Case Index

Title
Date
A SANJEEVI REDDI Vs. G C KONDAYYA
December 8, 1959
A VENKU DIKSHITULU Vs. GUNDU SUBBAYYA SETTI
February 11, 1959
A. NARAYANA REDDY Vs. DR. J. SAROJINI DEVI AND ANOTHER, DEFENDANTS
January 19, 1959
ABDUL KARIM Vs. MAHMOOD ALI KHAN, AND ANOTHER
April 22, 1959
ABDULLA KHAN Vs. B MISKIN SAHEB
April 24, 1959
ABDUR RAHMANI BAI Vs. FATIMA BEE
November 26, 1959
ADDEPALLY SOBHANADRI THAMMANA GANGADHARAM AND SONS Vs. BOARD OF REVENUE ANDHRA C T COMMISSIONER OF COMMERCIAL TAXES AND PROHIBITION MADRAS
April 1, 1959
ADUSUMILLI VENKATA SUBBA RAO Vs. GULLAPALL SUBBA RAO AND OTHERS
January 8, 1959
AHMED BIN SALAH Vs. ATMANAND JEE
April 7, 1959
AKELLA VENKATA SURYANARAYANAMURTHY Vs. NANDIGAM LAKSHMI NARAYANA
August 28, 1959
AKULA MABUKHAN Vs. RAJAMMA AND OTHERS
August 17, 1959
ALAPATI VENKATRAMAYYA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
December 22, 1959
ALAPATY RAMAMOORTHY Vs. POLISETTI SATYANARAYANA
November 6, 1959
ANDHRA PRADESH NON GAZETTED OFFICERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
October 15, 1959
ANDHRA SCIENTIFIC CO LTD Vs. A SESHAGIRI RAO
August 25, 1959
ANDUGULAPATI NARASIMHA RAO AND OTHERS Vs. ABBARAJU CHENCHAMMA AND OTHERS
October 12, 1959
APPALLI ABDUL RAHIM AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER NINTH CIRCLE ABID ROAD HYDERABAD
October 17, 1959
APPANA RADHA SRI KRISHNA RAO Vs. V K M KODANDARAMA CHETTI
July 17, 1959
ARIKATLA VENKATA SWAMI Vs. MAVILLAPALLI VEERAIAH
July 24, 1959
ASSOCIATED CEMENT COMPANIES LTD Vs. COMMERCIAL TAX OFFICER
August 10, 1959
ATTADA MAHALAKSHMI Vs. GUNNA AMMAYAMMA
August 10, 1959
AYYALASOMAYAJULA SUBBARAYUDU Vs. NUKALA MANIKYAMBA AND ANOTHER
June 17, 1959
B S MAHADEV SINGH Vs. NANDGOPALDASS
November 16, 1959
BADRINARAYAN Vs. EXCISE COMMISSIONER HYDERABAD AND OTHERS
March 19, 1959
BAHADUR VARU Vs. PALLETI SUBBARAYUDU
November 16, 1959
BAJJURI RAMAKISTAM Vs. BHOOPATI SOMALINGAM AND OTHERS
March 10, 1959
BANDI LAKSHMAMMA Vs. JANNE ACHAMMA
September 10, 1959
BASAVALINGASWAMI, MATADHIPATHI OF SRI VIRAKTHI MATH Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
August 31, 1959
BHAMIDIPATI SARASWATHI Vs. BHAMIDIPATI KRISHNA MURTHY
April 21, 1959
BHUPALLI MALLIAH Vs. STATE
February 3, 1959
BOBBA SURAMMA Vs. PEDDIREDDI CHANDRAMMA
March 26, 1959
BODAPATI SUBBA RAO Vs. VADRAVU BALATRIPURA SUNDARAMMA AND OTHERS
March 11, 1959
BODDAPATI AYYANNA Vs. KUNDETI KOTAYYA MINOR
January 9, 1959
BOMMANABOYINA RAMAIAH Vs. STATE OF ANDHRA PRADESH
March 17, 1959
BOYAPATI GANGARAJU Vs. ESTATES ABOLITION TRIBUNAL WEST GODAVARI
November 30, 1959
BUDHAVARAPU VENKATA SURYA GOPALAM Vs. ADIVI BAPIRAJU
September 19, 1959
BURRA CHINNA VENKAIAH AND ANOTHER Vs. VISHNUBOTLA SUBBARAMA SASTRY
July 14, 1959
BURRE BALUGA Vs. STATE
June 29, 1959
CENTRAL CO Vs. THE STATE OF ANDHRA PRADESH
January 20, 1959
CH MOSES Vs. K D LARAEL
July 13, 1959
CHAKKA PURNACHANDRARAO Vs. KUNALA MALLIKHARJUNA RAO
December 24, 1959
CHALLAPUDI SARASWATHI Vs. STATE
March 3, 1959
CHANDAJI SUKHRAJ AND COMPANY Vs. LAL AND CO TOBACCO TRADING COMPANY
August 20, 1959
CHANDALADA PADMARAJU Vs. PANCHAYAT BOARD SAMALKOT
August 4, 1959
CHANDRAVATI BAI (DIED) BY LEGAL REPRESENTATIVE KISHEN DAS Vs. CHAGANLAL DECEASED BY LEGAL REPRESENTATIVE MANGILAL AND OTHERS
September 14, 1959
CHANDU SATYANARAYANA Vs. STATE S H O KOLLIPARA
February 18, 1959
CHANDU VEERAIAH Vs. STATE OF ANDHRA PRADESH HYDERABAD
November 16, 1959
CHARKU SATTIAH Vs. STATE OF ANDHRA PRADESH
April 8, 1959
CHARLA SATYA VENHATA SUBBALAKSHMI Vs. COLLECTOR OF WEST GODAVARI DISTRICT AT ELURU AND ANOTHER
April 6, 1959
