Home
Case Index
Title
Date
A K GOPALAN Vs. NOORDEEN
September 15, 1969
A K JAIN Vs. UNION OF INDIA
July 25, 1969
A K K NAMBIAR Vs. UNION OF INDIA
October 28, 1969
A K KRAIPAK Vs. UNION OF INDIA
April 29, 1969
A V S NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
March 28, 1969
A VISHWANATHAN Vs. STATE OF MAHARASHTRA
October 8, 1969
ABDUL GANI NAMTHALI Vs. GULAM MOHAMMAD PARAY
April 17, 1969
ABDUL KARIM Vs. STATE OF WEST BENGAL
January 31, 1969
ABDUL RAJAK MURTAJA DAFEDAR Vs. STATE OF MAHARASHTRA
May 2, 1969
AGRA ELECTRIC SUPPLY COMPANY LIMITED Vs. ALLADDIN
August 12, 1969
AHER MULU LAXMAN AND OTHERS Vs. STATE OF GUJARAT
April 29, 1969
AHMED G H ARIFF Vs. COMMISSIONER OF WEALTH TAX CATCUTTA
August 20, 1969
ALL INDIA FILM CORPORATION LIMITED Vs. RAJA GYAN NATH
September 26, 1969
ALUMINIUM CORPORATION OF INDIA Vs. THEIR WORKMEN
February 14, 1969
AMALENDU MUKHERJEE Vs. RAM KISHUN SINGH
March 18, 1969
AMBIKA SHARAN SINGH Vs. MAHANT MAHADEVA AND GIRI
February 2, 1969
AMRITSAGAR GUPTA Vs. SUDESH BEHARILAL
March 13, 1969
ANANDA BAZAR PATRIKA PRIVATE LIMITED Vs. WORKMEN
February 7, 1969
ANTHONYSWAMY Vs. M R CHINNASWAMY KOUNDAN
October 6, 1969
ARATI PAUL Vs. REGISTRAR ORIGINAL SIDE HIGH COURT CALCUTTA
March 10, 1969
ARJUN KANOJI TANKAR Vs. SANTARAM KANOJI TANKAR
April 18, 1969
ARUN GHOSH Vs. STATE OF WEST BENGAL
December 2, 1969
ASSISTANT COMMISSIONER OF URBAN LAND TAX Vs. BUCKINGHAM AND GARNATIC CO LTD
April 11, 1969
ATA MOHD. MISTRI Vs. RADHEY SHYAM
August 25, 1969
ATMADAS Vs. SURIYA PRASAD
March 11, 1969
AYESHA BIBI Vs. COMMISSIONER OF WAKFS WEST BENGAL
July 15, 1969
B D SAXENA Vs. STATE OF JAMMU AND KASHMIR
March 7, 1969
B P INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
December 16, 1969
B P MAURYA Vs. PRAKASH VIR SHASTRI
August 14, 1969
B SHANKAR RAO BADAMI Vs. STATE OF MYSORE
January 23, 1969
BABURAO BHAVADU SONAR Vs. PUNAMCHAND ONKARDAS NAHATA
March 10, 1969
BAIDYANATH PANJIAR Vs. SITARAM MAHTO
August 13, 1969
BAIJNATH KADIO Vs. STATE OF BIHAR
August 28, 1969
BALAK SINGH Vs. WAKF ALEE ALLAH KAYAM KARDE AHMAD ULLAH KHAN SAHEB
March 20, 1969
BALDEV DAS SHIVLAL Vs. FILMISTAN DISTRIBUTORS INDIA PRIVATE LIMITED
April 29, 1969
BASHIR AHMAD Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 1969
BASUDEO PRASAD SINHA Vs. GENDA MAHTO
March 11, 1969
BENARES STATE BANK LIMITED Vs. COMMISSIONER 0F INCOME TAX LUCKNOW
July 25, 1969
BENGAL ENAME L WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGALI
December 9, 1969
BENNETT COLEMAN AND CO PRIVATE LIMITED Vs. PUNYAPRIYA DAS GUPTA
April 2, 1969
BEOHAR RAJENDRA SINHA Vs. STATE OF MADHYA PRADESH AND VICE VERSA
March 11, 1969
BHANWAR SINGH Vs. STATE OF RAJASTHAN
September 17, 1969
BHAWANI DAS Vs. JAGJIWAN RAM
February 13, 1969
BHRIGUNATH TEWARY AND RAMLAL RAJBHAR Vs. STATE OF WEST BENGAL
December 1, 1969
BHUDAN SINGH Vs. NABI BUX
August 20, 1969
BHUTNATH CHATTERJEE Vs. STATE OF WEST BENGAL
March 14, 1969
BOARD OF HIGH SCHOOL AND INTER MEDIATE EDUCATION U P Vs. KUMARI CHITRA SRIVASTAVA
November 20, 1969
BUDGE BUDGE JUTE MILLS CO. LTD. Vs. WORKMEN
September 29, 1969
C K SUBRAMANIA IYER Vs. T KUNHIKUTTAN NAIR
October 8, 1969
C MACKERTICH Vs. STEUART AND CO LIMITED
October 14, 1969
CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
October 15, 1969
CANNON DUNKERLEY AND COMPANY LIMITED Vs. UNION OF INDIA
October 28, 1969
CANTONMENT BOARD MEERUT Vs. NARAINDAS
April 9, 1969
CEMENT MARKETING CO OF INDIA BANGALORE Vs. STATE OF MYSORE
December 9, 1969
CENTRAL TOBACOO CO., BANGALORE Vs. CHANDRA PRAKASH
April 23, 1969
CENTRAL WEAVING AND MFG CO BOMBAY Vs. MILL MAZDOOR SABHA BOMBAY ANDANR
March 12, 1969
CH. LAIQ SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
October 15, 1969
CHAMAN SINGH Vs. JAIKAUR
August 11, 1969
CHAMPALAL BINANI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 4, 1969
CHANDRA BHAVAN BOARDING AND LODGING BANGALORE THE ALL MYSORE HOTELS AND ASSOCIATION Vs. STATE OF MYSORE
September 29, 1969
CHANDRAKANT KALYANDAS KAKODKAR Vs. STATE OF MAHARASHTRA
August 25, 1969
CHANDRAMOULESHWAR PRASAD Vs. PATNA HIGH COURT
October 7, 1969
CHANDUL LAL Vs. RAM DASS
February 7, 1969
CHINNAMMAL Vs. PONNAMMAL
March 7, 1969
CHOTTAN MAHTON Vs. STATE OF BIHAR
April 24, 1969
CHOUDHARY JAWAHARLAL Vs. STATE OF MADHYA PRADESH
October 30, 1969
CHUNILAL KOTHARI Vs. GOPI DEVI MIMANI
September 19, 1969
CIT, KERALA Vs. MANICK AND SONS
February 14, 1969
CITY MUNICIPAL COUNCIL MANGALORE Vs. FREDERICK PAIS
October 13, 1969
CO OPERATIVE CENTRAL BANK LIMITED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH
April 23, 1969
COFFEE BOARD BANGALORE Vs. JOINT COMMERCIAL TAX OFFICER MADRAS
October 29, 1969
COLLECTOR OF CUSTOMS Vs. SOORAJMULL NAGARMULL
March 28, 1969
COMMISIONER OF INCOME TAX WEST BENGAL III Vs. KAMAL SINGH RAMPURIA
February 12, 1969
COMMISSIONER OF GIFT TAX KERALA Vs. GEORGE KURUVILLA
January 27, 1969
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE Vs. U KRISHNA RAO
October 17, 1969
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. A DHARMA REDDY DEAD
February 2, 1969
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DHARMA REDDY MORTHAD
February 19, 1969
COMMISSIONER OF INCOME TAX BANGALORE Vs. D C SHAH
February 6, 1969
COMMISSIONER OF INCOME TAX BIHAR Vs. KIRKEND COAL CO
