Case Index

Title
Date
A ABDUL SATTAY Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1979
A P WAKF BOARD Vs. ACCOUNTANT GENERAL OFFICE CO OPERATIVE SOCIETY LTD
April 6, 1979
A R BHOOPATHI PROPRIETOR VENKATESWARA IRON WORKS Vs. SPECIAL OFFICER MUNICIPAL CORPORATION HYDERABAD
March 17, 1979
A RAJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
January 1, 1979
A RAJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 6, 1979
A RAMA NARAYANA Vs. ANDHRA UNIVERSITY
September 12, 1979
A S MEHTA and CO Vs. DAWN MILLS LTD
March 13, 1979
A S MURTHY Vs. D V S S MURTHY
January 1, 1979
A SWAMY Vs. A ESHWARIAH
March 20, 1979
A V LAKSHMAMMA Vs. A SURYANARAYANAMURTY
July 3, 1979
A VEKATA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 23, 1979
A. BALAIAH Vs. ARAVINDANAGAR COOPERATIVE HOUSING SOCIETY
September 13, 1979
A. SUBRAMANYESWARA RAO Vs. B. MANIKYA SARMA AND ANR.
September 6, 1979
ABULA SESHAIAH Vs. CHALLA RANGAIAH
December 20, 1979
ADAVALA UPENDRA RAO JANARDHANA RAO Vs. STATE
August 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY
September 7, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KHAYAM CONSTRUCTIONS
September 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BURUGUPALLI CHINA KRISHNAMURTHY
June 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALLADA KANTHAYYA
July 9, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BOINA SURANNA
July 12, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
March 7, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARVARAYA TEXTILES LIMITED
March 7, 1979
AGRICULTURAL MARKET COMMITTEE HINDUPUR ANANTAPUR Vs. STATE OF ANDHRA PRADESH
August 1, 1979
ANDHRA FERTILISERS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 1, 1979
ANDHRA PRADESH PAPER MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY
January 1, 1979
ANDHRA RE ROLLING WORKS Vs. UNION OF INDIA
August 9, 1979
ANNAPURNAMMA Vs. SPECIAL DEPUTY TAHSILDAR
January 1, 1979
ANREDDI CHANDRA REDDY Vs. MOHD OSMAN
December 18, 1979
ARETI VENKATA SATYASIVA NAGENDRA RAO Vs. STATE OF ANDHRA PRADESH
July 18, 1979
ARKAY CHIT AND COMMERCIAL TRADING CO P LTD Vs. P V R KUTTY
August 3, 1979
ASHURKHANA NALSAHABGADDA AT SANGAREDDY Vs. DISTRICT COLLECTOR MEDAK
March 27, 1979
ATHIPALLI MALLA REDDY Vs. STATE OF ANDHRA PRADESH
July 6, 1979
AURIC ENGINEERING PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 1, 1979
B KASIHSWESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 1979
B S DWARAKNATH PRESIDENT MALAKPET GROUP TODDY TAPPERS CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
August 3, 1979
B SURESH GOUD Vs. COLLECTOR EXCISE MAHABOOBNAGAR DIST
June 25, 1979
B. SANJANNA Vs. GOVERNMENT OF ANDHRA PRADESH
December 14, 1979
BABAN Vs. SAMBAMURTHY
July 3, 1979
BAJANURU VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
March 22, 1979
BALACHANDRA FERTILIZERS Vs. INCOME TAX OFFICER
January 18, 1979
BALAJI TRADING COMPANY Vs. VEERASWAMY SRINIVASAN
August 7, 1979
BALWANT RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 14, 1979
BARIUM CHEMICALS LTD Vs. ANDHRA PRADESH MINING CORPORATION LTD
October 26, 1979
BETHALA SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 14, 1979
BHUBANESWAR NAIK SANTOSHRAI AND Vs. SPECIAL TAHSILDAR LAND REFORMS TEKKALI
April 27, 1979
