A ALAM PASHA Vs. RAVISHANKAR
|
May 29, 2019 |
A ASHRAF ALI Vs. B S SUSHEELA DEVI
|
November 20, 2019 |
A ASHWINI, D/O R ALBERT Vs. HARAH AGARWAL W/O DELIP AGARWAL
|
March 7, 2019 |
A B RAJEEVAN Vs. TAHSILDAR, SAGAR TALUK
|
June 25, 2019 |
A C NAGARATHNA Vs. T H HALESH
|
February 26, 2019 |
A C SRINIVAS RAJU Vs. KARNATAKA STATE INDUSTRIAL INFRASTRUCTURE AND DEVELOPMENT CORPORATION LIMITED
|
March 13, 2019 |
A CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
September 5, 2019 |
A G JAGADEESH CHANDRA Vs. ASHOK S
|
June 6, 2019 |
A KARUNAKARA SHETTY
S/O LATE A GOPAL SHETTY Vs. RESERVE BANK OF INDIA
DEPARTMENT OF NON-BANKING SUPERVISION
|
February 8, 2019 |
A M KUSHALAPPA
S/O A C MANDANNA Vs. STATE OF KARNATAKA
BY ITS SECRETARY
DEPARTMENT OF CO-OPERATION
|
February 1, 2019 |
A M R VEERAIAH Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 30, 2019 |
A M SAMIULLA Vs. STATE OF KARNATAKA
|
November 13, 2019 |
A MARE GOWDA Vs. STATE OF KARNATAKA
|
June 18, 2019 |
A N AMRUTH KUMAR Vs. A N VANITHA
|
June 13, 2019 |
A N PRADEEP KUMAR S/O A NAGARAJA RAO Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 22, 2019 |
A N VIJAYA BHANU Vs. DIRECTOR OF MINES & GEOLOGY DEPARTMENT OF MINES AND GEOLOGY
|
April 24, 2019 |
A P RAJU Vs. STATE OF KARNATAKA
|
June 3, 2019 |
A R MOHAMMED ILYAS Vs. STATE OF KARNATAKA,
|
January 10, 2019 |
A RAMACHANDRA RAO S/O SRI ARJUN RAO Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
|
September 3, 2019 |
A RAVI SON OF ARMUGAM Vs. J M CHANNESHAIAH SWAMY SON OF LATE J M CHANDRASHEKARAIAH
|
April 2, 2019 |
A S GUPTA Vs. STATE OF KARNATAKA
|
June 12, 2019 |
A S VIMALAKSHI W/O LATE M S MALLESHAIAH Vs. STATE OF KARNATAKA
|
February 20, 2019 |
A SHIVASHANKARAPPA Vs. A M SARVAMANGALAMMA
|
June 3, 2019 |
A SUBRAMANYASWAMY Vs. A NARAYANASWAMY
|
January 7, 2019 |
A. ALBERT VICTOR Vs. STATE OF KARNATAKA
|
June 11, 2019 |
A. BABU REDDY Vs. H P SATHYANARAYANA REDDY
|
October 31, 2019 |
A. ELISHA AND ORS. Vs. SOUTH INDIA REGIONAL CONFERENCE AND ORS.
|
December 20, 2019 |
A. G. NANJEGOWDA Vs. PUTTALAKSHMAMMA
|
November 14, 2019 |
A. H. VISHWANATH Vs. STATE OF KARNATAKA
|
March 14, 2019 |
A. HARISH BHAT Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE 1
|
October 17, 2019 |
A. MAHAVEER AND ORS. Vs. STATE OF KARNATAKA
|
October 15, 2019 |
A. PAUL RODRIGUES Vs. DOLPHY SALDANHA
|
February 4, 2019 |
A. RAMESH Vs. MANJUNATH
|
December 13, 2019 |
A. S. RAGHAVENDRA Vs. BHARATI AIRTEL LIMITED
|
November 29, 2019 |
A. SHARAN POVIL Vs. STATE OF KARNATAKA
|
December 11, 2019 |
A. SUBBARATHNAMMA Vs. SECRETARY
|
June 11, 2019 |
A. VENKATESH Vs. VIJAYAKUMARI BAI AND ORS.
|
December 18, 2019 |
A.C. CHAMARAJE GOWDA Vs. STATE OF KARNATAKA AND ORS.
|
April 4, 2019 |
A.C. MANJUNATH Vs. STATE OF KARNATAKA
|
November 13, 2019 |
A.C.DEEPAK KUMAR Vs. P.PRIYANKA
|
September 16, 2019 |
A.G. ASHOK Vs. STATE AND ORS.
|
April 25, 2019 |
A.K. AIJAZ AHMED Vs. NAIJAZ AHMED SHARIFF
|
May 10, 2019 |
A.K.ABDUL NASEER Vs. ABDUL BARI
|
June 20, 2019 |
A.K.RAMKRISHNAN Vs. PARVATHY SATHYANARAYANA
|
February 5, 2019 |
A.KRISHNA Vs. SURESH MOHAN
|
December 11, 2019 |
A.M. MANGALA Vs. THE DEPUTY COMMISSIONER, HASSAN DISTRICT AND ORS.
|
August 30, 2019 |
A.NARAYANASWAMY Vs. STATE OF KARNATAKA
|
January 10, 2019 |
A.NAVEEN Vs. STATE BY JALAHALLI POLICE STATION
|
December 20, 2019 |
A.S. IMPEX Vs. DURGA TRADERS
|
November 7, 2019 |
A.S. VIMALAKSHI Vs. STATE OF KARNATAKA
|
August 6, 2019 |
A.S.SRINIVASAN Vs. STATE BANK OF INDIA
|
July 16, 2019 |
A.VENKATESHAPPA Vs. STATE OF KARNATAKA
|
October 16, 2019 |
AANE MINES AND MINERALS Vs. STATE OF KARNATAKA
|
July 23, 2019 |
AASTHA VERMA Vs. RAKSHIT GAUR
|
June 21, 2019 |
AASTHA VERMA Vs. RASKSHIT GAUR
|
April 22, 2019 |
ABB INDIA LTD. Vs. STATE OF KARNATAKA
|
February 21, 2019 |
ABDU SHAHEED KURCHIPALLA ABDULLA Vs. ADDL. COMMR. OF CUS., MANGALURU
|
April 11, 2019 |
ABDUL @ ABDHULLA
S/O BADE SAHEB Vs. PERIYANNAN
|
February 8, 2019 |
ABDUL AZIZ Vs. UNION OF INDIA
|
August 5, 2019 |
ABDUL AZIZ K Vs. MANAGING DIRECTOR K S R T C
|
May 28, 2019 |
ABDUL GAFOOR Vs. STATE OF KARNATAKA
|
August 27, 2019 |
ABDUL GAFOOR Vs. VENKATESH E
|
July 22, 2019 |
ABDUL GOUSE Vs. STATE BY MANDI POLICE STATION
|
June 1, 2019 |
ABDUL HAKEEM Vs. STATE OF KARNATAKA
|
July 25, 2019 |
ABDUL KARIM REHMAN QURESHI S/O A K AWNAR Vs. STATE OF KARNATAKA BY SHO
|
May 10, 2019 |
ABDUL KHADIR Vs. STATE OF KARNATAKA
|
June 19, 2019 |
ABDUL KHALEEL Vs. STATE OF KARNATAKA
|
May 29, 2019 |
ABDUL LATIF Vs. STATE OF KARNATAKA
|
January 3, 2019 |
ABDUL RAFEEQ Vs. STATE OF KARNATAKA
|
June 4, 2019 |
ABDUL RASUL Vs. MUNIRAJU
|
June 18, 2019 |
ABDUL REHAMAN Vs. CHIEF OFFICER
|
November 20, 2019 |
ABDUL SALAM S A Vs. STATE OF KARNATAKA
|
May 14, 2019 |
ABDUL SAMAD Vs. COMMISSIONER OF CENTRAL, EXCISE AND SERVICE TAX, SERVICE TAX DIVISION AND ORS.
|
March 5, 2019 |
ABDUL SHUKOOR Vs. SAMAD PASHA
|
October 18, 2019 |
ABDUL WAJID Vs. JUMMA MASJID AND ORS.
|
May 29, 2019 |
ABDULLA M. Vs. B.P. RAJEEVLOCHANNA
|
December 11, 2019 |
ABDULSAB Vs. BASAVARAJ
|
March 12, 2019 |
ABDULSAHEB Vs. ONENESS CHIT FUNDS PVT LTD
|
June 13, 2019 |
ABHILASHA OJHA Vs. BID & HAMMER AUCTIONEERS (P) LTD.
|
September 24, 2019 |
ABHINAND Vs. BANGALORE MEDICAL COLLEGE & RESEARCH INSTITUTE
|
March 18, 2019 |
ABHIRAM SUNIL P S Vs. RAJIV GANDHI UNIVERSITY
|
September 27, 2019 |
ABHISHEK Vs. STATE OF KARNATAKA
|
March 11, 2019 |
ABHISHEK @ ABHI Vs. STATE OF KARNATAKA
|
December 4, 2019 |
ABHISHEK N Vs. STATE OF KARNATAKA
|
February 11, 2019 |
ABHISHEKH VIDYAVARDHAK SHIKSHAN SAMSTHE Vs. STATE OF KARNATAKA
|
October 17, 2019 |
ABOOBAKER Vs. ASSISTANT COLLECTOR OF CUSTOMS, MANGALURU
|
February 13, 2019 |
ABRAHAM MEMORAIL EDUCATION TRUST Vs. JOHN WALTER MARIS
|
January 8, 2019 |
ABU THAHIR.B @ABDU Vs. UNION OF INDIA
|
October 11, 2019 |
ACC LIMITED Vs. STATE OF KARNATAKA
|
November 21, 2019 |
ACHUTHA Vs. STATE OF KARNATAKA
|
January 9, 2019 |
ADARSHA PACKAGING PVT LTD Vs. TRANS INDIA INTERNATIONAL LTD
|
July 15, 2019 |
ADDU PADIL Vs. STATE OF KARNATAKA
|
August 21, 2019 |
ADEVEPPA Vs. SIDDAWWA
|
January 10, 2019 |
ADINARAYANA Vs. RAMAKRISHNAPPA
|
March 1, 2019 |
ADISHAKTI TRANSFORMERS Vs. STATE OF KARNATAKA
|
July 12, 2019 |
ADITHYA SHENOY Vs. STATE OF KARNATAKA
|
June 7, 2019 |
ADITYA AUTO PRODUCTS & ENGINEERING INDIA PVT. LTD Vs. ADITYA AUTO PRODUCTS (NTTF) EMPLOYEES UNION
|
July 17, 2019 |
ADITYA BIRLA NUVO LTD Vs. UNION OF INDIA
|
June 28, 2019 |
ADIVEPPASWAMY Vs. STATE OF KARNATAKA
|
June 27, 2019 |
ADVAY ENTERPRISES Vs. STATE OF KARNATAKA
|
July 1, 2019 |
AFROZ PASHA @ APPU Vs. MASJID-E-AZAM
|
August 14, 2019 |
AFSAR @ MURGESH Vs. STATE OF KARNATAKA
|
May 29, 2019 |
AFZALMIYA Vs. STATE OF KARNATAKA
|
January 23, 2019 |
AGRAHARA KRISHNAMURTHY Vs. SAHITYA AKADEMI
|
July 26, 2019 |
AHAMMAD KUNHA Vs. MARIAMMA W/O MOHAMMAD
|
April 24, 2019 |
AHMED BAHUSAB BEPARI Vs. STATE OF KARNATAKA
|
February 15, 2019 |
AIJAZ PASHA Vs. SHEKAR
|
June 19, 2019 |
AIRCOM SOLUTIONS PVT. LTD. Vs. B.N.VIJAYAKUMAR @ N.VIJAYAKUMAR
|
December 4, 2019 |
AJAY Vs. STATE OF KARNATAKA
|
March 26, 2019 |
AJAY Vs. STATE BY HEBBAGODI P.S
|
February 13, 2019 |
AJAY KUMAR KHANDEWAL Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE (CISF)
|
July 2, 2019 |
AJEEM KHAN Vs. STATE OF KARNATAKA
|
August 30, 2019 |
AJIT Vs. STATE OF KARNATAKA
|
July 17, 2019 |
AJITH KUMAR Vs. PADMAJA
|
October 15, 2019 |
AJITH KUMAR RAI Vs. STATE OF KARNATAKA
|
December 17, 2019 |
AJITH SHETTY Vs. STATE OF KARNATAKA
|
December 18, 2019 |
AJITH VICENT RAJ A S/O ANTHONI Vs. STATE OF KARNATAKA
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April 2, 2019 |
AJMERA HOUSING CORPORATION Vs. RAMACHANDRA
|
January 31, 2019 |
AKABARKHAN AND ORS. Vs. BASEERABI AND ORS.
|
December 20, 2019 |
AKASH MANN T @ AKASH S/O TRIMOORTHI Vs. STATE OF KARNATAKA BY MAHALAKSHMIPURAM POLICE STATION BENGALURU
|
April 24, 2019 |
AKBAR PATEL Vs. JALAL KHAN
|
March 21, 2019 |
AKHILA KARNATAKA KULUVA MAHA SANGHA Vs. COMMISSIONER DAVANAGERE CITY CORPORATION
|
April 22, 2019 |
AKKAYAMMA Vs. PADMAVATHI
|
March 19, 2019 |
AKSHAY APARANJI Vs. STATE BY UPPARPET POLICE STATION
|
March 15, 2019 |
AKSHAY KUMAR Vs. STATE
|
August 19, 2019 |
AL HAAJ SYED TAJUDDIN AHMED QUADRI S/O SYED SHAH MOHAMMED QUADRI Vs. STATE OF KARNATAKA
|
April 11, 2019 |
ALAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 27, 2019 |
ALANG METAL EXIM PVT LTD Vs. MSTC LIMITED
|
June 3, 2019 |
ALAUDEEN MOHAMED MUSTHAFA Vs. DREAMZ INFRA INDIA LTD
|
March 26, 2019 |
ALIYA FARUK Vs. AYESHA BEGUM W/O MOHAMMED MUNEERUDDIN
|
February 27, 2019 |
ALLABAKSHA Vs. SAYYAD JAVED PASHA
|
February 22, 2019 |
ALLAUDDIN Vs. STATE OF KARNATAKA
|
March 27, 2019 |
ALLIANCE INFRASTRUCTURE PROJECTS (P) LTD. Vs. THE COMMERCIAL TAX OFFICER
|
October 17, 2019 |
ALLISAB Vs. MALLAPPABHIMAPPA BIRADAR PATIL
|
January 9, 2019 |
ALOYSIUS PAUL DSOUZA Vs. G ANDREW RICHARD
|
April 26, 2019 |
AMALLAPPA Vs. STATE OF KARNATAKA
|
August 19, 2019 |
AMAR PANDEY Vs. SAIFULLAKHAN S/O GAFFARKHAN SAWAKAR
|
May 29, 2019 |
AMARAVATHI Vs. RAJESH A. @ RAJESH N. A.
|
August 7, 2019 |
AMARESHA Vs. LINGANAGOUDA DEVENDRAGOUDA PATIL
|
March 7, 2019 |
AMARSINGH Vs. VIVEK
|
October 24, 2019 |
AMAZON SELLER SERVICES PVT LTD Vs. INDUSVIVA HEALTH SCIENCES PVT. LTD.
|
August 28, 2019 |
AMAZON SELLER SERVICES PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 24, 2019 |
AMBIKA Vs. DEPUTY COMMISSIONER CHICKMAGALORE DISTRICT CHICKMAGALORE
|
March 22, 2019 |
AMBIKA W/O LATE AMBADAS Vs. ANIL
|
February 26, 2019 |
AMEEN Vs. STATE OF KARNATAKA
|
March 6, 2019 |
AMEEN SAB DALAWAYI Vs. STATE OF KARNATAKA
|
January 30, 2019 |
AMEER ABDUL LATIF BAIG Vs. STATE OF KARNATAKA
|
September 25, 2019 |
AMEER SUHAIL Vs. STATE OF KARNATAKA
|
May 16, 2019 |
AMEERABI BABU DESAI Vs. STATE OF KARNATAKA
|
May 15, 2019 |
AMEMAR ABDUL RAZAK Vs. STATE OF KARNATAKA
|
August 13, 2019 |
AMEYA PRESENCE MARKETING Vs. BHARATHI AIRTEL LIMITED
|
August 26, 2019 |
AMIT KUMAR BANERJEE Vs. STATE OF KARNATAKA
|
November 13, 2019 |
AMIT S/O SATISH KUMAR AGARWAL Vs. STATE OF KARNATAKA
|
January 21, 2019 |
AMITA Vs. ARVIND
|
August 30, 2019 |
AMITABH SINHA Vs. KARTHICKEYA MOTWANI
|
May 24, 2019 |
AMITABH SINHA Vs. STATE OF KARNATAKA BY ELECTRONIC CITY POLICE STATION
|
May 27, 2019 |
AMITH Vs. STATE OF KARNATAKA
|
May 21, 2019 |
AMMA CONSTRUCTIONS AND DEVELOPERS Vs. SUNANDA STEELS
|
August 13, 2019 |
AMMANNI K C Vs. DEPUTY COMMISSIONER
|
April 4, 2019 |
AMMANNI POOJARHI Vs. RAMA POOJARY
|
May 29, 2019 |
AMMINI NAYAR Vs. STATE OF KARNATAKA
|
September 3, 2019 |
AMUDHA W/O LATE S MAHENDRAPANDIAN Vs. V MADHU, S O VISHKANTIAH
|
July 8, 2019 |
ANAND C.G. Vs. STATE OF KARNATAKA
|
November 21, 2019 |
ANAND S/O Vs. D VENKANNA
|
April 2, 2019 |
ANANDA Vs. STATE OF KARNATAKA
|
September 16, 2019 |
ANANDA Vs. STATE OF KARNATAKA
|
November 21, 2019 |
ANANDBABU Vs. S C NAREGAL
|
June 12, 2019 |
ANANDBHAVAN PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
|
September 26, 2019 |
ANANDIBAI W/O VAMAN KADOLKAR Vs. GURUPUTRAPPA S/O BASHETAPPA LANGOTI
|
August 30, 2019 |
ANANDKUMAR.J. Vs. STATE OF KARNATAKA
|
December 10, 2019 |
ANANTHA ADIGA P.N. Vs. GOVERNMENT OF KARNATAKA
|
December 2, 2019 |
ANANTHAKUMAR Vs. STATE OF KARNATAKA
|
May 28, 2019 |
ANDUNHI MOHAMMED Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-I
|
February 7, 2019 |
ANEES P T Vs. STATE BY THUNGANAGAR POLICE STATION
|
August 7, 2019 |
ANGADI VRUSHABHA S/O LATE MAHANTAPPA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
March 8, 2019 |
ANIL Vs. STATE OF KARNATAKA
|
February 27, 2019 |
ANIL Vs. STATE ASST COMMISSIONER OF POLICE
|
August 31, 2019 |
ANIL GROVER Vs. STATE OF KARNATAKA
|
June 3, 2019 |
ANIL KUMAR Vs. STATE OF KARNATAKA
|
August 19, 2019 |
ANIL KUMAR M SANGHVI Vs. P C POORNIMA W/O RAMESH B
|
March 12, 2019 |
ANIL KUMAR.N.B. Vs. STATE OF KARNATAKA
|
July 18, 2019 |
ANIL REDDY @ ANIL KUMAR REDDY S/O MUNIRAMAREDDY Vs. STATE BY VEMGAL P. S.
|
August 5, 2019 |
ANILKUMAR Vs. STATE
|
April 2, 2019 |
ANJALAPPA Vs. STATE OF KARNATAKA
|
February 14, 2019 |
ANJAN GOSWAMI Vs. THE AGRICULTURE PRODUCE MARKET COMMITTEE, KOLARA
|
October 10, 2019 |
ANJANEYASWAMY TEMPLE Vs. STATE OF KARNATAKA
|
September 12, 2019 |
ANJENAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 27, 2019 |
ANJINAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 22, 2019 |
ANJINAPPA Vs. SPECIAL DEPUTY COMMISSIONER
|
November 26, 2019 |
ANJUMAN-E-ITHEHAD-E-ISLAM Vs. STATE INFORMATION COMMISSIONER
|
January 7, 2019 |
ANKEGOWDA Vs. STATE
|
February 5, 2019 |
ANNAPOORNA Vs. STATE OF KARNATAKA
|
January 4, 2019 |
ANNAPPA
S/O MANNAIAH Vs. STATE OF KARNATAKA BY BALUR P S
|
February 1, 2019 |
ANNAPPA Vs. SURESH
|
July 11, 2019 |
ANNAPPA ACHCHUTH KINI Vs. STATE OF KARNATAKA
|
October 24, 2019 |
ANNAPPA MARUTI MAGADUM Vs. KARNATAKA MULTIPURPOSE SOUHARD SAHAKARI LTD
|
September 17, 2019 |
ANNAPPA RAMU KHOT Vs. STATE OF KARNATAKA
|
June 17, 2019 |
ANNAPPA. G Vs. STATE OF KARNATAKA
|
July 11, 2019 |
ANNARAYA S. TALWAR Vs. STATE OF KARNATAKA
|
January 9, 2019 |
ANNEGOWDA Vs. SHEK ANWAR
|
July 4, 2019 |
ANOOJ S/O ABU Vs. STATE OF KARNATAKA
|
April 9, 2019 |
ANSARI MOHAMMED LAIQUDDIN Vs. STATE OF KARNATAKA
|
August 6, 2019 |
ANTHONY REDDY Vs. STATE OF KARNATAKA
|
January 16, 2019 |
ANTHONY S MARIYAPPA Vs. UNION OF INDIA
|
August 6, 2019 |
ANTONY C J Vs. THE STATE OF KARNATAKA
|
October 1, 2019 |
ANU INDUSTRIES LTD Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
June 12, 2019 |
ANUJ KUMAR Vs. STATE
|
November 11, 2019 |
ANUPAMA RAJENDRA HIREMATH Vs. STATE OF KARNATAKA
|
December 2, 2019 |
ANURADHA BALIGA D/O RAMACHANDRA BALIGA Vs. MANGALPADY NARESH SHENOY S/O NAMDEV SHENOY
|
March 26, 2019 |
ANURADHA SHEKAR Vs. STATE
|
April 25, 2019 |
ANURADHIKA MANJUNATH Vs. STATE OF KARNATAKA
|
September 11, 2019 |
ANUSHA SONNAD Vs. AKASH KALYANASHETTY
|
February 14, 2019 |
ANWAR Vs. KRISHNA MOOLYA
|
June 21, 2019 |
APEX CRUSSHERS Vs. DEPUTY COMMISSIONER CHAMRAJANAGAR DISTRICT
|
August 22, 2019 |
APPARAYA Vs. SHIVARAYA
|
June 20, 2019 |
APPASAHEB Vs. BANGAREWWA
|
January 9, 2019 |
APPASAHEB Vs. STATE OF KARNATAKA
|
September 27, 2019 |
APPAYYA Vs. STATE OF KARNATAKA
|
April 3, 2019 |
APPAYYA S/O LAXMAN HALGEKAR Vs. STATE OF KARNATAKA
|
February 15, 2019 |
APPLE INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
November 27, 2019 |
APSAR @ APSAR PASHA Vs. STATE BY NELAMANGALA POLICE STATION
|
February 8, 2019 |
APSAR PASHA Vs. HANUMEGOWDA N.R.
|
August 30, 2019 |
ARAVIND Vs. CHIEF OFFICER
|
November 20, 2019 |
ARAVIND Vs. GANNON DUNKERLEY
|
July 9, 2019 |
ARCHITA PAL Vs. PRIYANKA CHANDRA NASKAR
|
June 4, 2019 |
ARIF KHAN Vs. STATE OF KARNATAKA
|
November 19, 2019 |
ARISTIDES PROTONOTARIOS Vs. STATE OF KARNATAKA
|
August 22, 2019 |
ARJUN PURUSHAN Vs. STATE
|
November 22, 2019 |
ARJUN TRADERS Vs. STATE OF KARNATAKA
|
October 21, 2019 |
ARMUGAM NAYANAR Vs. STATE OF KARNATAKA
|
May 27, 2019 |
AROOP SHANKAR DAS Vs. STATE
|
May 21, 2019 |
ARPITHA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
April 22, 2019 |
ARPITHADEEPAM Vs. DEEPAM SILK INTERNATIONAL
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March 1, 2019 |
ARUN Vs. STATE OF KARNATAKA
|
May 28, 2019 |
ARUN Vs. SH BHERULAL JAT
|
January 10, 2019 |
ARUN Vs. STATE OF KARNATAKA
|
April 15, 2019 |
ARUN Vs. STATE OF KARNATAKA
|
September 12, 2019 |
ARUN K KUMAR Vs. UNION OF INDIA
|
November 18, 2019 |
ARUN K KUMAR Vs. ABUBAKER
|
August 22, 2019 |
ARUN K. KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 22, 2019 |
ARUN KUMAR Vs. STATE OF KARNATAKA
|
July 4, 2019 |
ARUN KUMAR D. Vs. SYED JAKIR
|
August 30, 2019 |
ARUN S/O HANUMANTHARAYAPPA Vs. STATE BY RAJAGOPALA NAGARA POLICE BENGALURU
|
August 28, 2019 |
ARUNA D/O LATE GOPALA KRISHNA Vs. DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
|
April 24, 2019 |
ARUNARAJA S/O APPAJAIAH Vs. STATE OF KARNATAKA
|
September 13, 2019 |
ARUNDHATHI H D Vs. COMMISSIONERV BENGALURU DEVELOPMENT AUTHORITY
|
July 1, 2019 |
ARUNKUMAR Vs. STATE OF KARNATAKA
|
June 4, 2019 |
ARUNKUMAR K.H. Vs. STATE BY VISHWANTHAPURA P.S.
|
March 21, 2019 |
ARVIND LIFESTYLE BRANDS Vs. UNDER SECRETARY TECHNOLOGY DEVELOPMENT BOARD
|
June 20, 2019 |
ARVIND LIFESTYLE BRANDS LTD. Vs. UNION OF INDIA
|
April 26, 2019 |
ARVIND REDDY Vs. STATE
|
December 11, 2019 |
ARVIND S/O MADHAVRAO Vs. SHAIKH SALEEM
|
August 13, 2019 |
ARYA IDIGA SANGHA Vs. VIJAYKUMAR
|
April 24, 2019 |
ASHA JAYAWANT MORE Vs. SWATI SANJAY REVANKAR
|
April 10, 2019 |
ASHA K Vs. ASSOCIATED BROADCASTING CO PVT LTD
|
February 22, 2019 |
ASHA RANI Vs. S. RAVI KUMAR
|
August 6, 2019 |
ASHA SHENOY Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND RECOVERY OFFICER
|
July 8, 2019 |
ASHFAQ Vs. STATE
|
May 9, 2019 |
ASHODAYA CEMENT PRODUCTS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD
|
January 30, 2019 |
ASHOK Vs. STATE OF KARNATAKA
|
January 11, 2019 |
ASHOK Vs. STATE OF KARNATAKA
|
July 19, 2019 |
ASHOK Vs. STATE OF KARNATAKA
|
June 7, 2019 |
ASHOK Vs. FARUKAHAMAD
|
July 1, 2019 |
ASHOK Vs. STATE OF KARNATAKA
|
March 12, 2019 |
ASHOK Vs. STATE OF KARNATAKA
|
May 15, 2019 |
ASHOK Vs. SUNITA AND ORS.
