUPATI
February 24, 1989
M BHOOPAL REDDY Vs. COLLECTOR
August 11, 1989
M DEVAKUMAR REDDY Vs. V S GOPAL RAO
March 17, 1989
M ESWAR REDDY Vs. VEUKATESWARA UNIVERSITY
June 9, 1989
M GNANENDRA IN RE Vs. M GNANENDRA IN RE
January 30, 1989
M H PRASAD Vs. SUPT OF MINES
February 21, 1989
M HANUMANTHA RAO Vs. SAJJA VENUGOPAL RAO
August 9, 1989
M L L KUMAR Vs. DIVISIONAL MANAGER A P S R T C CUDDAPPAH
June 22, 1989
M LINGA MUITHY Vs. DT SOCIAL WELFARE OFFICER
February 10, 1989
M MALLESU Vs. K MOHD HUSSAIN
June 14, 1989
M MALLESU Vs. KAMALAPURAM MOHAMMED HUSSAIN
June 4, 1989
M NARASAVVA Vs. V R SHANGDE
April 4, 1989
M P STATE SEED AMI FORM DEVELOPMENT CORPORATION Vs. VAMSEE SEEDS
November 3, 1989
M PAPALAL Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 1989
M PRABHAKARA RAO Vs. ANDHRA PRADESH HOUSING BOARD
January 27, 1989
M R BABU RAO Vs. JAYA INVESTMENTS P LTD
December 12, 1989
M R PANDU Vs. STATE OF ANDHRA PRADESH
August 7, 1989
M RAGHAVA RAO Vs. N RADHA KRISHNA MURTHY
September 22, 1989
M RAMA MURTHY Vs. A CHINNAPPA DIED
August 10, 1989
M RAMA RAO Vs. REGIONAL MANAGER REGION IV STATE BANK OF INDIA REGIONAL OFFICE RTC COMPLEX VISAKHAPATNAM
June 23, 1989
M RANGAIAH NAIDU Vs. ABDUL KAREEM KHAN
November 3, 1989
M RANGATAH NAIDU DIED Vs. ABDUL KAREEM KHAN
September 3, 1989
M SATYANARAYANA Vs. S VEERABHADRA SWAMY
February 23, 1989
M VENKAIAH NAIDU Vs. V NEELAVENAMMA
September 22, 1989
M. JANGA REDDY Vs. SHAIK MAHBOOB
January 27, 1989
MADDI SEETA DEVI Vs. MANDAL REVENUE OFFICER MOINABAD MANDAL RANGAREDDY DIST
August 23, 1989
MADURI SATYANARAYANA Vs. SINGAMSETTI VEERABHADRASWAMY
February 23, 1989
MAGADRI SATYANARAYANA Vs. B JAYARAMARAO
January 24, 1989
MALLADI VIDYARANYA Vs. MALLADI LAXMI TRIPURA SUNDARI
November 10, 1989
MALLIKARJIMA CHEMICALS Vs. SINGARENI COLLIERIES
September 19, 1989
MANAGEMENT OF NETHA SPINNING MILLS Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 1989
MANAGEMENT OF SINGARENI COLLIERIES LTD Vs. INDUSTRIAL TRIBUNAL C HYDERABAD
April 21, 1989
MANAGER ORIENTAL INSURANCE CO LTD Vs. S A GAFFAR
March 27, 1989
MANAGING DIRECTOR CENTRAL WARE HOUSING CORPORATION BHAVAN 4 1 SIRI INSTITUTION AREA SIRI FORT HAUZKHAS NEW DELHI 110016 Vs. KOONINENI VENKATESWARA RAO
January 16, 1989
MANCHUKONDA JEWELLERY HOUSE Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
December 11, 1989
MANGI LAL Vs. STATE
July 18, 1989
MANNE BALA SARASWATHI Vs. P SUBBARAO
January 20, 1989
MANUPATI PRABHAKAR Vs. STATE OF ANDHRA PRADESH
October 16, 1989
MASJID E BOWLI COMMITTEE Vs. M C H
January 31, 1989
MBHD IQBAL Vs. K JAGADESHWAR RAO
March 1, 1989
MD TAJUDDIN Vs. QUAMARUNNISSA BEGUM