March 12, 1969
COMMISSIONER OF INCOME TAX BIHAR Vs. RAMNIKLAL KOTHARI
March 7, 1969
COMMISSIONER OF INCOME TAX CALCUTTA Vs. NALIN BEHARI LAL SINGHA
July 25, 1969
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SHAILA BEHARI LAL SINGHA
August 21, 1969
COMMISSIONER OF INCOME TAX CALCUTTA NEW WEST BENGAL III Vs. IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LIMITED
February 20, 1969
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. BIKANER TRADING CO LTD
February 12, 1969
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. MCLEOD AND COMPANY LIMITED
July 15, 1969
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. INDIA DISCOUNT COMPANY LIMITED
August 7, 1969
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. DAULATRAM RAWATMALL
September 10, 1969
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX HYDERABAD Vs. V JAGAN MOHAN RAO
July 31, 1969
COMMISSIONER OF INCOME TAX KERALA Vs. MANICK AND SONS
February 14, 1969
COMMISSIONER OF INCOME TAX KERALA Vs. P KRISHNA WARRIER
February 10, 1969
COMMISSIONER OF INCOME TAX KERALA Vs. ASSOCIATED ENGINEERING CORPORATION P LIMITED
January 27, 1969
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. LADY KANCHANBAI
December 16, 1969
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. BINODIRAM BALCHAND INDORE
December 16, 1969
COMMISSIONER OF INCOME TAX MADRAS Vs. RN AR AR VEERAPPA CHETTIAR
December 4, 1969
COMMISSIONER OF INCOME TAX MADRAS Vs. M K K R MUTHUKARUPPAN CHETTIAR
October 6, 1969
COMMISSIONER OF INCOME TAX MADRAS Vs. S CHENNIAPPA MUDALIAR MADURAI
February 24, 1969
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ALLAHABAD BANK LIMITED
February 14, 1969
COMMISSIONER OF INCOME TAX WEST BENGAL III Vs. KAMAL SINGH RAMPURIA
February 10, 1969
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. MINERVA MINERALS
February 5, 1969
COMMISSIONER OF TAXES ASSAM Vs. BABUBHAI S PATEL
September 15, 1969
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. TUNGABADRA INDUSTRIES LTD
August 8, 1969
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. ALUMINIUM CORPORATION OF INDIA LIMITED
August 7, 1969
COMMISSIONER PF INCOME TAX CENTRAL CALCUTTA Vs. GOLD MOHORE INVESTMENT COMPANY LIMITED
April 3, 1969
D C JOHAR AND SONS P LTD Vs. SALES TAX OFFICER ERNAKULAM
July 31, 1969
D L F HOUSING AND CONSTRUCTION COMPANY P LIMITED NEW DELHI Vs. SARUP SINGH
September 12, 1969
D R GURUSHANTAPPA Vs. ABDUL KHUDDUS ANWAR
January 27, 1969
DADH NATHU RAJAH DEAD Vs. ANGHA NATHU JAMAL DEAD
September 16, 1969
DAHARI RAI Vs. STATE OF U.P.
January 8, 1969
DALCHAND JAIN Vs. NARAYAN SHANKAR TRIVEDI
January 30, 1969
DATTATRAYAYA SHANKARBHAT AMBALGI Vs. COLLECTOR OF SHOLAPUR
October 17, 1969
DEB DUTTA SEAL Vs. RAMANLAL PHUMRA
November 6, 1969
DEBESH CHANDRA DAS Vs. UNION OF INDIA
April 8, 1969
DEEP CHAND Vs. STATE OF HARYANA
October 17, 1969
DELHI ADMINISTRATION Vs. CHANAN SHAH
February 12, 1969
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. CHIEF COMMISSIONER DELHI
September 11, 1969
DELHI TRANSPORT UNDERTAKING Vs. ZAMINDAR MOTOR TRANSPORT CO P
October 8, 1969
DEO CHAND Vs. SHIV RAM
February 7, 1969
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PALAMPADAM PLANTATIONS LTD
February 12, 1969
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX NORTH ZONE KOZHIKODE Vs. BALLAPATAM PRODUCE TEA GO
July 29, 1969
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX SOUTH ZONE QUILON Vs. ALUMINIUM INDUSTRIES LIMITED
August 11, 1969
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX SOUTH ZONE QUILON Vs. GREENHAM ESTATE PRIVATE LIMITED
January 29, 1969
DESARTHI GHOSE Vs. TATINDRA MOHARPAL
March 12, 1969
DEVI PRASAD Vs. MALLURAM SINGHANIA
February 21, 1969
DEWAN SINGH Vs. CHAMPAT SINGH
October 17, 1969
DHARNI DHAR BHALLA Vs. DISTRICT GO OPERATIVE BANK LIMITED
September 9, 1969
DHIAN SINGH Vs. MUNICIPAL BOARD SAHARANPUR
July 31, 1969
DIGYADARSAN RAJENDRA RAMDASSJIVARU Vs. STATE OF ANDHRA PRADESH
March 26, 1969
DISTRICT BOARD OF MUZAFFARNAGAR, U.P. Vs. SRI HANS RAJ GUPTA & CO. PVT. LTD.
September 1, 1969
DONDAPANI SAHU Vs. ARJUNA PANDA
March 7, 1969
DURGA DAS KHANNA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
January 30, 1969
DURGA SHOW Vs. PRESIDENT OF INDIA
September 2, 1969
DYER MEAKIN BREWERIES LIMITED Vs. STATE OF KERALA
July 31, 1969
EBRAHIM AKBARALLI Vs. DISTRICT DEPUTY COLLECTOR PANDHARPUR DIVISION DISTRICT SHOLAPUR
September 22, 1969
ESTATES DEVELOPMENT LTD Vs. UNION OF INDIA
September 22, 1969
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION Vs. CHANDRA KIRAN TYAGI
September 8, 1969
F HOFFMANN LA ROCHE AND COMPANY LIMITED Vs. GEOFFREY MANNER AND CO PRIVATE LIMITED
September 8, 1969
FAZAL HUSSAIN AND ARSHAD AHMAD Vs. STATE OF JAMMU AND KASHMIR
July 29, 1969
FIRM ISHAR DAS DEVICHAND Vs. R B PRAKASH CHAND
February 13, 1969
G S NAGMOTI Vs. STATE OF MYSORE
August 22, 1969
GANESH PRASAD DIXIT Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
February 3, 1969
GARIB DAS Vs. MUNSHI ABDUL HAMID
November 13, 1969
GENERAL MANAGER EASTERN RAILWAY Vs. JAWALA PROSAD SINGH
November 20, 1969
GENERAL MANAGER NORTH EAST FRONTIER RAILWAY Vs. SAGHINDRA NOTH SEN
August 22, 1969
GH LAIQ SINGH Vs. STATE OF UTTAR PRADESH
