Home
Case Index
Title
Date
A B C LAMINART PRIVATE LIMITED Vs. A P AGENCIES SALEM
March 13, 1989
A MOHNAM A MURUKAN Vs. STATE OF KERALA
February 13, 1989
A N PARASURAMAN Vs. STATE OF TAMIL NADU
October 5, 1989
A R KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX MADRAS
February 10, 1989
A S MITTAL Vs. STATE OF UTTAR PRADESH
May 12, 1989
A.V. BHOGESHWARUDU Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION & ANR.
September 21, 1989
ABDUL KHADER ROWTHER Vs. P K SARA BAI
August 28, 1989
ABDUL RAZAK ABDUL WAHAB SHEIKH Vs. S N SINHA COMMISSIONER OF POLICE AHMEDABAD
March 3, 1989
ABDUL RAZAK NANNEKHAN PATHAN Vs. POLICE COMMISSIONER AHMEDABAD
July 27, 1989
ABDULAPOCHAMMA Vs. STATE OF ANDHRA PRADESH
March 28, 1989
ABDULLA KABIR Vs. MOHAMMAD NASIRUDDIN
February 1, 1989
ABDULSHAKOOR Vs. SHAKURA BEGUM NOW DEAD
February 9, 1989
ACHAL REDDY Vs. RAMAKRISHNAREDDIAR
November 17, 1989
ADHUNIK GRAH NIRMAN SAHAKLARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
February 28, 1989
AHMEDHUSSAIN SHAIKHHUSSAIN AHMED KALIO Vs. COMMISSIONER OF POLICE AHMEDABAD
September 19, 1989
AJAB Vs. STATE OF MAHARASHTRA
February 24, 1989
AJIT SINGH Vs. STATE OF PUNJAB
March 28, 1989
AJIT SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA
September 26, 1989
AJMER SINGH Vs. STATE OF HARYANA
November 17, 1989
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
March 31, 1989
ALL INDIA BANK OFFICERS CONFEDERATION Vs. UNION OF INDIA
August 14, 1989
ALL INDIA DEMOCRATIC WOMENS ASSOCIA TION AND JANWADI SAMITI Vs. UNION OF INDIA
March 17, 1989
ALLAUDDIN MIAN SHARIF MIAN Vs. STATE OF BIHAR
April 13, 1989
AMBATI NARASAYYA Vs. M SUBBA RAO
October 6, 1989
AMBIKA PRASAD Vs. STATE OF BIHAR
May 9, 1989
AMRIT LALGUPTA Vs. BUDHWANTI
December 1, 1989
ANAMICA MISHRA Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
November 9, 1989
ANAND PRAKASH Vs. STATE OF UTTAR PRADESH
December 14, 1989
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST Vs. V R RUDANI
April 21, 1989
ANGUSWAMY Vs. STATE OF TAMIL NADU
April 20, 1989
ANNAPOORANI AMMAL Vs. G THANGAPALAM
May 1, 1989
APHALI PHARMACEUTICALS LIMITED Vs. STATE OF MAHARASHTRA
September 19, 1989
ARJUN KHIAMAL MAKHIJANI Vs. JAMNADAS TULIANI
May 9, 1989
ARJUN KHIAMAL MAKHIJANI PRITHDAYAL CHETANDAS Vs. JAMNADAS C TULIANI:JAMNADAS C TULIANI
October 5, 1989
ARUN KUMAR Vs. STATE OF UTTAR PRADESH
April 13, 1989
ARUNDHATI BALKRISHNA SHRI AMBICA MILLS PREMISES AHMEDABAD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
March 1, 1989
ASHABAI KATE Vs. VITHAL BHIKA NADE
October 17, 1989
ASHOK CHAND SINGHVI Vs. UNIVERSITY OF JODHPUR
January 18, 1989
ASHOK KUMAR CHATTERJEE Vs. STATE OF MADHYA PRADESH
May 2, 1989
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI Vs. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR
May 3, 1989
ASLAM AHMED ZAHIRE AHMED SHAIK Vs. UNION OF INDIA
April 4, 1989
ASOM RASTRABHASA PRACHAR SAMITI Vs. STATE OF ASSAM
September 19, 1989
ASSAM RIFLES MULTI PURPOSE CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
May 1, 1989
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MADRAS RUBBER FACTORY LIMITED
May 1, 1989
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. RAMAKRISHNAN KULWANT RAI
April 12, 1989
ATUL MATHUR Vs. ATUL KALRA
August 8, 1989
AUTO TRACTORS LIMITED PRATAPGARH Vs. COLLECTOR OF CUSTOMS BOMBAY
January 19, 1989
AYURVEDA PHARMACY Vs. STATE OF TAMIL NADU
March 15, 1989
B DANDAPANIPATRA Vs. RETURNING OFFICER CUM SUB DIVISIONAL OFFICER BERHAMPUR
November 8, 1989
B K C MURUGA KONAR Vs. V SETHAKONE
September 1, 1989
B R KAPOOR Vs. UNION OF INDIA
May 9, 1989
B R SINGH Vs. UNION OF INDIA
September 26, 1989
B RAJAGOPALA RAO Vs. APPAYYA DORA HANUMANTHU
September 29, 1989
B RANGANATHAN Vs. UNION OF INDIA
March 15, 1989
B Y DSOUZA Vs. ANTONIO FAUSTO FERNANDES
August 1, 1989
BADRU KHAN Vs. GYARSILAL
November 9, 1989
BAIDYANATH MAHAFATRA Vs. STATE OF ORISSA
August 10, 1989
BAJAJ AUTO LIMITED Vs. BEHARI LAL KOHLI
August 8, 1989
BAL KISHAN Vs. DELHI ADMINISTRATION
October 6, 1989
BALDEV RAJ SHARMA Vs. BAR COUNCIL OF INDIA
May 1, 1989
BALKAR SINGH Vs. STATEOFPUNJAB
March 30, 1989
BALRAM Vs. STATE OF MADHYA PRADESH
September 26, 1989
BANARAS HINDU UNIVERSITY Vs. DR. RADHEY SHYAM RAI AND OTHERS
April 17, 1989
BANK OF BARODA Vs. REDNAM NAGACHAYA DEVI
August 31, 1989
BANSHIDHAR SEWBHAGOVAN AND COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
October 27, 1989
BANSIDHAR Vs. STATE OF RAJASTHAN
March 29, 1989
BAREILLY DEVELOPMENT AUTHORITY Vs. AJAI PAL SINGH
February 17, 1989
BARODA MUNICIPAL CORPORATION KHANDERRAO MARKET BARODA Vs. SHARMJIVI BATHLARY ASSOCIATION
May 3, 1989
BHAGWAN DASS GUPTA Vs. BALWANT SINGH
April 12, 1989
BHAGWAN SAHAI CARPENTER Vs. UNION OF INDIA
March 15, 1989
BHAGWANTI SHARADA SWAMY Vs. UNION OF INDIA
August 29, 1989
BHAGWATDUTTRISHI Vs. RAMKUMAR
November 8, 1989
BHAGWATI PLASTICS INDUSTRIES Vs. UNION OF INDIA
May 5, 1989
BHAGWATI PRASAD BHAGWATI DEVI Vs. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION
December 15, 1989
BHAILALHUKAMCHAND SHAH Vs. NARANDAS SHAMJI
September 12, 1989
BHARAT SURFACTANTS PRIVATE LIMITED Vs. UNION OF INDIA
May 17, 1989
BHAT KALIDAS SHAMJI Vs. P J PATHAK
September 8, 1989
BHAVNAGAR MUNICIPALITY Vs. UNION OF INDIA
November 17, 1989
BHOLANATH TRIPATHI Vs. STATE OF UTTAR PRADESH
November 6, 1989
BHOOP RAM Vs. STATE OF UTTAR PRADESH
April 4, 1989
BHOPAL GAS PEEDIT MAHILA UDYOG SANGATHAN DR NISHIT VOHRA Vs. UNION OF INDIA
March 3, 1989
BHOR INDUSTRIES LIMITED BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
January 31, 1989
BIHAR STATE ELECTRICITY BOARD Vs. DHANAWAT RICE AND OIL MILLS