|
May 31, 2019 |
ASHOK B HOTTIN Vs. E JOHN PETER
|
June 13, 2019 |
ASHOK BHUPAL Vs. STATE OF KARNATAKA
|
September 12, 2019 |
ASHOK ISHWARAPPA PUNNANAWAR Vs. STATE OF KARNATAKA
|
October 16, 2019 |
ASHOK KUNDER Vs. VASANTHA NAIKA
|
June 24, 2019 |
ASHOK PLANTATIONS (P.) LTD. Vs. D. D. RAMESH
|
April 24, 2019 |
ASHOK R HIREMATH Vs. VIJAYAMALA
|
January 8, 2019 |
ASHOK RAMACHANDRA CHAVAN Vs. STATE OF KARNATAKA
|
April 3, 2019 |
ASHOK REDDY Vs. STATE OF KARNATAKA
|
October 1, 2019 |
ASHOK SALUNKE Vs. STATE OF KARNATAKA,
|
June 4, 2019 |
ASHOKA PLANTATIONS PVT LTD Vs. K A MANOHARA S/O K H APPAJI
|
January 10, 2019 |
ASHOKGOUDA S/O ISHTALINGANAGOUDA PATIL Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATIION
|
March 25, 2019 |
ASHVIN VISHWANATH S/O SAMPATH Vs. STATE OF KARNATAKA
|
April 2, 2019 |
ASHWATH Vs. STATE OF KARNATAKA
|
September 27, 2019 |
ASHWATHAMMA Vs. GIRIJAMMA
|
January 7, 2019 |
ASHWATHANARAYANA Vs. KANTHAMMA, W/O T GOPALAIAH
|
April 16, 2019 |
ASHWINI Vs. K.S.KRISHNA REDDY
|
September 5, 2019 |
ASHWINI Vs. STATE OF KARNATAKA
|
October 11, 2019 |
ASHWINI SHETTY Vs. CANARA BANK
|
January 31, 2019 |
ASIAD PAINTS LIMITED Vs. UNION OF INDIA
|
November 19, 2019 |
ASIAN FAB TECH LIMITED Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED
|
August 27, 2019 |
ASIF Vs. STATE OF KARNATAKA
|
April 15, 2019 |
ASIF PASHA @ ASIF
S/O LATE MEHABOOB PASHA Vs. STATE OF KARNATAKA
BY HOSKOTE P S
|
February 8, 2019 |
ASIFKHADER Vs. CENTRAL BUREAU OF INVESTIGATIONS
|
April 4, 2019 |
ASIM Vs. STATE
|
November 26, 2019 |
ASIM SHARIFF Vs. STATE
|
August 2, 2019 |
ASMA BANU W/O SHAHBUDDIN Vs. STATE OF KARNATAKA
|
March 8, 2019 |
ASMA NUSRA Vs. MOHAMMED RAFIQUE GADAGKAR
|
February 18, 2019 |
ASSISTANT COMMISSINOER BAILHONGAL SUB-DIVISION Vs. MAHAMMAD IQBAL
|
September 4, 2019 |
ASSISTANT EXECUTIVE ENGINEER DISTRICT PLANNING OFFICE Vs. YELLAMMA
|
January 11, 2019 |
ASSOCIATION FOR DEMOCRATIC REFORMS REPRESENTED BY ITS CHAIRMAN AND AUTHORISED REPRESENTATIVE TRILOCHAN SASTRY Vs. ELECTION COMMISSION THROUGH ITS CHIEF ELECTORAL OFFICER KARNATAKA HAVING ITS OFFICE AT OFFICE OF CHIEF ELECTORAL OFFICER NIRVACHANA NILAYA MAHARANIS COLLEGE CIRCLE
|
April 12, 2019 |
ASWATHNARAYANA Vs. STATE OF KARNATAKA
|
April 22, 2019 |
ATALANTA PUMPS PVT. LTD. Vs. STATE OF KARNATAKA
|
December 4, 2019 |
ATHAHAR ARAFATH Vs. STATE OF KARNATAKA
|
September 5, 2019 |
ATRIA CONVERGENCE TECHNOLOGIES LTD Vs. UNION OF INDIA THROUGH JOINT SECRETARY
|
March 28, 2019 |
AVANNEPPA ALIAS SANNA AVANNEPPA Vs. DRAKSHAYANI AVANNEPA ALIAS SANNA AVANNEPPAT VENKATAPURA AND OTHERS
|
April 3, 2019 |
AVINASH S. Vs. STATE
|
March 11, 2019 |
AVNEET BEDI Vs. RELIANCE CAPITAL LIMITED, LALBAGH COURT
|
February 20, 2019 |
AYISHA Vs. NIL
|
November 25, 2019 |
AYISHA AMBERIN Vs. R PARVATHI
|
March 27, 2019 |
AYOOB Vs. STATE OF KARNATAKA
|
July 22, 2019 |
AYUB KHAN Vs. STATE OF KARNATAKA
|
November 8, 2019 |
AYYANA GOUDA Vs. YELLAPPA BASAPPA ALUR
|
March 14, 2019 |
AZEEMULA Vs. VENKATALAKSHMAMMA
|
April 16, 2019 |
AZGARKHAN AND ORS. Vs. STATE OF KARNATAKA
|
November 29, 2019 |
B A PRASANNAKUMAR Vs. AUGUSTINE RATHNASWAMY
|
March 15, 2019 |
B A PRASANNAKUMAR S/O LATE ANNAIAPPA Vs. SUDHA W/O DR.ANANTHARAMAIAH
|
April 10, 2019 |
B B CHALUVARAJAN Vs. DIRECTOR GENERAL OF POLICE CRPF
|
April 1, 2019 |
B BANU BEE Vs. STATE OF KARNATAKA
|
April 16, 2019 |
B C SHANTAPPA Vs. STATE OF KARNATAKA
|
January 2, 2019 |
B D S JINNING AND PRESSING FACTORY Vs. SIDAPPA
|
June 3, 2019 |
B DODDAKARIYAPPA Vs. REGIONAL COMMISSIONER
|
September 4, 2019 |
B G GANESH S/O LATE B K GOPAL Vs. NATIONAL INSURANCE CO LTD
|
July 29, 2019 |
B G MAREGOWDA S/O M GANGAIAH Vs. STATE BY KORATAGERE POLICE STATION KORATAGERE, BENGALURU
|
April 11, 2019 |
B H ABDUL HAMEED Vs. MONAPPA
|
June 19, 2019 |
B H KOMALA Vs. STATE OF KARNATAKA
|
July 2, 2019 |
B HANUMANTHACHAR S/O LATE BHIMACHAR Vs. MUNICIPAL COMMISSIONER CITY MUNICIPAL COUNCIL (NAGARA SABHE)
|
March 20, 2019 |
B HANUMANTHAPPA Vs. STATE GOVT. OF KARNATAKA
|
June 11, 2019 |
B INDIRA Vs. STATE OF KARNATAKA
|
April 9, 2019 |
B JAYADEVAPPA Vs. STATE OF KARNATAKA
|
December 10, 2019 |
B JAYAMMA Vs. DHAKSHAYINI
|
July 1, 2019 |
B K ACHANNA Vs. G M SHIVANANDA
|
January 11, 2019 |
B K CHANDRASHEKAR Vs. B C ARUN KUMAR,
|
March 14, 2019 |
B K NANJUNDE GOWDA Vs. B S DEEPAK
|
February 6, 2019 |
B K VANAJA
W/O C R PANDURANGE GOWDA Vs. STATE OF KARNATAKA
BY ITS ADDITIONAL CHIEF SECRERARY
|
January 24, 2019 |
B L JANARDHANA Vs. DEPUTY COMMISSIONER
|
February 15, 2019 |
B L NARASIMHA MURTHY S/O B LAKSHMI NARASAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
March 26, 2019 |
B LALITHAMMA W/O LATE S T VENKATESH Vs. SIDDAGANGAIAH
|
March 5, 2019 |
B M KESHAVAPPA Vs. K M JAYARAMA REDDY
|
September 17, 2019 |
B M PRAKASH Vs. RANGE FOREST OFFICER SRINIVASAPUR RANGE
|
June 14, 2019 |
B M SREENIVASAIAH EDUCATIONAL TRUST Vs. G C CHANDRE GOWDA
|
December 10, 2019 |
B M VENKATARAMANAGOWDA Vs. EXECUTIVE ENGINEER, PUBLIC WORKS PORT AND INLAND WATER TRANSPORT DEPARTMENT
|
March 19, 2019 |
B MUNIKRISHNAPPA Vs. BYANAPPA
|
March 27, 2019 |
B N NAGENDRA KUMAR Vs. ADDITIONAL CHIEF SECRETARY
|
June 15, 2019 |
B N THARAKUMARI Vs. STATE OF KARNATAKA
|
June 7, 2019 |
B NAGARAJA S/O LATE K BOREGOWDA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
July 15, 2019 |
B NAGESH Vs. MANAGING DIRECTOR, & CHAIRMAN OF SELECTION COMMITTEE
|
April 12, 2019 |
B NEELAKANT Vs. MANAGING DIRECTOR DHARWAD
|
June 11, 2019 |
B R CHELUVARAJ Vs. MANAGING DIRECTOR, KARNATAKA SOAPS AND DETERGENTS LTD
|
July 22, 2019 |
B R GOPAMMA Vs. DEPUTY COMMISSIONER CUM CHAIRMAN DISTRICT CASTE VERIFICATION COMMITTEE MYSORE DISTRICT
|
March 26, 2019 |
B R JAGADHISH Vs. DISTRICT REGISTRAR & DEPUTY COMMISSIONER FOR STAMPS
|
June 3, 2019 |
B R SATYANARAYANA Vs. PIONEER DEVELOPERS
|
October 17, 2019 |
B RAJESH, S/O LATE H BANGARU Vs. STATE OF KARNATAKA, BY ITS SECRETARY TO GOVERNMENT
|
April 10, 2019 |
B S DHANANJAYA Vs. THE STATE OF KARNATAKA
|
March 7, 2019 |
B S KAVITHA Vs. M A VENKATESH
|
March 22, 2019 |
B S KESHAVA MURTHY Vs. B K PRASAD
|
February 7, 2019 |
B SAMYA NAIK Vs. BASAVARAJA
|
July 3, 2019 |
B SIDDALINGAPPA Vs. STATE BY THE POLICE INSPECTOR
|
March 13, 2019 |
B SOMAPPA Vs. STATE OF KARNATAKA
|
March 15, 2019 |
B SRIPADA RAO Vs. CHAMPAKA W/O NARAYANA KADAKKOL
|
March 28, 2019 |
B SUDHA Vs. UNION OF INDIA
|
April 30, 2019 |
B T RADHAKRISHNA Vs. R RAMANJINEYULU
|
February 1, 2019 |
B V CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
May 14, 2019 |
B V JAYARAMAIAH S/O B V VARADEGOWDA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
July 15, 2019 |
B V SEETARAM Vs. USMAN N B
|
February 22, 2019 |
B V SEETHARAM Vs. D VEERENDRA HEGGADE
|
February 8, 2019 |
B V SUJATHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 18, 2019 |
B VIJAYA SAI Vs. RENAISSANCE HOTEL HOLDINGS INC
|
April 12, 2019 |
B. A. BHEEMRAJ Vs. N. SUBRAMANI
|
July 2, 2019 |
B. BALAKRISHNA Vs. STATE OF KARNATAKA
|
July 22, 2019 |
B. BASAPPA Vs. J.S.W. STEEL LTD.
|
November 6, 2019 |
B. BASAVARAJAIAH Vs. STATE OF KARNATAKA AND ORS.
|
February 27, 2019 |
B. BASHEER Vs. MANGALURU CITY CORPORATION
|
March 1, 2019 |
B. HANUMANTHAPPA Vs. AUTHORISED OFFICER AND ASSISTANT COMMISSIONER, SHIVAMOGGA DISTRICT
|
April 24, 2019 |
B. K. PADMAVATHI Vs. B. K. GANESH
|
October 10, 2019 |
B. LAKSHMAMMA Vs. CHANNABASAIAH
|
August 14, 2019 |
B. MAMATHA Vs. MANJUNATHA
|
January 16, 2019 |
B. MANJUNATHA Vs. S. VASANTH KUMAR
|
October 22, 2019 |
B. MURALIDHARA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
March 5, 2019 |
B. N. MEENA Vs. STATE OF KARNATAKA
|
August 6, 2019 |
B. N. SHIVANNA Vs. KARNATAKA STATE BAR COUNCIL
|
August 8, 2019 |
B. R. SRINIVAS Vs. STATE OF KARNATAKA
|
July 26, 2019 |
B. R. VIJIBOVI Vs. NATIONAL INSURANCE CO. LTD.
|
June 19, 2019 |
B. S. JAYAPRAKASH Vs. STATE OF KARNATAKA
|
June 20, 2019 |
B. S. UMESH Vs. M. S. SRINIVAS
|
July 17, 2019 |
B. SUNIL BALIGA Vs. SUDIR
|
December 19, 2019 |
B. THIPPESWAMY Vs. STATE OF KARNATAKA
|
July 17, 2019 |
B. V. MALLA REDDY Vs. STATE OF KARNATAKA
|
September 13, 2019 |
B. VINOD Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 9, 2019 |
B.A. LOKESH KUMAR Vs. STATE OF KARNATAKA
|
January 21, 2019 |
B.A. PRASANNAKUMAR Vs. C.S. SHOBHA RAJ
|
March 11, 2019 |
B.A.ROJA Vs. ICICI LOMBARD GEN. INSURANCE CO. LTD
|
August 13, 2019 |
B.C. MOHAN RAJ Vs. STATE OF KARNATAKA
|
April 9, 2019 |
B.G. RANGASWAMY Vs. STATE OF KARNATAKA
|
March 7, 2019 |
B.GOWRI Vs. STATE OF KARNATAKA
|
April 22, 2019 |
B.H. SUSHEELA Vs. M.M. YOGENDRANATH
|
June 4, 2019 |
B.K. ASHWINI AGNI Vs. STATE OF KARNATAKA
|
January 17, 2019 |
B.KRISHNAPRASAD Vs. BHAGYAMMA
|
June 27, 2019 |
B.L.NAGENDRA PRASAD Vs. BENGALURU ELECTRICITY SUPPLY COMPANY LIMITED
|
May 23, 2019 |
B.M. BASAVARAJ Vs. STATE OF KARNATAKA
|
November 4, 2019 |
B.M. KUMAR Vs. K.R. ROOPA
|
April 8, 2019 |
B.M. VENKATALAKSHMAMMA Vs. P.M. GOPI
|
January 8, 2019 |
B.M.DEVARAJAPPA Vs. B.MUNIKRISHNAPPA
|
January 30, 2019 |
B.P. NAVEEN Vs. STATE OF KARNATAKA
|
December 4, 2019 |
B.R. HARISH K.A.S. (JUNIOR SCALE) Vs. STATE OF KARNATAKA
|
September 23, 2019 |
B.R. RAMEGOWDA AND ORS. Vs. DEPUTY COMMISSIONER, TUMKUR DISTRICT AND ORS.
|
January 30, 2019 |
B.R. SIDDARAMU Vs. STATE OF KARNATAKA
|
December 19, 2019 |
B.S. GOVINDARAJ AND ORS. Vs. SHARATH A.R. AND ORS.
|
April 3, 2019 |
B.S. GURUPADASWAMY Vs. KAMALAMMA
|
June 27, 2019 |
B.S. KAKKILAYA Vs. STATE OF KARNATAKA
|
February 13, 2019 |
B.S. NAGENDRA Vs. STATE OF KARNATAKA
|
April 8, 2019 |
B.S. PANDURANGA SINGH Vs. SHUBA PRAGATHI BUILDERS AND DEVELOPERS
|
September 5, 2019 |
B.S. VISHWANTHA GUPTHA Vs. RAFIQ AHAMAD
|
May 30, 2019 |
B.S.DALAYATH Vs. BANGALORE WATER SUPPLY & SEWERAGE BOARD
|
July 26, 2019 |
B.S.KRISHNA PRASAD Vs. STATE OF KARNATAKA
|
February 1, 2019 |
B.T. CHANDRAPPA Vs. STATE OF KARNATAKA
|
January 31, 2019 |
B.T.MANOHARA Vs. GOVERNMENT OF KARNATAKA
|
June 20, 2019 |
B.V. BASAVALINGAPPA Vs. CHIEF OFFICER
|
June 18, 2019 |
B.V.MALLIKARJUNA Vs. STATE OF KARNATAKA
|
August 16, 2019 |
BABOOLA Vs. STATE OF KARNATAKA
|
March 13, 2019 |
BABU Vs. SULOCHANA
|
January 3, 2019 |
BABU IRAPPA BIJJARAGI Vs. SHAIKH CHANDBASHA
|
March 15, 2019 |
BABU MOULANA Vs. B N GOPINATH
|
March 6, 2019 |
BABU MOULANA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 6, 2019 |
BABU NAGAPPA SULEBHAVI Vs. PRINCIPLE SECRETARY
|
March 21, 2019 |
BABU S/O HASIMFEER KYATANNAVAR Vs. STATE OF KARNATAKA
|
January 8, 2019 |
BABULAL Vs. MANIKCHAND
|
February 4, 2019 |
BABY ARSHIYA Vs. SHIVAPPA
|
January 16, 2019 |
BACARDI INDIA PVT LTD Vs. STATE OF KARNATAKA
|
June 25, 2019 |
BADAGABETTU CREDIT CO OPERATIVE Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2019 |
BADIGER AND KAMMAR KAIGARIKA Vs. STATE OF KARNATAKA
|
July 5, 2019 |
BADRU LAMANI Vs. STATE OF KARNATAKA
|
May 27, 2019 |
BAHWAN CYBER TEK PVT. LTD. Vs. GENERAL MANAGER, CREDIT MONITORING AND REVIEW DEPARTMENT, SYNDICATE BANK
|
March 25, 2019 |
BAIRAPPA KRISHNAPPA Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
July 4, 2019 |
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs. B KRISHNAPPA SETTY
|
July 8, 2019 |
BAJAJ ALLIANZ GENERAL Vs. MEENAKSHAMMA
|
January 3, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE Vs. VISHWANATHA NAYAK
|
June 28, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE Vs. CHIKKAMMA
|
January 2, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LAKSHMAMMA W/O ANNAIAH @ NANJAPPA
|
April 11, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHESHAPPA
|
June 4, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BALU
|
January 7, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HANMANTAPPA
|
July 1, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANTHOSH
|
February 13, 2019 |
BALA GANGI REDDY SINGAM Vs. STATE
|
October 10, 2019 |
BALAGOLLA GANGAMMA Vs. SESHADRI M
|
March 6, 2019 |
BALAGOUDA Vs. VISHALAKSHI
|
June 17, 2019 |
BALAJI BUILDERS Vs. KARNATAKA STATE WAREHOUSING CORPORATION
|
March 19, 2019 |
BALAJI ENTERPRISES Vs. PRINCIPLE SECRETARY
|
April 23, 2019 |
BALAMBAL Vs. STATE OF KARNATAKA
|
November 27, 2019 |
BALAMMA Vs. DIVISIONAL CONTROLLER
|
August 30, 2019 |
BALAPPA MALLAPPA KONAKERI Vs. STATE OF KARNATAKA
|
November 13, 2019 |
BALAPPA RAMA DHANAGAR Vs. STATE OF KARNATAKA
|
January 14, 2019 |
BALARAJ Vs. NATIONAL INSURANCE CO. LTD.
|
September 3, 2019 |
BALLAL AND PADIVAL TILES Vs. M RATHNAVARMA PADIVAL
|
February 25, 2019 |
BANDARAKALLI PARASAPPA Vs. STATE OF KARNATAKA
|
September 11, 2019 |
BANGALORE BOOK SELLERS & PUBLISHERS ASSOCIATION Vs. STATE OF KARNATAKA
|
July 22, 2019 |
BANGALORE DEVELOPMENT AUTHORITY, BENGALURU Vs. N. GOVARDHAN REDDY
|
March 26, 2019 |
BANGALORE DEVELOPMENT AUTHORITY, BENGALURU Vs. C.KRISHNAREDDY
|
April 1, 2019 |
BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Vs. STATE OF KARNATAKA
|
April 8, 2019 |
BANGALORE NORTH AGRICULTURAL PRODUCE MARKETING CO-OPERATIVE SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 15, 2019 |
BANGALORE UNIVERSITY Vs. PRAKASH M K
|
April 30, 2019 |
BANGALORE, BANGALORE RURAL Vs. BORAJJAIAH K T
|
November 13, 2019 |
BANGAREWWA APPANNA WADED Vs. BASAPPA KALLAPPA VADED
|
March 21, 2019 |
BANK OF NOVA SCOTIA Vs. OPTO INFRASTRUCTURE LIMITED
|
June 18, 2019 |
BANYA NAIKA Vs. STATE
|
January 18, 2019 |
BANYAN PROJECTS INDIA (P.) LTD. Vs. LOCAL GOODS AND SERVICES TAX OFFICER, BANGALORE
|
June 6, 2019 |
BARALU THIMAPPA NAGARAJ Vs. UNION OF INDIA
|
June 17, 2019 |
BARGHAVI Vs. B C TARAKESH
|
April 2, 2019 |
BASALINGAPPA Vs. STATE OF KARNATAKA
|
July 12, 2019 |
BASAMMA Vs. CHIEF ELECTION COMMISSIONER
|
May 21, 2019 |
BASAMMANNI Vs. DEVANAYAKA
|
November 18, 2019 |
BASANAGOUDA S/O CHANNAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
|
January 2, 2019 |
BASANGOUDA HANAMANTAGOUDA MYAGERI Vs. STATE OF KARNATAKA
|
September 19, 2019 |
BASANTHI @ BASANTHE @ BASANTHI RAM S/O LATE DARMU Vs. MANAGING DIRECTOR SRI SAISUDHEER INFRASTRUCTURES LTD
|
April 9, 2019 |
BASAPPA Vs. STATE OF KARNATAKA
|
July 17, 2019 |
BASAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 14, 2019 |
BASAPPA Vs. NORTH WEST KARNATAKA ROAD, TRANSPORT CORPORATION
|
December 9, 2019 |
BASAPPA Vs. STATE
|
June 1, 2019 |
BASAPPA Vs. SAVAKKA
|
July 15, 2019 |
BASAPPA Vs. KARNATAKA NERAVARI NIGAM LTD
|
October 10, 2019 |
BASAPPA @ BASAVARAJ S/O SHARANAPPA JALER Vs. STATE OF KARNATAKA,
REPRESENTED BY THE PUBLIC PROSECUTOR
|
February 8, 2019 |
BASAPPA RURAPPA AKKI Vs. STATE OF KARNATAKA
|
February 15, 2019 |
BASAVA BHARATHI PLASTIC INDUSTRIES Vs. OMKAR TYRE RETREADING
|
June 17, 2019 |
BASAVA ENGINEERING SCHOOL OF TECHNOLOGY Vs. STATE OF KARNATAKA
|
December 2, 2019 |
BASAVA JYOTHI EDUCATION AND CHARITABLE TRUST, KALABURAGI Vs. STATE OF KARNATAKA
|
March 15, 2019 |
BASAVAIAH Vs. MADAMMA
|
December 17, 2019 |
BASAVANNA Vs. SHIVANNA
|
March 15, 2019 |
BASAVANNI ADIVEPPA PATIL Vs. BALAGOUDA GOUDAPPA PATIL
|
March 6, 2019 |
BASAVANT Vs. ANIL MALAKARI KARIGAR
|
August 30, 2019 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
July 9, 2019 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
August 27, 2019 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
April 26, 2019 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
June 13, 2019 |
BASAVARAJ Vs. IRAPPA
|
June 12, 2019 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
January 4, 2019 |
BASAVARAJ Vs. STATE
|
May 27, 2019 |
BASAVARAJ CHANDRASHEKAR HANCHINAMANI Vs. STATE OF KARNATAKA
|
September 25, 2019 |
BASAVARAJ FOSTER SON KARABASPPA HADADI Vs. STATE OF KARNATAKA
|
June 3, 2019 |
BASAVARAJ GANGARAM ANDHARE Vs. STATE OF KARNATAKA
|
January 10, 2019 |
BASAVARAJ KALLAPPA KUGATI Vs. JOINT REGISTRAR
|
November 22, 2019 |
BASAVARAJ NAREGAL MEMBER OF MUNICIPALITY Vs. HEMAVATI SRINIVAS ABBIGERI
|
February 8, 2019 |
BASAVARAJ PUTTAPPA HANAGAL Vs. STATE BY GUTTAL POLICE
|
March 26, 2019 |
BASAVARAJ SHEDAR Vs. STATE OF KARNATAKA
|
June 21, 2019 |
BASAVARAJ Y AMBIGER S/O YAMANAPPA AMBIGER Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF LAW
|
January 28, 2019 |
BASAVARAJAPPA S/O SIDDAPPA SHIRGUMBI Vs. ABDULSAB MAJIDSAB S/O CHAMANSAB ADVANI
|
March 6, 2019 |
BASAVESWARA EDUCATION SOCIETY (R) Vs. STATE OF KARNATAKA
|
April 30, 2019 |
BASAVVA Vs. STATE OF KARNATAKA
|
October 31, 2019 |
BASAWARAJ Vs. STATE OF KARNATAKA
|
May 9, 2019 |
BASAWARAJ Vs. STATE OF KARNATAKA
|
May 15, 2019 |
BASAYYA Vs. STATE OF KARNATAKA
|
June 14, 2019 |
BASETTAIAH. M.V Vs. M.V. VEERABHADRAIAH
|
September 3, 2019 |
BASHA Vs. STATE OF KARNATAKA
|
April 1, 2019 |
BASHASAB DHARWAD Vs. STATE OF KARNATAKA
|
September 20, 2019 |
BASIRASAB S/O ABDULSAB CHUDIGAR Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
|
March 19, 2019 |
BASSAPPA Vs. DEPUTY COMMISSIONER, BIDAR
|
January 2, 2019 |
BATTULA SREEDEVI Vs. STATE OF KARNATAKA
|
January 16, 2019 |
BAUSCH & LOMB EYECARE (I) PRIVATE LIMITED Vs. STATE
|
August 29, 2019 |
BEENA ANTHONY W/O ANTHONY CHACKO Vs. KRISHNAPPA
|
March 12, 2019 |
BEENA MURALIDHAR Vs. TAX RECOVERY OFFICER, HYDERABAD
|
July 18, 2019 |
BEERAPPA Vs. ADDITIONAL CHIEF SECRETARY
|
February 14, 2019 |
BELLARY ZILLA GANI KARMIKARA SANGHA Vs. UNION OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT
|
March 1, 2019 |
BELLARY ZILLA GANI KARMIKARA SANGHA SHANTI NIVAS, KARNATAKA Vs. UNION OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI
|
April 8, 2019 |
BELURAPPA Vs. STATE OF KARNATAKA
|
August 23, 2019 |
BEML LIMITED Vs. BEML CANTEEN KARMIKARA SANGHA
|
April 4, 2019 |
BETADOOR DHANAPAL BEASAVANTAPPA Vs. STATE OF KARNATAKA
|
March 6, 2019 |
BETAMAX LIMITED, MAURITIUS Vs. STATE TRADING CORPORATION AND ANOTHER
|
April 24, 2019 |
BHADRA ABHAYARANYA STHALANTHARA GRAMASTHARA HITHARAKSHANA SAMITHI MALALI CHENNENAHALLI Vs. STATE OF KARNATAKA
|
July 1, 2019 |
BHADRA WILDLIFE TRUST Vs. STATE GOVERNMENT OF KARNATAKA
|
July 19, 2019 |
BHADRESH N DESAI Vs. STATE OF KARNATAKA
|
October 15, 2019 |
BHADRUNNISA Vs. KHASIM SAB
|
December 19, 2019 |
BHAGWAN Vs. KARNATAKA STATE BAR COUNCIL
|
January 31, 2019 |
BHAGWAN MAHAVEER GAUSHALA Vs. STATE OF KARNATAKA
|
July 3, 2019 |
BHAGWAN MAHAVEER MEMORIAL JAIN TRUST Vs. STATE OF KARNATAKA
|
February 5, 2019 |
BHAGWANDAS SHARMA Vs. KRISHNAVATHI SHARMA
|
November 26, 2019 |
BHAGYA Vs. VENKATESH A
|
July 15, 2019 |
BHAGYA Vs. JAYALAKSHMI
|
February 13, 2019 |
BHAGYALAKSHMI Vs. M KRISHNAPPA
|
May 10, 2019 |
BHAGYAMMA Vs. H B BASAVARAJAPPA
|
February 25, 2019 |
BHAKTHA KUMAR Vs. SAVI K. JAIN
|
September 5, 2019 |
BHANGARYA BISTA NAIK DASAN Vs. SIRSI, DIST
|
September 25, 2019 |
BHANU Vs. MUNIMADAIAH
|
June 4, 2019 |
BHANUMATHY Vs. CHANDRAKANTHU R PATEL MAJOR
|
July 4, 2019 |
BHARAT Vs. STATE OF KARNATAKA
|
June 11, 2019 |
BHARAT Vs. STATE OF KARNATAKA
|
May 28, 2019 |
BHARAT BHUSHAN NARANG Vs. SUDERSHAN KUMAR MANCHANDA
|
August 20, 2019 |
BHARAT ELECTRONICS LTD Vs. CHIEF LABOUR COMMISSIONER CENTRAL GOVERNMENT OF INDIA
|
March 13, 2019 |
BHARATH HEAVY ELECTRICALS LIMITED Vs. KARNATAKA MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
June 4, 2019 |
BHARATH KUMAR Vs. CHAMUNDESHWARI ELECTRICITY
|
December 3, 2019 |
BHARATHI Vs. D PRASANNA KUMAR
|
April 3, 2019 |
BHARATHI AXA GENERAL INSURANCE COMPANY LTD Vs. HANUMANTHI
|
June 3, 2019 |
BHARATHI AXA GIC LTD Vs. SAVITHRAMMA
|
June 4, 2019 |
BHARATI Vs. UMESH K
|
June 21, 2019 |
BHARATIYA ADIMJATI SEVAK SANGHA Vs. MAHADEVAGOUDA
|
January 8, 2019 |
BHARGAVI Vs. STATE OF KARNATAKA
|
February 11, 2019 |
BHARTIYA JANATA PARTY Vs. OSS AIR MANAGEMENT PVT. LTD.
|
July 30, 2019 |
BHASKAR N Vs. STATE
|
June 7, 2019 |
BHAUTISH Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
October 21, 2019 |
BHEEMAIAH, S/O KAMBADOORAIAH Vs. STATE OF KARNATAKA BY KORATAGERE POLICE, REP BY THE STATE PUBLIC PROSECUTOR
|
April 27, 2019 |
BHEEMANNA Vs. STATE
|
October 21, 2019 |
BHEEMANNA Vs. STATE OF KARNATAKA
|
May 15, 2019 |
BHEEMANNAGOUDA Vs. STATE OF KARNATAKA
|
July 10, 2019 |
BHEEMARAYA Vs. STATE OF KARNATAKA
|
November 20, 2019 |
BHEEMAYYA Vs. STATE
|
June 6, 2019 |
BHEEMESH Vs. STATE OF KARNATAKA
|
October 25, 2019 |
BHIMANNA Vs. BALAJI RAMACHANDRA JADHAV
|
January 4, 2019 |
BHIMAPPA Vs. STATE OF KARNATAKA
|
January 11, 2019 |
BHIMAPPA V. Vs. STATE OF KARNATAKA
|
October 16, 2019 |
BHIMASHANKAR Vs. STATE
|
February 19, 2019 |
BHOJAPPA GOUDA Vs. GURUBAI W/O SUBHAS DYAMAVVAGOL
|
April 24, 2019 |
BHOJAPPA GOWDA Vs. BALAPPA GOWDA
|
March 14, 2019 |
BHOJAPPA K ADVOCATE Vs. STATE OF KARNATAKA
|
October 18, 2019 |
BHUDRAMSING BALESING Vs. STATE OF KARNATAKA BY HALIYAL POLICE STATION
|
March 20, 2019 |
BHUJANG BABU CHOUGALE Vs. STATE OF KARNATAKA
|
February 27, 2019 |
BHUJANG SIDDARAM MUNDE Vs. STATE OF KARNATAKA
|
June 19, 2019 |
BHURAT SUNILKUMAR Vs. INCOME TAX OFFICER
|
July 30, 2019 |
BHUSHAN MALLIK Vs. STATE OF KARNATAKA
|
November 14, 2019 |
BIBIJAN W/O LATE SYED AYUB Vs. O SRIKANTH REDDY
|
February 26, 2019 |
BILAL EDUCATION SOCIETY Vs. ABDUL SATTAR MIYAN
|
August 30, 2019 |
BILIAY KUPPA NAIK Vs. STATE OF KARNATAKA
|
January 3, 2019 |
BILIGIRI GRANITES Vs. STATE OF KARNATAKA
|
June 20, 2019 |
BINDHU P.S. Vs. JAYAPRAKASH G.
|
January 23, 2019 |
BINU MATHEW Vs. STATE OF KARNATAKA
|
May 16, 2019 |
BIRAPPA Vs. STATE OF KARNATAKA
|
January 16, 2019 |
BIRAPPA Vs. STATE OF KARNATAKA
|
October 9, 2019 |
BLOCK EDUCATIONAL OFFICER, MUNDARAGI Vs. SHARAVVA W/O LATE BIDDADEPPA BUDIHAL
|
February 1, 2019 |
BLUE DART EXPRESS Vs. ENTEL LIMITED
|
June 17, 2019 |
BOARD OF DIRECTORS KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED Vs. B. G. ADAVI
|
December 18, 2019 |
BODA SURYANARAYANA MURTHY Vs. SATISH BODA
|
June 21, 2019 |
BOLA RAGHAVENDRA KAMATH & SONS Vs. COMMISSIONER.OF COMMERCIAL TAXES
|
April 5, 2019 |
BOLANATH R. SHUKLA Vs. STATE OF KARNATAKA
|
January 28, 2019 |
BOMMANNA Vs. UNITED INDIA INSU. CO. LTD. AND ORS.