December 2, 1969
GHULAM NABI ZAKI Vs. STATE OF JAMMU AND KASHMIR
October 27, 1969
GIASI RAM Vs. RAMJILAL
March 11, 1969
GIRDHARI LAL GUPTA Vs. D N MEHTA ASSISTANT COLLECTOR OF CUSTOMS
August 18, 1969
GITA DEVI AGGARWAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL AND OHERS
July 31, 1969
GOPI NATH GANGA RAM SURVE Vs. STATE OF MAHARASHTRA
October 15, 1969
GOPPULAL Vs. THAKURJI SHRIJI SHRIJI DWARAKADHEESHJI
March 12, 1969
GOSWAMI SHRI MAHALAXMI VAHUJI Vs. RANCHHODDAS KALIDAS
September 9, 1969
GOVINDA PILLAI GOPALA PILLAI Vs. AYYAPAN PILLAI
September 24, 1969
GULAM ABBAS Vs. MULLA ABDUL KADAR
November 20, 1969
GULAMHUSSAIN GULAM MOHIUDDIN Vs. PINJARA ISMALLBHAI UMARBHAI
September 22, 1969
GUNWANT KAUR Vs. MUNICIPAL COMMITTEE BHATINDA
December 4, 1969
H V KAMATH Vs. NITIRAJ SINGH
February 24, 1969
H V MATHAI Vs. SUBORDINATE JUDGE KOTTAYAM
April 21, 1969
HANUMAN COTTON MILLS Vs. TATA AIR GRAFT LIMITED
October 28, 1969
HANUMAN MINING CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE
February 11, 1969
HAR GOVIND Vs. AZIZ AHMED
August 8, 1969
HARAKCHAND RATANCHAND BANTHIA Vs. UNION OF INDIA
April 30, 1969
HARBANS KAUR Vs. P C CHATURVEDI
September 23, 1969
HARDAYAL GIR Vs. SOHNA RAM
September 25, 1969
HARI NANDAN SHARAN BHATNAGAR Vs. S N DIXIT
April 25, 1969
HARI SAO Vs. STATE OF BIHAR
October 15, 1969
HARI SAO AND ANR. Vs. THE STATE OF BIHAR
October 6, 1969
HARI VISHNU KAMATH Vs. GOPAL SWARUP PATHAK
December 18, 1969
HARWANT SINGH Vs. STATE OF HARYANA
April 18, 1969
HAZARA SINGH Vs. STATE OF UTTAR PRADESH
February 11, 1969
HEAVY ENGINEERING MAZDOOR UNION Vs. STATE OF BIHAR
March 12, 1969
HINDUSTAN STEEL LIMITED Vs. DILIP CONSTRUCTION COMPANY
February 14, 1969
HINDUSTAN STEEL LIMITED Vs. STATE OF ORISSA
August 4, 1969
HINDUSTAN STEEL LTD Vs. DILIP CONSTRUCTION CO
February 18, 1969
HINDUSTAN STEELS LIMITED ROURKELA Vs. A K ROY
December 18, 1969
HINDUSTHAN COMMERCIAL BANK LIMITED Vs. PUNNU SAHU DEAD
December 1, 1969
HIRA H ADVANI Vs. STATE OF MAHARASHTRA
August 13, 1969
HIRA LAL PANNA LAL MAHI Vs. STATE OF GUJARAT
April 24, 1969
HOOGHLY TRUST PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
February 4, 1969
HORI LAL Vs. STATE OF UTTAR PRADESH
September 8, 1969
HYDERABAD ASBESTOS CEMENT PRODUCT LIMITED Vs. STATE OF ANDHRA PRADESH
February 19, 1969
IBRAHIM HAJI MOIDEE UMMER HAJI Vs. FOOD INSPECTOR NILESHWAR:FOOD INSPECTOR NILESHWAR
August 5, 1969
IMPERIALTEACO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I
December 11, 1969
INCOME TAX OFFICER ALLEPPY Vs. M C PONNOOSE
July 28, 1969
INCOME TAX OFFICER SPECIAL INVESTIGA TION CIRCLE LNDORIE Vs. RUSTOMJI
February 12, 1969
INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B MEERUT Vs. SETH BROTHERS
July 15, 1969
INDU BHUSHAN BOSE Vs. RAMA SUNDARI DEBI
April 29, 1969
JAFFAR HUSSAIN DASTAGIR Vs. STATE OF MAHARASHTRA
September 11, 1969
JAGAD BANDHU CHATTERJEE Vs. NILIMA RANI
October 17, 1969
JAI CHAND SAWHNEY Vs. UNION OF INDIA
October 31, 1969
JAI JAI RAM MANOHAR LAL Vs. NATIONAL BUILDING MATERIAL SUPPLY GURGAON
March 17, 1969
JAI NARAIN Vs. KISHANCHAND
February 27, 1969
JAIN BROS Vs. UNION OF INDIA
November 18, 1969
JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. PANDALIKRAO LAXMANRAO SURYAWANSHI
September 3, 1969
JALLIM RAM MALLAK Vs. R S N COMPANY LIMITED
January 23, 1969
JAMSHED JAHAN BEGUM Vs. LAKHAN LAL
September 25, 1969
JANI GULAB SHAIKH Vs. STATE OF MAHARASHTRA
September 29, 1969
JANKINATH SARANGI Vs. STATE OF ORISSA
March 11, 1969
JASODABAI AND RAMCHANDRABAI Vs. STATE OF MAHARASHTRA
November 26, 1969
JAYANARAYAN SUKUL Vs. STATE OF WEST BENGAL
November 5, 1969
JEEWAN NATH WAHAL Vs. SHEIK MAHF007 JAN
September 8, 1969
JINDAL OIL MILLS SOMALAL NATHJI Vs. GODHRA ELECTRICITY COMPANY LIMITED
February 26, 1969
JITENDRA BAHADUR SINGH Vs. KIRSHNA BEHARI
August 13, 1969
JOTHI TIMBER MART Vs. CORPORATION OF CALICUT
July 18, 1969
JOTIRAM LAXMAN SURANGE Vs. STATE OF MAHARASHTRA
October 8, 1969
JOYDEB DANA Vs. STATE OF WEST BENGAL
January 6, 1969
JUGGILAL KAMLAPAT KANPUR Vs. COMMISSIONER OF INCOME TAX LUCKNOW
July 31, 1969
JULLUNDER RUBBER GOODS MANU Vs. UNION OF INDIA
August 25, 1969
K C NAMBIAR Vs. RENT CONTROLLER MADRAS*
August 18, 1969
K R CHINNA KRISHNA CHETTIAR Vs. AMBAL AND CO MADRAS
April 14, 1969
K RANGANATHA REDDIAR Vs. STATE OF KERALA
August 14, 1969
KABUL SINGH Vs. KUNDAN SINGH
August 13, 1969
KALIANNA GOUNDER Vs. PALANI GOUNDER
September 17, 1969
KALLAPPA SULTANA PATIL Vs. BALGONDA SULTANGOUDA PATIL
September 11, 1969
KALOO Vs. STATE OF UTTAR PRADESH
December 3, 1969
KAMTA PRASAD UPADHYAYA Vs. SARJOO PRASAD TIWARI
January 15, 1969
KANAIYALAL MANEKLAL CHINAI Vs. STATE OF GUJARAT
October 17, 1969
KANBI NANJI VIRJI Vs. STATE OF GUJARAT
October 6, 1969
KANBI NANJI VIRJI AND ORS. Vs. THE STATE OF GUJARAT
October 10, 1969
KANGRA VALLEY STATE CO LIMITED Vs. STATE OF PUNJAB
December 19, 1969
KANPUR KAPRA COMMISSIONER SYNDICATE Vs. COMMISSIONER OF SALES TAX U P
February 5, 1969
KANPUR NAGAR MAHAPALIKA Vs. NARAIN DAS HARIBANSH
August 20, 1969
KANTI PRASAD JAYSHANKER YAGNIK Vs. PURSHOTTAMDAS RANCHHODDAS PATEL
January 24, 1969
KANTILAL CHANDULAL MEHTA Vs. STATE OF MAHARASHTRA
October 10, 1969
KANTILAL CHANDULAL MEHTA Vs. THE STATE OF MAHARASHTRA AND ANR.
