Case Index

Title
Date
A N SHERVANI Vs. LT GOVERNOR
May 19, 1989
A.K. SUKHEJA Vs. INDIAN INSTITUTE OF TECHNOLOGY AND OTHERS
January 3, 1989
ABBOSALAH Vs. UNION OF INDIA
August 11, 1989
ADESH AGGARWAL Vs. UNION OF INDIA
May 10, 1989
AJIT PRASAD JAIN Vs. N K WIDHANI
May 26, 1989
AJIT SINGH Vs. STATE
August 1, 1989
AJIT SINGH AND ANOTHER Vs. MADAN JHA, DELHI CO-OP. TRIBUNAL AND OTHERS
September 23, 1989
ALL INDIA GARMENT EXPORT COMMON CAUSE GUILD Vs. UNION OF INDIA
February 22, 1989
AMAR NATH GOEL Vs. MAYUR SYNTAX LIMITED
March 16, 1989
AMAR SANG Vs. UNION OF INDIA
May 2, 1989
AMAR SINGH CHAWLA Vs. RAJDHANI ROLLER FLOUR MILLS PVT LTD
December 15, 1989
AMARJIT SINGH Vs. STATE
February 17, 1989
AMBEY FLOUR MILLS PRIVATE LIMITED Vs. VIMAL CHAND JAIN
September 29, 1989
AMRIK SINGH Vs. UNION OF INDIA
April 4, 1989
AMRIT KAUR Vs. STATE
July 20, 1989
AMRIT SOAP COMPANY Vs. NEW PUNJAB SOAP FACTORY
July 25, 1989
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
August 3, 1989
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
September 20, 1989
ANIL KUMAR GANDHI Vs. K.L. VERMA AND OTHERS
April 11, 1989
ANIL KUMAR JAUHAR Vs. ATLAS CYCLE INDUSTRIES
March 3, 1989
ANIL KUMAR JAUHAR AND ANR. Vs. ATLAS CYCLE INDUSTRIES
March 13, 1989
ANIL KUMAR KAKKAR Vs. STATE
April 19, 1989
ANOOP BENIWAL Vs. JAGBIR
October 25, 1989
ANSAL PROPERTIES AND INDUSTRIAL PRIVATE LIMITED Vs. RAJINDER SINGH
August 4, 1989
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. ANAND NATH
November 23, 1989
ANURAG CHOPRA Vs. STATE
May 26, 1989
ARCHANA CHELAWAT Vs. UNION OF INDIA (UOI) AND ORS.
September 7, 1989
ARJUN TULSIDAS JAGWANI Vs. UNION OF INDIA
December 13, 1989
ARUN SHARMA Vs. UNION OF INDIA
November 16, 1989
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. UNION OF INDIA
March 10, 1989
ARYA VAIDYA SALA Vs. K C VIJAI KUMAR
September 20, 1989
ARYA VAIDYA SALA Vs. K.C. VIJAI KUMAR
September 19, 1989
ASHOK Vs. STATE
April 2, 1989
ASHOK DHAWAN Vs. UNION OF INDIA
September 15, 1989
ASHOK GUPTA Vs. UNION OF INDIA
February 8, 1989
ASHOK KUMAR Vs. STATE
November 6, 1989
ASHOK KUMAR JAIDKA Vs. UNION OF INDIA AND ANOTHER
March 2, 1989
ASHOK PATNEY Vs. UNION OF INDIA
February 14, 1989
ASHOK RANI Vs. RATTAN LAL
November 6, 1989
ASHOK SOLOMON Vs. UNION OF INDIA
September 29, 1989
ASHOKA STONE CRUSHING INDUSTRIES Vs. INCOME TAX OFFICER.
March 13, 1989
ASSO AURO ACCESSORIES CO PRIVATE LIMITED Vs. ESS PEE AUTO ENTERPRISES
November 10, 1989
AVTAR CHAND KEHAR Vs. UNION OF INDIA
September 11, 1989
AYUB KHAN Vs. STATE DELHI ADMINISTRATION
December 20, 1989
AZAD SING Vs. STATE
December 12, 1989
AZAD SINGH Vs. STATE
December 8, 1989
B M CHANANA Vs. UNION OF INDIA
December 1, 1989
B M UMMAR FAROOK Vs. UNION OF INDIA
October 3, 1989
B R MEHTA Vs. ATMA DEVI
January 16, 1989
B. N. MATHUR Vs. INCOME TAX OFFICER.
February 10, 1989
BABY RASHMI MEHRA Vs. SUNIL MEHRA
August 22, 1989
BAJAJ FOOD PRODUCTS Vs. CENTRAL BOARD TRUSTEE
September 4, 1989
BALBIR SINGH Vs. MAN SINGH
January 25, 1989
BALBIR SINGH Vs. UNION OF INDIA
May 15, 1989
BALDEV SINGH ARORA Vs. UNION OF INDIA
January 25, 1989
BALESHWAR Vs. STATE
January 4, 1989
BALLE RAM Vs. STATE DELHI ADMINISTRATION
September 4, 1989
BALWAN Vs. STATE
September 15, 1989
BANK OF MAHARASHTRA Vs. O P SINGIA
March 2, 1989
BANSAL EXPORTS PRIVATE LIMITED Vs. J C SHAH
August 29, 1989
BANSAL PLASTIC INDUSTRIES Vs. NEERAJ TOYS INDUSTRIES
May 22, 1989
BHAGWAN DASS PAWAIYA Vs. UNION OF INDIA
November 24, 1989
BHAGWAN SINGH Vs. UNION OF INDIA
January 2, 1989
BHARAT DEVAK SAMAJ Vs. SHEO SHANKAR SINGH
March 30, 1989
BHARAT FURNISHING CO Vs. DELHI DEVELOPMENT AUTHORITY
April 24, 1989
BHARAT OVERSEAS CONSTRUCTION PRIVATE LIMITED Vs. UNIVERSITY TEACHERS CO OPERATIVE HOUSING SOCIETY LIMITED
August 4, 1989
BHOJ RAJ Vs. ORIENTAL FIRE AND GENL INS COMPANY LIMITED
February 16, 1989
BINDAL SUGAR WORKS Vs. COMMISSIONER OF INCOME TAX.
May 5, 1989
BIRBAL Vs. SHAMBU DAYAL
January 24, 1989
BRAHMA NAND GUPTA Vs. DELHI ADMINISTRATION
October 4, 1989
BRIG. GURBUX SINGH Vs. COMMISSIONER OF WEALTH TAX
March 31, 1989
BRIJ MOHAN Vs. STATE
January 30, 1989
C L JAIN Vs. GOPI CHAND
December 8, 1989
CAPITAL PLASTIC INDUSTRIES Vs. KAPITAL PLASTIC INDUSTRIES
March 2, 1989
CEEKAY GREASE AND CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA
March 29, 1989
CHANDEN Vs. KANWARLAL
January 23, 1989
CHANDRO DEVI AND OTHERS Vs. JIT SINGH AND OTHERS
April 14, 1989
CHARANJIT GROVER Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
December 15, 1989
CHARANJIT SINGH ALIAS CHANCHAL Vs. LT. GOVERNOR, DELHI
September 11, 1989
CHHANGE LAL Vs. MUNICIPAL CORPORATION OF DELHI
February 9, 1989
CHHOTA LAL YADAV Vs. SARDAR SINGH
August 4, 1989
CHOKHA NAND MADAN Vs. ASIAN EXHIBITIORS
August 29, 1989
COLLECTOR H C GAUR Vs. RAKESH VIJ
November 27, 1989
COLLECTOR HARISH CHANDRA GOSWAMY Vs. UNION OF INDIA
November 27, 1989
COMMISSIONER OF INCOME Vs. CHEMI KLEEN INDIA (P.) LTD.