January 17, 1989
BIHAR STATE ELECTRICITY BOARD PATNA Vs. GREEN RUBBER INDUSTRIES
November 24, 1989
BIHAR STATE MADARASA EDUCATION BOARD PATNA Vs. MADARASA HANFIA ARABIC COLLEGE JAMALIA
December 5, 1989
BIKKAR SINGH Vs. STATE OF PUNJAB
March 28, 1989
BIKRAMJITSINGH Vs. UNION OF INDIA
January 11, 1989
BIMLA DEVI VIDYA DEVI Vs. UNION OF INDIA
September 12, 1989
BIMLA RANI Vs. UNION OF INDIA
September 25, 1989
BINDESHWARI RAM Vs. STATE OF BIHAR
September 19, 1989
BIRDHICHAND MISHRILAL GOTHI Vs. STATE OF MAHARASHTRA
February 13, 1989
BISMILLAH Vs. JANESHWAR PRASAD
December 5, 1989
BRICK AND TILE MANUFACTURERS ASSOCIATION Vs. STATE OF TAMIL NADU
August 25, 1989
BRIJ LAL STATE OF PUNJAB Vs. PREM CHAND
April 20, 1989
BRIJ PAL DASS Vs. RAMMURAT SINGH
November 17, 1989
BROACH DISTT CO OPERATIVE COTTON SALES GINNING AND PRESSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
April 26, 1989
BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
March 31, 1989
BUXA DOOARS TEA COMPANY LIMITED Vs. STATE OF WEST BENGAL
May 12, 1989
C L VERMA Vs. STATE OF MADHYA PRADESH
October 20, 1989
C O ARUMUGAM Vs. STATE OF TAMIL NADU
October 5, 1989
C R SESHAN Vs. STATE OF MAHARASHTRA
March 15, 1989
C RADHAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
November 10, 1989
CARBORUNDUM UNIVERSAL LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
October 5, 1989
CARDAMOM PLANTERS ASSOCIATION BODINAYAKANNUR Vs. DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM
August 7, 1989
CARONA SHOE COMPANY LIMITED Vs. K C BHASKARAN NAIR
March 9, 1989
CHAGANLAL GAINMULL Vs. COLLECTOR OF CENTRAL EXCISE
November 8, 1989
CHAIRMAN Vs. NTC LTD. EMPLOYEES UNION & ORS. UNION OF INDIA
September 29, 1989
CHAITANYA KALBAGH Vs. STATE OF UTTAR PRADESH
March 29, 1989
CHANDRAKANT SOMNATH KUDALE Vs. STATE OF MAHARASHTRA
March 31, 1989
CHANDRAKANTABEN WIFE OF JAYANTILAL BAPALAL MODI NARENDRA JAYANTILAL MODI Vs. VADILAL BAPALAL MODI
March 30, 1989
CHANGKI VILLAGE Vs. TIBUNGBA AO
October 4, 1989
CHANNAVEERAPPA GOUDA Vs. LAND ACQUISITION OFFICER
April 12, 1989
CHARAN LAL SAHU Vs. UNION OF INDIA AND OTHERS
March 8, 1989
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI Vs. UNION OF INDIA
December 22, 1989
CHHAGAN BHAGWAN KAHAR Vs. N L KALNA
March 16, 1989
CLAGGETT BRACHI CO LIMITED LONDON Vs. COMMISSIONER 0F INCOME TAX ANDHRAPRADESH
April 26, 1989
COLLECTOR OF CENTRAL EXCISE Vs. PONDS INDIA LIMITED
October 19, 1989
COLLECTOR OF CENTRAL EXCISE AHMEDABAD COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. ASHOKA MILLS LTD
September 8, 1989
COLLECTOR OF CENTRAL EXCISE BARODA Vs. AMBALAL SARABHAI ENTERPRISES PRIVATE LIMITED
August 10, 1989
COLLECTOR OF CENTRAL EXCISE CALCUTTA II COLLECTOR OF CENTRAL EXCISE BHUBANESHWAR Vs. EASTEND PAPER INDUSTRIES LTD
August 29, 1989
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. PUNJAB ANAND LAMPS INDUSTRIES MOHALI PUNJAB
September 14, 1989
COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. DECENT DYEING CO :1 NAVRANG DYEING CO 2 CAPITAL DYEING CO
December 7, 1989
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD
February 14, 1989
COLLECTOR OF CENTRAL EXCISE HYDERABAD COLLECTOR OF CENTRAL EXCISE MADRAS Vs. JAYANT OIL MILLS PRIVATE LIMITED :TATA OIL MILLS COMPANY LIMITED
March 31, 1989
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. STANDARD MOTOR PRODUCTS ANT
February 24, 1989
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. NEWMAN PRESS
November 9, 1989
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. BALLARPUR INDUSTRIES LIMITED
September 29, 1989
COLLECTOR OF CUSTOMS Vs. ENFIELD INDIA LIMITED
January 16, 1989
COLLECTOR OF CUSTOMS BANGALORE Vs. HANSUR PLYWOOD WORKS
October 26, 1989
COLLECTOR OF CUSTOMS BANGALORE Vs. WESTERN INDIA PLYWOOD MANUFACTURING COMPANY LIMITED
October 26, 1989
COLLECTOR OF CUSTOMS BOMBAY Vs. K MOHAN AND CO EXPORTS
September 25, 1989
COLLECTOR OF CUSTOMS, BANGALORE AND ANOTHER Vs. M/S. HANSUR PLYWOOD WORKS AND ANOTHER
September 26, 1989
COMMISSIONER 0F INCOME TAX CALCUTTA Vs. PRAHALADRAI AGARWALA
April 26, 1989
COMMISSIONER 0F INCOME TAX LUCKNOW Vs. BAZPUR CO OPERATIVE SUGAR FACTORY LIMITED
May 1, 1989
COMMISSIONER OF INCOME TAX AMRITSAR Vs. STRAW BOARD MANUFACTURING COMPANY LIMITED
April 28, 1989
COMMISSIONER OF INCOME TAX BOMBAY Vs. RASIKLAL MANEKLAL HUF
March 29, 1989
COMMISSIONER OF INCOME TAX BOMBAY Vs. P K JHAVERI
November 6, 1989
COMMISSIONER OF INCOME TAX BOMBAY Vs. KAIKABAD
August 10, 1989
COMMISSIONER OF INCOME TAX CALCUTTA Vs. KARAM CHAND THAPAR PRIVATE LIMITED
February 14, 1989
COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P COOPERATIVE FEDERATION LIMITED
February 10, 1989
COMMISSIONER OF INCOME TAX MADRAS Vs. SOUTH ARCOT DIST CO OP MATKETING SOCIETY LIMITED
January 25, 1989
COMMISSIONER OF INCOME TAX MADRAS Vs. P DORAISWAMY CHETTY VELLORE
October 26, 1989
COMMISSIONER OF INCOME TAX NEW DELHI Vs. GARG AND CO
January 24, 1989
COMMISSIONER OF INCOME TAX NEW DELHI NOW RAJASTHAN Vs. EAST WEST IMPORT AND EXPORT P LTD
February 8, 1989
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ORIENT PAPER MILLS LIMITED
January 20, 1989
COMMISSIONER OF SALES TAX U P LUCKNOW COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SUPER COTTON BOWL REFILLING WORKS:AGRA BEVERAGES CORPORATION P LTD
February 2, 1989
COMMISSIONER OF WEALTH TAX Vs. HASHMATUNNISA BEGUM
January 17, 1989
COMMISSIONER OF WEALTH TAX BOMBAY Vs. KASTURBAI WALCHAND
March 28, 1989
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA & ORS.
November 15, 1989
COMMON CAUSE A. REGD. SOCIETY Vs. UNION OF INDIA & ORS.
