Home
Case Index
Title
Date
A K K NAMIBIAR SPECIAL INSPECTOR GENERAL OF POLICE HYDERABAD Vs. UNION OF INDIA
April 17, 1969
ADAISWAR LAL Vs. LABOUR COURT, DELHI AND ORS.
August 7, 1969
AJUDHIA TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL DELHI
January 28, 1969
AMAR NATH Vs. MUNNU
June 16, 1969
AMAR NATH Vs. STATE
October 27, 1969
AMAR NATH, CONVICT Vs. STATE,
September 29, 1969
AMARJIT KAUR Vs. VANGUARD INSURANCE CO LIMITED
April 1, 1969
AMBA DUTT Vs. HIRA
July 8, 1969
ASHISH Vs. D C TEWARI
January 15, 1969
ASSISTANT COLLECTOR OF CUSTOMS Vs. TILAK RAJ
February 14, 1969
AYASHI LAL Vs. STATE
April 2, 1969
B G GOSWAMI Vs. STATE
October 29, 1969
B K PAREKH Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, NEW DELHI
September 23, 1969
B N SINHA Vs. MEDICAL COUNCIL OF INDIA
November 14, 1969
BABULAL AMTHAI AL MEHTA Vs. UNION OF INDIA
April 8, 1969
BAHADUR CHAND Vs. UJAGGAR SINGH
November 11, 1969
BAKHSHI RAM Vs. DURGA DASS
November 24, 1969
BALBIT SINGH , Vs. PREM WATI,
April 11, 1969
BALDEV MITTAR AND TIRATH PARKASH Vs. BASANT RAM
September 19, 1969
BALQUIS JEHAN BEGUM Vs. SIBGHATULLA AND ANOTHER
November 28, 1969
BAMU Vs. BALANDANSI
November 20, 1969
BANARSI Vs. NEELAM
April 28, 1969
BAWA POTTERIES, NEW DELHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 20, 1969
BEHARI LAL Vs. AJUDHIA DASS
September 26, 1969
BELI RAM Vs. NIKI
July 23, 1969
BHAGWAN DASS AND OTHERS Vs. S RAJDEV SINGH AND ANOTHER
September 18, 1969
BHAGWAN DASS GUPTA Vs. MUKAT LAL
October 10, 1969
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 23, 1969
BRIJ LAL Vs. TULSI
June 9, 1969
BRIJMOHINI Vs. SURINDER CHADHA
April 3, 1969
CAPT VIRENDER KUMAR Vs. VEENA
August 11, 1969
CH JOGINDER NATH Vs. CH SURINDER NATH
July 30, 1969
CHAMAJI LAL Vs. SUSHIL CHANDER BHARAL
March 20, 1969
CHAMAN LAL Vs. STATE,
January 1, 1969
CHANDER BHAN Vs. NANDLAL
April 7, 1969
CHANDER MOHAN Vs. D C KAPUR
October 3, 1969
CHANDER PRABHA Vs. PREM NATH KAPUR
February 14, 1969
CHELA RAM Vs. STATE
November 7, 1969
CHIRANJI LAL Vs. INCOME TAX OFFICER NEW DELHI
March 24, 1969
CHIRANJI LAL Vs. BHIKO
February 6, 1969
CHIRANJI LAL Vs. DWARKA NATH MATTU
May 26, 1969
CHUNI LAL THROUGH LEGAL REPRESENTATIVES Vs. RAM PARKASH KAPOOR
October 3, 1969
COMMISSIONER OF INCOME TAX Vs. CHAMBER OF COLOURS AND CHEMICALS LIMITED
December 10, 1969
COMMISSIONER OF INCOME TAX Vs. AZAD BHARAT FINANCE CO
January 29, 1969
COMMISSIONER OF INCOME TAX Vs. CHIRANJI LAL
January 23, 1969
COMMISSIONER OF INCOME TAX Vs. DELHI RACE CLUB 1940 LIMITED
