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Case Index
Title
Date
ABDUL REHMAN Vs. STATE
May 26, 1969
AHAD JOO SARWAL Vs. NABIR JOO BICCHU
October 31, 1969
ANANT RAM Vs. CHAIRMAN PANCHAYATI ADALAT TEHSIL
March 13, 1969
AUTAR SINGH Vs. SOHAN LAL
June 10, 1969
AZIZ DAR Vs. SONA DAR
August 20, 1969
BABU SINGH Vs. STATE
April 8, 1969
BADRI NATH Vs. HARI BHAGAT
November 11, 1969
BAKSHI RUGHNATH Vs. CUSTODIAN GENERAL AND ORS.
June 4, 1969
BIKHA SINGH Vs. CH BIRBAL
February 19, 1969
CHAMAN LAL MATTU Vs. STATE OF J&K
September 2, 1969
CHENAB TEXTILE MILLS, KATHUA Vs. STATE OF J&K
July 27, 1969
CHIDYA KHAN Vs. STATE
June 20, 1969
DHANI RAM SHAH Vs. BHAG DEI
September 10, 1969
FATTA Vs. QADIR WANI
August 8, 1969
FOREST CO J&K Vs. STATE OF J&K
July 14, 1969
G M DAR Vs. STATE OF J&K
September 4, 1969
GH AHMAD MIR Vs. AHAD
October 27, 1969
GH MOHD Vs. AB AZIZ
November 14, 1969
GH MOHI-UD-DIN Vs. UNIVERSITY OF JAMMU & KASHMIR
January 2, 1969
GHANI Vs. DHARAM SINGH
December 18, 1969
H KHALIQ DAR Vs. STATE
August 13, 1969
HAJI AB AHAD SHEIKH Vs. PIR GH MOHD
July 29, 1969
HAJI ABDUL SAMAD GOGRI Vs. STATE
January 4, 1969
HARBANS LAL Vs. UNION OF INDIA
February 17, 1969
HARNAM SINGH Vs. MOHAN LAL
December 22, 1969
HINDUSTAN CONSTRUCTION CO LTD Vs. ASSESSING AUTHORITY
October 27, 1969
INDER JEET Vs. JAI MANMOHAN
August 30, 1969
INDER JIT Vs. JAI MANMOHAN
November 20, 1969
ISHER DASS Vs. PARAS RAM
March 11, 1969
ISHER LAL Vs. TH MOTI SINGH
December 31, 1969
ISMAIL BANGROO Vs. STATE
August 14, 1969
JABBAR PARRA Vs. RAMZAN BEG
August 8, 1969
JAGAT RAM ARYAN Vs. STATE OF J&K
November 29, 1969
JAGDISH CHANDER Vs. DURGA DASS
March 14, 1969
JANI Vs. MOHD KHAN
October 31, 1969
KARAM CHAND Vs. KRISHEN KUMAR
March 7, 1969
KASTURI LAL Vs. DWARKA DASS
October 15, 1969
KUNDAN LAL Vs. DISTRICT MAGISTRATE
December 18, 1969
KUSHMA JOSHI Vs. PRO VICE-CHANCELLOR JAMMU AND KASHMIR UNIVERSITY
January 3, 1969
L SHALLA Vs. RAHIM SHALLA
March 14, 1969
LACHHMAN DASS Vs. TEHSILDAR R S PURA
March 7, 1969
LAL CHAND PARGAL AND ORS. Vs. DIRECTOR NES AND ORS.
April 24, 1969
LAL MOHD BANGROO Vs. ALI MOHD
July 15, 1969
LALITA DEVI Vs. SARAN SINGH
December 24, 1969
LASSA BABA Vs. GAFFAR BUTT
December 30, 1969
MANAGEMENT OF PUNJAB NATIONAL BANK LTD., JAMMU Vs. G.M. HAJEE LABOUR COURT AND OTHERS
August 20, 1969
MAQBOOL HUSSAIN AND ANOTHER Vs. SUPERINTENDENT OF POLICE, KATHUA AND OTHERS
May 3, 1969
MIR MOHD Vs. NAIN SINGH
April 22, 1969
MOHD AKBAR KICHLOO Vs. DISTRICT MAGISTRATE
October 21, 1969
MOHD DIN Vs. SAYED AHMED
December 5, 1969
MOHD IBRAHIM Vs. STATE
September 11, 1969
MOHD SYED BABA Vs. CUSTODIAN GENERAL
February 25, 1969
MOHD. LATIF AND OTHERS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
September 2, 1969
MULK RAJ Vs. KAPOOR CHAND
March 25, 1969
MUNSHI RAM Vs. BELI RAM
March 5, 1969
PADAM NATH Vs. AHMAD DOBI
August 13, 1969
PRABH DAYAL Vs. DES RAJ
December 3, 1969
PRABH KUMARI AND ORS. Vs. SURINDER NATH AND ORS.
March 28, 1969
PREM AVTAR BAKSHI Vs. STATE OF JAMMU AND KASHMIR
November 18, 1969
PRITHVI NATH KOUL Vs. STATE OF J&K
September 8, 1969
PURAN SINGH Vs. SANSAROO
December 3, 1969
R S MADAN Vs. G M SADIQ
May 16, 1969
RAJ KUMAR GUPTA Vs. RAM LAL BHARGOTRA
December 23, 1969
SARDOOL SINGH Vs. PRINCIPAL, MEDICAL COLLEGE, SRINAGAR
April 16, 1969
SARI Vs. AHAD MIR
June 12, 1969
SHAMIM AKHTAR Vs. STATE OF J&K
July 15, 1969
SHEIKH GH QADIR Vs. STATE OF J&K
May 2, 1969
STATE Vs. RUP LAL
April 25, 1969
STATE Vs. RAMZAN NAIKU
October 23, 1969
STATE Vs. GH MOHD RAJA
May 23, 1969
STATE OF J&K Vs. HAJI GH NABI
November 13, 1969
STATE OF JAMMU AND KASHMIR Vs. HAJI GHULAM NABI
January 2, 1969
SUBHAN MALIK Vs. ABDUL ALI
August 20, 1969
SUCHET SINGH Vs. STATE OF J. AND K.
December 30, 1969
SURRAINDER KUMAR Vs. STATE
September 16, 1969
TARA CHAND Vs. COURT OF WARDS, JAMMU
December 4, 1969
THE HINDUSTAN CONSTRUCTION CO. LTD. Vs. THE ASSESSING AUTHORITY
October 21, 1969
VICE-CHANCELLOR JAMMU UNIVERSITY Vs. RAMESHWAR NATH BHAT
December 3, 1969
WAHID-UD-DIN AND ANR Vs. SANATHAN DHARAM SABHA
September 12, 1969