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Case Index
Title
Date
A K SINGH Vs. BHAGWANJI JETHALAL KAGADADA
January 10, 1979
A M PATEL SMT Vs. STATE OF GUJARAT
April 11, 1979
ABDULGANI AND CO Vs. GULAM HUSSAIN MOHMADBHAI
February 16, 1979
ABDULKARIM ABDULRAHEMAN DILHIWALA Vs. ALIBHAI NOORMOHMAD KADIWALA
May 3, 1979
ABHAYRAJ S SHAH Vs. GUJARAT STATE TEXTILE CORPORATION LIMITED
November 14, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED
February 7, 1979
AGRICULTURAL PRODUCE MARKET COMMITTEE VIJAPUR Vs. ELECTION OFFICER AND DISTRICT REGISTRAR OF CO OPERATIVE SOCIETIES
October 10, 1979
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. JOSHI A V ITO
January 29, 1979
AHMEDABAD MUNICIPAL CORPORATION Vs. NAWAZKHAN AMINKHAN
January 22, 1979
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA
April 9, 1979
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA
February 12, 1979
AMARSING SETANSING MEDATIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
October 1, 1979
AMBALAL JETHABHAI PATEL Vs. VALAND PARSHOTTAMDAS NARANBHAI
July 20, 1979
AMKAR ENGINEERING WORKS Vs. SUPERINTENDENT OF CENTRAL EXCISE
January 1, 1979
APEXA CO OPERATIVE BANK LIMITED Vs. DISTRICT REGISTRAR
December 28, 1979
ARYAKUMAR MAHASABHA Vs. TOWN PLANNING OFFICER BARODA
November 21, 1979
ASHOK ATMARAM Vs. STATE OF GUJARAT
August 20, 1979
ASHWIN INDUSTRIES Vs. DEPUTY COMMISSIONER OF SALES TAX BARODA
September 20, 1979
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF GUJARAT
November 9, 1979
ATIC INDUSTRIES LTD Vs. UNION OF INDIA AND ORS
January 1, 1979
ATMANAND JAIN PUNJABI DHARMASHALA Vs. STATE OF GUJARAT
July 23, 1979
AYUB YUSUFBHAI KHARAWALA Vs. PRABHUDAS HIRALAL PRAJAPATI
November 22, 1979
B R ACHARYA Vs. STATE OF GUJARAT
September 5, 1979
B R KULKARNI DR Vs. STATE OF GUJARAT
November 14, 1979
BABUBHAI ALIAS JAYANTILAL KALYANBHAI Vs. SHAH BHARATKUMAR RATILAL
November 15, 1979
BADRISING MISHRISING Vs. PRAMOD KUMAR BHAGWATILAL BANATWALA
August 2, 1979
BAI HANSABEN GOVRDHANDAS Vs. PATEL KANAIYALAL KESHAVLAL
February 5, 1979
BAI KAWABAI YUSUFBHAI AND ORS Vs. D L VYAS SUPERINTENDENT OF CUSTOMS, BULSAR AND ANR
January 1, 1979
BAI MANI ALIAS CHANDRAMANI Vs. PATEL JAYANTILAL DAHYABHAI
May 4, 1979
BAI REVABEN WD O SITARAM GANGARAM Vs. SINDHI MEGHNATH ENSHIRAM
September 14, 1979
BAI VIRKOR Vs. PRAJAPATI DAMODAR BOGHABHAI
November 30, 1979
BALUBEN Vs. SADHURAM BHAILALBHAI PATEL
December 17, 1979
BALWANTRAI BHIMBHAI DESAI Vs. TALUKA PANCHAYAT KAMREJ
January 17, 1979
BARODA RAYON CORPN LIMITED Vs. HANUMANSINGH JAGNARAYANSINGH
November 29, 1979
BEHRAMSHAW HORMANSHAH BHARDA Vs. DASTORJI DR HORMASDYAR KAYOJI MIRZA
July 13, 1979
BHABHUTMAL RIKHAJI SHARMA Vs. MANUBHAI MADHAVJI PATEL
April 24, 1979
BHAGWATI SPG AND WVG WORKS Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
May 7, 1979
BHAGWATI SPINNING & WEAVING WORKS Vs. AHMEDABAD NEW COTTON MILLS CO. LTD.
