Case Index

Title
Date
A LAXMANDAS Vs. STATE OF MADHYA PRADESH
November 28, 1969
ABDUL HAKIM Vs. ANWAR JEHAN BEGUM
February 10, 1969
AKHECHAND Vs. MOTILAL
August 7, 1969
AMRIT RAO KAMERIKAR Vs. STATE OF MADHYA PBADESH
October 30, 1969
ARUN GENERAL INDUSTRIES Vs. RISHAB MANUFACTURERS PR LTD
April 30, 1969
BABU HARISINGH Vs. RATANLAL
February 14, 1969
BABULAL BHIKAJI MANDLOI Vs. DATTATRAYA NARAYAN
August 28, 1969
BADRI VISHAL Vs. STATE OF MADHYA PRADESH
November 8, 1969
BAIJNATH Vs. STATE OF M P
January 17, 1969
BALKRISHNA BIHARI LAL Vs. BOARD OF REVENUE M P
August 11, 1969
BALU DEOCHAND KULMI Vs. FUNDIBAI AMICHAND KULMI
December 19, 1969
BASANT KUMAR MISHRA Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
March 26, 1969
BHAWANI PRASAD Vs. SHRI KISHAN
April 16, 1969
BRIGADIER GURDIAL SINGH Vs. UNION OP INDIA
December 19, 1969
CHHAGANLAL Vs. PARVATI BAI
April 9, 1969
CHRISTIAN FELLOWSHIP Vs. STATE OF MADHYA PRADESH
December 5, 1969
COLLECTOR JABALPUR Vs. NAWAB AHMAD YAR JAHAGIR KHAN
December 22, 1969
COMMISSIONER OF INCOME TAX Vs. DHANDA CAPTAIN H C
December 4, 1969
COMMISSIONER OF INCOME-TAX NAGPUR AND BHANDARA NAGPUR Vs. CAPTAIN H C DHANDA
December 4, 1969
COMMISSIONER OF SALES TAX Vs. PERFECT POTTERY CO LTD
September 18, 1969
COMMISSIONER OF SALES TAX Vs. INDIA COFFEE WORKERS CO-OPERATIVE SOCIETY LTD
February 19, 1969
COMMISSIONER OF SALES TAX Vs. GANESH OIL MILLS
January 6, 1969
COMMISSIONER OF SALES TAX Vs. C L SHARMA
January 23, 1969
COMMISSIONER OF SALES TAX Vs. NANDRAM RAMKARAN AGARWAL
September 8, 1969
COMMISSIONER OF SALES TAX M P Vs. SAMRATHMAL DHOOLCHAND
December 23, 1969
CONTROLLER OF ESTATE DUTY Vs. USHA DEVI PATANKAR
February 6, 1969
DAYABHAI KHUSHALBHAI PATEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P
December 19, 1969
DEEPCHAND Vs. SUKHLAL
January 17, 1969
DEO PARASNATHJI MOUSUMA GHANSHYAM BUDHU SINGHAI Vs. FIRM KANHAIYALAL KOMALCHAND GODRE
January 10, 1969
DIGAMBAR JAIN Vs. SUB REGISTRAR STAMPS INDORE
August 4, 1969
DWARKA PRASAD MISHRA Vs. KAMALNARAYAN SHARMA
April 7, 1969
East India Carpet Co. (P) Ltd. Gwalior Branch Vs. Its Employees
October 28, 1969
EMPLOYERS IN RELATION TO NEW GHIRIMIRI PONRI HILL COLLIERY Vs. WORKMEN REPRESENTED BY THE M P KOYALA MAZDOOR PANCHAYAT
April 18, 1969
FIRM RATANCHAND DARBARILAL SATNA Vs. RAJENDRA KUMAR KHOOBCHAND
July 16, 1969
G R KULKARNI Vs. COMMISSIONER OF SALES TAX
January 15, 1969
GABHABHAI VELJI Vs. COMMISSIONER OF INCOME TAX
February 17, 1969
GOPALDAS KHIMJI TRADING COMPANY Vs. COMMISSIONER OF SALES TAX
November 17, 1969
GOPICHAND SARJU PRASAD Vs. COMMISSIONER OF INCOME TAX
January 1, 1969
GOPICHAND SARJUPRASAD Vs. UNION OF INDIA
January 24, 1969
GULABSINGH Vs. GATTULAL
October 31, 1969
GULLA KHARAGJIT CARPENTER Vs. NARSINGH NANDKISHORE RAWAT
October 27, 1969
GUNVANTRAI HARIVALLABH JANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT
December 19, 1969
HALKE MAHATE HARLAL Vs. H C KAMTHAN
March 12, 1969
HAYATKHAN Vs. MANGILAL
March 28, 1969
