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Case Index
Title
Date
A FIRM OF RAMPRASAD CHHOTALAL Vs. BAI REVA
April 18, 1969
AHMEDABAD MISCELLANEOUS INDUSTRIES WORKERS UNION Vs. ELECTRICITY MAJDOOR SABHA
April 1, 1969
AMBALAL KHODABHAI AND CO Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA
July 16, 1969
ANANT MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
October 27, 1969
ARVINDBHAI MOTIBHAI PATEL Vs. HARGOVIND PARSHOTTAM PATEL
July 10, 1969
ASSISTANT COLLECTOR CUSTOMS BARODA Vs. MUKBUJUSEIN IBRAHIM PIRJADA
February 7, 1969
ATUL DRUG HOUSE LTD. Vs. STATE
December 18, 1969
BABAR SOMLA KAMLI Vs. GANPAT NARAYAN MOHITE
January 9, 1969
BABUBHAI HARGOVINDDAS Vs. STATE OF GUJARAT
April 18, 1969
BABULAL TULSIDAS Vs. SAYLA GRAM PANCHAYAT DIST SURENDRANAGAR
August 25, 1969
BACHUBHA RAMSINHJI Vs. SHIVLAL SHRI IPS
June 26, 1969
BALWANTRAI CHUNILAL BHATT Vs. STATE OF GUJARAT
July 11, 1969
BALWANTRAI K SHUKLA Vs. DALWADI DAHYA CHHAGAN
December 8, 1969
BHANBAI MAVJI Vs. KANBI KARSAN DEVRAJ
June 17, 1969
BHASKAR GUPTA AND ORS. Vs. STATE OF GUJARAT AND ORS.
June 24, 1969
CHANDRAKANT HIMATLAL Vs. HARJIVANDAS K KARELIA DR
February 28, 1969
CHHAGANJI KHENGARJI Vs. STATE OF GUJARAT
August 22, 1969
CHHAGANLAL PRATAPCHAND Vs. STATE OF GUJARAT
December 24, 1969
CHHITUBHAI GHELABHAI PATEL Vs. STATE OF GUJARAT
May 2, 1969
CHHOTALAL VAGHJIBHAI Vs. VIVEKANAND MILLS COMPANY LIMITED
May 1, 1969
CHIMANBHAI DADUBHAI DESAI Vs. CHATURBHAI P PATEL DISTRICT REGISTRAR CO OPERATIVE SOCIETIES
December 24, 1969
CHUNILAL MOTIRAM TAMAKUWALA Vs. M B SHELAT
November 13, 1969
COMMISSIONER OF GIFT TAX Vs. TARAMATI HARIPRASAD VASA MRS
May 2, 1969
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA ENGINEERING COMPANY LIMITED
October 1, 1969
D R OZA Vs. GOVERNMENT OF GUJARAT REVENUE AND AGRICULTURAL DEPARTMENT
August 27, 1969
DALICHAND VIRCHAND SHROFF DECD Vs. BABULAL RAJMAL
July 1, 1969
DEVDUTT KISHORILAL PANDIT Vs. STATE OF GUJARAT
July 4, 1969
DIGVIJAYSINHJI SALT WORKS LTD Vs. STATE OF GUJARAT
March 10, 1969
DIGVIJAYSINHJI SALT WORKS PRIVATE LIMITED THE Vs. STATE OF GUJARAT
June 17, 1969
DINSHAWJI BAMANJI DALAL Vs. STATE OF GUJARAT
March 20, 1969
DOONGARSEE AND SONS Vs. STATE OF GUJARAT
April 25, 1969
DOSABHAI RATANSHA KERAVALA Vs. STATE OF GUJARAT
April 25, 1969
EAST INDIA CO Vs. OFFICIAL LIQUIDATOR RAJRATNA MILLS LIMITED
June 25, 1969
FAKIRCHAND MAKANDAS Vs. JAGADGURU SHANKERACHARYA
August 13, 1969
FATUMAL DAYARAM Vs. RAEL SAMSON
October 8, 1969
FIRM OF FAKIRCHAND MAKANDAS Vs. SHRI JAGADGURU SHANKARACHARYA ABHINAYA SACHIHIDAVAND TIRTH
August 13, 1969
GAFURBHAI DAUDBHAI Vs. STATE OF GUJARAT
September 10, 1969
GAUTAMLAL NARANLAL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
March 14, 1969
GELA HIRA RABARI Vs. S V PANDYA
