Case Index

Title
Date
ABDUL RAHIM ISMAIL C RAHIMTOOLA Vs. STATE OF BOMBAY
May 14, 1959
ABDUL REHMAN MAHOMED YUSUF Vs. MAHOMED HAJI AHMAD AGBOTWALA
September 15, 1959
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA
May 14, 1959
ALL INDIA STATION MASTERS AND ASSISTANT STATION MASTERS ASSOCIATION DELHI Vs. GENERAL MANAGER CENTRAL RAILWAY
November 20, 1959
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. N S BATHENA
February 13, 1959
ANANT CHINTAMAN LAGU Vs. STATE OF BOMBAY
December 14, 1959
ANDHERI MAROL KURLA BUS SERVICE Vs. STATE OF BOMBAY
April 21, 1959
ANIL STARCH PRODUCTS LIMITED Vs. AHMEDABAD CHEMICAL WORKERS UNION
May 5, 1959
ANWARKHAN MEHBOOB CO Vs. STATE OF MADHYA PRADESH
September 20, 1959
ASIATIC STEAM NAVIGATION COMPANY LIMITED Vs. SUB LT ARABINDA CHAKRAVARTI
January 16, 1959
ASSOCIATED CEMENT COMPANIES LIMITED CHAIBASA CEMENT WORKS JHINKPANI Vs. THEIR WORKMEN
September 11, 1959
ASSOCIATED CEMENT COMPANIES LTD Vs. WORKMEN EMPLOYED UNDER APPELLANT NO 1 WORKMEN EMPLOYED UNDER APPELLANT NO 2
May 5, 1959
ASSOCIATED HOTELS OF INDIA LIMITED Vs. R N KAPOOR
May 19, 1959
B K PAL CHAUDHRY Vs. STATE OF ASSAM
October 7, 1959
B P HIRA WORKS MANAGER CENTRAL RAILWAY PAREL BOMBAY Vs. C M PRADHAN
May 8, 1959
BABULAL PARATE Vs. STATE OF BOMBAY
August 28, 1959
BALAKRISHNA SAVALRAM FUJ ARI WAGHINARE DUTTATRAYA GANGARAM PUJARI WAGHMARE MADHAY TUKARAM PUJARI BABU TUKARAM PUJARI WAGHMARE Vs. DHYANESHWAR MAHARAJ SANSTHAN
March 26, 1959
BALVANTRAI CHIMANLAL TRIVEDI MANAGER RAIPUR MAFG CO LIMITED AHMEDABAD Vs. M N NAGRASHNA
October 29, 1959
BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LIMITED Vs. THEIR EMPLOYEES
January 28, 1959
BHAGWAN SINGH Vs. RAMESHWAR PRASAD SHASTRI
April 14, 1959
BHAGWIM SAHAI Vs. STATE OF PUNJAB
December 18, 1959
BHARWAD MEPA DANA Vs. STATE OF BOMBAY
November 10, 1959
BHASKAR WAMAN JOSHI Vs. SHRINARAYAN RAMBILAS AGARWAL
November 3, 1959
BHINKA Vs. CHARAN SINGH
April 24, 1959
BIBHUTI BHUSAN CHATTERJEE Vs. STATE OF BIHAR
October 6, 1959
BRAHMACHARI RESEARCH INSTITUTE CALCUTTA 4 Vs. THEIR WORKMEN
October 16, 1959
BRITISH INDIA GENERAL INSURANCE COMPANY LIMITED Vs. CAPTAIN ITBAR SINGH AND JAGJIT SINGH
May 11, 1959
C I EMDEN Vs. STATE OF UTTAR PRADESH
December 15, 1959
C S D SWAMI Vs. STATE
May 21, 1959
CALCUTTA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 12, 1959
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. CALCUTTA ELECTRIC SUPPLY WORKERS UNION
April 22, 1959
CENTRAL BANK OF INDIA Vs. THEIR WORKMEN
May 12, 1959
CHAGANLAL TEXTILE MILLS PRIVATE LIMITED Vs. CHALISGOAN GIRNI KAMGAR UNION
March 31, 1959
CHANDRIKA PRASAD TRIPATHI Vs. SHIV PRASAD CHANPURIA
April 9, 1959
CHARAN SINGH Vs. STATE OF UTTAR PRADESH
May 14, 1959
CHATURBHAI M PATEL Vs. UNION OF INDIA
December 2, 1959
CHHADAMILAL JAIN Vs. STATE OF UTTAR PRADESH
September 14, 1959
CHIMANLAL PREMCHAND Vs. STATE OF BOMBAY
September 15, 1959
CHIMMONLALL RAMESHWARLALL Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
