Case Index

Title
Date
A M LAKSHMAMMA Vs. K M SHERIFF
August 22, 1969
ADAPA SURYANARAYANA Vs. STSTE
November 19, 1969
ADDEPALLY NAGESWARA RAO Vs. COMMISSIONER OF INCOME TAX
September 16, 1969
ADDIGIRI VENGAMUMI Vs. CHUKKALOORU NARAYANAPPA
July 25, 1969
ADDIGIRI VENGAMUNI Vs. CHUKKALOORU NARAYANAPPA
December 16, 1969
AGMIAH Vs. JOINT COLLECTOR, HYDERABAD AND OTHERS
July 23, 1969
ALL INDIA TELEGRAPH ENGINEERING EMPLOYEES UNION CLASS III Vs. UNION OF INDIA
September 8, 1969
ANANDA RAMESWARA SWAMIVARU OF KRISBNAPURAM VILLAGE Vs. NANDIVELUGU MALLIKARJUNA RAO
February 7, 1969
ANANTHA NAGANNA CHETTY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYERABAD
September 12, 1969
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. NAGARI GRAM PANCHAYAT
January 27, 1969
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION EMPLOYEES UNION BY ITS SECRETARY, Y.V. RAO Vs. ANDHRA PADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD REPRESENTED BY ITS GENERAL MANAGER AND ORS.
July 28, 1969
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH, RAMKOTE, HYDERABAD AND ANOTHER
February 18, 1969
ANDHRA PROVINCIAL POTTERIES LIMITED TADEPALLI Vs. REGISTRAR OF COMPANIES ANDHRA PRADESH HYDERBAD
March 18, 1969
ASSISTANT COLLECTOR CENTRAL EXCISE Vs. NIZAM SUGAR FACTORY LTD
December 26, 1969
AYIPALA VENKATARAYA CHETTY Vs. AYIPALA RAMACHANDRIAH CHETTY
April 25, 1969
AZIZ AHMED KHAN Vs. I.A. PATEL
December 5, 1969
B BHEEMESWAR RAO Vs. STATE OF ANDHRA PRADESH
January 21, 1969
BACHU SURYANARAYANAMURTY Vs. KAKARLAPNDT VENKATA VEERABHADRA KAJU
June 13, 1969
BANDI SURYA CHANDRA PRAKASARAO Vs. ARTHAMURI SUBBIREDDY AND 5 OTHERS
April 14, 1969
BANSILAL Vs. BADRINARAYAN AND OTHERS
June 9, 1969
BATEHALA PANDIAH AND OTHERS Vs. A.P. SCHEDULED TRIBES CORPORATION LTD. AND OTHERS
August 28, 1969
BAYYA PITCHAIAH Vs. STATE OF ANDHRA PRADESH
March 25, 1969
BISHAN SWARUP CHOWDARY AND ANOTHER Vs. ALL CONCERNED
January 3, 1969
BURHANUDDIN HUSSAIN Vs. STATE OF ANDHRA PRADESH
July 2, 1969
C H S S P SARMA Vs. OM PRAKASH AGRWAL
July 19, 1969
CENTRAL BANK OF INDIA LTD Vs. MYADAM YELLAIAH GUPTA
February 7, 1969
CHAMPA GOURI Vs. JAMANDAS AMICHAND
December 23, 1969
CHINTAPALLI ACHAIAH Vs. GOPALAKRISHNAREDDY
January 2, 1969
CHITTOORI SWAMY Vs. RAVULA SURYANARAYANA
December 29, 1969
CHITTORI SWAMI Vs. RAVULA SURYANARAYANA AND ANOTHER
November 7, 1969
CHITTURI PERRAJU Vs. YEDNAPUDI VENKAMMA
August 21, 1969
COMMISSIONER OF INCOME TAX Vs. JESKARAN BHUVALKA
August 14, 1969
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO S
August 19, 1969
COMMISSIONER OF INCOME TAX Vs. CHALLAPALLI SUGARS LIMITED
September 5, 1969