March 31, 1989
MOHAMMAD ANWARUDDIN S Vs. SABINA SULTANA DR
February 17, 1989
MOHAMMAD HABEEB Vs. KHAJA MOINUDDIN
December 1, 1989
MOHAMMAD ISHAQ Vs. OSMANIA UNIVERSITY
August 25, 1989
MOHAMMAD SULTAN Vs. A P DAIRY DEVELOPMENT
June 22, 1989
MOHD ZAFARULLAH KHAN Vs. YASMEEN KHAN
November 3, 1989
MOHD. KHADERUDDIN SIDDIQUI AND OTHERS Vs. MOHD. KHADERUDDIN SIDDIQUI THROUGH HIS G.P.A MAIRAJUNNISA BEGUM AND ANOTHER
September 6, 1989
MULLAPUDI AMARALINGESWARAMMA Vs. STATE OF ANDHRA PRADESH
October 17, 1989
MUNAGALA SAMBI REDDY Vs. DIST COLLECTOR GUNTUR
February 7, 1989
N KUMAR Vs. DEPOT MANAGER A P S R T C BUS DEPOT NIRMAL
November 15, 1989
N LAKSHMI Vs. K RAGHAVA REDDY
March 21, 1989
N MANGATHAYARAMRAA Vs. N APPANNA
April 25, 1989
N PITCHAMMA Vs. K NARAYANA REDDY
January 1, 1989
N R K CHOWDARY Vs. R T A
December 27, 1989
N SUNDARA CHARI Vs. LAND ACQUISITION OFFICER
December 26, 1989
N VENKATARAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 1989
NAGANDLA AMMAYYA AND OTHERS Vs. GOVT. OF A.P. REP. BY SECRETARY, F & A, HYDERABAD AND OTHERS
October 27, 1989
NAGARJUNA CEMENTS LIMITED A COMPANY Vs. ASST DIRECTOR OF MINES and GEOLOGY NALGONDA
December 21, 1989
NAJIBUNNISSA BEGUM Vs. DIRECTOR DOORDARSHAN KEADRA
November 10, 1989
NALLURU RAMA MURTHY Vs. ELECTION TRIBUNAL SUBORDINATE JUDGE KAVALI NELLORE DISTRICT
June 20, 1989
NANDYAL CHIT FUNDS P LTD Vs. VASAM PEDA SUBBARAIDU
December 6, 1989
NARAYAN GOUD Vs. COMMISSIONER OF EXCISE GOVT OF AP HYDERABAD
December 26, 1989
NASREEN JAHEN BEGUM Vs. SYED MOHD ALAMDAR ALI ABIDI
January 30, 1989
NAVODAYA WINES GUNTUR MANAGING PARTNER G BASAVAPUNNAIAH Vs. GOVERNMENT OF A P SECRETARY REVENUE F DEPARTMENT HYDERABAD
September 19, 1989
NERATI PICHAMMA Vs. PASUMALA AROGIYA
February 28, 1989
NEW INDIA ASSURANCE CO Vs. MADAPATI NARAMMA
April 3, 1989
NEW INDIA ASSURANCE CO Vs. SATAMMA
July 7, 1989
NEW INDIA ASSURANCE CO LTD Vs. P BALA PRABHARATAMMA
March 9, 1989
NEW INDIA ASSURANCE CO LTD Vs. NAMABAI SIMBACHALAM
January 20, 1989
NEW INDIA ASSURANCE COMPANY Vs. ANASURYA
January 25, 1989
NEW PEKING CHINESE HOTEL Vs. HINDUSTAN BUILDERS D B
July 6, 1989
NILAGIRI TEA EMPORIUM Vs. GOVERNMENT OF INDIA
March 3, 1989
NIRMALA NARSAVA Vs. VILAS RAMACHANDRA SHANGDA
April 4, 1989
NIZAM CLUB Vs. D C P
October 25, 1989
NOKKANTI SEA FOOD LIMITED 62 KIRLAMPUDI LAYOUT VISA KHAPATNAM Vs. GOVT OF ANDHRA PRADESH
March 7, 1989
NOMULA ANJANEYULU Vs. NOMULA HYMAVATHI
October 17, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. M BHANUMATHI
December 28, 1989
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. PAVANKUMAR
January 1, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. PAVAN KUMAR