|
December 11, 2019 |
BOMMEGOWDA S/O NINGEGOWDA Vs. DIVISIONAL CONTROLLER KSRTC
|
January 4, 2019 |
BORA S/O HALAGI BOREGOWDA Vs. JAYALAKSHMI
|
July 2, 2019 |
BORAIAH Vs. SHAMBHULINGEGOWDA C P
|
June 7, 2019 |
BORAPPA Vs. STATE OF KARNATAKA
|
January 24, 2019 |
BOSCH LIMITED Vs. LABOUR THROUGH KARNATAKA RAKSHAK AND GENERAL WORKERS UNION
|
January 14, 2019 |
BPL LIMITED Vs. MORGAN SECURITIES AND CREDITS PRIVATE LIMITED
|
June 21, 2019 |
BRANCH MANAGER
THE NATIONAL INSURANCE CO. LTD. Vs. SALEEM
|
September 6, 2019 |
BRANCH MANAGER Vs. THIMMESHI
|
June 24, 2019 |
BRANCH MANAGER Vs. H.S. WAZEER
|
February 7, 2019 |
BRANCH MANAGER Vs. CHINNATALLI
|
June 11, 2019 |
BRANCH MANAGER Vs. SUMITHRA KHARVI
|
October 11, 2019 |
BRANCH MANAGER Vs. K. ULIGAMMA
|
August 7, 2019 |
BRANCH MANAGER Vs. GURUMURTHY
|
February 13, 2019 |
BRANCH MANAGER CHOLAMANDALAM GEN INS, CO LTD Vs. J LAXMI DEVI
|
March 27, 2019 |
BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ANNAPURNA
|
January 3, 2019 |
BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. GOVARDHAN
|
September 3, 2019 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. ANNADORAI SON OF SUBRAMANYA REDDY
|
April 1, 2019 |
BRANCH MANAGER NATIONAL INSURNCE CO LTD Vs. MANGALA W/O SHRIMANT WAGGHE
|
April 9, 2019 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BASAMMA
|
February 1, 2019 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. S K RASHEED
|
July 10, 2019 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. NARSAMMA
|
July 23, 2019 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. PADMA W/O LATE RAMESH
|
March 1, 2019 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RAJU
|
February 1, 2019 |
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO LTD Vs. SHRISHAIL
|
February 6, 2019 |
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. TULASIDAS
|
June 18, 2019 |
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. LAKSHMAMMA, W/O LATE RAJANNA
|
March 8, 2019 |
BRANCH MANAGER,
ORIENTAL INSURANCE CO LTD Vs. P K INDRESH REDDY,
S/O LATE P KESHAVA REDDY
|
February 11, 2019 |
BRANCH MANAGER,
NATIONAL INSURANCE CO. LTD. Vs. SANTOSH TULJAPPA GURAV
|
September 5, 2019 |
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. H VENKATESH
|
February 1, 2019 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. VAISHALI W/O DNYANESHWAR KADAM
|
July 16, 2019 |
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVANAGOWDA
|
December 20, 2019 |
BRANCH/DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. CHAYA
|
July 8, 2019 |
BRAND STUDIO LIFESTYLE PVT. LTD Vs. ASSISTANT EXECUTIVE ENGINEER
|
January 30, 2019 |
BRIGHT PACKAGING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
April 25, 2019 |
BRIGHT ROAD LOGISTICS Vs. COMMERCIAL TAX OFFICER
|
November 12, 2019 |
BRIJ MOHAN VASISHTA Vs. DEEPAK MELWANI
|
August 19, 2019 |
BUDAY MIYAN Vs. M.C. VENKATESH
|
January 25, 2019 |
BUDDAMMA W/O LATE HANUMAIAH Vs. T H RAMAMURTHY S/O LATE K HANUMANTHAIAH
|
April 10, 2019 |
BUDDAWWA W/O SHIVAPPA KABBARAGI Vs. TAHASILDAR HUNGUND
HUNGUND
|
February 8, 2019 |
BUDDESAB Vs. STATE OF KARNATAKA
|
January 31, 2019 |
BURANSAB Vs. STATE OF KARNATAKA
|
July 8, 2019 |
BURNOUT VENTURES Vs. GOVERNMENT OF KARNATKA
|
November 26, 2019 |
BUSHRA ABDUL ALEEM Vs. GOVERNMENT OF KARNATAKA
|
August 30, 2019 |
BY ITS PRESIDENT, K. DAS PRAKASH Vs. STATE OF KARNATAKA
|
August 28, 2019 |
BYLAMMA Vs. KARIBYRAPPA
|
July 19, 2019 |
BYRAMMA NAGARAJAPPA Vs. MALAKONDAIAH K.LAKSHMAIAH
|
March 11, 2019 |
BYRAPPA Vs. BENGALURU UNIVERSITY
|
December 17, 2019 |
C AND M FORMING LTD Vs. JYOTHI DHRUVA W/O R H DHRUVA
|
July 17, 2019 |
C ARMUGAM Vs. STATE BY MICO LAYOUT POLICE
|
March 15, 2019 |
C G GURUCHARAN Vs. R K ESTATES
|
June 13, 2019 |
C HARISH S/O CHOWDAPPA Vs. R SATISH S/O RAJANNA SHETTY
|
July 3, 2019 |
C JANAKAMMA Vs. C L NARAYANA
|
January 2, 2019 |
C L NAGARAJEGOWDA Vs. C N CHANDRANARAYANAGOWDA
|
June 19, 2019 |
C M N SHASTRY Vs. STATE BY HONNAVARA POLICE STATION UTTARA KANNADA DISTRICT
|
February 1, 2019 |
C M RAVI KUMAR Vs. VICE CHANCELLOR, BANGALORE UNIVERSITY
|
June 21, 2019 |
C M VENKATESH Vs. DEPUTY COMMISSIONER
|
June 19, 2019 |
C N DILIP Vs. STATE OF KARNATAKA
|
July 5, 2019 |
C N GOVINDAPPA S/O LATE NARAYANAPPA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
April 4, 2019 |
C N RAMACHANDRA SHETTY Vs. A L NARSINGA
|
July 8, 2019 |
C N RAVIKIRAN Vs. STATE OF KARNATAKA
|
March 13, 2019 |
C NANDEESH Vs. STATE OF KARNATAKA
|
February 5, 2019 |
C PUSHPA W/O V K RAVI Vs. STATE OF KARNATAKA
|
March 6, 2019 |
C R THIMMEGOWDA Vs. ADUVAMMA
|
February 28, 2019 |
C RAMANJANEYA Vs. THE DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
|
June 13, 2019 |
C RAMESH, S/O CHIKKANNA GOWDA Vs. R CHANCHAL, W/O RIKHAB CHAND JAIN
|
April 26, 2019 |
C S GULANNAVAR Vs. DIRECTOR, HEALTH AND FAMILY WELFARE DEPARTMENT
|
June 25, 2019 |
C S SHESHAGIRI S/O LATE C SUBRAYA SASTRY Vs. JAYALAKSHMI @ JAYALAKSHMAMMA
|
July 11, 2019 |
C SHEKAR
S/O CHINNAPPA GOUNDER Vs. K SARASWATHI
W/O KARUPSAMY
|
February 8, 2019 |
C SHIVAKUMAR Vs. KARNATAKA STATE ROAD
|
December 12, 2019 |
C SUBBA REDDY Vs. UNION OF INDIA
|
July 11, 2019 |
C T RAVI S/O C E THIMMEGOWDA MAJOR Vs. R DEVI PRASAD S/O LATE C R RANGAPPA
|
March 21, 2019 |
C V CHARITABLE TRUST, MYSORE Vs. MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE AND OTHERS
|
April 22, 2019 |
C V NAGARAJSETTY Vs. STATE OF KARNATAKA
|
April 5, 2019 |
C. A. MAHESH Vs. STATE OF KARNATAKA
|
June 17, 2019 |
C. CHANDRASHEKHAR Vs. KARNATAKA STATE COOPERATIVE HOUSING FEDERATION LTD
|
June 18, 2019 |
C. H. SAVITHRAMMA Vs. COMMISSIONER
|
February 21, 2019 |
C. HARISH, S/O CHANDREGOWDA Vs. STATE OF KARNATAKA BY, RURAL POLICE
|
March 29, 2019 |
C. KISHAN LAL S/O LATE H. CHAND MALL Vs. STATE OF KARNATAKA
|
March 25, 2019 |
C. NARAYANA SWAMY NAIDU Vs. BENGALURU VIHARA KENDRA
|
February 8, 2019 |
C. NARAYANASWAMY Vs. K.S. JAYAVANI
|
November 14, 2019 |
C. SHADAKSHARI Vs. RELIANCE INSURANCE CO. LTD.
|
February 13, 2019 |
C.GANGADHARA Vs. SHANTHI NARASAIAH
|
June 6, 2019 |
C.K. KHADEEJA Vs. M.P. SIDDAIAH
|
May 29, 2019 |
C.L. PRAMEELA Vs. B. NAGARAJA GUPTA
|
January 2, 2019 |
C.M. GOUTHAM Vs. STATE
|
December 11, 2019 |
C.M.VENKATESH Vs. STATE OF KARNATAKA
|
June 11, 2019 |
C.SURESH Vs. AKKANNAPPA GOWDA
|
September 3, 2019 |
C.V. SATHISH Vs. DIRECTOR OF PORTS DEPARTMENT OF PORTS
|
January 18, 2019 |
C.VIJAYKUMAR Vs. DIRECTOR OF AGRICULTURAL MARKETING
|
May 30, 2019 |
CANARA BANK Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 AND ORS.
|
November 20, 2019 |
CANARA BANK Vs. SHANKARANARAYANA INDUSTRIES AND PLANTATIONS PVT.LTD
|
June 6, 2019 |
CANARA BANK COLONY RESIDENTS WELFARE ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 27, 2019 |
CANARA INTERLOCK Vs. STATE OF KARNATAKA
|
July 18, 2019 |
CANON AUDLEY Vs. STATE OF KARNATAKA
|
March 12, 2019 |
CATHOLIC BOARD OF EDUCATION Vs. STATE OF KARNATAKA
|
July 12, 2019 |
CAUVERY COFFEE TRADERS Vs. NEW MANGALORE PORT TRUST
|
July 8, 2019 |
CELINE SUMAN SEQUEIRA Vs. STATE BY PUTTUR TOWN POLICE
|
March 29, 2019 |
CENTRAL BANK OF INDIA Vs. KAILASH CHANDRA GAUR
|
August 19, 2019 |
CENTRAL BUREAU OF INVESTIGATION Vs. GALLI JANARDHAN REDDY
|
October 18, 2019 |
CENTURY CLUB Vs. DISTRICT REGISTRAR OF SOCIETIES
|
August 6, 2019 |
CENTURY CLUB Vs. MURUGARAJENDRA OIL INDUSTRIES PVT LTD
|
June 21, 2019 |
CHABBRAS ASSOCIATES Vs. SUPERINTENDING ENGINEER
|
January 11, 2019 |
CHAIRMAN Vs. MAYADEVI MUNNAKUMAR PRASAD
|
June 12, 2019 |
CHAIRMAN AND MANAGING DIRECTOR, INDIAN BANK Vs. M D CHANDRASHEKAR
|
April 12, 2019 |
CHAITHRA M.S. Vs. STATE OF KARNATAKA
|
April 15, 2019 |
CHAKALI GOWRAMMA Vs. A.RAVINDRA KUMAR
|
January 24, 2019 |
CHANCERY PAVILION Vs. PARALYMIC COMMITTEE OF INDIA IWAS 2009
|
July 31, 2019 |
CHANCHALAKSHI Vs. THILAK RAJ
|
September 3, 2019 |
CHANDA SALARIYA Vs. COMMISSIONER
|
February 26, 2019 |
CHANDADEVI W/O UMACHAND JAIN Vs. MPHISIS LTD , MPHISIS ANPH COMPANY LTD
|
January 11, 2019 |
CHANDAMMA Vs. SHIVALINGAPPA
|
December 19, 2019 |
CHANDAPPA Vs. INDRAPPA
|
January 4, 2019 |
CHANDAPPA NARASAPPA NAYAK Vs. STATE OF KARNATAKA
|
March 25, 2019 |
CHANDRA @ CHANDRASHEKARA Vs. STATE OF KARNATAKA
|
January 30, 2019 |
CHANDRA CHOODA R.N Vs. STATE OF KARNATAKA
|
August 19, 2019 |
CHANDRA NAIK Vs. STATE OF KARNATAKA
|
June 6, 2019 |
CHANDRA SHEKAR Vs. PRESIDENT TALUKA LEVEL ARTISANS CO-OPERATIVE SOCIETY
|
July 17, 2019 |
CHANDRA SHEKHAR G. Vs. STATE OF KARNATAKA AND ORS.
|
November 18, 2019 |
CHANDRABABU S Vs. MANAGER UNITED INDIA INSURANCE CO LTD
|
July 4, 2019 |
CHANDRABAI W/O SIDRAYA PAWAR Vs. LAXMAN RAMAPPA MUGALKHOD
|
August 7, 2019 |
CHANDRAHAS Vs. REKHA W/O SHANKAR MADEKAR
|
March 6, 2019 |
CHANDRAKALA Vs. KHALID KHAN
|
February 5, 2019 |
CHANDRAKANT Vs. GUNDU
|
July 5, 2019 |
CHANDRAKANT @ KANTU S/O MANASAPPA KAWALDAR Vs. STATE THROUGH NELOGI P S TQ JEWARGI, DIST KALABURAGI
|
March 13, 2019 |
CHANDRAKANT MADHAV MANE Vs. SURENDRA TUKARAM MANE
|
January 23, 2019 |
CHANDRAKANT S/O YESHWANTRAO DOLLE Vs. STATE
|
February 15, 2019 |
CHANDRAKANTH GURUPADAPPA PATIL Vs. VIJAYABAI MAHARUDRAPPA KANNURE
|
January 31, 2019 |
CHANDRAMMA Vs. MALLIKARJUNA SHAHAPUR
|
September 3, 2019 |
CHANDRANNA Vs. STATE OF KARNATAKA
|
March 11, 2019 |
CHANDRAPPA Vs. J H LOKESH
|
January 24, 2019 |
CHANDRAPPA Vs. MUNISHAMAPPA
|
September 3, 2019 |
CHANDRAPPA Vs. STATE OF KARNATAKA
|
February 19, 2019 |
CHANDRAPPA Vs. STATE BY HAROHALI POLICE STATION
|
June 1, 2019 |
CHANDRASHAKAR Vs. STATE OF KARNATAKA
|
March 26, 2019 |
CHANDRASHEKAR Vs. LOHITH
|
September 3, 2019 |
CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
June 20, 2019 |
CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
March 6, 2019 |
CHANDRASHEKAR Vs. KRISHNA MURTHY
|
February 27, 2019 |
CHANDRASHEKAR Vs. H K KEJARIWAL FOUNDATION & REGISTERED CHARITABLE TRUST
|
April 11, 2019 |
CHANDRASHEKAR G.N. Vs. STATE OF KARNATAKA
|
February 25, 2019 |
CHANDRASHEKARAIAH Vs. SAROJAMMA
|
October 22, 2019 |
CHANDRASHEKHAR Vs. LATA W/O CHANABASAPPA BADAMI
|
April 24, 2019 |
CHANDRASHEKHAR Vs. STATE
|
January 9, 2019 |
CHANDRASHEKHAR Vs. STATE OF KARNATAKA
|
October 24, 2019 |
CHANDRASHEKHAR Vs. STATE OF KARNATAKA
|
February 5, 2019 |
CHANDRAVATHI Vs. N SUBBAN SHIVA RAO
|
September 3, 2019 |
CHANDRU Vs. M.G.M. TRANSPORTS (MADRAS) PVT. LTD
|
January 29, 2019 |
CHANDRU Vs. STATE OF KARNATAKA
|
August 21, 2019 |
CHANDRU BABU MALLAPUR Vs. STATE OF KARNATAKA
|
June 20, 2019 |
CHANNABASAPPA Vs. NANDINI
|
August 21, 2019 |
CHANNABASAPPA SINCE DIED BY LRS Vs. DEPUTY COMMISSIONER
|
March 14, 2019 |
CHANNAMARIGOWDA Vs. DEPUTY COMMISSIONER, MANDYA
|
March 20, 2019 |
CHANNAMMA Vs. ASSISTANT COMMISSIONER
|
March 22, 2019 |
CHANNAMMA W/O JAVARAYI Vs. BHAKTACHETHA VASUDEVA S/O LATE C BORAIAH
|
April 2, 2019 |
CHANNAPPA Vs. PRINCE JAMES AND ORS.
|
February 4, 2019 |
CHANNAPPA Vs. CHANNAMMA D/O LATE UGREGOWDA
|
February 26, 2019 |
CHANNAPPA Vs. DEPUTY COMMISSIONER
|
May 9, 2019 |
CHANNAWWA W/O BASAVARAJ TEGUR Vs. SHRIDHAR S/O SHRISHAIL ATTIMARAD
|
June 17, 2019 |
CHANNESA H L Vs. H S KRISHNAMURTHY
|
April 3, 2019 |
CHARAN Vs. STATE
|
February 4, 2019 |
CHARLES GREGORY REGO Vs. FR MULLERS CHARITABLE INSTITUTIONS
|
June 25, 2019 |
CHARU SMITHA Vs. NANJAPPA
|
June 20, 2019 |
CHARUSMITHA P N DAUGHTER OF NARASIMHAN Vs. STATE OF KARNATAKA STATION HOUSE OFFICER CUBBON PARK POLICE STATION
|
April 16, 2019 |
CHATAK BAHADOOR DHWALA Vs. THE STATE OF KARNATAKA
|
March 11, 2019 |
CHENAMMA Vs. THE DEPUTY COMMISSIONER, CHIKKABALLAPURA DISTRICT AND ORS.
|
April 3, 2019 |
CHENNAKESHAVA Vs. STATE OF KARNATAKA
|
December 10, 2019 |
CHENNAPPA SHIVAPPA KODADAL Vs. STATE OF KARNATAKA
|
September 11, 2019 |
CHEPPUDIRA NATESH @ NATESH C.T. Vs. STATE BY PONNAMPET POLICE
|
March 11, 2019 |
CHETANA EDUCATION TRUST Vs. STATE OF KARNATAKA
|
November 28, 2019 |
CHETHAN Vs. STATE OF KARNATAKA
|
June 12, 2019 |
CHETHU @ CHETHAN Vs. STATE OF KARNATAKA
|
March 20, 2019 |
CHIEF ENGINEER Vs. GOPALKRISHNA
|
November 26, 2019 |
CHIEF SECRETARY TO GOVT. GOVERNMENT OF KARNATAKA Vs. M. HABEEB
|
May 31, 2019 |
CHIEF TRAFFIC MANAGER Vs. S. GANESH
|
February 1, 2019 |
CHIKKAMANTALAPPA Vs. ASSISTANT COMMISSIONER BANGALORE NORTH SUB-DIVISION
|
February 27, 2019 |
CHIKKANNA Vs. KEMPAMMA
|
June 26, 2019 |
CHIKKATHAMMAIAH Vs. N KUPPASWAMY
|
June 10, 2019 |
CHINNAMMA Vs. K.V.SHIVANNA
|
September 6, 2019 |
CHINNAMMA,W/O NARASIMHA REDDY Vs. K V SHIVANNA @ SHIVI,S/O LATE VENKATAPPA
|
September 6, 2019 |
CHINNASWAMY Vs. STATE BY NANJANGUD RURAL POLICE
|
February 26, 2019 |
CHINNATHAMBI Vs. STATE OF KARNATAKA
|
November 6, 2019 |
CHITHKALA M Vs. SWAMY N.V.
|
September 17, 2019 |
CHITRA AGENCIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 4, 2019 |
CHITRA PANIKKAR Vs. STATE OF KARNATAKA
|
March 5, 2019 |
CHITRADURGA DISTRICT KHADI CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
|
June 13, 2019 |
CHITTEMMA Vs. BANDARU CHENGALRAYULU
|
February 5, 2019 |
CHITTEMMA ALIAS MAHADEVI Vs. A. MALLIKARJUNA
|
June 18, 2019 |
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LIMITED Vs. MANJUDEVI W/O LATE RAMACHANDRA
|
March 7, 2019 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. EDNA LEMUEL MABEN
|
April 2, 2019 |
CHOODALINGE GOWDA Vs. STATE OF KARNATAKA
|
March 6, 2019 |
CHOWDAIAH Vs. B.E. PRASHANTH
|
December 13, 2019 |
CHOWDEGOWDA Y.S. Vs. STATE OF KARNATAKA
|
November 11, 2019 |
CHOWDESHWARI ENTERPRISES, RAJARAJESHWARINAGAR, BANGALORE Vs. STATE OF KARNATAKA
|
March 5, 2019 |
CHRISTINE SEQUEIRA Vs. CHURCH OF IMMACULATE CONCEPTION OF URVA
|
June 4, 2019 |
CHROMOUS BIOTECHH PVT. LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 14, 2019 |
CHUKWUNANSO AJMAMEKWE Vs. STATE OF KARNATAKA BY KOTHANUR POLICE
|
February 25, 2019 |
CHURCH OF SOUTH INDIA Vs. UBMC TRUST ASSOCIATION OF SK AND COORG
|
June 10, 2019 |
CITY CO-OP CREDIT SOCIETY Vs. HIRAMANI KALLAPPA MELGEAGED MAJOR
|
February 26, 2019 |
CLAIM MANAGER TATA AIG GENERAL INSURANCEV COMPANY LIMITED Vs. SUSHMITA, MINOR D/O SHIVALINGAIAH
|
July 12, 2019 |
CLAY (CLARENCE) FERNANDIS Vs. AUDREY PEREIRA
|
March 19, 2019 |
CLICKSOFTECH PVT LTD Vs. SHREE MARUTI ASSOCIATES
|
March 8, 2019 |
COL SUBODH M R Vs. M S PREETH
|
June 24, 2019 |
COLUMBIA ASIA HOSPITALS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 5, 2019 |
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. P. MANOHAR REDDY
|
September 12, 2019 |
COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE Vs. MUJEEBA BEGUM
|
June 25, 2019 |
COMMISSIONER OF CENTRAL TAX BENGALURU EAST COMMISSIONERATE Vs. NETAPP INDIA PVT LTD
|
March 1, 2019 |
COMMISSIONER OF INCOME TAX Vs. I G PETROCHEMICALS LIMITED
|
December 4, 2019 |
COMMISSIONER OF INCOME TAX Vs. S. M. ANAND
|
August 23, 2019 |
COMMISSIONER OF INCOME TAX Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY
|
February 20, 2019 |
COMMISSIONER, BIJAPUR URBAN DEVELOPMENT AUTHORITY BIJAPUR Vs. ASST COMMISSIONER CUM LAND ACQUISITION OFFICER BIJAPUR
|
April 1, 2019 |
CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED Vs. BLUE HORIZON HOTELS PRIVATE LIMITED
|
March 8, 2019 |
COTTAGE INDUSTRIES EXPOSITION LTD Vs. RATNA M B
|
March 27, 2019 |
CYNTHIA Vs. COMMISSIONER OF POLICE
|
February 12, 2019 |
D A MANJUNATHA Vs. M GOVINDASWAMY
|
February 27, 2019 |
D B MAHADEV Vs. REGIONAL COMMISSIONER
|
January 7, 2019 |
D BHAGYALAKSHMI Vs. CHANDRASHEKAR C S/O PUTTAVEERAPPA
|
August 30, 2019 |
D C LAXMAMMA Vs. D N DHANALAXMI
|
February 7, 2019 |
D DEVARAJ Vs. STATE
|
October 21, 2019 |
D G RAMUSA Vs. K V MARUTISA
|
March 15, 2019 |
D KIRAN Vs. K RAMESH
|
February 20, 2019 |
D LINGAMURTHY Vs. D RAJAGOPAL
|
August 30, 2019 |
D RAJKUMAR Vs. M C RANADEVA
|
February 6, 2019 |
D RAMABABU Vs. JAGADISH
|
March 11, 2019 |
D RAMANNA S/O LATE RAMAIAH Vs. STATE OF KARNATAKA
|
April 8, 2019 |
D RAVINDRA Vs. DEPUTY COMMISSIONER
|
March 15, 2019 |
D S JAGADHEESH S/O LATE SANNAIAH Vs. MAHAGANAPATHI DEVARU (VIGHRAHA) MAHAGANAPATHI DEVASTHANA
|
July 15, 2019 |
D S RAJARAO Vs. TAHSILDAR
|
March 15, 2019 |
D. ANIL Vs. SUPERINTENDENT OF POLICE
|
November 5, 2019 |
D. BASAVARAJ Vs. STATE OF KARNATAKA
|
January 2, 2019 |
D. KRISHNAMURTHY Vs. ANKAIAH
|
September 5, 2019 |
D. RAMESH Vs. STATE OF KARNATAKA
|
September 11, 2019 |
D. S. VINOD Vs. ANDHRA BANK
|
August 13, 2019 |
D. SHANKAR Vs. STATE OF KARNATAKA
|
November 7, 2019 |
D. SHESHA REDDY Vs. STATE OF KARNATAKA
|
August 7, 2019 |
D. SHOBHA Vs. MANAGING DIRECTOR, KSSIDC LTD.
|
January 18, 2019 |
D.B. JATTI Vs. KAMBAM SUDHIR JOSEPH REDDY
|
May 30, 2019 |
D.C., KSRTC Vs. BASAYYA
|
December 6, 2019 |
D.C.PRAKASH Vs. STATE BY KOTHANURU POLICE
|
May 8, 2019 |
D.K. THULASAPPA Vs. STATE OF KARNATAKA
|
February 4, 2019 |
D.K. VINODA KUMARI Vs. STATE OF KARNATAKA
|
April 23, 2019 |
D.K.SHIVAKUMAR Vs. INCOME TAX DEPARTMENT
|
November 12, 2019 |
D.M.KRISHNA Vs. N.CHANDRASHEKARIAH
|
December 31, 2019 |
D.NARASIMHARAJU Vs. B.R.VISHWANATH
|
February 14, 2019 |
D.S. JAGANATH Vs. S. SHANTHA
|
December 20, 2019 |
D.V. SHANTHAMMA Vs. N.R. RAMESHBABU
|
January 18, 2019 |
DADA MAHABOOB SAB Vs. HAJI ABDUL GANI
|
June 24, 2019 |
DADAGOUDA BALAGOUDA PATIL Vs. KUSUMA
|
January 28, 2019 |
DADAGOUDA BALAGOUDA PATIL Vs. KUSUMA
|
March 28, 2019 |
DADIBA KALI PUNDOLE @ DADIBA PUNDOLE Vs. BID AND HAMMER.AUCTIONEERS PVT LTD
|
May 10, 2019 |
DAITAPPA S/O LAXMAPPA DODAMANI Vs. STATE OF KARNATAKA THROUGH MUDHOL POLICE STATION
|
January 4, 2019 |
DAKSHAYANAMMA D Vs. STATE OF KARNATAKA
|
November 14, 2019 |
DAKSHAYINI Vs. RATHNAMMA
|
December 6, 2019 |
DALE PEREIRA Vs. BOWRING INSTITUTE
|
January 29, 2019 |
DALMIA CEMENT (BHARAT) LIMITED Vs. DIRECTOR OF MINES & GEOLOGY
|
June 18, 2019 |
DANAYYA Vs. STATE OF KARNATAKA
|
March 27, 2019 |
DARSHAN.G.R Vs. STATE OF KARNATAKA
|
April 23, 2019 |
DATTATREYA Vs. K N SHUBHASHREE
|
January 10, 2019 |
DATTATREYA KUSHAPPA DESAI Vs. PANDURANGA KRISHNAJI BUGAD
|
May 28, 2019 |
DAVOOD NADAF, S/O DAVALSAB NADAF Vs. STATE OF KARNATAKA
|
September 20, 2019 |
DAYANANDA GOWDA S V S/O LATE VENKATAPPA Vs. R.VENKATAPPA S/O LATE RANGAPPA
|
April 5, 2019 |
DAYANANDA SAGAR COLLEGE OF ENGINEERING Vs. GUARD SECURITY SERVICES
|
July 24, 2019 |
DEBOJYOTI DAS Vs. VISHAKHA DAS
|
August 22, 2019 |
DECATHLON SPORTS INDIA PRIVATE LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-I, BENGALURU AND ORS.
|
January 31, 2019 |
DEEPA AND ORS. Vs. RASOOL IBRAHIMSAB MULLA AND ORS.
|
April 3, 2019 |
DEEPA PRASHANTH, W/O H G PRASHANTH Vs. BRINDAVAN NURSING HOME, REPRESENTED BY ITS PROPRIETOR
|
April 26, 2019 |
DEEPAK DHANARAJ Vs. INCOME TAX OFFICER
|
May 28, 2019 |
DEEPAK HEGDE Vs. STATE OF KARNATAKA
|
April 3, 2019 |
DEEPAK RAJARAM PANDE Vs. VIVEK VITHALPRASAD PANDE
|
February 7, 2019 |
DEEPTHI, D/O LATE A S NAGARAJ Vs. DEVAMMA W/O A P SHIVALINGAPPA GOWDA
|
April 2, 2019 |
DEEPTI D/O MANAPPA Vs. RAGHU KUMAR
|
March 22, 2019 |
DENNIS JACOB Vs. BANGALORE DEVELOPMENT AUTHORITY
|
July 10, 2019 |
DEPOT MANAGER, NWKRTC Vs. ERAPPA
|
August 1, 2019 |
DEPUTY COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER Vs. S. V. GLOBAL MILL LIMITED
|
September 25, 2019 |
DEPUTY GENERAL MANAGER, KARNATAKA STATE FINANCIAL CORPORATION Vs. ASSTT. PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
|
July 22, 2019 |
DEVAMMA Vs. D.MADAPPA
|
November 19, 2019 |
DEVAMMA AND ORS. Vs. BHARAT AND ORS.