July 31, 1989
COMMISSIONER OF INCOME TAX Vs. RAGHVENDRA SINGH
December 18, 1989
COMMISSIONER OF INCOME TAX Vs. USHA SALES LTD
March 21, 1989
COMMISSIONER OF INCOME TAX Vs. P N B FINANCE AND INDUSTRIES LIMITED
December 5, 1989
COMMISSIONER OF INCOME TAX Vs. P N B FINANCE LIMITED
December 6, 1989
COMMISSIONER OF INCOME TAX Vs. GOODYEAR TYRE AND RUBBER CO
December 4, 1989
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN MAL LADHA SINGH
December 5, 1989
COMMISSIONER OF INCOME TAX Vs. D M K S MAINTENANCE TRUST
November 8, 1989
COMMISSIONER OF INCOME TAX Vs. SHAMSHER SINGH MAJOR NO 1
December 13, 1989
COMMISSIONER OF INCOME TAX Vs. ESCORTS LTD.
December 1, 1989
COMMISSIONER OF INCOME TAX Vs. ANAND IRON AND STEEL INDUSTRIES
March 11, 1989
COMMISSIONER OF INCOME TAX Vs. CARVANSERAI LTD.
March 31, 1989
COMMISSIONER OF INCOME TAX Vs. CHEMI KLEEN INDIA (P.) LTD.
March 31, 1989
COMMISSIONER OF INCOME TAX Vs. CHET RAM AND OTHERS
March 11, 1989
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION (NO.1)
March 26, 1989
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION (NO.2)
March 28, 1989
COMMISSIONER OF INCOME TAX Vs. G. SAGAR SURI
March 20, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN IMPLEMENTS MANUFACTURING CO.
March 25, 1989
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD (NO. 2)
March 18, 1989
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD. (NO. 1)
March 12, 1989
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD. (NO. 1)
March 17, 1989
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD. (NO. 2)
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. KABIR DASS INVESTMENT LTD.
March 20, 1989
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT NIRMAN P. LTD.
March 21, 1989
COMMISSIONER OF INCOME TAX Vs. SMT. PUSHPAWATI GOEL
March 11, 1989
COMMISSIONER OF INCOME TAX Vs. SMT. SUNITA WADHWA
March 24, 1989
COMMISSIONER OF INCOME TAX Vs. SHAMSHER SINGH MAJOR NO 2
December 13, 1989
COMMISSIONER OF INCOME TAX Vs. MATHUR B N
December 12, 1989
COMMISSIONER OF INCOME TAX Vs. KHEM CHAND RAJ KUMAR
September 15, 1989
COMMISSIONER OF INCOME TAX Vs. BHATIA K L
August 3, 1989
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD
August 4, 1989
COMMISSIONER OF INCOME TAX Vs. MOHAN TRADING CO
August 2, 1989
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
August 1, 1989
COMMISSIONER OF INCOME TAX Vs. ANANT RAJ AGENCIES PROPERTIES
August 2, 1989
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD
August 7, 1989
COMMISSIONER OF INCOME TAX Vs. BHAGAT AND CO
August 9, 1989
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION NO 1
July 26, 1989
COMMISSIONER OF INCOME TAX Vs. G SAGAR SURI
July 20, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN IMPLEMENTS MANUFACTURING CO
July 25, 1989
COMMISSIONER OF INCOME TAX Vs. KABIR DASS INVESTMENT LIMITED
July 20, 1989
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT NIRMAN LIMITED
July 21, 1989
COMMISSIONER OF INCOME TAX Vs. USHA SALES LTD
July 21, 1989
COMMISSIONER OF INCOME TAX Vs. ESCORTS FARMS PRIVATE LIMITED
July 21, 1989
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED
July 21, 1989
COMMISSIONER OF INCOME TAX Vs. UNION MOTORS
July 24, 1989
COMMISSIONER OF INCOME TAX Vs. SUNITA WADHWA SMT
July 24, 1989
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION NO 2
July 28, 1989
COMMISSIONER OF INCOME TAX Vs. AMMONIA SUPPLY CORPORATION P LIMITED
July 28, 1989
COMMISSIONER OF INCOME TAX Vs. CARVANSERAI LIMITED
July 31, 1989
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTONS AND RINGS LIMITED
August 1, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM CABLES LTD
January 17, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM CABLES LTD
January 13, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED
March 6, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
March 14, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
February 17, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
April 10, 1989
COMMISSIONER OF INCOME TAX Vs. DELHI AUTOMOBILES P LIMITED
May 3, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
April 25, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
April 27, 1989
COMMISSIONER OF INCOME TAX Vs. ANAND IRON AND STEEL INDUSTRIES
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. PUSHPAWATI GOEL SMT
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. CHET RAM
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA IRON AND STEEL COMPANY LIMITED
