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Case Index
Title
Date
AB AHAD WANI Vs. ALI MOHD LASOO
August 20, 1979
AB JABBAR RATHER Vs. APPELLATE AUTHORITY
August 30, 1979
AB RASHID BAKSHI Vs. DEVKI DURRANI
May 31, 1979
ABDUL KHALIK Vs. MOHAMAD SIDIQ ARRAM
June 12, 1979
ABDULLAH SHAH Vs. SYED MOHD SHAH
November 3, 1979
ADMINISTRATOR MUNICIPALITY, JAMMU Vs. BEDI CHAND
May 31, 1979
AMAR NATH JAIN Vs. S SHER SINGH
October 31, 1979
AMARNATH Vs. UNION OF INDIA
March 15, 1979
ASSAD ULLAH KHAN Vs. STATE
August 28, 1979
AVTAR SINGH SEKHON (IC 4929 K-COL ) Vs. UNION OF INDIA
November 15, 1979
B RAM PRAKASH GANDOTRA Vs. STATE
March 17, 1979
BAJ MOHD Vs. STATE OF J&K
December 5, 1979
BALA DATT Vs. STATE
April 4, 1979
BASHIR AHMAD BHAT Vs. GH QADIR MIR
May 25, 1979
BASHIR AHMAD BHAT Vs. GH QADIR MIR
May 15, 1979
BHAGAT RAM Vs. REVENUE MINISTER, J&K
June 15, 1979
BISHEMBER NATH Vs. STATE OF J&K
August 13, 1979
BRIJ LAL CHAKOO Vs. ABDUL AHAD NISHATI
August 1, 1979
BRIJ MOHAN BAKHSHI Vs. AMAR NATH BAKHSHI
January 8, 1979
CAPITAL CONSTRUCTION ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
April 17, 1979
CHAMAN LAL Vs. BAL MUKAND
May 24, 1979
CHANAN LAL Vs. SURINDER ANAND
September 26, 1979
COLLECTOR Vs. GH MOHD GILLA
July 24, 1979
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD AMIN TYAMBOO
September 11, 1979
COMMISSIONER OF INCOME TAX Vs. GHULAM AHMAD KHAN AND BROS
September 11, 1979
COMMISSIONER OF INCOME-TAX, AMRITSAR Vs. GH AHMAD KHAN & BROS
September 11, 1979
D S BIST and CO Vs. STATE OF J AND K
May 19, 1979
DES RAJ Vs. GIRDHARI LAL
April 19, 1979
DURGA DASS Vs. PRABHU DEVI
November 20, 1979
FATA Vs. GH AHMED DAR
July 9, 1979
G C DEWAN Vs. REGISTRAR OF COMPANIES, GOVERNMENT OF INDIA
December 6, 1979
GANESH DASS Vs. AMAR NATH
August 31, 1979
GH AHMAD HAJJAM Vs. COLLECTOR NALLAMAR
October 30, 1979
GH AHMAD LONE Vs. BASHIR AHMED MALIK
September 28, 1979
GH MOHD ARM Vs. GH HASSAN ARM
April 25, 1979
GH MOHD DAR Vs. ELECTION AUTHORITY, BARAMULLA
June 14, 1979
GH MOHD HAFIZ Vs. RAJAB BODA
April 3, 1979
GH MOHI-UD-DIN MIR Vs. ABDUL KARIM TRAMBEE
June 13, 1979
GH QADIR WAR Vs. HAKIM MOHD YASIN
July 18, 1979
GH RASOOL Vs. GH MOHD
July 10, 1979
GH RASOOL RESHI Vs. AB RASHID KABLI
July 24, 1979
GH RASOOL SHAH Vs. JAWAHARA BEGUM
October 22, 1979
GH RASOOL WANI Vs. GH MOHD WANI
December 4, 1979
GHANI BROTHERS Vs. STATE
November 3, 1979
GIAN KAUR Vs. S JANAK SINGH
July 17, 1979
GODAWARI Vs. BANSI LAL
November 2, 1979
GWASH LAL AND OTHER Vs. HARJI LAL AND OTHER
November 23, 1979
GWASHA LAL Vs. HARJI LAL
December 13, 1979
HABIB BHAT Vs. JUMMA PISAR PARVARDAH
September 28, 1979
HABIB LONE Vs. MOHAN LAL
April 2, 1979
HABIB MIR Vs. SHAH MALI
October 30, 1979
HABIB ULLAH Vs. GH AHMED BABA
April 2, 1979
HANSRAJ Vs. CHAMAN LAL
October 26, 1979
HARI SINGH Vs. GURCHARAN SINGH
May 31, 1979
HEM RAJ Vs. MULKH RAJ
December 17, 1979
JAGAN NATH Vs. BRIJ LAL
December 21, 1979
JAGTU Vs. BADRI
March 30, 1979
KAMAL INDUSTRIES Vs. RAGHUNATH
October 9, 1979
KASHMIR CERAMICS LTD Vs. LABOUR COURT
August 31, 1979
KHARAITI LAL Vs. ASSISTANT LABOUR COMMISSIONER
March 9, 1979
KRIPA RAM Vs. DY COMMISSIONER
January 6, 1979
KRISHAN SINGH Vs. OM PRAKASH
April 12, 1979
KRISHEN DUTT Vs. UNDER SECRETARY TO GOVT POWER DEVELOPMENT DEPTT
November 15, 1979
L DAR Vs. KHATI
August 20, 1979
LAKSHMI KUMARI Vs. SHAKTI KUMAR
August 10, 1979
LASSI MATTH Vs. ALI MOHD BANGROO
August 1, 1979
LEKH RAJ Vs. HAFIZ RANGE OFFICER
March 15, 1979
MANOHAR NATH SHER Vs. STATE OF J AND K
July 31, 1979
MANSA RAM Vs. GENERAL MANAGER TELECOMMUNICATION J&K CIRCLE, SRINAGAR
November 23, 1979
MANZOOR AHMAD GANAI Vs. STATE
November 7, 1979
MAQBOOL HUSSAIN Vs. ASHOK KUMAR
January 9, 1979
MILKHA SINGH Vs. PIAR KOUR
March 19, 1979
MOHD AKBAR WANI Vs. ASHMI
April 9, 1979
MOHD IQBAL Vs. STATE OF J&K
October 22, 1979
MOHD KHAN Vs. FINANCIAL COMMISSIONER
August 8, 1979
MOHD KHANDEY Vs. STATE
August 27, 1979
MOHD SIDIQ Vs. STATE
August 20, 1979
MOHD SULTAN PAMPORI Vs. KAMLA MIRZA
December 27, 1979
MOHD YUSSUF Vs. HAMIDA BEGUM
January 5, 1979
MOHD. MUZZAFAR AND ANR. Vs. MOHD. SULTAN SHEIKH AND ORS.