February 25, 1969
COMMISSIONER OF INCOME TAX DELHI Vs. CHAIRANJI LAL NEW DELHI
January 23, 1969
COMMISSIONER OF WEALTH TAX NEW DELHI Vs. BHARAT RAM CHARAT RAM AND CO PRIVATE LIMITED
January 3, 1969
CONTROLLER OF ESTATE DUTY Vs. SAHANI A T
December 1, 1969
CONTROLLER OF ESTATE DUTY DELHI Vs. LATE SHRI A T SAHANI
December 1, 1969
CROWN HOTEL NEW DELHI Vs. COMMISSIONER OF INCOME TAX DELHI
May 21, 1969
D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPORATION
September 1, 1969
D P SINHA Vs. E T SEN
October 14, 1969
D.M. VASWANI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE GOVERNMENT OF INDIA, NEW DELHI AND OTHERS
April 2, 1969
DALJIT SINGH Vs. UNION OF INDIA
April 21, 1969
DARSHAN DEVI Vs. VIDYA NATH MISRA
February 25, 1969
DAULAT RAM Vs. SUKHI
November 18, 1969
DEEP CHAND GUPTA Vs. UNION OF INDIA
May 9, 1969
DELHI Vs. CHHOTE LAL
October 23, 1969
DELHI ADMINISTRATION Vs. RAM NATH AGGARWAL
May 8, 1969
DELHI ADMINISTRATION Vs. CHARANSINGH
April 28, 1969
DEVINDER SINGH Vs. STATE
January 17, 1969
DEWAN LABH CHAND Vs. CONTROLLER OF ESTATE DUTY NEW DELHI
December 2, 1969
DHANI RAM Vs. KARAM CHAND
June 16, 1969
DHANI RAM Vs. STATE
July 3, 1969
DHANNA SINGH Vs. CHIEF COMMISSIONER DELHI ADMINISTRALON
August 6, 1969
DIGAMBAR PRASAD Vs. S L DHANI
November 6, 1969
DR. R. C. SAKHUJA AND OTHERS Vs. R. P. KOHLI AND ANOTHER
July 25, 1969
FAQIR CHAND Vs. MUNICIPAL CORPORATION OF DELHI
May 6, 1969
FATIMA BI Vs. DEPUTI CUSTODIAN
November 21, 1969
FEDDERS LLOYD CORPORATION PRIVATE LIMITED Vs. LT GOVERNOR DELHI
May 28, 1969
FIRM KHUSHI RAM BEHARI LAL Vs. FIRM JAGAN NATH KUTHIALA
February 10, 1969
FLYING OFFICER S SUNDARAJAN Vs. UNION OF INDIA
March 17, 1969
G C SHARMA Vs. COMMISSIONER OF INCOME TAX
September 10, 1969
GAMMON INDIA LIMITED Vs. R K BAWEJA
December 5, 1969
GAUTAM ELECTRIC MOTORS Vs. FIRM SHANTILAL AND BROS
April 9, 1969
GHANAYA Vs. NANKA
November 13, 1969
GIAN CHAND Vs. STATE
November 5, 1969
GULAM SARWAR Vs. STATE
September 11, 1969
GURBACHAN SINGH Vs. STATE
March 20, 1969
GURCHARAN SINGH Vs. HANS RAJ
May 13, 1969
H P NANDA Vs. UNION OF INDIA
August 7, 1969
H. C. WIDHANI Vs. UNION OF INDIA
October 3, 1969
H.C. SHARMA Vs. LIFE INSURANCE CORPORATION
April 8, 1969
HABIB UL REHMAN Vs. UNION OF INDIA
September 26, 1969
HAFIZ ZAHIR UD DIN AHMAD Vs. PANDIT SHIB NARAIN
August 21, 1969
HAFIZ ZAHOOR UDDIN Vs. CUSTODIAN OF EVACUEE PROPERTY
February 17, 1969
HAJI MOHAMMED NASEEM Vs. MONGA BROTHERS
July 21, 1969
HANS RAJ Vs. COMMISSIONER OF EXCISE
February 27, 1969