COMMISSIONER OF INCOME TAX Vs. DHANRAJGIRIJI RAJA
September 17, 1969
COMMISSIONER OF INCOME TAX Vs. KESARIMAL HIRACHAND
December 24, 1969
COMMISSIONER OF INCOME TAX Vs. GOPALAKRISHNA MURTHY B
December 27, 1969
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. H E H OSMAN ALI KHAN BAHADUR DIED H E H BARKAT ALI KHAN BAHADUR NIZAM OF HYDERABAD
July 25, 1969
COMMISSIONER OF WEALTH TAX Vs. NAWAB FAREED NAWAZ JUNG
September 3, 1969
D SESHAGIRI RAO Vs. M V SASTRY
November 27, 1969
DASARI JAYACHANDRA PRASAD AND OTHERS Vs. DASARI VENKATA SUBBAIAH AND OTHERS
November 17, 1969
DASARI SATYANARAYANA Vs. ALAPATI SREERAMULU
September 25, 1969
DAWOOD KHAN Vs. LABOUR COURT
February 4, 1969
DEKARAJU VENKATARAMANA RAO Vs. BYSANI BALARAMAIAH SETTY
October 17, 1969
DENDUKURI VENKATESWARLU Vs. KASIRAJU LAKSHMI KANTHA RAO
October 30, 1969
DESAYI LAKSHMAMMA Vs. EDIGA CHINNAPPAYYA
December 18, 1969
DHARMIAH Vs. CHIEF ENGINEER PANCHAYAT RAJ GOVERNMENT OF ANDHRA PRADESH
February 3, 1969
DISTRICT MUNSIF CHITTOOR REFERRING OFFICER Vs. STATE
June 16, 1969
DOLA NARAN NAIDU Vs. STATE OF ANDHRA PRADESH
April 9, 1969
DUPPALA KRISHNAMURTHY CHALLAPALLI SREENIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 21, 1969
ENGINEERS AND TRADERS KAKINADA Vs. STATE OF ANDHRA PRADESH
September 23, 1969
ENNALA BALARAM Vs. E BALA KRISHNA
January 2, 1969
G BHOOM REDDY Vs. MADAMMA
August 25, 1969
G G PADMA RAO Vs. SWARAJYA LAKSHMI
July 2, 1969
G LATHA Vs. B SAROJA
February 3, 1969
G MAHAVA RAO Vs. REGIONAL TRANSPORT AUTHORITY KURNOOL
February 3, 1969
G NARASIMHAPPA Vs. G RAMACHANDRA RAO
July 7, 1969
G P V A SUBRHMANYAM Vs. COMMISSIONER CORPORATION OF HYDERABAD
December 3, 1969
G SRINIVASA REDDY Vs. COMMISSIONER FOR EXCISE
October 14, 1969
G VEERASWAMY Vs. UPPARDASTA PAPANNA SASTRULU
April 23, 1969
G. NARASA REDDY Vs. M. VASANTHA RAO
July 29, 1969
GADDE VEERAMMA Vs. BAYIPATI SATYANARAYANA
April 17, 1969
GANDHAM RAJYALAKSHMMA Vs. RAYANAPATI SATYAVANI
December 9, 1969
GEDELA SURYAPURNADU Vs. STATE OF A.P. AND OTHERS
January 29, 1969
GHOUSE MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
November 24, 1969
GHOUSIA BEGUM Vs. THE ANDHRA PRADESH HOUSING BOARD, AND ANOTHER
August 29, 1969
GIDDA NAGA MALLIAH Vs. KOTHURI LAXMAYYA
April 25, 1969
GOVERNMENT OF ANDHRA PRADESH Vs. DURGA SURYANARAYNA
December 29, 1969
GOVINDARAM SARADA Vs. STATE
July 15, 1969
GOWRI SHANKER Vs. JAGANNATH DARAK (CROSS OBJECTOR)
January 3, 1969
GRANDHI RAGHURAMA GUPTA, MARKAPUR Vs. REVENUE DIVISIONAL OFFICER, MARKAPUR AND OTHERS
August 25, 1969
GUNDLA LAKSHMANA MURTHY AND OTHERS Vs. THE GOVT. OF A.P. REPRESENTED BY THE CHIEF SECRETARY HYDERABAD AND OTHERS