CHATTI NARASIMHAMURTI Vs. NARAYANASETTI JAGANNAIKULU
April 22, 1959
CHAVALI VENKATASWAMI Vs. CHAVALI KOTAYYAS
April 24, 1959
CHIMATA RANGAYYA Vs. GUNTUPALLI RAMAIAH
November 10, 1959
CHINNA RAM REDDY (DIED) VENKAT REDDY AND OTHERS Vs. KISHTA REDDY
July 9, 1959
CHITTOOR CONVEYANCE CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
November 17, 1959
CHITTOOR PUBLIC TRANSPORT SERVICE COMPANY Vs. INDUSTRIAL TRIBUNAL
August 28, 1959
CHODAGAM RAMAMOHAN Vs. CHELSANI NARAYANA RAO
February 11, 1959
CO OPERATIVE MARKETING SOCIETY ANAKAPALLE Vs. PENTAKOTLA SRIRAMULU
August 18, 1959
COMMERCIAL AND INDUSTRIAL BANK LTD Vs. AFZAL ALI KHAN
September 17, 1959
COMMERCIAL TAX OFFICER HYDERABAD 2 Vs. M M SADI
October 17, 1959
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA Vs. KASI NATTUKOTTAI NAGARA CHATRAM MANAGING SOCIETY
August 18, 1959
COMMISSIONER OF INCOME TAX HYDERABAD Vs. ANGARU SATYAM
March 20, 1959
COMMISSIONER OF INCOME TAX HYDERABAD Vs. RAYALASEEMA OIL MILLS TADPATRI
March 9, 1959
D RAJAGOPALA RAO Vs. STATE OF ANDHRA PRADESH
August 26, 1959
D SATHIAH AND CO Vs. SALES TAX APPELLATE TRIBUNAL HYDERABAD
April 24, 1959
D SUBBAIAH Vs. G SURYANARAYANA
March 16, 1959
DALAL P K Vs. STATE OF ANDHRA PRADESH
December 1, 1959
DANGETI VENKATARATNAM Vs. DANGETI APPANNA
October 12, 1959
DASARI SURYANARAYANA Vs. DASARI VENKATA SUBBAIAH
April 14, 1959
DEPUTY INSPECTOR GENERAL OF POLICE NORTH RANGE WALTAIR AND Vs. D RAJARAM
July 28, 1959
DEVABHAKTUNI VENKATA SUBBAMMA Vs. CHADALAVADA RAMASESHAMMA AND OTHERS
March 24, 1959
DEVATHI SUBBARAYUDU Vs. PUVVADI CHINNA VENKATASUBBIAH
December 15, 1959
DEVULAPALLI JANAKIRAMAYYA Vs. MADDUKURI PEDA JOGA RAO
September 22, 1959
DEWAN HANUMAN MANMOHAN Vs. STATE OF ANDHRA PRADESH
December 22, 1959
DURGA ABDUL RAWOOF SAHIB AND ANOTHER Vs. QUERESHA BI SAHEBA
July 28, 1959
DUVVURU BALASUBRAMANYA REDDY MINOR Vs. DUVVURU MUNUSWAMI REDDY
October 20, 1959
E V NARASA REDDY Vs. INCOME TAX OFFICER NELLORE
December 22, 1959
EMPLOYEES STATE INSURANCE CORPORATION PER ITS INSURANCE INSPECTOR Vs. BADAY SAHEB
June 5, 1959
EMPLOYERS OF DAILY NEWS SECUNDERABAD Vs. WORKMEN OF DAILY NEWS SECUNDERABAD
November 24, 1959
EMPLOYERS OF THE OSMANIA UNIVERSITY HYDERABAD Vs. INDUSTRIAL TRIBUNAL HYDERABAD NOW ANDHRA PRADESH
October 16, 1959
FAREEDUNNISA BEGUM Vs. THE CUSTODIAN OF EVACUEE PROPERTY
November 9, 1959
FIRM SREE RAMA COCONUT CO Vs. STATE OF ANDHRA PRADESH
November 5, 1959
G BALAKISHTIAH Vs. B RANGA REDDY
March 13, 1959
G KRISHNAREDDY Vs. STATE OF ANDHRA PRADESH
December 22, 1959
G RAJA REDDY Vs. COLLECTOR NIZAMABAD
December 4, 1959
G RANGAMANNAR CHETTY PROPRIETOR SRI SATYANARAYANA RICE MILL Vs. INDUSTRIAL TRIBUNAL
June 30, 1959
G VENKATASWAMI Vs. POGAKU RAMANNA
April 17, 1959
GADAGOTLU SITARAMAIAH Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
December 24, 1959
GADEPALLI PARAYYA Vs. ELECTION TRIBUNAL ELURU
December 9, 1959
GAJULA BALIRAM KUMBI Vs. SHANKER SINGH
December 4, 1959
GAJULA BAPAIAH Vs. VELAVALA SUBBAIAH
October 29, 1959
GALLU CHITTEMMA. Vs. GALLU CHINNAMMI AND OTHERS
September 25, 1959
GANDA NAGAMMA Vs. NERIYANURI VENKATASUBBAIAH AND ANOTHER
September 29, 1959
GANDI PUDAPUNAIDU AND OTHERS Vs. STATE OF A. P. AND ANOTHER,
April 16, 1959
GANGADHARABHATLA SATYANARAYANA OF YELESWARAM Vs. MUDI NARAYANSWAMI OF YELESWARAM
December 24, 1959
GARAPATI SUBBAMMA Vs. OFFICIAL RECEIVER WEST GODAVARI AT ELURU
April 22, 1959
GENERAL AND CREDIT CORPORATION INDIA LIMITED Vs. RAJA INUGANTI VENKATA RAMA RAO BAHADUR GARU
January 8, 1959
GENERAL MANAGER SOUTHERN RAILWAY Vs. SOMASUNDARAM P
July 22, 1959