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
July 12, 1989
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
July 13, 1989
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
July 17, 1989
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
July 18, 1989
COMMISSIONER OF SALES TAX Vs. CHINAR RESTAURANT
May 4, 1989
COMMISSIONER OF WEALTH TAX Vs. SHEILA KAUSHISH
July 12, 1989
COMMISSIONER OF WEALTH TAX Vs. SOHAN LAL SITA RAM
December 5, 1989
COMMISSIONER OF WEALTH TAX Vs. SITA RAM ARVIND DUMAR
December 5, 1989
COMMISSIONER OF WEALTH TAX Vs. GANGA PERSHAD KEDIA
December 15, 1989
D B GUPTA CONTRACTS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
July 19, 1989
D B KATYAL Vs. HIGH COURT OF DELHI
July 31, 1989
D C M LIMITED Vs. LT GOVERNOR DELHI
March 1, 1989
D ROSS PORTER Vs. PIONEER SEED COMPANY LIMITED
January 18, 1989
D T C Vs. MOHINDER SINGH
August 23, 1989
D. ROSS PORTER Vs. PIONEER SEED CO. LTD.
March 8, 1989
D.T.C. Vs. JAI RANI
July 10, 1989
DAVINDER SINGH Vs. STATE OF DELHI
March 6, 1989
DELHI ADARSH FINANCIERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1989
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
August 7, 1989
DELHI TRANSPORT CORPORATION Vs. KAMLESH ARORA
February 16, 1989
DELHI TRANSPORT CORPORATION Vs. VEENA RANI SETHI
January 19, 1989
DES RAJ MALHOTRA Vs. UNION OF INDIA
August 18, 1989
DESH RAJ GUPTA Vs. COMMISSIONER OF WEALTH TAX
August 2, 1989
DEV RAJ GUPTA Vs. UNION OF INDIA
September 14, 1989
DEVENDRA DUTT Vs. STATE
November 6, 1989
DEVENDRA KUMAR JAIN Vs. STATE DELHI ADMINISTRATION
March 10, 1989
DHANI RAM Vs. UNION OF INDIA
March 10, 1989
DHANI RAM ALIAS DHANI Vs. STATE
February 6, 1989
DIAMOND POCKET BOOKS PRIVATE LIMITED Vs. PRASAD NYAS
April 11, 1989
DILBAGH SINGH ALIAS BILLA Vs. UNION OF INDIA
October 17, 1989
DINABANDHU MONDAL Vs. UNION OF INDIA AND OTHERS
July 29, 1989
DINANATH Vs. DES RAJ
April 25, 1989
DINANATH Vs. DES RAJ
April 30, 1989
DROPADI DEVI Vs. UNION OF INDIA
April 12, 1989
DUKH BHANJAN SINGH Vs. ADMINISTRATOR OF DELHI
January 19, 1989
DUNCAN AGRO INDUSTRIES Vs. UNION OF INDIA
February 16, 1989
DURGA DASS UPPAL Vs. UNION OF INDIA
May 11, 1989
EAGLE THEATRES Vs. COMMISSIONER OF INCOME TAX
July 25, 1989
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. KUMAR N
January 9, 1989
ELIZABETH MATHEW Vs. VASDEV AND DELHI TRANSPORT CORPORATION
October 4, 1989
EMBASSY RESTAURANT Vs. DELHI ADMINISTRATION
November 17, 1989
EMPIRE STORES Vs. COMMISSIONER OF INCOME TAX
September 15, 1989
EXITE LABORATORIES Vs. A.A. PRODUCTS (INDIA) AND ORS.
January 19, 1989
EXITE LABORATORIES Vs. A A PRODUCTS INDIA
January 29, 1989
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. UNION OF INDIA
December 18, 1989
FLEX INDUSTRIES LTD. Vs. UNKNOWN
May 1, 1989
FOOD SPECIALITIES LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
August 4, 1989
FRIENDS CENTRAL GOVERNMENT EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. EGISTRAR CO OPERATIVE SOCIETIES
May 23, 1989
G R NEWAR Vs. UNION OF INDIA
April 19, 1989
GANGA SINGH Vs. STATE
July 20, 1989
GASAM POUR KARAMI LIGVAN Vs. UNION OF INDIA
July 13, 1989
GEETA Vs. STATE DELHI ADMINISTRATION
February 24, 1989
GEETA DEVI Vs. AMRIK SINGH
September 11, 1989
GENERAL COMMERCE LIMITED Vs. APPAREL EXPORT PROMOTION COUNCIL
November 24, 1989
GENUINE PAINTS AND CHEMICALS CO Vs. UNION OF INDIA
February 24, 1989
GEORGE KUTTY KUNCHERIA Vs. STATE
September 25, 1989
GIRISH PARASNATH MISRA Vs. UNION OF INDIA
February 14, 1989
GIRWAR SINGH Vs. CHARAN SINGH
July 20, 1989
GLADWYN EDWIN MOFFAT Vs. UNION OF INDIA (UOI) AND ORS.
December 15, 1989
GODWIN CHEMOZIE OMWUBU Vs. UNION OF INDIA
December 4, 1989
GOPAL BANIK Vs. UNION OF INDIA
January 23, 1989
GOSWAMI WADHWA COMMISSION OF INQUIRY Vs. CENTRAL BUREAU OF INVESTIGATION
August 21, 1989
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. UNION OF INDIA
May 25, 1989
GULAB TULSYANI Vs. DELHI ADMN
December 1, 1989
GULSHAN RAJ Vs. KISHAN DATT
April 4, 1989
GUNJIT SINGH Vs. STATE
April 3, 1989
GUPTA M K Vs. COMMISSIONER OF WEALTH TAX
August 2, 1989
GURBAX BHIRYANI Vs. UNION OF INDIA
February 7, 1989
GURBUX SINGH Vs. COMMISSIONER OF WEALTH TAX
July 31, 1989
GURDEEP SINGH NARULA Vs. MALI SINGH
January 18, 1989
GURDIAL SINGH Vs. STATE
March 16, 1989
GURSHARAN SINGH Vs. GURSHARAN KAUR
March 27, 1989
H. P. NANDA & SONS (HUF) Vs. INCOME TAX OFFICER.
May 4, 1989
HAKIM PURSHOTAM LAL Vs. GOVERDHAN LAL
January 5, 1989
HANUMAN PRASAD Vs. UNION OF INDIA
January 16, 1989
HARAYANA MILK FOODS LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
March 17, 1989
HARBANS SINGH Vs. GURCHARAN KAUR AND SHARAN KAUR
November 2, 1989
HARBANS SINGH AND OTHERS Vs. SMT. GURCHARAN KAUR
November 21, 1989
HARI KRISHAN GUPTA Vs. JAI KRISHAN DASS
October 6, 1989
HARISH BHATIA Vs. UNION OF INDIA
September 28, 1989
HARISH UPPAL Vs. NEERA DIXIT
July 6, 1989
HARJEET SINGH Vs. STATE
September 20, 1989
HARVINDER SINGH Vs. UNION OF INDIA
July 13, 1989
HEM RAJ SAPRA Vs. ADMINISTRATOR OF DELHI
March 7, 1989
HIMALAYA TRADING CO Vs. COMMISSIONER OF WEALTH TAX
July 19, 1989
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA
December 18, 1989
HINDUSTAN TIMES LTD. Vs. INCOME TAX OFFICER.
November 3, 1989
HIRA LAL Vs. UNION OF INDIA
February 28, 1989
HOME DECOLAM Vs. JAWAHAR LAL NEHRU UNIVERSITY
August 31, 1989
HUKAM CHAND Vs. SHAHZADI BEGUM
July 24, 1989
HUSSAIN Vs. STATE
March 15, 1989
HYDER Vs. UNION OF INDIA
April 7, 1989
IDRIS Vs. STATE
February 1, 1989
IDRIS Vs. STATE
February 10, 1989
IMEX ENGINEERING COMPANY PRIVATE LIMITED Vs. D E S U
November 3, 1989
IN THE MATTER OF: MOHTA INVESTMENTS (P) LTD. Vs. NONE
December 20, 1989
INCOME TAX OFFICER Vs. MOHAN MEAKIN LTD.
April 25, 1989
INCOME TAX OFFICER Vs. OSWAL EMPORIUM.
May 3, 1989
INCOME TAX OFFICER Vs. J. P. KAPUR.
March 12, 1989
INCOME TAX OFFICER Vs. SATISH KUMAR.
December 8, 1989
INCOME TAX OFFICER Vs. KAMAL ENGG. WORKS.