May 1, 1959
CHINUBHAI HARIDAS Vs. STATE OF BOMBAY
September 4, 1959
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. PATNEY AND CO
May 5, 1959
COMMISSIONER OF INCOME TAX BOMBAY Vs. M K KIRTIKAR
May 7, 1959
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. RANCHHODDAS KARSONDAS BOMBAY
May 8, 1959
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA Vs. PATEL AND CO JAMNAGAR
April 22, 1959
COMMISSIONER OF INCOME TAX DELHI Vs. P M RATHOD AND CO
May 20, 1959
COMMISSIONER OF INCOME TAX HYDERABAD DECCAN Vs. VAZIR SULTAN AND SONS
March 20, 1959
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE Vs. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED
February 23, 1959
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA NATIONAL BANK LTD
April 20, 1959
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED
March 26, 1959
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. KALU BABU LAL CHAND
May 15, 1959
COMMISSIONER OF SALES TAX EASTERN DIVISION NAGPUR Vs. HUSENALI ADAMJI AND CO
April 21, 1959
CORN PRODUCTS REFINING CO Vs. SHANGRILA FOOD PRODUCTS LIMITED
October 8, 1959
CROMPTON PARKINSON WORKS PRIVATE LIMITED BOMBAY Vs. ITS WORKMEN
May 5, 1959
CT A CT NACHIAPPA CHETTIAR Vs. CT A CT SUBRAMANIAM CHETTIAR
November 13, 1959
DAL AT ABASAHEB SOLUNKE Vs. DRB S MAHAJAN
December 6, 1959
DALMIA CEMENT BHARAT LIMITED Vs. THEIR WORKERS
October 16, 1959
DAMODHAR TUKARAM MANGALMURTI Vs. STATE OF BOMBAY
February 2, 1959
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD Vs. STATE OF UTTAR PRADESH
January 15, 1959
DEV KANTA BAROOAH Vs. KUSHARAM NATH
September 25, 1959
DHARAMDAS HUKAMATRAI DORWANI Vs. STATE OF BOMBAY
November 4, 1959
DHRANGADHRA CHEMICAL WORKS LIMITED DHRANGADHRA CHEMICAL WORKS LIMITED Vs. DHRANGADHRA MUNICIPALITY:T U MEHTA
May 19, 1959
DIN DAYAL SHARMA Vs. STATE OF UTTAR PRADESH
April 23, 1959
DIWAN SUGAR AND GENERAL MILLS PRIVATE LIMITED Vs. UNION OF INDIA
January 23, 1959
DOLGOBINDA PARICHA Vs. NIMAI CHARAN MISRA
April 27, 1959
DUNLOP RUBBER CO INDIA LIMITED Vs. WORKMEN CLERICAL STAFF
October 16, 1959
EAST INDIAN COAL COMPANY LIMITED Vs. PARBATI SANKAR MUKHERJEE
April 15, 1959
EMERALD AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 26, 1959
FAGUNA KANTA NATH Vs. STATE OF ASSAM
January 13, 1959
FEDCO PRIVATE LIMITED Vs. S N BILGRAMI
December 9, 1959
FEROZ DIN Vs. STATE OF WEST BENGAL
November 25, 1959
G D SHARMA R N TYAGI Vs. STATE OF UTTAR PRADESH
September 1, 1959
GHERULAL PARAKH Vs. MAHADEODAS MAIYA
March 26, 1959
GHULAM MEHDI Vs. STATE OF RAJASTHAN
April 21, 1959
GODREJ AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
August 4, 1959
GOHAR BEGUM Vs. SUGGI ALIAS NAZMA BEGUM
August 27, 1959
GOPI CHAND Vs. DELHI ADMINISTRATION
January 20, 1959
GRAHAMS TRADING CO INDIA LTD Vs. THEIR WORKMEN
May 7, 1959
GREAT INDIAN MOTOR WORKS LTD Vs. THEIR EMPLOYEES
May 6, 1959
GUEST KEEN WILLIAMS PR LIMITED Vs. P J STERLING