GHOUSE AHMED KHAN & S.M. ABDUL RUG & CO. Vs. VIJINEPALLI KRISHNA RAO, BATCHU GURAVAYYA COMPANY
August 18, 1959
GODAVARI SUGAR AND REFINERIES LTD Vs. KAMBHAMPATI GOPALAKRISHNAMURTHY
March 5, 1959
GOGINENI SATYANARAYANA RAO Vs. T S RAO DISTRICT PANCHAYAT OFFICER KAMMAM
September 11, 1959
GOLLAPALLI LINGAM AND ANOTHER Vs. VADLA MALLAMMA AND ANOTHER
July 15, 1959
GOTTIMUKKALA RAMACHANDRAYYA AND OTHERS Vs. KESARI CHANDRAMOULI AND OTHERS
March 6, 1959
GOVULA RAMAKISTIAH Vs. YERRAM YELLAPPA
March 9, 1959
GRAND HOTEL ABID ROAD HYDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
February 4, 1959
GRANDHI MANGARAJU MANAGER BROTHERS SHOP AND BRANCHES RAJAM Vs. ASSISTANT LABOUR INSPECTOR SRIKAKULAM
March 30, 1959
GULAM MUSTAFA Vs. DISTRICT JUDGE NALGONDA
January 23, 1959
GUMMADI NARAYANA REDDY Vs. HARIKISHEN PRASAD
September 25, 1959
GUNDLA NARAYANA Vs. STATE
January 29, 1959
HARADEVI BAI Vs. COLLECTOR OF KURNOOL
November 16, 1959
HARIKISHAN Vs. SYED DAWAR ALI KHAN
November 10, 1959
HARIRAM DHOLANDAS Vs. COLLECTOR OF KURNOOL
August 10, 1959
HEMALATHA TEXTILES GUNTUR Vs. STATE OF ANDHRA PRADESH
May 6, 1959
IBRAHIM ALI Vs. STATE
December 9, 1959
IN RE, BEZWADA SUBBA REDDY Vs. STATE
April 7, 1959
IN RE, THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. STATE
July 20, 1959
IN RE, VATRAPU RAMI REDDY AND OTHERS Vs. STATE
August 31, 1959
IN RE: POLISETTI LAKSHMAYYA Vs. STATE
January 22, 1959
IN THE MATTER OF P. J. RATNAM Vs. STATE
August 4, 1959
J N ERANNA RAO Vs. VITTA DODDA HANUMANTHAPPA SUBBAYYA SETTY AND CO BELLARY AND ADONI
September 11, 1959
JAGANNATHA SWAMIVARI TEMPLE VADALI Vs. KANDARAPU SUNDARAMMA
September 18, 1959
JAI DAYAL Vs. DEPUTY COMMERCIAL TAX OFFICER
October 17, 1959
JALDU ANANTHA RAGHURAMA ARYA ALIAS RAMA RAO Vs. COMMISSIONER OF INCOME TAX
February 10, 1959
JALLI VENKATASWAMY Vs. CORRESPONDENT KASTURIBA GANDHI BASIC SENIOR SCHOOL KONETIPURAM
October 29, 1959
JANAMPALLY NARAYANA REDDY (DECEASED) Vs. CHOWLAKAYALA HANUMANTHACHARLU
July 15, 1959
JAWAHARLAL Vs. RAMESHCHANDER
November 12, 1959
JETTI VARAHALAMMA Vs. JETTI AMMATHALLI NAIDU DIED
April 8, 1959
JOHNALAGADDA VENKATARAJU Vs. BOARD OF REVENUE
April 7, 1959
JONNALAGADDA SATYANARAYANA Vs. JONNALAGADDA YEDUKONDALA RAO
September 24, 1959
JONNALAGADDA YEDUKONDALA RAO Vs. COMMISSIONER OF INCOME TAX
January 28, 1959
JUPUDI SESHARATNAM Vs. GIFT TAX OFFICER PALACOLE WEST GODAVARI DT
September 15, 1959
K M KHUDRATHULLA AND CO Vs. STATE OF ANDHRA PRADESH
November 25, 1959
K RAMA RAO Vs. STATE
October 22, 1959
K RAMACHANDRAN Vs. COMMISSIONER HYDERABAD MUNICIPAL CORPORATION HYDERABAD
September 2, 1959
K V NARASINGA RAO AND YUSUFUDDIN PLEADERS KARIMNAGAR Vs. STATE
March 30, 1959
K V SETHURAMAN Vs. UNION OF INDIA UOI
January 12, 1959
K VEERANNA PARTNER OF P KRISHNAIAH AND SONS ADONI Vs. N S MASTAN SAB
October 12, 1959
K VEERASWAMY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
December 10, 1959
K. AHMAD ALI QURAISHI Vs. MOHMAD HUSSAIN, (DIED), MAHIBOOB BI AND OTHERS
July 8, 1959
K. VENUGOPALA REDDI Vs. STATE
March 10, 1959
KAIRRUNISA BEGUM Vs. PINGAL VENKATARAMA REDDY
December 7, 1959
KAKKU VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH REPTD
October 6, 1959
KALAKOTA VARALAKSHMI Vs. KALAKOTA VEERADDI
November 13, 1959
KALLAKURI RANGANAYAKAMMA AND OTHERS Vs. KALLAKURI RAJA RAJESWARAMMA
March 23, 1959
KAMMELA SOMASEKHARA RAO Vs. KAMMELA SESHAGIRI RAO
July 21, 1959
KAMYA Vs. STATE
April 22, 1959
KANAYALAL DIED Vs. OFFICIAL RECEIVER APPOINTED
April 6, 1959
KANUMURI CHINA SITARAMARAJU Vs. P V RAMANA RAO
September 2, 1959