August 5, 1969
GHANCHI VORA SAMSUDDIN ISABHAI Vs. STATE OF GUJARAT
February 11, 1969
GOVINDSINGH RAMSINGHBHAI VAGHELA Vs. G SUBBA RAO ASSTT COLLECTOR DHOLKA
August 18, 1969
GULABCHAND BHUDARBHAI SONI Vs. STATE OF GUJARAT
July 10, 1969
HARILAL GANGARAM Vs. STATE OF GUJARAT
January 10, 1969
HARISING HARNAMSING KHOSLA DR Vs. E F DEBOO COMMISSIONER OF POLICE AHMEDABAD
July 11, 1969
HARISINGH HARNAMSINH KHALSA DR Vs. STATE OF GUJARAT
October 7, 1969
HIMATLAL K SHAH Vs. DEBU SHRI POLICE COMMISSIONER AHMEDABAD
December 12, 1969
HIMATLAL RATILAL RAJYAGOR Vs. STATE OF GUJARAT
October 13, 1969
INDERLAL PANWARMAL Vs. KHIALDAS SHEWARAM
September 30, 1969
ISMAIL SULEMAN BHAYAT Vs. STATE OF GUJARAT
March 10, 1969
JAFARABAD MUNICIPALITY Vs. KATHIAWAR INDUSTRIES LIMITED
January 18, 1969
JAYANTILAL AMRATLAL SHODHAN Vs. UNION OF INDIA
July 24, 1969
JAYANTILAL PARSHOTTAMDAS KAPALI Vs. STATE OF GUJARAT
March 6, 1969
JHALA UMEDSINHJI MERUBHABHAI Vs. INDUMATI MARKANDRAY TRIVEDI
November 26, 1969
JIVAN LALLU Vs. STATE OF GUJARAT
November 14, 1969
KALIDAS ALIAS UTTAMRAM NAGINDAS Vs. BALABHAI MOTIRAM
January 9, 1969
KANTABEN JAYANTIAL SONI Vs. RANJITLAL NATVERLAL SONI
August 18, 1969
KANTABEN WD O KALYANJI MOTICHAND Vs. DASHA SHRIMALI VANIK GNATI
January 7, 1969
KANTILAL DAMODARDAS Vs. STATE OF GUJARAT
July 2, 1969
KAUSHIKPRASAD CHANDULAL MAHADEVIA Vs. AHMEDABAD MUNICIPAL CORPORATION
July 8, 1969
KHACHAR RANA LAXMAN Vs. DHADHAL HATHIYABHAI MULUBHAI
April 28, 1969
KIRITSINHJI BHAGWATSINHJI Vs. PHARAMROJ PIROJSHAH WADIA
March 25, 1969
KRISHNA CINEMA Vs. STATE OF GUJARAT
August 13, 1969
LUVANA THAKARSI ALIAS SHANKERLAL KARSANDAS Vs. BHATIA HIRJI DAMODAR
November 25, 1969
M B KHARADE Vs. STATE OF GUJARAT
July 8, 1969
M/S. INDEQUIP LTD. Vs. M/S. MANECKCHOWK AND AHMEDABAD MANUFACTURING CO. LTD., BY PROVISIONAL LIQUIDATOR
December 10, 1969
MAGANLAL BUDHAIABHAI PATEL Vs. BAI DAHI
December 1, 1969
MANSUKHLAL VALLABHDAS Vs. MANGALABEN JERAMBHAI
August 6, 1969
MEHBOOBMIYA HASUMIYA Vs. STATE OF GUJARAT
April 23, 1969
MEHTA KESHAVLAL PRAGJI Vs. BHATIA DWARKADAS GOKALDAS
January 16, 1969
MOCHI DAMJIBHAI TRIKAMBHAI Vs. DAVE MANSUKHLAL ALIAS PUNJALAL GANGRAM
November 8, 1969
MOHANLAL JESINGBHAI Vs. P J PATEL TOWN DEVELOPMENT OFFICER AHMEDABAD MUNICIPAL CORPORATION
August 19, 1969
MOHANSING UMEDSING Vs. DULLABHBHAI JERAMBHAI
August 19, 1969
MOHMEDKHAN JAMIYATKHAN Vs. DADAMIYAN MOHMADMIYAN
July 28, 1969
MORARJI JIVANDAS Vs. THAKKAR TULSIDAS DEVJI
January 9, 1969
MULCHAND DASUMAL PARDASANI Vs. UNION OF INDIA
June 16, 1969
MUMAN HABIB NASIR KHANJI Vs. STATE OF GUJARAT
September 6, 1969
MUMAN KAMAL SABEDI PATEL Vs. STATE OF GUJARAT
October 8, 1969
MUSAMIYAN IMAM HAIDARBAX RAZVI SAJJADANASHIN OF HAZRAT PIR SHAH ALAM ROZA TRUST Vs. STATE OF GUJARAT
November 24, 1969