June 17, 1969
GURRAM VEERANNA Vs. GORRELA RAMANNA
April 25, 1969
H. SOMANA GOUD Vs. M. THIMAYYA SETTY
January 3, 1969
HARI KISHAN SINGH AND OTHERS Vs. B. NARAYAN AND OTHERS
January 6, 1969
HINDUSTAN SHIPYARD LTD Vs. C T O VIZAG
January 27, 1969
ILLLURI BHADRAMMA Vs. MALLESWARA SWAMYVARU
April 15, 1969
IMAM SAHEB Vs. HAJJU BEE
April 25, 1969
IN RE. UPPARI NALLANNA AND OTHERS Vs. STATE
November 28, 1969
IN THE MATTER OF: DISTRICT MUNSIF, CHITTOOR, REFERRING OFFICER Vs. STATE
June 16, 1969
INDIAN DETONATORS LIMITED KUKATPALLI Vs. INDIAN DETONATORS LIMITED WORKERS UNION
October 14, 1969
IPPITI GOPALA SWAMY Vs. BHAJANA MANDIRA VYSYA SANGHAM
February 21, 1969
J AND J DECHANE Vs. UNION OF INDIA
September 11, 1969
J.ELLAPPA REDDY Vs. GALI SUBRAHMANYAM NAIDU
January 3, 1969
JAKRIA ALIAS BABULAL Vs. TAHSILDAR DIVI TALUK
September 17, 1969
JAMMA BHAI Vs. ABDUL KAREEM DIED
October 1, 1969
K HANUMANTHIAH SETTY AND SONS Vs. S RAMALINGAPPA
April 22, 1969
K JANARDHAN REDDY Vs. SIXTH CITY MAGISTRATE CITY CRIMINAL COURT HYDERABAD
February 20, 1969
K PARVATHAMMA Vs. COMMISSIONER OF EXCISE BOARD OF REVENUE GOVT OF ANDHRA PRADESH HYDERABAD
December 29, 1969
K RANGAPPA REDDY Vs. STATE OF ANDHRA PRADESH
March 12, 1969
K S N LAKSHMI Vs. STATE OF ANDHRA PRADESH
November 26, 1969
K SRINIVASA RAO Vs. CHALLA VENKATARAMI REDDY
January 3, 1969
K. ASHERAM Vs. ABDULLA AND OTHERS
March 31, 1969
K. KAMESWARA SARMA AND OTHERS Vs. K. VENKATA RAJU
October 3, 1969
KAJA SUDHIR Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE
January 30, 1969
KALEPU PALA SUBRAHMANYAM Vs. TIGUTI VENKATA PEDDIRAJU AND OTHERS.
February 25, 1969
KANISETTI AUDILAXAMANA RAO Vs. ATTIPALLI RAGHURAMI REDDI DIED ATTIPALIL MALLAREDDI
July 24, 1969
KARASANI NARASAMMA Vs. PEDDINTI NARASIMHACHARYULU
October 17, 1969
KASPA RAMBABU Vs. YEDIDA GURUMURTY AND OTHERS
October 31, 1969
KASTURI LAKSHMIBAYAMMA Vs. SABNIVIS VENKOBA RAO
March 14, 1969
KHAMBAMPATI PEDDA SUBBA RAO Vs. KHAMBAMPATI VENKATARATNAM
April 9, 1969
KODUMORI VENKATESWARA RAO Vs. JASTI VENKATESWARA RAO
June 12, 1969
KODURI MANGAMMA Vs. KODURI SESHAMMA AND OTHERS
February 7, 1969
KOMMANA BANGARAMMA Vs. MARKONDA CHINNAM NAIDU
March 14, 1969
KONDA VENKATARAMANAMURTHY AND SONS Vs. STATE OF ANDHRA PRADESH
June 12, 1969
KOSARAJU RAMAIAH CHOWDARY Vs. SUNKARA VEERABHADRAIAH
October 14, 1969
KOTIKALAPUDI LAKSHMI Vs. KOTIKALAPUDI KONDALA RAO
August 20, 1969
KOYYA VEERRAJU Vs. DIRECTOR OF SURVEY AND SETTLEMENT GOVERNMENT OF A P HYDERABAD
April 4, 1969
KUMMINA MULAYYA Vs. KOTWALA APPANNA
August 13, 1969
LIQUIDATOR Vs. REGISTRAR OF COMPANIES AND ORS.