May 15, 1959
GULLAPPALLI NAGESWARARAO CHENNUPATI SATYANARAYANA V SOMASANKARA SASTRY Vs. STATE OF ANDHRA PRADESH
August 21, 1959
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI Vs. UNION OF INDIA
December 18, 1959
HAMID RAZA Vs. STATE OF MADHYA PRADESH
February 9, 1959
HINDUSTAN FOREST COMPANY Vs. LAL CHAND
August 19, 1959
HOWRAH TRADING CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
March 26, 1959
I P R CHOWDHARY S GANGOLI Vs. STATE OF UTTAR PRADESH
May 14, 1959
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY LIMITED Vs. BROJOLAL CHAKRABORTY
April 22, 1959
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY LIMITED Vs. THEIR WORKMEN
October 14, 1959
INDIAN BANK LIMITED MADRAS Vs. INDIAN BANK EMPLOYEES UNION
October 20, 1959
INDIAN HUME PIPE CO LIMITED Vs. WORKMEN
October 16, 1959
INDIAN HUME PIPE CO LIMITED Vs. HIND MAZDOOR SABHA
May 5, 1959
INDIAN MOLASSES CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOMETAX WEST BENGAL
May 5, 1959
INDIAN OXYGEN AND ACETYLENE CO PRIVATE LIMITED BOMBAY Vs. ITS WORKMEN
May 5, 1959
ISPAHANI LIMITED ISPANANI EMPLOYEES UNION Vs. ISPANANI EMPLOYEES UNION: ISPAHANI LIMITED
May 6, 1959
JETHANAND BETAB Vs. STATE OF DELHI NOW DELHI ADMINISTRATION
September 15, 1959
JIBON KRISHNA MUKHERJEE Vs. NEW BEERBHUM COAL COMPANY LIMITED
November 10, 1959
JNANENDRA NATH GHOSE Vs. STATE OF WEST BENGAL
May 8, 1959
JOGTA COAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
March 2, 1959
JUTE AND GUNNY BROKERS LIMITED Vs. NEW CENTRAL JUTE MILLS COMPANY LIMITED
January 20, 1959
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR Vs. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI
April 21, 1959
K SATWANT SINGH K SATWANT SINGH Vs. STATE OF PUNJAB
October 28, 1959
KADIRI KUNHAHAMMAD Vs. STATE OF MADRAS
January 27, 1959
KAMARHATTY CO LIMITED Vs. USHNATH PAKRASHI
May 21, 1959
KAMESHWAR SINGH MAHARAJADHIRAJA SIR Vs. COMMISSIONER OF INCOME TAX
April 7, 1959
KANGSHARI HALDAR Vs. STATE OF WEST BENGAL
December 18, 1959
KAPOOR AND CO Vs. WORKMEN OF KAPOOR AND CO
May 7, 1959
KAUSHALYA DEVI Vs. BACHITTAR SINGH
April 8, 1959
KAVALAPPARA KOTTARATHIL KOCHUNNI ALIAS MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA ALIAS DEVAKI AMMAL RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR P KOCHUNNI RAJA Vs. STATE OF MADRAS
March 4, 1959
KEDAR NATH MOTANI Vs. PRAHLAD RAI
September 25, 1959
KESHAV LAKSHMAN BORKAR Vs. DEORAO LAKSHMAN ANANDE
September 30, 1959
KESHAVA NARAYAN Vs. MANDAL CO-OPERATIVE MARKETING SOCIETY
August 18, 1959
KIRLOSKAR OIL ENGINES LIMITED Vs. ITS WORKMEN
May 5, 1959
KRISHAN KUMAR Vs. UNION OF INDIA
May 21, 1959
KRISHNAN NAIR Vs. STATE OF KERALA
September 24, 1959
LALCHAND BHAGAT AMBICA RAM Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
May 14, 1959
LILACHAND TULJARAM GUJAR Vs. MALLAPPA TUKARAM BORGAVI
September 11, 1959
LIPTON LIMITED Vs. THEIR EMPLOYEES
February 2, 1959