KANURI SIVARAMAKRISHNAIAH Vs. VEMURI VENKATA NARAHARI RAO DIED
March 20, 1959
KARNAM RAMAMMA Vs. PODAPATI PENCHALU NAIDU
February 26, 1959
KARRA VENKATAMMA Vs. KARRA SEETHAIAH
July 10, 1959
KARUMANCHI VARALAKSHMAMMA Vs. KARUMANCHI VEERARAGHAVAMMA
April 7, 1959
KARUMURI VENKATA RAMANATHAM Vs. DEVALLA VENKATARATNAM
November 11, 1959
KASIBHATLA SATYANARAYANA SASTRULU Vs. KASIBHATLA MALLIKARJUNA SASTRULU
March 20, 1959
KASIRAJU LAKSHMIKANTA RAO Vs. DENDUKURI VENKATESWARLU
November 12, 1959
KATAM VIRUPAKSHIAH Vs. MATAM SIVALINGAIAH
September 1, 1959
KATAMREDDI VENKATARAMI REDDI Vs. MARAMREDDI BALARAMA REDDI
November 25, 1959
KATARAM PAMPANNA Vs. PORAJENI PEDDANNA & OTHERS
September 11, 1959
KHANTA AMMIAH & COMPANY Vs. CHUNDI RAMAMURTHY AND OTHERS
December 16, 1959
KOKKU VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH
October 26, 1959
KOMIRINENI BASAVAYYA Vs. OFFICIAL RECEIVER WEST GODAVARI ELURU
October 22, 1959
KONDAPALLI VIRRAJU Vs. GENERAL MANAGER REPRESENTING THE UNION OF INDIA UOI OWNING SOUTHERN RLY MADRAS
March 11, 1959
KONDAPURAM BUDDA REDDI Vs. M. RANGA REDDI
February 14, 1959
KONDEPUDI SRIRAMAMURTHI Vs. STATE OF ANDHRA PRADESH
November 12, 1959
KONDISETTI ANJAIAH Vs. T LAKSHMAIAH
October 21, 1959
KOPPULA SURAREDDY DIED Vs. KOPPULA VENKATA SUBBAREDDI
November 4, 1959
KORKONDA BATTER SATAGOPA RAMANUJACHARI Vs. KOTHAPALLI DEVAR SWAMI
November 19, 1959
KOTHAMASU VENKATA SUBBAYYA Vs. UDATHA PITCHAYYA
September 18, 1959
KOTINA PAPAYYA Vs. SAMMINGA APPALANAIDU
October 26, 1959
KOTIPALLI MAHALAKSHMAMMA Vs. KOTIPALLI GANESWARA RAO
March 13, 1959
KOVI PITCHIAH Vs. PAMULAPATI CHINNA SUBBA NAIDU
November 17, 1959
KRIPA PRINTING PRESS PUTLI BOWLI HYDERABAD Vs. PRESIDING OFFICER LABOUR COURT HYDERABAD
August 18, 1959
KRISHNA RICE MILLS TADEPALLIGUDEM Vs. DEPUTY DIRECTOR FOOD GOVT OF INDIA OFFICE OF THE JOINT DIRECTOR OF FOOD DEPT 17 270 VIJAYAWADA 2
August 21, 1959
KUDUMULA MAHANANDI REDDI Vs. STATE
September 7, 1959
KUMARAM KAMESAM BHUKTA DIED Vs. KUMARAM LAKSHMINARASAMA
April 11, 1959
KUMARI RANGAPPA Vs. REDDI GOVINDA REDDY AND OTHERS
March 30, 1959
KUPPALA KOTAIAH Vs. SRIPATI PANDITARADHYLULA KOTAMMA
July 9, 1959
KUSUMANCHI VENKATARAJU Vs. BODDAPU POTHURAJU
November 23, 1959
LAKSHMI SRINIVASA OIL AND RICE MILLS REGD FIRM HINDUPUR Vs. PAREPALLI VEERANJANEYULU
March 5, 1959
LAL MOHAMMED Vs. MOHAMMED OMAR
December 9, 1959
LALA BHAGWATI DEEN Vs. MOHAMMAD ISMAIL
March 5, 1959
LALAM SAMBAYYA, DEFENDANT Vs. PATTAM SHEMSHERKHAN
June 29, 1959
LEGISETTI SRINIVASULU GONDI PEDA KONDAPPA Vs. GONDI PEDA KONDAPPA LEGISETTI SRINIVASULU
April 11, 1959
M A RAHIM Vs. DEPUTY COMMERCIAL TAX OFFICER LORD BAZAR CIRCLE I HYDERABAD
October 17, 1959
M M A K MOHIDDIN THAMBY AND CO ELLORE Vs. COMMISSIONER OF INCOME TAX MADRAS
January 9, 1959
M SEETHARAMASWAMI AND CO Vs. COMMERCIAL TAX OFFICER ELLURU
December 8, 1959
MADDALA SREERANGANAYAKULU Vs. GRANDHI VENKATASUBBAMMA
November 2, 1959
MADDI KUTUMBARAO Vs. SOLASA RAMACHANDRA RAO AND OTHERS
June 30, 1959
MADDI SUDARSANAM OIL MILLS CO Vs. COMMISSIONER OF INCOME TAX
February 24, 1959
MAGATAPALLI VENKATA RAO Vs. THE RENT CONTROLLER AND TAHSILDAR
July 10, 1959
MAHANARAYANA Vs. VASUDEV
February 11, 1959
MALLADI SITARAMA SASTRI Vs. INCOME TAX OFFICER
July 7, 1959
MALLO JAGANNA Vs. GRANDHI CHINA SATYA RAO
September 23, 1959
MAMIDI LAKSHMINARAYANA Vs. AKULA SATYANARAYANA
April 2, 1959
MANAGEMENT OF BADJAMPURA SALT FACTORY NAUPADA Vs. WORKERS CART MEN
February 20, 1959
MANDAVA KOTIAL Vs. MANDAVA SITARAMAYYA
November 10, 1959
MANEPALLI SATTEMMA Vs. MANEPALLI SATYANARAYANA AND ANOTHER
April 26, 1959