April 21, 1969
M K VENKATACHALAM Vs. HIGHNESS THE PRINCE OF BERAR
August 5, 1969
M SAYANNA AND GARIKAPATI NARASIMHULU Vs. STATE
August 18, 1969
MADDALI VENKATANARASIMHAM Vs. STATE
December 22, 1969
MADRAS MICA ASSOCIATION Vs. STATE OF ANDHRA PRADESH
April 25, 1969
MALEPATI NARAYANA Vs. STATION HOUSE OFFICER BADVEL
July 15, 1969
MALLIPUDI ACHARYULU Vs. MALLIPUDI VENKAYYAMMA
December 3, 1969
MANTRALA RAJAGOPALAM Vs. VEMURI VENKATA SUBBBA RAO
April 11, 1969
MATURI LAKSHMINARAYANA SASTRI Vs. VADLAMANNATI VENKATARAMA SUNDARA
August 14, 1969
MEDICHERLA VENKATRATNAM Vs. SIDDANI PALAMMA
September 19, 1969
MEER AHMED ALI KHAN Vs. MOMEN BEGUM
June 27, 1969
MEHARUNNISSA BEGUM Vs. STATE OF ANDHRA PRADESH
August 21, 1969
MINDAGANDI SEETHARAMAIAH Vs. KADIYALA VENKATESWARLU
May 20, 1969
MODH DHAJA Vs. BISAMILLAH BEGUM
June 12, 1969
MODIBOYINA BASAVAIAH Vs. KANDALI VENKATASUBBAREDDI
January 3, 1969
MOHAMED ALIMUDDIN Vs. STATE OF ANDHRA PRAHESH
October 13, 1969
MOHAMMAD ABDUS SAMAD Vs. MAHBOOBUNNISA BEGUM
June 11, 1969
MOHAMMAD ALI Vs. FAREEDUNNISA BEGAM
August 19, 1969
MOHAMMAD IMBAD ALI SAHID Vs. MOHAMMAD AZIZ MOHIDDIN SAHIB
August 14, 1969
MOHAMMAD PEDA SALEMAN SAHEB Vs. HABIBUNNISSA
June 13, 1969
MOHD KHAJA Vs. BISMILLAH BEGUM
June 20, 1969
MOTOR FIN P LTD Vs. REGISTRAR OF COMPANIES
April 21, 1969
MOTOR WORKERS UNION Vs. RAYAPWADDI APPARAO
August 13, 1969
MUMMINA MULAYYA Vs. KOTVALA APPANNA DIED
June 13, 1969
N G PANGA Vs. ELECTION COMMISSION INDIA
January 3, 1969
N J PATTERSON PRESIDENT STATE BANK OF HYDERABAD OFFICERS ASSOCIATION Vs. STATE BANK OF HYDERABAD
November 27, 1969
N RAGHAVAREDDY Vs. STATE OF ANDHRA PRADESH
November 14, 1969
NAGAMATHAVAHALLI RANGA REDDY Vs. FIRM OF T G POMPAIAH SETTY
January 7, 1969
NAINI VENKATVARDHAN RAO Vs. B. RAMAMOORTHY
January 3, 1969
NALAM RAMALINGAYYA HEREDITARY TRUSTEE OF NALAM CHO Vs. THE COMMISSIONER OF CHARITABLE AND HINDU RELIGIOUS
December 31, 1969
NALLA LALITHAMBA Vs. YALLA VENKATALAXMI
April 15, 1969
NAMARUGUNULLA GOPAL RAO Vs. MARUTHI RAO GONGOTHI
April 4, 1969
NANDA SURYANARAYANA Vs. STATE
November 11, 1969
NANNEPUNENI SEETHARAMAIAH Vs. NANNEPUNENI RAMAKRISHNAIAH
February 24, 1969
NAWAB SIR MIR OSMAN ALI KHAN BAHADUR H E H THE NIZAM OF HYDERABAD Vs. INCOME TAX OFFICER
March 7, 1969
NIMMAKANYALA AUDI NARRAYANAMMAM Vs. STATE OF ANDHRA PRADESH
April 24, 1969
NIZAM MIR BARKAT ALI KHAN Vs. MIRZA NAZIR ALI BAIG
December 2, 1969
OGETI PEDDA RANGANNA Vs. ZALEKA BEE
June 27, 1969
OVERSEA MICA EXPORTS Vs. SECRETARY SALES TAX APPELLATE TRIBUNAL
September 18, 1969
OWEN Vs. POOK (INSPECTOR OF TAXES)