HINDUSTAN STEEL LIMITED BHILAI Vs. RAMDAYAL DAU AND CO DURG
November 14, 1969
HINDUTHAN STEEL LTD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT CENTRAL
February 10, 1969
INDERMAL TAKAJI MAHAJAN Vs. RAMPRASAD GOPILAL
January 20, 1969
ISHWAR PRASHAD Vs. STATE OF MADHYA PRADESH
August 21, 1969
JAMNAPRASAD AGARWAL Vs. MAHESH PRASAD SHUKLA
September 17, 1969
Janardan Baliram Vs. Government Pleader, Durg
April 28, 1969
JAYKUMAR JAIN Vs. OM PRAKASH
October 4, 1969
Jeewankhan Musabhai (Firm) Ujjain Vs. Madhya Pradesh State
November 17, 1969
JIYAJEERAO COTTON MILLS LTD Vs. COMPANY LAW BOARD
January 16, 1969
JLWANAL Vs. DEVI LUHAR
November 6, 1969
KALE KHAN Vs. BOARD OF REVENUE M P
December 3, 1969
KAMAL CHAND Vs. CHHAGANLAL
February 21, 1969
Kamal Narain Vs. Dwarka Prasad Mishra
March 12, 1969
KAMLA DEVI Vs. KISHANCHAND
December 10, 1969
KANHAIYALAL Vs. NARAIN SINGH
December 18, 1969
KANTILAL MEHTA Vs. GOPAL
December 22, 1969
KIKABHAI ABDUL HUSSAIN Vs. KAMLAKAR
September 5, 1969
KISHANCHAND Vs. SUPERVISING OFFICER
August 11, 1969
KOMALCHAND BENIPRASAD Vs. POORANCHAND MOOLCHAND
August 25, 1969
KUMARI SWARNALATA KAPOOR Vs. JOGENDRAPAL RAMRAKHA PUNJABI
April 25, 1969
KUNJILAL Vs. ASSISTANT SALES TAX OFFICER 2
April 16, 1969
M G TIPNIS Vs. SECRETARY MINISTRY OF COMMERCE UNION OF INDIA UOI
April 28, 1969
MADANLAL BHAGIRATH Vs. POONIBAI RAOHAKISAN
April 11, 1969
MADHYA PRADESH LAC INDUSTRIES Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE
January 16, 1969
MADHYA PRADESH STATE CO-OPERATIVE MARKETING SOCIETY Vs. COMMISSIONER OF SALES TAX
September 8, 1969
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
October 15, 1969
MAHAJAN DWARKA PRASAD Vs. SUB-REGISTRAR NARSINGHPUR
July 23, 1969
Mahasingh (Sardar) Vs. State of M. P.
February 21, 1969
MANGILAL Vs. PARASRAM
November 3, 1969
MANTORABAI Vs. PARETANBAI
December 10, 1969
MISHRA BANDHU KARYALAYA Vs. SHIVRATANLAL KOSHAL
April 29, 1969
MODERN STORES CIGARETTES Vs. KRISHNADAS SHAH
February 20, 1969
MOTILAL Vs. YUSUF ALI
August 28, 1969
MOULVI SADRUDDIN VAKIL Vs. MUNICIPAL BOARD BHOPAL
December 24, 1969
MP COLLIERY WORKERS FEDERATION CHIRIMIRI Vs. UNITED COLLIERIES LTD
September 1, 1969
MUKHTYAR MOHAMMAD Vs. SAKHARAM
August 4, 1969
MUNICIPAL COUNCIL KHANDWA Vs. SANGIBAI
November 26, 1969
NANHELAL Vs. ASSTT REGISTRAR CO-OPERATIVE SOCIETIES NARSINGHPUR
February 6, 1969
Naraindas Sindhwani Vs. Commissioner of Sales Tax, M. P. Indore
August 29, 1969
NARAINDAS SLNDHWANI Vs. COMMISSIONER OF SALES TAX M P
August 29, 1969
NARAYAN CHANDRA MUKHERJI Vs. STATE OF MADHYA PRADESH BHOPAL
July 21, 1969
NATHUSINGH Vs. SUKHRAM
March 21, 1969
NEMI CHAND Vs. ABDUL HAKIM AND ANOTHER
February 7, 1969
NOOR KHAN & OTHERS Vs. SUKHABASILAL & OTHERS
March 14, 1969
NOSHIRWAN AND COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 1969
NOWROZABAD COLLIERY MAZDOOR SANGH Vs. F JEEJEEBHOY
February 17, 1969
Onkar Vs. State of M.P.
November 19, 1969
PANDIT RAMJILAL TIWARI Vs. SHRI VIJAI KUMAR
October 10, 1969
Panna Fodaliya Vs. State of M.P.