HARBANS SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY
January 24, 1969
HARI CHAND Vs. MOHINDER NATH
May 29, 1969
HARIA Vs. GAON SABHA OF VILLAGE DEARA MANDI
February 19, 1969
HIRA SINGH Vs. UNION OF INDIA
September 29, 1969
INSTALMENT SUPPLY PRIVATE LIMITED Vs. MOHAMMAD SHABIR KHAN
April 19, 1969
ISHAR NATH TOPA Vs. SURENDER SINGH AHLUWALIA
January 14, 1969
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED Vs. UNION OF INDIA
March 6, 1969
J C CHOPRA Vs. STATE,
October 3, 1969
JAGDISH CHANDER DHAWAN Vs. R S AMAR NATH MEHRA
May 9, 1969
JAGJIT SINGH Vs. SUJAN SINGH
April 21, 1969
JAGJIT SINGH Vs. RAM CHANDER
August 1, 1969
JAI DEV Vs. LAND ACQUISITION COLLECTOR
December 23, 1969
JAI NARAIN Vs. STATE
February 25, 1969
JAIN BROS Vs. UNION OF INDIA
February 25, 1969
JASBIR SINGH Vs. MALIK MUKHBAIN SINGH
January 7, 1969
K L MODI Vs. UNION OF INDIA
April 15, 1969
KABOOL SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY
January 24, 1969
KANWAR BHAN Vs. SOMAWANTI
January 28, 1969
KEDAR NATH Vs. MUNICIPAL CORPORATION OF DELHI
June 3, 1969
KHIDNI Vs. DAYAL SINGH
August 27, 1969
KISHAN LAL Vs. STATE
February 26, 1969
KRISHAN DAYAL Vs. CHANDU RAM
July 8, 1969
KRISHAN DEV Vs. LAL CHAND
September 30, 1969
KRISHAN KUMAR CHOPRA Vs. UNION OF INDIA
December 22, 1969
KRISHANA KUMAR Vs. VIMLA SAIGAL
January 17, 1969
KUSUM GOSWAMI Vs. MUKHTIAR SINGH
September 3, 1969
L MUNSHI LAL BHASIN Vs. CONTROLLER OF ESTATE DUTY
May 27, 1969
LABH SINGH ATMA SINGH Vs. UNION OF INDIA
September 18, 1969
LACHHMAN DASS Vs. VEER FINANCE COMPANY
February 6, 1969
LACHMI NARAIN Vs. STATE
September 11, 1969
LAL AND CO Vs. A R CHADHA
May 26, 1969
LALA RAM Vs. UNION OF INDIA
March 7, 1969
LALIT KUMAR Vs. SAROJ KUMARI
March 24, 1969
LIFE INSURANCE CORPORATION Vs. M/S NARSINGH DASS SURAJ MAL
April 23, 1969
M L AHUJA Vs. LACHMAN DASS
April 10, 1969
M R DHAWAN Vs. MADAN MOHAN
February 13, 1969
M/S GLOBE FINANCIERS (P) LTD. IN LIQUIDATION Vs. H.P. SHARMA
September 10, 1969
MADAN LAL Vs. COMETENT AUTHORITY SLUM AREAS
April 1, 1969
MADAN LAL Vs. RAJNI BALA
April 30, 1969
MADHO LAL Vs. ROOP CHAND
September 30, 1969
MAHAN SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
April 25, 1969
MAHAVEER HAT MANUFACTURING CO Vs. UNION OF INDIA
August 5, 1969
MAHENDRA KUMAR KHANDELWAL Vs. PADAM CHAND JAIN
April 9, 1969
MAHI SINGH Vs. CHUNKO
June 6, 1969
MANAGEMENT NATIONAL PRODUCTVITY COUNCIL Vs. S N KAUL
May 20, 1969
MANCHARSHAWH WADIA OF PROBANDER Vs. DEPUTY CUSTODIAN GENERAL OF INDIA
April 1, 1969
MANGAL SEN Vs. UNION OF INDIA