BIJINIBEMULA LINGA MURTHY REDDY Vs. BINJI HUSSAIN SAHEB
April 3, 1979
BRAMARAMBA CHENNAMALLESWARA SWAMI TEMPLE ISUKAPDILI Vs. THETA NARASIMHARAO
April 23, 1979
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
January 1, 1979
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
October 20, 1979
BURLE SURYANARAYANA Vs. CHINNAM PUNNAYYA
September 12, 1979
C JAYA RAMA RAJU Vs. COMMISSIONER OF SURVEY SETTLEMENTS and LAND REVENUE HYDERABAD
September 18, 1979
C NAGAMANI BAI Vs. AUTHORISED OFFICER LAND REFORMS TAHSILDAR MADANAPALLI
July 24, 1979
C S RAMACHANDRA RAO Vs. LAND ACQUISITION OFFICER VISAKHAPATNAM
September 26, 1979
C V NARAYAN REDDY Vs. KATANGURU RAGHAVA REDDY
April 10, 1979
C V NARAYAN REDDY Vs. STATE OF ANDHRA PRADESH
April 10, 1979
C VENKATASWAMI Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
March 21, 1979
C. NAGAMANI BAI AND OTHER Vs. AUTHORISED OFFICER LAND REFORMS TAHSILDAR, MADANAPALLI AND OTHERS
July 25, 1979
CH SRINIVASARAO Vs. CH NARASIMHARAO
June 26, 1979
CHALLURU KANNAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH
February 28, 1979
CHERUVU CHINNA VEMANARI Vs. P R KANUGONDRAYA CHETTY
January 30, 1979
CHINTA SUBBA RAO Vs. STATE
July 11, 1979
CHINTA SUBBA RAO Vs. SUPREME COMMANDER OF DEFENCE FORCES OF THE UNION OF INDIA
July 27, 1979
COLLECTOR Vs. DURVASULA SAMBA MURTHY
March 20, 1979
COMMISSIONER OF GIFT TAX Vs. VALLURU VENKATESWARA RAO
March 20, 1979
COMMISSIONER OF INCOME TAX Vs. SHAH PRATAPCHAND NOWPAJI
July 31, 1979
COMMISSIONER OF INCOME TAX Vs. MODURI RAJAIAH GARI KISHTAIAH
August 9, 1979
COMMISSIONER OF INCOME TAX Vs. SURANA TRADE AND FINANCE CORPORATION
July 4, 1979
COMMISSIONER OF INCOME TAX Vs. KARKHANA ZINDA TILISMATH
September 28, 1979
COMMISSIONER OF INCOME TAX Vs. SUBBAIAH PILLAI K S
October 11, 1979
COMMISSIONER OF INCOME TAX Vs. PARTHASARATHY NAIDU G AND SONS
August 30, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY AUTOMOBILES
August 10, 1979
COMMISSIONER OF INCOME TAX Vs. KRISHNA MINING CO
August 24, 1979
COMMISSIONER OF INCOME TAX Vs. FARAHATULLAH M
December 12, 1979
COMMISSIONER OF INCOME TAX Vs. DARA SESHAVATARAM
December 28, 1979
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. G PARTHASARATHY NAIDU AND SONS
August 30, 1979
COMMISSIONER OF WEALTH TAX Vs. SUBAKARAN GANGABHISHAN
June 27, 1979
COMMISSIONER OF WEALTH TAX Vs. B M BHANDARI
March 22, 1979
COMMISSIONER OF WEALTH TAX Vs. G M OMAR KHAN
December 27, 1979
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH III HYDERABAD Vs. SUBAKARAN CANGABHUSHAN
June 27, 1979
CONTROLLER OF ESTATE DUTY Vs. RAMA MOHAN GUPTA V
April 3, 1979
CONTROLLER OF ESTATE DUTY Vs. GURUSWAMI MUDALIAR
April 24, 1979
CONTROLLER OF ESTATE DUTY Vs. VENKATASUBBAIAH G LATE
April 24, 1979
CONTROLLER OF ESTATE DUTY Vs. MOHD SULTAN
December 26, 1979
CONTROLLER OF ESTATE DUTY Vs. NARASAMMA ESTATE OF LATE SMT K
November 30, 1979
CONTROLLER OF ESTATE DUTY Vs. K NARASAMMA
November 30, 1979
D HEERALAL Vs. STATE
February 16, 1979
D R SUNDER RAJ Vs. COMMISSIONER OF INCOME TAX
July 2, 1979
D RAMAMURTHY Vs. GOVERNMENT OF ANDHRA PRALESH
January 24, 1979
D SAMBAMURTHY Vs. COLLECTOR E G DIST
June 26, 1979
D SANJEEVA RAO Vs. M SANKARA RATHNAMAIAH
October 12, 1979
D SANJEEVA RAO Vs. M SANKARA RATNAMAIAH
October 20, 1979