|
March 22, 2019 |
DEVANANDAN RAMANNA Vs. RAGHUNANDAN RAMANNA
|
July 11, 2019 |
DEVANNA Vs. ASSISTANT COMMISSIONER
|
September 3, 2019 |
DEVAPPA Vs. STATE
|
July 4, 2019 |
DEVAPPA SHANKAR NAIK Vs. STATE OF KARNATAKA
|
July 26, 2019 |
DEVARAJ Vs. STATE OF KARNATAKA
|
June 7, 2019 |
DEVARAJ Vs. THE STATE BY LINGASUGUR POLICE STATION
|
June 6, 2019 |
DEVARAJA RAMAPPA RAMANNAVAR Vs. STATE OF KARNATAKA
|
May 15, 2019 |
DEVAS MULTIMEDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
September 27, 2019 |
DEVAWWA Vs. NAGABUSHAN B
|
February 25, 2019 |
DEVDAS NAKKA Vs. LEELAVATI K HARIJAN
|
February 22, 2019 |
DEVENDRA Vs. STATE OF KARNATAKA
|
June 6, 2019 |
DEVENDRA BHIMAPPA NAIK Vs. STATE OF KARNATAKA
|
January 10, 2019 |
DEVI CONSTRUCTIONS Vs. FOWLER WESTRUP (INDIA) PRIVATE LIMITED
|
June 20, 2019 |
DEVRAJ H M Vs. KUMARI
|
July 29, 2019 |
DHANALAKSHMI Vs. STATE OF KARNATAKA
|
December 13, 2019 |
DHANALAKSHMI Vs. JOINT DIRECTOR
|
January 11, 2019 |
DHANANJAY Vs. STATE OF KARNATAKA
|
June 12, 2019 |
DHANESH MUGALI, S/O SHIVAPPA MUGALI Vs. STATE OF KARNATAKA
|
February 7, 2019 |
DHARAMRAJ Vs. STATE OF KARNATAKA
|
March 18, 2019 |
DHARANEDRAKUMAR D.N. Vs. STATE OF KARNATAKA
|
October 30, 2019 |
DHARMA Vs. STATE OF KARNATAKA
|
August 20, 2019 |
DHARMEGOWDA Vs. SAVITHA
|
December 11, 2019 |
DHARNENDRA NAVALUR S/O IRAPPA NAVALUR Vs. STATE OF KARNATAKA THROUGH KALAGHTAGI P S
|
March 22, 2019 |
DHARWAD DISTRICT FISH FORMERS CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
|
November 4, 2019 |
DILIP J. MANSUKHANI Vs. THAYAPPA
|
January 10, 2019 |
DILIP NARAYAN SHINDE Vs. STATE OF KARNATAKA
|
November 6, 2019 |
DILLEPPA Vs. MAHADEVAPPA
|
October 15, 2019 |
DILSHAD BEGUM Vs. MANJUNATH
|
February 5, 2019 |
DINAKAR SHETTY Vs. STATE OF KARNATAKA
|
June 7, 2019 |
DINAKARPRAKASH Vs. CIVIL RIGHTS ENFORCEMENT CELL
|
March 7, 2019 |
DINESH Vs. STATE OF KARNATAKA
|
August 7, 2019 |
DINESH EXPORTS Vs. COMMISSIONER OF LABOUR
|
January 31, 2019 |
DINESH J Vs. STATE OF KARNATAKA
|
July 30, 2019 |
DINESH K.M. Vs. STATE OF KARNATAKA
|
April 10, 2019 |
DINESH S Vs. A SUBRAMANIAM
|
July 5, 2019 |
DINESH SON OF B KHANNA Vs. KARNATAKA LOK-AYUKTA REPRESENTED BY ITS ADDITIONAL REGISTRAR OF ENQUIRIES, BENGALURU
|
April 5, 2019 |
DIRECTOR Vs. N C SANJEEVARAYAPPA
|
July 12, 2019 |
DIRECTOR & COMMISSIONER
OF MUNICIPAL ADMINISTRATION Vs. H SHIVAKUMAR
|
March 26, 2019 |
DIVISIONAL CONTROLLER Vs. M.D.HUSSAIN
|
December 3, 2019 |
DIVISIONAL CONTROLLER Vs. MAHADEV
|
November 5, 2019 |
DIVISIONAL CONTROLLER Vs. SHIVAJI
|
October 11, 2019 |
DIVISIONAL CONTROLLER KSRTC Vs. SHANMUKHA REDDY
|
August 30, 2019 |
DIVISIONAL CONTROLLER KSRTC Vs. CHANDBEE
|
October 23, 2019 |
DIVISIONAL CONTROLLER NEKRTC Vs. S M NEELARAGI
|
February 8, 2019 |
DIVISIONAL CONTROLLER NEKRTC Vs. NAMDEV
|
March 27, 2019 |
DIVISIONAL CONTROLLER NEKRTC BELLARY DIVISION Vs. V N DIXIT
|
January 2, 2019 |
DIVISIONAL CONTROLLER NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MAHADEV SHATTUPPA PATIL
|
October 11, 2019 |
DIVISIONAL CONTROLLER, N W K R T C Vs. KUMAR PRITHIRAJ
|
July 2, 2019 |
DIVISIONAL CONTROLLER, NORTH-EAST KARNATAKA ROAD TRANSPORT Vs. HANUMANTHAPPA
|
June 18, 2019 |
DIVISIONAL CONTROLLER, RAICHUR Vs. B S S KUMAR S/O BABU RAO
|
April 3, 2019 |
DIVISIONAL MANAGER Vs. TARABAI SHARNAPPA BHUSNOOR
|
April 27, 2019 |
DIVISIONAL MANAGER Vs. SHAKERA IQUBAL MULLA
|
December 2, 2019 |
DIVISIONAL MANAGER Vs. AKBAR ALI S/O SHESHAWALI
|
April 1, 2019 |
DIVISIONAL MANAGER Vs. BHAGYAMMA
|
January 29, 2019 |
DIVISIONAL MANAGER Vs. PUSHPA
|
October 14, 2019 |
DIVISIONAL MANAGER Vs. NARASINGH PARASHURAM DESAI
|
August 5, 2019 |
DIVISIONAL MANAGER Vs. VALIBASHA
|
September 26, 2019 |
DIVISIONAL MANAGER Vs. KAREPPA SHANKER PUJERI
|
February 21, 2019 |
DIVISIONAL MANAGER , UNITED INDIA INSURANCE CO LTD Vs. SHIVAJI BIN MARUTI DALAVI
|
July 22, 2019 |
DIVISIONAL MANAGER BHARATHI AXA GIC LTD Vs. S V NAGARATHNAMMA
|
March 8, 2019 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. RENUKA W/O VAIDYANATH DHARMA
|
February 22, 2019 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. NARASINGH PARASHURAM DESAI
|
August 5, 2019 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. PARASURAM
|
June 6, 2019 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD. Vs. KANAKAMBIKA
|
March 15, 2019 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SHARNAMMA
|
January 2, 2019 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SUDARSHAN SHETTY
|
May 28, 2019 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. HANMANTHA
|
January 10, 2019 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO.LTD Vs. MEENAKSHI
|
September 26, 2019 |
DIVISIONAL MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD Vs. AKKAVVA
|
June 24, 2019 |
DIVISIONAL MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD Vs. K R CHENTHAMARA
|
February 4, 2019 |
DIVISIONAL MANAGER SHRIRAM GENERAL INS. CO. Vs. RIYAZUNNISSA
|
June 17, 2019 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. IMRAN
|
February 7, 2019 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. IMTIYAZ
|
February 22, 2019 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. KUMARI SHILPA D/O RAMACHANDRAPPA
|
January 8, 2019 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SUNGLAMMA
|
January 4, 2019 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BASANNA S/O YALLAPPA
|
July 11, 2019 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. MALLIKARJUN SHIVAPPA SUNAGAR
|
June 24, 2019 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ZUBEDA AND ORS.
|
July 18, 2019 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. PUTTAPPA NISIMAPPA HATTIKAL
|
March 18, 2019 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. BANU
|
July 8, 2019 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PADMAVATI
|
July 2, 2019 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SHAHAJAN
|
March 26, 2019 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD HUBLI Vs. KALLANGOUDA DEVANGOUDA
|
January 2, 2019 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. KAVITA
|
December 13, 2019 |
DIVISIONAL MANAGER, NEW INDIA ASSURENCE COMPANY LTD Vs. MAHADEVI
|
July 2, 2019 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. GANGAMMA
|
March 18, 2019 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. KHURSHIDUNNASHA
|
July 30, 2019 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. YARRAMMA
|
February 25, 2019 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI
|
June 12, 2019 |
DIVISIONAL MANAGER, SHRIRAM GEN INS CO LTD Vs. MAHADEVI W/O SOMAPPA ARALIKATTI
|
July 9, 2019 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHEKHARAPPA
|
June 17, 2019 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SAVITRI
|
January 24, 2019 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. UTTAMABAI W/O DILIP
|
April 1, 2019 |
DIVISIONAL MANGAER, NEW INDIA ASSURANCE CO LTD Vs. GANESH PATIL
|
September 3, 2019 |
DIVISIONAL RAILWAY MANAGER Vs. SH.F.A.KHAN
|
July 23, 2019 |
DIVYA B S Vs. STATE OF KARNATAKA
|
January 25, 2019 |
DIVYA S Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
February 25, 2019 |
DODA HANUMANTHAPPA Vs. K RAVINDRA
|
December 16, 2019 |
DODD. LAKKAPPA Vs. STATE OF KARNATAKA
|
August 28, 2019 |
DODDA BABA SABI S/O LATE HUSSEN SABI Vs. T V SHANTHAMMA W/O L VENKATESHAPPA
|
April 8, 2019 |
DODDABASAPPA @ MUTTAPPA
S/O GANGADHAR GADAG Vs. STATE OF KARNATAKA THROUGH DEPUTY
SUPERINTENDENT OF POLICE
|
February 11, 2019 |
DODDESH Vs. STATE OF KARNATAKA
|
October 9, 2019 |
DODLA ENGINEERING Vs. CHANDRASHEKHAR
|
March 15, 2019 |
DOMBAYYA POOJARY Vs. STATE BY BANTWAL POLICE
|
June 22, 2019 |
DOMEGUNTA VENKATASESHA REDDY Vs. GOWRAMMA
|
January 25, 2019 |
DORESWAMY GOWDA S/O NATURAL Vs. LAND ACQUISITION OFFICER
|
October 10, 2019 |
DR VINAY NARAYAN PANDIT Vs. UNION BANK OF INDIA
|
June 28, 2019 |
DRIVERS COLONY AND NAGARIKA HITARAKSHANA SANGA Vs. URBAN DEVELOPMENT AUTHORITY
|
April 24, 2019 |
DUBARE RAFTING ASSOCIATION Vs. STATE OF KARNATAKA
|
July 16, 2019 |
DULSIN PINTO W/O MINGEL SALDANHA Vs. G L MANJUNATHA
|
April 9, 2019 |
DUO MEADOWS (P.) LTD. Vs. INCOME TAX OFFICER, BENGALURU
|
April 11, 2019 |
DURGA PROJECTS AND INFRASTRUCTURE PVT LTD Vs. S. RAJAGOPALA REDDY
|
July 5, 2019 |
DURGAPPA Vs. NEW INDIA ASSURANCE CO. LTD
|
February 13, 2019 |
DURGAPPA S/O NINGAMMA Vs. SUB INSPECTOR OF POLICE KAMPLI POLICE STATION HOSAPETE TALUK
|
January 10, 2019 |
DY. DIR. GENERAL OF FOREIGN TRADE, NEW DELHI Vs. ACER INDIA PVT. LTD.
|
December 9, 2019 |
DYAMANAGOUDA S/O HANUMAGOUDA Vs. LAND ACQUISITION OFFICER
|
October 10, 2019 |
DYAMANNA Vs. STATE OF KARNATAKA
|
August 20, 2019 |
DYAMANNA Vs. STATE OF KARNATAKA
|
September 3, 2019 |
DYAMANNA Vs. ASST COMMISSIONER/ LAND ACQUISITION OFFICER
|
March 21, 2019 |
DYAVEGOWDA Vs. GANGADHARA
|
September 12, 2019 |
E CHANNAVEERAPPA S/O Vs. LAGE SIDDAPPA
|
March 20, 2019 |
E. ADHINARAYANA Vs. STATE OF KARNATAKA
|
June 20, 2019 |
E.U.POONACHA Vs. KOTAK MAHINDRA BANK
|
February 5, 2019 |
EAGLE MPCC (JV) Vs. UNION OF INDIA
|
February 27, 2019 |
EAGLE MPCC (JV), TIRUCHENGODE Vs. SOUTH WESTERN RAILWAY, BANGALORE
|
January 25, 2019 |
EDUCATION RIGHTS TRUST Vs. GOVERNMENT OF KARNATAKA
|
May 31, 2019 |
EJAZ HUSSAIN
@ EJAZ ALI @ GUNDA
S/O MEER HUSSAIN Vs. STATE OF KARNATAKA
BY POLICE CIRCLE INSPECTOR, KOTE CIRCLE
|
February 8, 2019 |
EJAZ HUSSAIN Vs. STATE OF KARNATAKA
|
February 8, 2019 |
EKALAVYA INSTITUTE OF TECHNOLOGY Vs. STATE OF KARNATAKA
|
July 2, 2019 |
ELASTREX POLYMERS PVT LTD Vs. NAGARAJU
|
April 23, 2019 |
ELECTREX INDIA LIMITED Vs. STATE OF KARNATAKA
|
June 28, 2019 |
ELECTRONICS & CONTROLS POWER SYSTEMS PRIVATE LIMITED Vs. WEP PERIPHERALS LIMITED
|
August 22, 2019 |
ELFRIDA J SEQUEIRA Vs. SYDNEY MARTIN BRICE DSOUZA
|
June 6, 2019 |
EMPLOYEES STATE
INSURANCE CORPORATION Vs. UNION OF INDIA
|
September 5, 2019 |
EMUDHRA LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(2) AND ORS.
|
December 10, 2019 |
ERA NANJEGOWDA Vs. MANAGING DIRECTOR, KSRTC DEPT
|
June 7, 2019 |
ERABHADRABHOVI Vs. ARASABHOVI
|
June 18, 2019 |
ERAMMA Vs. STATE OF KARNATAKA
|
August 13, 2019 |
ERAMMA Vs. STATE OF KARNATAKA
|
August 8, 2019 |
ERAMMA W/O VENKATESH Vs. K CHIDANANDACHARI, S/O KAMESHAPPA
|
April 5, 2019 |
ERANAGOUDA Vs. STATE OF KARNATAKA
|
January 4, 2019 |
ERANNA Vs. STATE OF KARNATAKA
|
January 29, 2019 |
ERANNA Vs. GOWRAMMA
|
July 3, 2019 |
ERANNAGOWDA Vs. K S PUTTARAJA
|
June 24, 2019 |
ESHWARA Vs. STATE OF KARNATAKA
|
February 28, 2019 |
ESHWARA Vs. K. M. RAMEGOWDA
|
April 3, 2019 |
ESHWARAPPA S/O LATE CHANNABASAPPA Vs. UMAMAHESHWARAPPA S/O LATE M T RUDRAPPA
|
July 22, 2019 |
ESWARA Vs. STATE OF KARNATAKA
|
September 3, 2019 |
EUREKA FORBES LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
|
July 23, 2019 |
EXECU TIVE ENGINEER (ELE.) Vs. MALLAWWA
|
December 17, 2019 |
EXECUTIVE ENGIEER K U M S & S B JALA MANDALI Vs. RAMESH JAGANNATH PATANKAR
|
March 22, 2019 |
EXECUTIVE ENGINEER (ELEC ) MAJOR WORKS DEPARTMENT Vs. V S SOMASHEKHARAIAH
|
May 29, 2019 |
EXECUTIVE ENGINEER (ELECTRICAL) MAJOR WORKS DEPARTMENT Vs. LAKSHMAMMA
|
May 29, 2019 |
EXECUTIVE ENGINEER, KPTCL, CHITRADURGA AND ANOTHER Vs. SHANTHAMMA RAJANNA
|
April 1, 2019 |
FAIROZ KHAN Vs. AUTHORIZED OFFICER
|
August 6, 2019 |
FAISAL AHMED KHAN Vs. STATE OF KARNATAKA
|
October 11, 2019 |
FAKEERAPPA Vs. STATE OF KARNATAKA
|
July 2, 2019 |
FAKKIRAPPA S/O BASASVANNEPPA TATTIMANI Vs. ALLISAB S/O IMAMSAB BADEKHANNAVAR
|
March 27, 2019 |
FARHANA BEGAM Vs. STATE OF KARNATAKA
|
January 30, 2019 |
FARIDA ISHTIYAKK Vs. STATE OF KARNATAKA
|
October 31, 2019 |
FAYAZ AHAMED Vs. NAZEER AHAMAD
|
September 5, 2019 |
FAYAZ KHAN Vs. TAJ AHAMED KHAN
|
March 25, 2019 |
FAYYUM Vs. STATE
|
September 13, 2019 |
FINE FOOTWEAR PRIVATE LIMITED Vs. SKECHERS
|
July 15, 2019 |
FIROZUNISSA W/O LATE SYED FAYAZ Vs. M LOKESH KUMAR
|
July 1, 2019 |
FLAVOURS Vs. SECRETARY
|
August 16, 2019 |
FLUID POWER ENTERPRISES Vs. DEPUTY GENERAL MANAGER
|
August 30, 2019 |
FOTO BEST PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
July 11, 2019 |
FR GREGORY SERRAO, S/O PIAD SERRAO Vs. GILBERT BRIGANZA, S/O LATE JOSEPH BRIGANZA
|
April 3, 2019 |
FRANCIES Vs. AROGYAMMA
|
November 27, 2019 |
FRESH AND HONEST CAFE LIMITED Vs. DEPUTY COMMISSIONER
|
December 3, 2019 |
G A SIVAKUMAR Vs. BANGALORE DEVELOPMENT AUTHORITY
|
July 1, 2019 |
G B SHEKHARAPPA Vs. G S SHANKRAPPA
|
January 17, 2019 |
G C LOHIA Vs. KARNATAKA STATE FINANCIAL CORPORATION HEAD OFFICE BENGALURU
|
February 25, 2019 |
G DHANANJAYA Vs. INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
|
March 19, 2019 |
G HANUMANTHARAYAPPA Vs. UNITED INDIA INSURANCE CO LTD
|
June 14, 2019 |
G K SANNA THIPPESWAMY S/O KANIKI CHANDRAPPA Vs. TRIVENI @ GEETHA W/O G K SANNA THIPPESWAMY
|
July 12, 2019 |
G K SHEKHARAPPA Vs. STATE OF KARNATAKA
|
January 28, 2019 |
G KARUNAKARA REDDY Vs. STATE OF KARNATAKA THROUGH BALLARI RURAL PS
|
March 28, 2019 |
G KRISHNAPPA Vs. K RAMUDUA
|
September 5, 2019 |
G KUMAR Vs. ASSISTANT COMMERCIAL MANAGER
|
April 27, 2019 |
G LOKESH Vs. K VISHALAKSHI
|
July 8, 2019 |
G LOKESH S/O H GOPAL Vs. STATE OF KARNATAKA
|
January 8, 2019 |
G M BYRAPPA S/O LATE CHIKKAMUNISWMAPPA @ MUNISWAMAPPA @ GULLAPPA Vs. STATE OF KARNATAKA
|
March 11, 2019 |
G M HAMZA Vs. G S SRIDHAR
|
June 17, 2019 |
G M UMESH, Vs. ACCENTURE SERVICE PRIVATE LTD
|
January 10, 2019 |
G N MOHAN RAJU Vs. STATE OF KARNATAKA
|
July 11, 2019 |
G NAGARAJ Vs. B P MRUTHUNJAYANNA
|
April 24, 2019 |
G P RAMESH KUMAR Vs. STATE OF KARNATAKA AND ANOTHER
|
April 15, 2019 |
G R KUMAR Vs. ASSISTANT COMMISSIONER CHITRADURGA SUB-DIVISION
|
June 26, 2019 |
G R RAGHAVENDRA SWAMY Vs. NAGARATHNA BAI
|
March 12, 2019 |
G R SRINIVAS REDDY @ BABU
S/O LATE G A RAMASWAMY REDDY Vs. REKHA RAI HAMILTON
W/O LATE JOHN S HAMILTON
|
February 4, 2019 |
G RAJASEKARAPPA (HUF) Vs. INCOME TAX OFFICER WARD 2
|
February 8, 2019 |
G RAMASWAMY Vs. MANAGING DIRECTOR & DISCIPLINARY AUTHORITY
|
March 25, 2019 |
G RAVI Vs. SHIVALINGAIAH
|
March 5, 2019 |
G S BHAT Vs. U NAGARAJ
|
June 21, 2019 |
G S ERAPPA Vs. STATE OF KARNATAKA BY INDIRANAGAR PS
|
February 1, 2019 |
G SHANKAR S/O G VENKATARAMANA Vs. DEPUTY COMMISSIONER BENGALURU RURAL DISTRICT
|
January 18, 2019 |
G SRIPATHI RAO Vs. B GIRISH AITHAL
|
May 27, 2019 |
G VIJAYA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(3)
|
February 8, 2019 |
G. ASHOK KUMAR Vs. STATE OF KARNATAKA
|
October 21, 2019 |
G. M. POOVAIAH Vs. MANAGING DIRECTOR, KSRTC
|
November 28, 2019 |
G. NAGARATHNA Vs. V. HARISH BABU
|
December 2, 2019 |
G. PRAVEEN Vs. STATE BY YESHWANTHPUR POLICE STATION
|
December 16, 2019 |
G. V. REDDY Vs. MINISTRY OF COMMUNICATION EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD
|
July 2, 2019 |
G.A. DESAI Vs. STATE OF KARNATAKA
|
February 15, 2019 |
G.B. MANJULA Vs. STATE OF KARNATAKA
|
March 1, 2019 |
G.C. KIRAN Vs. M. THIRTHA PRASAD
|
September 9, 2019 |
G.N. GANGADHAR Vs. STATE OF KARNATAKA
|
January 14, 2019 |
G.POORNIMA Vs. STATE OF KARNATAKA
|
June 19, 2019 |
G.R. SHIVAJI, S/O RAMACHANDRA Vs. G B MADHOOKAR, S/O LATE G A BAPOORAO
|
March 5, 2019 |
G.R.HIMANTHARAJ Vs. SHIVA SAHAKARI BANK
|
October 23, 2019 |
G.S.KRISHNAMURTHY Vs. CHANCELLOR, KUVEMPU UNIVERSITY
|
December 11, 2019 |
G.T.GOPALA Vs. STATE OF KARNATAKA
|
October 10, 2019 |
GADDIPATI DHARMA TEJA Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
July 25, 2019 |
GADIGEPPA Vs. KUMARI SUMITRA
|
July 26, 2019 |
GAFOOR Vs. STATE OF KARNATAKA
|
June 11, 2019 |
GAJABEERSAB Vs. STATE OF KARNATAKA
|
April 4, 2019 |
GAJANAN Vs. STATE OF KARNATAKA
|
January 3, 2019 |
GAJENDRA Vs. STATE OF KARNATAKA
|
March 19, 2019 |
GANAPATHI EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
April 3, 2019 |
GANAPATHY M.T. Vs. STATE OF KARNATAKA
|
August 26, 2019 |
GANAPATI Vs. DEPUTY COMMISSIONER BELAGAVI
|
July 1, 2019 |
GANAPATI NARAYANA KOMAR Vs. STATE OF KARNATAKA
|
July 11, 2019 |
GANESH Vs. STATE OF KARNATAKA
|
May 9, 2019 |
GANESH Vs. PREM RAMESH KOTIAN
|
March 7, 2019 |
GANESH @ GANAPATI Vs. STATE OF KARNATAKA
|
April 15, 2019 |
GANESH DASAYYA Vs. STATE OF KARNATAKA
|
April 26, 2019 |
GANESH MISKIN Vs. STATE OF KARNATAKA
|
July 26, 2019 |
GANESH PRASAD @ GANESH Vs. AHLUWALIA CONTRACTS INDIA LTD
|
February 21, 2019 |
GANESH SHETTI Vs. RAJAN CHAUDHARY
|
October 17, 2019 |
GANESH SHETTY Vs. STATE BY KUNDAPURA POLICE
|
February 7, 2019 |
GANESHA Vs. STATE OF KARNATAKA
|
November 13, 2019 |
GANGADHAR S/O PARASURAM KOTIYAVAR Vs. LATHA S L W/O GANGADHAR KOTIYAVAR
|
July 12, 2019 |
GANGADHAR V SHETTY Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION REP BY ITS PRINCIPAL SECRETARY
|
May 21, 2019 |
GANGADHARA Vs. STATE OF KARNATAKA
|
March 15, 2019 |
GANGAMMA Vs. STATE OF KARNATAKA
|
February 7, 2019 |
GANGAMMA Vs. KRISHNA
|
March 22, 2019 |
GANGAMMA Vs. UNION OF INDIA
|
January 8, 2019 |
GANGANAGOUDA AND ORS. Vs. MANJUNATH AND ORS.
|
January 9, 2019 |
GANGANNA Vs. SHET MOHNLAL D THAKUR
|
April 12, 2019 |
GANGAPPA Vs. STATE OF KARNATAKA
|
June 4, 2019 |
GANGARAJU Vs. KANTHAMMA
|
April 15, 2019 |
GANGARAJU Vs. LAKSHMIDEVAMMA @ LAKSHMAMMA
|
February 21, 2019 |
GANGARAJU Vs. STATE BY KOLAR RURAL POLICE STATION
|
February 27, 2019 |
GANGARAJU @ RAJU Vs. STATE OF KARNATAKA
|
November 25, 2019 |
GANGARAJU S/O GEJJIGANGAPPA Vs. STATE OF KARNATAKA THROUGH GUDIBANDE POLICE
|
January 25, 2019 |
GANGEERAMMA Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE
|
September 3, 2019 |
GANGUBAI Vs. RAMA SATERI GHADI
|
October 9, 2019 |
GAUHAR AZIZ KHOMANI Vs. STATE OF KARNATAKA
|
May 16, 2019 |
GAVIPURAM EXTENSION HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
|
December 18, 2019 |
GAVISIDDESHWARA COLLEGE OF EDUCATION Vs. UNION OF INDIA
|
September 3, 2019 |
GAVISIDDESHWARA HIREMATH Vs. SANJEEV BASAVARAJAPPA KARADAKAL
|
September 25, 2019 |
GAWADU SIDDAPPA PATIL SINCE DECEASED Vs. STATE OF KARNATAKA
|
July 22, 2019 |
GAYATHRI Vs. STATE OF KARNATAKA
|
February 13, 2019 |
GAYATHRI D/O LATE YENKANNA Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
|
March 11, 2019 |
GAYATRI BALACHANDAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
July 25, 2019 |
GEETA Vs. STATE OF KARNATAKA
|
July 9, 2019 |
GEETHA Vs. NEW INDIA ASSURANCE
|
July 30, 2019 |
GEETHA LACHIREDDY W/O SUBRAMANYAM SREENIVASAIAH Vs. STATE OF KARNATAKA
|
April 8, 2019 |
GEETHA R SHETTY, W/O RAVI RAJ A SHETTY Vs. RAVIRAJ A SHETTY, S/O ANNAPPA SHETTY
|
April 11, 2019 |
GEETHA RAMESH Vs. STATE OF KARNATAKA
|
June 4, 2019 |
GEETHA V. Vs. STATE OF KARNATAKA
|
December 9, 2019 |
GEETHAMANI Vs. R.RAMESH
|
January 3, 2019 |
GENERAL MANAGER M/S.ICICI LOMBARD GIC LTD. Vs. SRINIVAS K
|
March 15, 2019 |
GENERAL SECRETARY BOMBAY RAYON FASHIONS LTD. Vs. MANAGEMENT OF BOMBAY RAYON FASHIONS LTD.
|
August 6, 2019 |
GEO CONSULTANCY SERVICES Vs. STATE OF KARNATAKA
|
July 3, 2019 |
GHATAPRABHA SAHAKARI Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES & FRAUDS CELL
|
February 20, 2019 |
GIRIDHAR Vs. BOWRING INSTITUTEM, BENGALURU
|
January 7, 2019 |
GIRIDHAR MADRAS Vs. THE INDIAN INSTITUTE OF SCIENCE AND ORS.
|
August 6, 2019 |
GIRIDHAR, Vs. SRINATH R.M.
|
June 11, 2019 |
GIRIDHARA GANIGA Vs. ADARSH
|
March 1, 2019 |
GIRIJA BAI Vs. STATE OF KARNATAKA
|
June 18, 2019 |
GIRIJABAI Vs. STATE OF KARNATAKA
|
July 26, 2019 |
GIRIJAKSHI Vs. ASHRAF
|
June 21, 2019 |
GIRIJAMMA AND ORS. Vs. IMTHIYAZ AND ORS.
|
October 11, 2019 |
GIRIJAMMA, W/O LATE RANGASHETTY Vs. DHANASHEKAR,
|
February 26, 2019 |
GIRIRAJ ENTERPRISES Vs. STATE OF KARNATAKA
|
October 22, 2019 |
GIRISH Vs. INCHARGE MANAGER
|
February 13, 2019 |
GIRISH Vs. STATE OF KARNATAKA
|
September 9, 2019 |
GIRISH Vs. STATE OF KARNATAKA
|
March 21, 2019 |
GIRISH ADIGA Vs. MAHABALESHWARA ADIGA AND ORS.
|
October 24, 2019 |
GIRISH G.L Vs. STATE OF KARNATAKA
|
September 18, 2019 |
GIRISH RAI Vs. STATE OF KARNATAKA
|
February 27, 2019 |
GIRIYAPPA Vs. CHANABASAPPA
|
July 12, 2019 |
GLOBAL AGENCY Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX BENGALURU
|
March 7, 2019 |
GLOBAL ASSOCIATES
ASSOCIATION OF PERSONS Vs. UNION OF INDIA
MINISTRY OF FINANCE
|
January 24, 2019 |
GNYANA MANDIR TRUST Vs. STATE OF KARNATAKA
|
January 7, 2019 |
GODAVVA Vs. YAMANAVVA
|
February 22, 2019 |
GOLAGANI ANIL KUMAR Vs. STATE OF KARNATAKA
|
April 1, 2019 |
GOLD COIN FARMS AND HOUSING DEVELOPERS LTD Vs. STATE OF KARNATAKA
|
July 2, 2019 |
GOLDEN GATE PROPERTIES LTD. AND ORS. Vs. THE INCOME TAX DEPARTMENT
|
April 26, 2019 |
GOLLA SHIVANNA Vs. G RAMANJINEYULU
|
June 25, 2019 |
GOLLATHIMMAPPA Vs. V.NIRANJANAREDDY
|
December 16, 2019 |
GOMATESH VIDYAPEETH REGISTERED TRUST Vs. CHAIRMAN, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 20, 2019 |
GOPAL Vs. STATE OF KARNATAKA
|
October 30, 2019 |
GOPAL Vs. STATE OF KARNATAKA
|
April 22, 2019 |
GOPAL KRISHNA S/O Vs. SRINIVASA
|
March 19, 2019 |
GOPAL VENKAJI KULKARNI Vs. BABURAO VENKAJI KULKARNI AND ANOTHER
|
April 27, 2019 |
GOPALA Vs. STATE OF KARNATAKA
|
June 18, 2019 |
GOPALA GOUNDAR Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT
|
August 29, 2019 |
GOPALAN ENTERPRISES, BANGALORE Vs. DEPUTY COMMISSIONER OF STAMP, BANGALORE
|
May 31, 2019 |
GOPALAPPA Vs. STATE OF KARNATAKA
|
September 16, 2019 |
GOPALKRISHNA S/O LATE LANKAPPA Vs. STATE OF KARNATAKA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
April 12, 2019 |
GOPALKRISHNA SHETTY R/O Vs. STATE OF KARNATAKA
|
January 8, 2019 |
GOPEMMA W/O DASHARATH Vs. STATE OF KARNATAKA
BY ITS SECRETARY
DEPARTMENT OF PANCHAYAT RAJ & RURAL
DEVELOPMENT
|
February 8, 2019 |
GORAVANAHALLI MAHALAKSHMI RE-CONSTITUTED CHARITABLE TRUST Vs. STATE OF KARNATAKA
|
July 23, 2019 |
GORESAB MAKTUMSAB SARVANNAVAR Vs. STATE OF KARNATAKA, THROUGH SAVADATTI POLICE STATION, REPRESENTED BY STATE PUBLIC PROSECUTOR
|
April 3, 2019 |
GORURU TRADERS Vs. STATE OF KARNATAKA
|
July 17, 2019 |
GOUDAPPA Vs. STATE OF KARNATAKA
|
June 12, 2019 |
GOURAWWA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
|
October 25, 2019 |
GOURAWWA YALLAPA DODMANI Vs. STATE OF KARNATAKA REP BY ITS STATE PUBLIC PROSECUTOR
|
April 3, 2019 |
GOURIBHATRA Vs. STATE PRINCIPAL SECRETARY
|
February 22, 2019 |
GOUTAM Vs. GANAPATI PAWAR
|
January 16, 2019 |
GOVERNMENT OF KARNATAKA Vs. MOHAMMED FARUQ
|
February 19, 2019 |
GOVIND Vs. STATE OF KARNATAKA
|
February 4, 2019 |
GOVIND KAMAT S/O LAXMESH Vs. MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION (NEKRTC)
|
April 27, 2019 |
GOVIND KAMAT S/O LAXMESH Vs. MANAGING DIRECTOR
NORTH EAST KARNATAKA ROAD
TRANSPORT CORPORATION
|
February 4, 2019 |
GOVINDA Vs. STATE OF KARNATAKA
|
October 10, 2019 |
GOVINDARAJU Vs. STATE OF KARNATAKA
|
February 7, 2019 |
GOVINDARAJU @ SHIVA Vs. STATE OF KARNATAKA
|
January 3, 2019 |
GOVINDEGOWDA Vs. STATE BY RANGE FOREST OFFICER
|
January 30, 2019 |
GOWRAMMA Vs. B MUNISWAMY
|
August 2, 2019 |
GOWRAMMA Vs. A.KRISHNAPPA
|
February 18, 2019 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
May 29, 2019 |
GOWRAMMA Vs. DEPUTY COMMISSIONER
|
January 28, 2019 |
GOWRAMMA W/O LATE CHIKKANNEGOWDA Vs. UDAY M S/O MAHADEVA MAJOR
|
July 11, 2019 |
GOWRAMMA W/O LATE P NARAYANASWAMY Vs. SLUM CLEARANCE BOARD
|
July 9, 2019 |
GOWTHAM H.K. Vs. STATE OF KARNATAKA
|
November 26, 2019 |
GRACE RAI Vs. INTELLIGENCE OFFICER
|
April 3, 2019 |
GUJJAL GANESH S/O G HULIGEMMA Vs. K RAMESH SINGH
|
March 20, 2019 |
GULAB MOIDIN Vs. STATE OF KARNATAKA
|
October 24, 2019 |
GULZAR AHAMAD Vs. STATE BY MAHADEVAPURA
|
November 18, 2019 |
GUMMATIR SUBRAMANI Vs. SHIVAIAHMARIYAYYA
|
January 16, 2019 |
GUNAPAL ATHIKARI S/O LATE CHANDRAVATHI Vs. STATE OF KARNATAKA
|
February 22, 2019 |
GUNAVENKATARAMANE GOWDA Vs. N.S. VIJAYAKUMAR
|
March 28, 2019 |
GUNDA Vs. K.GOPALKRISHNA SHERIGAR
|
September 11, 2019 |
GUNDANAIKA Vs. MAC SECURITY SERVICES PVT. LTD.