LORD KRISIRTA SAGAR MILLS LIMITED IN PETRI NO 9 OF 59 AND SHIVA PRASAD BANARSI DAS SUGAR MILLS IN PETN NO 14 OF 59 Vs. UNION OF INDIA
May 6, 1959
M G DESAI Vs. STATE OF BOMBAY
December 2, 1959
M NARASIMHACHAR Vs. STATE OF MYSORE
October 12, 1959
MADANRAJ Vs. JALAMCHAND LODHA
January 27, 1959
MAFAAGEINENT OT PRAGA INDUSTRIES LIMITED COIMBATORE Vs. WORKERS
May 8, 1959
MAHADEO SETH BANSIDHAR AMARSIBHAI SAMBASHIV FIRM HABIB AHMED BROTHERS HIRJIBHAI FIRM S PRATAP AND COMPANY KUMAR S PRATAP SINGH AND COMPANY R M CHANDRAPAL SINGH RANA Vs. STATE OF BOMBAY STATE OF MADHYA PRADESH DIVISIONAL FOREST OFFICER EAST CHANDA
March 9, 1959
MAHANT MOTI DAS MAHANT SHIA RAM DAS MAHANT NARAIN DAS MAHANT MAHABIR DAS MAHANT RAM KRISHNA DAS Vs. S P SAHI THE STATE OF BIHAR THE PRESIDENT BIHAR STATE BOARD OF RELIGIOUS TRUSTS
April 15, 1959
MAHANT RAM SAROOP DASJI Vs. S P SAHI SPECIAL OFFICER IN CHARGE OF HINDU RELIGIOUS TRUSTS
April 15, 1959
MAHARAJ PRITHVISINGHJI BHIMSINGHJI Vs. STATE OF BOMBAY NOW RAJASTHAN
December 9, 1959
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. STATE OF BIHAR
May 15, 1959
MAHARANA MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER PORBANDER
April 14, 1959
MALLAPPA GIRIMALLAPPA BETGERI Vs. R YELLAPPAGOUDA PATIL
April 9, 1959
MANAGEMENT HOTEL IMPERIAL NEW DELHI Vs. HOTEL WORKERS UNION
May 21, 1959
MANAGEMENT OF BALIPARA TEA ESTATE Vs. ITS WORKMEN
April 30, 1959
MANAGEMENT OF RANIPUR COLLIERY UNDER EQUITABLE CO LIMITED Vs. BHUBAN SINGH
April 21, 1959
MANAGER HOTEL IMPERIAL NEW DELHI Vs. CHIEF COMMISSIONER DELHI ANA
May 13, 1959
MCGREGOR AND BALFOUR LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
March 16, 1959
MINERAL DEVELOPMENT LIMITED Vs. STATE OF BIHAR
December 15, 1959
MOHAN Vs. STATE OF UTTAR PRADESH
November 5, 1959
MULK RAJ Vs. STATE OF UTTAR PRADESH
February 20, 1959
MUNICIPAL BOARD MAINPURI Vs. KANHAIYA LAL
October 6, 1959
MUZAFFARPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. MUZAFFARPUR ELECTRIC SUPPLY WORKERS UNION
April 23, 1959
NARAYAN BHAGWANTRAO GOSAVI BALAJIWALE Vs. GOPAL VINAYAK GOSAVI
September 22, 1959
NARAYANDAS BHAGWANDAS MADHAVDAS Vs. STATE OF WEST BENGAL
May 7, 1959
NARENDRA KUMAR Vs. UNION OF INDIA
December 3, 1959
NARESH CHANDRA GANGULI FOR SHRI RAM PRASAD DAS Vs. STATE OF WEST BENGAL
May 20, 1959
NARUMAL Vs. STATE OF BOMBAY
November 25, 1959
NEW JEHANGIR VAKIL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA
May 12, 1959
NIKHIL RANJAN GHOSH Vs. STATE OF WEST BENGAL
October 27, 1959
OFFICIAL LIQUIDATORS U P UNION BANK LIMITED IN LIQUIDATION Vs. RAMESHWAR NATH AGARWAL
November 10, 1959
OKARA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF PUNJAB
November 13, 1959
OM PRABHA JAIN Vs. GIAN CHAND
April 1, 1959
OM PRAKASH Vs. STATE OF UTTAR PRADESH
September 15, 1959
OMAR SALAY MOHAMED SAIT Vs. COMMISSIONER OF INCOME TAX MADRAS
March 5, 1959
ORISSA CEMENT LIMITED Vs. HABIBULLAH
April 30, 1959
PACIFIC MINERALS (P.) LTD Vs. STATE OF M.P.