October 14, 1969
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL CALCUTTA
February 6, 1969
KARNAL DISTILLERY COMPANY LIMITED Vs. STATE OF HARYANA
October 16, 1969
KASHMIRI LAL Vs. STATE OF UTTAR PRADESH
September 2, 1969
KAVALAPPARA KOTTARATHIL KOCHUNNI Vs. KAVALAPPARA KOTTARATHIL PARVATHI NETHIAR
August 21, 1969
KEDAR NATH LAL Vs. GANESH RAM
September 5, 1969
KERALA STATE ELECTRICITY BOARD Vs. ULAHANNAN MARKOSE
February 24, 1969
KHAJI KHANAVAR KHADIRKHAN HUSSAIN KHAN Vs. SIDDAVANBALLI NIJALINGAPPA
February 4, 1969
KHEM CHAND DAYAL JL AND CO Vs. MOHAMMAD BHAI CHAND BHAI
March 24, 1969
KHETRABASI SAMUAL F Vs. STATE OF ORISSA
August 14, 1969
KHILA DHISH Vs. MOOL CHAND
February 21, 1969
KIDAR NATH Vs. MANGAT RAI
October 31, 1969
KRISHAN PAL SINGH Vs. BABULAL
September 8, 1969
KSHETRA GOGOI Vs. THE STATE OF ASSAM
December 18, 1969
KSHETRA GOGOI Vs. STATE OF ASSAM
September 19, 1969
KUMARI CHITRA GHOSH Vs. UNION OF INDIA
April 28, 1969
KUMARL REGINA Vs. ST ALOYSIUS HIGHER ELEMENTARY SCHOOL
March 10, 1969
KUNWAR SHRI VIR RAJENDRA SINGH KUNWAR SHRI VIR RAJENDRA SINGH Vs. UNION OF INDIA
January 30, 1969
KURAPATI VENKATASATYANARAYANA Vs. STATE OF ANDHRA PRADESH
August 1, 1969
KUTTIHANIYIL SANKARAN Vs. STATE OF KERALA
September 27, 1969
LACHHMAN DASS UNION OF INDIA Vs. MUNICIPAL COMMITTEE JALALABAD:MUNICIPAL COMMITTEE JALALABAD
February 12, 1969
LACHMAN DASS Vs. STATE OF PUNJAB
October 10, 1969
LAKHI RAM Vs. VLDYUT CABLE AND RUBBER INDUSTRY
October 6, 1969
LAKSHMI COTTON MFG COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX BOMBAY
April 17, 1969
LALA MATA DIN Vs. A NARAYANAN
August 25, 1969
LALA RAM Vs. HARI RAM
October 17, 1969
LALAI Vs. STATE OF UTTAR PRADESH
September 29, 1969
LALLAN SINGH Vs. STATE OF BIHAR
April 17, 1969
LALROUKUNG Vs. MAOKHO LAL THANGJOM
January 9, 1969
LAXMAN PRASAD VAIDYA Vs. GANGADHAR YADEORAO TAMASKAR
January 27, 1969
LENNART SCHUSSLER Vs. DIRECTOR OF ENFORCEMENT AND AN
October 14, 1969
LENNART SCHUSSLER AND ANR. Vs. THE DIRECTOR OF ENFORCEMENT AND ANR.
March 31, 1969
LORD KRISHNA BANK LIMITED Vs. KARTHIAYANI AMMA
August 11, 1969
M C AGARWAL Vs. STATE OF RAJASTHAN
November 25, 1969
M C CHACKO Vs. STATE BANK OF TRAVANCORE TRIVANDRUM
July 23, 1969
M K RAPPAI Vs. JOHN
August 28, 1969
M L ABDUL JABBAR SAHIB Vs. M V VENKATA SASTRI AND SONS
February 4, 1969
M M CHAWLA Vs. J S SETHI
September 15, 1969
M R GOYEL PROP MILKHI RAM BROS BOMBAY Vs. COMMISSIONER OF INCOME TAX
February 12, 1969
M. NAGENDRIAH Vs. M. RAMACHANDRAIAH
September 23, 1969
MACKINNON MACHENZIE AND CO PRIVATE LIMITED Vs. IBRAHIM MAHMMED ISSAKF
August 14, 1969
MACKINNON MACKENZIE AND COMPANY PVT. LTD. Vs. RITTA FARNANDES
August 14, 1969
MADAN RAJ BHANDARI Vs. STATE OF RAJASTHAN
July 29, 1969
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI Vs. UNION OF INDIA
January 9, 1969
MAGANLAL BHIKAMCHAND MEHAR Vs. MULCHAND JAWARMAL NAHAR (DEAD) BY L.RS.
September 11, 1969
MAGANTI SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
April 17, 1969
MAHAL CHAND SETHIA Vs. STATE WEST OF BENGAL
September 10, 1969
MAHARAJ KISHAN Vs. JANENDRA KUMAR JAIN
March 7, 1969
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BABU GOVERDHAN REGULAR MOTOR SERVICE
September 10, 1969
MALINI AYYAPPA NAICKER NOW DEAD Vs. SETH MANGHRAJ UDHAVADAS FIRM
February 13, 1969
MALOJIRAO Vs. STATE OF MADHYA PRADESH
July 14, 1969
MALOJIRAO NARASINGARAO SHITOLE Vs. STATE OF MADHYA PRADESH
March 7, 1969
MALYA APAD ARAT Vs. STATE OF MAHARASHTRA
April 21, 1969
MANAGEMENT AND GHAZIABAD ENGINEERING CO PRIVATE LIMITED Vs. ITS WORKMEN
July 17, 1969
MANAGEMENT OF MESSRS PRADIP LAMP WORKS Vs. PRADIP LAMP WOKERS KARAMGHARYA SANGH
October 16, 1969
MANAGEMENT OF PRADIP LAMP WORKS, PATNA CITY Vs. WORKMEN OF THE PRADIP LAMP WORKS
August 28, 1969
MANAGEMENT OF RASHTRA600T JAIPUR Vs. RAJASTHAN WORKING JOURNALIST UNION JAIPUR
September 22, 1969
MANAGEMENT OF STATE BANK OF HYDERABAD Vs. VASUDEV ANANT BHIDE
April 24, 1969
MANGAT RAI Vs. STATE OF MADHYA PRADESH
September 1, 1969
MANGI LAL Vs. STATE OF MAHARASHTRA
September 9, 1969
MANI MANI Vs. MANI JOSHUA
March 21, 1969
MANUBHAI NANDLAL AMORSEY Vs. POPATLAL MANILAL JOSHI
January 4, 1969
MATHAI METHEWS Vs. STATE OF MAHARASHTRA
July 23, 1969
MAULA BUX Vs. UNION OF INDIA
August 19, 1969
MEHANGA SINGH Vs. SUNDER CHAND
February 20, 1969
MEHARBAN SINGH Vs. NARESH SINGH
October 27, 1969
MFGHRAJ Vs. BAYABI
April 30, 1969
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B MEERUT
February 10, 1969
MOHAMMAD FARUK Vs. STATE OF MADHYA PRADESH
April 1, 1969
MOHAMMAD HANIF Vs. STATE OF ASSAM
September 3, 1969
MOHAMMAD HUSAIN UMAR KOCHRA Vs. K S DALIPSINGHJI
March 31, 1969
MOHAMMAD IBRAHIM Vs. STATE OF ANDHRA PRADESH
December 4, 1969
MOHAMMAD ISMAIL Vs. NANNEY LAL
March 7, 1969
MOHAMMAD KUTUBBUDDIN Vs. STATE OF ANDHRA PRADESH
October 8, 1969
MOHAMMAD SHAFI Vs. STATE OF JAMMU AND KASHMIR
October 17, 1969
MOHD. HUSAIN UMAR KOCHRA ETC. Vs. K.S. DALIPSINGHJI AND ANR. ETC.
November 24, 1969
MOMAMMAD ABDUL KHADER IBRAHIM SAHIB Vs. CHIDAMBARAM MUDALIAR
February 27, 1969
MOOL RAJ AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 16, 1969
MOTI LAL Vs. NANAK CHAND
October 14, 1969
MST. JADAO BAHUJI Vs. MUNICIPAL COMMITTEE, KHANDWA AND ANR.