|
December 6, 2019 |
GUNDAPPA DEAD BY LRS Vs. SHANTABAI W/O DEVENDRA NARBOLE
|
April 12, 2019 |
GUNDAPPA S/O VEERSHETTY BHOOTPURE Vs. STATE OF KARNATAKA
|
July 12, 2019 |
GUNDU RANU KALAKUNDRI Vs. MAHESHCHANDRA KESHAV KODAKANI
|
January 8, 2019 |
GURU Vs. STATE OF KARNATAKA
|
October 25, 2019 |
GURU RAJENDRA MINERALS TRADING COMPANY Vs. K RAMAPPA
|
March 13, 2019 |
GURUDATHA P V Vs. STATE
|
April 15, 2019 |
GURUNATHAGOUDA S/O NINGANAGOUDA GOUDAR Vs. STATE OF KARNATAKA
|
March 1, 2019 |
GURUPADAYYA Vs. I H M BASAVARAJ
|
March 18, 2019 |
GURURAJ JOSHI S/O PRALHADACHARYA JOSHI Vs. V SELVARAJ S/O VEDAN
|
April 4, 2019 |
GURURAJ L N Vs. STATE OF KARNATAKA
|
January 31, 2019 |
GURUSANGAPPA S/O LINGAPPA HUNAGUND Vs. VILAS S/O BORMAL OSWAL
|
July 9, 2019 |
GURUSHANTAPPA Vs. SHANKAR
|
April 24, 2019 |
GURUSIDDAWWA AND ORS. Vs. MUTTAWWA AND ORS.
|
September 25, 2019 |
GURUVINAYAKA Vs. R.RAVINDRAKUMAR
|
November 25, 2019 |
GUTTURU MILK PRODUCERS CO-OPERATIVE SOCIETIES Vs. STATE OF KARNATAKA
|
August 13, 2019 |
GYANCHAND MEHTA Vs. BHARATHI WIFE OF RAMACHANDRA6
|
March 7, 2019 |
H A IQBAL Vs. STATE BY KARNATAKA LOKAYUKTHA POLICE BALLARI DISTRICT
|
January 17, 2019 |
H B PRABHAKARA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
March 27, 2019 |
H C BYRE GOWDA, S/O LATE CHIKKANNA Vs. STATE OF KARNATAKA
|
April 2, 2019 |
H D KUMARASWAMY Vs. STATE OF KARNATAKA
|
December 2, 2019 |
H K LOKESH Vs. STATE OF KARNATAKA
|
September 6, 2019 |
H K RAMA RAO Vs. K SRINIVASA
|
May 28, 2019 |
H LANKE GOWDA Vs. STATE OF KARNATAKA
|
March 29, 2019 |
H M CONSTRUCTIONS Vs. CENTURY SILICON CITY
|
June 17, 2019 |
H M HALASWAMY S/O PANCHAIAH Vs. STATE OF KARNATAKA
|
January 11, 2019 |
H M PARAMILA W/O KRISHNA REDDY H N Vs. M BABU REDDY
|
March 1, 2019 |
H MANJUNATH Vs. CHANDANA MANJUNATH
|
June 6, 2019 |
H N BABU REDDY Vs. STATE OF KARNATAKA
|
January 10, 2019 |
H N GURURAJANNA Vs. H N CHANDRASHEKAR
|
March 8, 2019 |
H N MURALIDHAR
S/O LATE H NANJUNDAIAH Vs. STATE OF KARNATAKA
DEPARTMENT FOOD & CIVIL SUPPLIES
& CONSUMER AFFAIRS
VIKASA SOUDHA
|
February 13, 2019 |
H N UDAY SIMHA Vs. STATE OF KARNATAKA
|
February 5, 2019 |
H PADMANABHA PAI Vs. PRADEEPCHANDRA SHETTY
|
June 25, 2019 |
H R SUMANGALA
W/O PRAKASH RAO Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
DIRECTORATE OF CIVIL RIGHTS ENFORCEMENT
|
January 23, 2019 |
H RANGAREDDY Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF AGRICULTURE
|
January 10, 2019 |
H S BEDI MANAGING DIRECTOR, IDEB PROJECTS PRIVATE LIMITED Vs. BENNET COLEMAN & COMPANY LIMITED
|
January 16, 2019 |
H S MAHADEVA SHETTY S/O SIDDASHETTY Vs. MAHADEVAMMA, W/O K R.SUBBANNA
|
April 2, 2019 |
H S NAGABHUSHANA Vs. STATE OF KARNATAKA
|
August 26, 2019 |
H S REVANA SIDDAPPA Vs. H S VEERABHADRAPPA
|
June 21, 2019 |
H T JAYARAMAIAH S/O THAMMANNAPPA Vs. CHIEF SECRETARY STATE OF KARNATAKA
|
February 6, 2019 |
H T KENCHEGOWDA S/O THIMME GOWDA Vs. S D UMESH S/O DIBBEGOWDA
|
April 23, 2019 |
H V SUBRAMANI Vs. MANAGEMENT OF M/S RAN FLEX INDIA PVT LTD
|
March 21, 2019 |
H V SURESH S/O LATE N VENKATA JETTY Vs. RENUKADEVI W/O LATE KRISHNA JETTY
|
July 29, 2019 |
H. DADAPEER Vs. FRANCIES MONTAIRO
|
July 1, 2019 |
H. G. KUMAR NAIK Vs. STATE OF KARNATAKA
|
January 4, 2019 |
H. H. JYOTENDRA SINHJI VIKRAMSINHJI Vs. AMIT ROY
|
July 3, 2019 |
H. HALESHAPPA Vs. STATE OF KARNATAKA AND ORS.
|
April 22, 2019 |
H. M. HALASWAMY Vs. STATE OF KARNATAKA
|
January 11, 2019 |
H. M. MANJUNATHA Vs. UNION OF INDIA
|
April 25, 2019 |
H. MANJAPPA Vs. STATE BY POLICE SUB-INSPECTOR
|
July 10, 2019 |
H. MUNIREDDY Vs. THE ADVOCATE GENERAL, STATE OF KARNATAKA AND ORS.
|
September 18, 2019 |
H. N. GIRISH Vs. H.G. HAMSA
|
February 1, 2019 |
H. R. KUMARAPPA Vs. R KUMAR
|
August 21, 2019 |
H. ROOPA DEVI Vs. DEPUTY COMMISSIONER
|
October 9, 2019 |
H. S. NAGARAJA RAO Vs. STATE OF KARNATAKA
|
August 2, 2019 |
H. S. SREEDHARA RAO Vs. H. N. SREENIVASAPPA
|
October 14, 2019 |
H.G.NAGARAJA Vs. H.SURESH NAIKA
|
September 12, 2019 |
H.J. YOGANANDA Vs. STATE OF KARNATAKA
|
November 13, 2019 |
H.K. SREENIVASA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 4, 2019 |
H.K.NARASAMMA DEVARAJU Vs. STATE OF KARNATAKA
|
January 10, 2019 |
H.L. KAVERI Vs. KARNATAKA STATE SEEDS DEVELOPMENT CORPORATION LIMITED
|
February 1, 2019 |
H.L. SUBRAMANYA Vs. DEPUTY COMMISSIONER
|
November 5, 2019 |
H.M. MALLASETTY Vs. STATE OF KARNATAKA
|
August 5, 2019 |
H.M. MANCHE GOWDA Vs. CORPORATION BANK
|
January 28, 2019 |
H.M.RUDRAKUMAR Vs. GOWRAMMA H.R.
|
May 30, 2019 |
H.N. NARASIMHA MURTHY Vs. A.C. VENKATESH
|
November 28, 2019 |
H.P. SATHISHA Vs. STATE
|
October 21, 2019 |
H.R. SHIVASHANKAR Vs. THE STATE OF KARNATAKA AND ORS.
|
April 15, 2019 |
H.R. SUSHEELA Vs. M.S. KATHA RAJ
|
October 14, 2019 |
H.R.RAGHAVENDRA Vs. THE STATE OF KARNATAKA
|
January 14, 2019 |
H.S. APPAJI GOWDA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
|
January 25, 2019 |
H.S.RAJU Vs. STATE OF KARNATAKA
|
January 2, 2019 |
H.T. JAYARAMAIAH Vs. CHIEF SECRETARY, STATE OF KARNATAKA, BENGALURU
|
February 6, 2019 |
H.T. SUBBARAYA GOWDA Vs. K.T. YOGENDRA
|
August 22, 2019 |
H.V. NARESH Vs. STATE OF KARNATAKA
|
April 8, 2019 |
H.V. SUBRAMANI Vs. MANAGEMENT OF RANFLEX INDIA PVT. LTD.
|
March 21, 2019 |
HAFIZA HUSAINSAB CHIMMANAKATTI Vs. STATE OF KARNATAKA
|
July 24, 2019 |
HALASIDDA HOLEPPA HANAMSAGAR Vs. STATE OF KARNATAKA
|
February 7, 2019 |
HALIMA Vs. RAGHAVENDRA N. SHIRABUR
|
October 23, 2019 |
HAMEED Vs. STATE OF KARNATAKA
|
July 2, 2019 |
HAMPANA GOUDA BADARALI Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE
|
June 17, 2019 |
HAMSA S Vs. SHAILENDRA KUMAR B
|
August 2, 2019 |
HANAMANTH Vs. PARASAPPA
|
January 30, 2019 |
HANAMANTHA GURANI Vs. KARNATAKA LOKAYUKTA
|
January 8, 2019 |
HANAMAPPA IRAPPA NAYAK Vs. STATE OF KARNATAKA
|
December 2, 2019 |
HANAMARADDI Vs. GOVINDRADDI S SHIDNAL
|
June 24, 2019 |
HANMANT Vs. STATE OF KARNATAKA
|
February 5, 2019 |
HANMANTAPPA Vs. STATE OF KARNATAKA
|
March 28, 2019 |
HANUMAKKA Vs. STATE OF KARNATAKA
|
June 15, 2019 |
HANUMAKKA, W/O LATE M RAMAIAH Vs. K V LAKSHMAMMA, D/O R.VENKATESH @ RAJANNA
|
April 5, 2019 |
HANUMANTAPPA Vs. HULIGEWWA
|
May 29, 2019 |
HANUMANTAPPA @ MUTTU Vs. BASAMMA @ RANJEETA KOMO HANUMANTAPPA @ MUTTU KARADAGI
|
January 9, 2019 |
HANUMANTH REDDY Vs. K RAGHAVAREDDY
|
February 5, 2019 |
HANUMANTHA Vs. STATE OF KARNATAKA
|
September 17, 2019 |
HANUMANTHA Vs. SHRIRAM GENERAL INSURANCE COMPANY LTD.
|
January 31, 2019 |
HANUMANTHA RAJU Vs. SHIVAKUMAR
|
September 5, 2019 |
HANUMANTHAIAH Vs. G.S. ARUN KUMAR
|
June 28, 2019 |
HANUMANTHAPPA Vs. MANSUR AHMAD KHADARSAB HUBBALLI
|
February 27, 2019 |
HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
March 11, 2019 |
HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
February 7, 2019 |
HANUMANTHAPPA H Vs. STATE OF KARNATAKA
|
March 14, 2019 |
HANUMANTHARAJU H.B Vs. REGISTRAR
|
September 3, 2019 |
HANUMANTHARAYAPPA Vs. N.SIDDAPPA
|
January 18, 2019 |
HANUMANTHARAYAPPA @ HANUMANTHA REDDY Vs. STATE BY RURAL POLICE STATION,TUMAKURU
|
March 27, 2019 |
HANUMANTHEGOWDA Vs. BRANCH MANAGER, (LEGAL DEPARTMENT)
|
July 12, 2019 |
HARDIK TANWAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
August 30, 2019 |
HARI Vs. GOVIND AND ORS.
|
July 3, 2019 |
HARI NARAYANAN Vs. STATE OF KARNATAKA
|
June 4, 2019 |
HARIDAS ALIAS HARISH AMIN Vs. S. RAMA
|
March 20, 2019 |
HARIHARA MAHESHAPPA S/O H GONIBASAPPA Vs. STATE OF KARNATAKA
|
July 26, 2019 |
HARIJANA GUNDAMMA Vs. K VIRUPAKSHI
|
June 17, 2019 |
HARINDRANATH K Vs. K N PREMAVATHY
|
June 18, 2019 |
HARISH Vs. PRESIDENT GRAMA PANCHAYATH
|
July 25, 2019 |
HARISH Vs. STATE OF KARNATAKA
|
November 5, 2019 |
HARISH B.S. Vs. STATE
|
December 18, 2019 |
HARISH MARIAN FERNANDES Vs. STATE OF KARNATAKA
|
September 18, 2019 |
HARISH T. Vs. STATE
|
December 6, 2019 |
HARISH T.R. Vs. STATE OF KARNATAKA
|
November 18, 2019 |
HARISHA S/O RAMESH Vs. STATE OF KARNATAKA
|
January 16, 2019 |
HARISHA, S/O LATE SUBBAMURTHY Vs. STATE OF KARNATAKA BY MALLESHWARAM POLICE STATION, REP BY ITS PUBLIC PROSECUTOR
|
May 3, 2019 |
HARISHPOORI Vs. STATE OF KARNATAKA
|
January 9, 2019 |
HARMINDER SINGH @ SHELLY S/O LATE SURNITH SINGH Vs. STATE BY RAMANAGARA RURAL POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR
|
April 10, 2019 |
HARSHA N Vs. KARNATAKA POWER CORPORATION LIMITED
|
April 5, 2019 |
HARSHITHA J Vs. PRAVEEN G,GOVINDARAJ
|
January 9, 2019 |
HASEENAR Vs. STATE OF KARNATAKA
|
November 19, 2019 |
HASEIN PASHA Vs. STATE OF KARNATAKA
|
March 18, 2019 |
HASSAIN SAB Vs. D. AFROZ
|
July 17, 2019 |
HASSAN THERMAL POWER PVT. LTD Vs. STATE OF KARNATAKA
|
September 27, 2019 |
HATELSAB Vs. DASTAGIRSAB KOLHAR
|
September 3, 2019 |
HDFC BANK LIMITED Vs. RECOVERY OFFICER, BENGALURU
|
June 20, 2019 |
HDFC BANK LTD. Vs. SRINIVAS TELECOM
|
December 19, 2019 |
HEAD MASTER SHAMS SCHOOL Vs. HAROON RASHEED PASHA
|
July 4, 2019 |
HEENA VIJAY MEHTA Vs. STATE OF KARNATAKA HIGH GROUNDS POLICE STATION
|
June 20, 2019 |
HEERASING Vs. STATE OF KARNATAKA
|
May 2, 2019 |
HEMA CHETHAN Vs. STATION HOUSE OFFICER HANUMANTHNAGAR POLICE STATION
|
July 5, 2019 |
HEMA MALINI Vs. JAYALAKSHMAMMA
|
June 13, 2019 |
HEMACHANDRA Vs. K. UMMER FAROOQ
|
March 26, 2019 |
HEMANNA Vs. RENUKA
|
March 18, 2019 |
HEMANTH KUMAR.G Vs. STATE OF KARNATAKA
|
October 14, 2019 |
HEMAVATHI Vs. STATE OF KARNATAKA
|
April 23, 2019 |
HEMAVATHI B PANDI Vs. VIJAYA S ARIGA
|
August 26, 2019 |
HEMAVATHI KOTIAN Vs. GLADSTON SARDIS KOTIAN
|
March 26, 2019 |
HEMAVATHI S Vs. K RAVI
|
February 28, 2019 |
HEMAVATHI, W/O ANNI DEVADIGA Vs. SARASWATHI, W/O LATE NARAYANA
|
March 7, 2019 |
HENNUR PROPERTIES PVT. LTD. Vs. STATE OF KARNATAKA
|
September 5, 2019 |
HIGH POINT FINANCE PVT LTD , REPRESENTED BY ITS MANAGING DIRECTOR SURESH BHATIA Vs. JAYAMMA W/O RAMAKRISHNAPPA
|
April 5, 2019 |
HILLSIDE AYURVEDA MEDICAL COLLEGE AND HOSPITAL REP BY ITS SECRETARY UMESH BABU Vs. UNION OF INDIA MINISTRY OF AYURVEDA
|
April 10, 2019 |
HINDALCO INDUSTRIES LIMITED Vs. BHORUKA ALUMINUM LIMITED
|
December 6, 2019 |
HINDUJA FASHIONS Vs. GEEKAY KUSAM MASALA
|
November 11, 2019 |
HINDUSTAN AERONAUTICS EMPLOYEES ASSOCIATION Vs. HINDUSTAN AERONAUTICS LIMITED
|
August 16, 2019 |
HINDUSTAN AERONAUTICS LIMITED Vs. S.M.SIVAGAMI
|
August 22, 2019 |
HINDUSTAN AERONAUTICS LIMITED Vs. HEMAVATHY
|
July 3, 2019 |
HINDUSTAN AERONAUTICS LIMITED Vs. PEER BHAKTAR
|
September 27, 2019 |
HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. SECRETARY TO GOVT OF KARNATAKA DEPT OF LABOUR
|
March 13, 2019 |
HIP BAR PVT. LTD. Vs. STATE OF KARNATAKA
|
September 13, 2019 |
HIREMANI KALLAPPA MELAGE Vs. LOKMANYA MULTIPURPOSE CO OPERATIVE SOCIETY LTD
|
February 1, 2019 |
HIS HOLINESS SRI SRI VIDYA PRASANNA THIRTHA SWAMAJI Vs. STATE OF KARNATAKA
|
January 2, 2019 |
HITHAISHI RAJ Vs. NEW SHORES INTERNATIONAL COLLEGE
|
July 12, 2019 |
HOLABASAPPA TIPPANNA KUNDGOL Vs. RAMANAGOUDA SIDDANGOUDA PATIL
|
January 4, 2019 |
HOLIAC REALTY PRIVATE LIMITED Vs. SUNANDAMMA
|
April 12, 2019 |
HOMBALAMMA Vs. PUTTAMMA
|
November 19, 2019 |
HOMBAMMA Vs. NAYAZ PASHA
|
August 2, 2019 |
HONGKONG & SHANGHAI BANKING CORPORATION LTD Vs. LISA APPARELS PVT LTD
|
March 25, 2019 |
HONNAPPA Vs. V. SHASHIDHARA CHARY
|
December 2, 2019 |
HONNAPPA GOWDAR Vs. T GOPINAIK
|
June 17, 2019 |
HONNURA Vs. SAGANAGOUDA
|
June 28, 2019 |
HOOVAMMA Vs. M B CHANDREGOWDA
|
February 6, 2019 |
HORMUSJI COWASJEE DINSHAW TRUST Vs. SRI ABDUL HAMEED KHAN
|
March 7, 2019 |
HOSANEERALAGI YENNEBIJA BELEGARARA SAHAKARI SANGH NIYAMEETH Vs. STATE OF KARNATAKA
|
May 9, 2019 |
HOSMANI KARAKAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 15, 2019 |
HOWRI KETHROL Vs. STATE OF KARNATAKA
|
August 17, 2019 |
HULIGEMMA W/O PAMPANNA Vs. DEPUTY COMMISSIONER KOPPAL DISTRICT
|
April 26, 2019 |
HULUGANNA H Vs. DEPUTY COMMISSIONER, BALLARI
|
March 18, 2019 |
HUSSAIN BASHA S/O LATE MOULA SAB Vs. MALLIKARJUNA G S/O G POMPANNA
|
July 9, 2019 |
I M SHIVAYOGI Vs. NEW INDIA ASSU CO LTD
|
June 4, 2019 |
I.M.NAGARAJAIAH Vs. DIVISIONAL CONTROLLER KSRTC
|
September 26, 2019 |
IBRAHIM Vs. STATE OF KARNATAKA
|
March 21, 2019 |
IBRAHIM SAB Vs. VENKATARAVANAPPA
|
June 6, 2019 |
IBRAHIM SHARIEFF Vs. STATE BY LOKAYUKTHA POLICE
|
March 1, 2019 |
ICICI BANK LIMITED Vs. LAKSHMI NIRMAN (BANGALORE) PVT LIMITED
|
June 21, 2019 |
ICICI HOME FINANCE COMPANY LIMITED Vs. SAI RAMAKRISHNA KARUTURI
|
January 21, 2019 |
ICICI LOMBARD COMPANY LTD. Vs. MOHAMMED SARDAR
|
November 20, 2019 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SMT CHAND BI
|
January 10, 2019 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. BEEBIJAN @ NEELAVVA W/O TIPPU SULTAN NADAF
|
August 21, 2019 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PRAKASH
|
February 6, 2019 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. THIPPESWAMY
|
April 25, 2019 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. T N NARASIMHAMURTHY
|
August 13, 2019 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. JAYAMMA
|
August 1, 2019 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BASAPPA
|
March 13, 2019 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. ZUBERAHMED AND ORS.
|
December 19, 2019 |
III ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. SALEEM SON OF ABDUL KHAYAM
|
August 2, 2019 |
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. GOVERNMENT OF KARNATAKA
|
September 4, 2019 |
ILYAZ KHAN Vs. STATE OF KARNATAKA
|
June 26, 2019 |
ILYAZ KHAN Vs. STATE OF KARNATAKA
|
February 26, 2019 |
IMRAN JALAL @ BILAL AHMED Vs. STATE OF KARNATAKA
|
November 29, 2019 |
IMRAN KHAN Vs. STATE BY THUNGANAGAR POLICE STATION
|
December 9, 2019 |
IMRAN KHAN Vs. STATE OF KARNATAKA
|
March 29, 2019 |
IMRAN PASHA Vs. STATE BY KALASIPALYA
|
April 22, 2019 |
IMRAN SHIVAPUR Vs. STATE OF KARNATAKA
|
February 25, 2019 |
IMTIAZ AHMED Vs. UNION OF INDIA
|
March 13, 2019 |
IN RE: K.S. NATRAJ Vs. IN RE: K.S. NATRAJ
|
October 21, 2019 |
IN RE: P.T. SHOBHA AND ORS. Vs. IN RE: P.T. SHOBHA AND ORS.
|
January 18, 2019 |
IN RE: PURUSHOTHAM KRISHNAPPA Vs. IN RE: PURUSHOTHAM KRISHNAPPA
|
January 4, 2019 |
INAYATH PASHA Vs. STATE OF KARNATAKA
|
February 22, 2019 |
INDER SINGH CHOWDHARY Vs. SURYA PRAKASH &M ORS.
|
August 16, 2019 |
INDIA SUGARS & REFINERIES LTD. Vs. COMMISSIONER FOR CANE DEVELOPMENT
|
December 3, 2019 |
INDIAN OIL CORP LTD , MANGALURU Vs. DEPUTY COMMISSIONER, MANGALURU AND ANOTHER
|
March 18, 2019 |
INDIAN PLYWOOD MANUFACTURING COMPANY PRIVATE LIMITED Vs. DEPUTY CONSERVATOR OF FORESTS
|
January 16, 2019 |
INDIAN PRODUCTS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
May 27, 2019 |
INDRAKUMAR SHARMA Vs. STATE OF KARNATAKA
|
December 19, 2019 |
INDRESH
Vs. STATE OF KARNATAKA
|
December 2, 2019 |
INDUS STEEL & ALLOYS LTD Vs. D VENKATESH GUPTHA
|
May 8, 2019 |
INFOSYS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 17, 2019 |
INSTITUTE OF PUBLIC HEALTH Vs. UNION OF INDIA
|
January 28, 2019 |
INTELLIGENCE OFFICER,
NARCOTICS CONTROL BUREAU Vs. PARIMALAGAN ARUMUGAM,
S/O S ARMUGAM
|
February 5, 2019 |
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU Vs. SHABEER AHAMED HARIS PASHA
|
March 15, 2019 |
INTEX DEVELOPERS PVT. LTD. Vs. K.V. MADHE GOWDA AND ORS.
|
January 25, 2019 |
IQBAL Vs. STATE OF KARNATAKA
|
June 7, 2019 |
IQBAL AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 11, 2019 |
IRANNA Vs. STATE OF KARNATAKA
|
July 17, 2019 |
IRANNA Vs. STATE OF KARNATAKA AND ORS.
|
January 14, 2019 |
IRANNA @ IRAPPA Vs. MOUNESH
|
December 12, 2019 |
IRENE SALDANHA,W/O LATE SALVADORE SALDANHA Vs. POOVAPPA SUVARNA, @ POOVAPPA POOJARY
|
March 18, 2019 |
IRENEOMOIBE Vs. UNION OF INDIA
|
August 29, 2019 |
IRFAN PASHA Vs. NATIONAL INVESTIGATING AGENCY
|
January 8, 2019 |
IRFAN S/O ABDULNABI ALAND Vs. STATE OF KARNATAKA
|
December 20, 2019 |
IRSHAD Vs. STATE
|
July 11, 2019 |
ISHAPPA Vs. UMESH
|
February 28, 2019 |
ISHAWARAPPA KOPPAL Vs. SHAMID SAB
|
July 1, 2019 |
ISHWAR S/O GURAPPA KANOJANAVAR Vs. STATE OF KARNATAKA
|
July 2, 2019 |
ISHWAR S/O RAMAPPA LIGADI Vs. KALLAPPA S/O MAHADEVAPPA LIGADI
|
February 26, 2019 |
ISMAIL S/O. LATE SHAFI Vs. STATE OF KARNATAKA
|
February 20, 2019 |
IVOR MONSURATE Vs. VENITA
|
June 7, 2019 |
J ASHA Vs. SHIRAM GENERAL INS COM LTD
|
June 27, 2019 |
J D MOSSES Vs. MEKA SHESHAMMA
|
June 11, 2019 |
J K DEVELOPERS Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES (AUDIT)
|
March 29, 2019 |
J M KARISIDDAIAH Vs. J M CHANNESHAIAH
|
March 22, 2019 |
J MANOHAR Vs. GOVERNMENT OF KARNATAKA
|
February 22, 2019 |
J R R RAHEEM KHAN S/O J R RASHEED KHAN Vs. REGIONAL TRANSPORT AUTHORITY DAVANAGERE, REP BY ITS SECRETARY
|
April 9, 2019 |
J SOMANATH Vs. M R SRI SWAMY
|
June 21, 2019 |
J VANITHA Vs. STATE BY NATIONAL INVESTIGATING AGENCY
|
July 3, 2019 |
J. KANNAN Vs. UNION OF INDIA
|
November 12, 2019 |
J. LATHA Vs. STATE OF KARNATAKA
|
January 17, 2019 |
J. M. FINANCIAL ASSET MANAGEMENT LTD Vs. CHANNEGOWDA
|
December 13, 2019 |
J. R. AJAY KUMAR Vs. BHAGYALATHA
|
December 10, 2019 |
J. RAMESH Vs. STATE OF KARNATAKA
|
October 11, 2019 |
J.K. INDUSTRIES Vs. T.M. CHANDRASHEKAR
|
December 20, 2019 |
J.K.CEMENT LIMITED Vs. STATE OF KARNATAKA
|
November 19, 2019 |
J.M. FINANCIAL ASSET MANAGEMENT LTD. Vs. CHANNEGOWDA
|
December 11, 2019 |
J.M. RAJASHEKHARA Vs. STATE OF KARNATAKA AND ORS.
|
July 17, 2019 |
J.V.NAGARAJ Vs. V.MUNIRAJU
|
March 1, 2019 |
JAFAR ALI PATEL S/O KHASIM PATEL Vs. STATE
|
February 15, 2019 |
JAGADEEP R THADANI S/O RAMCHAND THADANI Vs. STATE BY CBI/ACB
|
April 3, 2019 |
JAGADEESH T. @ JAGGI Vs. STATE OF KARNATAKA
|
May 21, 2019 |
JAGADEESHA Vs. R.D. KARTHIKEYAN
|
June 6, 2019 |
JAGADEESHA Vs. STATE
|
October 15, 2019 |
JAGADEESHA, S/O SEENAPPA Vs. STATE OF KARNATAKA
|
July 4, 2019 |
JAGADESSH BASAPUR, S/O B BASAVARAJ Vs. STATE OF KARNATAKA, REP BY ITS PRINCIPAL SECRETARY
|
April 10, 2019 |
JAGADGURU MURUGARAJENDRA BRUHANMUT Vs. MALLIKARJUN SWAMY HIREMATH
|
June 10, 2019 |
JAGADISH Vs. STATE OF KARNATAKA
|
May 14, 2019 |
JAGADISH AND ORS. Vs. A. PRASAD AND ORS.