May 4, 1989
INCOME TAX OFFICER Vs. MRS. DWARIKA PRASAD TRUST.
June 2, 1989
INDER MOHAN AGNISH Vs. UNION OF INDIA
August 9, 1989
INDERPREET SINGH MONGA Vs. S BALBIR SINGH
February 3, 1989
INDIAN CABLE COMPANY LIMITED Vs. PREM CHANDRA SHARMA
May 5, 1989
INDIAN GAS CYLINDERS Vs. INSPECTING ASSISTANT COMMISSIONER.
December 22, 1989
INDIAN OIL CORPORATION LIMITED Vs. JOINT CHIEF LABOUR COMMISSIONER AND APPELIATE AUTHORITY
September 15, 1989
INDU ENGINEETING AND TEXTILES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
April 7, 1989
INDUSTAN PENCILS PRIVATE LIMITED Vs. INDIA STATIONERY PRODUCTS CO
January 23, 1989
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. CENTURY METALS LIMITED
May 23, 1989
INDUSTRIAL FINANCE CORPORATION OF INDIA AND ANR. Vs. CENTURY METALS LIMITED AND ANR.
May 2, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. INDRAMA INVESTMENT (P.) LTD.
December 26, 1989
ISHWAR PARASRAM PANJABI Vs. UNION OF INDIA
May 24, 1989
ISHWAR PARASRAM PUNJABI Vs. UNION OF INDIA
October 3, 1989
ISMAIL Vs. SHAH JEDE BEGUM
March 7, 1989
ISSAC BABU Vs. UNION OF INDIA
October 18, 1989
J K CHURAMANI Vs. ESCORTS LIMITED
August 1, 1989
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
July 13, 1989
J K SYNTHETICS LTD Vs. ASSTT COMMISSIONER OF INCOME-TAX
March 30, 1989
J. JOSEPH Vs. GOVERNMENT OF INDIA AND OTHERS
March 10, 1989
JABBAR MOHAMMED Vs. UNION OF INDIA
April 28, 1989
JAGDISH CHANDER Vs. HINDUSTAN VEGETABLES OILS CORPN
March 1, 1989
JAGDISH CHANDER Vs. STATE
November 20, 1989
JAGDISH KUMAR Vs. STATE
January 23, 1989
JAGDISH MITR Vs. UNION OF INDIA
September 26, 1989
JAGPRIT SINGH Vs. UNION OF INDIA
October 20, 1989
JAI PARKASH Vs. DINESH DAYAL AND MAYUR CARPETS PRIVATE LIMITED
August 28, 1989
JAI PARKASH Vs. STATE DELHI ADMINISTRATION
December 20, 1989
JAIN PLASTIC INDUSTRIES Vs. GOPI CHAND
May 4, 1989
JAIN SOAP MILLS Vs. COMMISSIONER OF INCOME TAX
January 2, 1989
JAMESH W LITCHFIELD Vs. NARCOTIC CONTROL BUREAU
October 3, 1989
JAYAKUMAR Vs. STATE OF KERALA
July 13, 1989
JAYAPALAN Vs. STATE
January 6, 1989
JITENDER SAXENA AND GUDDU Vs. STATE
May 10, 1989
JIWA SINGH Vs. UNION OF INDIA
September 18, 1989
JOGINDER SINGH BEDI Vs. BAWA DARBARA SINGH
August 3, 1989
JONES AND WEXOES INDIA Vs. UNION OF INDIA
October 27, 1989
JYOTIN VYAS Vs. UNION OF INDIA
April 21, 1989
K B MATHUR Vs. SHEEL KUMAR SAXENA
April 21, 1989
K C BHATIA AND ASSOCIATE Vs. URBAN IMPROVEMENTS CO PRIVATE LIMITED
May 24, 1989
K C PAUL Vs. INDER MOHAN BAQUAYA
August 29, 1989
K K MEHRA Vs. STATE
April 3, 1989
K KUNHI Vs. UNION OF INDIA
May 9, 1989
K L SETHI Vs. DELHI TRANSPORT CORPORATION
January 6, 1989
K M SALEEM Vs. STATE
February 6, 1989
K S BAWA Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
May 3, 1989
K S MAKIN Vs. PRASARAN COOP GROUP HOUSING SOCIETY LIMITED
August 28, 1989
KAILASH CHAND Vs. GANPAT RAI
April 3, 1989
KALAWATI Vs. DELHI TRANSPORT CORPORATION
July 21, 1989
KALINGA GUDAKHU UDYOG Vs. KONARK GUDAKHU FACTORY
August 1, 1989
KANCHAN DASS Vs. STATE
November 24, 1989
KANHIYA LAL Vs. STATE OF HARYANA ETC.
August 4, 1989
KANHIYA LAL Vs. STATE OF HARYANA
August 14, 1989
KANTA Vs. JASWANT SINGH
August 14, 1989
KANTA RANI Vs. STAFF SELECTION COMMISSION
August 28, 1989
KARAT KRISHANA DAS Vs. UNION OF INDIA
August 21, 1989
KEHRA HANDLOOM SUPPLY Vs. O B EXPORTS
April 4, 1989
KEWAL KRISHAN Vs. D T C
September 7, 1989
KHANNA BUILDERS Vs. UNION OF INDIA
April 19, 1989
KHEM CHAND Vs. UNION OF INDIA
March 9, 1989
KHEM CHAND Vs. STATE
November 3, 1989
KHIAL ASGHAR Vs. UNION OF INDIA
April 28, 1989
KHUSHBIR SINGH Vs. STATE
May 25, 1989
KIRAN BEDI Vs. DELHI ADMINISTRATION
May 4, 1989
KIRORI MAL ALIAS KALWA Vs. STATE
August 1, 1989
KISHAN LAL Vs. STATE
September 22, 1989
KISHORE KUMAR MUNDHRA Vs. UNION OF INDIA
March 31, 1989
KISHORI LAL KISHWAR Vs. GURBAX SINGH
April 10, 1989
KIZITO E L IBE Vs. CENTRAL BUREAU OF INVESTIGATION
August 31, 1989
KRISHAN KUMAR Vs. DELHI MAHANAGAR TELEPHONE
July 19, 1989
KRISHAN NARAIN Vs. JAI SINGH
January 20, 1989
KRISHAN PAL Vs. COMMISSIONER OF INCOME TAX
December 6, 1989
KRISHNA KUMARI Vs. UNION OF INDIA
March 18, 1989
KULDIP SINGH Vs. UNION OF INDIA
September 8, 1989
KULWANT SINGH Vs. UNION OF INDIA
February 14, 1989
KULWANT SINGH Vs. UNION OF INDIA
February 16, 1989
KUMAR ARCHANA CHELAWAT Vs. UNION OF INDIA
June 7, 1989
KUMAR ELECTRIC WORKS Vs. ANUJ ELECTRONICS
July 19, 1989
LAKHBIR SINGH Vs. UNION OF INDIA
November 15, 1989
LALIT KUMAR Vs. UNION OF INDIA
February 16, 1989
LEELA RAM Vs. STATE
August 25, 1989
LEKH RAJ KUKREJA Vs. RAYMON
February 10, 1989
LUDWING WUNSCHE AND CO Vs. RAUNAQ INTERNATIONAL LIMITED
May 11, 1989
LYNN A CURTIS Vs. UNION OF INDIA
October 6, 1989
M A CONTRIBUTION CO Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 1989
M BUILDERS PRIVATE LIMITED Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED
September 4, 1989
M JAYAKUMAR Vs. STATE OF KERALA
July 3, 1989
M K JAMAL Vs. UNION OF INDIA
March 31, 1989
M N ARORA Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 1989
M R SINGH Vs. SHYAM P TEWARI
September 25, 1989
M.L. LAKHOTIA AND OTHERS Vs. THE STATE
August 16, 1989
MADAN LAL Vs. UNION OF INDIA
August 31, 1989
MADHU BALA Vs. STATE DELHI ADMINISTRATION
August 11, 1989
MAHABIR AUTO STORE Vs. INDIAN OIL CORPORATION LIMITED
February 9, 1989
MAHAMAYA GENERAL FINANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 25, 1989
MAHAVIR PRASHAD Vs. SUKHDEV MONGIA
August 25, 1989
MALKIYAT SINGH Vs. DELHI ADMINISTRATION AND ORS.