January 11, 1989
COMMON CAUSE A. REGD. SOCIETY Vs. UNION OF INDIA
September 19, 1989
COMPLAINT RECEIVED FROM DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT, DELHI Vs. ABC
September 29, 1989
CONTROLLER OF ESTATE DUTY GUJARAT I AHMEDABAD Vs. M A MERCHANT ACCOUNTABLE PERSON OF LATE SHRI A G MERCHANT MAJIRAJWADI ROAD BHAVNAGAR
May 2, 1989
CORPORATION OF THE CITY OF BANGALORE Vs. M PAPAIAH
August 1, 1989
CORPORATION OF THE CITY OF BANGALORE Vs. KESORAM INDUSTRIES AND COTTON MILLS LIMITED DUNLOP INDIA LIMITED
December 8, 1989
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. K G S BHATT
August 29, 1989
CUSTODIAN 0F BRANCHES 0F BANCO NATIONAL ULTRAMARINO Vs. NALINI BAI NAIQUE
April 28, 1989
D P SHARMA Vs. UNION OF INDIA
February 21, 1989
DADU DAYAL MAHASABHA Vs. SUKHDEV ARYA
November 17, 1989
DAMODAR ROPEWAYS AND CONSTRUCTION CO PRIVATE LIMITED Vs. CHRISTOPHER MARTIN DESGRANGES MARTIN
October 6, 1989
DANDASI SAHU Vs. STATE OF ORISSA
November 30, 1989
DATTATRAYA RAMCHANDRA ADNAIN Vs. BAPU TATODA ADNAIK AND OTHERS
February 15, 1989
DATTATRYA SHANKARBHAT AMBALGI Vs. STATE OF MAHARASHTRA
August 1, 1989
DEEPAK SIBAL MISS RITLJ KHANNA Vs. PUNJAB UNLVERSRTY:PUNJAB UNIVERSITY
February 14, 1989
DELHI JUDICIAL SERVICE ASSOCIATION Vs. STATE OF GUJARAT
October 4, 1989
DEVI PRASAD Vs. BANSHILAL
February 13, 1989
DHANALAKSHMI Vs. R PRASANNA KUMAR
November 15, 1989
DHARAMDAS SHAMLAL AGARWAL Vs. POLICE COMMISSIONER
March 16, 1989
DHARMISTA BHAGAT Vs. STATE OF KARNATAKA
April 7, 1989
DIBYASINGH MALANA TRIVIKRAM MALANA DR SAKTIDHAR JENA Vs. STATE OF ORISSA
April 19, 1989
DINA JI Vs. DADDI
November 10, 1989
DINESHCHANDRA JAMNADAS GANDHI Vs. STATE OF GUJARAT
January 17, 1989
DISTRICT COLLECTOR CHITTOOR Vs. CHITTOOR DISTRICT GROUNDNUT TRADERS ASSOCIATION CHITTOOR
January 18, 1989
DOKI CHINA GURUVULU SON AND CO Vs. GOVERNMENT OF ANDHRA PRADESH
December 7, 1989
DR. DINESH KUMAR AND OTHERS Vs. MOTILAL NEHRU COLLEGE
April 12, 1989
DULI CHAND Vs. JAGMENDER DASS
December 8, 1989
DUNLOP INDIA LIMITED Vs. UNION OF INDIA
December 1, 1989
DURAND DIDIER Vs. CHIEF SECRETARY UNION TERRITORY OF GOA
August 29, 1989
DURGA DASS Vs. INDER KUMAR JAIN
May 2, 1989
DWARKA NATH SHARMA Vs. UNION OF INDIA
August 8, 1989
DWARKADAS MARFATIA AND SONS Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
April 27, 1989
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
May 2, 1989
ELEL HOTELS AND INVESTMENTS LIMITED Vs. UNION OF INDIA
May 2, 1989
ESS DEE CARPET ENTERPRISES RAJASTHAN CARPET MANUFACTURERS AND EXPORTERS ASSOCIATION Vs. UNION OF INDIA
December 7, 1989
EXPRESS HOTELS PRIVATE LIMITED Vs. STATE OF GUJARAT
May 2, 1989
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATION OF INDIA Vs. UNION OF INDIA
May 2, 1989
FIRM GANPAT RAM RAJKUMAR Vs. KALU RAM
September 22, 1989
FOOD CORPORATION OF INDIA Vs. PROVIDENT FUND COMMISSIONER
October 26, 1989
FOOD CORPORATION OF INDIA Vs. JOGINDERPAL MOHINDERPAL
March 3, 1989
FRANCIS JOHN Vs. DIRECTOR OF EDUCATION
November 23, 1989
FRICK INDIA LIMITED Vs. UNION OF INDIA
December 21, 1989
G S BARROW Vs. DISTRICT MAGISTRATE
March 17, 1989
G SURYANARAYANA Vs. SUPERINTENDING ENGINEER
January 16, 1989
G. RAMI REDDY Vs. GOVT. OF ANDHRA PRADESH & ORS.
January 31, 1989
GAJANAN JAIKISHAN JOSHI Vs. PRABHAKAR MOHANLAL KALWAR
December 13, 1989
GAJODHARI DEVI Vs. GOKULANDANOTHER
September 26, 1989
GANPAT GOVIND KAMBLE Vs. MOHAMMAD GHOUSE A NAIK
January 27, 1989
GAURAV JAJN Vs. UNION OF INDIA
November 15, 1989
GENERAL MANAGER CUM CHIEF ENGINEER BIHAR STATE ELECTRICITY BOARD Vs. RAJESHWAR SINGH
November 24, 1989
GHANSHYAM DAS GUPTA Vs. DEVILAL
February 8, 1989
GOODYEAR INDIA LTD Vs. STATE OF HARYANA:GEDORE TOOLS P LTD
October 19, 1989
GOPAL SARAN Vs. SATYANARAYANA
February 20, 1989
GOPIKARANJAN CHOUDHARY GENERAL SECRETARY OF UNION OF ASSAM RIFLES NON GAZETTED EMPLOYEES NORTH EAST REGION Vs. UNION OF INDIA
October 25, 1989
GOURANGA CHAKRABORTY Vs. STATE OF TRIPURA
March 31, 1989
GOVERNMENT OF INDIA Vs. CITEDAL FINE PHARMACEUTICALS MADRAS
July 20, 1989
GRAM PANCHAYAT VILLAGE KANONDA TEHSIL BAHADURGARH DISTRICT ROHTAK Vs. DIRECTOR CONSOLIDATION OF HOLDINGS HARYANA CHANDIGARH
October 24, 1989
GUJARAT ELECTRICITY BOARD Vs. ATMARAM SUNGOMAL POSHANI
March 31, 1989
GUJARAT STEEL TUBES LIMITED Vs. STATE OF KERALA
May 5, 1989
GUJARAT TRAVANCORE AGENCY COCHIN Vs. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM
May 2, 1989
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. UNIQUE ERECTORS GUJARAT PRIVATE LIMITED
January 24, 1989
GURBACHAN SINGH Vs. SATPAL SINGH
September 26, 1989
GURDIAL BATRA Vs. RAJ KUMAR JAIN
July 18, 1989
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL Vs. GOPINATH AND SONS
December 11, 1989
H C PANDEY Vs. G C PAUL
April 28, 1989
HABIB FATIMA Vs. MOHAMMAD SHAFI
September 22, 1989
HALLI GOWDA Vs. MANAGING DIRECTOR K S R T C
March 8, 1989
HARBANS LAL Vs. STATE OF HIMACHAL PRADESH
August 1, 1989
HARI DUTT BHARDWAJ Vs. HARYANA STATE AGRICULTURE MARKETING BOARD PUNCHKULA
May 1, 1989
HARIBANS MISRA Vs. RAILWAY BOARD
January 11, 1989
HARIDEV MISRA Vs. JAMUNADAS AGARWAL
February 17, 1989
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUNITA REKHI
April 21, 1989
HINDUSTAN OIL MILLS LIMITED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
October 20, 1989
HINDUSTAN ORGANIC CHEMICALS LTD Vs. VASUDEVAN DAMODARAN NAMBOODIRI
September 12, 1989
HINDUSTAN POLYMERS HINDUSTAN POLYMERS VISAKHAPATNAM Vs. COLLECTOR OF CENTRAL EXCISE:COLLECTOR OF CENTRAL EXCISE GUNTUR
August 23, 1989
HMM LIMITED Vs. ADMINISTRATOR BANGALORE CITY CORPORATION
October 4, 1989
I J RAO ASSTT COLLECTOR OF CUSTOMS Vs. BIBHUTI BHUSHAN BAGH
May 12, 1989
I T C LIMITED Vs. GEORGE JOSEPH FERNANDES
February 6, 1989
IDUL HASAN Vs. RAJINDRA KUMAR JAIN
September 1, 1989
IMPERIAL BANK OF INDIA PENSIONERS ASSO CIATION Vs. STATE BANK OF INDIA
February 23, 1989
INCOME TAX OFFICER AZAMGARH MEWALAL DWARKA PRASAD Vs. MEWALAL DWARKA PRASAD:INCOME TAX OFFICER
February 10, 1989
INDERJIT KAUR Vs. UNION OF INDIA
January 2, 1989
INDIA CARAT PVT LIMITED Vs. STATE OF KARNATAKA
February 15, 1989
INDIA CEMENT LIMITED Vs. STATE OF TAMIL NADU
October 25, 1989
INDIA CEMENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 25, 1989
INDIAN OVERSEAS BANK Vs. INDUSTRIAL CHAIN CONCERN
November 7, 1989
J RANGASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
December 20, 1989
J.S. GARG Vs. KRISHI COOPERATIVE GROUP HOUSING SOCIETY LTD.