May 7, 1979
BHAVNAGAR MUNICIPALITY Vs. TIRATHDAS RUPCHAND
July 30, 1979
BHOGILAL VITHALDAS SANGHANI Vs. SAROJBAHEN DHIRAJLAL RANPURA DR SMT
February 19, 1979
BHOI VANAJI DHULAJI Vs. PATEL SHIVABHAI KASHIBHAI
December 6, 1979
BHUPENDRA M PATEL Vs. STATE OF GUJARAT
February 2, 1979
C P PANDYA Vs. MOTILAL LALLU
June 18, 1979
CARTYBON PRIVATE LIMITED Vs. STATE OF GUJARAT
September 27, 1979
CHALTHAN KAMDAR MANDAL Vs. COMMISSIONER OF LABOUR AHMEDABAD
December 27, 1979
CHAMPABEN Vs. GOPINATH GANGADHAR DECD
February 9, 1979
CHAMPAKLAL BHUDARLAL Vs. J B JHALA
August 10, 1979
CHANDANBEN M NAGRASHNA SMT Vs. STATE OF GUJARAT
November 20, 1979
CHANDRAKANT MOHANLAL THAKKAR Vs. GADHADA TALUKA PANCHAYAT
June 28, 1979
CHANDU KALYAN RATHOD Vs. STATE OF GUJARAT
April 23, 1979
CHAUDHARI JOITAJI CHHAGANJI Vs. BAI GAJARIBEN WD O THAKARDA KHODAJI MOHANJI
September 17, 1979
CHELABHAI NATHABHAI PATEL Vs. STATE OF GUJARAT
October 15, 1979
CHHAGAN NATHA TADVI Vs. STATE OF GUJARAT
August 1, 1979
CHHANA GANDA HALPATI Vs. STATE OF GUJARAT
April 13, 1979
CHHOTUBHAI BECHARBHAI PATEL Vs. NAGIN V GANDHI
January 23, 1979
CHIEF CONTROLLING REVENUE AUTHORITY GUJARAT STATE Vs. HOUSING COMMISSIONER GUJARAT HOUSING BOARD
October 12, 1979
CHRISTI VALJIBHASI GANGUBHAI Vs. VINAYAK RATANCHAND JAYRAM
September 26, 1979
CHUNILAL MAHIJIBHAI Vs. SHANKERBHAI HARJIBHAI
July 24, 1979
CHUNILAL NATHUBHAI Vs. ABDUL RAZAK SHAIKH
June 18, 1979
CIBATUL LIMITED Vs. UNION OF INDIA
February 21, 1979
CIBATUL LIMITED Vs. UNION OF INDIA
February 20, 1979
COMMISSIONER OF INCOME TAX Vs. INDIRABEN JAISUKHLAL DESAI
December 26, 1979
COMMISSIONER OF INCOME TAX Vs. PREMANAND INDUSTRIAL CO OPERATIVE SERVICE SOCIETY LIMITED
December 13, 1979
COMMISSIONER OF INCOME TAX Vs. SHILABEN KANCHANLAL RANA
November 8, 1979
COMMISSIONER OF INCOME TAX Vs. SUMATILAL CHHOTALAL SHAH
November 21, 1979
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI JOGIBHAI PATEL
October 15, 1979
COMMISSIONER OF INCOME TAX Vs. VAJULAL CHUNILAL HUF
February 5, 1979
COMMISSIONER OF INCOME TAX Vs. BAL UTKARSH SOCIETY
February 7, 1979
COMMISSIONER OF INCOME TAX Vs. YUVRANI PREMKUMARI
February 1, 1979
COMMISSIONER OF INCOME TAX Vs. JYOTHI LIMITED
February 27, 1979
COMMISSIONER OF INCOME TAX Vs. JYOTI LTD
February 28, 1979
COMMISSIONER OF INCOME TAX Vs. MAHENDRASINGH MOHANSINGH
January 24, 1979
COMMISSIONER OF INCOME TAX Vs. VIMLABEN BHAGWANDAS PATEL
January 25, 1979
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS TRIKAMBHAI PATEL
January 30, 1979