|
February 19, 2019 |
JAGADISHA Vs. KARNATAKA MOBILE CRANES
|
September 5, 2019 |
JAGANATHARAO @ YALLAPPA S/O YAMANAPPA MABRUMKAR @ J Y JAGANNATHARAO Vs. HEMALATA W/O JAGANATHARAO MABRUMKAR
|
April 9, 2019 |
JAIBUNNISA, MANGALORE Vs. STATE OF KARNATAKA
|
March 27, 2019 |
JAIKANTH S. Vs. STATE OF KARNATAKA
|
October 11, 2019 |
JAIN A G M AYURVEDA MEDICAL COLLEGE AND HOSPITAL NAVAGRAHATEERTHA Vs. UNION OF INDIA
|
July 15, 2019 |
JAIN HOUSING Vs. RISHAB CONTROLS
|
June 12, 2019 |
JAKEER HUSEN Vs. STATE OF KARNATAKA
|
September 5, 2019 |
JAKKA SHEKAMMA Vs. S SURYA PRAKASH
|
July 23, 2019 |
JALAJAKSHI Vs. STATE OF KARNATAKA
|
March 29, 2019 |
JALAM SINGH Vs. STATE
|
September 5, 2019 |
JAMELSAB Vs. RAZIYA BEGUM
|
January 8, 2019 |
JAMNALAL BAJAJ SEVA TRUST, BANGALORE Vs. JAYALAKSHMAMMA W/O C CHENNAIAH
|
April 4, 2019 |
JAMPANA CONSTRUCTION PVT LTD Vs. STATE OF KARNATAKA
|
February 25, 2019 |
JANAKAMMA Vs. MANAGER, ICICI GEN. INSURANCE CO. LTD
|
January 10, 2019 |
JAPANIYA MASTAN PULIKOTI Vs. STATE OF KARNATAKA
|
September 16, 2019 |
JASBIR SINGH ANAND Vs. STATE OF KARNATAKA
|
April 26, 2019 |
JASMINE D.ED COLLEGE Vs. STATE OF KARNATAKA
|
February 16, 2019 |
JAVANE GOWDA Vs. COMMISSIONER KARNATAKA HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS
|
July 22, 2019 |
JAVARANAYAKA Vs. RAHEES MOHAMMED CHIRUTHAPARAMBAN
|
March 25, 2019 |
JAVAREGOWDA Vs. LAKSHMAMMA
|
June 7, 2019 |
JAWAHAR SARATHY P. Vs. VIJAYA BANK
|
November 7, 2019 |
JAYA CHACKO Vs. STATE OF KARNATAKA
|
November 6, 2019 |
JAYA ODUGOUDAR Vs. DEPUTY COMMISSIONER, RAICHUR DISTRICT
|
May 29, 2019 |
JAYALAKSHMAMMA Vs. STATE OF KARNATAKA
|
July 4, 2019 |
JAYALAKSHMAMMA Vs. STATE OF KARNATAKA
|
April 24, 2019 |
JAYALAKSHMI MINERALS Vs. STATE OF KARNATAKA
|
September 3, 2019 |
JAYALAKSHMI MOTORS Vs. N.SWAMY GOWDA
|
January 30, 2019 |
JAYALAXMI CHANDRASHEKAR Vs. C S SHIVASHANKAR
|
April 24, 2019 |
JAYAMMA Vs. STATE OF KARNATAKA MINISTRY OF REVENUE
|
June 4, 2019 |
JAYAMMA Vs. COMMISSIONER OF POLICE, BENGALURU
|
March 8, 2019 |
JAYAMMA Vs. STATE OF KARNATAKA
|
November 25, 2019 |
JAYAMMA Vs. STATE OF KARNATAKA
|
August 26, 2019 |
JAYAMMA Vs. R. SIDDAPPA
|
February 11, 2019 |
JAYAMMA Vs. COMMISSIONER
|
August 5, 2019 |
JAYAMMA Vs. STATE OF KARNATAKA
|
February 8, 2019 |
JAYAMMA H M HANUMA REDDY Vs. H THIPPA REDDY
|
March 20, 2019 |
JAYAMMA W/O NAGARAJASHETTY Vs. H P SWAMY S/O PUTTAMARIYAIAH
|
July 9, 2019 |
JAYANTH Vs. STATE OF KARNATAKA
|
March 7, 2019 |
JAYANTH Vs. STATE OF KARNATAKA
|
March 21, 2019 |
JAYANTH Vs. STATE
|
March 27, 2019 |
JAYANTH G JOSHI Vs. MANAGEMENT OF SYNDICATE BANK
|
February 5, 2019 |
JAYANTH R MANAY Vs. P S SETHI
|
March 20, 2019 |
JAYANTHI S V ALIAS JAYANTHI NAGARAJ Vs. S V RAVISHANKAR
|
January 3, 2019 |
JAYAPPA ALMS JAYADEV Vs. STATE OF KARNATAKA
|
March 14, 2019 |
JAYAPRAKASHA @ PRAKASH ESHWARAPPA Vs. STATE OF KARNATAKA
|
January 4, 2019 |
JAYARAM Vs. SHAIK FAHED AHMED
|
February 13, 2019 |
JAYARAM Vs. G S UMA
|
June 20, 2019 |
JAYARAM K.P Vs. STATE OF KARNATAKA
|
February 1, 2019 |
JAYARAMA D Vs. STATE OF KARNATAKA
|
February 25, 2019 |
JAYASHREE Vs. SHIVARUDRAPPA
|
June 13, 2019 |
JAYASHREE MOUNSEHWAR V Vs. SMT R PUSHPAVATHI
|
March 8, 2019 |
JAYAVARDHANA Vs. NATIONAL INSURANCE CO. LTD.
|
November 28, 2019 |
JEETENDRA KUMAR RAJAN Vs. SATISH ANNEGERI REGISTRAR (EVALUATION)
|
March 25, 2019 |
JEEVAM JYOTHI SIDHANA Vs. STATE OF KARNATAKA
|
March 27, 2019 |
JEEVAN B N Vs. STATE BY KUNIGAL PS REPRESENTED BY STATE PUBLIC PROSECUTOR
|
June 25, 2019 |
JEEVAN PEREIRA Vs. STATE OF KARNATAKA
|
June 7, 2019 |
JENDHU BI W/O JAFFAR SAB Vs. ANJAN KUMAR S/O VENKATARAMANAIAH
|
July 11, 2019 |
JESSIE MARY FERNANDES W/O SEBASTIAN FERNANDES Vs. STATE OF KARNATAKA
|
April 10, 2019 |
JMC CONSTRUCTIONS PVT. LTD. Vs. STATE OF KARNATAKA
|
April 27, 2019 |
JMF AUTO LIMITED Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
September 4, 2019 |
JMT AUTO LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE, NEW DELHI
|
February 13, 2019 |
JOG HOLIDAY RESORTS PVT. LTD. Vs. JOG MANAGEMENT AUTHORITY
|
August 8, 2019 |
JOG HOLIDAY RESORTS PVT. LTD. Vs. GOVERNMENT OF KARNATAKA
|
August 8, 2019 |
JOHN D SOUZA Vs. KARNATAKA STATE
|
January 21, 2019 |
JOHN DISTILLERIES PRIVATE LIMITED Vs. COMMISSIONER OF EXCISE GOVERNMENT
|
February 13, 2019 |
JOHN NESA KUMAR Vs. CANARA BANK
|
November 6, 2019 |
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-3 Vs. GOOGLE INDIA PVT LTD
|
March 29, 2019 |
JOSEPH Vs. STATE OF KARNATAKA
|
February 18, 2019 |
JOSEPH EMMENUEL ANGELO Vs. THASILDAR, KHANAPUR
|
March 11, 2019 |
JOSEPH SALDHANA Vs. STATE OF KARNATAKA
|
March 14, 2019 |
JOSEPH VICTOR MENEZES Vs. STATE OF KARNATAKA
|
January 31, 2019 |
JOSI AROJA, S/O PEATER AROJA Vs. STATE OF KARNATAKA, REPRESENTED BY SUPERINTENDENT OF POLICE
|
April 8, 2019 |
JOY MILTON Vs. STATE BY BASAVANAHALLI POLICE,
|
December 4, 2019 |
JOYCE HANNA Vs. JAMES PRAJWAL
|
February 25, 2019 |
JOYCE SEVERINE REGO Vs. GRETTA ASHA DSILVA
|
April 25, 2019 |
JSW STEEL LIMITED Vs. GOVERNMENT OF KARNATAKA
|
November 4, 2019 |
JUDY PETER RODRIGUES Vs. MITHUN GANAPAT BIRJE
|
August 23, 2019 |
JUSTICE K BHAKTHAVATSALA Vs. SENIOR ACCOUNTS OFFICER PRINCIPAL ACCOUNTANT GENERAL
|
June 18, 2019 |
JUSTICE K BHAKTHAVATSALA (DR.) Vs. SENIOR ACCOUNTS OFFICER PRINCIPAL ACCOUNTANT GENERAL
|
April 12, 2019 |
JUSTICE PRADEEP D. WAINGANKAR Vs. PEBBLE BAY DEVELOPERS PRIVATE LIMITED
|
August 8, 2019 |
JYOTHI N. Vs. STATE OF KARNATAKA
|
July 19, 2019 |
JYOTHI R C, W/O ANUP Vs. ANUP S
|
February 26, 2019 |
JYOTHI RAJAGOPAL Vs. SHANTHA
|
June 7, 2019 |
K .P. CHAMPAKADHAMASWAMY Vs. STATE BY BESCOM VIGILENCE POLICE
|
November 26, 2019 |
K A KUTTAPPA Vs. M U BOPPANNA
|
March 18, 2019 |
K A RAVI CHENGAPPA Vs. DEPUTY COMMISSIONER, KODAGU DISTRICT
|
May 31, 2019 |
K ANANTHAKRISHNA SHETTY Vs. MANGALORE MAHANAGARA PALIKE
|
October 11, 2019 |
K AREEF HAFEEZ Vs. NAZEER AHMED MAKBUL AHMAD NADAF
|
February 5, 2019 |
K ARMUGAM Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
February 5, 2019 |
K B CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
March 8, 2019 |
K BHAKTHAVATSALA Vs. SENIOR ACCOUNTS OFFICER
|
April 12, 2019 |
K C MOHAN KUMAR Vs. KALERAMMANA PAPAIAH
|
June 27, 2019 |
K C PILLA MADAPPA Vs. M SHILPAKALA
|
April 22, 2019 |
K C VIJAYAKUMARA Vs. S GEETHA
|
January 4, 2019 |
K C VIJAYAKUMARA, S/O LATE CHIKKAMALLAYYA Vs. S GEETHA, W/O K C VIJAYAKUMARA,
|
September 20, 2019 |
K GAJENDRA HATWAR Vs. K S SREEKANTH
|
February 7, 2019 |
K GOPALA S/O LATE B V KRISHNAPPA Vs. STATE OF KARNATAKA
|
March 22, 2019 |
K ISHWARAN Vs. ASHOK B BANNIKOL
|
April 1, 2019 |
K J GURUMURTHY Vs. STATE OF KARNATAKA
|
May 10, 2019 |
K JAYALAKSHMI JAYARAM Vs. SECRETARY
|
June 10, 2019 |
K KUMAR Vs. STATE BY RURAL POLICE, CHIKKAMAGALUR
|
March 14, 2019 |
K LALITHA WIFE OF M C VENKATESH Vs. STATE OF KARNATAKA
|
April 5, 2019 |
K LAXMANA SHETTY Vs. B R CHANDRASHEKAR
|
March 18, 2019 |
K M A CATERERS REPRESENTED BY ITS PARTNER T S KHADEER AHMED Vs. UNION OF INDIA
|
April 10, 2019 |
K M JAMEEL PASHA Vs. STATE OF KARNATAKA BY APMC YARD
|
July 1, 2019 |
K M MANJUNATH Vs. K RAMALINGA
|
July 8, 2019 |
K M PRABHU S/O LATE K M MUNISWAMAPPA Vs. BURMA SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED
|
April 2, 2019 |
K M SURESH Vs. STATE OF KARNATAKA
|
December 6, 2019 |
K M VASU Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
|
December 11, 2019 |
K N MANJUNATH Vs. VERAM TRADINGS
|
August 26, 2019 |
K N PARAMESHWARA ADIGA Vs. TAHSILDAR BYNDOOR, KUNDAPURA TALUK
|
March 25, 2019 |
K N RAMESH Vs. STATE OF KARNATAKA
|
July 2, 2019 |
K N SMITHA RANI, W/O M J TARUN @ TULASIRAM Vs. M J TARUN @ TULASIRAM, S/O M V JAVAREGOWDA
|
April 10, 2019 |
K NARAYANA REDDY Vs. SHAHEED SHAHAZADHA
|
August 16, 2019 |
K P MANJUNATH Vs. STATE OF KARNATAKA
|
May 27, 2019 |
K PRABHAKARA Vs. STATE KARNATAKA
|
June 6, 2019 |
K PRAMILA DAUGHTER OF LATE KARAGAPPA Vs. STATE OF KARNATAKA
|
April 16, 2019 |
K R PRAKASH, S/O LATE K M RUDRAPPA Vs. STATE OF KARNATAKA,
|
July 11, 2019 |
K R RAMACHANDRA Vs. STATE OF KARNATAKA
|
February 27, 2019 |
K R SHESHUPRASAD Vs. PUNJAB NATIONAL BANK
|
November 20, 2019 |
K RAVINDRA SHETTY Vs. VIJAYA BANK
|
August 30, 2019 |
K S LAKSHMIKANTHARAJU Vs. SOWBHAGYA N
|
March 1, 2019 |
K S MANI Vs. K VASUDEVA
|
April 2, 2019 |
K S NANDINI Vs. BANGALORE MAHANAGARA PALIKE (B M P )
|
June 6, 2019 |
K S PARAMESHA Vs. STATE OF KARNATAKA
|
May 24, 2019 |
K S PERIYASWAMY Vs. STATE OF KARNATAKA
|
August 16, 2019 |
K S SHANKAR Vs. K JYOTHI
|
September 11, 2019 |
K SANDEEP @
RAGHAVENDRA,
S/O T KRISHNA Vs. B RASHMI
@ GAJALAKSHMI,
W/O K SANDEEP
|
February 4, 2019 |
K SATHYAVATHI SHENOY Vs. STATE OF KARNATAKA
|
March 11, 2019 |
K SHIVAKUMAR Vs. STATE OF KARNATAKA
|
March 18, 2019 |
K SREE HARIHARA MURTHY Vs. UNION OF INDIA
|
June 11, 2019 |
K SURESH Vs. SECRETARY, KARNATAKA CONTACTORS
|
January 7, 2019 |
K SUSAIRAJ Vs. DISTRICT TECHNICAL OFFICER AND DEPUTY DIRECTOR OF LAND RECORDS
|
February 5, 2019 |
K T ANURADHA D/O LATE K T NARAIN Vs. UNION OF INDIA
|
May 28, 2019 |
K T CHANNESHAPPA S/O K THIRTHAPPA Vs. SUBHASH KRISHNAPPA HUCHA REDDY S/O LATE KRISHNAPPA HUCHA REDDY
|
March 20, 2019 |
K T VENKATAPPA Vs. STATE OF KARNATAKA
|
February 19, 2019 |
K V G AYURVEDA MEDICAL COLLEGE Vs. STATE OF KARNATAKA DEPT OF AYUSH
|
September 5, 2019 |
K V SHEKAR Vs. STATE OF KARNATAKA
|
February 7, 2019 |
K VENKATA RAO S/O E KRISHNAMURTHY Vs. REGISTRAR EVALUATION
KARNATAKA STATE LAW UNIVERSITY (KSLU IN SHORT)
|
February 8, 2019 |
K VIMAL KUMAR JAIN Vs. N SUJATHA SRIDHAR
|
June 13, 2019 |
K. B. VIRUPAKSHI Vs. GOWRAMMA
|
July 3, 2019 |
K. BHAKTHAVATSALA Vs. SENIOR ACCOUNTS OFFICER, PRINCIPAL ACCOUNTANT GENERAL (A & E) KARNATAKA
|
June 18, 2019 |
K. C. SARITHA Vs. A. N. VIJAYAKUMAR
|
October 25, 2019 |
K. G. VENKATESH Vs. S. B. NIRMALA
|
August 16, 2019 |
K. GAYATHRI MALLYA Vs. THE MANAGER, THE URBAN CO-OPERATIVE BANK LIMITED AND ORS.
|
December 10, 2019 |
K. GIRIDHARAN Vs. R.S. UMARANI
|
March 26, 2019 |
K. H. NARAYANA SETTY Vs. STATE OF KARNATAKA
|
December 9, 2019 |
K. HEMACHANDRA Vs. S.H. YUVARAJ
|
July 22, 2019 |
K. JAYANTHI Vs. B. NAGARAJ
|
September 3, 2019 |
K. K. DINESH Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
|
October 17, 2019 |
K. KRISHNA MURTHY Vs. STATE OF KARNATAKA
|
December 20, 2019 |
K. MALLIKARJUNA Vs. STATE OF KARNATAKA
|
December 9, 2019 |
K. MANJUNATH Vs. BANGALORE DEVELOPMENT AUTHORITY
|
January 30, 2019 |
K. N. SUMATHA Vs. SHANKAR
|
July 23, 2019 |
K. N. VASANTHA KUMAR Vs. STATE OF KARNATAKA
|
July 2, 2019 |
K. P. BHEEMAIAH Vs. BHARATH ELECTRONICS LIMITED
|
October 11, 2019 |
K. RAJU Vs. ROOPESH
|
June 19, 2019 |
K. SHIVA PRASAD AND OTHERS Vs. K.V. KUMARI
|
November 5, 2019 |
K. SHIVARAJ SHETTY Vs. STATE OF KARNATAKA
|
February 28, 2019 |
K. SIPPE GOWDA Vs. STATE OF KARNATAKA
|
July 25, 2019 |
K. SIVARAJA NAIDU Vs. P. LOKAJIT
|
August 30, 2019 |
K. SOMASHEKAR Vs. STATE
|
March 20, 2019 |
K. SOMASHEKAR Vs. STATE OF KARNATAKA
|
February 20, 2019 |
K. SUNIL Vs. STATE OF KARNATAKA
|
August 22, 2019 |
K. UMA Vs. STATE OF KARNATAKA
|
March 12, 2019 |
K. VEERANNA Vs. STATE OF KARNATAKA
|
July 10, 2019 |
K. VENKATA RAO Vs. REGISTRAR EVALUATION
|
February 8, 2019 |
K. VIRUPAKSHA Vs. STATE OF KARNATAKA
|
January 21, 2019 |
K.B. DHARMARAJ Vs. D. AISHWARYA AND ORS.
|
May 31, 2019 |
K.B. LEENA Vs. COMMISSIONER
|
November 20, 2019 |
K.C. PRAKASH Vs. STATE OF KARNATAKA
|
June 7, 2019 |
K.C. SOMANNA Vs. STATE OF KARNATAKA
|
March 22, 2019 |
K.C. VIJAYAKUMARA Vs. S. GEETHA
|
January 4, 2019 |
K.C.KADARAIAH
Vs. SECRETARY GOVERNMENT OF KARNATAKA
|
September 3, 2019 |
K.EREGOWDA Vs. STATE OF KARNATAKA
|
October 22, 2019 |
K.G. LAKSHMINARAYANAPPA Vs. STATE OF KARNATAKA
|
February 5, 2019 |
K.G. LOKESHAPPA Vs. STATE OF KARNATAKA
|
January 30, 2019 |
K.H. LAKSHMAMMA Vs. STATE OF KARNATAKA
|
January 3, 2019 |
K.H.LOKESHAPPA Vs. HALUBINGI THIMMAIAH
|
June 18, 2019 |
K.JANARDHANA REDDY Vs. STATE
|
June 3, 2019 |
K.L. MURTHY Vs. STATE OF KARNATAKA
|
May 29, 2019 |
K.L. SHIVANNA Vs. STATE OF KARNATAKA
|
August 2, 2019 |
K.L.JAYALAKSHMI Vs. M.VIJAYA BHANU PRASAD
|
January 3, 2019 |
K.L.SWAMY Vs. L.K.TRUST
|
July 15, 2019 |
K.M. BADRINATH Vs. NAGENDRA KAMAT
|
June 10, 2019 |
K.M. NAGARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), BANGALORE
|
December 19, 2019 |
K.M. RAJAPPA Vs. M.B. ROHITHA
|
August 26, 2019 |
K.M. SRINIVAS Vs. STATE OF KARNATAKA
|
December 24, 2019 |
K.M.PRASAD Vs. STATE BY ASSISTANT COMMISSIONER OF POLICE
|
July 19, 2019 |
K.M.THAHIR SUHAIL Vs. STATE BY VIRAJPET POLICE KODAGU DISTRICT
|
December 4, 2019 |
K.MUNISWAMAPPA Vs. H.PARVATHAMMA
|
December 11, 2019 |
K.NAGARAJU Vs. STATE OF KARNATAKA
|
November 25, 2019 |
K.NAVEEN KUMAR Vs. MR. P.VITTAL PAI SINCE DEAD BY LR RAVIKALA V.PAI
|
March 8, 2019 |
K.O. MAMMEN Vs. COMMISSIONER OF POLICE
|
November 7, 2019 |
K.P. KRISHNEGOWDA Vs. STATE OF KARNATAKA
|
June 25, 2019 |
K.P. SURYAKANTHA Vs. M.A. AMRUTHA BAI
|
January 11, 2019 |
K.P.SARASWATHI Vs. COMMISSIONER HASSAN URBAN DEVELOPMENT AUTHORITY
|
January 2, 2019 |
K.R.RAMACHANDRA Vs. STATE OF KARNATAKA
|
July 19, 2019 |
K.S. BASAVANAGOWDA AND ORS. Vs. PRAHLADA RAO AND ORS.
|
December 20, 2019 |
K.S. HUCHAVEERAPPA Vs. ASSISTANT COMMISSIONER BENGALURU SOUTH SUB DIVISION
|
February 6, 2019 |
K.S. JAGADEEP Vs. STATE OF KARNATAKA
|
December 20, 2019 |
K.S. SARATH KUMAR Vs. STATE OF KARNATAKA
|
December 16, 2019 |
K.S. SHANKARAPPA NAIKA Vs. K.N.KRISHNA NAIKA
|
December 6, 2019 |
K.SEETHARAMA REDDY Vs. STATE OF KARNATAKA
|
February 11, 2019 |
K.SHANTHAMMA Vs. PRINCIPAL SECRETARY DEPARTMENT HIGHER EDUCATION
|
January 7, 2019 |
K.SHREESHA UPADHYA Vs. HINDU RELIGIOUS INSTITUTIONS
|
January 9, 2019 |
K.T. KRISHNA SHETTY Vs. T.S. LAKSHMANAGOWDA
|
January 10, 2019 |
K.THIPPESWAMY Vs. SPECIAL LAN D ACQUISITION OFFICER
|
October 15, 2019 |
K.THIRUMALESH Vs. STATE OF KARNATAKA
|
August 16, 2019 |
K.V. SHOBHA Vs. INDRAMMA
|
December 13, 2019 |
K.V. VENKATESHAPPA Vs. STATE OF KARNATAKA
|
October 10, 2019 |
K.V.PRASAD Vs. STATE OF KARNATAKA
|
December 16, 2019 |
K.V.RAJU Vs. KAMALAMMA
|
February 13, 2019 |
KABBALEGOWDA Vs. D. KRISHNEGOWDA
|
August 30, 2019 |
KABBALEGOWDA Vs. D KRISHNEGOWDA
|
July 15, 2019 |
KABBALEGOWDA Vs. D.KRISHNEGOWDA
|
June 20, 2019 |
KADAPPA Vs. STATE OF KARNATAKA
|
November 18, 2019 |
KAISARKHAN D P Vs. STATE BY SHO, KARKALA P S
|
February 1, 2019 |
KALAPPA Vs. STATE OF KARNATAKA
|
December 2, 2019 |
KALAPPA @ KALA @ RAVI S/O LATE MUNIVENKATAPPA Vs. STATE OF KARNATAKA
|
March 8, 2019 |
KALASKAR AMRUTHA Vs. STATE OF KARNATAKA
|
August 30, 2019 |
KALAVATHI, W/O K S SATHEESH Vs. K S SATHEESH
|
March 27, 2019 |
KALIDAS Vs. ARVIND
|
September 5, 2019 |
KALIMA Vs. ALISAB
|
February 7, 2019 |
KALINDA AND ORS. Vs. SHIVAKUMAR AND ORS.
|
March 26, 2019 |
KALLAMMA Vs. SHEKARAPPA
|
March 8, 2019 |
KALLAPPA Vs. BHIMU
|
February 6, 2019 |
KALLAPPA Vs. RENUKA
|
July 24, 2019 |
KALLAPPA SHIVALINGAPPA KANKANWADI Vs. MAHADEVI W/O YALLAPPA BAGI
|
February 27, 2019 |
KALLESHA, Vs. STATE OF KARNATAKA
|
August 17, 2019 |
KALPANA Vs. ISHWAR
|
December 18, 2019 |
KALPATHARU GRAMEENA BANK Vs. C. K. SOBAGAIAH
|
September 18, 2019 |
KAMADHENU MAHILA STHRI Vs. MINISTRY OF PETROLEUM & NATURAL GAS
|
July 23, 2019 |
KAMAKSHAMMA Vs. STATE OF KARNATAKA
|
May 3, 2019 |
KAMALA BAI Vs. DIVISIONAL MANAGER K S R T C KOLAR DIVISION
|
June 28, 2019 |
KAMALA PRADHAN Vs. STATE OF KARNATAKA
|
August 1, 2019 |
KAMALABAI, W/O LATE KUBER SINGH Vs. SURENDRA SINGH
|
March 12, 2019 |
KAMALAMMA Vs. STATE OF KARNATAKA
|
July 25, 2019 |
KAMALAWWA Vs. ASHOK
|
June 4, 2019 |
KAMAVVA Vs. RAMANJINI
|
June 11, 2019 |
KAMBLE ASHOK Vs. THE VICE CHANCELLOR, KARNATAKA STATE OPEN UNIVERSITY AND ORS.
|
February 19, 2019 |
KANAKAPPA Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION
|
January 7, 2019 |
KANARA WELFARE TRUSTS Vs. UNION OF INDIA
|
September 11, 2019 |
KANARA WELFARE TRUSTS Vs. UNION OF INDIA
|
September 3, 2019 |
KANCHAN Vs. MANAGING DIRECTOR, N W K R T C
|
June 25, 2019 |
KANHAIYALAL DUDHERIA Vs. JOINT COMMISSIONER OF INCOME
|
July 31, 2019 |
KANTAHARAJU M Vs. STATE OF KARNATAKA
|
April 23, 2019 |
KANTAHARAJU M S/O MALLAIAH Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION
|
April 23, 2019 |
KANTARAJU (A-6) Vs. STATE OF KARNATAKA
|
July 4, 2019 |
KANTHAMMA Vs. C J ASHOKA
|
July 24, 2019 |
KANTHAMMA CHANDRASHEKAR Vs. ROHAN HOUSING PRIVATE LIMITED
|
July 15, 2019 |
KANTHEPPA Vs. STATE OF KARNATAKA
|
March 18, 2019 |
KANTHI AGENCY NETWORKS Vs. STATE OF KARNATAKA
|
August 16, 2019 |
KAPALI Vs. STATE OF KARNATAKA
|
March 2, 2019 |
KARAM CHAND THAPAR & BROTHERS (COAL SALES) LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
|
February 28, 2019 |
KARAPPAN GOWNDER Vs. STATE OF KARNATAKA
|
November 8, 2019 |
KARIBASAPPA S/O BASAVARAJAPPA Vs. STATE OF KARNATAKA BY GANDHINAGARA POLICE
|
April 27, 2019 |
KARIGOWDA Vs. STATE OF KARNATAKA
|
April 22, 2019 |
KARIYAPPA Vs. STATE
|
April 11, 2019 |
KARIYAPPA Vs. MANAGER, IFFCO - TOKYO GENERAL INS CO LTD
|
June 4, 2019 |
KARIYAPPA MUTTAPPA MUTTUR Vs. STATE OF KARNATAKA
|
February 19, 2019 |
KARKIHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
April 2, 2019 |
KARNATAKA BOARD OF WAKFS DARUL AWKAF Vs. KALANDARSAB
|
February 6, 2019 |
KARNATAKA CONTRACTORS SAHAKARA BANK NIYAMITHA Vs. B.P. LINGANNA EX. ASSISTANT REGISTRAR
|
December 18, 2019 |
KARNATAKA GRAMIN BANK SANIKERE BRANCH Vs. H GANGANNA
|
June 12, 2019 |
KARNATAKA HOUSING BOARD Vs. DERRICK D SA
|
June 11, 2019 |
KARNATAKA HOUSING BOARD Vs. DERRICK DSA
|
June 13, 2019 |
KARNATAKA INCOME-TAX Vs. SNEHA DEVELOPERS
|
November 21, 2019 |
KARNATAKA KHADI GRAMODYOG Vs. RAVIKUMAR
|
February 21, 2019 |
KARNATAKA NEERAVARI NIGAM LTD Vs. BASAPPA
|
October 10, 2019 |
KARNATAKA NEERAVARI NIGAM LTD. AND ORS. Vs. SHIVANAGOUDA
|
June 4, 2019 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. STATE OF KARNATAKA
|
July 5, 2019 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. GOVERNMENT OF KARNATAKA
|
February 26, 2019 |
KARNATAKA POWER TRANSMISSION CORPORATION LTD. Vs. STATE OF KARNATAKA
|
June 14, 2019 |
KARNATAKA PUBLIC SERVICE COMMISSION Vs. STATE OF KARNATAKA
|
September 9, 2019 |
KARNATAKA RAJYA SARKARI PRATHAMIKA Vs. STATE OF KARNATAKA
|
September 5, 2019 |
KARNATAKA SILK INDUSTRIES CORPORATION LIMITED Vs. MICRO INTERNATIONAL
|
June 21, 2019 |
KARNATAKA SMALL SCALE INDUSTRIES ASSOCIATION (KASSIA) Vs. SECRETARY LABOUR DEPARTMENT GOVERNMENT OF KARNATAKA VIKASA SOUDHA, BANGALORE
|
March 29, 2019 |
KARNATAKA SMALL SCALE INDUSTRIES CORPORATION LTD Vs. S N R HANDLOOM SILK ENTERPRISES
|
June 21, 2019 |
KARNATAKA SOAPS Vs. BUDAVENTI SREENIVASA MURTHY
|
December 6, 2019 |
KARNATAKA STAGE AGRO CORPORATION PRODUCTS LTD Vs. R. SATISH
|
July 16, 2019 |
KARNATAKA STATE AGRO Vs. KERALA AGRO SEEDS
|
December 2, 2019 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. ARAVIND RAMACHANDRA ANEGUNDI
|
July 25, 2019 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. VEERABHDRESHWAR CONSTRUCTIONS
|
October 23, 2019 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. SREE LAKSHMI NARASIMHA SWAMY PARBOILED RICE INDUSTRIES
|
January 10, 2019 |
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. G C LOHIA
|
February 25, 2019 |
KARNATAKA STATE LEGAL SERVICES AUTHORITY REPRESENTED BY ITS MEMBER SECRETARY Vs. SUBRAMANYA A SON OF ASHWATHAIAH
|
April 2, 2019 |
KARNATAKA STATE PRIVATE HIGH SCHOOL AND PRE UNIVERSITY COLLAGES LIBRARY ASSISTANTS ASSOCIATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
April 16, 2019 |
KARNATAKA STATE ROAD Vs. P K AKKAMAHADEVI
|
December 12, 2019 |
KARNATAKA STATE ROAD Vs. K.B.REVEGOWDA
|
February 12, 2019 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAJU M.