June 6, 1979
MOHI-UD-DIN Vs. GH MOHD SHAHI
August 16, 1979
MUGLI Vs. KHALIQ DAR
April 25, 1979
MUNICIPALITY Vs. GLACIERS COLD STORAGE AND ICE MILL
November 26, 1979
MUNSHI RAM Vs. KULDIP SINGH
May 23, 1979
NATIONAL INSURANCE CO LTD Vs. KHAN GH MOHD SHAH
July 10, 1979
NAZIR AHMAD CHESTI Vs. COMMISSIONER/SECRETARY, GOVT DEPARTMENT OF O&M (VIGILANCE) SRINAGAR
July 12, 1979
PARKASH SHARMA Vs. KRISHEN LAL
August 22, 1979
PRITAM SINGH Vs. STATE
October 22, 1979
PRITHVI NATH KAUL Vs. MUNICIPAL COUNCIL
July 27, 1979
PT LOK NATH Vs. PT BHAGWAN DASS
December 24, 1979
PT RUDDAR DATT Vs. KEWAL KRISHEN
July 9, 1979
PT RUDDAR DATT Vs. KEWAL KRISHEN AND ANOTHER
September 7, 1979
R P JODHAMAL & CO Vs. PANCHAYAT HALQA RASLI GADARAN BLOCK RANINAGAR THROUGH ITS SARPANCH
February 28, 1979
ROMESH KUMAR Vs. SAVITRI DEVI
December 26, 1979
S AVTAR SINGH Vs. STATE OF JAMMU and KASHMIR
February 22, 1979
S GURSHARAN SINGH Vs. LALIT KUMAR
August 31, 1979
S MOHINDER SINGH Vs. MOHINDER SINGH
November 29, 1979
S P MEHTA Vs. COMMISSIONER OF INCOME TAX
February 22, 1979
S SANMUKH SINGH Vs. AMARJIT SINGH
April 30, 1979
S. IQBAL SINGH Vs. JAGAN NATH AND ORS.
November 29, 1979
SABIR HAJJAM Vs. SHEIKH AB AZIZ
July 26, 1979
SAKITTAR SINGH Vs. BALWAN SINGH
September 21, 1979
SALES TAX COMMISSIONER Vs. JAMMU IRON AND STEEL SYNDICATE
February 27, 1979
SARRA Vs. MAQBOOL TANTRAY
September 28, 1979
SHAMIM AHMED SHAMIM Vs. CUSTODIAN EVACUEE PROPERTY
May 30, 1979
SHANT SAROOP Vs. USHA DEVI
January 10, 1979
SHIV SARAN KUMAR Vs. CHANDER MANI MANGOTRA
March 6, 1979
STATE Vs. VIJAY KUMAR KHOJURIA
January 6, 1979
STATE Vs. MIR MOHD
December 4, 1979
STATE Vs. SHABAN SHEIKH
April 3, 1979
STATE Vs. SHEETAL SINGH
September 6, 1979
STATE Vs. K C VANASPATI
September 13, 1979
STATE OF J&K Vs. JAGDISH CHANDER
January 3, 1979
STATE OF J&K Vs. GULLA KHAN
October 31, 1979
STATE OF JAMMU AND KASHMIR Vs. PUSHPA DEVI
March 29, 1979
SUBHASH CHANDER Vs. KRISHAN LAL
February 22, 1979
SUNDRI Vs. AZIZI
October 30, 1979
SUSHILA SAWHNEY Vs. STATE OF J&K
February 22, 1979
TAJ MOHI-UD-DIN Vs. STATE FINANCIAL CORPORATION, J&K
June 18, 1979
TILAK RAJ Vs. CUSTODIAN, JAMMU
January 6, 1979
UNION OF INDIA Vs. HAKIM CHAND & CO
May 3, 1979
VIDYA DEVI Vs. DHARAM VIR
January 19, 1979
VIDYA SAGAR GUPTA Vs. SURAJ KARAN SINGH
June 6, 1979
YASH PAUL GUPTA Vs. S S ANAND
January 19, 1979
ZAFFAR MEHRAJ PARIMOO Vs. DY DIRECTOR ESTATES KASHMIR, SRINAGAR
October 22, 1979
ZAMINDARS OF AIR FIELD UDHAMPUR Vs. MILITARY ESTATES OFFICER
February 22, 1979