December 25, 1989
JACKSON CO OPERATIVE CREDIT SOCIETY LIMITED Vs. CO OPERATIVE BANKS AND SOCIETIES EMPLOYEES FEDERATION
March 31, 1989
JAGAT SINGH Vs. DELHI ADMINISTRATION
January 24, 1989
JAGDISH PARSAD SINHA Vs. BHAGWAT PRASAD
August 1, 1989
JAGRIT MAZDOOR UNION REGD RESERVE TRAINED POOL TELEPHONE OPERATORS BOMBAY ALL INDIA POSTAL EMPLOYEES UNION CLASS III BOMBAY ALL INDIA RMS AND MMS EMPLOYEES UNION Vs. MAHANAGAR TELEPHONE NIGAM LTD
November 29, 1989
JAHANGIRKHAN FAZALKHAN PATHAN Vs. POLICE COMMISSIONER AHMEDABAD
July 27, 1989
JAISHRI ENGINEERING CO PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
March 2, 1989
JALOBA Vs. STATE OF HARYANA
March 29, 1989
JAMMU AND KASHMIR STATE FOREST CORPORATION Vs. ABDUL KARIM WANI
March 31, 1989
JANAK LAL Vs. STATE OF MAHARASHTRA
August 10, 1989
JANTA MACHINE TOOLS Vs. STATE OF UTTAR PRADESH
January 19, 1989
JASWANT KAUR Vs. MAJOR HARPAL SINGH
April 11, 1989
JAWAHARLAL NEHRU UNIVERSITY Vs. K S JAWATKAR
May 12, 1989
JAYANTBHAI MANUBHAI PATEL Vs. ARUN SUBODHBHAI MEHTA
March 28, 1989
JITENDER TYAGI Vs. DELHI ADMINISTRATION
October 3, 1989
JITENDRA NATH BISWAS Vs. EMPIRE OF INDIA AND CEYLONE TEA CO
August 1, 1989
JOHRI SINGH Vs. SUKH PAL SINGH
September 4, 1989
JUTE CORPN. OF INDIA OFFICERS ASSN./OFFICERS & SUPERVISORS OF I.D.P.L./OFFICERS OF C.C.I. CHAN DR AN/OFFICERS OF F.C.I Vs. JUTE CORPN. OF INDIA LTD. AND ANOTHER/UNION OF INDIA AND OTHERS/F.C.I. AND OTHERS
September 15, 1989
JUTE CORPORATION OF INDIA OFFICERS ASSON. OFFICERS & SUPERVISORS OF INDIAN DRUGS & PHARMACEUTICALS LTD. THE OFFICERS OF LOMENT CORPN CHANDRAN OFFICERS OF F.C.I. THE EMPLOYEES OF ENGINEERS INDIA LTD. Vs. JUTE CORPN. OF INDIA LTD. & UNION OF INDIA
December 19, 1989
JWALA DEVI Vs. SUB INSPECTOR BHOOP SINGH
May 2, 1989
K B DODDARAJJIAPPA Vs. STATE OF KARNATAKA
January 16, 1989
K S KAMALANATHAN V PALANISWAMI Vs. STATE OF TAMIL NADU
March 1, 1989
K S KRISHNA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 8, 1989
K SARASWATHY ALIAS K KALPANA Vs. P S S SOMASUNDARAM CHETTIAR
May 1, 1989
K SRINIVASA RAO Vs. K M NARASIMHAIAH
February 9, 1989
K V GEORGE Vs. SECRETARY TO GOVERNMENT WATER AND POWER DEPARTMENT TRIVANDRUM
October 5, 1989
KAILASH CHANDER SHARMA Vs. STATE OF HARYANA
November 16, 1989
KALGONDA BABGONDA PATIL Vs. BALGONDA KALGONDA PATIL
February 15, 1989
KALI PRASAD AGARWALLA Vs. BHARAT COKING COAL LIMITED
March 31, 1989
KALLU ABARAN SINGH Vs. STATE OFU P:STATE OF UTTAR PRADESH
October 24, 1989
KALYAN SINGH LONDON TRAINED CUTTER JOHRI BAZAR JAIPUR Vs. CHHOTI
December 1, 1989
KALYANI SUNDARAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY MADRAS
May 12, 1989
KAMALA DEVI BUDKIA Vs. HEM PRABHA GANGUU
May 2, 1989
KANAKANALA RAJAMMA AND OTHERS Vs. KURABALAKOTA SREERAMULU AND ANOTHER
December 11, 1989
KANCHAN LAL Vs. BOARD OF REVENUE
December 20, 1989
KANHIYALAL ANDOTHERS Vs. STATE OF RAJASTHAN
April 21, 1989
KANTABEN MANIBHAI AMIN Vs. SPECIAL LAND ACQUISITION OFFICER BARODA
September 27, 1989
KANTHIMATHY PLANTATION PVT LIMITED Vs. STATE OF KERALA
September 19, 1989
KANYA MAHAVIDYALAYA DEGREE COLLEGE Vs. SAVITRITRIPATHI
January 17, 1989
KARNAL LEATHER KARAMCHARI SANGHATAN REGD Vs. LIBERTY FOOTWEAR COMPANY REGD
August 31, 1989
KASHIRAM YADAV Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
August 10, 1989
KASTURI Vs. GAON SABHA
July 27, 1989
KAYASTHA PATHSHALA ALLAHABAD STATE OF UTTAR PRADESH Vs. RAJENDRAPRASAD AND:RAJENDRAPRASAD
December 8, 1989
KAZINAJMUNISSA BEGUM Vs. YUSUF KHAN
September 21, 1989
KESHO RAM AND CO Vs. UNION OF INDIA
May 2, 1989
KEWAL KRISHAN S O DEV RAJ Vs. STATE OF PUNJAB
January 31, 1989
KHAMGAON EDUCATION SOCIETY KHAMGAON DISTT BULDANA Vs. DIRECTOR OF EDUCATION STATE OF MAHARASHTRA
October 24, 1989
KIRAN BEDI AND OTHERS Vs. DELHI ADMN. AND OTHERS
May 4, 1989
KIRAN BEDI AND OTHERS Vs. DELHI ADMINISTRATIVE AND OTHERS
May 12, 1989
KIRAN BEDT KIRAN BEDI JINDER SINGH JINDER SINGH Vs. COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY
January 4, 1989
KISHEN PATTNAYAK INDIAN PEOPLES FRONT Vs. STATE OF ORISSA
January 9, 1989
KISHORE SHAMBHUDATTA MISHRA PRAKASH ALIAS LAXMINARAYAN SHAMBHUDATTA MISHRA Vs. STATE OF MAHARASHTRA
March 14, 1989
KOCH NAVIGATION INC Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
September 7, 1989
KOTAIAH Vs. PROPERTY ASSOCIATTON OF THE BAPTIST CHURCHES PRIVATE LIMITED
July 21, 1989
KOTHANDRAN SPG MILLS PVT LIMITED Vs. UNION OF INDIA
March 28, 1989
KRISHAN KUMAR BALBIR SINGH Vs. UNION OF INDIA
April 7, 1989
KRISHNA RAM MAHALE DEAD Vs. SHOBHA VENKAT RAO
August 9, 1989
KULDEEP SINGH OTHERS Vs. PUNJAB AND SINDBANK
August 4, 1989
KUMARI ANAMICA MISHRA Vs. U P PUBLIC SERVICE COMMISSION
October 9, 1989
KUNDAN MAL Vs. GURUDUTTA
January 25, 1989
LACHHMAN DASS Vs. RAM LAL
March 30, 1989
LAKHANPAL NATIONAL LIMITED Vs. M R T P COMMISSION ANOTHER
May 2, 1989
LALIT KUMAR SHARMA Vs. SUPERINTENDENT AND REMEMBRANCER 0F LEGAL AFFAIRS GOVERNMENT 0F WEST BENGAL
August 31, 1989
LALJI Vs. STATE OF UTTAR PRADESH
January 17, 1989
LALLU Vs. FINANCIAL COMMISSIONER
February 14, 1989
LATA DEVI MALI Vs. HARU RAJWAR
August 22, 1989
LATA KAMAT Vs. VILAS
March 29, 1989
LAXMI KANT PANDEY Vs. UNION OF INDIA
September 19, 1989
LAXMI NARAYAN NAYAK Vs. RAMRATAN CHATURVEDI
December 22, 1989
LAXMICHAND BHAGAJI Vs. UNION OF INDIA
September 12, 1989
LIFE INSURANCE CORPORATION OF INDIA Vs. GANGADHAR VISHWANATH RANADE
September 8, 1989
LT COL K D GUPTA Vs. UNION OF INDIA
August 3, 1989
LT COL K D GUPTA Vs. UNION OF INDIA
March 31, 1989
LUXMI TEA COMPANYLTD Vs. PRADIP KUMAR SARKAR
November 7, 1989
M JHANGIR BHATUSHA Vs. UNION OF INDIA
May 17, 1989
M NARAYANAPPA Vs. GOVERNMENT OF KARNATAKA
September 6, 1989
M R NARAYANAN Vs. V MOHANLAL
April 12, 1989
M S PREMANAND Vs. M R PURUSHOTAM
January 24, 1989