March 3, 1989
MALKIYAT SINGH Vs. DELHI ADMINISTRATION
March 8, 1989
MALTI PRASAD (HUF) Vs. INCOME TAX OFFICER.
June 14, 1989
MAM CHAND DHIMAN AND CO Vs. UNION OF INDIA
April 25, 1989
MANGALAM CEMENT CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE & CUSTOMS
May 3, 1989
MANJIT KUMAR ALIAS MINTEE Vs. UNION OF INDIA
January 10, 1989
MANJU NARULA Vs. K L VERMA
February 27, 1989
MANOHAR SINGH Vs. SURINDER KAUR
May 22, 1989
MARIAM Vs. DELHI TRANSPORT CORPORATION
March 30, 1989
MARIAM Vs. DELHI TRANSPORT CORPORATION
January 30, 1989
MARTIN BURN LIMITED Vs. KRISHNA ABBI
December 8, 1989
MEHTA GANDHI AND ASSOCIATES Vs. PIPES LIMITED
January 24, 1989
MID LAND FRUIT & VEGETABLE PRODUCTS (INDIA) (P.) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
June 1, 1989
MOGHUL TRAVELS AND TRANSPORT CO PRIVATE LIMITED Vs. UNION OF INDIA
May 2, 1989
MOHAMMAD DIN ALIAS MANNO Vs. UNION OF INDIA
February 6, 1989
MOHAN MEAKIN BREWERIES LTD. Vs. INCOME TAX OFFICER.
May 5, 1989
MOHD. SALEEM Vs. UNION OF INDIA (UOI) AND ORS. (NO. I)
April 11, 1989
MOHINDER KUMAR Vs. DEVI
August 23, 1989
MOHINDER NATH Vs. PANKAJ BHARGAVA
November 29, 1989
MOHINDER SINGH AND CO Vs. UNION OF INDIA
March 8, 1989
MOIDEEN ABBAS Vs. UNION OF INDIA
September 13, 1989
MOOL CHAND Vs. STATE
November 10, 1989
MOORTI DEVI Vs. MOHAN LAL
April 12, 1989
MOTI RAM Vs. STATE
August 18, 1989
MOTOR AND GENERAL FINANCE LIMITED Vs. HIRA PARSAD KESRI
April 7, 1989
MRS. MARGARET T. DESOR AND OTHERS Vs. WORLDWIDE AGENCIES (P.) LTD. AND OTHERS
September 21, 1989
MUKESH KUMAR Vs. STATE
October 27, 1989
MUKESH SINGH RATHORE Vs. UNION OF INDIA AND ORS.
September 2, 1989
MUKESH SINGH RATHORE Vs. UNION OF INDIA
August 2, 1989
MUKUND IRON AND STEEL WORKS LIMITED Vs. UNION OF INDIA THRIUGH D G S AND D
July 18, 1989
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH SHARMA
February 15, 1989
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH SHARMA
February 5, 1989
N D R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
September 25, 1989
NAFISUDDIN Vs. UNION OF INDIA
February 13, 1989
NAGINA ENTERPRISE Vs. UNION OF INDIA
March 7, 1989
NAGORI AND COMPANY Vs. INDIAN CUGAR INDUSTRIES EXPORT CORPORATION LIMITED
March 17, 1989
NALLA THAMBY SRITHARAN Vs. UMA SHANKAR
May 23, 1989
NALLATTU THODIKA HAMZA Vs. UNION OF INDIA
February 14, 1989
NAND KISHORE KATYAL Vs. BANK OF INDIA
February 1, 1989
NAPUR DASS Vs. CENTRAL COUNCIL OF HOMEOPATHY
July 31, 1989
NARAIN Vs. STATE
January 12, 1989
NARAIN DEVI Vs. SWARN SINGH
March 29, 1989
NARENDER KUMAR Vs. VEENA GHINGRA
May 11, 1989
NARENDER TYAGI Vs. VIJAY KARAN
February 9, 1989
NARINDER PAL SINGH Vs. K.L. VERMA AND OTHERS
April 11, 1989
NATHU RAM Vs. STATE
June 14, 1989
NATHU RAM Vs. ADMINISTRATOR OF DEHLI
October 6, 1989
NATIONAL INSTITUTE OF IMMUNOLOGY Vs. MUNICIPAL CORPORATION OF DELHI
April 27, 1989
NATIONAL INSURANCE CO. LTD Vs. RATTAN LAL MEHTA
January 19, 1989
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. BRITELITE CARBONS LTD.