|
December 12, 2019 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. G.N. CHELUVEGOWDA
|
March 29, 2019 |
KARNATAKA STATE SHIFT DUTIES AND MAINTENANCE Vs. STATE OF KARNATAKA
|
September 4, 2019 |
KARNATAKA TV ACCESSORIES Vs. J.H. VANISHRI AND ORS.
|
June 10, 2019 |
KARNATAKA VIDYARTHIGALA POSHAKARA JAGRUTHI VEDIKE [R], PEENYA SECOND STAGE Vs. CHAIRMAN, DISTRICT EDUCATION REGULATING AUTHORITY
|
April 12, 2019 |
KARTHIK Vs. STATE OF KARNATAKA
|
June 14, 2019 |
KARTHIK Vs. STATE OF KARNATAKA
|
February 27, 2019 |
KARTHIK @ KARTHIK KUMAR Vs. STATE BY DABASPET POLICE
|
January 11, 2019 |
KARTHIK D Vs. STATE
|
February 4, 2019 |
KARTHIK S. Vs. KARNATAKA MEDICAL COUNCIL
|
August 6, 2019 |
KARUR VYSYA BANK REPRESENTED BY CHIEF MANAGER & AUTHORIZED OFFICER Vs. SRI SRIKANTESHWARA T V CENTRE REPRESENTED BY ITS PROPRIETOR
|
March 26, 2019 |
KARUTURI GLOBAL LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
July 4, 2019 |
KASHAPPA Vs. STATE OF KARNATAKA
|
September 19, 2019 |
KASHEMMA Vs. H K B ENTERPRISES (PRIVATE LTD )
|
February 7, 2019 |
KASHI RAO K. Vs. STATE OF KARNATAKA
|
July 1, 2019 |
KASHIBAI W/O MALLAPPA @ MALLIKARJUN Vs. STATE
|
December 19, 2019 |
KASHIMSAB MAHIBOOBSAB GIRAGANVI Vs. STATE OF KARNATAKA
|
September 13, 2019 |
KASHINATH Vs. SHIDDESHWAR
|
February 7, 2019 |
KASHINATH Vs. STATE OF KARNATAKA
|
February 27, 2019 |
KASIFF SHAMSHUDDIN Vs. STATE OF KARNATAKA
|
April 26, 2019 |
KASIM HAJI SON OF AHMED Vs. STATE OF KARNATAKA DEPARTMENT OF ENVIRONMENT AND FOREST
|
April 15, 2019 |
KASTUREVVA Vs. BHIMAREDDI
|
July 11, 2019 |
KASTUREWWA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
June 17, 2019 |
KAUSALYA Vs. BASAVARAJA
|
July 1, 2019 |
KAUSHIK T.A. Vs. STATE OF KARNATAKA
|
April 15, 2019 |
KAVERI PROPERTIES PVT. LTD. Vs. BANASHANKARI TEMPLE
|
July 24, 2019 |
KAVITA Vs. SUREKHA P.KAMMAR
|
August 14, 2019 |
KAVITHA Vs. VEERESHAPPA H.
|
September 3, 2019 |
KAVVERI TELECOM PRODUCTS Vs. ADDITIONAL COMMISSIONER OF
|
January 10, 2019 |
KAVYA Vs. STATE OF KARNATAKA
|
June 26, 2019 |
KAVYA PROJECTS PVT LTD Vs. ALTRAN TECHNOLOGIES INDIA PVT LTD
|
June 27, 2019 |
KBR INFRATECH LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
December 18, 2019 |
KEB SCHEDULED CASTE AND SCHEDULED TRIBES WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
|
August 8, 2019 |
KEERTHI Vs. STATE OF KARNATAKA
|
July 8, 2019 |
KEERTI Vs. MAHESH KUMAR
|
September 6, 2019 |
KEMPAMMA Vs. STATE OF KARNATAKA
|
June 3, 2019 |
KEMPAMMA Vs. S.K.PARVATHAMMA
|
April 1, 2019 |
KEMPAYYA Vs. STATE OF KARNATAKA
|
January 4, 2019 |
KEMPEGOWDA Vs. ADARSHA N.U.
|
December 18, 2019 |
KENCHAPPA SIDDAPPA BANTE Vs. STATE OF KARNATAKA
|
January 7, 2019 |
KENCHAWWA Vs. KARENAHALLI SANNAMANI BANAKAR KARIBASAPPA
|
January 16, 2019 |
KENNETH JIDEOFOR Vs. UNION OF INDIA
|
June 13, 2019 |
KESHAVA Vs. PADMANABHA
|
March 25, 2019 |
KESHAVEGOWDA, S/O KABBALIGERE SUBBEGOWDA Vs. RUDRESHA, S/O SIDDAPPA
|
April 5, 2019 |
KEYSTONE CONSTRUCTIONS, A REGISTERED PARTNERSHIP FIRM, BENGALURU Vs. STATE OF KARNATAKA
|
March 26, 2019 |
KHADER PASHA Vs. UNION OF INDIA
|
February 7, 2019 |
KHAJA IFTHEQAR AHMED Vs. MASTER DURRAN
|
January 2, 2019 |
KHAJA S/O HANEEF SAB SHAIK SANDI @ HANIF SHAIK SANDI Vs. SANGAMESH S/O CHANDRAKANT JEEVANIG
|
July 11, 2019 |
KHAJABEE AND ORS. Vs. SACHIN AND ORS.
|
January 3, 2019 |
KHAJIM @ KHAJIMULLA KHAN Vs. STATE OF KARNATAKA
|
December 12, 2019 |
KHALANDAR Vs. SECRETARY TO GOVERNMENT
|
January 2, 2019 |
KHALEEL AHMED Vs. PADMA KUMAR
|
August 30, 2019 |
KHALEEMULLA JAMAL Vs. STATE OF KARNATAKA
|
October 21, 2019 |
KHANDOBA Vs. SHASHIDHAR NADAGOUDA KURER
|
January 8, 2019 |
KHANDYA PRAVEEN Vs. STATE OF KARNATAKA
|
February 11, 2019 |
KHODAY ESHWARSA AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 2019 |
KIN-SHIP SERVICES (INDIA) PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
|
March 26, 2019 |
KIRAN Vs. SATISH
|
March 26, 2019 |
KIRAN ALIAS SUHAS Vs. STATE OF KARNATAKA
|
June 27, 2019 |
KIRAN BOREWELLS Vs. UNION OF INDIA
|
December 17, 2019 |
KIRAN H S Vs. STATE OF KARNATAKA
|
February 19, 2019 |
KIRAN HEGDE Vs. BRUHATH BENGALURU MAHANAGARA PALIKE AND OTHERS
|
March 29, 2019 |
KIRAN KUMAR G.C. Vs. STATE
|
May 28, 2019 |
KIRAN KUMAR H.S Vs. STATE OF KARNATAKA
|
December 2, 2019 |
KIRAN KUMAR M Vs. SHIVALINGE GOUDA M N
|
August 19, 2019 |
KIRAN NARAYAN KANADE Vs. STATE OF KARNATAKA
|
June 13, 2019 |
KIRAN VITTAL POOJARY Vs. PRISMATIC ENGINEERING PRIVATE LIMITED
|
June 6, 2019 |
KIRAN VITTAL POOJARY Vs. PRISMATIC ENGINEERING
|
August 7, 2019 |
KISHAN HEGDE Vs. STATE OF KARNATAKA
|
July 3, 2019 |
KISHIN T. PANJABI Vs. SURESH KOTHARI
|
October 25, 2019 |
KLEAN WELL HYGIENE PRO Vs. VISHWA KUTUMB PRIVATE LIMITED
|
November 25, 2019 |
KODI NAGARAJ Vs. STATE OF KARNATAKA
|
January 2, 2019 |
KODURU RAMA Vs. JANATHA AQUA PRODUCTS PVT LTD
|
February 1, 2019 |
KOLLAPPA AND ORS. Vs. STATE OF KARNATAKA
|
February 28, 2019 |
KONGALAPPA S/O LATE BASAPPA Vs. BASAPPA @ HANGALADA BASAPPA S/O LATE KONGALAPPA
|
April 1, 2019 |
KONGOVI PRIVATE LIMITED Vs. UNION OF INDIA
|
March 28, 2019 |
KONKAN RAILWAY CORPORATION LIMITED Vs. K GOPALKRISHNA PRABHU
|
May 30, 2019 |
KORACHARA NAGARAJ @ YERADETHINAHALLI NAGA Vs. STATE BY HUVINAHADAGALI POLICE
|
December 13, 2019 |
KORACHARA NAGESH @ NAGAPPA Vs. STATE OF KARNATAKA
|
July 25, 2019 |
KOTA VIDYA SANGHA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE VIDHANA SOUDHA
|
March 25, 2019 |
KOTAK MAHINDRA BANK Vs. SMT.RATNA DEVI
|
February 5, 2019 |
KOTANAGOUDA @ SHIVANAGOUDA Vs. STATE OF KARNATAKA
|
April 8, 2019 |
KOTRESHI Vs. STATE OF KARNATAKA
|
February 23, 2019 |
KOUSER Vs. STATE BY NELAMANGALA TOWN P S
|
March 29, 2019 |
KOUSHIK Vs. STATE OF KARNATAKA
|
October 18, 2019 |
KREEDA MANDAL CLUB KHANAPUR Vs. STATE OF KARNATAKA
|
September 24, 2019 |
KRISHNA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
|
June 11, 2019 |
KRISHNA Vs. MANAGING DIRECTOR KSRTC
|
June 21, 2019 |
KRISHNA DAS SAROH Vs. GOVERNMENT OF KARNATAKA
|
June 28, 2019 |
KRISHNA FLOUR MILLS PRIVATE LIMITED Vs. M K PANDURANGA SETTY
|
July 4, 2019 |
KRISHNA HARI KILLEDAR Vs. RAGHUNATH ALIYAS VISHNU
|
July 26, 2019 |
KRISHNA P Vs. COMMISSIONER
|
February 21, 2019 |
KRISHNA S Vs. STATE OF KARNATAKA
|
March 19, 2019 |
KRISHNA SHELTERS PVT LTD Vs. UNION OF INDIA CENTRAL PUBLIC WORKS DEPARTMENT
|
January 25, 2019 |
KRISHNA SHELTERS PVT. LTD. Vs. UNION OF INDIA
|
September 19, 2019 |
KRISHNAIAH Vs. STATE OF KARNATAKA
|
February 11, 2019 |
KRISHNAMURTHY Vs. HANUMAKKA
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May 29, 2019 |
KRISHNAMURTHY Vs. CHIKKATHAYAMMA
|
December 12, 2019 |
KRISHNAMURTHY S/O LATE VENKATARAMANAPPA Vs. UNITED INDIA INSURANCE CO LTD
|
July 10, 2019 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
July 25, 2019 |
KRISHNAPPA Vs. SUBBARAYAPPA
|
December 4, 2019 |
KRISHNARAJENDRA CHARITABLE TRUSTS Vs. UNION OF INDIA
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July 15, 2019 |
KRISHNAVENI, W/O LATE M RAJU @ MUNIRAJU Vs. R SHANTHA W/O LATE V RANGANATHAN
|
March 28, 2019 |
KS RAVIKUMAR Vs. STATE OF KARNATAKA
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September 20, 2019 |
KSHAMA S UDUPA Vs. SUKUMAR KODGI
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March 27, 2019 |
KUBENDRA Vs. STATE OF KARNATAKA
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March 29, 2019 |
KUBERAPPA DODDAVEERAPPA JANGANNAVAR Vs. CHAIRMAN
|
October 11, 2019 |
KUBERAPPA HANUMANTAPPA UNDI @ KORAVAR Vs. YALLAWWA W/O ISHWARAPPA INDARGI
|
March 25, 2019 |
KUBIHAL JAYBUNBI KOM KASIMSAB Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 16, 2019 |
KULDIP SINGH DHINGRA Vs. STATE OF KARNATAKA
|
August 13, 2019 |
KUM MOHIT Vs. RAJEEVAN
|
June 14, 2019 |
KUM NAGASHREE N Vs. UNITED INDIA INSURANCE CO LTD
|
June 12, 2019 |
KUMAR Vs. SATISH S PATIL
|
March 28, 2019 |
KUMAR GOWDA G Vs. CHIEF SECRETARY
|
January 8, 2019 |
KUMAR GOWRAV Vs. STATE OF KARNATAKA
|
May 21, 2019 |
KUMAR NAIK S/O YUVARAJ NAIK Vs. STATE BY CHIKKAJAJURU POLICE CHITRADURGA DISTRICT REP BY SPECIAL PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA
|
March 20, 2019 |
KUMAR NAIK, S/O A BUDYA NAIK Vs. REGISTRAR (VIGILANCE) HIGH COURT OF KARNATAKA
|
September 6, 2019 |
KUMAR NAIKA Vs. STATE BY CHITRADURGA RURAL POLICE, CHITRADURGA
|
March 20, 2019 |
KUMAR V JAHGIRDAR Vs. SECRETARY MINISTRY OF EXTERNAL AFFAIRS GOVERNMENT OF INDIA
|
July 23, 2019 |
KUMARA Vs. STATE OF KARNATAKA
|
August 30, 2019 |
KUMARA Vs. INDIRAMMA
|
August 5, 2019 |
KUMARA Vs. STATE BY CHANNARAYAPATNA TOWN POLICE STATION
|
March 11, 2019 |
KUMARA @ BHETE KUMARA Vs. STATE OF KARNATAKA
|
January 7, 2019 |
KUMARAIAH @ KOMARI Vs. HALAGURU RURAL POLICE STATION
|
February 16, 2019 |
KUMARASWAMY, S/O SHIVARAMAIAH Vs. STATE OF KARNATAKA, BY CID POLICE
|
September 9, 2019 |
KUMARESH Vs. STATE OF KARNATAKA
|
July 1, 2019 |
KUMARI DEEPA Vs. RASOOL IBRAHIMSAB MULLA
|
April 3, 2019 |
KUMARI KESHWINI Vs. S.MAHESH
|
February 25, 2019 |
KUMARI NIKITHA S D/O S SURESH Vs. MANAGER, ROYAL SUNDARAM GENERAL INSURANCE COMPANY LTD
|
January 25, 2019 |
KUNDAN KUMAR SINGH Vs. STATE OF KARNATAKA
|
September 9, 2019 |
KUPPA Vs. MOHAMMAD ALI
|
February 25, 2019 |
KUPPAMMA WIFE OF THIRUPATHI Vs. STATE OF KARNATAKA BY HAL POLICE
|
February 1, 2019 |
KUSHAL NAIK Vs. STATE, BY HIRIYADKA POLICE STATION
|
January 4, 2019 |
KVG AYURVEDA MEDICAL COLLEGE Vs. STATE OF KARNATAKA
|
September 5, 2019 |
KVG AYURVEDA MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA
|
August 1, 2019 |
L AYYANNA Vs. ASSISTANT COMMISSIONER
|
February 26, 2019 |
L K SHIVANNAA Vs. KANUMAPPA
|
December 3, 2019 |
L M PRADEEP Vs. PILLAMUNIYAPPA
|
June 4, 2019 |
L PANDU Vs. M MANGALA
|
June 13, 2019 |
L R ONKARAPPA Vs. BASAVARAJAPPA
|
June 20, 2019 |
L S NARAYANAPPA Vs. STATE OF KARNATAKA
|
March 26, 2019 |
L SAILESH KUMAR CONTRACTOR Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN ) MALNAD DIVISION
|
June 27, 2019 |
L SREENIVASA REDDY S/O LATE LAKSHMAIAH REDDY Vs. LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE JEEVAN PRAKASH, BANGALORE
|
July 29, 2019 |
L V TRADERS Vs. DEPARTMENT OF SOCIAL WELFARE
|
September 5, 2019 |
L. Vs. STATE OF KARNATAKA AND ORS.
|
February 4, 2019 |
L. MUNISWAMY Vs. ZILLA PANCHAYATH
|
September 16, 2019 |
L. MUNIYAPPA Vs. MANAGER
|
February 18, 2019 |
L.DORESWAMY Vs. KRISHNAPRASAD A.
|
September 3, 2019 |
L.R. ONKARAPPA Vs. BASAVARAJAPPA
|
June 20, 2019 |
L.S.PRABHU DEV. Vs. STATE OF KARNATAKA
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May 3, 2019 |
LADAPPA Vs. STATE
|
June 7, 2019 |
LADDI Vs. STATE OF KARNATAKA
|
July 31, 2019 |
LAHU Vs. DHANAJIRAO RAMCHANDRA HAIBATI
|
March 5, 2019 |
LAKKAPPA Vs. STATE OF KARNATAKA
|
January 7, 2019 |
LAKKAPPA KENCHAPPA NANDI Vs. STATE OF KARNATAKA
|
February 20, 2019 |
LAKSHMAMMA Vs. NAGARAJU
|
January 4, 2019 |
LAKSHMAMMA Vs. B.E. NATESH KUMAR
|
November 28, 2019 |
LAKSHMAMMA Vs. AUTHORIZED OFFICER
|
February 19, 2019 |
LAKSHMAMMA Vs. ASSISTANT COMMISSIONER BANGALORE SUB-DIVISION
|
June 3, 2019 |
LAKSHMAMMA W/O GOVINDEGOWDA Vs. BRANCH MANAGER NEW INDIA INSURANCE CO LTD
|
April 22, 2019 |
LAKSHMAMMA W/O LATE PUTTEGOWDA Vs. STATE OF KARNATAKA
|
March 21, 2019 |
LAKSHMAMMA W/O LATE RAJANNA Vs. KANTHABAI W/O SRICHAND BANADI
|
April 9, 2019 |
LAKSHMANA @ LACCHA SANJEEVAPPA Vs. STATE OF KARNATAKA
|
January 5, 2019 |
LAKSHMEESHA N Vs. PRAKASH N
|
June 12, 2019 |
LAKSHMI Vs. BRANCH MANAGER ROYAL SUNDARAM ALLEANCE INSURANCE CO LTD
|
June 12, 2019 |
LAKSHMI Vs. DIVISIONAL CONTROLLER
|
November 7, 2019 |
LAKSHMI BAI W/O GANESH NAIK Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT
|
March 7, 2019 |
LAKSHMI MALLEABGLES PVT LTD Vs. MANAGER UNION BANK OF INDIA
|
July 2, 2019 |
LAKSHMI NARASIMHA SWAMY CHARITIES Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY EDUCATION DEPARTMENT
|
March 25, 2019 |
LAKSHMI VENKATESHWARA BOREWELLS SHIDLAGHATTA Vs. STATE OF KARNATAKA
|
February 22, 2019 |
LAKSHMI VENKATESHWARA TRADERS Vs. STATE OF KARNATAKA
|
July 23, 2019 |
LAKSHMI W/O MALLIKARJUNA Vs. K. MALLIKARJUNA
|
July 1, 2019 |
LAKSHMIDEVAMMA Vs. STATE OF KARNATAKA
|
February 26, 2019 |
LAKSHMIDEVI Vs. COMMISSIONER
|
February 1, 2019 |
LAKSHMIDEVI Vs. STATE OF KARNATAKA
|
January 2, 2019 |
LAKSHMIDEVI, W/O R K ASHOK KUMAR Vs. STATE OF KARNATAKA
|
April 26, 2019 |
LAKSHMINARAYANA A S Vs. STATE BY LOKHAYUKTHA POLICE
|
March 13, 2019 |
LAL SAB Vs. STATE
|
October 4, 2019 |
LALIT KUMAR JAIN Vs. STATE OF KARNATAKA
|
February 25, 2019 |
LALITH KUMAR RAMANI Vs. THE RECOVERY OFFICER-I, DEBT RECOVERY TRIBUNAL-II AND ORS.
|
February 20, 2019 |
LALITHA Vs. CHIEF SECRETARY, STATE OF KARNATAKA
|
October 16, 2019 |
LALITHA Vs. L. C. RAGHU
|
July 17, 2019 |
LALITHA KUMARI B Vs. STATE OF KARNATAKA
|
June 18, 2019 |
LATHA Vs. STATE OF KARNATAKA POLICE SUB-INSPECTOR
|
January 9, 2019 |
LAXMAMMA Vs. RAJU P
|
July 19, 2019 |
LAXMAN Vs. STATE OF KARNATAKA
|
July 15, 2019 |
LAXMAN Vs. STATE OF KARNATAKA
|
February 1, 2019 |
LAXMAN Vs. STATE OF KARNATAKA, URBAN DEVELOPMENT & PANCHAYATH RAJ DEPARTMENT
|
March 14, 2019 |
LAXMAN RAO Vs. STATE OF KARNATAKA
|
February 14, 2019 |
LAXMAN S/O YELLAPPA KORVEKAR Vs. STATE OF KARNATAKA BY ITS P S I REP BY STATE PUBLIC PROSECUTOR
|
March 20, 2019 |
LAXMI Vs. MOHAMAD HANIF
|
January 9, 2019 |
LAXMIBAI Vs. SUBHASH RAO
|
January 7, 2019 |
LAZARUS ABRAHAM LUNJALA Vs. STATE OF KARNATAKA
|
December 10, 2019 |
LC INFRA PROJECTS PVT. LTD. Vs. UNION OF INDIA
|
July 22, 2019 |
LEELA VIJAY KUMAR Vs. POOJA P KAMATH
|
January 16, 2019 |
LEELAVATHI Vs. COMMISSIONER OF POLICE
|
June 18, 2019 |
LEENA VIJAYKUMAR Vs. V. RAMESH BABU
|
December 23, 2019 |
LEGAL ATTORNEYS & BARRISTERS Vs. CHIEF SECRETARY
|
June 4, 2019 |
LEGAL MANAGER ICICI LOMBARD GIC LTD Vs. R M RANJIT
|
June 12, 2019 |
LEGAL MANAGER ICICI LOMBARD GIC LTD Vs. SAHANARA KHATUN
|
December 19, 2019 |
LEGAL MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. MADAMMA W/O JAVARSHETTY
|
July 15, 2019 |
LEGAL MANAGER, BHARATHI AXA GIC LTD Vs. RAMAPPA
|
February 25, 2019 |
LEGAL MANAGER, ICICI LOMBARD GIC LTD Vs. SHANTHAMMA
|
June 6, 2019 |
LEGAL MANAGER, ICICI LOMBARD GIC LTD Vs. MANJUNATHA M R
|
June 26, 2019 |
LEGAL MANAGER, IFFICO TOKIO GIC LTD Vs. NAGENDRAM LACHI
|
September 23, 2019 |
LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. VEERESH SHIVASHIMPI
|
January 18, 2019 |
LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. KEMPAIAH
|
June 6, 2019 |
LEGAL OFFICER, SHRIRAM GEN INS CO LTD Vs. A MADANA KAMESHWARI @ A MADHU,
|
September 9, 2019 |
LEMON PEPPER HOSPITALITY PRIVATE LIMITED Vs. PLEASANT VALLEY DEVELOPMENT PRIVATE LIMITED
|
February 6, 2019 |
LEVEL 7 A PROPRIETARY CONCERN Vs. GO GO CREATIONS PVT. LTD.
|
August 1, 2019 |
LIFE STONES Vs. CHIEF SECRETARY
|
November 18, 2019 |
LINGAIAH @ PATEL NINGANNA Vs. STATE OF KARNATAKA
|
February 12, 2019 |
LIYAKHAT ALI KHAN Vs. STATE OF KARNATAKA
|
April 23, 2019 |
LOHIT Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 2, 2019 |
LOHIT GOWDA V Vs. STATE OF KARNATAKA
|
April 25, 2019 |
LOHITH M Vs. STATE OF KARNATAKA
|
February 21, 2019 |
LOKANATH BABU NAIDU Vs. SKYLARK INFRASTRUCTURES A PARTNERSHIP FIRM
|
July 4, 2019 |
LOKANATH SINGH ALIAS ANU SINGH Vs. STATE OF KARNATAKA
|
June 20, 2019 |
LOKAPPA Vs. SHEKAVVA
|
February 4, 2019 |
LOKESH Vs. STATE OF KARNATAKA
|
April 9, 2019 |
LOKESH Vs. STATE OF KARNATAKA
|
October 10, 2019 |
LOKESH D.H. Vs. STATE OF KARNATAKA
|
February 18, 2019 |
LOKESH L V , S/O VENKATAPPA Vs. STATE OF KARNATAKA, THROUGH CHINTAMANI SUB-DIVN
|
April 26, 2019 |
LOKESH N Vs. STATE OF KARNATAKA
|
April 15, 2019 |
LOKESH S S Vs. STATE OF KARNATAKA
|
October 16, 2019 |
LOKESH.N.REDDY Vs. K.V.NAGARAJA
|
September 5, 2019 |
LOKESHA Vs. STATE OF KARNATAKA
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July 10, 2019 |
LOKRAJ Vs. STATE
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January 31, 2019 |
LOUIS Vs. STATE OF KARNATAKA
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September 20, 2019 |
LUCKY @ ARUNKUMAR Vs. STATE OF KARNATAKA
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April 15, 2019 |
LUMBINI GARDENS LIMITED Vs. STATE OF KARNATAKA
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November 29, 2019 |
M A KHADAR Vs. LATE GOUSUDDINHYDERSAB
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January 9, 2019 |
M ANJANAPPA Vs. M KRISHNAPPA
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June 25, 2019 |
M C PONNAPPA S/O M KARIYAPPA Vs. CHANDRODAYA VIVIDODDESHA TRUST
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March 29, 2019 |
M CHANDRAN Vs. AYEESHA
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March 13, 2019 |
M CHANDRASHEKAR Vs. B RAMAIAH AND OTHERS
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March 6, 2019 |
M CHOCKALINGAM Vs. A G GURURAJ
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June 26, 2019 |
M G ANNAPOORNA Vs. MANAGING DIRECTOR BMTC
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June 4, 2019 |
M G SHANTHKUMAR Vs. DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT
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July 5, 2019 |
M G SRINIVAS Vs. YELLAMMA
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January 7, 2019 |
M G SURESH S/O LATE M G MAHESHWARAPPA Vs. STATE OF KARNATAKA
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March 22, 2019 |
M KRISHNA Vs. STATE OF KARNATAKA
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February 6, 2019 |
M KRISHNA S/O LATE MADDURAPPA Vs. M RAMACHANDRA S/O LATE MADDURAPPA
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April 4, 2019 |
M L RATHNA Vs. STATE OF KARNATAKA
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February 25, 2019 |
M N KUMAR Vs. LGCL PROPERTIES PRIVATE LIMITED
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January 2, 2019 |
M N LAKSHMIPRABA Vs. M V PRAKASH S/O LATE M P VARADA CHAR
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March 28, 2019 |
M N YUVAKUMAR Vs. INDIAN BANK
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June 15, 2019 |
M NAGARAJ Vs. PRINCIPAL ROYALE CONCORDE INTERNATIONAL SCHOOL
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February 27, 2019 |
M NARASIMHA PRASAD Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
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August 2, 2019 |
M NARAYAN Vs. S NAGARAJU
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June 28, 2019 |
M NARAYANASWAMY Vs. G K MANJAPPAYYA
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January 17, 2019 |
M NATARAJ Vs. SMT. TREJAVATHAMMA
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January 11, 2019 |
M P RAJENDRAN Vs. GENERAL MANAGER
SOUTH WESTERN RAILWAY
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September 5, 2019 |
M P VIDYASHREE @ REENA W/O RAGHAVENDRA R Vs. RAGHAVENDRA R.S/O LATE H B RAMACHANDRA
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April 23, 2019 |
M PRASHANTH Vs. STATE OF KARNATAKA
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February 11, 2019 |
M R HULINAYKAR Vs. MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
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February 25, 2019 |
M R MAHESWARAIAH Vs. GANGADHARA
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May 29, 2019 |
M R MALLESHAPPA Vs. K G V MURTHY
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January 17, 2019 |
M R PRABHAVATHI Vs. NATIONAL INSURANCE CO. LTD.
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July 5, 2019 |
M R VASUDEVA REDDY Vs. SUSHEELAMMA W/O R CHINANDA REDDY
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January 7, 2019 |
M RAJENDRA Vs. P L MEYYAMMAI
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March 27, 2019 |
M RAVINDRA Vs. UNITED INDIA INSURANCE COMPANY LTD ,
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March 12, 2019 |
M RUBIN BRITTO Vs. INSPECTOR OF POLICE KUDUTHINI POLICE STATION BALLARI
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January 17, 2019 |
M S SHANKAR Vs. ORIENTAL INSURANCE CO LTD
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March 6, 2019 |
M S SHANKARAIAH Vs. PRESIDENT
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April 25, 2019 |
M S VENKATESH Vs. UNION OF INDIA
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June 21, 2019 |
M SHANKARAPPA Vs. SUJATHA W/O K NAGARAJU
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March 12, 2019 |
M SHANTHIKUMAR Vs. MANAGEMENT OF BEML LTD
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January 24, 2019 |
M SHIVARUDRAIAH Vs. STATE OF KARNATAKA
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July 1, 2019 |
M SIDDARAJU Vs. K MANJU
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July 10, 2019 |
M SRINIVAS S/O LAKSHMINARAYAN Vs. STATE REPRESENTED BY YELAHANKA TRAFFIC POLICE
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February 15, 2019 |
M SRINIVASA Vs. G GOPIKUMAR
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January 11, 2019 |
M SUBRAMANYA Vs. VIJAYA BANK
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January 23, 2019 |
M SUNIL HEGDE Vs. STATE OF KARNATAKA
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February 22, 2019 |
M V GANGADHARAIAH Vs. RANGAIAH
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January 11, 2019 |
M V GANGADHARAIAH Vs. EXECUTIVE OFFICER TALUK PANCHAYATH
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January 11, 2019 |
M V KRISHNA MURTHY Vs. ARUN C
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July 3, 2019 |
M VAGEESH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY & RTO
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June 11, 2019 |
M VENKATESHA Vs. STATE OF KARNATAKA
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July 30, 2019 |
M. ANANDA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
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January 23, 2019 |
M. ASHOKA Vs. MANAGEMENT OF NATARAJA THEATRE
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August 30, 2019 |
M. BASAVARAJU Vs. STATE OF KARNATAKA
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December 20, 2019 |
M. BHARATH KUMAR REDDY Vs. VICE-CHANCELLOR
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December 12, 2019 |
M. C. PUTTAMASTHI Vs. LINGAMMA
|
July 16, 2019 |
M. C. SHASHIKALA Vs. STATE OF KARNATAKA
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September 3, 2019 |
M. ESHWAR Vs. MANAGEMENT OF KSRTC
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February 1, 2019 |
M. HARISH REDDY Vs. ASSISTANT COMMISSIONER KOLAR SUB-DIVISION
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September 16, 2019 |
M. JAYARAM SHETTY Vs. STATE OF KARNATAKA
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July 1, 2019 |
M. K. RAGHUNATH SHETTY Vs. BALAKRISHNA RAI
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June 20, 2019 |
M. NAVEEN Vs. STATE OF KARNATAKA
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June 6, 2019 |
M. RANGANATHA SETTY Vs. STATE
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February 19, 2019 |
M. S. ANANTHAMURTHY Vs. J. MANJULA
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October 29, 2019 |
M. SAMSUN KARIM RAJA Vs. SUPERINTENDENT OF POLICE
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April 27, 2019 |
M. SANJAY Vs. STATE OF KARNATAKA
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November 13, 2019 |
M. SHANKAR Vs. SWITCHING POWER CONVERSION PVT. LTD
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December 20, 2019 |
M. SHOBHA Vs. M. DINESH
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December 20, 2019 |
M. SRIDHARA Vs. STATE OF KARNATAKA
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December 18, 2019 |
M. SUNIL HEGDE Vs. STATE OF KARNATAKA
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February 22, 2019 |
M. SURESH Vs. THE MANAGER, CANARA BANK AND ORS.
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April 2, 2019 |
M. SURESH KOTHARI Vs. TASHILDHAR REGISTRAR OF BIRTHS AND DEATHS NELAMANGALA
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January 16, 2019 |
M. VADIVELU Vs. STATE OF KARNATAKA
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August 3, 2019 |
M. VENKATASWAMY Vs. M.S. PALAKSHA
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March 19, 2019 |
M.A.ZAHID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 10, 2019 |
M.BABANNA Vs. STATE OF KARNATAKA
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January 10, 2019 |
M.DEVI Vs. ZEFRUL HAQUE
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March 26, 2019 |
M.G. ABDUL JALEEL Vs. D. NAZEER AHAMED
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July 5, 2019 |
M.K. RAKSHITH Vs. STATE OF KARNATAKA
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April 11, 2019 |
M.K. RUDRAPPA Vs. M.R. HARISH
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March 20, 2019 |
M.KARUNAKAR REDDY Vs. STATE OF KARNATAKA
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December 16, 2019 |
M.L. KRISHNAMURTHY Vs. THE MANAGEMENT OF TAURUS PRIVATE LTD.