January 16, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. M JANGA REDDY
January 27, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. P RAMANAMMA
January 30, 1989
ORIENTAL INSURANCE COMPANY LTD Vs. S.A. GAFER
March 27, 1989
OSMANIA UNIVERSITY Vs. V RAJESWARA RAO
July 21, 1989
P BRAHMAIAH Vs. P PADMA
November 29, 1989
P GANGARAJU Vs. AGENT TO GOVERNMENT WEST GODAVARI
July 28, 1989
P GOPAL REDDY Vs. MANDAL REVENUE OFFICER TIRUPATHI
August 2, 1989
P H VENKATAIAH Vs. A P CO OPERATIVE CENTRAL AGRICULTURAL DEV BANK LTD
November 17, 1989
P INNAIAH Vs. GOVERNMENT OF INDIA
August 16, 1989
P KAMALADEVI Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 1989
P MALLIKHARJUNADEV Vs. GOVERNMENT OF ANDHRA PRADESH
July 19, 1989
P MANGAMMA IN RE Vs. P MANGAMMA IN RE
September 12, 1989
P NAGALAKSHMI Vs. REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH HYDERABAD
January 17, 1989
P NAGAMALLESWARA RAO Vs. A P S R T C
August 6, 1989
P NARASIMHA RAO Vs. G JAYA PRAKASH
February 1, 1989
P PERAYYA Vs. VIJAYAWADA GUNTUR TENALI URBAN DEVELOPMENT AUTHORITY
July 27, 1989
P PRATAP REDDY Vs. D PULLAM RAJU
June 21, 1989
P RAM REDDY Vs. STATE OF A P
March 15, 1989
P RAMA REDDY Vs. STATE OF ANDHRA PRADESH
March 15, 1989
P SUDHIR KUMAR Vs. SPEAKER A P LEGISLATIVE ASSEMBLY
April 18, 1989
P T C S CHITYAL VILLAGE REP Vs. DEPUTY COMMISSIONER OF EXCISE MAHABOOBNAGAR DISTRICT
December 12, 1989
P TATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 18, 1989
P UGENDER RAO Vs. J SAMPOORNA
September 22, 1989
P V RAGHAVULU AND CO Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER RENIGUNTA CHITTOOR DISTRICT
November 29, 1989
P VENKATA KRISHNA RAO Vs. B SEETARAM
July 20, 1989
P VENKATESWARA PRASAD Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE
January 30, 1989
P VENKATESWARA RAO Vs. G B CHANDRASEKHAR
September 7, 1989
P YELLAIAH Vs. CONTONMENT BOARD SECUNDERABAD
February 1, 1989
P. RAMUDU AND OTHERS Vs. A.P. HANDICRAFTS DEVELOPMENT CORPORATION LTD., REP
June 29, 1989
P. VENKATA KRISHNA RAO Vs. B. SEETHARAM
July 10, 1989
PADMAJA Vs. UNIVERSITY OF HEALTH SCIENCES
December 5, 1989
PAKAIA NARASIMBA REDDY Vs. STATE OF A P
June 20, 1989
PAKALA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
January 1, 1989
PALURI VENKATA BUTCHI RAJU Vs. P V G RAJU
March 21, 1989
PAUSHAK LTD Vs. STATE OF ANDHRA PRADESH
November 17, 1989
PAVAN KUMAR Vs. K GOPALA KRISHNA
November 10, 1989
PEDDIRAJU Vs. P VISWANADHARAJU
November 8, 1989
PEPULAR SHOE MART Vs. K SRINIVASA RAO
January 17, 1989
PERAVALI PANCHAYAT SAMITHI PERAVALLI W G DIST Vs. GOVT OF A P
October 26, 1989
