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Case Index
Title
Date
AB KABIR Vs. STATE
July 9, 1959
AHAD MIR Vs. MAHDA BHAT
October 7, 1959
ASADULLAH PATWARI Vs. STATE
September 21, 1959
AZIZ BHAT Vs. SULTAN BHAT
July 28, 1959
AZIZ DAR Vs. FAZLI
October 19, 1959
BAKSHI TIRATH RAM Vs. REGISTERING AUTHORITY, J&K
June 8, 1959
BENARSI DAS Vs. JAGAISH RAJ KOHLI
April 20, 1959
BHAGAT RAJINDER KUMAR SAWHNEY Vs. STATE
October 30, 1959
BINDRU Vs. SADA RAM
December 24, 1959
D S SAHNI Vs. FAQIR SINGH
March 6, 1959
DALJIT SINGH Vs. PUNJAB SINGH
April 7, 1959
DES RAJ Vs. RAM SINGH AND OTHERS
December 29, 1959
DINA NATH KAUL Vs. ELECTION TRIBUNAL JAMMU AND KASHMIR
September 7, 1959
DOONI CHAND Vs. STATE
December 19, 1959
GANI PALA Vs. KHATI
July 30, 1959
GH AHMAD Vs. KHIZAR JOO
August 31, 1959
GH AHMAD BANDEY Vs. INSPECTOR GENERAL OF POLICE
April 8, 1959
GH MOHD Vs. AHMAD GHULAM DAR & CO
October 19, 1959
GH MOHD MATA Vs. STATE
August 4, 1959
GOPAL SINGH Vs. STATE
December 14, 1959
GURPURB SINGH Vs. S AUTAR SINGH
October 22, 1959
HABIB SHAH Vs. MEHDA SHAH
January 28, 1959
HAR PARSHAD WALI Vs. NARANJAN NATH MATTOO
June 15, 1959
HUKAM SINGH Vs. INDRI
March 30, 1959
ISWAR DUTT Vs. SUNDER SINGH
December 29, 1959
J&K BANK LTD Vs. NIRMALA DEVI
January 15, 1959
J&K GOVT Vs. MUZAFFAR SHAH
March 25, 1959
JAGTA Vs. HARI CHAND
March 30, 1959
JANA BIBI Vs. QADIR BEG
July 16, 1959
JAWHAR SINGH Vs. CUSTODIAN GENERAL
August 28, 1959
JIA LAL KAK Vs. MOHAN LAL KAK
July 23, 1959
JODH SINGH GUJRAL Vs. S KESAR SINGH
February 27, 1959
KAMAL MAGRAY Vs. GHULAM MOHAMMAD WANI
November 4, 1959
KARAN SINGH WOOLLEN MILLS LTD Vs. NATIONAL BANK OF LAHORE LTD
July 16, 1959
KHAZIR BHAT Vs. AHMAD DAR
October 22, 1959
L CHUNI LAL Vs. L SOHAN LAL SHAH
March 31, 1959
LASSA MIR Vs. CUSTODIAN GENERAL, JAMMU AND KASHMIR
September 1, 1959
MIRZA MOHD AFZAL BEG Vs. STATE OF JAMMU AND KASHMIR
April 8, 1959
MIRZA MOHD. AFZAL BEG Vs. STATE
January 29, 1959
NAND LAL Vs. STATE
July 10, 1959
PRATAP SINGH Vs. STATE
April 14, 1959
RAM LAL Vs. CHUNI LAL
December 31, 1959
RAM PIARA Vs. SURAJ PARKASH
December 31, 1959
RAZAK TELI Vs. STATE
August 11, 1959
SATAR Vs. MAHANTU
January 20, 1959
STATE Vs. AB REHMAN (COL )
December 31, 1959
STATE Vs. GHANI BANDAR
October 13, 1959
STATE OF J&K Vs. SHREE KARAN SINGH WOOLLEN MILLS LTD
October 29, 1959
SUFI MOHD AKBAR Vs. STATE OF JAMMU AND KASHMIR
April 8, 1959
SUKHNOO SHAH Vs. CHANDU LAL
January 8, 1959
TH AJAB SINGH Vs. TH RAM SINGH
March 2, 1959
TOWN AREA COMMITTEE Vs. NABIR JOO RESHI
October 7, 1959
TRIBAT SINGH Vs. BIMLA DEVI
January 5, 1959