June 1, 1959
PANDHARINATH BUDHO PATIL Vs. STATE OF MAHARASHTRA
May 2, 1959
PARBATI KUER Vs. SARANGDHAR SINHA
September 14, 1959
PATNA ELECTRIC SUPPLY CO LIMITED PATNA Vs. PATNA ELECTRIC SUPPLY WORKERS UNION
April 23, 1959
PHULBARI TEA ESTATE Vs. ITS WORKMEN
May 6, 1959
PREM NATH KAUL FOR SELF AND ON BEHALF OF OTHER MEMBERS OF THE KASHMIR AGRICULTURISTS ASSOCIATION SRINAGAR Vs. STATE OF JAMMU AND KASHMIR
March 2, 1959
PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION Vs. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED
September 24, 1959
R ABDULLA ROWTHER S GOPALAN NAIR Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS:K DAMODARAN NAIR
February 18, 1959
R C MITTER AND SONS CALCUTTA IN C A NO 85 OF 57 2 D C AUDDY CALCUTTA IN C A NO 389 OF 57 Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
April 15, 1959
RADHA PRASAD SINGH Vs. CAJADHAR SINGH
September 7, 1959
RAIPUR MANUFACTURING COMPANY LIMITED AHMEDABAD Vs. NAGRASHNA M N
October 29, 1959
RAJAH VELUGOTI VENKATA SESHA VARADA RAJAGOPALA KRISHNA YACHENDRA BAHADUR KUMARA RAJAH VENKATAGIRI Vs. STATE OF ANDHRA PRADESH
August 14, 1959
RAM DIAL Vs. SANT LAL
April 23, 1959
RAM GOPAL Vs. ANANT PRASAD AXID ANOTHER
April 21, 1959
RAMAN AND RAMAN LIMITED Vs. STATE OF MADRAS
February 18, 1959
RAMANLAL MOHANLAL PANDYA Vs. SATE OF BOMBAY
April 21, 1959
RANI DRIGRAJ KUER Vs. RAJA SRI AMAR KRISHNA NARAIN SINGH
December 14, 1959
RANJIT SINGH Vs. STATE OF PEPSU NOW PUNJAB
April 21, 1959
RATHOD BHIMJIBHAI MASRUBHAI RAJPUTND Vs. STATE OF BOMBAY
December 7, 1959
REHMAN SHAGOO Vs. STATE OF JAMMU AND KASHMIR
September 10, 1959
RM NL RAMASWAMI CHETTIAR Vs. OFFICIAL RECEIVER RAMANATHAPURAM AT MADURAI
August 28, 1959
ROMESH CHANDRA ARORA Vs. STATE
October 6, 1959
RUKHMABAI Vs. LALA LAXMINARAYAN
November 17, 1959
S GURMEJ SINGH Vs. S PRATAP SINGH KAIRON
September 30, 1959
S K SAHGAL ADDITIONAL COLLECTOR BA NARAS Vs. MAHARAJ KISHORE KHANNA
March 16, 1959
S KAPUR SINGH Vs. UNION OF INDIA
December 15, 1959
S M BANERJI Vs. KRISHNA AGARWAL
November 20, 1959
S. GANGOLI Vs. THE STATE OF UTTAR PRADESH
May 14, 1959
SALEKH CHAND Vs. STATE OF UTTAR PRADESH
April 22, 1959
SARDAR SARUP SINGH Vs. STATE OF PUNJAB
April 1, 1959
SAROJ KUMAR MAZURNDAR Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 4, 1959
SASA MUSA SUGAR WORKS PRIVATE LIMITED Vs. SHOBRATI KHAN
April 29, 1959
SATYANARAYAN LAXMINARAYAN HEGDE Vs. MALLIKARJUN BHAVANAPPA TIRUMALE
September 25, 1959
SETH TEOMAL Vs. COMMISSIONER OF INCOME TAX
March 2, 1959
SHALIMAR WORKS LIMITED THE WORKMEN OF SHALIMAR WORKS LIMITED Vs. THEIR WORKMEN: SHALIMAR WORKS LIMITED
May 8, 1959
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
October 30, 1959
SHIBRAJ SINGH Vs. STATE OF WEST BENGAL
April 14, 1959
SHIVA GLASS WORKS CO LIMITED Vs. THEIR WORKMEN
April 21, 1959
SHIVA JUTE BALING LIMITED Vs. HINDLEY AND COMPANY LIMITED
August 21, 1959
SHRINIVASA REDDY Vs. STATE OF MYSORE