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD JUPITOR SPG WVG AND MFG COMPANY LIMITED
January 22, 1979
COMMISSIONER OF INCOME-TAX, GUJARAT-III Vs. SHILABEN KANCHANLAL RANA
November 9, 1979
CONTROLLER OF ESTATE DUTY Vs. JAYANTILAL KESHAV MEHTA LATE
January 19, 1979
CONTROLLER OF ESTATE DUTY Vs. LILAVATI MULJIBHAI
February 6, 1979
D H GAJJAR AND CO Vs. STATE OF GUJARAT
July 26, 1979
DADIA JAYANTILAL MOTICHAND Vs. SHAH BABULAL BECHARDAS
December 10, 1979
DAHIBEN JIVANBHAI Vs. JIVANBHAI GOVINDBHAI BAROT
March 6, 1979
DAHIBEN LAKHABHAI Vs. ADMINISTRATIVE OFFICER
May 9, 1979
DAHYABHAI DEVJIBHAI VASAVA Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER REV BROACH
December 11, 1979
DAHYABHAI MANCHHARAM BHANDARI Vs. RATILAL MAGANLAL
June 18, 1979
DEEPAK DWARKADAS PATEL Vs. STATE OF GUJARAT
March 23, 1979
DEPUTY COLLECTOR OF RAJPIPLA Vs. BALUBHAI MULJIBHAI MACHHI
August 1, 1979
DEVCHANDBHAI JAGUBHAI PATEL Vs. STATE OF GUJARAT
December 14, 1979
DEVIBEN WD O SADHURAM JOTURAM Vs. MOTIRAM HOTAMCHAND
February 28, 1979
DINABEN WD O HIRJIBHAI HORMASJI DORDI Vs. TAIMURUS ARDESAR DIVECHA
April 9, 1979
DINESHCHANDRA CHUNILAL Vs. THAKKAR CHHOTALAL POPATLAL
February 27, 1979
DINUBHAI ISHVARLAL PATEL Vs. K D DIXIT ITO
January 11, 1979
DUDHIA FOREST CO OP LABOURERS AND ARTISANS SOCIETY LIMITED Vs. MOHMED SAIYED AND ABDUL REHMANS AND CO
February 12, 1979
FATIMABEN WD O ABDUL RASAK ABDUL GANI Vs. FARUQ SAMSUDDIN
September 10, 1979
GANGABEN Vs. JASODABEN
December 7, 1979
GANGABEN ISHWARBHAI PATEL Vs. DINKARRAI VADILAL TRIVEDI
December 28, 1979
GOVIND KRISHNA ABHYANKAR Vs. KAMALAKAR VISHNU GANPULE
November 6, 1979
GUJARAT STATE FERTILISERS CO. LIMITED Vs. UNION OF INDIA
December 5, 1979
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MALUBAI MENAND WIFE OF DECD KANA KACHRA
April 23, 1979
GULAB SINGH PARIHAR Vs. GENERAL MANAGER WESTERN RAILWAY
September 26, 1979
GULABMIYA AJURMIYA Vs. DAMOR HAJUR LALA
July 31, 1979
GULAM MUSTAFA ABDUL RAHIM Vs. KHATKI IBRAHIM GANIBHAI
July 11, 1979
GURDIPSINH S O BISENSINGH SADHU Vs. CHAUHAN BHUPENDRAKUMAR UDESING
July 3, 1979
H H PARMAR Vs. COLLECTOR RAJKOT
July 24, 1979
HARESH OCTROI CO Vs. S RAMABHADRAN
November 8, 1979
HARILAL CHAKUBHAI ZAVERI Vs. JAYANTILAL KIRCHAND MAKANI
May 11, 1979
HARISHCHANDRA HOTCHAND SAIJANI Vs. SYNDICATE BANK
July 18, 1979
HEMATLAL MULJI LOHANA Vs. STATE OF GUJARAT
January 17, 1979
HIMATLAL CHANDULAL Vs. STATE OF GUJARAT
August 22, 1979
HIMATLAL CHANDULAL Vs. STATE OF GUJARAT
August 25, 1979
HIRALAL DEVJI KHARVA HEIRS OF DECD DEVJI SHAMJI KHARVA Vs. LADHIBAI GOKAL WD O GOKAL JADAV KHARVA HEIRS OF DECD KARVA GOKAL JADAV