D SATYANARAYANA MURTY Vs. GOVT OF ANDHRA PRADESH
February 5, 1979
D SHIV KUMAR Vs. DEPUTY COMMISSIONER OF EXCISE
June 28, 1979
D V RANGAIAH Vs. SUB COLLECTOR NANDYAL
March 17, 1979
DASARATHY TRADERS NELLORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER A P HYDERABAD
December 27, 1979
DASARI APPARAO Vs. MAMIDI HANUMAYAMMA
November 27, 1979
DASARI PANAKALU Vs. STATE OF A P REP
August 8, 1979
DECCAN BHARAT KHANDSARI SUGAR FACTORY Vs. COMMISSIONER OF INCOME TAX
February 21, 1979
DEVARAPALLI SUBBARAIDU Vs. DISTRICT SOCIAL WELFARE OFFICER EAST GODAVARI KAKINADA
September 13, 1979
DHRUBASHKARAN Vs. OSMANIA UNIVERSITY
November 19, 1979
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT Vs. LABOUR COURT GUNTUR
December 4, 1979
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NARKATPALLI BUS DEPOT Vs. LABOUR COURT HYDERABAD
September 7, 1979
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. LABOUR COURT HYDERABAD
April 3, 1979
DOMMARAJU KANNEPALLI OBULU RAJU Vs. DOMMARAJU VOBULU RAJA
July 12, 1979
DORANDULA RAMAKRISHNA REDDY Vs. CHINTHALAPALLE RAMIREDDY
March 16, 1979
DUBBASI MALLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
July 18, 1979
DUVVARI NANJA REDDY Vs. DESU ANJANEYULU
April 18, 1979
E S I CORPORATION Vs. A P PAPER MILLS LTD
March 16, 1979
E SREERAMULU Vs. K CHENGAL RAYAN
December 29, 1979
E SREERAMULU Vs. K CHANGAL RAYAN
December 28, 1979
EMPLOYEES STATE INSURANCE CORPORATION Vs. MAHARAJA BAR AND RESTAURANT
March 7, 1979
EMPLOYEES STATE INSURANCE CORPORATION Vs. MAHARAJA BAR AND RESTAURANT BASHEERBAGH HYDERABAD
March 17, 1979
FATIMA FAUZIA Vs. SYED UI MULK
February 28, 1979
FATIMA FOUZIA Vs. WALASHAN PRINCE MOAZZAM JAH BAHADUR
December 7, 1979
FAYYAZ HAFEEZUDDIN KHAN Vs. ANWARUNNISSA BEGUM
November 12, 1979
FAZLUNBI Vs. L K KHADER VALI and STATE OF ANDHRA PRADESH
November 21, 1979
FIRM OF CHABILDAS MANIKDAS HYDERABAD Vs. UNION OF INDIA
August 27, 1979
FOOD INSPECTOR NUZVID Vs. NAGESWARA RAO
January 19, 1979
FOREST DEPARTMENT Vs. N INDIRAMMA
July 2, 1979
FRIENDS CONSUMERS CO OP STORES Vs. ELECTION OFFICER
September 5, 1979
G MARAIAH Vs. G VIJAYALAKSHMI
March 1, 1979
G PEDDA ADENNA Vs. M GORINDA REDDY
January 30, 1979
G RAJALAKSHMI Vs. APPELLATE AUTHORITY CHIEF JUDGE CITY CIVIL COURT HYDERABAD
March 2, 1979
G SUBHAN BASHA Vs. SHAM SHUNNISA BEGUM
June 12, 1979
G VENKATA APPA RAO Vs. P S PRASAD
March 20, 1979
GANDLURU PEDDA VEERA REDDY Vs. STATE OF ANDHRA PRADESH
April 24, 1979
GAVARA GURUNADHA RAO Vs. STATE OF ANDHRA PRADESH
March 23, 1979
GENERAL INDUSTRIAL SOCIETY LTD Vs. COMMISSIONER OF LABOUR
August 31, 1979
GHANSHYAMDAS KISHAN CHANDER Vs. COMMISSIONER OF INCOME TAX
April 3, 1979
GHANTA NARISI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 30, 1979
GOLRLE SATYANARAYANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
August 2, 1979
GORRELA YERAKAYYA Vs. GOPALASWAMY AND SRI ANJANEYASWAMY VARI TEMPLES KASPA PENTAPADU
February 2, 1979
GOVERDHAN SINGH Vs. HIRAMAN SINGH
December 14, 1979
GOVERNMENT OF INDIA Vs. CHIRALA CO OPERATIVE SPINNING MILLS LIMITED
January 1, 1979
GOWRI BHEEMAPPA Vs. STATE OF ANDHRA PRADESH
July 27, 1979
GOWRI SHANKAR PALNIKAR Vs. DEPUTY COMMISSIONER M C HYDERABAD
November 20, 1979
GRAM PANCHAYAT NACHARAM HYDERABAD REP Vs. GOVT OF A P
April 9, 1979
GULAM MUSTAFA Vs. TAHARA BEGUM