March 26, 1969
P ANTHAIAH AND SONS Vs. KUMMARIKANTHA DIBBAYYA
April 10, 1969
P BALAKRISHNA PILLAI Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 1969
P CHITTA REDDI Vs. STATE OF ANDHRA PRADESH
April 11, 1969
P PARTHASARATHI Vs. STATE OF ANDHRA PRADESH
November 28, 1969
P SREERAMULU Vs. STATE OF ANDHRA PRADESH
April 15, 1969
PADARTHI SAMBASIVARAO Vs. GUDURU KOTESWARARAO
April 7, 1969
PADMANABHA TALKIES Vs. GOWTHAMI PICTURES
September 17, 1969
PALACHARALA HYMAVATHAMMA Vs. REVENUE DIVISIONAL OFFICER PARVATIPURAM
November 25, 1969
PARO AND CO Vs. STATE OF ANDHRA PRADESH
June 10, 1969
PARVATHI BAI Vs. WAKF BOARD CIRCLE NO 1 HYDERABAD A P
February 4, 1969
PASTAPURAPU BHADRAIAH Vs. STATE OF ANDHRA PRADESH
January 3, 1969
PASUPULETI VEERAVENKATARATNAM Vs. KAKIGOTLA BUCHIRAM NARASIMHAMURTHY
April 25, 1969
PITHANA APPRAO Vs. STATE OF ANDHRA PRADESH
December 31, 1969
POLAM VEETAIAH Vs. PRAGA TOOLS CORPORATION LTD
November 18, 1969
POTLURI VENKATEWARA RAOI Vs. VENKADATA VENKATAPPA RAO
August 8, 1969
PRATTIPATI SATYANARYANA Vs. PRAYAGA SOMASUNDARAM
March 26, 1969
PREMIER INSURANCE CO LIMITED MADRAS Vs. GOKAR RANFARAJU
December 3, 1969
PUBLIC PROSECUTOR Vs. KOLISETTY SUBBA RAO
December 27, 1969
PUBLIC PROSECUTOR Vs. BABULAL
December 16, 1969
PUBLIC PROSECUTOR Vs. MATHA SATYAM
July 1, 1969
PUBLIC PROSECUTOR Vs. KUSANAPUDI NARASIMHA RAJU
June 18, 1969
PUBLIC PROSECUTOR Vs. SHAIK VALLI
August 22, 1969
PUBLIC PROSECUTOR Vs. KALAGANA KANAKA RAO
January 7, 1969
PUBLIC PROSECUTOR Vs. E O CHRISTIAN
January 3, 1969
PUBLIC PROSECUTOR A P Vs. PANNALAL
December 29, 1969
PYDA SUBBARAMA CHETTY DIED Vs. GAJULAPALLI AUDISESHAN SARMA
December 4, 1969
RAFEEQ AHMED AND CO Vs. STATE OF ANDHRA PRADESH
January 3, 1969
RAISAT ALI KHAN Vs. MOHAMMED NAWAZ KHAN
December 16, 1969
RAJA PULLAIAH N Vs. CTO DEPUTY
February 4, 1969
RAJAN Y Vs. INCOME TAX OFFICER
November 5, 1969
RAJU P V G Vs. COMMISSIONER OF WEALTH TAX
September 19, 1969
RAMALINGAM Vs. CLASS MAGISTRATE MUNICIPAL COURT HYDERABAD
December 26, 1969
RAMBHOTLA RAMANNA Vs. GOVERNMENT OF ANDHRA PRADESH
November 26, 1969
RAMBUDDI VEERASWAMY Vs. RAMBUDDI JANGAMMAYYA
April 24, 1969
RARAACHANDRA GINNING AND OIL MILLS GOLLAPROLU Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
September 26, 1969
RAYAPATI AUDEMMA Vs. POTHINENI NARASIMHAM
July 11, 1969
S ABDUL SHUKKOOR SAHIB Vs. DISTRICT FOREST OFFICER CHITTOOR
October 6, 1969
S ANTHAIAH Vs. SUPERINTEPDENT EXCISE DEPARTMENT STATE OF A P
January 24, 1969
S CBINNA NARASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 13, 1969
S MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH
January 3, 1969
S MOHANLAL Vs. R KONDAIAH
June 25, 1969
S N SHARMA Vs. STATE
December 29, 1969
S RAMAN GOUD Vs. GOVERNMENT OF ANDHRA PRADESH
January 27, 1969
S RAMANATHAN Vs. P SSETA MAHA LAKSHMI
December 8, 1969
S. NARAYANA MURTHY, MEMBER OF WADDADI PANCHAYAT Vs. THE EXECUTIVE OFFICER
February 25, 1969
S.N. PRASANNA KUMAR Vs. Z.S. HAJARABEE AND ANOTHER
March 26, 1969
SAGI SURAYAMMA Vs. LAND ACQUISITION OFFICER
April 15, 1969
SALAM ABOOD Vs. GIFT TAX OFFICER INCOME TAX CUM WEALTH TAX HYDERABAD
December 5, 1969
SALESM GOVINDAPPA CHETTY Vs. STATE
June 25, 1969
SATTARU NARAYANAAPPALANAIDU Vs. TADELA LATCHANNA
February 6, 1969
SATTENAPALLI GOPARAJU Vs. MEKA RAMAKRISHNA
July 29, 1969
SBAIK RAJIYA BIBI Vs. SBAIK MOULA SAHEB
December 17, 1969
SHAHABUDDIN Vs. STATE OF ANDHRA PRADESH
January 21, 1969
SMT. RATNAGIRI KANAKAMMA Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
March 12, 1969
SOMESWARASWAMY VARU Vs. SETTI SRIRAJITAM
August 6, 1969
SRI BALUSU VENKAIAH & ORS. Vs. FOREST DEPARTMENT, ANDHRA PRADESH
December 12, 1969
SRI LAXMI SATYANARAYANA RICE MILL Vs. STATE OF ANDHRA PRADESH
June 18, 1969
SRIDHARA SURYANARAYANA Vs. MEDIKONDURU ANKAMMA
August 12, 1969
SRIKAKOLAPU SRIRAMULU Vs. SRIKAKOLAPU SITAMAHALAKSHMI
November 19, 1969
SRIKAKULAM MUNICIPALITY Vs. M V RANGANADHAM
September 22, 1969
STATE OF ANDHRA PRADESH Vs. PACHIPULUSU VENKATA SUBBA RAO AND CO
September 1, 1969
STATE OF ANDHRA PRADESH Vs. SRI IMMADISETTY VENKATESWARLU
June 17, 1969
STATE OF ANDHRA PRADESH Vs. ANDHRA CO OPERATIVE SPINNING MILLS LTD
July 3, 1969
STATE OF ANDHRA PRADESH Vs. AYYAGARI SURYANARAYANA
January 3, 1969
STATE OF ANDHRA PRADESH Vs. APPANNA SATYANARAYANA MURTHI AND RAJA RAO AND CO
April 7, 1969
STATE OF ANDHRA PRADESH Vs. GODAVARTHI KASIVISWANADHAM
March 18, 1969
STATE OF ANDHRA PRADESH Vs. SRI SATYANARAYANA CLOTH DYEING AND PRINTING KALAMKARI LABOUR WORKS
December 3, 1969
STATE OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY REVENUE DEPARTMENT AND OTHERS Vs. KOKA SUBRAHMANYESWARA RAO
March 20, 1969
SYED ABBAS HUSSAIN NAGRI Vs. STATE OF A. P., THROUGH ITS SECY. TO GOVT. REVENUE DEPARTMENT HYDERABAD AND ANOTHER
September 30, 1969
SYED AHMED Vs. NAIMSTULLAH SHAREEF
May 19, 1969
SYED AHMED Vs. NAIMATULLAH SHAREEF
June 19, 1969
SYED IMAM PEER KHADRI Vs. HAJI SYED KHADER MOHIUDDIN QADRI AND OTHERS
July 15, 1969
SYED JAFERUKLAH JAFERI Vs. ABDUL AZIZ
April 3, 1969
SYED MOHD IBRAHIM ALII Vs. SYED AKRAM ALT
October 1, 1969
SYED NOORUDDIN ALI HUSSAINI Vs. RECEIVER IN C S NO 14 OF 1958 ON THE FILE OF THE HIGH COURT