November 21, 1979
HIRJI T SANGHAVI Vs. STATE OF GUJARAT
September 11, 1979
HIRJIBHAI HARIBHAI TRAMBADIA Vs. STATE OF GUJARAT
August 21, 1979
HITENDRAKUMAR THAKORDAS RAVAL Vs. STATE OF GUJARAT
July 5, 1979
HUSSEINBHAI IBRAHIMBHAI MALEK Vs. P V BHATT
March 8, 1979
IAMUDDIN M MALEK Vs. STATE OF GUJARAT
April 11, 1979
IBRAHIM A BHIKHI Vs. ADDL DEVELOPMENT COMMISSIONER
October 12, 1979
IBRAHIM MOHMADSALEM BHAM Vs. MOHMED AJAM HATIA
December 14, 1979
INDEQUIP ENGINEERING LIMITED Vs. STATE OF GUJARAT
August 10, 1979
INDIAN OVERSEAS BANK Vs. NARANPRASAD GOVINDLAL PATEL
August 3, 1979
INDUBEN CHHAGANOMAL Vs. ARJANDAS JETHANAND CHHABARIA
September 10, 1979
ISHWARLAL LABHSHANKER TRIVEDI Vs. STATE OF GUJARAT
October 4, 1979
JAGANNATH GOVIND SHETTY Vs. JAYANTILAL PURSHOTTAMDAS PATEL
July 9, 1979
JAGDISH RAMNARAIN Vs. NARAINBHAI MOTIBHAI VALAND
May 2, 1979
JAIN DIGAMBER CHAITYALAYA ALIAS JAIN DIGAMBAR SANGH Vs. SHYAMSUNDAR MANEKLAL
September 25, 1979
JASWANTLAL RATILAL VORA HEIR OF KAMLABEN RATILAL VORA Vs. SUBHADRABEN WD O SURAJMAL BHAGABHAI
December 18, 1979
JAYANTILAL KHETSI GADA Vs. STATE OF GUJARAT
September 14, 1979
JAYANTILAL PRANLAL THAKORE DR Vs. SHRIKANT JASVANTLAL THAKKAR
September 13, 1979
JAYANTILAL TRIBHOVAN VYAS Vs. STATE OF GUJARAT
December 4, 1979
JEKISON HARIBHAI Vs. GULABDAS ATMARAM
July 26, 1979
JYOTI LIMITED BARODA Vs. UNION OF INDIA
June 27, 1979
K D THAKAR Vs. COMMISSIONER OF INCOME TAX
January 29, 1979
K M DALAL Vs. UNION OF INDIA
January 16, 1979
K M THAKER Vs. STATE OF GUJARAT
March 2, 1979
KALABHAI VALLABHBHAI Vs. STATE OF GUJARAT
August 2, 1979
KALIDAS VANMALIBHAI Vs. STATE OF HARYANA
January 15, 1979
KANABHAI NAGAJAN Vs. BROOKE BOND INDIA LIMITED JAMNAGAR
July 26, 1979
KANBI MANJI ABJI Vs. KANBI VELJI MANJI
January 12, 1979
KARSHAN VELSHI MINOR Vs. SHANKERRAM SHIVRAM JOSHI
June 28, 1979
KESHAVLAL A PATEL Vs. KARSANDAS AMBALAL MARFATIA
August 10, 1979
KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD Vs. ITS WORKMEN
January 30, 1979
KHIMJIBHAI GOVINDBHAI PARMAR Vs. RATILAL KESHAVLAL CHAUHAN
December 5, 1979
KHODABHAI BHAGWANBHAI Vs. HAJI TAPU
April 26, 1979
KUPARPAL M APPA Vs. DODIA PANKAJKUMAR S
November 15, 1979
LAKHIBEN Vs. BAI SUNA
August 9, 1979
LALAITHA JADAVJI LAXMICHAND Vs. JAMANADAS KANJI
May 11, 1979
LAXMAN KUMAJIBHAI BAROT Vs. HARISHCHANDRA SINGH COMMISSIONER OF POLICE AHMEDABAD
August 17, 1979
LEKHRAJ SABUMAL Vs. STATE OF GUJARAT
August 10, 1979
LILAVATIBEN HARJIVANDAS KOTECHA Vs. INCOME TAX OFFICER
