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Case Index
Title
Date
A P SMT MANGALAGAURI SHANTILAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
November 6, 1989
A P STATE ROAD TRANSPORT CORPN Vs. INCOME TAX OFFICER
May 16, 1989
ABDUL RAZACK Vs. INCOME TAX OFFICER
March 21, 1989
AGRIMA PROJECT ENGG AND CONSULTANCY SERVICES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
January 27, 1989
ANCHOR LINE LTD Vs. INCOME TAX OFFICER
February 28, 1989
ANURAG TRADING AND INVESTMENT CO P LTD Vs. INCOME TAX OFFICER
October 3, 1989
ARUNKUMAR MOHOTA HUF Vs. FIRST WEALTH TAX OFFICER
December 1, 1989
ASHOK COMMERCIAL CO Vs. INCOME TAX OFFICER
January 2, 1989
ASSISTANT COMMISSIONER OF GIFT TAX Vs. G D MAHAJAN
December 6, 1989
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATINDER PURI
November 22, 1989
ASSOCIATED AGRICULTURAL DEVELOPMENT FOUNDATION Vs. INCOME TAX OFFICER
July 31, 1989
ASSOCIATED CEMENT COMPANIES LTD Vs. DY COMMISSIONER OF INCOME TAX
May 31, 1989
ATMAN TRUST Vs. INSPECTING ASSISTANT COMMISSIONER
September 26, 1989
B B SINGAL HUF Vs. INCOME TAX OFFICER
October 27, 1989
B GOPALAIAH Vs. INCOME TAX OFFICER
September 25, 1989
BABU LAL GRAND SONS FAMILY TRUST Vs. INCOME TAX OFFICER
August 17, 1989
BALWANT KAUR Vs. INCOME TAX OFFICER
October 31, 1989
BBC BROWN BOVERI AND CO LTD Vs. INCOME TAX OFFICER
June 2, 1989
BHANUMATI BACHUBHAI PATEL Vs. INCOME TAX OFFICER
July 31, 1989
BHARAT ROBBINS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
October 5, 1989
BHAURAM JODHRAJ AND CO Vs. INCOME TAX OFFICER
August 8, 1989
BIBIJAN BEGUM Vs. INCOME TAX OFFICER
April 10, 1989
BRINDA BENEFICIARY TRUST Vs. WEALTH TAX OFFICER
June 5, 1989
BST LTD Vs. INSPECTING ASSISTANT COMMISSIONER
November 30, 1989
CENTURY IRON AND STEEL LTD Vs. INCOME TAX OFFICER
October 19, 1989
CENTURY TEXTILES AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
September 13, 1989
CHANCHALBEN Vs. WEALTH TAX OFFICER
February 27, 1989
CHANDRAVADAN M GANDHI Vs. FOURTEENTH INCOME TAX OFFICER
April 5, 1989
CLOTH TRADERS LTD Vs. INCOME TAX OFFICER
November 30, 1989
D V SALGAOCAR HUF Vs. FIRST INCOME TAX OFFICER
January 19, 1989
DAULAT RAM DHARAM BIR AUTO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
February 14, 1989
DOON VALLEY ROLLER FLOUR MILLS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
February 28, 1989
DOSHI MOTORS Vs. INCOME TAX OFFICER
February 6, 1989
DURGA COTTON MILLS P LTD Vs. INCOME TAX OFFICER
January 30, 1989
EXPO MACHINERY LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 4, 1989
FEMINA FASHION GROUP Vs. INCOME TAX OFFICER
July 24, 1989
GEM INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 14, 1989
GIFT TAX OFFICER Vs. MAHASUKHLAL BHAILAL
January 17, 1989