M W EDWARDS Vs. FINANCIAL ADVISER AND CHIEF ACCOUNTS OFFICER
April 17, 1989
M/S. PRIYANKA OVERSEAS P. LIMITED Vs. UNION OF INDIA AND OTHERS
January 24, 1989
MADAN LAL ANAND SHASHI ANAND Vs. UNION OF INDIA
October 26, 1989
MADANLAL MANOHARLAL BALLIMAL NAWAL KISHORE GIRNAR WOOLEN MILLS Vs. STATE OF HARYANA
November 28, 1989
MADHU MEHTA Vs. UNION OF INDIA
August 9, 1989
MADHURI MUKUND CHITNIS Vs. MUKUND MARTAND CHITNIS
April 21, 1989
MAFATLAL FINE SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
January 17, 1989
MAGANLAL RAMNARAYAN Vs. JAISWAL INDUSTRIES NEEMACH:MAGANLAL
August 7, 1989
MAHABIR KISHORE Vs. STATE OF MADHYA PRADESH
July 31, 1989
MAHARAJA MARTAN SINGH AND OTHERS Vs. KAILASH JOSHI AND OTHERS
May 4, 1989
MAHARANA MILLS PVT LIMITED Vs. INCOME TAX TRIBUNAL AHMEDABAD
May 3, 1989
MAHARASHTRA STATE ELECTRICITY BOARD Vs. THANA ELECTRIC SUPPLY CO
April 13, 1989
MAHAVIR PRASAD Vs. SUKHDEV MONGLA AND ANOTHER
January 31, 1989
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
January 19, 1989
MAHESH TRAVELS AND TOURS Vs. COMMISSIONER 0F POLICE
May 1, 1989
MAINIA DEAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 4, 1989
MAJATI SUBBARAO Vs. P V K KRISHNA RAO
September 19, 1989
MAN INDUSTRIAL CORPORATION SHRI SATISH CHANDRA AGARWAL Vs. SUPERINTENDENT CENTRAL EXCISE MOR JAIPUR :SUPERINTENDENT CENTRAL EXCISE MOR JAIPUR
September 12, 1989
MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
November 6, 1989
MANIAR ISMAIL SAB Vs. MANIAR FAKRUDDIN
April 27, 1989
MANIKANDAN Vs. PANDIAN
August 23, 1989
MARATHWADA UNIVERSITY Vs. SESHRAO BALWANT RAO CHAVAN
April 13, 1989
MARWAR TENT FACTORY Vs. UN ION OF INDIA
November 9, 1989
MEDIMPEX INDIA PVT LIMITED Vs. DRUG CONTROLLER CUM CHIEF LICENSING AUTHORITY
December 5, 1989
MEENAKSHI MALIK Vs. UNIVERSITY OF DELHI
May 1, 1989
MEHARUNNISA Vs. M. ABDUL GAFOOR
November 29, 1989
MEHBOOB KHAN NAWAB KHAN PATHAN NASIRKHAN NAWABKHAN PATHAN SHARIFKHAN NAWABKHAN PATHAN Vs. POLICE COMMISSIONER AHMEDABAD:POLICE COMMISSIONER AHMEDABAD:POLICE COMMISSIONER AHMEDABAD
July 25, 1989
MEHTA RAVINDRARAI AJITRAI Vs. STATE OF GUJARAT
August 8, 1989
MEMBER BOARD 0F REVENUE WEST BENGAL Vs. CONTROLLER 0F STORES EASTERN RAILWAY CALCUTTA
April 28, 1989
MEWA RAM KANOJIA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
March 9, 1989
MIR MOHAMMAD OMAR Vs. STATE OF WEST BENGAL
August 8, 1989
MITHILESH KUMARI Vs. PREM BEHARI KHARE
February 14, 1989
MODERN HOTEL GUDUR Vs. K RADHAKRISHNAIAH
April 26, 1989
MOHAMMAD ZAINULABUDEEN Vs. SAYED AHMED MOHIDEEN
December 15, 1989
MOHAN KRISHNA WAZIR Vs. STATEOFJANDKANDOTHERS
April 20, 1989
MOHAN MEAKINS BREWERIES LIMITED DALIGANJ LUCKNOW MODI INDUSTRIES LIMITED MODINAGAR MOHAN MEAKINS BREWERIES LIMITED GHAZIABAD Vs. CONTROLLER OF WEIGHTS AND MEASURES U P LUCKNOW:CONTROLLER OF WEIGHTS AND MEASURES U P LUCKNOW:CONTROLLER OF WEIGHTS AND MEASURES U P LUCKNOW
January 31, 1989
MOHINDER SINGH Vs. STATE OF HARYANA
April 7, 1989
MOHINI BADHWAR Vs. RAGHUNANDAN SARAN ASHOK SARAN
April 27, 1989
MUGAJJ LAXMAN PADULE Vs. TRIMBAK WASDEO KULKARNI
January 18, 1989
MUNICIPAL BOARD BAREILLY Vs. BHARAT OIL COMPANY
December 4, 1989
MUNICIPAL CORPORATION OF GREATER BOMBAY UNIVERSITY OF BOMBAY STATE OF MAHARASHTRA DR GAYATRI AGARWAL DR SACHIN D KULKARNI Vs. THUKRAL ANJALI DEOKUMAR:ANJALI DEOKUMAR THUKRAL:THUKRAL ANJALI DEOKUMAR:STATE OF MAHARASHTRA
March 7, 1989
MUNICIPAL CORPORATION OF THE CITY OF BARODA Vs. BABUBHAI HIMATLAL
August 16, 1989
MUNICIPAL COUNCIL JODHPUR Vs. PAREKH AUTOMOBILES LIMITED
November 7, 1989
MUNIR AHMAD Vs. STATE OF RAJASTHAN
January 11, 1989
MUNJUSHREE PLANTATION LIMITED Vs. STATE OF TAMIL NADU
February 17, 1989
MUNNA MISS LILLY THOMAS Vs. STATE OF UTTAR PRADESH
March 15, 1989
MUNSHI SINGH Vs. SOHAN BAI
March 13, 1989
N ABDUL BASHEER Vs. K K KARUNAKARAN
May 5, 1989
N D M C Vs. STATESMAN LIMITED
October 24, 1989
N E HORO Vs. LEANDER TIRU
September 5, 1989
N MEERA RANI N MEERA RANI Vs. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
August 22, 1989
N P VERMA Vs. UNION OF INDIA
January 31, 1989
N VISWANATHA IYER Vs. STATE OF KERALA
December 5, 1989
N.D.M.C. Vs. STATESMAN LTD
May 12, 1989
NAIB SUBEDAR KATAR SINGH Vs. UNION OF INDIA
September 26, 1989
NALAMOLU APPALA SWAMY INTURU NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
April 5, 1989
NALINI BHANOT Vs. COMMISSIONER OF POLICE
December 14, 1989
NAMDEO PUNDLIK KAMBLE Vs. NAGPUR IMPROVEMENT TRUST
November 9, 1989
NANUPAL SINGH Vs. MANAGING DIRECTOR CUM CHAIRMAN NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
December 20, 1989
NARENDRA KUMAR MAHESHWARI Vs. UNION OF INDIA
May 3, 1989
NARENDRA NATH PANDEY Vs. STATE OF UTTAR PRADESH
March 9, 1989
NAVTEJ SINGH Vs. SATISH KUMAR KHURANA
July 20, 1989
NON Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS (SCHOOLS), PUNJAB AND OTHERS., THE STATE OF PUNJAB AND OTHERS
March 15, 1989
NOORALI BABUL THANEWALA Vs. K M M SHETTY
December 20, 1989
O P GUPTA Vs. UNION OF INDIA
April 20, 1989
O Z HUSSAIN Vs. UNION OF INDIA
November 15, 1989
OM PRAKASH Vs. COMMISSIONER OF POLICE
October 24, 1989
OSSEIN AND GELATINE MANUFACTURERS ASSOCIATION OF INDIA Vs. MODI ALKALIES AND CHEMICALS LIMITED
August 10, 1989
OWNERS AND PARTIES INTERESTED IN M V "VALI PERO" OWNERS AND PARTIES INTERESTED IN M V "VALI PERO" Vs. FERNANDEO LOPEZ:FERNANDEO LOPEZ
September 19, 1989
P A THOMAS Vs. M MOHAMMAD TAJUDDIN
May 26, 1989
P L SHAH Vs. UNION OF INDIA
January 18, 1989
P M PAUL Vs. UNION OF INDIA
January 16, 1989
P MAHENDRAN MALTEESH Y ANNIGERI Vs. STATE OF KARNATAKA
December 5, 1989
P. JAYARAMA NAIDU Vs. THE S.T.A.T. AND OTHERS
January 24, 1989
P. SUDHIRKUMAR Vs. THE SPEAKER, A.P. LEGISLATIVE ASSEMBLY, HYDERABAD AND OTHERS
April 25, 1989