PINNAMANENI NARASIMHA RAO Vs. GUNDAVARAPU JAYAPRAKASU
February 1, 1989
POKALA BRAHMANIAH Vs. POKALA PADMA
November 29, 1989
POPURI MUTHAYYA Vs. MALLAMPATI MALLIKHARJUNA RAO
January 24, 1989
PRABHUDAYAL RAMANAND Vs. STATE TRADING CORPORATION
September 19, 1989
PREMJIT THEATRES Vs. RASHID MEHATA and CO
June 19, 1989
PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD Vs. TOTA BASAVA PUNNAIAH AND OTHERS
June 19, 1989
PUJARI CHANGAL REDDY Vs. M SANTHA KUMARI
March 8, 1989
PUJARI CHANGAL REDDY Vs. M SANTHA KUMARI
March 28, 1989
R ANAND KUMAR Vs. CO OPERATIVE TRIBUNAL
August 7, 1989
R CH PAPAIAH NAIDU Vs. COLLECTOR CHITTOOR
October 16, 1989
R N JALAN Vs. DECCAN ENTERPRISES PVT LTD
November 23, 1989
R SREENIVASA RAO Vs. LABOUR COURT HYDERABAD
July 25, 1989
R SUBRAHMANYAM Vs. DISTRICT and SESSIONS JUDGE ANANAPUR
June 7, 1989
R VENKATAPPA NAIDU Vs. THAMMIVEVI SUGUNAMMA
March 15, 1989
R VENKOBA RAO Vs. STATE
April 5, 1989
RADHA K S REDDY DIED Vs. MOHAMMAD MUJSABA KHAN
August 11, 1989
RAHMAT BEE Vs. MAQBOOL BANU
July 4, 1989
RAINBOW SEA FOODS PRIVATE LIMITED Vs. RAINBOW SEA FOODS PRIVATE LIMITED
March 23, 1989
RAJ KUMAR HOTEL AND BAR Vs. LABOUR COURT
December 28, 1989
RAJA J RAMESHWAR RAO Vs. SPL DY COLLECTOR CUM LAND ACQUISITION OFFICER L A UNIT SRISAILAM PROJECT VANAPARTHY
February 20, 1989
RAJANNA DEMUDU Vs. RAJANNA KANTHATHALLI
June 13, 1989
RAJANNA DEMUDU Vs. RAJANNA KANTHATHALLI
June 15, 1989
RAJESHWARI Vs. STATE OF A P
September 20, 1989
RAJESWAR PRASAD Vs. DURGA BAI
July 12, 1989
RAJKAMAL TRANSPORT Vs. C. SUGNNA DEVI
April 4, 1989
RAMACHANDRA REDDY Vs. BASAPPA
April 28, 1989
RAMAKRISHNA ANTENNA SYSTEM Vs. DEPUTY SUPERINTENDENT OF POLICE
March 7, 1989
RAMAKRISHNA CINE COMPLEX RAJAHMUNDRY Vs. DEPUTY COMMISSIONER COMMERICIAL TAXES KAKINADA
October 20, 1989
RAMAKRISHNA TOBACCO CO Vs. COMMISSIONER OF INCOME TAX
January 23, 1989
RAMAMOHANA RAO Vs. A P AGRICULTURAL UNIVERSITY
April 28, 1989
RAMAN C AMIN Vs. DOCK LABOUR BOARD VISAKHAPATNAM
April 20, 1989
RAMANAMMA Vs. SPECIAL OFFICER URBAN LAND CEILING
April 13, 1989
RANGINENI CHENCBAMA PAPAIAH NAIDU Vs. COLLECTOR AND DISTRICT MAGISTRATE
October 16, 1989
RASHTRIYA ISPAT NIGAM LTD Vs. C T O
December 15, 1989
RATAKONDA NARAYANA Vs. T H GOPAL
December 28, 1989
RATTANLAL KOUL Vs. J and K BANK LTD
August 3, 1989
RAVINDUA FERTILISERS CO Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 1989
RAYALASEEMA PAPER MILIS LTD Vs. GOVT OF A P
November 23, 1989
REGISTRAR J N T UNIVERSITY Vs. G LAKSHMINARAYANA
October 20, 1989
REVENUE DIVISIONAL OFFICER Vs. DASARI GANGA RAJU
February 20, 1989
REVENUE DIVISIONAL OFFICER Vs. P C KRISHNA SWAMI NAIDU