GOA SHIPYARD LTD Vs. FIRST INCOME TAX OFFICER
July 18, 1989
H SUDERSHAN CO Vs. INCOME TAX OFFICER
August 4, 1989
HAR PARSHAD AND CO Vs. INCOME TAX OFFICER
January 18, 1989
HOTEL KRISHNA Vs. INCOME TAX OFFICER
April 30, 1989
INCOME TAX OFFICER Vs. MONTEDISON OF ITALY
February 10, 1989
INCOME TAX OFFICER Vs. PRAVARA SAHAKARI SAKHAR KARKHANA LTD
September 25, 1989
INCOME TAX OFFICER Vs. VINAYAKA AGENCIES
August 8, 1989
INCOME TAX OFFICER Vs. CHAMAN PRAKASH AND SONS
July 24, 1989
INCOME TAX OFFICER Vs. POLYMER INTERNATIONAL
January 2, 1989
INCOME TAX OFFICER Vs. K S LOKHANDWALA
September 22, 1989
INCOME TAX OFFICER Vs. DESAI SONS
April 20, 1989
INCOME TAX OFFICER Vs. QUALITY WINES
August 29, 1989
INCOME TAX OFFICER Vs. RAJ KUMAR SONI
October 24, 1989
INCOME TAX OFFICER Vs. CORONATION FLOUR MILLS
December 15, 1989
INCOME TAX OFFICER Vs. KHUSHI RAM AND SONS
June 9, 1989
INCOME TAX OFFICER Vs. RAMJI LAL GANSHAM DAS
August 11, 1989
INCOME TAX OFFICER Vs. DALMIA DAIRY INDUSTRSES LTD
April 27, 1989
INCOME TAX OFFICER Vs. SERVANTS OF THE PEOPLE SOCIETY
September 27, 1989
INCOME TAX OFFICER Vs. D R SEHGAL
September 5, 1989
INCOME TAX OFFICER Vs. PREMIER CHIT FUND AND FINANCE P LTD
December 7, 1989
INCOME TAX OFFICER Vs. SONAL OFFSET PRESS
December 15, 1989
INCOME TAX OFFICER Vs. JAGRANI BAI
December 29, 1989
INCOME TAX OFFICER Vs. KOLLURU RAVI
February 28, 1989
INCOME TAX OFFICER Vs. AJAY SANJAY HUF
May 29, 1989
INCOME TAX OFFICER Vs. REPUBLIC ELECTRICALS CO
February 17, 1989
INCOME TAX OFFICER Vs. RAMANDU TRUST
July 25, 1989
INCOME TAX OFFICER Vs. MANUBHAI K MEHTA
May 31, 1989
INCOME TAX OFFICER Vs. NAVBHARAT SEEDS P LTD
November 29, 1989
INCOME TAX OFFICER Vs. SARDARI LAL SAROJ RANI TRANSPORTER
November 28, 1989
INCOME TAX OFFICER Vs. TRUSTEE AMMACHIVEEDU MOOHURTI TEMPLE TRUST
November 23, 1989
INCOME TAX OFFICER Vs. A J LOPEZ AND SONS
May 30, 1989
INCOME TAX OFFICER Vs. GURDIAL SINGH
May 12, 1989
INCOME TAX OFFICER Vs. A M ZAINALABDEEN MUSALIAR
February 15, 1989
INCOME TAX OFFICER Vs. DELHI PRESS SAMACHAR PATRA P LTD
December 7, 1989
INCOME TAX OFFICER Vs. SURESH SOOD
December 27, 1989
INCOME TAX OFFICER Vs. GIRIVANVASI PRAGATI MANDAL
March 28, 1989
INCOME TAX OFFICER Vs. GENERAL INVESTMENT CO LTD
March 6, 1989
INCOME TAX OFFICER Vs. GAURI KANTA KALITA
October 27, 1989
INCOME TAX OFFICER Vs. PAMPASAR DISTILLERY LTD
December 26, 1989
INCOME TAX OFFICER Vs. EASTERN AVIATION AND INDUSTRIES LTD
February 6, 1989
INCOME TAX OFFICER Vs. KRISHNA BHANDAR TRUST
March 9, 1989
INCOME TAX OFFICER Vs. SONABAI
June 9, 1989
INCOME TAX OFFICER Vs. ORICON P LTD
December 14, 1989
INCOME TAX OFFICER Vs. ANNAPURNA CONSTRUCTION CO
January 24, 1989
INCOME TAX OFFICER Vs. ASHWIN TRADING CO
December 27, 1989
INCOME TAX OFFICER Vs. MANOHARLAL M AGRAWAL