April 4, 1979
GUTTALA CHANDRA RAO Vs. DUBBURI VEERA VENKATA SATYAVATHI
January 16, 1979
H L KAKA Vs. KANHAYYALAL
December 4, 1979
HAKEEM LAXMAIAH Vs. KANTHA DEVI
March 9, 1979
HARIKISHAN Vs. BALAKISHAN
March 30, 1979
HARIKISHAN Vs. BALAKISHAN PANWAR
November 15, 1979
HASIMATHUNNISA BEGUM Vs. VITHAL RAO GANGAJI
March 29, 1979
HYD POTTERIES LTD Vs. K VEERA SHEKAR
January 1, 1979
HYDERABAD DECCAN CIGARETTE FACTORY Vs. COMMISSIONER OF INCOME TAX
July 1, 1979
I L T D CO LTD Vs. AGRICULTURAL MARKET COMMITTEE
March 17, 1979
ILYAS AHMED Vs. STATION DIRECTOR COM AIR HYD
July 12, 1979
INDO NATIONAL LIMITED Vs. UNION OF INDIA
April 24, 1979
IPPALA CHENCHI REDDY Vs. STATE
July 30, 1979
J C CHENNARAYUDU Vs. N LAKSHMAMMA
August 30, 1979
J RAJESHWAR Vs. YEMPATI PRAMEELA DEVI
April 25, 1979
J RAJESWAR Vs. YEMPATI PRAMILADEVI
April 5, 1979
JAGJIVANLAL Vs. SMT. LEELAVATHI RAI AND ANOTHER
June 8, 1979
JANATA RECREATION CENTRE GULLAPALLI Vs. STATE OF ANDHRA PRADESH
February 15, 1979
JASTI RAMACHANDRA RAO Vs. AUTHORISED OFFICER LAND REFORMS GANNAVARAM
December 28, 1979
JAYALAKSHMI CLOTH STORES Vs. INCOME TAX OFFICER
June 20, 1979
K DAMODAR GUPTA Vs. K VENKATESWARA RAO
April 4, 1979
K GOPAL RAO Vs. EXCISE SUPERINTENDENT ADILABAD
October 26, 1979
K JAMPAREDDI Vs. Y KRISHNAREDDY
January 1, 1979
K MALLIKHARJUNA RAO Vs. STATE OF A P
September 28, 1979
K NARAYANA Vs. SUPERINTENDENT OF EXCISE MAHABUBNAGAR
April 27, 1979
K NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH
November 27, 1979
K RAMACHANDRA NAIDU Vs. GOVT OF ANDHRA PRADESH
February 5, 1979
K S KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 1979
K SANKARAIAH Vs. MUNICIPAL CORPORATION OF HYDERABAD
April 26, 1979
K V RAMANA REDDY Vs. COM OF EXCISE
July 26, 1979
K VAMANA RAO Vs. DISTRICT SOCIAL WELFARE OFFICER LAND ACQUISITION OFFICER KARIMNAGAR
April 16, 1979
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 12, 1979
K. GOPALAKRISHNA REDDY Vs. REVENUE DIVISIONAL OFFICER
December 7, 1979
K. LAKSHMA REDDY Vs. DIRECTOR OF POSTAL SERVICES, HYDERABAD AND 2 OTHERS
February 12, 1979
KADIMCHERLA SOBHANADRI Vs. MANGA RAMADAS
February 9, 1979
KAKARALA PURNACHANDRA RAO Vs. KAKARALA SITA DEVI
March 6, 1979
KALIKI SUBBARAMI REDDY Vs. GOVERNMENT OF INDIA
September 7, 1979
KALIMILI RADHAKRISHNIAH Vs. GOVT OF ANDHRA PRADESH
February 28, 1979
KALKI SUBBARAMI REDDY Vs. GOVERNMENT OF INDIA
September 27, 1979
KALLAM CHINNIAH Vs. STATE OF ANDHRA PRADESH
July 23, 1979
KALLAM JAMPAREDDI Vs. YARAVA KRISHNAREDDY
June 13, 1979
KAMIKACHERLA RANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 31, 1979
KANAKAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH
February 25, 1979
KANDRAKOTA LAKSHMAMMA Vs. STATE OF A P
October 17, 1979
KANGUNDI INDUSTRIAL WORKS P LIMITED Vs. INCOME TAX OFFICER
March 6, 1979
KANKIPATI VENKATA SURYA RAMACHANDRA RAJU Vs. KOSURI RAMA KRISHNAM RAJU
December 11, 1979
KAPITAN DISTILLERIES Vs. COMMISSIONER OF EXCISE GOVERNMENT OF ANDHRA PRADESH
February 27, 1979
KASIVIWESWARA RAO AND ANOTHER Vs. THE GOVERNMENT OF ANDHRA PRADESH
June 28, 1979
KATINENI PULLAYYA Vs. KONARCHAPALLI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED KONARCHAPALLI VILLAGE
August 24, 1979
KEESARA YOGANNANDA SARMA Vs. UNION OF INDIA
January 1, 1979