P. SUDHIRKUMAR M/S. ANANTH GAS SUPPLIERS AND OTHERS Vs. THE SPEAKER, A.P. LEGISLATIVE ASSEMBLY HYDERABAD AND OTHER
September 26, 1989
PADALA VEERAREDDY Vs. STATE OF ANDHRA PRADESH
October 26, 1989
PADMINI PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
August 18, 1989
PAL SINGH Vs. SUNDER SINGH
January 10, 1989
PALURU RAMKRISHNAIAH R D DEGAONKAR AND Vs. UNION OF INDIA
March 28, 1989
PANDURANG RAMCHANDRA MANDLIK Vs. SHANTIBAI RAMCHANDRA GHATGE
September 12, 1989
PARAS NATH MAMMAN SINGH Vs. UNION OF INDIA
November 28, 1989
PARMANAND KATARA Vs. UNION OF INDIA
August 28, 1989
PATTAD AMARAPPA Vs. STATE OF KARNATAKA
July 25, 1989
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. POLICE COMMISSIONER DELHI POLICE HEADQUARTERS
January 13, 1989
PERFECT CIRCLE VICTOR LIMITED Vs. UNION OF INDIA
May 3, 1989
POPAT RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
July 28, 1989
PRABHA MANUFACTURING INDUSTRIAL CO OPERATIVE SOCIETY Vs. BANWARI LAL
February 14, 1989
PRAHALAD SINGH Vs. UN ION OF INDIA
April 28, 1989
PRAKASH MEHRA Vs. K L MALHOTRA
April 27, 1989
PRAKASH ROADLINES PRIVATE LIMITED Vs. UNION OF INDIA
August 1, 1989
PRAMOD MAHTO Vs. STATE OF BIHAR
April 21, 1989
PRATHAMA BANK HEAD OFFICE MORADABAD Vs. VUAY KUMAR GOEL
August 22, 1989
PRATULKUMARSINHA Vs. STATE OF ORISSA
May 12, 1989
PREM CHAND Vs. STATE OF HARYANA
January 31, 1989
PREM DEVI Vs. DELHI ADMINISTRATION
April 17, 1989
PRITHI CHAND Vs. STATE OF HIMACHAL PRADESH
January 17, 1989
PROF C D TASE Vs. UNIVERSITY OF BOMBAY
February 16, 1989
PROF. RAMDAS KISHOREDAS AMIN Vs. UNION OF INDIA
August 9, 1989
PROVASH CHANDRA DALUI Vs. BISWANATH BANERJEE
April 3, 1989
PUJARI BAI Vs. MADAN GOPAL
July 12, 1989
PUNJAB NATIONAL BANK Vs. P K MITTAL
February 13, 1989
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. TILAK RAJ SHARMA
August 23, 1989
PURI CONSTRUCTION PVT LIMITED Vs. UNION OF INDIA
January 20, 1989
PYAR KAUR Vs. UNION OF INDIA
January 5, 1989
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR Vs. MANAGING DIRECTOR:PYARE LAL SHARMA
July 19, 1989
QAMRUDDIN Vs. RASUL BAKSH
February 6, 1989
R B SHREERAM DURGA PRASAD AND FATEHCHAND NURSING DAS Vs. SETTLEMENT COMMISSION IT AND WT
January 27, 1989
R L GUPTA Vs. JUPITOR GENERAL INSURANCE COMPANY
November 7, 1989
R NAJRAYANAN Vs. UNION OF INDIA
October 25, 1989
R RAGHURAM Vs. P JAYARAMA NAIDU
December 15, 1989
R VENUGOPALA NAIDU Vs. VENKATARAYULU NAIDU CHARITIES
October 26, 1989
RADHEY SHYAM STATE OF RAJASTHAN Vs. KUNJ BEHARI:KUNJBEHARI KUNJI
October 17, 1989
RAIPUR DEVELOPMENT AUTHORITY AND Vs. CHOKHAMAL CONTRACTORS
May 4, 1989
RAJ STEEL Vs. STATE OF ANDHRA PRADESH
May 16, 1989
RAJATHA ENTERPRISES S K SHARMA Vs. S K SHARMA:CORPORATION OF THE CITY OF BANGALORE
February 3, 1989
RAJENDRA KUMARI Vs. SHANTA TRIVEDI
February 20, 1989
RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH
January 3, 1989
RAJNIKANT JIVANLAL Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU NEW DELHI
June 26, 1989
RAKAPALU RAJA RAMA GOPALA RAO Vs. NARAGANI GOVINDA SEHARARAO
September 12, 1989
RAM GAJADHAR NISHAD Vs. STATE OF UTTAR PRADESH
March 3, 1989
RAM PRAKASH GUPTA Vs. TOWN IMPROVEMENT TRUST BHOPAL
March 3, 1989
RAM PRASAD YADAV DECEASED AND BOMBAY MINERAL AND ALLIED INDUSTRIES EMPLOYEES UNION AND BOMBAY COAL AND COKE WORKERS UNION Vs. CHAIRMAN BOMBAY PORT TRUST
March 29, 1989
RAM SUKH APRASHIKSHIT ADHAYAPAK SANGH Vs. STATE OF RAJASTHAN
September 26, 1989
RAMA BAI Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD
November 8, 1989
RAMA DHONDU BORADE Vs. V K SARAF COMMISSIONER OF POLICE
May 5, 1989
RAMAIAH Vs. STATE OF KARNATAKA
April 10, 1989
RAMBILAS SINGH Vs. STATE OF BIHAR
April 6, 1989
RAMESH Vs. STATE OF GUJARAT
August 4, 1989
RAMESH BIRCH S M MEHRA RAM KRISHNAN AND SONS CHARAN DASS SALUJA S S SODHI GURDIAL SINGH LAL SINGH SURINDER SHARMA SMT SWARAN KAUR Vs. UNION OF INDIA
April 21, 1989
RAMESH CHAND Vs. PRESCRIBED AUTHORITY
July 27, 1989
RAMESH CHAND MADAN Vs. STATE OF HARYANA
April 7, 1989
RAMESHWAR YADAV Vs. UNION OF INDIA
January 10, 1989
RAMLAL KHURANA Vs. STATE OF PUNJAB
August 3, 1989
RAMZAN Vs. HUSSAINI
November 24, 1989
RANDHIR SINGH Vs. BOARD OF SCHOOL EDUCATION HARYANA
October 20, 1989
RANEEGUNJ COAL ASSOCIATION LIMITED PUNJAB NATIONAL BANK Vs. UNION OF INDIA
August 8, 1989
RANGASWAMI Vs. STATE OF TAMIL NADU
March 8, 1989
RAOJIBHAI JIVABHAI PATEL Vs. STATE OF GUJARAT
December 7, 1989
RASHIDMIYA CHHAVA AHMEDMIYA SHAIK Vs. POLICE COMMISSIONER AHMEDABAD
May 5, 1989
RASHIK LAL SHAH GOKULDAS WAGHAJIBHAI GUJRATHI Vs. SHAH GOKULDAS:STANDARD TRADING COMPANY
February 2, 1989
RATAN LAL ADUKJA Vs. UNION OF INDIA
July 19, 1989
RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. DINKAR KASHINATH WATVE
January 27, 1989
RATTAN SINGH Vs. STATE OF HARYANA
April 7, 1989
REET MOHINDER SINGH SEKHON Vs. MOHINDER PARKASH
July 31, 1989
ROCHE PRODUCTS LIMITED Vs. COLLECTOR OF CUSTOMS
October 19, 1989
ROOP CHAND Vs. GOPI CHAND THELIA
March 29, 1989
RUBBER HOUSE Vs. EXCELSIOR NEEDLE INDUSTRIES PRIVATE LIMITED
March 10, 1989
RUP DIAMONDS Vs. UNION OF INDIA
January 2, 1989
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
September 29, 1989
S BANERJEE Vs. UNION OF INDIA
October 24, 1989
S M D KIRAN PASHA Vs. GOVERNMENT OF ANDHRA PRADESH
November 9, 1989
S MAHESWAR RAO Vs. STATE OF ORISSA
August 10, 1989
S RANGARAJAN UNION OF INDIA Vs. P JAGJIVAN RAM:P JAGJIVAN RAM
March 30, 1989
S S RATHORE Vs. STATE OF MADHYA PRADESH
September 6, 1989
SADASHIV MAHADEO YAVALUJE AND GAJANAN SHRIPATRAO SALOKHE Vs. STATE OF MAHARASHTRA
December 6, 1989
SAHELI A WOMENS RESOURCES CENTRE Vs. COMMISSIONER OF POLICE DELHI POLICE HEADQUARTERS
December 14, 1989
SAILEN KRISHNA MAJUMDAR Vs. MALIK LABHU MASIH
February 21, 1989
SAIYADA MOSSARRAT (SMT.) Vs. HINDUSTAN STEEL LTD., BHILAI AND ORS.