MANEPALLI VENKATANARAYANA PROPRIETOR VENKATESWARA ELECTRICAL RICE Vs. STATE OF ANDHRA PRADESH
April 14, 1959
MANIKONDA VENKATA NARASIMHAM Vs. VIJAYAWADA HOSPITAL ASSOCIATION VIJAYAWADA
April 7, 1959
MANIKONDA VENKATA NARASIMHAM DIED Vs. COMMISSIONER OF INCOME TAX HYDERABAD
March 12, 1959
MAREDDI VENKATA RAMI REDDY Vs. MAREDDI ADINARAYANA REDDY
October 23, 1959
MARRAPU NARAYANAMMA Vs. MARRAPU SATYANARAYANA
February 20, 1959
MATHALURU BAJJAPPA Vs. MADAMANCHI VENKANNA
March 5, 1959
MEDICHETTY RAMAKISTIAH Vs. STATE OF ANDHRA PRADESH
March 19, 1959
MESSRS BERAR OIL INDUSTRIES AKOLA AT ADONI Vs. STATE OF ANDHRA PRADESH
December 2, 1959
MESSRS P H MAWLE and SONS Vs. STATE
August 7, 1959
METTU PENTAYYA Vs. STATE
April 1, 1959
MIDDE VARAPRASADA RAO Vs. COLLECTOR OF KRISHNA
March 16, 1959
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA PRADESH
January 30, 1959
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA PRADESH
April 1, 1959
MOHAMMAD HUSSAIN FAISI Vs. STATE OF ANDHRA PRADESH
November 3, 1959
MOHAMMAD NASEERUDDIN Vs. STATE OF ANDHRA PRADESH HYDERABAD
July 2, 1959
MOHAMMAD SULTANUDDIN Vs. MOHAMMAD DASTAGIR
March 9, 1959
MOHAMMAD TAQIUDDIN Vs. GULAM MOHAMED ABDUL HASAN
August 16, 1959
MOHAMMED GHOUSE Vs. DANDOO ANGIAH
November 9, 1959
MOHAN RAO Vs. STATE OF ANDHRA PRADESH
December 11, 1959
MOHIDEEN THAMBY M M A K AND CO Vs. COMMISSIONER OF INCOME TAX
January 9, 1959
MOINUDDIN AHMED Vs. AITA PEDDA PULLIAH SETTY
October 22, 1959
MOVVA VEERAYYA Vs. STATE OF ANDHRA PRADESH
July 15, 1959
MRS. K.SUDERSANAM Vs. S.VENKATARAO
November 23, 1959
MUKTESWAR SINGH Vs. STATE
February 16, 1959
MUKUNDAS PROPRIETOR KRISHNA CYCLE STORES SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
November 13, 1959
MULA SURYANARAYANA Vs. MARUVADA BHAVANISANKARAM
October 27, 1959
MUNNALURI VENKATESWARLU Vs. VADDULA NARASI REDDY
November 20, 1959
MUPPIRALA JAGANNADHAM Vs. CHAIRMAN ESTATES ABOLITION TRIBUNAL CHITTOOR
September 24, 1959
MUSHTAQ HUSSAIN AND ANOTHER Vs. SYED HASAN AND OTHERS
March 11, 1959
N BALARAJU Vs. HYDERABAD MUNICIPAL CORPORATION
August 12, 1959
N VEERABRAHMAM Vs. STATE OF ANDHRA PRADESH
March 12, 1959
NADIMPALLI VENKATARAJU Vs. RAVIPADU PANCHAYAT BOARD
August 17, 1959
NAGUMANTRI SUMATI BAI Vs. JOGAMMA N
March 26, 1959
NANNAPANENI VENKATA SUBBA RAO Vs. THUMMALA BHUJANGAYYA DIED
October 19, 1959
NARA RAMAKKA Vs. NARA PEDDA NARASAPPA
July 28, 1959
NARASIMHAM V L Vs. STATE OF ANDHRA PRADESH
December 18, 1959
NARAYANAM NARASIMHACHARYULU Vs. PASUPULETI SAMBAIAH
March 9, 1959
NARISETTI KANAKA RAJU Vs. BODDU NAGABHUSHNAM AND ANOTHER
December 27, 1959
NAWAB ZAHIR YAR JUNG Vs. MOHJIN ALI MULLA FIDA ALI
July 24, 1959
NERELLA JANIAH Vs. BAIRAM SAIGA
July 2, 1959
OFFICIAL RECEIVER NELLORE Vs. CHEPUR CHINA VENKAYYA
July 31, 1959
ONGOLE Vs. INALA KANNAYYA
April 16, 1959
P SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
January 30, 1959
PADALA SATYANARAYANA MURTHY Vs. PADALA GANGAMMA
April 7, 1959
PADMARAJU G K Vs. COMMISSIONER OF INCOME TAX
January 16, 1959
PADULLAPARTHI MUTYALA PARADESHI Vs. PADULLAPARTHI SUBBALAKSHMI AND ANOTHER
November 19, 1959
PAGADALA CHENGAYYA Vs. NOOTHANAKALVA CHENGA REDDY
March 31, 1959
PALAKURTI VENKATA RAO Vs. STATE OF ANDHRA PRADESH
March 5, 1959
PALUR VENKATA SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
April 11, 1959
PAMULAPATI BHUSHAYYA Vs. KOMMAREDDY CHINNAPAREDDI
April 13, 1959
PANIHARAM SITHARAMAIAH Vs. GUBBA ARCHIAH AND OTHERS
November 4, 1959
PATHIPUTTURU BATHINAYYA Vs. YEDAGANTI RAGHAVAYYA
October 22, 1959
PATTISAPU SATYANARAYANA Vs. PULAGA APPA RAO
September 22, 1959