KHASIM BEG Vs. STATE OF A P
October 16, 1979
KISHTA BAI Vs. RATNA BAI
February 2, 1979
KISTNA CEMENT WORKS TADEPALLI Vs. SECRETARY APSEB VIDYUT SOUDHA HYDERABAD
February 7, 1979
KOLIKIPUDI ATCHAMMA Vs. KOLIKIPUDI KETI
April 27, 1979
KOLLA VENKATANARAYANA Vs. SPECIAL SECRETARY TO GOVERNMENT OF INDIA
September 21, 1979
KOLLUR LAKSHMI KOTESWARARAO Vs. GOVT OF ANDHRA PRADESH
April 26, 1979
KONDA VENKATESWARIN Vs. VENKADARI VENKATA SUBBA RAO
November 14, 1979
KONERU RAMAKRISHNA Vs. DIRECTOR OF MEDICAL SERVICE
January 22, 1979
KOTTA PENTAIAH Vs. PUWAR LAXMANSA
April 17, 1979
KRISHNA COTTON TRADERS Vs. THE STATE OF ANDHRA PRADESH
September 18, 1979
KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 29, 1979
L V A DIKSBITULU Vs. CHIEF JUSTICE HIGH COURT OF ANDHRA PRADESH HYDERABAD
April 27, 1979
LAKSHMI FINANCE CORPORATION A FIRM LOCATED AT STONE HOUSEPET NELLORE Vs. N S PANTULU
October 31, 1979
LAKSHMISAGAR REDDY SMT Vs. CONTROLLER OF ESTATE DUTY
November 21, 1979
LARGE SIZED CO OPERATIVE SOCIETY LIMITED MEDAK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MEDAK
March 8, 1979
M A RAHMAN Vs. P VENKATA RAMAMMA
March 30, 1979
M FIPPA REDDY Vs. COMMISSIONER OF LAND REVENUE ANDHRA PRADESH
July 6, 1979
M MOHAN GOUD Vs. STATE
September 4, 1979
M NARASIMHA RAO Vs. SECRETARY TO THE GOVERNMENT MEDICAL AND HEALTH DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
December 7, 1979
M NARASIMHA RAO Vs. SECRETARY TO THE GOVERNMENT MEDICAL AND HEALTH DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
December 2, 1979
M SANKARA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
April 19, 1979
M SUBRAHMANYAM Vs. M PANAKALA RAO
July 19, 1979
M SURYANARAYANA Vs. G SATYAVATBI
March 9, 1979
M Y SOMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
March 17, 1979
M. S. SHARMA Vs. STATE OF ANDHRA PRADESH AND OTHERS
March 7, 1979
MADDINENI ANJAIAH Vs. STATE OF ANDHRA PRADESH
December 11, 1979
MANAGEMENT OF BIOLOGICAL EVONS LTD., AZAMABAD, HYDERABAD Vs. LABOUR COURT, HYDERABAD AND OTHERS
February 27, 1979
MANGILAL Vs. MOHMOOD AHMED
October 24, 1979
MANIK RAO Vs. DEPUTY COMMISSIONER OF LABOUR TWIN CITIES OF HYDERABAD
August 12, 1979
MARRIDDI JANIKAMMA Vs. HANUMANTHA VAJJULA PARADESI SARMA
December 28, 1979
MARWADI PRESS LIMITED Vs. R.S. RAMDAYAL GHANSIRAM & SONS
July 16, 1979
MERLA VEERA VENKATA SATYANARAYANA CHOWDARY Vs. GOVERNMENT OF ANDHRA PRADESH
November 20, 1979
MOHD BIN SALEH YAFAYEE Vs. SYED HUSSAMUDDIN MAGRABI
August 31, 1979
MOHD OSMAN SHAHEED Vs. MOHD BAQUR HUSSAIN SHAAZ
July 10, 1979
MOHD YOUSUF BASHA Vs. A P STATE ROAD TRANSPORT CORPORATION
August 22, 1979
MOHD. ABDUL HADI Vs. OSMANIA UNIVERSITY
April 26, 1979
MOHD. YASEEN AND OTHERS Vs. THE FOREST RANGE OFFICER
August 2, 1979
MOKA NARASIMHULU Vs. WEALTH TAX OFFICER
February 7, 1979
MOVVA SREEKRISHNAIAH Vs. SURYADEVERA SITHAMSUKUMAR
October 17, 1979
MUDDADA CHAYANNA Vs. G VEERABHADRARAO
March 13, 1979
MUPPARAJU SREERAMULU Vs. PIDIKITI KOTAIAH
November 8, 1979
MURAD KHAN AND OTHERS Vs. THE DISTRICT AND SEASONS JUDGE ADILABAD AND OTHERS
April 24, 1979
N N PILLAI Vs. P V R KUTTY MENON
June 12, 1979
NAGARJUNA THEATRE Vs. STATE OF ANDHRA PRADESH
March 8, 1979
NANDULAL JAIN Vs. STATE OF ANDHRA PRADESH
June 26, 1979
NARAYANA RAJU Vs. JOINT DIRECTOR HIGHER EDUCATION