September 19, 1969
MUDDADA CHAVANNNA Vs. KODANDRAMA SWAMI VARU
March 19, 1969
MUDI GOWDA GOWDAPPA SANKH Vs. RAM CHANDRA RAVAGOWUA SANKH
January 7, 1969
MULA Vs. GODHU
August 28, 1969
MULCHAND ODHAVJI Vs. RAJKOT BOROUGH MUNICIPALITY
October 28, 1969
MULSHANKAR OJHA Vs. CHUNILAL OJHA
September 25, 1969
MUNICIPAL BOARD SITAPUR Vs. PRAYAG NARAIN SAIGAL AND FIRM MOOSARAM BHAGWAN DAS
January 16, 1969
MUNICIPAL COMM ITTEE AMRITSAR Vs. STATE OF PUNJAB
January 30, 1969
MUNICIPAL COMMITTEE AMRITSAR Vs. STATE OF PUNJAB
September 12, 1969
MUNICIPAL CORPORATION Vs. NIYAMATULLAH
August 21, 1969
MUNICIPAL CORPORATION OF DELHI Vs. SHIV PRASAD
April 15, 1969
MUNICIPAL CORPORATION OF DELHI Vs. JAGDISH LAL
May 27, 1969
MUNICIPAL CORPORATION OF DELHI Vs. KHEM CHAND AND ANOTHER
May 27, 1969
MUNICIPAL COUNCIL RAIPUR Vs. STATE OF MADHYA PRADESH
August 21, 1969
MUNICIPAL COUNCIL RAIPUR Vs. STATE OF MADHYA PRADESH
August 18, 1969
MUNICIPAL COUNCIL, RAIPUR AND ANR. Vs. STATE OF M.P.
August 19, 1969
MUNNI DEVI Vs. GOKAL CHAND
September 12, 1969
MUNSHI LAL BENI RAM GLASS WORKS Vs. S S SINGH ASSISTANT LABOUR COMMIS SIONER
October 27, 1969
MUNSHI MANZOOR ALI KHAN OTHERS Vs. SUKHBASI LAL
March 14, 1969
MURTAZA AND SONS Vs. NAZIR MOHAMMAD KHAN
November 24, 1969
N S RAJABATHAR MUDALIAR Vs. M S VADIVELU MUDALIAR
September 9, 1969
N SWAIN Vs. B K MOHAPATRA
April 11, 1969
N V NARENDRANATH Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH
March 7, 1969
N VENUGOPALA RAVI VARMA RAJAH Vs. UNION OF INDIA
February 26, 1969
NAGARAJA RAO Vs. C K MAMAD KEYI
October 27, 1969
NANAK CHAND Vs. GHANDRA KISHOKE AGGARWAL ANDOTHERS
May 20, 1969
NANAK CHAND Vs. INDERJIT
September 9, 1969
NARAIN AND OTHERS Vs. MUNSHI
July 28, 1969
NARAYAN MISRA Vs. STATE OF ORISSA
March 25, 1969
NARAYANIBAI Vs. STATE OF MAHARASHTRA
October 29, 1969
NARENDRAJIT SINGH Vs. STATE OF UTTAR PRADESH
November 21, 1969
NARESH CHANDRA SAHA Vs. UNION TERRITORY OF TRIPURA
October 6, 1969
NATHU PRASAD Vs. RANCHHOD PRASAD
October 6, 1969
NATHULAL Vs. PHOOLCHAND
October 16, 1969
NATHURAM MIRDHA Vs. GORDHAN SONI
February 11, 1969
NATIONAL AND GRINDLAYS BANK LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 5, 1969
NAVALKHA AND SONS Vs. RAMANYA DAS
October 27, 1969
NAZERIA MOTOR SERVICE Vs. STATE OF ANDHRA PRADESH
August 21, 1969
NAZUL ALI MOLLA Vs. STATE OF WEST BENGAL
September 16, 1969
NETHERLAND STEAM NAVIGATION CO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
March 14, 1969
NEW SAVAN SUGAR AND GUR REFINING CO LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
February 19, 1969
NIDAMARTHI SURAYYA Vs. PARVATHNENI RAMAKRISHNAIH
September 24, 1969
NILKANTH Vs. STATE OF MAHARASHTRA
September 1, 1969
NIRMAL CHAND Vs. VIDYA WANTI ECEASED
January 21, 1969
NITYANANDA M JOSHI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 25, 1969
OM PRAKASH Vs. LALCHAND
August 8, 1969
OM PRAKASH Vs. LALCHAND
August 14, 1969
OM PRAKASH Vs. STATE OF HARYANA
November 24, 1969
OM PRAKASH Vs. THE STATE OF HARYANA AND ANR.
October 15, 1969
OSMAN FAKIR MOHAMMAD DIVECHA Vs. ALI AKBAR JAVAD SADAKYA
August 28, 1969
OUDH SUGAR MILLS LIMITED Vs. UNION OF INDIA
October 17, 1969
OUSEPH VARGHESE Vs. JOSEPH ALEY
August 18, 1969
P M MOHAMMAD MEERAKHAN Vs. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM
February 12, 1969
P. HANUMANTHIAH Vs. UNION OF INDIA
September 15, 1969
P. MADURAI PILLAI Vs. G. AIYALU NAIDU
February 13, 1969
PADRAUNA RAJKRISHNA SUGAR WORKS LIMITED Vs. LAND REFORMS COMMISSIONER U P
January 31, 1969
PAL SINGH Vs. STATE OF PUNJAB
February 7, 1969
PANDIT LAKSHMIKANTA JHA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
February 19, 1969
PANDIT SADAYATAN PANDEY Vs. MOTILAL BANDHU SAHU
September 11, 1969
PANDIT SHREE KRISHNA SELOT Vs. RAMGHARAN PUJARI
January 21, 1969
PANKAJ KUMAR CHAKRABARTY Vs. STATE OF WEST BENGAL
May 1, 1969
PARASRAMKA COMMERCIAL COMPANY Vs. UNION OF INDIA
August 29, 1969
PATEL BHUDER NAVJI Vs. JAT MAMDAJI KALAJI
February 13, 1969
PATI RAM Vs. STATE OF UTTAR PRADESH
September 24, 1969
PATNA ELECTRIC SUPPLY CO LIMITED Vs. PATNA MUNICIPAL CORPORATION
October 9, 1969
PHARMED PRIVATE LIMITED Vs. WORKMEN
December 2, 1969
PIARA SINGH Vs. STATE OF PUNJAB
January 6, 1969
POSTMASTER GENERAL CENTRAL CIRCLE NAGPUR Vs. RADHABAI
April 23, 1969
PRABHAKAR YESHWANTJOSHI Vs. STATE OF MAHARASHTRA
September 29, 1969
PRABHAT KUMAR MUKHERJEE Vs. STATE OF BIHAR
April 22, 1969
PRAGA TOOLS CORPORATION Vs. C A IMANUAL
February 19, 1969
PRAKASH MAHADEO GODSE Vs. STATE OF MAHARASHTRA
March 25, 1969
PRAKASH NARAYAN MODA Vs. DURGADUTTA MODA
October 10, 1969
PRATAP NARAIN Vs. CHIEF COMMISSIONER DELHI
January 21, 1969
PREM KRISHNA Vs. KRISHINCHAND CHELLARAM
September 2, 1969
PRITAM SINGH Vs. STATE OF RAJASTHAN
September 19, 1969
PRITHVI COTTON MILLS LIMITED Vs. BROACH BOROUGH MUNICIPALITY
April 25, 1969
PROF CHANDRA PRAKASH AGARWAL Vs. CHATURBUJ DAS PARIKH
December 18, 1969
PROVIDENT FUND INSPECTOR TRIVANDRUM Vs. SECRETARY N S S CO OPERATIVE SOCIETY CHANGANACHERRY
September 17, 1969
PULLANGODE RUBBER AND PRODUCE CO LIMITED QUILON Vs. COMMISSIONER AGRL INCOME TAX