February 15, 1989
INCOME TAX OFFICER Vs. MILLARS MACHINERY CO LTD
July 7, 1989
INCOME TAX OFFICER Vs. ABBOTT LABORATORIES P LTD
October 16, 1989
INCOME TAX OFFICER Vs. PERFECT CIRCLE VICTOR LTD
March 30, 1989
INDIAN RESINS AND POLYMERS Vs. INCOME TAX OFFICER
May 12, 1989
INDURE MALLEABLE AND ALLOY CASTINGS P LTD Vs. INCOME TAX OFFICER
September 6, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. JHALANI AND CO
June 26, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. PARIKH ENGG AND BODY BUILDING CO LTD
April 13, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. NARANG INDUSTRIES LTD
March 29, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. JAMEELA BANU
January 12, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. MODERN ELECTRONICS
May 23, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. GENERAL ELECTRIC CO
September 15, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. REINZ DICHTUNGS GMBH
September 4, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. E MERCK I P LTD
September 29, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. HOECHST INDIA LTD
March 27, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJAB UNITED PESTICIDES AND CHEMICALS LTD
September 28, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. R S AVTAR SINGH AND CO
December 8, 1989
INSTITUTE OF MARKETING MANAGEMENT Vs. INSPECTING ASSISTANT COMMISSIONER
April 11, 1989
INSTRUMENTATION ENGINEERS P LTD Vs. INCOME TAX OFFICER
May 23, 1989
J K BOROOAH Vs. INCOME TAX OFFICER
June 28, 1989
JACKSON ENGINEERS P LTD Vs. INCOME TAX OFFICER
February 21, 1989
JANATA SAHAKARI PRAKRIYA SANSTHA LTD Vs. FIRST INCOME TAX OFFICER
May 5, 1989
JAYALAKSHMI CHEMICALS AND PULVERISERS Vs. INCOME TAX OFFICER
February 28, 1989
JEEVAN THREAD MFG PVT LTD Vs. INCOME TAX OFFICER
January 4, 1989
JHALANI TOOLS I P LTD Vs. COMMISSIONER OF INCOME TAX
April 20, 1989
JINDAL EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 23, 1989
JITENDRA TRUST Vs. INCOME TAX OFFICER
January 31, 1989
JOHARMAL MURLIDHAR AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
March 31, 1989
JOY ICE CREAMS BANGALORE P LTD Vs. INCOME TAX OFFICER
March 23, 1989
K NARASAMMA Vs. INCOME TAX OFFICER
February 20, 1989
K R FILMS P LTD Vs. INCOME TAX OFFICER
September 12, 1989
K S ABDULLA Vs. WEALTH TAX OFFICER
May 23, 1989
KATIKA RAMULU AND BROS Vs. INCOME TAX OFFICER
July 31, 1989
KELVINATOR OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 13, 1989
KISHAN GUPTA Vs. INCOME TAX OFFICER
August 16, 1989
LACHMAN DASS BAKSHI RAM Vs. INCOME TAX OFFICER
February 14, 1989
LAMINA SUSPENSION PRODUCTS P LTD Vs. INCOME TAX OFFICER
May 5, 1989
LEASING AND INDUSTRIAL FINANCE CO LTD Vs. INCOME TAX OFFICER
August 29, 1989