October 24, 1969
PARMA Vs. STATE OF M P
October 24, 1969
PARWVTIBAI Vs. LAXMI DEVI
February 27, 1969
PHOOLCHAND NARENDRA KUMAR Vs. STATE OF MADHYA PRADESH
March 15, 1969
PRAMOD KUMAR AGRAWAL Vs. BOARD OF SECONDARY EDUCATION MADHYA PRADESH
April 1, 1969
RAJENDRA DAYAL Vs. GOVIND
November 5, 1969
RAM DULARE SHXJKLA Vs. M P STATE ROAD TRANSPORT CORPORATION GWALIOR
September 23, 1969
RAMBHEJA Vs. NETWON CHIKHLI COLLIERIES PR LTD
November 21, 1969
RAMCHANDRA RAMPRATAP Vs. COMMISSIONER OF SALES TAX
September 16, 1969
RAMESHWAR DAYAL SHARMA Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
September 23, 1969
RAMNARAYAN Vs. STATE OF MADHYA PRADESH BHOPAL
August 1, 1969
RAMNARAYAN AGRAWAL LALA Vs. SHYAMSUNDER AGRAWAL
December 20, 1969
RAMNARAYAN DHAN SINGH Vs. ANANDILAL RATANLAL MAHAJAN
October 17, 1969
RAO BHUPENDRA SINGH Vs. GOPAL KUNWAR UMATH
September 12, 1969
S P NANAVATY Vs. R K MLSHRA
September 30, 1969
SANTOSH KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
November 25, 1969
SARDARMAL Vs. COLLECTOR SEHORE
September 30, 1969
SATNA CENTRAL CO OPERATIVE AND LAND MORTGAGE BANK LTD Vs. PURANLAL AGRAWAL
July 1, 1969
SATYA NARAYAN AGRAWAL Vs. MAHESH CHANDRA JAIN
December 20, 1969
SHANTABAI Vs. SAVITRIBAI
November 12, 1969
Shantibai Vs. Savitribai
November 4, 1969
SHARAD CHAND Vs. LAXMAN PRASAD
March 10, 1969
SHAW WALLACE AND CO LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-
April 21, 1969
SHEOCHAND Vs. NEKIRAM
July 17, 1969
SHEOKUMAR Vs. LAHRISINGH
January 6, 1969
SHRAVANLAL Vs. PRESIDENT MUNICIPAL COMMITTEE KHACHROD
December 2, 1969
SHRIKRISHNA AGARWAL Vs. STATE OF MADHYA PRADESH
July 30, 1969
SHYAM SUNDER LAL DIXIT Vs. MADHYA PRADESH THROUGH THE SECRETARY TO THE GOVT OF MADHYA PRADESH EDUCATION DEPARTMENT BHOPAL
April 28, 1969
Shyam Sunderlal Vs. State of M.P.
April 28, 1969
SINGH K P Vs. GOKHALE S K
September 2, 1969
SITARAM BARELAL Vs. STATE OF MADHYA PRADESH
February 12, 1969
STATE BANK OF INDIA EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. NAWAL SHANKER DAVE
February 14, 1969
STATE OF M P Vs. S P MATHUR
November 6, 1969
STATE OF MADHYA PRADESH Vs. DEVILAL SHIVLAL PALLIWAL
December 4, 1969
STATE OF MADHYA PRADESH Vs. SHRI TULSIRAM
November 18, 1969
STATE OF MADHYA PRADESH Vs. LAXMINARAYAN AGRAWAL
September 10, 1969
STATE OF MADHYA PRADESH Vs. SURENDRA PRASAD DAVE
August 2, 1969
STATE OF MADHYA PRADESH Vs. CHHOTEKHAN NANNEKHAN
July 31, 1969
STATE OF MADHYA PRADESH Vs. HUKUMSINGH RAMPRASAD
July 29, 1969
STATE OF MP Vs. FIRM HAJI SK FAIZULLA ALLABUX
January 13, 1969
SUKHSEN Vs. SHRAVAN KUMAR
September 23, 1969
SUMAN Vs. GENERAL MANAGER M P STATE TRANSPORT NLGAM
April 23, 1969
SURENDRA KUMAR PATEL Vs. UNIVERSITY OF JABALPUR
January 23, 1969
SURESH SETH Vs. STATE
January 31, 1969
SUSHILA DEVI Vs. LAXMI BAI
September 20, 1969
SWAROOPCHAND JAIN Vs. STATE OF MADHYA PRADESH
December 16, 1969
THAKURDA BHUDARSAO Vs. INDUSTRIAL STORES COMPANY
April 25, 1969
TIMBER AND FUEL CORPORATION ORCHHA Vs. SALES TAX OFFICER NOWGONG
April 30, 1969
TULSIRAM VLSHNUDUTTA Vs. RENT CONTROLLING AUTHORITY
February 14, 1969
UMEDI BHAI Vs. COLLECTOR SEHORE
July 11, 1969
UNION OF INDIA Vs. PUNAMCHAND
January 27, 1969
UNION OF INDIA Vs. NATIONAL COAL DEVELOPMENT CORPORATION LTD
January 1, 1969
VASANT RAO PARHATE Vs. GHANSHYAM
April 18, 1969
VASUDEO Vs. K C REDDY CHANCELLOR VIKRAM UNIVERSITY
September 16, 1969
VIDFYAYA BAI Vs. LAL NARAYANDAS
August 2, 1969
Vidya Bai Vs. Narayandas
May 2, 1969
VINOD KUMAR SHRIVASTAVA Vs. VED MITRA VOHRA
December 10, 1969
VLSHAN SWAROOP Vs. OM PRAKASH
February 10, 1969
WAHID ALL Vs. YAQOOBBHAI
February 11, 1969
ZIAUL HASAN Vs. PANNALAL NANOOMAL JAIN
December 12, 1969