February 6, 1989
REVENUE DIVISIONAL OFFICER, PEDDAPALLI Vs. METPALLI NARAYANA RAO
June 15, 1989
ROYAL PRINTING WORKS Vs. ORIENTAL BANK OF COMMERCE NEW DELHI
March 29, 1989
RUIA KRISHI KENDRA Vs. CONTROLLING AUTHORITY
June 5, 1989
S B DHARRAA REDDY Vs. DIRECTOR OF SETTLEMENTS ANDHRA PRADESH HYDERABAD
June 27, 1989
S GHOUSE MOBIDDIN VICE CHAIRMAN CUDDIPAH MUNICIPAL COUNCIL Vs. DISTRICT COLLECTOR CUDDAPH
August 7, 1989
S KANYALAL Vs. UNION OF INDIA
March 23, 1989
S KOMARAIAH Vs. MEMBER SECRETARY CADRE AUTHORITY
September 26, 1989
S MALLIAH Vs. STATE OF ANDHRA PRADESH
March 16, 1989
S NARAYANA Vs. STATE OF ANDHRA PRADESH
October 3, 1989
S PRABHAKAR RAO Vs. BANK OF BARODA BARODA
March 1, 1989
S RAMESH RAO Vs. BHARAT HEAVY ELECTRICAH LTD
January 20, 1989
S S NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 1989
S SUBBA REDDY Vs. STATE
April 25, 1989
S. KOTESWARA RAO Vs. DIRECTOR GENERAL, INDIAN COUNCIL OF MEDICAL RESEARCH, NEW DELHI AND OTHERS
July 27, 1989
SAGAR CEMENTS LTD Vs. STATE OF ANDHRA PRADESH
September 29, 1989
SAIBABA CLOTH EMPORIUM ADONI Vs. KOLLI SANJEEVAMMA
July 28, 1989
SAIBARA CLOTH EMPORIUM Vs. K SANJEEVAMMA
July 28, 1989
SALADI SRIRAMA MURTHY Vs. K SWAMINAIDU
November 24, 1989
SAMPATH REDDY Vs. G M S VENKATAMMA
January 31, 1989
SARVODAY COLLEGE NELLORE SECRETARY Vs. COMMISSIONER AND SPECIAL OFFICER NELLORE MUNICIPALITY
November 10, 1989
SATYANARAYANA Vs. OM PRAKASH
August 30, 1989
SATYANARAYANA Vs. S VEKATESWARA RAO
November 24, 1989
SATYAPRAKASH ENTERPRISES Vs. COMMISSIONER OF LAND REVENUE
August 25, 1989
SAVANI TRANSPORT P LTD Vs. S CH VENKATARAMMAVVA
October 27, 1989
SAWAHRAM KANAHYALAL Vs. UNION OF INDIA
March 23, 1989
SHAHEEN BEGUM Vs. COMMISSIONER OF LAND REVENUE AND URBAN LAND CEILINGS GOVT OF ANDHRA PRADESH HYDERABAD
December 20, 1989
SHAIK ABDUL HAKEEM SAHEB Vs. P V K SETTY
January 24, 1989
SHAIK FAKRUDDIN Vs. COLLECTOR AND DISTRICT MAGISTRATE, ANANTAPUR, AND OTHERS
November 23, 1989
SHAIK MAHBOOB ALI Vs. COMMISSIONER OF POLICE
December 14, 1989
SHAIK MAHBOOB BASHA Vs. SHAIK KARIMUNNISA BEGUM
March 31, 1989
SHAIK MEHBOOB ALI Vs. COMMISSIONER OF POLICE HYDERABAD AND SECUNDERABAD
December 14, 1989
SHAKTI ENGINEERING COMPANY Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VIJAYAWADA
December 8, 1989
SHOBHA Vs. T S CHELLAPPAN
July 10, 1989
SINGARENI COLLIERIES COMPANY LIMITED Vs. K POSHAM
April 21, 1989
SIRPA VISSAIAH Vs. ANKAMA RAJ TEMPLE
November 10, 1989
SK MAHBOOB BASHA Vs. KARIMUNNISA BEGUM
March 1, 1989
SK Q HUSSAIN Vs. DEPOT MANAGER APSRTC BUS DEPOT NARSAMPET
November 17, 1989
SOUTHERN STEEL LTD Vs. A P STATE ELECTRICITY BOARD HYDERABAD