LETAPE INDIA P LTD Vs. SIXTH INCOME TAX OFFICER
August 1, 1989
LUXMI CUTPIECE BHANDAR Vs. INCOME TAX OFFICER
September 27, 1989
M G DOSHIT Vs. GIFT TAX OFFICER
January 30, 1989
M G K MENON Vs. INSPECTING ASSISTANT COMMISSIONER
June 26, 1989
MADHUSUDAN VEGETABLE PRODUCTS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 31, 1989
MAHARASHTRA LAND DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
November 10, 1989
MAHAVIR PLANTATIONS P LTD Vs. INCOME TAX OFFICER
August 18, 1989
MANDLI HANUMANTHAPPA SETTY Vs. FIRST INCOME TAX OFFICER
March 16, 1989
MARUDHAR CULTIVATORS PVT LTD Vs. WEALTH TAX OFFICER
February 27, 1989
MOHANLAL HARGOVINDDAS Vs. INSPECTING ASSISTANT COMMISSIONER
September 14, 1989
MOTOR INDUSTRIES CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
August 31, 1989
MUNIA DEVI JAIN Vs. INCOME TAX OFFICER
February 18, 1989
N CHORDIYA FAMILY BENEFICIAL TRUST Vs. INCOME TAX OFFICER
April 3, 1989
N SANKARANARAYANAN Vs. GIFT TAX OFFICER
November 20, 1989
NADIR B GODREJ Vs. COMMISSIONER OF INCOME TAX
August 3, 1989
NAGESWARA RICE WORKING CO Vs. INCOME TAX OFFICER
February 24, 1989
NANI RAI Vs. INCOME TAX OFFICER
August 21, 1989
NAUTAM KANTABEN TRUST Vs. WEALTH TAX OFFICER
March 15, 1989
NIZAMABAD CO OPERATIVE SUGAR FACTORY LTD Vs. INCOME TAX OFFICER
September 20, 1989
O N G C Vs. COMMISSIONER OF INCOME TAX
September 8, 1989
O N G C Vs. INSPECTING ASSISTANT COMMISSIONER
January 25, 1989
OM RICE MILLS Vs. INCOME TAX OFFICER
January 27, 1989
ORIENTAL BANK OF COMMERCE Vs. INSPECTING ASSISTANT COMMISSIONER
September 21, 1989
P DAYAKAR Vs. INCOME TAX OFFICER
March 23, 1989
P N TULI Vs. WEALTH TAX OFFICER
August 9, 1989
PARIKH BROS Vs. SIXTH INCOME TAX OFFICER
March 31, 1989
PRAVEEN DRESS MFG CO Vs. SEVENTH INCOME TAX OFFICER
May 5, 1989
PREM LATA DHAWAN Vs. COMMISSIONER OF INCOME TAX
August 16, 1989
PREMIER DIE CASTING AND ENGG CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
November 27, 1989
PRITAM H DADLANI Vs. INCOME TAX OFFICER
January 16, 1989
R B KANAKIA CO Vs. INCOME TAX OFFICER
December 15, 1989
RAJENDER KUMAR GOYAL Vs. GIFT TAX OFFICER
February 28, 1989
RAM CHAND RAM KISHEN CHAWLA Vs. INCOME TAX OFFICER
February 16, 1989
RAM FIBRES LTD Vs. INCOME TAX OFFICER
May 9, 1989
RAM RAKHI Vs. INCOME TAX OFFICER
March 17, 1989
RAM SAGAR CHAUDHARI Vs. THIRD INCOME TAX OFFICER
May 31, 1989
RANI DAYAWATI DEVI Vs. WEALTH TAX OFFICER
December 15, 1989
RATNAKAR AND MURALI Vs. INCOME TAX OFFICER
August 11, 1989
RATTAN MALA JAIN Vs. WEALTH TAX OFFICER
June 7, 1989
RATTAN TRADING CO Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASSESSMENT
January 25, 1989
RISHI GAGAN TRUST Vs. INCOME TAX OFFICER
September 29, 1989
RUSTOM SPINNERS LTD Vs. INCOME TAX OFFICER
October 13, 1989
S A COLACO Vs. SECOND WEALTH TAX OFFICER