PEDDIGARI ANNAPURNAMMA Vs. PEDDIGARI APPA RAO
July 25, 1959
PEERA MOHAMMAD MAHAMOOD SAHEB Vs. STATE OF ANDHRA PRADESH
December 2, 1959
PEHTELA CHINA KQFAIAH Vs. PENTELA KOTAIAH
December 23, 1959
PEMMASANI VENKATACHALAPATI RAO Vs. V GOVINDARAJULU REVENUE INSPECTOR DUGGIRALA GUNTUR DISTRICT
March 27, 1959
PERI VENKATESWARA SARMA Vs. SECRETARY GOVT OF ANDHRA PUBLIC WORKS AND TRANSPORT KURNOOL
September 25, 1959
PEYYETI JAGANNADHA RAO Vs. PAMARTI VENKATESWARA RAO
March 12, 1959
PILLA SATYANARAYANA Vs. VADAPARTHI RAMABRAHMAM
October 23, 1959
POLAMREDDI SUBBARAMA REDDI Vs. YERATAPALLI CHANDRASEKHARA REDDI
December 24, 1959
PONNADI RAJAMMA AND OTHERS Vs. VADHYARI VENKAMMA AND OTHERS
March 20, 1959
POREDDI VENKATA REDDY Vs. STATE
December 5, 1959
POTHARAJU PARDHASARADHI RAO BEING MINOR Vs. POTHARAJU SRINIVASA SARMA
January 16, 1959
POTTI SWAMI A FIRM OF MERCHANTS CARRYING ON BUSINESS Vs. RAO SAHEB D GOVINDARAJULU
April 7, 1959
PUBLIC PROSECUTOR Vs. NELLURU SUBRAHMANYAM
July 13, 1959
PUBLIC PROSECUTOR Vs. STATE
July 14, 1959
PUBLIC PROSECUTOR Vs. KUPPAM SATYANARAYANA
February 23, 1959
PUBLIC PROSECUTOR Vs. C D NAIDU
October 27, 1959
PUBLIC PROSECUTOR Vs. NATAKALA JANAKIRAMA CHETTY
September 1, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. T AMRATH RAO
September 4, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. NARKIDIMILLI SRIRAMBHADRAYYA
October 23, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. G MANIKYA RAO
February 17, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. POKARMAL GUPTA
January 1, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KURABA SANJEEVAMMA
February 20, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. T S PRASAD
July 7, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. VISWANATHAM CHETTY
June 25, 1959
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. MUTTIAH
December 15, 1959
R ABDUL KHADER AND CO Vs. SALES TAX OFFICER II CIRCLE HYDERABAD
July 16, 1959
R B RAGHUNATH SINGH Vs. COMMISSIONER UNDER WORKMENS COMPENSATION ACT
November 10, 1959
R DESHPANDE Vs. MUTTAM REDDY
January 27, 1959
R GOVINDASWAMY Vs. STATE CIRCLE INSPECTOR OF POLICE MADANAPALLI
August 4, 1959
R HANUMANTHAPPA Vs. SPECIAL OFFICER DIST BOARD ANANTAPUR
March 13, 1959
R. S. MAHMOOD, DEFENDANT Vs. SYED AHMED
October 1, 1959
RAI SAHIB RAMDAYAL GHASIRAM and SONS Vs. GOVERNMENT OF ANDHRA PRADESH
November 5, 1959
RAJA KAKARLAPUDI VENKATA SUDARSANA SUNDARA NARASAYYAMMA GARU Vs. ANDHRA BANK LTD
October 17, 1959
RAJA RAGHAVARAJU YERRAMRAJU (DIED) AND OTHERS Vs. REVENUE INSPECTOR SUGAR FIRCA VENKATAPURAM, MAGUR TALUK, AND ANOTHER
August 21, 1959
RAJA RAMESWAR RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
April 3, 1959
RAJAH KISHORE DEVIGARU Vs. BHASKARA GOUTA CHORANI
November 16, 1959
RAJAH MALLUDORA Vs. RAJAH YANUMULA SURYANARAYANA
August 26, 1959
RAJAH MALRAJU VENKATA RAMA KONDAL RAO BAHADUR ZAMINDAR VARU Vs. RANI RAJYALAKSHMI PAPAYAMMA RAO ZAMINDARINI GARU
October 28, 1959
RAJAH MOMMADEVARA NAGANNA NAIDU BAHADUR JAMINDAR GARU DIED AND Vs. RAO JANARDHANA KRISHNA RANGARAO BAHADUR JAMINDAR GARU
February 25, 1959
RAJAH YARLAGADDA SIVARAMA PRASAD Vs. STATE OF ANDHRA PRADESH
July 28, 1959
RAMA SUGARS AND INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL AND TWO
June 25, 1959
RAMADAS & ORS. Vs. STATE
October 16, 1959
RAMADOSS K Vs. COMMISSIONER VIZIANAGARAM MUNICIPALITY
June 29, 1959
RAMBALA MULASWAMI Vs. G SREERAMAMURTI
September 15, 1959
RAMDAYAL GASIRAM AND SONS Vs. GOVERNMENT OF ANDHRA PRADESH
November 5, 1959
RAVU VENKATA RAO AND OTHERS Vs. RAVU VENKATA SURYA RAO