April 28, 1989
SPECIAL DEPUTY COLLECTOR Vs. K ACHAMMA
March 14, 1989
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER SRIRAMSAGAR PROJECT NIZAMABAD Vs. PUTTI BHOJA
November 3, 1989
SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. SALIM KHATOON SAHEBA
September 22, 1989
SPECIAL TAHSILDAR LAND ACQUISITION YERRAGUNTLA Vs. K REDDY
February 17, 1989
SPL LAND TAHSILDAR L A Vs. K GANGI REDDY
February 17, 1989
SRAVAN KUMAR Vs. INDUSTRIES DEPT 59
March 28, 1989
SRINIVAS WINES Vs. EXCISE SUB INSPECTOR
September 21, 1989
SRINIVASA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER AVANIGADDA KRISHNA DISTRICT
November 2, 1989
STATE BANK OF HYDERABAD Vs. N NARAYANA RAO
August 16, 1989
STATE OF A P Vs. VIKASH TRADERS WARANGAL
April 19, 1989
STATE OF A P Vs. A SREE RAMACHANDRA PRABHU
October 4, 1989
STATE OF ANDHRA PRADESH Vs. C P SARATHY
August 18, 1989
STATE OF ANDHRA PRADESH Vs. B V NARAYANA
November 17, 1989
STATE OF ANDHRA PRADESH Vs. B SUBBA REDDY
November 8, 1989
STATE OF ANDHRA PRADESH Vs. SHARMA TRADERS
January 25, 1989
STATE OF ANDHRA PRADESH Vs. SANKAR BABY AND MARINE VERMICELLI FACTORY
February 1, 1989
STATE OF ANDHRA PRADESH Vs. INDIA RUBBERS
January 31, 1989
STATE OF ANDHRA PRADESH Vs. GARLAPATI HANUMANTHA RAO AND COMPANY
January 24, 1989
STATE OF ANDHRA PRADESH Vs. GLIMMER EXPORTS
January 24, 1989
STATE OF ANDHRA PRADESH Vs. CH RAMALINGA REDDY
April 25, 1989
STATE OF ANDHRA PRADESH Vs. ASSOCIATED ENGINEERING ENTERPRISES
March 24, 1989
STATE OF ANDHRA PRADESH Vs. TOSHNIWAL COMBINES
February 15, 1989
STATE OF ANDHRA PRADESH Vs. HAMPKO ENTERPRISES
February 15, 1989
STATE OF ANDHRA PRADESH Vs. BAKELITE HYLAM LIMITED
February 15, 1989
STATE OF ANDHRA PRADESH Vs. TIRUMALAGIRI TRADERS
February 16, 1989
STATE OF ANDHRA PRADESH Vs. MEDA MINES AND MINERALS
February 13, 1989
STATE OF ANDHRA PRADESH Vs. HYDERABAD ALLWYN LIMITED
February 1, 1989
STATE OF ANDHRA PRADESH Vs. RATNA SREE BOX MAKERS
February 21, 1989
STATE OF ANDHRA PRADESH Vs. AKKAMAMBA TEXTILES LTD
February 23, 1989
STATE OF ANDHRA PRADESH Vs. SREENIVAS TRADING COMPANY
February 22, 1989
STATE OF ANDHRA PRADESH Vs. K RAJI REDDY
June 22, 1989
STATE OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS Vs. SRI VENKATESWARA ASSOCIATES, ARRACK CONTRACTORS, TWIN CITIES UNIT, HYDERABAD REPRESENTED BY ITS MANAGING PARTNER AND ANOTHER
September 14, 1989
SUB COLLECTOR LAND ACQUISITION OFFICER TENALI Vs. TUMMALA SAMBASIVA RAO
February 27, 1989
SUBBARAYA PICTURE PALACE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 23, 1989
SUNDARARAMIREDDY Vs. STATE
August 8, 1989