May 20, 1969
MANGI LAL Vs. SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA
March 17, 1969
MANMOHAN CHAWLA Vs. JASWANT SINGH SETHI
January 24, 1969
MEGH SINGH CONSTABLE Vs. STATE OF PUNJAB AND OTHERS
December 23, 1969
MISTRY KANHYA LAL MADAN LAL Vs. SHRI MANI SINGH
November 17, 1969
MOHAN SINGH Vs. ROSHAN LAL
May 1, 1969
MUNICIPAL CORPORATION OF DELHI Vs. JETHA NAND
June 13, 1969
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRAKASH
August 6, 1969
MUNICIPAL CORPORATION OF DELHI Vs. SHANKAR LAL
July 28, 1969
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH
July 28, 1969
MUNICIPAL CORPORATION OF DELHI Vs. SUKH LAL AND ANOTHER
August 27, 1969
MUNICIPAL CORPORATION OF DELHI Vs. CHAMAN DASS
August 26, 1969
MUNICIPAL CORPORATION OF DELHI Vs. KUNDAN LAL SHARMA
August 12, 1969
MUNICIPAL CORPORATION OF DELHI Vs. HUKAM CHAND JAIN
August 14, 1969
MUNICIPAL CORPORATION OF DELHI Vs. LACHHMI NARAIN SINGH
December 19, 1969
MUNICIPAL CORPORATION OF DELHI Vs. KAMLA BHANDARI
December 1, 1969
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. DARSHAN LAL SHARMA
September 8, 1969
MUNICIPAL CORPORATION, DELHI Vs. KHAIRATI LAL
October 16, 1969
MUNSHI LAL Vs. THAKUR PREM CHAND
July 31, 1969
NAHAN FOUNDARY LTD Vs. RAM KISHAN KULWANT RAI
January 1, 1969
NANAK SINGH Vs. UNION OF INDIA
April 24, 1969
NARAINU Vs. DEPUTY COMMISSIONER MAHASU
September 29, 1969
NATHU RAM VAID Vs. TIBBIA COLLEGE BOARD
December 9, 1969
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. COMMISSIONER OF WEALTH TAX
January 20, 1969
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. R SIEGWARD AND SOHN
October 10, 1969
NEW DELHI MUNICIPAL COMMITTEE Vs. PUNJAB NATIONAL BANK LIMITED
October 28, 1969
OFFICIAL LIQUIDATOR MAJESTIC FINANCIERS PRIVATE LIMITED Vs. HARGURCHET SINGH KANDOLA
February 4, 1969
OFFICIAL LIQUIDATOR PEOPLES INSURANCE COMPANY LTD Vs. MANGAL SINGH
May 15, 1969
OM PRAKASH GUPTA Vs. PUSPA KUMARI
October 28, 1969
ONKAR SINGH AND ANOTHER Vs. SAHEB DITTA MAL KOHLI
October 3, 1969
P D SHARMA Vs. RAM LUBHAYA
May 23, 1969
PARAS RAM Vs. RAKSHA DEVI
November 11, 1969
PARAS RAM Vs. UNION OF INDIA
May 21, 1969
PATANJAL Vs. RAWALPINDI THEATRESPVT LIMITED
April 9, 1969
PREM CHAND Vs. NATHU RAM RAM NARAIN PRIVATE LIMITED
February 3, 1969
PREM KUMAR Vs. UNION OF INDIA
September 25, 1969
PREM KUMAR BHATIA Vs. SHIV DUTT SHARMA
March 10, 1969
PUNJAB STATE ELECTRICITY BOARD Vs. SIRI RAM BANSAL
July 28, 1969
R A GOEL Vs. KARTAR SINGH
June 10, 1969
R N BHAMBRI Vs. S RAGHBIR SINGH
August 8, 1969