January 29, 1979
LILAVATIBEN HARJIVANDAS KOTECHA Vs. SHAH J V ITO
January 25, 1979
M L PANDYA Vs. STATE OF GUJARAT
December 13, 1979
MAGANLAL MORARBHAI Vs. COMMISSIONER OF INCOME TAX
January 31, 1979
MAGANLAL PARSHOTTAMDAS SEVNIWALA Vs. CHIMANLAL DAHYABHAI MODI
May 3, 1979
MAHENDRAKUMAR NAGINDAS PATEL Vs. KANTILAL NANALAL PATEL
July 25, 1979
MAHMAD GULAM HUSEN MURAD Vs. LAXMIBEN WD O GOVINDRAM HOTCHAND HEIRS OF DECD GOVINDRAM HOTCHAND
December 5, 1979
MAHOMED HANIF DALLU Vs. LUNKARAN GANPATRAM SHARMA
March 19, 1979
MALEK DOSUMIYA JAMIYATMIYA HEIRS OF DECD GULAMRASOOL SARFUDDIN MALEK Vs. PATHAN RASULKHAN MOHMEDKHAN HEIRS OF DECD DULHANBIBI
October 17, 1979
MALOD TRANSPORT CO Vs. MEMON JIKARBHAI DANDBHAI
November 14, 1979
MANGALDAS HIRJI MAHESHWARI Vs. STATE OF GUJARAT
March 9, 1979
MEFUJABEN WD O KUTUBUDDIN IBRAHIM Vs. NAVINCHANDRA MOHANLAL LADHAWALA
July 30, 1979
MEHERABANOO GULAMHUSSEIN VADIVALA HEIRS OF HABIBBHAI HASHAMBHAI VADIVALA Vs. UNION OF INDIA
July 10, 1979
MERANI RUPI VINZA HEIRS OF DECD MER MIYAJAR KANDHA Vs. MALIBAI KESHAV
September 12, 1979
METEOR SATELLITE LIMITED Vs. INCOME TAX OFFICER
June 20, 1979
MIYA DARIAVKHAN NATHUBHAI Vs. OZA SHANKARLAL SHAMBHUDAS
November 14, 1979
MOHANBHAI BHOMRAJ Vs. STATE OF GUJARAT
February 13, 1979
MOHMAD ASGAR ABDUL KARIM Vs. ABDUL BASIR ABDUL
December 21, 1979
MOTICHAND HORKHCHAND SHAH Vs. DHANLAXMI NYALCHAND SHAH SMT
July 23, 1979
MULJIBHAI HIRABHAI Vs. DAHYABHAI DAJIBHAI PATEL
September 27, 1979
MULLA MAHMADBHAI ABDULLABHAI Vs. MANEK JAMSHEDJI RATANSHAH GHEYARA
December 26, 1979
MULSHANKER KUNVERJI GOR Vs. JUVANSINHJI SHIVUBHA JADEJA
September 18, 1979
MUNICIPAL CORPORATION RAJKOT Vs. STATE OF GUJARAT
November 16, 1979
MURU MALDE Vs. AHERANI MATUBAI KARANA
December 20, 1979
NARENDRA RASIKLAL SHAH Vs. ADAMBHAI IBRAHIM VORA
August 29, 1979
NATHALAL GOVINDJI VAGHELA Vs. STATE OF GUJARAT
August 31, 1979
NATHUBHAI GANDHABHAI Vs. BHAGUBHAI ICHUBHAI
March 7, 1979
NATVARBHAI PURSHOTTAMBHAI PATEL Vs. SECRETARY PARIAJ HIGH SCHOOL
September 7, 1979
NATVARLAL SANKALCHAND PATEL Vs. STATE OF GUJARAT
September 26, 1979
NATVERLAL JETHALAL PATEL Vs. KALYANSING BHIKHABHAI CHAUHAN
July 3, 1979
NATWARLAL POPATLAL MARU Vs. JAYABEN DAMODAR TANK HEIRS OF DECD DAMODAR TRIKAMJI TANK SMT
October 9, 1979
NAVYUG INDUSTRIES Vs. STATE OF GUJARAT
November 6, 1979
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL REHMAN HASANBHAI
June 22, 1979
NEW SWADESHI MILLS OF AHMEDABAD LIMITED Vs. STATE OF GUJARAT
September 11, 1979
NIKHIL V VACHARAJANI DR Vs. STATE OF GUJARAT