SURABATHULA KOTESWARAMMA Vs. VIJAYAWADA MUNICIPAL CORPORATION
February 27, 1989
SURESH BBARGAVA Vs. STATE OF ANDHRA PRADESH
March 7, 1989
SUSHEELA BAJPAI Vs. ANDHRA PRADESH STATE ROAD TRANS. CORPN
April 4, 1989
T BOJJU BAI Vs. A P HOUSING BOARD HYDERABAD
July 13, 1989
T MANNEYYA Vs. COMMISSIONER OF SETTLEMENTS
July 4, 1989
T MARIADASU Vs. STATE OF ANDHRA PRADESH
October 5, 1989
T PRAGATHI ENTERPRISES Vs. BALAJI TRADING CO
June 11, 1989
T RAMAKRISHNA REDDY Vs. DT COLLECTOR
December 6, 1989
T SRINIVASULU REDDY Vs. O GOVARDANA NAIDU
August 24, 1989
T V RAMANA MURTHY Vs. A P AGRICULTURAL UNIVERSITY
August 9, 1989
T VENKATESWARLU Vs. STATE BANK OF INDIA
October 16, 1989
TANUKU MUNICIPALITY Vs. STATE OF ANDHRA PRADESH
March 9, 1989
TELLA ZEDSON Vs. CHAGANTI KISTA RAG
June 15, 1989
TENANTS FARMING CO OP SOC Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OP SOC
September 11, 1989
TIMMARAJU SAKUNTALA DEVI AND ANOTHER Vs. REVENUE DIVISIONAL OFFICER (L.A.O.), TENALI
April 10, 1989
TIPPALA APPARAO Vs. COMMISSIONER OF INCOME TAX
November 13, 1989
TIRUMALA TIRUPATHI DEVASTHANAM Vs. Y D SANTHANAM
June 21, 1989
TODDAY TAPPETS CO OP SOCIETY Vs. EXCISE SUPERINTENDENT
April 13, 1989
TRANSWORLD SHIPPING SERVICES PVT LTD Vs. VISHAKHAPATNAM PORT TRUST VISAKHAPATNAM MANAGER
July 27, 1989
TUMMURI SURYANARAYANA Vs. TADI RAMAKRISBNA ABBAYI
November 8, 1989
TUNGALA VENKATESWARLU Vs. DISTRICT JUDGE GUNTUR
June 12, 1989
U CHINNAPPA Vs. COTTON CORPORATION OF INDIA
August 3, 1989
UDAYA COMMUNICATIONS MAIN BAZAR PULIVENDLA CUDDAPAH Vs. UNION GOVT OF INDIA
March 7, 1989
UNION OF INDIA Vs. Y CHENNA REDDY
August 19, 1989
UNION OF INDIA Vs. UNION OF INDIA
January 1, 1989
UNITECH LTD Vs. COMMERCIAL TAX OFFICER GAJUWAKA VISAKHAPATNAM
November 2, 1989
UNITED INDIA INSURANCE CO LTD Vs. MALLA JANAKI
November 24, 1989
UNITED INDIA INSURANCE CO LTD Vs. ALAPATI VENKATA SUBBA RAO
December 12, 1989
UNITED INDIA INSURANCE CO LTD Vs. G VIJAYALAKSHMI
July 10, 1989
UNIVERSITY OF HEALTH SCIENCES Vs. A SUDHAKAR
October 23, 1989
V BALRAM Vs. V SATYAMMA
September 28, 1989
V K STEEL INDUSTRIES PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 13, 1989
V MARIDAYYA IN RE Vs. V MARIDAYYA IN RE
March 30, 1989
V NAGABHIISHANAIN Vs. STATE OF ANDHRA PRADESH
April 13, 1989
V NARASING RAO Vs. PRUDENTIAL CO OPERATIVE URBAN BANK LTD
January 20, 1989
V PAKEERA REDDY Vs. DISTRICT COLLECTOR
February 7, 1989
V RAMA KISHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 28, 1989
V RAMA RAO Vs. STATE OF ANDHRA PRADESH
August 25, 1989
V S N RAJU Vs. N C E D CORPP
April 28, 1989
V SANKAR REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 27, 1989