March 20, 1989
NATIONAL STEEL AND GENERAL MILLS Vs. OFFICIAL LIQUIDATOR
March 9, 1989
NAVEZ Vs. STATE
March 2, 1989
NAVIN KUMAR LAPOOR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 22, 1989
NB SUB AVTAR SINGH Vs. UNION OF INDIA
April 19, 1989
NETRA PAL SINGH Vs. UNION OF INDIA
December 15, 1989
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIMLA AHUJA
August 21, 1989
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NIRANJAN SINGH
July 26, 1989
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PUSHPA
July 19, 1989
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SALONI DARGAN
February 14, 1989
NIRMAL KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
September 8, 1989
NIRMAL PUN Vs. CENTRAL BUREAU OF INVESTIGATION
August 8, 1989
NISHA SHARMA Vs. VINOD KUMAR SHARMA
February 23, 1989
NITIN GUNWANT SHAH Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE
November 9, 1989
NITU ALIAS ASHA Vs. KRISHAN LAL
March 8, 1989
NORMA CABLE (P) LTD. V COMMISSIONER OF INCOME TAX. Vs. STATE
January 27, 1989
NORTHERN PLASTICS LIMITED Vs. UNION OF INDIA
June 26, 1989
O K AYYAPAN Vs. DAYA SINGH
July 26, 1989
O P ANAND Vs. STATE
September 12, 1989
O P C JAIN Vs. A D M LA
July 28, 1989
OCEAN INVESTMENT AND FINANCE PRIVATE LIMITED Vs. UNION OF INDIA
September 21, 1989
OM PARKASH BAKSHI Vs. STATE
February 28, 1989
OM PRAKASH MADAN Vs. STATE
February 24, 1989
OM WATI Vs. STATE
October 6, 1989
ONKAR NATH Vs. STATE
November 9, 1989
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PREME PRAKASH
July 24, 1989
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI MALHOTRA
July 24, 1989
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. VEENA PRUTHI
February 10, 1989
ORIENTAL INSURANCE COMPANY LIMITED Vs. HASMAT KHATOON
March 1, 1989
P C BOHRA Vs. NATIONAL SPORTS CLUB OF INDIA
May 12, 1989
P C GANDHI Vs. EDUCATIONAL CONSULTANTS INDIA
January 27, 1989
P C PUN Vs. POLYOLEFINS INDUSTRIES LIMITED
January 10, 1989
P D GUPTA Vs. RESERVE BANK OF INDIA
July 4, 1989
P D SARPAL Vs. UNIVERSITY OF DELHI
December 14, 1989
P U ABDUL RAHIMAN ALIAS YOUSUF ABDUL RAHIMAN Vs. UNION OF INDIA
December 7, 1989
PACE EDUCATION (P.) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
December 18, 1989
PANDIT RAM SAROOP AND ANOTHER Vs. BALBIR SINGH AND OTHERS
September 8, 1989
PARAMMAL ABDUL RAHIMAN @ ABDU RAHIMAN Vs. UNION OF INDIA (UOI) AND ORS.
May 10, 1989
PARAS LAMINATORS PRIVATE LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
December 7, 1989
PARASMAIJAIN Vs. UNION OF INDIA
March 29, 1989
PARMOD KUMAR Vs. STATE
July 4, 1989
PARMOD KUMAR Vs. STATE
October 18, 1989
PEARL AGENCIES Vs. INSPECTING ASSISTANT COMMISSIONER.
May 31, 1989
PESHAWAR SOAP AND CHEMICALS PRIVATE LIMITED Vs. ANIL SOAP AND CHEMICAL WORKS
March 28, 1989
PHONIX PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
March 9, 1989
PHOOL WATI Vs. STATE OF DELHI
August 29, 1989
PLATO PHARMACEUTICAL PRIVATE LIMITED Vs. RANBAXY LBOURATORIES LIMITED
December 4, 1989
PRABHA BHASIN Vs. THE STATE
January 17, 1989
PRABHA BHASIN Vs. STATE
February 17, 1989
PRADEEP KUMAR Vs. STATE
August 21, 1989
PRADEEP KUMAR KAIRA Vs. DELHI DEVELOPMENT AUTHORITY
July 7, 1989
PRADEEP NATH MATHUR Vs. UNION OF INDIA
February 24, 1989
PRAVEEN KUMAR BHATIA Vs. M GHOSH
January 6, 1989
PREM KUMAR Vs. STATE
March 27, 1989
PREM KUMAR PARMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION
February 23, 1989
PRIDE CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
May 1, 1989
PRIDE CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
August 29, 1989
PROMILA NANGIA Vs. BALDEV RAJ NANGIA
March 6, 1989
PROMILLA KAPUR Vs. YASH PAL BHASIN
February 22, 1989
PUKH RAJ JAIN Vs. PADMA KASHYAP
May 26, 1989
PUKH RAJ JAIN Vs. PADMA KASHYAP
May 25, 1989
PUNJAB NATIONAL BANK Vs. INSPECTING ASSISTANT COMMISSIONER.
May 23, 1989
PURAN CHAND NAGIA Vs. AVIATION EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY
April 10, 1989
QAMARUDDIN Vs. R.P. SHARMA
August 25, 1989
QAMARUDDIN Vs. R P SHARMA
September 25, 1989
QURESH Vs. ROOPA FOTEDAR
December 15, 1989
R K B HERBALS PRIVATE LIMITED Vs. ENTERPRISES ADVERTISING PRIVATE LIMITED
February 6, 1989
R L JAIN Vs. UNION OF INDIA
September 1, 1989
R.B. CH. ROCHI RAM KHATTAR Vs. BALDEV RAJ SOBTI
February 22, 1989
RAFIQ AHMAD Vs. UNION OF INDIA
July 4, 1989
RAI AND SONS PRIVATE LIMITED Vs. PHELPS AND CO PRIVATE LIMITED
February 6, 1989
RAINKOO STEELS Vs. K P GANGULI INCOME TAX OFFICER AND STATE DELHI ADMINISTRATION
March 1, 1989
RAJ KUMARI CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
February 11, 1989
RAJ KUMARI CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
December 11, 1989
RAJDEV SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
July 31, 1989
RAJE BALA Vs. PANKAJ
September 1, 1989
RAJESH Vs. STATE
March 16, 1989
RAJESH Vs. KULTAR SINGH
January 4, 1989
RAJESH JAIN Vs. UNION OF INDIA
March 29, 1989
RAJESHWAR PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
March 14, 1989
RAJESHWAR SINGH Vs. UNION OF INDIA
July 28, 1989
RAJINDER ANAND Vs. UNION OF INDIA
January 9, 1989
RAJINDER SINGH ALIAS RAJU Vs. UNION OF INDIA
May 11, 1989
RAJIV WADHWA Vs. UNION OF INDIA
November 16, 1989
RAJMDER NATH Vs. UNION OF INDIA
August 11, 1989
RAJMDER PAL Vs. MAN MOHAN KAUR
March 31, 1989
RAJMDER PRASAD JAIN Vs. NEW DELHI MUNICIPAL COMMITTEE
May 4, 1989
RAJU ANAND Vs. MADHU KUMARI
May 10, 1989
RAKESH KAPOOR Vs. UNION OF INDIA
November 16, 1989
RAM AUTAR SURESH KUMAR Vs. KANTA DEVI
January 23, 1989
RAM CHANDER Vs. UNION OF INDIA
April 7, 1989