June 20, 1969
T V SUBBARAJU Vs. RAJA VATSAVAYA VENKATA SURYANARAYANA JAGAPATHI RAJU BAHADUR
January 1, 1969
TADEPALLI RAM RATHNAM Vs. KANTHETI VARADARAJULU
August 29, 1969
TAGOOB MOHAMMAD OF KANCHILI Vs. COMMERCIAL TAX OFFICER SRIKAKULAM
October 10, 1969
TAMMANA TATAYYA Vs. MADDI KUTUMBA RAO
April 15, 1969
TANUBUDDI NARASIMHA REDDY Vs. VONTEDDU VENKATAREDDI
November 14, 1969
THE ETIKOPPAKA CO-OPERATIVE AGRICULTURE Vs. AKULA SOORAMMA AND ANOTHER
March 6, 1969
THE MANAGEMENT OF ANDHRA SCIENTIFIC CO. Vs. THE PRESIDING OFFICER
November 25, 1969
THEMMANENI SATTAYYA Vs. THEMMANENI AMMANNAMMA
August 19, 1969
TODUPUNOORI DUBBIAH Vs. TODUPUNOORI LAXMIAH
July 18, 1969
URLANKULA GOPAL RAO Vs. URLANKULA SURAMMA
February 11, 1969
V RAMACHANDRAIAH GUPTA Vs. RAVULA VENKAT REDDY
January 20, 1969
VALIVETTI SRIRAMULU Vs. COMMISSIONER OF INCOME TAX
July 21, 1969
VALLABHANENI RANGAPPA NAIDU Vs. UPPULURI VENKATA LAKSHMAMMA AND OTHERS
March 17, 1969
VALLURI GANGARAJU AND ANOTHER Vs. CHATRATI RAMASWAMY
February 11, 1969
VARA KRISHNA SUBBAMMA Vs. PAPAKA BAYIKATI CHINNAKKA alias CHINNARAMRAA
March 14, 1969
VARANASI RAMAMMA AND OTHERS Vs. KOKIPARA VENKATESWARLU AND OTHERS
April 1, 1969
VEDULLAPALLI VENKATA SATYANARAYANA AND ANOTHER Vs. MADHAVAREDDI SATYANARAYANA AND OTHERS
December 23, 1969
VEGESINA VENKATA NARASIAH Vs. CHINTALAPATI PEDDI RAJU
March 3, 1969
VELAGALA PEDA NALLA VENKAYYA AND OTHERS, ETC. Vs. GOVINDARAJU SEETARAMANJANEYA SARMA AND OTHERS
December 27, 1969
VENKATAMMA Vs. LATCHAMMA
January 22, 1969
VENKATESWARA RICE and ATUKULU MILL PORANKI Vs. EXECUTIVE OFFICER PORANKI GRAM PANCHAYAT PORANKI KRISHNA DISTRICT
December 17, 1969
VENKATESWARA RICE MILL NIDUBROLU CONTRACTOR Vs. SPECIAL COMMERCIAL TAX OFFICER EVASION GUNTUR
November 7, 1969
VENKATESWARA RICE WORKING COMPANY Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 1969
VENTHURLA BUDAN SAB Vs. BALLARAPU VENNURAMMA AND OTHERS
July 16, 1969
VENUS RUBBER INDUSTRIES Vs. UNION OF INDIA
September 8, 1969
VISHNU MOLAKALA VENKAYYA Vs. GALLAPALLI KRISHNA DAS
December 3, 1969
VODAPALLI SATHAIAH Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
January 24, 1969
VOMISETTI PAPARAO Vs. JANNADA VENKATARAMANA
October 1, 1969
VRANDAVANLA GOVERDHANLAL PITTI Vs. KAMALA BAI GOVERDHANLAL
April 1, 1969
W KUPPUSWAMY Vs. STATE OF ANDHRA PRADESH
February 22, 1969
WORKERS UNION COMPANY A REGISTERED FIRM Vs. UNION OF INDIA
August 13, 1969
Y SITARAMAIAH Vs. BANK OF BARODA LTD
April 14, 1969
YELETI NARAYANA MURTY Vs. STATE OF ANDHRA PRADESH
October 4, 1969
YESHODA BAI Vs. G. YELOJI RAO
March 24, 1969