October 30, 1989
SAJAN K VARGHESE Vs. STATE OF KERALA
February 15, 1989
SANGHI TEXTILE PROCESSORS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 15, 1989
SANJAY MEHROTRA Vs. GSVM MEDICAL COLLEGE KANPUR
January 13, 1989
SANKAR MUKHERJEE Vs. UNION OF INDIA
November 16, 1989
SANTOKH SINGH Vs. UNION OF INDIA
December 21, 1989
SARALA DEBI BIRLA Vs. COMMISSIONER OF WEALTH TAX
January 17, 1989
SARDHA RAM Vs. NAKLI SINGH
October 26, 1989
SATVIR SINGH Vs. DELHI CLOTH AND GENERAL MILLS LIMITED
November 23, 1989
SAVITRIBEN Vs. STATE OF GUJARAT
March 31, 1989
SECRETARY TO THE GOVERNMENT OF ORISSA Vs. SARBESWAR ROUT
October 4, 1989
SELVI JAYALALITHA AND ANOTHER Vs. SMT. JANKAKI RAMACHANDRA AND OTHERS
February 8, 1989
SENIOR SUPERINTENDENT OF POST OFFICES ALLAHABAD Vs. IZHAR HUSSAIN
August 10, 1989
SHAFIQ AHMAD Vs. DISTRICT MAGISTRATE MEERUT
September 6, 1989
SHAH PHOOLCHAND LALCHAND Vs. PARVATHI BAI
February 2, 1989
SHAKUNTALABAT Vs. L V KULKARNI
March 28, 1989
SHAM SUNDER Vs. STATE OF HARYANA
August 21, 1989
SHANKARRAO DEJISAHEB SHINDE Vs. VITHALRAO GANPATRAO SHINDE
February 22, 1989
SHANTILAL RAMPURIA Vs. VEGA TRADING CORPORATION
August 1, 1989
SHARAD KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
January 18, 1989
SHIV CHANDER KAPOOR Vs. AMAR BOSE
November 28, 1989
SHIVAJI DAYANU PATIL Vs. STATE OF MAHARASHTRA
July 12, 1989
SHIVALIK AGRO PLY PRODUCTS Vs. COLLECTOR OF CUSTOMS BOMBAY
September 13, 1989
SHREERAM FINANCE CORPORATION Vs. YASIN KHAN
July 21, 1989
SHRI KRISHNA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
October 25, 1989
SHRIDHAR S O RAM DULAR Vs. NAGAR PALIKA JAUNPUR
November 17, 1989
SHUBHLAXMI MILLS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT
March 28, 1989
SIDDESHWARI COTTON MILLS PRIVATE LIMITED Vs. UNION OF INDIA
January 17, 1989
SNOW WHITE INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
April 28, 1989
SODAN SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
August 30, 1989
SOUTHERN ROADWAYS LIMITED MADURAI Vs. S M KRISHNAN
October 5, 1989
SREELATHABHUPAL Vs. GOVERNMENT OF ANDHRA PRADESH
November 28, 1989
SRI RAVI OIL MILLS Vs. COMMERCIAL TAX OFFICER
December 18, 1989
SRINIKETAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. VIKAS VIHAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED
April 5, 1989
STAR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
August 22, 1989
STATE OF ANDHRA PRADESH Vs. V SADANANDAM
May 16, 1989
STATE OF ANDHRA PRADESH Vs. G SREENIVASA RAO
March 13, 1989
STATE OF ANDHRA PRADESH AND ANOTHER Vs. B. NARSIMHULA AND ANOTHER
March 8, 1989
STATE OF ASSAM Vs. BHELU SHEIKH
March 8, 1989
STATE OF ASSAM Vs. UNION OF INDIA
January 10, 1989
STATE OF BIHAR Vs. JAINANADANPRASADSINGH:NANDESHWARSINGH
January 20, 1989
STATE OF BIHAR Vs. HARIHARPRASADDEBUKA
February 21, 1989
STATE OF BIHAR Vs. DRSANJAY KUMAR SINHA
November 15, 1989
STATE OF GUJARAT Vs. PATEL NARANBHAI NATHUBAI
September 26, 1989
STATE OF GUJARAT Vs. KAMLABENJIVANBHAI
April 21, 1989
STATE OF HARYANA Vs. PREM CHAND
December 14, 1989
STATE OF JAMMU AND KASHMIR Vs. MAHMOOD AHMED
April 13, 1989
STATE OF JAMMU AND KASHMIR Vs. MAZHAR ALI
March 31, 1989
STATE OF JAMMU AND KASHMIR Vs. HAJI GHULAM RASOOL RATHER AND SONS
August 7, 1989
STATE OF KARNATAKA Vs. M OBANNA
March 29, 1989
STATE OF KARNATAKE AND OTHERS Vs. KIRUPSPA SAMAJA SEWA SANGH WITH SAHYADRA EDU. TRUST AND OTHERS
February 6, 1989
STATE OF MADHYA PRADESH Vs. ORIENT PAPER MILLS LIMITED
December 7, 1989
STATE OF MADHYA PRADESH Vs. NARAYAN SINGH:SHAMSHERSINGH
July 25, 1989
STATE OF MADHYA PRADESH Vs. GANEKAR MOTGHARE
November 21, 1989
STATE OF MAHARASHTRA Vs. CAPTAIN BUDDHIKOTA SUBHA RAO
September 29, 1989
STATE OF MAHARASHTRA Vs. DILIP S O VISHWANATH JAMDAR
September 12, 1989
STATE OF MAHARASHTRA Vs. MINOO NOAZER KAVARANA:MISS KAVITAKUMAR BHATTA
April 24, 1989
STATE OF MAHARASHTRA Vs. SALEM HASAN KHAN
March 9, 1989
STATE OF MAHARASHTRA Vs. JAGANNATH ACHYUT KARANDIKAR
March 8, 1989
STATE OF ORISSA Vs. GANGADHARPANDE
March 28, 1989
STATE OF ORISSA Vs. NIRANJAN SWAIN
August 10, 1989
STATE OF ORISSA Vs. ASIM KUMAR MOHANTY
July 24, 1989
STATE OF ORISSA Vs. J P LATH
August 7, 1989
STATE OF PUNJAB Vs. SUKHPALSINGH
October 6, 1989
STATE OF PUNJAB Vs. SETH GANPAT RAM COTTON GINNING AND PRESSING FACTORY
April 27, 1989
STATE OF RAJASTHAN Vs. BOTAMAL SACHDEVA DEAD
August 2, 1989
STATE OF RAJASTHAN Vs. SHANTILAL JAIN
August 2, 1989
STATE OF TAMIL NADU Vs. ANANDAM VKWANATHAN
January 24, 1989
STATE OF TAMIL NADU Vs. MAHI TRADERS:TVL INTER CONTINENTAL LEATHER TRADERS MADRAS:G N R INDUSTRIES: S A G S ARMUGHAM AND CO:PRASAD LEATHER MART:SEEMA LEATHER CO :S K S AND SONS:THIR NISAR PRIME TANNERY:C KALAYANAM:P JAYAM TRADING CORPN :T A A
February 3, 1989
STATE OF TAMTL NADU STATE OF TAMIL NADU Vs. SHAKTI ESTATES:SHANMUGHAM ESTATE TAMIL NADU
February 1, 1989
STATE OF UTTAR PRADESH Vs. SURINDER PAL SINGH
January 31, 1989
STATE OF UTTAR PRADESH Vs. RADHEY SHYAM NIGAM :KASHMIR SINGH :KASHMIR SINGH
January 11, 1989
STATE OF UTTAR PRADESH Vs. MADAN MOHAN
April 20, 1989
STATE OF UTTAR PRADESH Vs. CHET RAM
March 28, 1989
STATE OF UTTAR PRADESH Vs. PHERU SINGH
March 16, 1989
STATE OF UTTAR PRADESH Vs. ANUPAM TRADERS
March 28, 1989
STATE OF UTTAR PRADESH Vs. PADAM CHAND GARG
April 10, 1989
STATE OF UTTAR PRADESH Vs. JODHA SINGH
July 19, 1989
STATE OF UTTAR PRADESH Vs. R K SRIVASTAVA:R K SRIVASTAVA
August 11, 1989
STATE OF UTTAR PRADESH Vs. EX PILOT OFFICER ARUN GOVIL
November 21, 1989
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY Vs. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI
January 17, 1989
STREE ATYACHAR VIRODHI PARISHAD STATE OF MAHARASHTRA Vs. DILIP NATHUMAL CHORDIA:DILIP NATHUMAL
February 8, 1989
SUBHASH CHAND JAIN Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
February 24, 1989
SUBHASH CHANDRA Vs. MOHAMMAD SHARIF
December 19, 1989
SUBRAMANIAM SWAMY Vs. RAMAKRISHNA HEGDE
October 18, 1989
SUDARSAN TRADING CO Vs. GOVERNMENT OF KERALA
February 14, 1989
SUKHDARSHAN SINGH Vs. STATE OF RAJASTHAN
November 21, 1989
SUKHRAM S O RAMRATAN Vs. STATE OF MADHYA PRADESH
January 13, 1989
SUMATI P SHERE Vs. UNION OF INDIA
April 3, 1989