RAM CHANDER Vs. UNION OF INDIA AND OTHERS
April 21, 1989
RAM KISHAN Vs. LAIJI MAL TIKA RAM
August 29, 1989
RAM KISHAN Vs. STATE
March 10, 1989
RAM NIWAS Vs. STATE
March 3, 1989
RAM SAROOP Vs. RAM NATH
May 9, 1989
RAM SINGH Vs. STATE
December 5, 1989
RAM SINGH MANMOHAN SINGH Vs. UNION OF INDIA
April 19, 1989
RAMA ASSOCIATES (P.) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
November 28, 1989
RAMAN MOHAN GAUTAM Vs. UNION OF INDIA
December 15, 1989
RAMAT MASSEY Vs. ARVIND CONSTRUCTION COMPANY LIMITED
February 1, 1989
RAMESH CHANDER KAKKAR Vs. UNION OF INDIA
November 23, 1989
RAMESH KUMAR Vs. STATE
November 17, 1989
RANDHIR KHOSLA Vs. SHARAN PARSHAD SURI
February 3, 1989
RAOJI RAJU Vs. STATE DELHI ADMN
March 16, 1989
RATNI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 18, 1989
RATTAN LAL MEHTA Vs. RAJENDER KAPOOR
January 19, 1989
RAVI SHARMA Vs. UNION OF INDIA
January 24, 1989
RAVI SHARMA Vs. UNION OF INDIA
February 28, 1989
RAVINDER BHATIA Vs. SATNAM SINGH M M
December 12, 1989
REDIHOT ELECTRICALS Vs. UNION OF INDIA
April 4, 1989
REGENCY INDUSTRIES LIMITED Vs. KEDAR BUILDERS
October 25, 1989
RICHARDSON VICKS IND Vs. VIKAS PHARMACEUTICALS
August 21, 1989
RITU MAKKAR Vs. DELHI COLLEGE OF ENGINEERING
November 17, 1989
ROSE EDUCATIONAL SCIENTIFIC AND CULTURAL SOCIETY Vs. UNION OF INDIA
May 8, 1989
S BALWINDER SINGH ALIAS CHHINDA Vs. UNION OF INDIA
August 21, 1989
S BHUPINDER SINGH MAKKAR Vs. NARINDER KAUR
May 26, 1989
S JASWANTSINGH Vs. P N HANDA
September 27, 1989
S K CHAUDHARY Vs. BHAGWAN DASS BATRA
March 16, 1989
S P SEHGAL Vs. VIDYA KAUL
February 28, 1989
S R FARISHTA Vs. UNION OF INDIA
March 17, 1989
S V KHANDEKAR Vs. SHRIRAM S I R FOND
February 9, 1989
S.K. SAROGI AND ORS. Vs. UNION OF INDIA
July 31, 1989
SACHDEVA METAL WORKS Vs. MODERN PAN INDUSTRIES
July 31, 1989
SADAR BAZAR ELECTRICAL TRADERS ASSOCIATION Vs. UNION OF INDIA
November 17, 1989
SAFDARJUNG ENCLAVE EDUCATIONAL SOCIETY Vs. MUNICIPAL CORPORATION OF DELHI
February 9, 1989
SAHAB SINGH Vs. UNION OF INDIA
March 9, 1989
SALEEM Vs. UNION OF INDIA
July 17, 1989
SALWAN CONSTRUCTION Vs. UNION OF INDIA
September 5, 1989
SANJAY VATS Vs. ATTRO
July 19, 1989
SANSAR CHAND Vs. UNION OF INDIA
May 12, 1989
SANTANU RAY Vs. UNION OF INDIA
August 12, 1989
SANTOSH GUPTA Vs. SWARAN SINGH
July 27, 1989
SANTOSH KUMAR Vs. STATE
November 24, 1989
SANTOSH KUMARI 7 ORS Vs. MOHAMMAD ARSHAD KHAN
July 3, 1989
SARBJIT SINGH Vs. ALL INDIA FINE ARTS AND CRAFTS SOCIETY
May 24, 1989
SARDAR SINGH Vs. STATE
March 17, 1989
SAT PAL BAKSHI Vs. DURGA DASS
April 10, 1989
SATISH KUMAR Vs. NARCOTIC CONTROL BUREAU
June 7, 1989
SATISH KUMAR Vs. STATE
February 14, 1989
SATISH SADAN Vs. PRITHVI RAJ
March 17, 1989
SATNAM SINGH Vs. UNION OF INDIA
October 17, 1989
SAVITA PARMAR Vs. STATE (DELHI ADMN.)
February 23, 1989
SEEMA MEHTA Vs. LALIT MEHTA
February 14, 1989
SEEMA PURI Vs. STATE
August 28, 1989
SEETHA LAKSHMI KRISHNAN Vs. GIAN PARKASH
January 10, 1989
SHAFI Vs. STATE
January 17, 1989
SHAHID Vs. LAXMI
November 7, 1989
SHAKUN Vs. DELHI ADMINISTRATION
April 28, 1989
SHAKUNTLA DEVI Vs. JAMMU AND KASHMIR BANK LTD.
July 11, 1989
SHAMBHU NATH SINGH Vs. UNION OF INDIA
April 26, 1989
SHAMIM Vs. STATE
October 4, 1989
SHAMIM BANO Vs. SHAHABUDDIN
September 21, 1989
SHANKAR Vs. STATE
February 10, 1989
SHANKAR IRON STORE Vs. S R GOEL APPELLATE TRIBUNAL SALES TAX TIS HAZARI DELHI
March 7, 1989
SHASHI KUMAR Vs. DELHI ADMINISTRATION
August 9, 1989
SHAUKAT ALL Vs. INDIAN AIRLINES
August 4, 1989
SHEIKH MUKARRAMUDDIN Vs. SHEIKH RAHIMUDDIN
February 3, 1989
SHIRAJ AHMED Vs. UNION OF INDIA
September 4, 1989
SHIV KUMAR WASAL AND CO Vs. DELHI DEVELOPMENT AUTHORITY
December 9, 1989
SHRI POPLAWSKI Vs. UNION OF INDIA
August 9, 1989
SHYAM KHANNA Vs. UNION OF INDIA
April 7, 1989
SIEMENS LIMITED Vs. SOUTH INDIA CEMENT LIMITED
August 9, 1989
SINGH ENTERPRISES (EXPORTS) (P.) LTD. Vs. INCOME TAX OFFICER.
April 13, 1989
SITA RAM SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
July 11, 1989
SITA RAM VERMA Vs. SARASWATI
February 11, 1989
SMT. RAJA DEVI Vs. INSPECTING ASSISTANT COMMISSIONER.
May 15, 1989
SOMANY PILKONGTONS LIMITED Vs. B P VERMA
July 31, 1989
STAR PAPER MILLS LIMITED Vs. BEHARI LAL MADAN LAL JAIPURIA LIMITED
December 12, 1989
STATE Vs. RAM SARUP SABHARWAL
September 7, 1989
STATE Vs. PYARE LAL NEHRU
December 18, 1989
STATE BANK OF INDIA Vs. INDIAN APPAREL INDUSTRIES
February 8, 1989
STATE BANK OF INDIA Vs. INDIAN ELECTRIC
February 22, 1989
STATE OF HARYANA Vs. SHASHI PRABHA SAXENA
January 11, 1989
STATE TRADING CORPORATION OF INDIA LIMITED Vs. CHITTOOR CO OPERATIVE SUGAR LIMITED
March 9, 1989
STATESMAN LIMITED Vs. UNION OF INDIA
April 28, 1989
SUBHASH CHANDER Vs. UNION OF INDIA
January 31, 1989
SUBHASH CHANDER Vs. STATE
July 26, 1989
SUBHASH CHANDER Vs. UNION OF INDIA
November 21, 1989
SUBHASH CHOPRA Vs. STATE
June 26, 1989
SUBHASH RONGHTA Vs. DELHI DEVELOPMENT AUTHORITY
March 1, 1989
SUCHA SINGH Vs. STATE
August 11, 1989
SULEMAN AHMAD Vs. UNION OF INDIA
May 24, 1989
SUMEER CHOPRA AND ANOTHER Vs. DELHI COLLEGE OF ENGINEERING AND ANOTHER
January 17, 1989
SUMER CHAND Vs. UNION OF INDIA
April 5, 1989
SUNDER LAL Vs. STATE
November 17, 1989
SUNIL KUMAR Vs. STATE
October 18, 1989
SURENDER SINGH Vs. STATE
December 7, 1989
SURESH KUMAR Vs. STATE
January 27, 1989
SURESH KUMAR Vs. UNION OF INDIA
January 13, 1989
SURESH KUMAR Vs. UNION OF INDIA
January 1, 1989
SURINDER KUMAR AND ORS. Vs. STATE
December 14, 1989
SURINDER MEHTA Vs. K L VERMA
February 23, 1989
SURINDER MOHAN HANS Vs. INCOME TAX OFFICER.