NADIAD ELECTRIC CO Vs. NADIAD BOROUGH MUNICIPALITY NADIAD
October 14, 1969
NANIBEN Vs. MAGANBHAI DURLABHBHAI
November 21, 1969
NANUBHAI NAGARJI DESAI Vs. STATE OF GUJARAT
April 23, 1969
NAVNITLAL MANILAL SHAH AND ANOTHER Vs. ATUL DRUG HOUSE AND ANOTHER
December 19, 1969
NEW SHORROCK SPG AND MFG CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
July 4, 1969
NOORMOHMED ALIAS NOOKA AYUB Vs. STATE OF GUJARAT
January 17, 1969
OJAS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 6, 1969
PATEL BECHAR NARSING Vs. STATE OF GUJARAT
August 19, 1969
PATEL PRABHUDAS DWARKADAS Vs. DHOLASAN GRAM PANCHAYAT DHOLASAN
July 23, 1969
POPATLAL RAVCHAND BHAU Vs. DASHA PORWAD JAIN CO OPERATIVE HOUSING SOCIETY LIMITED
January 29, 1969
PRAJARAM VITHALJI SHETH Vs. MAGANLAL VITHALJI SHETH
March 21, 1969
RAMANLAL CHHAGANLAL BHAVSAR Vs. P M DESAI
August 1, 1969
RAMSHREE MAHAVIR Vs. GIRDHARILAL BHOLANATH AGARWAL
December 9, 1969
RANCHHODLAL KHUMAJI JOSHI Vs. STATE OF GUJARAT
January 10, 1969
RATILAL MOTIRAM Vs. NATHUBHAI JETHABHAI
October 30, 1969
SAURASHTRA IRON FOUNDRY AND STEEL WORKS PRIVATE LIMITED Vs. BHAVNAGAR NAGARPALIKA
January 16, 1969
SHANTILAL NANABHAI Vs. MUNICIPAL CORPORATION
September 17, 1969
SHASHIKANT MOHANLAL DESAI Vs. STATE OF GUJARAT
January 7, 1969
SHUKLA A R DR Vs. COMMISSIONER OF GIFT TAX
May 2, 1969
SOJITRA MOHAN HARIBHAI Vs. VALA VISAMAN KALUBHAI
December 19, 1969
STATE OF GUJARAT Vs. MANCHHARAM CHHATUMAL LUWANA
December 10, 1969
STATE OF GUJARAT Vs. KANBI VALLABHA
October 28, 1969
STATE OF GUJARAT Vs. VIJAY SEWING MACHINE CO
October 30, 1969
STATE OF GUJARAT Vs. VAGHARI MOHAN BANA
September 16, 1969
STATE OF GUJARAT Vs. FULSINH BHIMSINH
August 26, 1969
STATE OF GUJARAT Vs. N VISWANATHA PROJECT MANAGER ONGC
June 27, 1969
STATE OF GUJARAT Vs. BHARWAD POPAT ZINA
July 7, 1969
STATE OF GUJARAT Vs. NEW SWADESHI MILLS
August 12, 1969
STATE OF GUJARAT Vs. SOMA JIVA
January 7, 1969
SUKHRAM ATMARAM Vs. SAMBHAJI MULUJI
August 8, 1969
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE VAPI Vs. RAICHAND LAKHAMSING SHAH
August 28, 1969
SURESHCHANDRA DHIRAJLAL STORE Vs. K K SHROTRIYA DISTRICT DEPUTY COLLECTOR
July 4, 1969
TEJA MOHAN Vs. MANGUBHAI MEHTA FOOD INSPECTOR AHMEDABAD MUNICIPAL CORPORATION
August 12, 1969
THAKARANI SHRI GUMANKUNVERBA KARAMSINHJI Vs. STATE OF GUJARAT
August 28, 1969
THE STATE OF GUJARAT Vs. JAYANTILAL KESHAVJI MEHTA
July 22, 1969
VAGHELA DAHYABHAI CHATURBHAI Vs. STATE OF GUJARAT
April 28, 1969
VAJESING MATHURSING Vs. STATE OF GUJARAT
July 9, 1969
VALJI MULJI SONEJI Vs. STATE OF GUJARAT
March 18, 1969
VASHRAM DAYA HARIJAN Vs. BIJAL DEVA HARIJAN
December 9, 1969
VILLAGE PANCHAYAT JASPUR Vs. STATE OF GUJARAT
April 29, 1969
VORA MULLA TAHERALI MULLA AKBARALI Vs. MANORANJAN BARUA
February 3, 1969