August 1, 1979
ORIENT CLUB Vs. WEALTH TAX OFFICER
July 19, 1979
P K MARTIYANI MRS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD
November 14, 1979
PAREKH MANHARLALVRAJLAL Vs. BIMASHRI RAHIMBAKHT ADILKHANJI
September 18, 1979
PARIKH C AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 19, 1979
PARVIZ NARIMAN KOTHAWALA Vs. STATE OF GUJARAT
January 16, 1979
PATEL BHAGWANBHAI NAROTTAMDAS Vs. AUTHORISED OFFICER OF DISTRICT REGISTRAR OF CO OPERATIVE SOCIETIES MEHSANA
October 4, 1979
PATEL GANESHBHAI HARISING Vs. BAVA HIRABHARTHI SHANKERBHARTHI
August 9, 1979
PATEL JAIKRISHNA MOTIBHAI Vs. SHANTABEN WD O ISHWARBHAI FAKIRBHAI
July 12, 1979
PATEL JASMAT VIRJI Vs. STATE OF GUJARAT
July 31, 1979
PATEL KANTILAL GORDHANBHAI Vs. SOMABHAI PARSHOTTAM PRAJPATI
October 5, 1979
PITAMBER PARSHOTAM Vs. LILABEN BHALCHANDBHAI
September 25, 1979
PREMJI KHIMRAJ SHAH Vs. INCOME TAX OFFICER
January 22, 1979
R D PARMAR Vs. AHMEDABAD DISTRICT PANCHAYAT
February 1, 1979
RABARI BABAJI Vs. STATE OF GUJARAT
November 6, 1979
RABARI MAHADEV AMRA Vs. PRANT OFFICER RADHANPUR
January 15, 1979
RABARI PRABHAT HARJI Vs. PATEL CHANDULAL TRIKAMLAL
December 14, 1979
RAJASTHAN GOLDEN TRANSPORT CO PRIVATE LIMITED Vs. UNITED INDIA FIRE AND GENERAL INSU COMPANY LIMITED
October 5, 1979
RAJIV RAMANLAL Vs. ASHOK MILLS LIMITED
October 1, 1979
RAMANLAL AMRATLAL SHODHAN Vs. STATE OF GUJARAT
June 20, 1979
RANCHHODBHAI JORABHAI Vs. BAI RAI
December 6, 1979
RAOJIBHAI CHHOTABHAI PATEL HEIRS OF DECD CHHOTABHAI LALLUBHAI Vs. VITHALBHAI PARSHOTTAMBHAI
August 16, 1979
RASIKLAL NARMADASHANKER TRIVEDI Vs. DILIPKUMAR VASANTBHAI KOTAK
May 9, 1979
RAVRAJA PADAMSINHJI DOLATSINHJI Vs. COLLECTOR MEHSANA
December 12, 1979
ROSHANLAL FULCHAND Vs. CHIEF CONTROLLING REVENUE AUTHORITY
December 4, 1979
RUPARELIA PRAMODRAI MANILAL Vs. DEVELOPMENT COMMISSIONER GUJARAT STATE
December 26, 1979
S M VYAS Vs. SUDHABEN SUKETHU SUTARIA SMT
June 27, 1979
SAHAKARI KHAND UDYOG MANDALI LTD Vs. STATE OF GUJARAT
November 15, 1979
SANMUKHRAI KHANDUBHAI DESAI Vs. ARVIND JEKISHANDAS SHROFF
November 26, 1979
SARADHCHANDRA SUGHADLAL PATEL Vs. STATE OF GUJARAT
May 2, 1979
SARDAR KHETI VISHAYAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD Vs. NATVERLAL K SHAH
November 27, 1979
SARDARSINH BHARATSINH RANA Vs. UNION OF INDIA
July 9, 1979
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
January 19, 1979
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 1979
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
October 9, 1979