October 28, 1959
RAYALA RAMA RAO Vs. STATE
December 17, 1959
RAYI RAMASWAMI (DIED) AND OTHERS Vs. CHINTALAPTI VENKATA SURYANARAYANA RAJU AND OTHERS
March 13, 1959
REPANA NAGANNA ALIAS NAGULU Vs. STATE
February 13, 1959
S.K.C.C. BANK LTD., AMALAPURAM Vs. VISSAPRAGADA SUBRAHMANYAM
April 24, 1959
S.S. RANJALKAR Vs. MANGALAGIRI KHAJAMIAH
November 10, 1959
SAIBABA AND CO Vs. COMMERCIAL TAX OFFICER CIRCLE III HYDERABAD
October 17, 1959
SAIT BOLUMAL DHARMDAS FIRM BANKERS Vs. GOLLAPUDI VENKATACHELAPATHI RAO
January 28, 1959
SAIT GENAMAL Vs. PACHIGOLLA CHINA RAMASWAMY
September 28, 1959
SAIT HEMRAJU RATANCHAND FIRM Vs. KATTA SUBRAHMANYAM
August 14, 1959
SAIT PAMANDASS SUGNARAM Vs. T S MANIKYAM PILLAI
March 19, 1959
SAIYEDA HAFEEZUNNISSA BEGUM Vs. RAI CHOTAY LAL
November 18, 1959
SALADI SATYAM ALIAS SATYANARAYANAMMA Vs. SALADI SOMANNA
August 21, 1959
SALAMKAYALA VEERARAGHAVAYYA Vs. VALLURUPALLI KRISHNA PRASAD AND OTHERS
October 23, 1959
SANKA VEERABHADRAYYA Vs. SPECIAL TAHSILDAR, FOR LAND REFORMS TENALI AND OTHERS
November 30, 1959
SETH HARAK CHANDAS Vs. HYDERABAD STATE BANK HYDERABAD
March 2, 1959
SHEIK FAREX SAHEB & OTHERS Vs. THE STATE OF ANDHRA PRADESH & OTHERS
September 28, 1959
SHEIKH MASTAN Vs. GUBBA ATCHAYYA
February 19, 1959
SHETTYS PHARMACEUTICALS and BIOLOGICALS Vs. COMMISSIONER HYDERABAD MUNICIPAL CORPORATION
August 19, 1959
SIRAM REDDI SIMHACHALAM Vs. STATE
April 17, 1959
SIRIGIRI PULLAIAH Vs. SIRIGIRI RUSHINGAMMA
December 16, 1959
SREEDHARAIAH Vs. DIST SUPDT OF POLICE ANANTAPUR
December 14, 1959
SREEMAN SRIMATH ADDANKI TIRU VENKATA TATA DESIKACHARYULU Vs. THE STATE OF ANDHRA PRADESH
February 10, 1959
SRI RAM SHASTRY Vs. STATE
December 18, 1959
SRIDHARA SARASWATI BAI Vs. PUNNAM RAMAIAH
November 10, 1959
SRIMANTHU RAJAH YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR GARU AND Vs. STATE OF ANDHRA
August 14, 1959
SRINIVASAN N A Vs. STATE OF ANDHRA SECRETARY PUBLIC WORKS AND TRANSPORT
April 21, 1959
SRIRAM VENKATA SUBBARAO AND SON Vs. STATE OF ANDHRA PRADESH
November 5, 1959
STATE OF ANDHRA PRADESH Vs. CHIPPADA GAVARAIAH
October 29, 1959
STATE OF ANDHRA PRADESH Vs. KRISHNA COCOANUT CO
November 12, 1959
STATE OF ANDHRA PRADESH Vs. POOSPATI LAKSHMINARASIMHA RAJU
July 1, 1959
STATE OF ANDHRA PRADESH Vs. DUNLOP RUBBER CO INDIA LTD
July 15, 1959
STATE OF ANDHRA PRADESH Vs. KORUKONDA BHATTARU APPALACHARYULU
March 16, 1959
SUBBIAH CHOUDARY Vs. STATE OF ANDHRA PRADESH
December 17, 1959
SUDDAPALLI RAMAIAH Vs. EMANI SAMBI REDDY
March 27, 1959
SULAKHE T G Vs. COMMISSIONER OF INCOME TAX
March 6, 1959
SULEMANI BEGUM Vs. GHULAM MOHAMMAD SHAFI KHAN
February 6, 1959
SUNKANI NEELAKANTAM Vs. STATE OF ANDHRA PRADESH
April 21, 1959
SYAMALA PICTURES LTD Vs. M V SIVA SARMA
April 23, 1959
SYED BAQAR ALI KHAN Vs. THE MEMBER, BOARD OF REVENUE
November 11, 1959
T DURGABAI Vs. STATE OF ANDHRA PRADESH
February 10, 1959
T NARAYANA REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CUDDAPAH
February 2, 1959
T R N SUBBA RAJU Vs. STATE OF ANDHRA
February 18, 1959
T RAMASESHAM RAJU Vs. UNION OF INDIA UOI
November 13, 1959
T SATYANARAYANA MUNICIPAL COMMISSIONER ELURU Vs. GOVERNMENT OF ANDHRA PRADESH
July 10, 1959
T V KRISHNA Vs. ANDHRA PRABHA PRIVATE LIMITED
July 29, 1959
TADEPALLI KUTUMBA RAMA SASTRY Vs. SEETEPALLI DAKSHINA MURTHY
January 20, 1959
TAJ CLAY WORKS LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
October 1, 1959
TALAPROLU ESWARAMMA Vs. STATE
July 17, 1959
THADI NARAYANA Vs. STATE OF ANDHRA PRADESH
February 24, 1959
THE PUBLIC PROSECUTOR (ANDHRA PRADESH) Vs. HANMADU
December 4, 1959