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI Vs. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA
July 13, 1989
SUNIL FULCHAND SHAH Vs. UNION OF INDIA
May 1, 1989
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN Vs. UNION OF INDIA
July 24, 1989
SUPREME COURT LEGAL AID COMMITTEE Vs. UNION OF INDIA
March 17, 1989
SUPREME COURT LEGAL AID COMMITTEE II Vs. UNION OF INDIA
May 9, 1989
SUPREME COURT LEGAL AID COMMITTEFI III Vs. UNION OF INDIA
September 5, 1989
SURAJ BHAN Vs. BHARATSINGH
October 4, 1989
SURENDER KUMAR LENKA & ORS. P.C. JAINA Vs. K.V. KRISHNAMURTHY AND HARISH CHANDRA MISRA
August 28, 1989
SURESH CHANDRA SAXENA Vs. STATE OF UTTAR PRADESH
February 6, 1989
SURESH KUMAR Vs. TOWN IMPROVEMENT TRUST BHOPAL
March 3, 1989
SURINDER KUMAR Vs. UNION TERRITORY CHANDIGARH
March 8, 1989
SURINDER SINGH Vs. STATE OF PUNJAB
April 7, 1989
SURYAMOORTHI Vs. GOVINDASWAMY
April 13, 1989
SURYAMOORTHI Vs. GOVINDASWAMYII
May 5, 1989
SUSHIL KUMAR MEHTA Vs. GOBIND RAM BOHRA DEAD
November 10, 1989
SUSHMA GOSAIN Vs. UNION OF INDIA
August 25, 1989
SWADESHI POLYTEX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 23, 1989
SWANTRA KUMAR GUPTA Vs. TOWN IMPROVEMENT TRUST BHOPAL
March 3, 1989
SWASTIC AUTOMOBILES Vs. BIHAR STATE FINANCIAL CORPORATION
May 9, 1989
SYNTHETICS AND CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH
October 25, 1989
T A ABDUL RAHMAN Vs. STATE OF KERALA
August 23, 1989
T R KAPOOR Vs. STATE OF HARYANA
August 31, 1989
T S SUBRAMANIAN Vs. ANDHRA BANK LIMITED
March 29, 1989
T. UMA REDDY Vs. NAREN RAJAN
August 11, 1989
TADUR BALA GOUD Vs. M NARAYAN REDDY
February 27, 1989
TAKHATRAY SHIVADATTRAY MANKAD Vs. STATE OF GUJARAT
May 5, 1989
TARA SINGH Vs. KEHAR SINGH
March 31, 1989
TATA OIL MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 14, 1989
TEJ BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
December 8, 1989
TELCO CONVOY DRIVERS MAZDOOR SANGH Vs. STATE OF BIHAR
April 28, 1989
TESTEELS LIMITED Vs. UNION OF INDIA
February 6, 1989
TEXTILE SUPPLY CO Vs. INCOME TAX OFFICER
January 20, 1989
THE DEPUTY SUPERINTENDENT OF CENTRAL EXCISE AND OTHERS Vs. M/S. PREM INDUSTRIAL CORPORATION
April 12, 1989
THE NATIONAL TEXTILE CORPORATION Vs. C. SIVARAMAN
September 11, 1989
THE OFFICERS OF CEMENT CORPORATION OF INDIA ETC. Vs. UNION OF INDIA
October 20, 1989
THIRU K. ABAZHAGAN Vs. THE SECRETARY, TAMILNADU LEGISLATIVE ASSEMBLY
December 25, 1989
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF ASSAM
April 13, 1989
TRIDESHWARDAYAL Vs. MAHBSHWARDAYAL
December 19, 1989
TRILOK SINGH AND ANOTHER Vs. STATE OF DELHI ADMN. AND ANOTHER
February 2, 1989
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH REP Vs. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB
February 7, 1989
U P RAJYA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. WORKMEN
October 24, 1989
U P STATE ELECTRICITY BOARD Vs. KHARAKSINGH
October 19, 1989
U S SASIDHARAN Vs. K KARUNAKARAN
August 23, 1989
UDAI DEAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
December 4, 1989
UJAGAR PRINTS III Vs. UNION OF INDIA
January 27, 1989
UNION 0F INDIA Vs. KIMATRAIANDOTHERS
September 21, 1989
UNION 0F INDIA OTHERS Vs. PUROLATOR INDIA LIMITED
May 2, 1989
UNION CARBIDE CORPORATION Vs. UNION OF INDIA ANA SWASTHYA KENDRA BHOPAL M P ZAHREELI GAS KAND SANGHARSH MORCHA BHOPAL
May 4, 1989
UNION CARBIDE CORPORATION Vs. UNION OF INDIA
July 17, 1989
UNION CARBIDE CORPORATION II Vs. UNION OF INDIA
April 5, 1989
UNION CARBIDE CORPORATION UNION OF INDIA Vs. UNION OF INDIA
February 15, 1989
UNION OF INDIA Vs. SUK SHA INTERNATIONAL AND NUTAN GEMS
January 2, 1989
UNION OF INDIA Vs. PLAYWORLD ELECTRONICS PRIVATE LIMITED
May 2, 1989
UNION OF INDIA Vs. HIND LAMP LIMITED
May 2, 1989
UNION OF INDIA Vs. H N KIRTANIA
July 12, 1989
UNION OF INDIA Vs. NORTH TELUMER COLLIARY
July 19, 1989
UNION OF INDIA Vs. ISHWARSINGHKHATRI
August 4, 1989
UNION OF INDIA Vs. SHAIK ALI
October 17, 1989
UNION OF INDIA Vs. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA
November 30, 1989
UNION OF INDIA Vs. INDERJIT RAJPUT
November 9, 1989
UNION OF INDIA Vs. K K VADERA
October 26, 1989
UNION OF INDIA Vs. DALMIYA ENGINEERING PRIVATE LIMITED
October 25, 1989
UNION OF INDIA Vs. NAIK SUBEDAR BALESHWAR RAM
October 27, 1989
UNION OF INDIA JAGJIT LAMBA T MADIYAL UNION OF INDIA Vs. S KRISHNA MURTHY:UNION OF INDIA:SUBIMAL ROY:G K SHENAVA
September 26, 1989
UNION OF INDIA PARMA NANDA Vs. PARMA NANDA:STATE OF HARYANA
March 14, 1989
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED Vs. RAGHUBIR SINGH :UNION OF INDIA
May 16, 1989
UNION OF INDIA STANLAY CONSTANTINE Vs. N S SAKHAWAT:J S VIRK
March 14, 1989
UNIVERSITY OF JODHPUR H K PUROHIT K D PUROHIT Vs. H K PUROHIT:UNIVERSITY OF JODHPUR:UNIVERSITY OF JODHPUR
November 16, 1989
V K RAMA RAO Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
December 14, 1989
V MARKENDEYA Vs. STATE OF ANDHRA PRADESH
April 6, 1989
V PARUKUTTY MANNADISSIAR Vs. STATE OF KERALA
September 5, 1989
V.M. TARKUNDE AND ANOTHER Vs. UNION OF INDIA AND OTHERS
October 27, 1989
VATAN MAL Vs. KAILASH NATH
March 30, 1989
VELLORE ELECTRIC CORPORATION LIMITED Vs. STATE OF TAMIL NADU
April 13, 1989
VIBHUTI GLASS WORKS Vs. COMMISSIONER OF INCOME TAX LUCKNOW
April 28, 1989
VIDEO ELECTRONICS PRIVATE LIMITED WESTON ELECTRONICS LIMITED NIKISIN MARKETING ASSOCIATION Vs. STATE OF PUNJAB:UNION OF INDIA
December 22, 1989
VIJ RESINS PRIVATE LIMITED PRABHAT TURPENESE AND SYNTHETICS PRIVATE LIMITED DUJODWALA RESINS AND TERPENES PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
May 12, 1989
VIMLA BAI Vs. HIRALALGUPTA
December 22, 1989
VINEET KUMAR Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA
August 9, 1989
VISHWANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 13, 1989
VISHWANATH SOOD Vs. UNION OF INDIA
January 24, 1989
WALI MOHAMMAD Vs. RAM SURAT
September 21, 1989
WALLACE FLOUR MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY DIVISION III
September 28, 1989
WORKERS OF ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES LIMITED
October 24, 1989
WORLD WIDE AGENCIES PRIVATE LIMITED Vs. MARGARAT T DESOR
December 19, 1989
Y S NARAYANA Vs. KARNATAKA ELECTRICITY BOARD
February 1, 1989