SAURASHTRA PAINTS PRIVATE LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION
November 15, 1979
SHAH BHARATKUMAR PREMCHAND Vs. MOTILAL BHARUMAL
September 26, 1979
SHAH CHANDULAL GOKALDAS Vs. PATEL BALDEVBHAI RANCHHODDAS
February 8, 1979
SHAH CHATRABHUJ NARSHI Vs. NENSIBHAI SHAVANJIBHAI GOHIL
August 17, 1979
SHAKERLAL NATHUBHAI Vs. CHHOTUBHAI NAVALBHAI
July 19, 1979
SHAKTI POTTERY WORKS Vs. VIRJIBHAI BECHARBHAI
September 20, 1979
SHALIBHADRA SHAH Vs. CHANDRAKANT BHARTHI alias CHANDRAKANT NARSIBHAI PATEL
January 10, 1979
SHANTABEN JERAMBHAI CHAVDA SMT Vs. LALLUBHAI JERAMBHAI CHAVDA
December 11, 1979
SHANTABEN TULSIDAS SHARMA Vs. TULSIDAS MADHAVDAS SHARMA
December 3, 1979
SHEIKH MAZMUSHA SALEHIN SHEIKH NURMOHA ED Vs. SAIFUDDIN MOHAMEDBHAI
May 10, 1979
SHIRAZBHAI G MUNSHI Vs. RAMJUJI GABHARUJI
September 17, 1979
SHIVLAL NATHURAM VAISHNAV Vs. HARSHADRAI HARIBHAI OZA HEIRS OF DECD SMT SULOCHANA
July 26, 1979
SIMON CARVES INDIA LIMITED Vs. STATE OF GUJARAT
February 6, 1979
SOMAJI VIRAJI Vs. REGISTRAR HIGH COURT OF GUJARAT
December 19, 1979
STATE OF GUJARAT Vs. NANUPRASAD KHEMCHAND SHARMA
July 2, 1979
STATE OF GUJARAT Vs. BALDEVDAS PRATAPDAS SADHU
January 29, 1979
STATE OF GUJARAT Vs. GANESHMAL JASHRAJ FOOD INSPECTOR, DISTRICT PANCHAYAT, BHARUCH
January 30, 1979
STATE OF GUJARAT Vs. M/S. PUNJAB TYRES AND ANOTHER
January 16, 1979
STATE OF GUJARAT Vs. HASMUKHLAL AMBALAL JARIWALA
January 12, 1979
STATE OF GUJARAT Vs. AHMEDABAD EAGLE ENGG ENTERPRISE PRIVATE LIMITED
November 30, 1979
STATE OF GUJARAT Vs. KANBI KALYAN JIVA
November 30, 1979
STATE OF GUJARAT Vs. LAVARAM RAMCHANDRA
August 23, 1979
STATE OF GUJARAT Vs. BHAVANJI SHAMJI
August 1, 1979
STATE OF GUJARAT Vs. PETHALJI NATHABHAI CHAWDA
August 2, 1979
STATE OF GUJARAT Vs. RANJEETRAI GANGADHAR SHASTRI
September 19, 1979
STATE OF GUJARAT Vs. JASHUBHAI PRABHUDAS
February 8, 1979
STATE OF GUJARAT Vs. CHANDULAL JETHALAL
February 13, 1979
STATE OF GUJARAT Vs. PATEL OIL MILL DEPAT
February 20, 1979
STATE OF GUJARAT Vs. SHANABHAI DAHYABHAI PATEL
March 8, 1979
STATE OF GUJARAT Vs. KANTILAL CHIMANLAL
March 20, 1979
STATE OF GUJARAT Vs. TRAMBAKLAL FULSHANKER TRIVEDI
April 10, 1979
STATE OF GUJARAT Vs. GHANSHYAM SALT WORKS
March 26, 1979
STATE OF GUJARAT Vs. KALIDAS NANJIBHAI PARMAR
March 27, 1979
STATE OF GUJARAT Vs. THAKOREBHAI KAMLASHANKAR
April 6, 1979
STATE OF GUJARAT Vs. KHARVA GABHA MAVJI
January 16, 1979
STATE OF GUJARAT Vs. AGRO CHEMICAL AND ANIMAL
January 29, 1979
STATE OF GUJARAT Vs. MAHARAJ SAJJAN SINGHJI NAHERSINGHJI
July 20, 1979