V SUBBAYAMMA Vs. M VEERARAJU CHOWDARY
April 20, 1989
V SUNDARARAMIREDDI Vs. STATE
August 8, 1989
V V NARSAIAH Vs. WARANGAL DT S C SERVICE CO OPERATIVE SOCIETY LTD
June 27, 1989
V V RAMESH Vs. V PADMALATHA
May 14, 1989
V VENKATRAM NARSAIAH Vs. WARRANGAL DT SCHEDULED CASTES SERVICES COOPERATIVE SOCIETY LTD
June 27, 1989
VADDE RAMA RAO Vs. STATE OF A P
August 25, 1989
VAJJE VENKATARAMESH Vs. VAJJE PADMALATHA STYLED AS GUTTS PADMALATHA
September 14, 1989
VAJRAKAYALA RAMANI Vs. SUB COLLECTOR RAMACHODAVARAM
October 4, 1989
VALLABHANI SOMARAJU Vs. SPECIAL TAHSILDAR LA UNIT NO III JANGAREDDYGUDEM
June 27, 1989
VALLURI SEETHAYAMMA Vs. LAND ACQUISITION OFFICER and SPECIAL TAHSILDAR L A KAKINADA
July 5, 1989
VANGA KOTI REDDY Vs. SUPERINTENDING ENGINEER N S RIGHT CANALS CIRCLE CANALS OFFICE VINUKONDA
November 10, 1989
VASIREDDY SEETHA DEVI Vs. UNION OF INDIA
July 11, 1989
VAVILALA FISHERMEN CO OPERATIVE SOCIETY LTD Vs. VAVILALA GRAM PANCHAYAT
August 1, 1989
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1989
VEERABHADRA RAO K CH Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
July 28, 1989
VEGIRAJU RAMA RAJU Vs. MADDURI SATYANARAYANA RAJU
October 24, 1989
VENKATARATNAMMA Vs. M VEERA REDDY
April 19, 1989
VENKATESWARA AND COMPANY Vs. NALLAMIPALLI PEDDA REDDY
March 28, 1989
VENKATI GOUD Vs. EXCISE INSPECTOR
September 12, 1989
VIDADALA HARINADHABABU Vs. N T RAMARAO
August 31, 1989
VIJAYA KUMAR Vs. GENERAL MANAGER MILK PRODUCTS FACTORY ANDHRA PRADESH DAIRY DEVELOPMENT
February 15, 1989
VIJAYA TALKIES Vs. APP DY COMMISSIONER
November 16, 1989
VIJAYALAKSHMI RICE MILL CONTRACTORS CO Vs. COMMISSIONER OF INCOME TAX
February 1, 1989
VILLURI SUBBA RAO Vs. KARYASIDDESWARA SWAMY VARI TEMPLE DHINNAYAGUDEM
June 9, 1989
VISAKHA GRAMEENA BANK EMPLOYEES ASSOCIATION SRIKAKULAM Vs. GOVT OF INDIA MINISTRY OF FINANCE
April 24, 1989
WALCHANDNAGAR INDUSTRIES LTD Vs. HEMADRI CEMENTS LTD
November 24, 1989
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April 3, 1989
WRUTTENSBERGISCHS Vs. COROMANDEL CRUCIBLES INDUSTRY
June 19, 1989
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July 12, 1989
Y PADMA MYTHILI Vs. A P UNIVERSITY OF HEALTH SCIENCES
July 17, 1989
Y RAMANARASAIAH Vs. G SADANAOD
August 19, 1989
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January 17, 1989
YACUB SAHIB MOSQUE ASSOCIATION Vs. A P STATE WAKF BOARD
February 6, 1989
YELETI VENKATA LAKSHMI SIVA GANGA PADMAVATHI Vs. KASSI VEERA VENKATA RAMCHANDRA REDDY
January 24, 1989
YELLOGOLA RAMANARASAIAH Vs. G. SADANAND
August 19, 1989
YERA CHANDRAIAH Vs. DISTRICT MUNSIF CUM ELECTION TRIBUNAL
July 17, 1989