March 22, 1979
NATHMAL BANKATLAL PARIKH AND CO Vs. COMMISSIONER OF INCOME TAX
August 10, 1979
NELLORE BUJJAMMA Vs. TASHILDAR RAPUR
August 14, 1979
NIZAM KHAN Vs. COMMISSIONER FOR WORKMENS COMPENSATION WARANGAL
July 24, 1979
NIZAMS RELIGIOUS ENDOWMENT TRUST HEH Vs. INCOME TAX OFFICER
February 21, 1979
NYALAKONDA YADAGIRI RAO Vs. NYALAKONDA PEDA GOPALRAO
October 26, 1979
O RAMACHANDRA REDDY Vs. DIRECTOR D R D L KANCHAN BAGH HYDERABAD
September 3, 1979
P APPALANARASAMMA Vs. CHINTHATI BHASKARA RAO
January 16, 1979
P KISTA REDDY Vs. COLLECTOR HYDERABAD DISTRICT
March 17, 1979
P R SAIGAL Vs. STATE BANK OF INDIA
April 22, 1979
P SATYANARAYANA Vs. LAND REFORMS TRIBUNAL
March 22, 1979
P SUBBA RAO Vs. M VEERAIAH
March 3, 1979
P SURYANARAYANA MURTY Vs. M SUBBANNA
March 13, 1979
P V SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
August 10, 1979
P VENKATAIAH Vs. DEPUTY REGISTRAR FOR AGRICNLTNRAL DEVELOPMENT BANKS CUDDAPAH
July 2, 1979
P YADAIAH Vs. DISTRICT EXCISE KHAMMAM
February 7, 1979
PALAVAN TRANSPORT CORPORATION LIMITED Vs. ADDITIONAL REGIONAL TRANSPORT OFFICER CHITTOOR
October 26, 1979
PALLI PENTAYYA NAIDU Vs. SIRISETTI SOMARAJU
July 27, 1979
PALM JAGGERY MANUFACTURING CO OP SOCIETY Vs. EXCISE SUPERINTENDENT WEST GODAVARI DISTRICT ELURU
April 2, 1979
PALURU RAMAIAH Vs. P NARASIMHA REDDY
June 19, 1979
PANNALA SURYANARAYANA MURTHY Vs. MADDUKURI SYBBANNA
March 30, 1979
PANNALA SURYANARAYANA MURTHY Vs. MADDUKURI SUBBANNA
March 13, 1979
PASUMARTHI PERRAJU ORS Vs. CENTRAL BANK OF INDIA
August 27, 1979
PENDALA APPARAO Vs. STATE OF ANDHRA PRADESH
April 6, 1979
POTHULA SUBBA RAO Vs. THE POST MASTER GENERAL, ANDHRA CIRCLE, HYDERABAD AND ANOTHER
February 13, 1979
PRAGA TOOLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 1979
PREMIER INSURANCE COMPANY KAKINADA Vs. R JAGADESWARA RAO
June 25, 1979
PRINCES FATIMA FAUZIA Vs. SYEED UI MULK ALIAS NAWAB SAHEB CHATHARI
February 28, 1979
PUBLIC PROSECUTOR HIGH COURT Vs. T D KHAJAVALLI
December 7, 1979
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. B BABU
March 23, 1979
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. ANUMULA PAPODU ALIAS THIMMAIAH
September 28, 1979
PUBLIC PROSECUTOR ONGOLE Vs. A H DARA
January 19, 1979
PUWADA PULLARAO Vs. COURT OF SECOND ADDITIONAL DISTRICT MUNSIF MAGISTRATE GUNTUR
February 9, 1979
R K JANAKIAH CHETTY Vs. A K MOHAN
February 28, 1979
R PATTABHI RAMAIAH Vs. HIGH COURT OF ANDHRA PRADESH
March 6, 1979
RAGBAVULU AND SON Vs. ADDITIONAL LABOUR COURT
November 30, 1979
RAJAH VASUDEV PILLAI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 6, 1979
RAJASTHAN TOBACCO CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 9, 1979
RAMCHANDER RAO Vs. BOINA RAMACHANDER
September 28, 1979
RAMI REDDY Vs. R T O GUNTUR
April 24, 1979
RAMINENI SURYANARAYANA Vs. STATE
October 9, 1979
RAMTENKI VENKATI Vs. STATE OF ANDHRA PRADESH
June 21, 1979
RATE PAYERS ASSOCIATION KOVVUR WEST GODAVARI DIST Vs. COMMISSIONER AND SPECIAL OFFICER KOVVUR MUNICIPALITY WEST GODAVARI DT
February 20, 1979
REDDIPILLI CHINNA RAO AND Vs. REDDI LORUDU
November 2, 1979
S C VENKATAPATHI RAJU Vs. AUTHORISED OFFICER AND THE ADDL REVENUE DIVISIONAL OFFICER LAID REFORMS TRIBUNAL VISAKHAPATNAM
January 19, 1979
S MOHANA LAKSHMANA RAO Vs. ANDHRA PRADESH CO OP CENTRAL AGRICULTURAL DEVELOPMENT BANK LTD