December 1, 1989
S P BANERJEE Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 22, 1989
SABARKANTHA JILLA RU UDPADKONI CO OP SPG MILLS Vs. INCOME TAX OFFICER
December 21, 1989
SABARMATI INVESTMENTS P LTD Vs. INCOME TAX OFFICER
July 19, 1989
SAI ELECTRICALS Vs. INCOME TAX OFFICER
July 19, 1989
SANDEEP ENTERPRISES P LTD Vs. INCOME TAX OFFICER
July 13, 1989
SANDEEP INVESTMENT P LTD Vs. INCOME TAX OFFICER
January 27, 1989
SARABHAI FOUNDATION Vs. INCOME TAX OFFICER
March 14, 1989
SECOND INCOME TAX OFFICER Vs. A C JHAVERI TRUST
October 3, 1989
SESA GOA LTD Vs. FIRST INCOME TAX OFFICER
July 28, 1989
SHASHIRKUMAR BAJAJ Vs. FIRST WEALTH TAX OFFICER
November 28, 1989
SOFTEK P LTD Vs. INCOME TAX OFFICER
December 19, 1989
SOM DATT BUILDERS P LTD Vs. INCOME TAX OFFICER
February 3, 1989
SOMANY PILKINGSTONS LTD Vs. INCOME TAX OFFICER
September 4, 1989
SRI PEDDA JEEYANGAR MUTT Vs. INCOME TAX OFFICER
July 24, 1989
STATE TRADING CORPN OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
November 30, 1989
SUBHADRABEN SHANKERLAL PATEL Vs. WEALTH TAX OFFICER
December 1, 1989
SUNITA DIVECHA Vs. TENTH INCOME TAX OFFICER
November 27, 1989
SYED MOHAMMED IQBAL AND SONS Vs. INCOME TAX OFFICER
February 28, 1989
THIRD INCOME TAX OFFICER Vs. NAWAB IQBAL MOHD KHAN OF PALANPUR
September 22, 1989
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER
April 26, 1989
TRUSTEES OF THE ESTATE OF R D PATEL Vs. WEALTH TAX OFFICER
August 30, 1989
TRUSTEES OF WEDDING GIFTS TRUST OF HEH THE NIZAMS TWO GRAND DAUGHTERS Vs. WEALTH TAX OFFICER
March 17, 1989
UNIVERSAL GENERICS P LTD Vs. INCOME TAX OFFICER
January 12, 1989
V M SALGAOCAR AND BROS P LTD Vs. INCOME TAX OFFICER
August 31, 1989
V M SHAH Vs. SECOND INCOME TAX OFFICER
May 18, 1989
VASANT CHITRA MANDIR Vs. INCOME TAX OFFICER
December 28, 1989
VINOD KUMAR GUPTA Vs. INCOME TAX OFFICER
September 19, 1989
WEALTH TAX OFFICER Vs. FULABHAI NARANBHAI AMIN HUF
March 3, 1989
WEALTH TAX OFFICER Vs. PRIYA HOLDING P LTD
April 7, 1989
WEALTH TAX OFFICER Vs. MANISH M PATEL
April 19, 1989
WEALTH TAX OFFICER Vs. P KRISHNA WARRIER
November 30, 1989
WEALTH TAX OFFICER Vs. G S KRISHNAVATI VAHUJI MAHARAJ
March 7, 1989
WEALTH TAX OFFICER Vs. ASHOK RAJE GAEKWAD HUF
January 17, 1989
WEALTH TAX OFFICER Vs. MEHR TOOS VAKIL
August 1, 1989
WEALTH TAX OFFICER Vs. BACHUBHAI HIMATLAL SHAH HUF
December 21, 1989
WEALTH TAX OFFICER Vs. MRS BAKHTAWAR B CHENOY
December 19, 1989
WEALTH TAX OFFICER Vs. AJIT SINGH MALHOTRA
November 27, 1989
WEALTH TAX OFFICER Vs. MANMOHAN LAL RAIS HUF
April 24, 1989
WEALTH TAX OFFICER Vs. NAWAB NASIRUDDIN KHAN
December 1, 1989
WEALTH TAX OFFICER Vs. LAKHAJI KUNVERJI HUF
October 5, 1989
Y W C A OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER
March 13, 1989