April 24, 1969
PUNIT RAM Vs. STATE OF MADHYA PRADESH
January 7, 1969
PUNJAB NATIONAL BANK LIMITED Vs. VIKRAM COTTON MILLS
September 17, 1969
R B SUBBAIYYA Vs. STATE OF BIHAR
April 28, 1969
R KEMPRAJ Vs. BARTON SON AND CO
August 20, 1969
R OBLISWAMI NAIDU Vs. ADDITIONAL STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
February 17, 1969
R S LALA PRADUMAN KUMAR Vs. VIRENDRA GOYAL DEAD
March 11, 1969
R V M NEELADRI RAO Vs. BOARD OF REVENUE
September 23, 1969
RABINDRANATH BOSE Vs. UNION OF INDIA
October 9, 1969
RADHAKISHAN KANHIYA LAL Vs. HIGH COURT OF BOMBAY AND OTHERS
March 6, 1969
RAGHUNATH Vs. KEDAR NATH
February 3, 1969
RAGHUNATH SINGH ALIAS MANNA Vs. STATE OF UTTAR PRADESH
March 11, 1969
RAGHUVIR SINGH Vs. RAGHUBIR SINGH KUSHWAHA
October 7, 1969
RAILWAY BOARD REPRESENTING THE UNION OF INDIA Vs. NIRANJAN SINGH
February 4, 1969
RAJ BHONGSHI PRASAD Vs. STATE OF ASSAM
July 31, 1969
RAJ KUMAR MOHAN SINGH Vs. RAJ KUMAR PASUPATHINATH SARAN SINGH
April 29, 1969
RAJA BAHADUR S A N M H MOHAPATRA DEAD Vs. BIDYADHAR NAYAK
February 17, 1969
RAJA BAHDUR KAMAK HYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
September 1, 1969
RAJA BAJRANG BAHADUR SINGH Vs. JAI NARAIN
April 8, 1969
RAJA KANDREGULA SRINIVASA JAGANNATHA RAO PANTULU BAHADUR GARU Vs. STATE OF ANDHRA PRADESH
October 9, 1969
RAJAH VELUGOTI KUMARA KRISHNA YACHENDRA VARU Vs. RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA VARU
October 28, 1969
RAJENDRA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
January 30, 1969
RAM CHANDER RAI Vs. STATE OF BIHAR
October 16, 1969
RAM CHANDRA SHUKLA Vs. MAHADEOJI MAHABIRJI AND HAZRAT ALL KANPUR
October 15, 1969
RAM DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
October 7, 1969
RAM DAYAL Vs. BRIJRAJ SINGH
April 30, 1969
RAM GOPAL Vs. ALLADIA
November 27, 1969
RAM GOPAL CHATURVEDI Vs. STATE OF MADHYA PRADESH
April 29, 1969
RAM KIRPAL BHAGAT Vs. STATE OF BIHAR
November 13, 1969
RAM KIRPAL BHAGAT AND ORS. Vs. THE STATE OF BIHAR
May 20, 1969
RAM NARAIN MAHATO Vs. STATE OF MADHYA PRADESH
September 16, 1969
RAM NATH Vs. CHHAJU RAM
March 6, 1969
RAM PAL CHATURVEDI Vs. STATE OF RAJASTHAN
September 24, 1969
RAM PRASAD S O PRABHU DAYAL MATHUR VAISHYA Vs. STATE OF MADHYA PRADESH
October 7, 1969
RAM PRASAD SHARMA Vs. STATE OF BIHAR
July 30, 1969
RAMAN NADAR VISWANATHAN NADAR Vs. SNEHAPPOO RASALAMMA
September 17, 1969
RAMCHAND DEAD Vs. THAKUR JANKI BALLABHJI MAHARAJ
July 23, 1969
RAMCHANDER NARSEY & CO. Vs. WAMANRAO SHENOY
March 13, 1969
RAMPUR DISTILLERY CO LIMITED Vs. COMPANY LAW BOARD
September 2, 1969
RAMSINGH Vs. STATE OF UTTAR PRADESH
July 29, 1969
RANA VIDYA BHUSHAN SINGH Vs. RATIRAM
January 28, 1969
RANGANATH REDDIAR Vs. STATE OF KERALA
July 14, 1969
RANI BAI Vs. YADUNANDAN RAM
February 19, 1969
RANJIT CHANDRA CHOWDHURY Vs. MOHITOSH MUKHERJEE
March 17, 1969
RASH BEHARI CHATTERJEE Vs. FAGU SHAW
April 28, 1969
RASHBIHARI PANDA Vs. STATE OF ORISSA
January 16, 1969
RATAN LAL SHAH Vs. FIRM LALMANDAS GHHADAMMALAL
April 15, 1969
REFORM FLOUR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
December 11, 1969
REMINGTON RAND OF INDIA LIMITED Vs. WORKMEN
October 17, 1969
REV MONS SEBASTIAO FRANSISCO XAVIER DOS REMEDIOS MONTERIO Vs. STATE OF GOA
March 26, 1969
RIGHT REV BISHOP S K PATRO Vs. STATE OF BIHAR
April 2, 1969
RUBY GENERAL INSURANCE COMPANY LIMITED Vs. P P CHOPRA
September 12, 1969
RUSTON AND HORNSBY LIMITED Vs. ZAMINDARA ENGINEERING CO
September 9, 1969
S JHANSI LAXMI BAI Vs. POTHANA APPARAO
March 17, 1969
S KARTAR SINGH Vs. CHAMANLAL
March 14, 1969
S L AGARWAL Vs. GENERAL MANAGER HINDUSTAN STEEL LIMITED
December 19, 1969
S PARTHASARATHY Vs. COMMISSIONER OF INCOME TAX MADRAS
December 1, 1969
S.M. RAM LAL & CO. Vs. SECRETARY TO GOVERNMENT OF PUNJAB
April 3, 1969
SAKHARAM Vs. STATE OF MAHARASHTRA
April 22, 1969
SALES TAX OFFICER Vs. SUDARSANAM IYENGAR AND SONS
August 13, 1969
SAMANT N BALKRISHNA Vs. GEORGE FERNANDEZ
February 12, 1969
SAMBUDAMURTHI MUDALIAR Vs. STATE OF MADRAS
September 15, 1969
SAMPAT PRAKASH Vs. STATE OF JAMMU AND KASHMIR
February 6, 1969
SAMPAT SINGH Vs. STATE OF RAJASTHAN
January 2, 1969
SANGAT SINGH Vs. PERMA NAND BAHL
November 26, 1969
SARMUKH SINGH Vs. KARAM SINGH
September 5, 1969
SATWARA CHHAGAN KARSAN Vs. STATE OF GUJARAT
August 13, 1969
SATYA CHARAN DUTTA Vs. URMILLA SUNDARI DASAI
September 9, 1969
SATYANARAYANA MODI Vs. CONTROLLER OF ESTATE DUTY DELHI AND RAJASTHAN NEW DELHI
July 31, 1969
SAYED REHMANMIYA MUSTAFAMIYA Vs. STATE OF GUJARAT
December 2, 1969
SETH ANAND KUMAR Vs. ABNASH KAUR
February 11, 1969
SETHBADRI PRASAD Vs. KANSO DEVI
August 26, 1969
SHAIK MOHAMMAD UMAR SAHEB Vs. KALESKAR HASHAM KARIMSAB
March 13, 1969
SHAKUNTALA Vs. STATE OF HARYANA
February 16, 1969
SHAMALBHAI LALLUBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
August 28, 1969
SHAMLAL Vs. AMARNATH
September 17, 1969
SHANKAR KERBA JADHAV Vs. STATE OF MAHARASHTRA
September 8, 1969
SHANKAR PRAHLAD DESHPANDE Vs. SETH GENDALAL MOTILAL PATNI
October 29, 1969
SHANKAR RAMCHANDRA ABHYANKAR Vs. KRISHNAJI DATTATREYA BAPAT