March 22, 1979
S MOHD YUSUF BASBA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY ANANTAPUR
February 7, 1979
S S and N COLLEGE COMMITTEE Vs. KASU CHENCHU RAMAIAH NAIDU
December 28, 1979
S VENKATESWARLU Vs. SUPERINTENDENT OF POST OFFICES KURNOOL
June 19, 1979
SABANI TRANSPORT PVT LTD Vs. C AHMED SHARIF SAHEB
October 15, 1979
SAILA JAGADGURU SURYA SIMHASANA PEETADHIPATHI SRIMAD GIRI RAJA SURYA SIMHASANADHEESWARA PANCHA MATHADYAKSHA VAGASA PANDITHARADHYA SIVACHARYA MAHA SWAMIJEE Vs. STATE OF ANDHRA PRADESH
March 19, 1979
SAJJA HANUMANTHA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VIJAYAWADA
November 15, 1979
SAKHAMURI VENKATA RATTAMMA Vs. STATE OF ANDHRA PRADESH
August 1, 1979
SARIPALLI SAMSUNDAR Vs. SARIPALLI MANIAMMA
July 16, 1979
SATYANARAYANA Vs. GOVERNMENT OF A P
November 9, 1979
SEETAMMA Vs. DEPUTY AREA MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE
March 21, 1979
SEETHA MAHALAKSHMI RICE AND GROUNDNUT OIL MILL CONTRACTORS CO Vs. COMMISSIONER OF INCOME TAX
April 2, 1979
SHAIK OSMAN Vs. UNION OF INDIA
September 20, 1979
SHANKAR MANDIR MARWADI AMMA Vs. ASSISTANT COM ENDOWMENTS
March 26, 1979
SHANKERLAL GUPTA Vs. V JAGADISHWAR RAO
April 25, 1979
SHAW WALLACE AND COMPANY LIMITED Vs. SRI VENKATESWARA BONE MILL
March 27, 1979
SINGH TRADING COMPANY Vs. COMMERCIAL TAX OFFICER SRIKAKULAM
March 1, 1979
SIRI CELLARS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
January 18, 1979
SIRISETTI SOMARAJU Vs. ELECTION OFFICER CHEEDIGUMMALA PRIMARY AGRICULTURE CREDIT SOCIETY
March 16, 1979
SOUTH INDIA RESEARCH INSTITUTE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, HYDERABAD, AND ANOTHER
June 28, 1979
SREE BALAJEE RICE WORKING CO Vs. COMMISSIONER OF INCOME TAX
September 21, 1979
STATE BANK OF HYDERABAD SECUNDERABAD BRANCH Vs. SUSHEELA
April 24, 1979
STATE BANK OF INDIA Vs. SMT. YESODA BAI
September 17, 1979
STATE COMPLAINANT Vs. RAJKUMAR GATTNI
August 5, 1979
STATE OF ANDHRA PRADESH Vs. PAREDDI LAKSHMINARAYANA REDDI
July 16, 1979
STATE OF ANDHRA PRADESH Vs. DEVARAPALLI SUBBA RAO
September 27, 1979
SUNNAM SATTIAH Vs. STATE OF ANDHRA PRADESH
March 19, 1979
SYED MOOSA QUADRI Vs. STATE OF ANDHRA PRADESH
March 13, 1979
SYED MOOSA QUADRI Vs. STATE OF A.P. AND OTHERS
August 13, 1979
SYED ZIAUDDIN Vs. PARVEEZ SHABANA
January 1, 1979
T GURUSWAMY Vs. STATE OF ANDHRA PRADESH
March 13, 1979
T LAXMA GOAD Vs. EXCISE SUPERINTENDENT ADILABAD
June 22, 1979
T LAXMANNA Vs. GOVERNMENT OF A P
June 20, 1979
T SATYAMMA Vs. I SUSHEELA
March 22, 1979
T SIVA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 29, 1979
T SREE RAMULU Vs. M VENKATA NARSIMHA
March 7, 1979
T V K SASTRY Vs. DISTRICT FOREST OFFICER WARANGAL
September 11, 1979
T V SARMA Vs. A NAGA KOTESWARA RAO
September 21, 1979
T VENKATAKRISHNA REDDY Vs. T K SREEDHAR
July 5, 1979
T. G. LAKSHMAIAH SETTY & SONS, ADONI Vs. THE STATE OF A. P. AND ANOTHER
April 26, 1979
T. LAKSHMI KANTAMMA Vs. P. SHIVA SHANKER AND OTHERS
November 30, 1979
TADIKONDA SREERAMULU Vs. MANNALURI VENKATA NARASIMLU BRAHMANANDAM
July 13, 1979
TANDURI CHENCHIAH Vs. SECRETARY ANDHRA PRADESH ELECTRICITY BOARD HYDERABAD
February 16, 1979
THANGIRALA PREMAKUMAR Vs. R ANJANEYULU
October 30, 1979
THE TRANSPORT CORPORATION OF INDIA Vs. THE HINDUSTAN POLYMERS LTD.