R S NAWAL KISHORE Vs. UNION OF INDIA
January 7, 1969
RADHA KISHAN KHANDELWAL Vs. ASSISTANT REGISTRAR OF TRADE MARKS NEW DELHI
April 15, 1969
RADHEY SHAM Vs. LT GOVERNOR DELHI ADMINISTRATION DELHI
September 10, 1969
RAJ KUMAR Vs. NEW DELHI MUNICIPAL COMMITTEE
May 29, 1969
RAJ NARAIN AGGARWAL Vs. INCOME TAX COMMISSIONER DELHI
January 23, 1969
RAJ PAL Vs. UNION OF INDIA
December 1, 1969
RAJA BROTHERS CLOTH MERCHANTS CHANDNI CHOWK KUCHA REHMAN DELHI Vs. CHANRAI UTTAM CHAND
September 1, 1969
RAJA DHARAM DEV CHAND Vs. SHIAM SUNDER
September 21, 1969
RAJENDRA SAREEN Vs. STATE OF HARYANA
September 18, 1969
RAJESHWAR PRASHAD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE CENTRAL REVENUES BUILDING MATHURA ROAD NEW DELHI
May 15, 1969
RAKSHIT KHOSLA Vs. STATE
May 30, 1969
RAM CHAND Vs. STATE
August 5, 1969
RAM KISHORE Vs. STATE
September 23, 1969
RAM KISHORE RASTOGI Vs. APPELLATE OFFICER JAISALMER HOUSE
August 26, 1969
RAM LAL KHANNA Vs. GULAB DEVI
February 4, 1969
RAM MEHAR Vs. RAGHBIR SINGH
February 27, 1969
RAM PARSHAD Vs. ONKAR NATH
October 6, 1969
RAM SINGH Vs. LILA DEVI
March 24, 1969
RAM SINGH Vs. STATE
January 13, 1969
RAM SWARUP Vs. STATE
December 9, 1969
RAMESH CHANDER Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
November 13, 1969
RAMESH CHANDRA Vs. UNION OF INDIA
June 25, 1969
RAMESHWAR DASS CHOTTEY LAL Vs. UNION OF INDIA
October 10, 1969
RAYMAN ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
August 1, 1969
RAYMON ENGINEERING WORKS Vs. UNION OF INDIA
April 24, 1969
RESERVE BANK OF INDIA Vs. SUDERSHAN KUMAR KHANNA
January 7, 1969
RIAZ AHMED Vs. HABEEB UR REHMAN
May 9, 1969
ROSHAN LAL Vs. STATE
June 27, 1969
S C SHARMA Vs. UNION OF INDIA
April 30, 1969
S HARNAM SINGH Vs. LIEUTENANT GOVERNOR DELHI
May 29, 1969
SACHIDANAND SHARMA Vs. UNION OF INDIA
May 20, 1969
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
October 8, 1969
SARDAR JASBIR SINGH Vs. MALIK MUKHBAM SINGH
January 7, 1969
SAROJ KUMARI Vs. LALIT KUMAR
January 2, 1969
SARUP SINGH MAN Vs. DARYODHAN SINGH
May 15, 1969
SETH MUNNA LAL Vs. UNION OF INDIA
January 7, 1969
SHAFFI Vs. AMTUL NISA BEGUM
January 3, 1969
SHANKAR Vs. RAM SARAN
May 23, 1969
SHANKAR Vs. STATE
August 21, 1969
SHANTI PERSHAD NARINDER KUMAR Vs. PARAS RAM NAND RAI AND ANOTHER
March 17, 1969
SHIKAR CHAND JAIN Vs. RAVINDRA KUMAR
August 20, 1969
SHITAL PRASAD TYAGI Vs. PRINCIPAL CENTRAL INSTITUTE OF EDUCATION DELHI 7
April 25, 1969
SHIV DUTT SHARMA Vs. PREM KUMAR BHATIA
February 10, 1969
SHIV KUMAR Vs. GENERAL MANAGER, NORTHERN RLY. AND ANR.