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. BATCHU VEERABHADRA RAO
August 14, 1959
THENKU VEERIAH Vs. TAMISETTI NAGIAH
March 6, 1959
THOTA PUTRA SATYANANDARAO Vs. PEKETI VENKATA SESHAGIRIRAO AND ANOTHER
April 16, 1959
THOTA SAMBAYYA Vs. DEVABHAKTUNI RAMANADA DUTT
September 29, 1959
THUMMU KOTI NAGAIAH Vs. D. SAMBAIAH AND OTHERS
March 13, 1959
THUMPATI GOPAYYA Vs. RAYANKULA RADHAKRISHNA
November 13, 1959
THUNGABHADRA INDUSTRIES LTD., KURNOOL Vs. S. M. BALASUNDARAM, SOLE PROPRIETOR OF E. MUGESA MUDALIAR AND SON
April 24, 1959
THUTTAGUNTA SEETHAMMA AND OTHERS Vs. HANUMANTHUVAJJULA ALIAS VAJJULA SURYANARAYANAMURTHY
January 23, 1959
TOTA LACHHAIAH Vs. DISTRICT PANCHAYAT OFFICER GUNTUR
December 8, 1959
UNION OF INDIA UOI Vs. MUNAGALA KRISHNAYYA
November 23, 1959
UNION OF INDIA UOI Vs. SOUTH INDIA CORPORATION MADRAS PRIVATE LIMITED
October 17, 1959
UPPALA SAMBASIVA RAO Vs. UPPALA KANAKAMMA
March 3, 1959
V G SARMA AND CO FIRM Vs. FRIENDS AND CO
January 30, 1959
V H KOTECHA MANAGER LAKSHMIDAS PREMJI GHEE MERCHANTS AGRAHARAM Vs. REGIONAL INSPECTOR OF FACTORIES GUNTUR
July 28, 1959
V KAMESWARARAO Vs. M HEMALATHAMMARAO
January 20, 1959
V S HARIHARAN Vs. STATE
September 19, 1959
V. RANGAREDDY (DIED) AND RAGHAVAMMA Vs. RAGHUNATMAL BANK LTD.
April 23, 1959
V.B. RAJU Vs. V. RAMACHANDRA RAO AND OTHERS
March 6, 1959
V.M. VADI Vs. VIJAYAWADA MUNICIPALITY
February 28, 1959
V.V. NARAYANA CHETTY Vs. NARAPPAREDDIGARI VENKATA REDDI
August 5, 1959
V.V. NARAYANA CHETTY AND ANOTHER Vs. GUNAKALA GOVINDU CHETTY AND ANOTHER
July 16, 1959
VADDIPARTHI VENKATARAO AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
November 20, 1959
VADREVU ANNAPURNAMMA Vs. VADREVU BHIMA SANKARARAO
September 11, 1959
VAKATI VENKATASUBBA REDDI Vs. PELLETI PITCHAMMA
September 1, 1959
VAKKALAGADDA KONDIAH Vs. CHANNAMSETTY PEDDA PULLIAH
August 7, 1959
VANAPAMULA SATYANARAYANA SARMA Vs. VANAPAMULA SAKKUBAI
November 27, 1959
VANGAVARUGU RAGHAVA REDDY Vs. THE REVENUE DIVISIONAL OFFICER, KAVALI AND OTHER
June 19, 1959
VEERASWAMI K Vs. COMMISSIONER OF INCOME TAX
December 10, 1959
VELAGA NARAYANA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER KAKINADA-II
October 23, 1959
VELEGALAPUDI SAVITRAMMA Vs. KAMBHAMPATI SATYANARAYANAMURTHY
July 1, 1959
VENIGALLA RAMAKRISHNAIAH Vs. PILLUTLA SITARAMASASTRY
June 30, 1959
VENKATASWAMI R Vs. DIRECTOR OF COMMERCE AND INDUSTRIES
August 27, 1959
VENKATESWARA RICE and FLOUR MILL Vs. BOARD OF REVENUE
December 11, 1959
VIJAYA COMMERCIAL BANK LTD Vs. NADELLA SIVARAMAKRISHNAYYA
September 2, 1959
VITHAL RAO Vs. P JAYALAKSHMAMMA
December 4, 1959
VUPPALA ANJANEYA CHENCHU BASAVA PMINAMMA Vs. STATE
September 3, 1959
WANGAPALLY LATCHIAH Vs. PEDDI LAXMIAH
September 10, 1959
WESTERN INDIA MATCH CO. LTD., MADRAS Vs. HAJI ABBAS HUSSAIN MULLAH EHSAN ALI AND OTHERS
January 21, 1959
WORKERS OF SRIRAMA SUGARS AND INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
July 9, 1959
WORKMEN OF BHAJRANG JUTE MILLS LTD Vs. BHAJRANG JUTE MILLS LTD
December 22, 1959
WORKMEN OF RICE AND OIL MILLS Vs. INDUSTRIAL TRIBUNAL
February 18, 1959
Y LAKSHMINARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
December 22, 1959
YADAVALLI SURYAKANTHAMMA AND ANOTHER Vs. MADDIPATLA DORAYYA AND ANOTHER
February 13, 1959
YEDITHA SATYANARAYANAMURTY Vs. TADI SUBRAHMANYAM
January 5, 1959
YELAMANCHILI SATYANARAYANAMMA Vs. YELAMANCHILI NAGESWARA RAO
March 17, 1959
YERRABOTH SATHIAH Vs. EDLA CHALIAH
October 13, 1959
YERRAMILLI RADRARAJU Vs. YAVANAMANDA SURYANARAYANA RAJU
September 22, 1959
YERRAMILLI SATYANANDAN Vs. YERRAMILLI RUDRA RAJU AND OTHERS
February 16, 1959