April 16, 1969
SHASHI CHAUDHURY Vs. STATE OF JAMMU AND KASHMIR
February 3, 1969
SHAUQIN SINGH Vs. DESA SINGH
December 4, 1969
SHEIK ABDUL REHMAN Vs. JAGAT RAM ARYAN
February 11, 1969
SHEIKH ABDUL SATTAR Vs. UNION OF INDIA
October 10, 1969
SHEIKH HAFEEZ Vs. STATE OF BIHAR
July 30, 1969
SHEO SADAN SINGH Vs. MOHAN LAL GAUTAM
January 24, 1969
SHEOLAL Vs. SULTAN
September 15, 1969
SHEONATH Vs. STATE OF UTTAR PRADESH
October 15, 1969
SHEONATH Vs. THE STATE OF UTTAR PRADESH
November 24, 1969
SHEOPUJAN DHAR Vs. STATE OF UTTAR PRADESH
September 26, 1969
SHIVAGONDA SUBRAIGONDA PATIL Vs. RUDRAGONDA BHIMAGONDA PATIL
October 14, 1969
SHIVASHANKAR PRASAD SHAH Vs. BAIKUNTH NATH SINGH
March 7, 1969
SHRI RAM CHAUHAN Vs. DELHI ADMINISTRATION
September 19, 1969
SHRIKALANKADEVISANSTHAN Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
August 19, 1969
SHRIMATI LALITHAMMA Vs. SUBBANNA
April 9, 1969
SHYAM BEHARI LAL Vs. LALLA JAGESHWAR PRASAD
April 4, 1969
SHYAMAL CHAKRABORTY Vs. COMMISSIONER OF POLICE CALCUTTA
August 4, 1969
SHYAMSUNDER TIKAM SHET Vs. STATE OF MAHARASHTRA
October 15, 1969
SIDRAMAPPA Vs. RAJASHETTY
December 9, 1969
SIHOR ELECTRICITY WORKS LIMITED Vs. GUJARAT ELECTRICITY BOARD
January 26, 1969
SILVER SCREEN ENTERPRISES Vs. DEVKI NANDAN NAGPAL
November 28, 1969
SITABAI Vs. RAMCHANDRA
August 20, 1969
SITARAM MAHTON Vs. STATE OF BIHAR
October 29, 1969
SMT. VIDYA SINGH Vs. SHRI S.P. BHATNAGAR
August 27, 1969
SOMNATH BURMAN Vs. S P RAJU
October 16, 1969
SOMNATH SAHU Vs. STATE OF ORISSA
March 21, 1969
SRIMATI KANTA KATHURIA Vs. MANAK CHAND SURANA
October 16, 1969
STAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
August 7, 1969
STATE BANK OF INDIA Vs. GHAMANDI RAM DEAD
February 13, 1969
STATE OF ANDHRA PRADESH Vs. B S PRASADA RAO
October 27, 1969
STATE OF ASSAM Vs. KUSESWAR SAIKIA
October 17, 1969
STATE OF ASSAM Vs. D C CHOUDHURI
August 7, 1969
STATE OF ASSAM Vs. BIRAJA MOHAN DEB
September 16, 1969
STATE OF ASSAM Vs. HARISINGH
July 16, 1969
STATE OF BIHAR Vs. R.B. MOTILAL CHAMARIA
September 12, 1969
STATE OF BIHAR Vs. NATHU PANDEY
April 23, 1969
STATE OF BIHAR Vs. KAMLA KANT MISRA
October 29, 1969
STATE OF BIHAR Vs. UNION OF INDIA
September 19, 1969
STATE OF GUJARAT Vs. RAMPRAKASH P PURI
October 16, 1969
STATE OF GUJARAT Vs. PATIL RAGHAV NATHA
April 21, 1969
STATE OF GUJARAT Vs. R G TEREDESAI
April 10, 1969
STATE OF GUJARAT Vs. SHANTILAL MANGALDAS
January 13, 1969
STATE OF HARYANA Vs. MOHANLAL
October 30, 1969
STATE OF KERALA Vs. P P JOSEPH AND CO AND JOSEPH ELIAS
August 14, 1969
STATE OF KERALA Vs. A B ABDUL KADIR
July 30, 1969
STATE OF KERALA Vs. K E NAINAN
July 29, 1969
STATE OF M P Vs. KANHAIYALAL
April 21, 1969
STATE OF M P Vs. GHANDROJ RAO ANGRE
January 28, 1969
STATE OF M.P. Vs. MAHANT KAMAL PURI
April 17, 1969
STATE OF MADHYA PRADESH Vs. BRIJ MOHAN DAS
September 1, 1969
STATE OF MADHYA PRADESH Vs. HARIHAR GOPAL
March 10, 1969
STATE OF MADHYA PRADESH Vs. SHARDUL SINGH
December 2, 1969
STATE OF MADRAS Vs. DAVAR AND CO
May 20, 1969
STATE OF MAHARASHTRA Vs. BHAISHANKAR AVALRAM JOSHI
March 10, 1969
STATE OF MAHARASHTRA Vs. NAINMAL PUNJAJI SHAH
October 31, 1969
STATE OF MYSORE Vs. G N LINGAPPA
August 21, 1969
STATE OF MYSORE Vs. S V G IYENGAR
September 1, 1969
STATE OF MYSORE Vs. P N NANJUNDIAH
March 7, 1969
STATE OF NAGALAND Vs. G VASANTHA
October 16, 1969
STATE OF ORISSA Vs. MAHARAJA SHRI B P SINGH DEO
December 1, 1969
STATE OF ORISSA Vs. RAGHUNATH SAHU
January 15, 1969
STATE OF ORISSA Vs. BAISHNAB SAHU
February 6, 1969
STATE OF ORISSA Vs. CHANDRASEKHAR SINGH BHOI
July 15, 1969
STATE OF ORISSA Vs. B K MOHAPATRA
April 11, 1969
STATE OF PUNJAB Vs. CHANDU LAL KISHORI LAL:KRISHNA COTTON DAL AND OIL FACTORY:GURBAX SINGH MADAN LAL
February 27, 1969
STATE OF PUNJAB Vs. SANT SINGH KANWARJIT SINGH
December 4, 1969
STATE OF PUNJAB Vs. SATPAL
November 24, 1969
STATE OF PUNJAB Vs. SARDAR SEWA SINGH GILL
October 27, 1969
STATE OF PUNJAB Vs. KHEMI RAM
October 6, 1969
STATE OF PUNJAB Vs. SATPAL AND ANR.
September 17, 1969
STATE OF RAJASTHAN Vs. FATEH CHAND
November 24, 1969
STATE OF RAJASTHAN Vs. MAN INDUSTRIAL CORPORATION LIMITED
February 4, 1969
STATE OF RAJASTHAN Vs. GHASIRAM MANGLLAL
March 19, 1969
STATE OF RAJASTHAN Vs. NENU RAM
July 31, 1969
STATE OF U.P. Vs. KANWAR DURGESHWAR DAYAL
March 11, 1969
STATE OF UTTAR PRADESH Vs. ABDUL KHALIQ
April 30, 1969
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA SINGH
January 17, 1969
STATE OF UTTAR PRADESH Vs. SHAH MOHAMMED
March 13, 1969
STATE OF UTTAR PRADESH Vs. SATYA NARAIN PRASAD
October 30, 1969
STATE OF UTTAR PRADESH Vs. OM PRAKASH GUPTA
October 28, 1969
STATE OF UTTAR PRADESH Vs. RAJKUMAR RUKMINI RAMAN BRAHMAF
September 11, 1969
STATE OF WEST BENGAL Vs. JUGAL KISHORE MORE
January 10, 1969
SUB DIVISIONAL OFFICER MANDLA Vs. PIRMA GOND
March 10, 1969
SUB DIVISIONAL OFFICER SADAR FAIZABAD Vs. SHAMBHOO NARAIN SINGH
March 31, 1969
SUDHIR KUMAR Vs. BALDEV KRISHNA THAPAR
October 28, 1969
SUDHIR KUMAR SAHA Vs. COMMISSIONER OF POLICE CALCUTTA
December 18, 1969
SUDHIR KUMAR SAHA Vs. THE COMMISSIONER OF POLICE, CALCUTTA AND ANR.