August 26, 1969
SHRI AMRIT LAL JAIN Vs. UNION OF INDIA
February 19, 1969
SHRI BHAGWAN DASS AND OTHERS Vs. S. RAJDEV SINGH AND ANOTHER
September 18, 1969
SHRI CHETANYA MOHAN GUPTA Vs. THE PRINCIPAL DESH BANDHU COLLEGE AND OTHERS
January 3, 1969
SHRI LAKSHMI CHAND JAIN Vs. SHRIMATI CHEMELI DEVI
January 27, 1969
SHRI NIZAMUDDIN Vs. SHRI ABDUL HAQ PRACHA
March 25, 1969
SHRI R. N. BHAMBRI Vs. S. RAGHBIR SINGH
August 8, 1969
SHRI TARA CHAND Vs. MST. MARRIUM BI AND ANOTHER
January 28, 1969
SHRIMANGAL SEN Vs. SHMT MINA DEVI
April 22, 1969
SIRI RAM Vs. GRAM SABHA OF VILLAGE KHUD
July 24, 1969
SITA RAM Vs. STATE
November 4, 1969
SMT. REVTI DEVI Vs. KISHAN LAL
November 28, 1969
SOHAN LAL Vs. STATE MUNICIPAL CORPORATION OF DELHI
October 9, 1969
SONA RAM Vs. RAM CHAND
April 15, 1969
STATE Vs. J N MANCHANDA MOTOR VEHICLE INSPECTOR DELHI
February 24, 1969
STATE Vs. MOTI LAL
January 27, 1969
STATE Vs. RAGHUBIR DAS
May 20, 1969
STATE DELHI ADMINISTRATION Vs. MEWA SINGH
February 20, 1969
SUMER CHAND Vs. DAYA SARUP SAXENA
April 25, 1969
SUMER CHAND Vs. SULEKH CHAND
October 17, 1969
SUNDER Vs. SUNDRI
November 7, 1969
SURAJ BHAN GOEL Vs. DHAPO DEVI
April 24, 1969
SURESH CHANDERA SHARMA Vs. DELHI LIBRARY BOARD
November 7, 1969
T N BEHAL Vs. HARI KISHAN
September 18, 1969
TARA CHAND Vs. MARRIUM BI AND ANOTHER
January 28, 1969
TEJ KIRAN JAIN Vs. N SANJIVA REDDY
August 4, 1969
THAN SINGH Vs. SAV AVALAMBI CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
November 24, 1969
TILAK RAJ KOHLI Vs. STATE
September 24, 1969
TULSI BAI Vs. J R PARSHAD
March 1, 1969
UMA DATT Vs. R K SARDANA
April 28, 1969
UMED RAM Vs. DEVKU
January 10, 1969
UNION OF INDIA Vs. T S MALHOTRA
January 17, 1969
UNION OF INDIA Vs. JAI RAM
July 21, 1969
UNION OF INDIA Vs. SARDAR ANANT SINGH
December 22, 1969
UNION OF INDIA Vs. MOHINDER KAUR
November 19, 1969
UNION OF INDIA Vs. BISHAN DEVI
October 12, 1969
UNION OF INDIA Vs. GULAB SINGH
September 5, 1969
UNION OF INDIA Vs. HANS RAJ
August 20, 1969
UNIQUE MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. S K VAIYPURI
July 1, 1969
UNIVERSAL INDUSTRIES AND COTTON MILLS LIMITED Vs. ABDUL REHMAN
April 9, 1969
URVINDER ESTATE PRIVATE LIMITED Vs. KARAM CHAND PREM CHAND PRIVATE LIMITED
May 22, 1969
UTTAR PRADESH SAMAJ CO OPRATIVE HOUSE BULDING SOCIETY LIMITED Vs. UNION OF INDIA
April 15, 1969
V P SINGH Vs. CHAIRMAN METROPOLITAN COUNCIL OF DELHI
January 10, 1969
V V PURI Vs. ASSISTANT CONTROLLER RESERVE BANK OF INDIA NEW DELHI
September 9, 1969
VANGUARD INSURANCE COMPANY LIMITED Vs. ROHINI BHAN
August 29, 1969
VEER FINANCE CO Vs. RAM LACHAN SHARMA
January 8, 1969
VIJAY KIRAN JAIN Vs. RENT CONTROL TRIBUNAL, DELHI AND ANOTHER
December 23, 1969
VIRENDRA SAIGAL Vs. SUMATI LAL JAMNALAL
January 23, 1969
VISHWA NATH Vs. NEMO
December 19, 1969
WASHDEV SINGH BIGI Vs. UNION OF INDIA
April 24, 1969
WORKMEN OF EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED Vs. DELHI ADMINISTRATION
October 14, 1969
YOGINDER PAL Vs. COMPETENT AUTHORITY
October 30, 1969
ZUBEDA KHATOON Vs. CAPITAL DRY CLEANERS
December 1, 1969