May 17, 1989
SURINDER MOHAN MALBOTRA Vs. K L VERMA
March 8, 1989
SURINDER SINGH BINDRA Vs. HINDUSTAN FESTANERS PRIVATE LIMITED
May 5, 1989
SURJIT SINGH Vs. UNION OF INDIA
August 8, 1989
SUSHEEL SARAN Vs. DIRECTOR OF ADVERTISING AND VISUAL PUBLICITY
July 3, 1989
SUSHUM OVERSEAS MARKETING (P) LTD Vs. REGISTRAR OF COMPANIES
December 19, 1989
SUVA RAM THROUGH RAGHU RAM Vs. UNION OF INDIA
May 19, 1989
SWARAN SINGH Vs. STATE
November 7, 1989
SWASTIK METAL WORKS Vs. UNION OF INDIA
August 28, 1989
TAJ SERVICES LIMITED Vs. DELHI ADMINISTRATION
March 31, 1989
TAVINDER KUMAR Vs. STATE
November 2, 1989
TECHNICAL CONSULTANCY HOUSE PRIVATE LTD. Vs. KULDIP RAJ NARANG AND OTHERS
December 12, 1989
THAKURI BAI Vs. LAXMI CHAND
November 28, 1989
THANKI VANILAL JAGJIVAN Vs. UNION OF INDIA
September 18, 1989
THARAMEL MOHAMMAD BAVA Vs. UNION OF INDIA
July 27, 1989
THOMSON BRANDT Vs. CONTROLLER OF PATENTS AND DESIGNS
February 14, 1989
TILAK RAJ Vs. STATE
May 11, 1989
TIRATH DASS Vs. STATE
February 17, 1989
TRISHIA JAIN Vs. OSWAL AGRO MILLS LIMITED
September 13, 1989
TULDEEP SINGH Vs. STATE
January 17, 1989
UMA SHANKAR ALIAS BUNTY Vs. AMRIT LAL
January 17, 1989
UMA SHANKER Vs. STATE
January 27, 1989
UNION OF INDIA Vs. RANJIT SINGH
March 8, 1989
UNION OF INDIA Vs. NORTHEN PLASTICS LIMITED
May 8, 1989
UNION OF INDIA Vs. GOLAM NABI AZAD
March 27, 1989
UNION OF INDIA Vs. S P AHLUWALIA
September 7, 1989
UNION OF INDIA Vs. DELHI BAR ASSOCIATION
August 28, 1989
UNION OF INDIA Vs. SWADESHI KARYALAYA
August 22, 1989
UNION OF INDIA Vs. O P SINGH
August 11, 1989
UNION OF INDIA Vs. MANGAT
December 2, 1989
UNITED COMPLEX INDIA LIMITED Vs. UNION OF INDIA
December 11, 1989
UNITED INDIA INSURANCE COMPANY Vs. SURJIT SINGH
September 26, 1989
UPENDER SINGH Vs. STATE
May 1, 1989
URMILA DEVI Vs. STATE
May 8, 1989
USHA RECTIFIER CORPN. (I.) (P.) LTD. Vs. INSPECTING ASSITANT COMMISSIONER.
April 5, 1989
UTTAM CHAND Vs. RAMKISHAN
April 11, 1989
UTTAM WIRES AND MACHINES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
July 19, 1989
V K NASSAR Vs. UNION OF INDIA
November 7, 1989
VAIDYARATNAM P.S. VARIERS ARYA VAIDYASALA KOTTAKKAL Vs. K.C. VIJAIKUMAR
August 19, 1989
VASANTLAL BECHARLAL KAMDAR Vs. M.C.D.
March 29, 1989
VED PAL ANAND Vs. UNION OF INDIA
March 17, 1989
VICTOR PAUL Vs. STATE
January 2, 1989
VIDYA KAKKAR Vs. DELHI TRANSPORT CORPORATION
March 7, 1989
VIDYA WANTI Vs. MUNICIPAL CORPORATION OF DELHI
January 25, 1989
VIJAY KUMAR Vs. SHOKAT ALI
July 10, 1989
VIJAY KUMAR DHARNA Vs. UNION OF INDIA
December 12, 1989
VIJAY SINGH Vs. WADIA INSTITUTE OF HIMALAYAN GEOLOGY SOCIETY
May 25, 1989
VIJAYALAXMI Vs. MANJIT SINGH BHALLA
February 28, 1989
VINAY CHOUDHARY Vs. STATE
February 23, 1989
VINOD KUMAR Vs. STATE
April 11, 1989
VINOD KUMAR JAIN Vs. STATE
August 18, 1989
VINOD KUMAR JAIN Vs. STATE
August 16, 1989
VINOD NAGPAL Vs. BAKSHI S KULJAS RAI
January 13, 1989
VIRENDER BHATTI Vs. STATE
April 5, 1989
VISHWA NATH KHANNA Vs. THE STATE AND ANOTHER
November 6, 1989
VISHWA NATH KHANNA Vs. STATE
November 16, 1989
VITHALDAS MADHAVJI Vs. STATE
September 24, 1989
VIVEK JAIN Vs. UNION OF INDIA
February 6, 1989
W S CONSTRUCTION COMPANY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
May 24, 1989
WEALTH-TAX OFFICER Vs. VINAY BHARAT RAM & SONS.
November 27, 1989
WELLPOINT SYSTEMS (P.) LTD Vs. INSPECTING ASSISTANT COMMISSIONER.
May 1, 1989
WORLDWIDE AGENCIES PRIVATE LIMITED Vs. MARGARET T DESOR
August 31, 1989
Y RAJESHWARI Vs. BOMBAY TYRES INTERNATIONAL LIMITED
August 2, 1989
YOG RAJ Vs. STATE
March 13, 1989
YOGESH GURDASANI Vs. DELHI DEVELOPMENT AUTHORITY
October 17, 1989
YOUNG WOMENS CHRISTIAN ASSOCIATION OF DELHI Vs. ACHAMMA MATHEW
March 28, 1989