January 22, 1979
THIRUVEEDHULA ABBAYYA Vs. ELECTION OFFICER and DEVELOPMENT OFFICER ADDEPALLI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LTD
February 1, 1979
TRANSPORT CORPORATION OF INDIA Vs. HINDUSTAN POLYMERS
November 22, 1979
TRUSTEES OF NIZAM ENDOWMENT TRUST Vs. I T O HYDERABAD
February 21, 1979
UNION OF INDIA Vs. K RAMULA
January 1, 1979
UNION OF INDIA Vs. RAMA SILK FACTORY
September 7, 1979
UNION OF INDIA OWNING SOUTH CENTRAL RAILWAY Vs. M VEERABHADRA RAO
November 3, 1979
UNITED INDIA Vs. LAKKAVAJJULA ANURADHA
October 12, 1979
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MALLA RAMA DEVI
August 29, 1979
USANNA Vs. SUPERINTENDENT OF EXCISE MAHABOOBNAGAR DISTRICT
November 13, 1979
V CHANDRA SEKHAR Vs. DIRECTOR N C C A P
June 13, 1979
V P LALITHA Vs. ANDHRA PRADESH HOUSING BOARD HYDERABAD
December 27, 1979
V V RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
September 27, 1979
V. VENKATESWARLU Vs. D. PANAKALU AND TEN OTHERS
September 14, 1979
V.S. SASTRY Vs. GOVERNMENT OF A. P. THROUGH FOREST AND RURAL DEVELOPMENT DEPARTMENT AND OTHERS
September 5, 1979
VADAMI BAI Vs. SHAIK HUSSAIN
March 15, 1979
VANAPARTHI VEERABHADRA RAO Vs. GUMMELLA MAVULAMMA VEERAMMA
December 15, 1979
VEDAPALLI SURYANARAYANA Vs. POOSARLA VENKATA SANKAR SURYANARAYANA and SONS
December 27, 1979
VEDAPALLI SURYANARAYANA Vs. POOSARLA APPALANARASIMHULU
January 27, 1979
VEDAPALLI SURYNNARAYANA Vs. POOSARLA VENKATA SANKER SURVANARAYANA
December 7, 1979
VENKANNA Vs. VENKAMMA
March 30, 1979
VENKATESWARA COMPANY Vs. DEEPAK TRANSPORT AGENCY DABA GARDENS VIZIANAGAR
February 8, 1979
VENKATI PENCHALIAH Vs. MUNIRUDDIN
September 18, 1979
VIJAYA DURGA COTTON TRADING LTD Vs. NAVA BHARAT ENTERPRISES PVT LTD
December 27, 1979
VIJAYALAKSHMI AGENCIES Vs. KOLLIPARA RAMARAO
November 12, 1979
VIJAYALAKSHMI COMMERCIAL FINANCE CORPORATION Vs. S SUBBA RAO
June 18, 1979
VINJAMURI SURYANARANA MURTHY Vs. STATE OF A P
October 31, 1979
VISHNU KUMAR Vs. BHAVARI BAI
February 28, 1979
Y R S RAO Vs. DEPUTY DIRECTOR OF AGRICULTURE
November 16, 1979
Y VENKATESWARA RAO Vs. T VENKATA SUBBAYYA
January 22, 1979
Y VIJAUALAKSHMAMMA Vs. SAKINALA LAKSHMAIAH AND SONS
October 12, 1979
YEDURUPARTHI KAMAKSHAMMA Vs. T TARANADH
March 9, 1979
YELAMANCHILI VENKATESWARA RAO Vs. TATHINENI VENKATA SUBBAYYA
July 23, 1979
YENAMANDRA VENKATESWARA SIDDANTI Vs. GUNTAMIKKALA VENKANNA
November 22, 1979
YENDURI CHENCHAIAH DIED MANAGING PARTNER BALARAMA KRISHNA RICE MILL MALLESWARAM BANDAR TALUK KRISHNA DIST Vs. SECRETARY A P ELECTRICITY BOARD VIDYUT SOUDHA HYDERABAD
February 16, 1979