STATE OF GUJARAT Vs. NAROTTAMDAS BHIKHABHAI MISTRY
July 23, 1979
STATE OF GUJARAT Vs. NATHIBEN HEIRS OF RABARI HARIBHAI RANCHHODBHAI DECD
July 19, 1979
STATE OF GUJARAT Vs. HIRALAL MOTILAL LUHAR
July 23, 1979
STATE OF GUJARAT Vs. R J OZA
July 23, 1979
STATE OF GUJARAT Vs. GANDABHAI ARJANBHAI
May 11, 1979
STATE OF GUJARAT Vs. SULTANBHAI GULABBHAI
June 25, 1979
STATE OF GUJARAT Vs. CAMBAY MUNICIPALITY
June 25, 1979
STATE OF GUJARAT Vs. UMARBHAI KASAMBHAI
April 27, 1979
STATE OF GUJARAT Vs. NIMBAJI RAMCHANDRA
April 18, 1979
STATE OF GUJARAT Vs. SUBAMIYA DOSMOHMED
April 12, 1979
SUBHASH INDUSTRIES Vs. BHAGWANDAS RATANJI PANCHAL
November 6, 1979
SUHRID GEIGY LIMITED Vs. CHEMICAL MAZDOOR SABHA
August 23, 1979
SULEMAN ISUBJI DADABHAI Vs. NARANBHAI DAHYABHAI PATEL
July 27, 1979
SUMITRABEN RATILAL SHAH Vs. MEGHRAJ TRIKAMDAS
April 17, 1979
SURENDRAPRASAD JAYASHANKER Vs. STATE OF GUJARAT
November 6, 1979
SWAROOPCHAND BHAICHAND ZOTA Vs. STATE OF GUJARAT
January 15, 1979
SWISHFLO PRIVATE LIMITED Vs. N R JADAV
January 1, 1979
TARABAI LALJI MRS Vs. COLLECTOR JAMNAGAR
March 7, 1979
TARABEN RAMANLAL MODI Vs. BAI KAMLA WD O JASHBHAI SHANKERBHAI
October 1, 1979
TASVINABEN PRATAPBHAI CHOKSHI Vs. ISMAIL IBRAHIM
June 22, 1979
TELI NATHU DINA Vs. GULAMALI KAMALBHAI MOMIN
December 4, 1979
TEXTILE LABOUR UNION BHAVNAGAR Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED BHAVNAGAR
September 10, 1979
TRIKAMDAS N CHANGRANI Vs. STATE OF GUJARAT
January 31, 1979
UMESH MULCHANDRAI CHHATRAPATI Vs. PROF HATHISING SURAJMAL JAIN
January 17, 1979
UNION OF INDIA Vs. SALEMOHAMAD ABDULLA KARA
October 18, 1979
UNION OF INDIA Vs. TOLARAM HARIRAM
October 16, 1979
UNION OF INDIA Vs. SAGAR TEXTILE MILLS PVT LIMITED
October 16, 1979
UNION OF INDIA Vs. BAI KAMLADEVI WD O HIMATRAM PARDESHIRAM
December 19, 1979
UNION OF INDIA AND ORS Vs. CMC INDIA AHMEDABAD
January 1, 1979
V B PATEL Vs. STATE OF GUJARAT
August 24, 1979
VALLABHBHAI KHUSHALBHAI PATEL Vs. STATE OF GUJARAT
July 25, 1979
VANAND BABU CHAKU Vs. KESHAVLAL DURLABHJI VIRANI HEIRS OF DECD DURLABHJI SHAMJI VIRAM
December 14, 1979
VASO NAGAR PANCHAYAT Vs. JASHBHAI ISHWARBHAI AMIN
January 31, 1979
VIJAY TEXTILE Vs. UNION OF INDIA
January 24, 1979
VIMLABEN HARIBHAI MATHURBHAI PARMAR Vs. GUJARAT REVENUE TRIBUNAL
December 6, 1979
VINOD RAO Vs. PRESIDING OFFICER 1ST LABOUR COURT AHMEDABAD
September 21, 1979
VINODKUMAR HEMATRAM DAVE Vs. SECONDARY EDUCATION TRIBUNAL
December 17, 1979
VIRENDRA DWARKADAS MEHTA Vs. RAJKAMAL FOUNDRY
October 12, 1979
YUNUS HABIBBHAI TAILI Vs. STATE OF GUJARAT
December 4, 1979