November 6, 1959
SHUBNATH DEOGAM Vs. RAM NARAIN PRASAD
October 8, 1959
SITARAM RAMCHARAN Vs. M N NAGRASHANA AUTHORITY UNDER THE PAYMENT OF WAGES ACT FOR AHMEDABAD AREA AHMEDABAD
September 25, 1959
STATE OF AJMER NOW RAJASTHAN Vs. SHIVJI LAL
April 22, 1959
STATE OF BIHAR Vs. CHARUSILA DASI
April 15, 1959
STATE OF BIHAR Vs. BHABAPRITANANDA OJHA
April 5, 1959
STATE OF BIHAR Vs. HIRA LAL KEJRIWAL
September 14, 1959
STATE OF BIHAR Vs. RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS:S K C SUGAR LIMITED:NEW SWADESHI SUGAR MILLS LIMITED
November 26, 1959
STATE OF BIHAR Vs. GOPI KISHORE PRASAD
November 25, 1959
STATE OF BOMBAY Vs. RUSY MISTRY
September 24, 1959
STATE OF DELHI Vs. RAM LOHIA
December 9, 1959
STATE OF JAMMU AND KASHMIR Vs. THAKUR CANGA SINGH FOR SELF AND ON BEHALF OF
November 26, 1959
STATE OF MADHYA PRADESH Vs. MUBARAK ALI
February 3, 1959
STATE OF MADRAS Vs. C P AGENCIES
August 25, 1959
STATE OF PUNJAB Vs. SNADI LAL
September 4, 1959
STATE OF RAJASTHAN Vs. REHMAN
October 14, 1959
STATE OF SAURASHTRA Vs. SALAM BIN HINDI
August 4, 1959
STATE OF UTTAR PRADESH Vs. M P SINGH:S P SABHARWAL:R K LAHRI
December 15, 1959
STATE STATE STATE Vs. HIRALAL GIRDHARILAL KOTHARI:D P CHADDA:F X JACOBS
November 30, 1959
TAHSILDAR SINGH Vs. STATE OF UTTAR PRADESH
May 5, 1959
TATA OIL MILLS COMPANY LIMITED Vs. ITS WORKMEN
May 5, 1959
TEXTILE SUPPLY CO ASSAM Vs. COMMISSIONER OF INCOME TAX ASSAM
April 7, 1959
TIKA RAM AND SONS LIMITED Vs. ITS WORKMAN BISHAMBER DAYAL
May 1, 1959
TITAGHUR PAPER MILLS CO LIMITED BENGAL KAGAZKAL MAZDOOR UNION Vs. THEIR WORKMEN :ALL INDIA TRADE UNION CONGRESS
May 5, 1959
TOPANMAL CHHOTAMAL Vs. KUNDOMAL GANGARAM
September 8, 1959
TRACTORS INDIA LIMITED Vs. MOHAMMAD SAYEEDS
April 15, 1959
TRIVENIBAI Vs. LILABAI
January 21, 1959
TRUSTEES OF CHARITY FUND ESPLANADE ROAD FORT BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
May 5, 1959
UJAGAR SINGH Vs. JEO
April 23, 1959
UMACHARAN SHAW AND BROS Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 15, 1959
UNION OF INDIA Vs. KISHORILAL GUPTA AND BROS
May 21, 1959
UNION OF INDIA Vs. AMAR SINGH
October 28, 1959
UNION OF INDIA STATE OF DELHI NOW DELHI ADMINISTRATION Vs. BHANAMAL GULZARIMAL LTD
December 16, 1959
V V GIRI Vs. D SURI DORA
May 20, 1959
VAIKUNTAM CHANDRAPPA Vs. STATE OF ANDHRA PRADESH
August 14, 1959
VISHWANATH Vs. STATE OF UTTAR PRADESH
September 3, 1959
WAMAN SHRINIWAS KINI Vs. RATILAL BHAGWANDAS AND CO
February 16, 1959
WESTERN INDIA THEATRES LIMITED Vs. CANTONMENT BOARD POONA CANTONMENT
January 16, 1959
WESTERN INDIA THEATRES LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
January 16, 1959
Y MAHABOOB SHERIFF AND SONS Y MAHABOOB SHERIFT S SHAMSODDIN Vs. MYSORE STATE TRANSPORT AUTHORITY BANGALORE:MYSORE STATE TRANSPORT AUTHORITY BANGALORE:MYSORE STATE TRANSPORT AUTHORITY BANGALORE
November 6, 1959
Y V SRINIVASAMURTHY Vs. STATE OF MYSORE
January 16, 1959