December 2, 1969
SUKHRAM SINGH Vs. HARBHRJI
February 19, 1969
SULTAN SINGH Vs. THE STATE OF RAJASTHAN
July 28, 1969
SURAT SINGH Vs. KISHORI LAL
August 22, 1969
SUSHILA KASHINATH DHONDE Vs. HARILAL GOVINDJI BHOGANI
October 17, 1969
SWARAJ SINGH Vs. STATE OF BIHAR
October 7, 1969
SWARAN LATA GHOSH Vs. H K BANERJEE
March 12, 1969
T B THAKORE Vs. STATE OF MAHARASHTRA
April 25, 1969
T G VENKATARAMAN Vs. STATE OF MADRAS
July 17, 1969
TAHSIL NAIDU Vs. KULLA NAIDU
September 19, 1969
TAKHATRAY SHIVDATRAI MANKAD Vs. STATE OF GUJARAT
April 9, 1969
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED Vs. S C PRASAD
March 11, 1969
TATA IRON & STEEL CO. LTD. Vs. STATE OF BIHAR
March 20, 1969
TATANAGAR FOUNDRY COMPANY LIMITED Vs. THEIR WORKMEN
October 27, 1969
TAX AND SALES TAX, QUILON Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-DHANALAKSHMI VILAS CASHEW COMPANY
February 18, 1969
TAYABALI JAFFARBHAI TANKIWALA Vs. ASHA AND GO
September 24, 1969
TEXTILE LABOUR ASSOCIATION BHADRA AHMEDABAD BALDEOBHAI MAGANLAL Vs. AHMEDABAD MILL OWNERS ASSOCIATION AHMEDABAD:ARYODAYA SPINNING MILLS GO LTD
October 10, 1969
THAKUR BIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
April 25, 1969
THE STATE OF ANDHRA PRADESH Vs. I.B.S. PRASADA RAO AND ORS.
November 13, 1969
TILAK GHAND KUREEL Vs. BHIM RAJ
May 2, 1969
TOWN MUNICIPAL COUNCIL ATHANI Vs. PRESIDING OFFICER LABOUR COURTS HUBLI
March 20, 1969
TRAVANCORE RAYON LIMITED Vs. UNION OF INDIA
October 28, 1969
TRIBHUBAN PARKASH NAYYAR Vs. UNION OF INDIA
October 10, 1969
TUFAIL ALIAS SIMMI Vs. STATE OF UTTAR PRADESH
January 14, 1969
TULSIPUR SUGAR CO. LTD. Vs. WORKMEN
September 27, 1969
TULSIPUR SUGAR COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
March 1, 1969
U P ELECTRIC SUPPLY COMPANY LIMITED Vs. R K SHUKLA
April 30, 1969
UNION OF INDIA Vs. R S DHABA INCOME TAX OFFICER
April 7, 1969
UNION OF INDIA Vs. JAGJIT SINGH
April 1, 1969
UNION OF INDIA Vs. SURJEET SINGH ATWAL
April 22, 1969
UNION OF INDIA Vs. R S DHABA
March 7, 1969
UNION OF INDIA Vs. BHIM SEN WALAITI RAMT
September 29, 1969
UNION OF INDIA Vs. PREM PARKASH MIDHA
August 14, 1969
UNION OF INDIA Vs. A V NARASIMHALU
September 1, 1969
UNION OF INDIA Vs. R.V. SADA SIVA MURTHY
July 15, 1969
UNION TEXTILE TRADERS Vs. BHAWANI COTTON MILLS LIMITED
September 15, 1969
UPPER DOAB SUGAR MILLS LTD Vs. SHAHADARA (DELHI), SAHARANPUR LIGHT RLY. CO. LTD
February 18, 1969
V D M R M M R M MUTHIAH CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
February 14, 1969
V JAGANMOHAN RAO Vs. COMMISSIONER OF INCOME TAX
July 31, 1969
V O TRAGTOROEXPORT MOSCOW Vs. TARAPORE AND COMPANY
October 28, 1969
V P GOPALA RAO Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
March 7, 1969
V VENUGOPALA VERMA RAJAH Vs. COMMISSIONER OF INCOME TAX KERALA
September 24, 1969
VALLABBHAI NATHABHAI Vs. BAI JIVI
January 12, 1969
VENKATA RAO ESAJIRAO LIMBEKAR Vs. STATE OF BOMBAY
April 15, 1969
VIDYA PRACHAR TRUST Vs. PANDIT BASANT RAM
March 21, 1969
VIRAJLAL MANILAL AND CO Vs. STATE OF MADHYA PRADESH
April 25, 1969
VISHWANATH SHANKAR BELDAR Vs. STATE OF MAHARASHTRA
September 18, 1969
VISWESARDAS GOKULDAS Vs. B K NARAYAN SINGH
February 6, 1969
VIVIAN RODRICK Vs. STATE OF WEST BENGAL
April 30, 1969
VIZAGAPATAM DOCK LABOUR BOARD Vs. STEVEDORES ASSOCIATION VISHAKHAPATNAM
September 10, 1969
VOLETI VENKATARAMA RAO Vs. KESAPRAGADA BHASKARA RAO
April 15, 1969
WAMAN DHULAJI RAJPUT Vs. UMABAI
November 26, 1969
WESTERN M P ELECTRIC POWER AND SUPPLY COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
March 7, 1969
WESTERN U.P. ELECTRIC AND POWER SUPPLY CO. LTD. Vs. HIND LAMPS LTD.
February 17, 1969
WIRE NETTING STORES Vs. DELHI DEVELOPMENT AUTHORITY
January 9, 1969
WORKMEN EMPLOYED IN B & C MILLS, MADRAS Vs. MANAGEMENT OF B & C MILLS, MADRAS
July 31, 1969
WORKMEN OF DELHI CLOTH AND GENERAL MILLS LIMITED Vs. MANAGEMENT OF DELHI CLOTH AND GENERAL MILLS LIMITED
October 17, 1969
WORKMEN OF KETTLEWELL BULLEN & CO. LTD. Vs. KETTLEWELL BULLEN & CO. LTD.
February 12, 1969
WORKMEN OF MOTOR INDUSTRIES COMPANY LIMITED Vs. MANAGEMENT OF MOTOR INDUSTRIES CO LTD
April 15, 1969
WORKMEN OF SUR IRON AND STEEL CO PRIVATE LIMITED Vs. SUR IRON AND STEEL CO PRIVATE LIMITED
February 3, 1969
WORKS MANAGER CENTRAL RAILWAY WORKSHOP JHANSI Vs. VISHWANATH
October 9, 1969
YOGENDRA NATH NASKAR Vs. COMMISSIONER OF INCOME TAX CALCUTTA
February 18, 1969
YUVRAJ UIGVIJAY SINHJI Vs. YUVRANI PRATAP KUMARI
May 2, 1969
ZANDU PHARMACUTICAL WORKS LTD Vs. G.J. DESAI
August 28, 1969