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December 11, 2019 |
M.L. VIDYADHARA Vs. LAKSHMI
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February 27, 2019 |
M.M.BAPUTTI Vs. STATE OF KARNATAKA
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February 12, 2019 |
M.MURALIDHARA Vs. STATE OF KARNATAKA
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December 6, 2019 |
M.N. KRISHNAPPA Vs. HANUMANTHAPPA
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August 20, 2019 |
M.N. LATHA MANI Vs. B.R. PRADEEP
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September 25, 2019 |
M.N. MUTTURAJ AND ORS. Vs. STATE OF KARNATAKA AND ORS.
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February 1, 2019 |
M.S. ANANTHAMURTHY Vs. J.MANJULA
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October 16, 2019 |
M.S. BHAVANI Vs. STATE
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November 7, 2019 |
M.S. HIREMATH Vs. IFFCO TOKIO GEN.INS.CO.LTD.
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November 26, 2019 |
M.S. KUMAR Vs. T.R. INDRAMMA
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February 25, 2019 |
M.S. VENKATESH Vs. UNION OF INDIA
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June 21, 2019 |
M.S.POOJARI Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
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December 12, 2019 |
M.SRINIVASA Vs. DEPUTY COMMISSIONER BENGALURU RURAL DISTRICT
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November 7, 2019 |
M.SURYANARAYANA KALKURA Vs. NAVANEETHA LOKESH PUTHRAN
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June 6, 2019 |
M.U. KAVITHA Vs. STATE OF KARNATAKA
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December 10, 2019 |
M.V.L.MANOJ KUMAR Vs. STATE OF KARNATAKA
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April 23, 2019 |
M/S ARVIND LIFESTYLE BRANDS LTD Vs. THE UNION OF INDIA
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April 26, 2019 |
M/S BASAVA AGRO WORLD Vs. M/S INTERNATIONAL TRACTOR LTD
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January 10, 2019 |
M/S C C I LTD, Vs. SURESH M , S/O MAHADEVA
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July 12, 2019 |
M/S DY PRIME PROPERTIES LLP Vs. MOULA ALI,
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August 29, 2019 |
M/S EPSON INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX,
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September 9, 2019 |
M/S HENNUR PROPERTIES PVT LTD Vs. STATE OF KARNATAKA
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September 5, 2019 |
M/S MAGNA HDI GENERAL INSURANCE COMPANY LIMITED Vs. MARIA PREMILA DASS
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July 5, 2019 |
M/S MOOLA VAHNIKULA (TIGALARA) Vs. STATE OF KARNATAKA
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April 8, 2019 |
M/S SIDDHARTH INFOTECH PVT LTD Vs. GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT
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September 11, 2019 |
M/S TRADE WINGS LTD Vs. EXPO FREIGHT PRIVATE LTD ,
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September 6, 2019 |
M/S. ASHA TARA LABORATORIES Vs. M/S. TARA AGENCIES
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November 19, 2019 |
M/S. DALMIA CEMENT (BHARAT) LIMITED Vs. DIRECTOR OF MINES & GEOLOGY
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June 18, 2019 |
M/S. ICON HAPPY LIVING PROJECTS Vs. M/S. UNIVERSAL PROJECTS
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June 6, 2019 |
M/S. PRASAD TECHNOLOGY PARK (P) LTD Vs. STATE OF KARNATAKA
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June 18, 2019 |
M/S. SAI MIRRA INNOPHARM PVT.LTD Vs. STATE AT THE INSTANCE OF DRUGS INSPECTOR
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January 23, 2019 |
MAC CHARLES (I) LTD Vs. MANAGING DIRECTOR
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February 14, 2019 |
MADDURAMMA Vs. STATE OF KARNATAKA
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January 9, 2019 |
MADEGOWDA Vs. G M PUTTASWAMY
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June 7, 2019 |
MADESHA S S/O LATE SUBBAIAH Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
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February 18, 2019 |
MADEYANDA C. RAJESH Vs. STATE OF KARNATAKA
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December 11, 2019 |
MADHU Vs. STATE OF KARNATAKA
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February 11, 2019 |
MADHU Vs. STATE OF KARNATAKA
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February 5, 2019 |
MADHU R Vs. STATE OF KARNATAKA
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December 18, 2019 |
MADHUKAR G ANGUR Vs. PRAKASH BUDOOR
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May 3, 2019 |
MADHUSUDHAN M Vs. STATE OF KARNATAKA
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June 20, 2019 |
MAHABALA BABU KUKYAN S/O LATE BABU POOJARY SINCE DEAD BY LRS Vs. RATHI K POOJARTHI W/O LATE KUDUPA POOJARTY, SINCE DEAD BY LRS
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February 8, 2019 |
MAHABALESHWAR Vs. TOTAGARS CO-OPERATIVE SALE SOCIETY
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February 13, 2019 |
MAHABOOB ALISAB Vs. RANEBENNUR
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February 4, 2019 |
MAHABOOBSAB Vs. STATE OF KARNATAKA
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November 6, 2019 |
MAHABUBI Vs. SAGARAPPA
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July 26, 2019 |
MAHADEV Vs. MURTAJSAB
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January 9, 2019 |
MAHADEV Vs. STATE OF KARNATAKA
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March 12, 2019 |
MAHADEV PRASAD Vs. STATE OF KARNATAKA
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March 5, 2019 |
MAHADEV S/O HANAMANT KALELI Vs. STATE OF KARNATAKA, THROUGH ATHANI POLICE
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July 11, 2019 |
MAHADEV S/O NINGAPPA KATTIMANI Vs. STATE
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May 22, 2019 |
MAHADEVA M. Vs. STATE OF KARNATAKA
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November 8, 2019 |
MAHADEVA SHETTY Vs. H R BHOJA
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March 14, 2019 |
MAHADEVAIAH Vs. STATE OF KARNATAKA
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February 12, 2019 |
MAHADEVAMMA Vs. KARNATAKA STATE
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July 8, 2019 |
MAHADEVAPPA Vs. NATIONAL INS CO LTD
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March 15, 2019 |
MAHADEVAPPA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
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March 1, 2019 |
MAHADEVAPPA Vs. MANAGER M/S BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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March 22, 2019 |
MAHADEVASWAMY S/O GURUMALLAPPA Vs. STATE OF KARNATAKA
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March 25, 2019 |
MAHADEVEGOWDA @ MAHADEVA, S/O LATE MARIGOWDA Vs. A K GOPAL S/O KENCHEGOWDA
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March 29, 2019 |
MAHADEVEGOWDA S/O LATE BOLEGOWDA Vs. STATE OF KARNATAKA
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September 3, 2019 |
MAHADEVI Vs. DIVISIONAL CONTROLLER, NWKRTC CORPORATION
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July 2, 2019 |
MAHALINGA Vs. STATE OF KARNATAKA AND ORS.
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February 4, 2019 |
MAHAMAD HANISAB S/O KASIMSAB SHEKKI Vs. GOVERNMENT OF KARNATAKA
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March 20, 2019 |
MAHANTESH Vs. STATE OF KARNATAKA
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August 20, 2019 |
MAHANTESH Vs. SUJATA
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February 1, 2019 |
MAHANTESH Vs. STATE OF KARNATAKA BY HUNAGUND POLICE
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July 17, 2019 |
MAHANTESH Vs. STATE OF KARNATAKA
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September 26, 2019 |
MAHANTESH B. UDAPUDI Vs. STATE OF KARNATAKA
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October 16, 2019 |
MAHANTESH MAHADEVAPPA CHACHADI Vs. SURESH HANAMANTAGOUDA PATIL
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March 28, 2019 |
MAHANTESH S/O Vs. CHANNABASAPPA BADAVADAGI
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July 29, 2019 |
MAHANTESH SHIVAYOGEPPA ITAGI Vs. STATE OF KARNATAKA
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September 11, 2019 |
MAHANTHESH Vs. STATE OF KARNATAKA
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September 7, 2019 |
MAHASHAKTHI ROADWAYS Vs. STATE OF KARNATAKA
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January 24, 2019 |
MAHAVEER LAXMAN GANI, DEPUTY COMMISSIONER OFFICE Vs. STATE OF KARNATAKA
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March 5, 2019 |
MAHEBOOBSAB Vs. STATE OF KARNATAKA
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September 17, 2019 |
MAHESH Vs. STATE OF KARNATAKA
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March 14, 2019 |
MAHESH Vs. EXECUTIVE DIRECTOR S G MT CO LTD
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February 28, 2019 |
MAHESH Vs. STATE OF KARNATAKA
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June 13, 2019 |
MAHESH KUMAR Vs. STATE OF KARNATAKA
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December 2, 2019 |
MAHESH SAVALGI Vs. STATE
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October 14, 2019 |
MAHESHA Vs. STATE
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January 4, 2019 |
MAHILA SEVA SAMAJ (REGD ) Vs. INTERIM GRAM PANCHAYATH
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March 13, 2019 |
MAIMUNA WIFE OF AKBAR SIDDIK Vs. GOVERNMENT OF KARNATAKA
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July 18, 2019 |
MAINUDDIN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
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December 20, 2019 |
MAJID PASHA Vs. STATE BY RMC YARD POLICE STATION
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December 16, 2019 |
MAJJIGE NAGARAJAPPA Vs. KOTRAMMA
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June 19, 2019 |
MAKTHIYAR AND ORS. Vs. THE STATE
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November 26, 2019 |
MAKTUNJI Vs. SHRIRAM GENERAL INSURANCE CO. LTD.
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August 30, 2019 |
MALA @ GAYATRI, W/O BASANAGOUDA PATIL Vs. BASANAGOUDA SHESHANGOUDA PATIL
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July 10, 2019 |
MALAGOUDA Vs. STATE OF KARANTAKA
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September 5, 2019 |
MALAMBIKA Vs. RAVI
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February 27, 2019 |
MALATHI B ACHARYA Vs. STATE OF KARNATAKA
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January 8, 2019 |
MALIK MOHAMMAD NAWAZ Vs. ASST EXECUTIVE ENGINEER
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April 3, 2019 |
MALKANNA Vs. AMBUJA
|
February 13, 2019 |
MALKIT KAUR Vs. MANAGER
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February 13, 2019 |
MALKU Vs. STATE
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July 20, 2019 |
MALLAIAH Vs. LINGAIAH
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December 24, 2019 |
MALLAMMA Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS MINI VIDHANA SOUDHA ULBARGA
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January 7, 2019 |
MALLANAGOUDA Vs. BASANAGOUDA AND ORS.
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February 12, 2019 |
MALLANAGOUDA Vs. STATE
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September 18, 2019 |
MALLANAGOUDA Vs. RAJU HANUMANTHAPPA MALLAPUR
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July 23, 2019 |
MALLANAGOUDA B PATIL Vs. A SRINIVASAN
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August 16, 2019 |
MALLANAGOWDA BIRADHAR Vs. STATE
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April 5, 2019 |
MALLANGOUDA Vs. STATE OF KARNTAKA
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November 5, 2019 |
MALLANNA Vs. STATE
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June 11, 2019 |
MALLAPPA Vs. STATE OF KARNATAKA
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April 15, 2019 |
MALLAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
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September 19, 2019 |
MALLAPPA Vs. STATE OF KARNATAKA
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August 14, 2019 |
MALLAPPA Vs. STATE OF KARNATAKA
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July 5, 2019 |
MALLAPPA @ MALLIKARJUN SHRISHAIL TARDALE Vs. STATE OF KARNATAKA
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April 4, 2019 |
MALLAPPA RAMAPPA NARGUND Vs. BHARAMMAPPA BALLAPPA GOVINDGOL
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February 22, 2019 |
MALLAPPA S/O BHIMANNA DANDIN Vs. STATE OF KARNATAKA
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August 6, 2019 |
MALLARI Vs. KASHINATH
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September 18, 2019 |
MALLAVVA Vs. KALSAMMANAVARA KALAMMA
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June 13, 2019 |
MALLAVVA W/O ISHWARAPPA HOSAKERI Vs. BASAWWA W/O FAKKIRAPPA GANIYAL
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March 29, 2019 |
MALLESHA Vs. SHIVARAJAKUMAR
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June 7, 2019 |
MALLIKARJUN Vs. MAMTAJ
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February 7, 2019 |
MALLIKARJUN Vs. STATE OF KARNATAKA
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January 9, 2019 |
MALLIKARJUN @ BELLEPPA Vs. STATE
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September 3, 2019 |
MALLIKARJUN @ MALLAPPA S/O MAHADEV TERDAL Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
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April 9, 2019 |
MALLIKARJUN LINGAPPA PUJARI Vs. ASSISTANT COMMISSIONER OFCENTRAL EXCISE AND SERVICE TAX
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September 13, 2019 |
MALLIKARJUN S/O ARJUN TALKERI Vs. VICE-CHANCELLOR
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December 12, 2019 |
MALLIKARJUN S/O SIDDARAI SULDHAL Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE AND LAND ACQUSTION GOVERNMENT OF KARNATAKA
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March 21, 2019 |
MALLIKARJUNA G.N Vs. STATE OF KARNATAKA
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August 13, 2019 |
MALLIKARJUNA SWAMY Vs. TUMMURU RAJESH REDDY
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May 28, 2019 |
MALLIKARJUNA, S/O VENKATARAYAPPA Vs. STATE OF KARNATAKA
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April 1, 2019 |
MALLIKARJUNAIAH N Vs. STATE OF KARNATAKA ANTI CORRUPTION BUREAU
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March 8, 2019 |
MALLIKARJUNAPPA Vs. THAMMANNA
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July 2, 2019 |
MALLIKARJUNASWAMY H.S. Vs. STATE OF KARNATAKA
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April 11, 2019 |
MALLU Vs. STATE OF KARNATAKA
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June 10, 2019 |
MALU RAJU HUNSHIMARAD Vs. MILIND R NAIK
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July 2, 2019 |
MAMATHA C Vs. SECRETARY RURAL DEVELOPMENT AND PANCHAYATH RAJ DEPARTMENT
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July 16, 2019 |
MAMTADEVI Vs. N.H. KUMMANAVAR
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September 20, 2019 |
MANAGEMENT Vs. M VENKATACHALAIAH
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December 11, 2019 |
MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA PVT LTD Vs. ADDITIONAL LABOUR COMMISSIONER
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July 12, 2019 |
MANAGEMENT OF HMS EDUCATION SOCIETY Vs. H.S.MALLIKARJUN
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February 26, 2019 |
MANAGEMENT OF KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. STATE OF KARNATAKA
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June 14, 2019 |
MANAGEMENT OF KSRTC Vs. C. J. BRIGANZA
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August 30, 2019 |
MANAGEMENT OF LAKSHMANAN ISOLA PVT. LTD Vs. M VENKATACHALAIAH
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December 11, 2019 |
MANAGEMENT OF M/S TE CONNECTIVITY INDIA PRIVATE LTD Vs. GENERAL SECRETARY TE CONNECITIVITY STAFF
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March 14, 2019 |
MANAGEMENT OF M/S UNIMAG POWER TRANSFORMER PVT LTD Vs. UMESH & 27 ORS
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January 18, 2019 |
MANAGEMENT OF WIPRO LTD Vs. WIPRO EMPLOYEES ASSOCIATION (AITUC)
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May 28, 2019 |
MANAGER Vs. BASAPPA KB
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March 6, 2019 |
MANAGER Vs. MAHADEVA
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February 19, 2019 |
MANAGER BHARTI AXA GENERAL INSURANCE Vs. DEBASIS SENGUPTHA
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March 15, 2019 |
MANAGER CHOLAMANDALAM M S GIC LTD Vs. J R PRAVEEN
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February 6, 2019 |
MANAGER ICICI LOMBARD GEN INS CO LTD Vs. A K JAYAMMA
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June 24, 2019 |
MANAGER IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. DODDANNA YANE DODDAPPA
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June 11, 2019 |
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MOHAN S/O LAXMANRAO WAKUDE
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April 9, 2019 |
MANAGER RELIANCE GEN INS CO LTD Vs. GADHIRI PALAIAH
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June 11, 2019 |
MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. SHIVALEELA PRAKASH PATIL
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September 11, 2019 |
MANAGER RELIANCE GENERAL INSURANCE CO. LTD Vs. SUSHEELAMMA
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November 13, 2019 |
MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHANNAVEEREGOWDA
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July 25, 2019 |
MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MANJU @ MANJUNATHA
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May 31, 2019 |
MANAGER UNITED INDIA INSURANCE CO LTD Vs. P SUSHEELA
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January 2, 2019 |
MANAGER,
ORIENTAL INSURANCE CO. LTD. Vs. SARITHA PRASAD
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September 3, 2019 |
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. HANMANTHA S/O NARSAPPA RAMPUR
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April 1, 2019 |
MANAGER, CHOLAMANDALAM MS GIC LTD Vs. R N SHIVAKUMAR
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July 3, 2019 |
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KRISHNAKUMAR SAI NARAYAN SAI
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January 4, 2019 |
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. JETTAPPA
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July 2, 2019 |
MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PREMANAND
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September 5, 2019 |
MANAGING DIRECTOR Vs. NARAYANAMMA W/O LATE VEERAPPA @ VEERANNA
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September 6, 2019 |
MANAGING DIRECTOR Vs. KUMARI DIVYA
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September 26, 2019 |
MANAGING DIRECTOR Vs. ANNAPURNA
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September 13, 2019 |
MANAGING DIRECTOR Vs. SHAKIL AHAMAD
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August 5, 2019 |
MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. BHOJEGOWDA
|
September 6, 2019 |
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SOWMYA SAMPATH
|
January 18, 2019 |
MANAGING DIRECTOR NWKRTC HUBLI DIVISION Vs. RAJU
|
October 10, 2019 |
MANAGING DIRECTOR,
K S R T C Vs. KEMPANNA,
S/O PAPANNA
|
February 12, 2019 |
MANAGING DIRECTOR,
NWKRTC, CENTRAL OFFICE Vs. BHASKAR M S,
S/O SHIVANNA M H
|
January 21, 2019 |
MANAGING DIRECTOR, KARNATAKA STATE ROAD CORPORATION, BENGALURU AND OTHERS Vs. SIDDAPPA REVANAPPA HARIJAN AND OTHERS
|
March 1, 2019 |
MANAGING DIRECTOR, KSRTC Vs. H M HARISH
|
May 29, 2019 |
MANAGING DIRECTOR, NORTH-WEST DIVISION, KSRTC Vs. CHANDRAVVA
|
October 18, 2019 |
MANAGING DIRECTOR, NWKRTC, SELF INSURANCE FUND, HUBBALLI Vs. SHAKIL AHAMAD S/O NASIRSAB PIRAJADE
|
August 5, 2019 |
MANAGING TRUSTEE J RANGANNA LAKSHMANA CHARITABLE TRUST Vs. STATE OF KARNATAKA
|
June 24, 2019 |
MANAS BANERJEE Vs. STATE OF KARNATAKA AND ORS.
|
December 9, 2019 |
MANASA Vs. TATE OF KARNATAKA
|
February 12, 2019 |
MANCHAIAH Vs. N. KRISHNA MURTHY
|
January 10, 2019 |
MANCHEGOWDA Vs. HEAD OF FINANCE AND HR M/S. PEARL METAL PRODUCTS PRIVATE LIMITED
|
December 20, 2019 |
MANGALAMMA Vs. STATE OF KARNATAKA
|
December 4, 2019 |
MANGALDAS S/O SUBRAY KAMAT Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 28, 2019 |
MANGALORE CONSTRUCTIONS COMPANY Vs. STATE OF KARNATAKA
|
February 22, 2019 |
MANGAMMA W/O LATE CHANNAPPA Vs. JAYAMMA W/O RANGAPPA @ MUDDAPPA
|
July 9, 2019 |
MANGESH MAHALAXMI TRADERS Vs. SENIOR DIVISIONAL MANAGER, L I C OF INDIA
|
July 29, 2019 |
MANI NINGA GOUDA Vs. STATE OF KARNATAKA
|
April 11, 2019 |
MANI NINGA GOUDA Vs. FISHERMEN
|
April 11, 2019 |
MANIKANTA @ STATION MANI Vs. STATE OF KARNATAKA
|
March 11, 2019 |
MANIKANTHA @ MANI @ GOTA, Vs. STATE OF KARNATAKA,
|
May 30, 2019 |
MANIPAL ENERGY AND INFRATECH LTD Vs. STATE OF KARNATAKA
|
June 18, 2019 |
MANISH KUMAR Vs. STATE OF KARNATAKA BY THYAGARAJANAGAR POLICE STATION
|
February 28, 2019 |
MANJA @ MANJUNATH S Vs. STATE OF KARNATAKA
|
July 15, 2019 |
MANJA S/O LAKSHMANAPPA Vs. STATE OF KARNATAKA
|
January 5, 2019 |
MANJAMMA @ RAMANJINAMMA Vs. MARIYAPPA
|
May 30, 2019 |
MANJU Vs. STATE BY SHIVALLY POLICE
|
February 12, 2019 |
MANJU @ MANJUNATHA Vs. CHANDREGOWDA
|
July 25, 2019 |
MANJU C. Vs. STATE OF KARNATAKA
|
September 25, 2019 |
MANJULA Vs. THYAGARAJ
|
October 22, 2019 |
MANJULA Vs. SANNABORA
|
June 21, 2019 |
MANJULA Vs. STATE OF KARNATAKA
|
September 5, 2019 |
MANJULA Vs. SHIVARAJU
|
December 16, 2019 |
MANJULA Vs. INCOME TAX OFFICER
|
March 25, 2019 |
MANJULA C.E Vs. STATE OF KARNATAKA
|
June 20, 2019 |
MANJULA L Vs. STATE OF KARNATAKA
|
April 10, 2019 |
MANJULA MALLESHI NAVI Vs. STATE OF KARNATAKA
|
July 3, 2019 |
MANJULA THIMMAPPA Vs. K VENUGOPALRAJU
|
September 11, 2019 |
MANJULA W/O PRAKASH GUBBI Vs. PRAKASH S/O ANANTRAJ GUBBI
|
July 5, 2019 |
MANJULA, W/O PRAKASH Vs. CANARA BANK
|
June 28, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
June 20, 2019 |
MANJUNATH Vs. HANUMANTHAPPA
|
June 13, 2019 |
MANJUNATH Vs. NINGAVVA
|
June 7, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
December 13, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
February 19, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
September 3, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
June 6, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
July 29, 2019 |
MANJUNATH Vs. STATE OF KARNATAKA
|
August 5, 2019 |
MANJUNATH Vs. UNION OF INDIA AND ORS.
|
August 28, 2019 |
MANJUNATH @ KOLI MANJA Vs. STATE
|
May 8, 2019 |
MANJUNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 15, 2019 |
MANJUNATH COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
|
June 20, 2019 |
MANJUNATH G Vs. S G R BUILD TECH PVT LTD
|
June 28, 2019 |
MANJUNATH K Vs. STATE OF KARNATAKA
|
July 8, 2019 |
MANJUNATH N.V. Vs. MUTHAPPA
|
January 10, 2019 |
MANJUNATH PRAKASH KAMATAGI Vs. STATE OF KARNATAKA
|
March 15, 2019 |
MANJUNATH S. Vs. B.K.SUBBARAO
|
August 19, 2019 |
MANJUNATH S/O LATE SUBBARAYAPPA Vs. UNITED INDIA INSURANCE CO LTD
|
April 4, 2019 |
MANJUNATH V Vs. STATE
|
October 17, 2019 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
January 19, 2019 |
MANJUNATHA Vs. STATE OF KARNATAKA BY BY KODIGENAHALLI POLICE STATION
|
January 21, 2019 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
April 1, 2019 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
July 15, 2019 |
MANJUNATHA Vs. CHETHAN
|
July 4, 2019 |
MANJUNATHA S/O CHIKKAPPA DODDABARIKER Vs. STATE OF KARNATAKA
|
July 26, 2019 |
MANJUNATHA WOOD WORKS Vs. A BABU
|
July 30, 2019 |
MANJUNATHA, HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
|
January 8, 2019 |
MANJUNATHA, S/O MUNISWAMY @ MUNISHAMAPPA Vs. STATE BY DODDABALLAPURA TOWN POLICE
|
March 19, 2019 |
MANJUNATHA.J.T Vs. STATE OF KARNATAKA
|
February 27, 2019 |
MANJUNATHASWAMY BARIKAR Vs. STATE OF KARNATAKA AND OTHERS
|
April 3, 2019 |
MANJUSHA VIVEK PISE Vs. VIVEK RAGHUNATH PISE
|
January 11, 2019 |
MANOHAR Vs. ASHOK
|
March 12, 2019 |
MANOHAR Vs. NAAZPARAVEEN ABDULKARIM DAKANI
|
June 14, 2019 |
MANOJ Vs. STATE OF KARNATAKA
|
September 16, 2019 |
MANOJ A. Vs. SONY TRANSPORT SOLUTION
|
July 18, 2019 |
MANOJ BANTIA Vs. U DEVENDRA
|
June 13, 2019 |
MANOJ KUMAR Vs. STATE OF KARNATAKA
|
November 21, 2019 |
MANOJ.S. Vs. STATE OF KARNATAKA
|
December 3, 2019 |
MANSOOR ALI Vs. THE STATE OF KARNATAKA AND ORS.
|
May 28, 2019 |
MANU MARK IMAM Vs. NASIRA GHORI
|
March 19, 2019 |
MANVEER SINGH Vs. STATE OF KARNATAKA BY MAHILA POLICE STATION
|
April 5, 2019 |
MARAHANUMAKKA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
June 10, 2019 |
MARAPPA S/O RAMAIAH Vs. STATE BY HULIMAVU POLICE STATION BENGALURU CITY
|
March 25, 2019 |
MAREMMA Vs. ABDUL WAHEED
|
January 24, 2019 |
MARENNA Vs. STATE OF KARNATAKA
|
September 5, 2019 |
MARIAMMA Vs. KAMALAKSHI
|
July 15, 2019 |
MARISWAMY SHARAVATHI GAS SERVICES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION& ORS.
|
January 9, 2019 |
MARIYAMMA AND OTHERS Vs. KUNHHALIMMA AND OTHERS
|
February 28, 2019 |
MARUTI Vs. ANNAPPA BASAPPA KUMBAR
|
June 24, 2019 |
MARUTI GURUJI Vs. STATE OF KARNATAKA
|
September 26, 2019 |
MARUTI SHETTEPPA GADIVADDAR Vs. ZAHIRUDDIN GOUSEMOHIDDIN NAIK
|
July 30, 2019 |
MARWAN FAISAL MOHAMMAD Vs. UNION OF INDIA
|
April 9, 2019 |
MASOOD KHAN Vs. DODDA PETE POLICE STATION
|
September 6, 2019 |
MASTER BHARATH Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
February 21, 2019 |
MAVIN SWITCHGEARS AND CONTROLS PRIVATE LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
November 7, 2019 |
MAXWORTH REALTY INDIA LTD. Vs. M. K. VEERENDRA BABU
|
September 13, 2019 |
MAYANNA GOWDA K Vs. STATE OF KARNATAKA
|
April 12, 2019 |
MAYURESH KARLEKAR Vs. STATE OF KARNATAKA
|
March 8, 2019 |
MAZAR KHAN Vs. STATE OF KARNATAKA
|
December 2, 2019 |
MD MASTAN S/O HILALSAB MOUZAN Vs. MANAGING DIRECTOR SATHY DEEP PHARMACEUTICAL LTD
|
March 20, 2019 |
MD. ASHISQ ALI Vs. MOHD. RIZWAN PASHA AND ORS.
|
March 25, 2019 |
MEDICAL SUPERINTENDENT KASTURBA HOSPITAL Vs. FATHIMA BI
|
June 18, 2019 |
MEDIWINGS BIO-SCIENCE PVT LTD Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
March 14, 2019 |
MEENA LAKHOTIA Vs. STATE OF KARNATAKA
|
May 31, 2019 |
MEENAKSHI Vs. ROYAL SUNDRAM ALLIANZ INSURANCE CO LTD
|
March 18, 2019 |
MEENAKSHI Vs. K.R. SATHISH
|
February 14, 2019 |
MEER SHARIFF ALI Vs. B.N. SHIVANNA
|
December 2, 2019 |
MEGHA A. Vs. STATE OF KARNATAKA
|
May 8, 2019 |
MEHABOOB Vs. HAYATBI
|
January 3, 2019 |
MEHABOOB Vs. P THIMMAPPA
|
March 28, 2019 |
MEHABOOB HUSSAINKHAN PATHAN Vs. NOOR AHMED BASHIR AHMED KALAIGAR
|
January 3, 2019 |
MEHBOOB Vs. STATE OF KARNATAKA
|
January 2, 2019 |
MEHRUNNISA Vs. PREMAVATHI PAVANI
|
May 28, 2019 |
MEHUL KUMAR JAIN Vs. SUPERINTENDENT OF POLICE
|
February 5, 2019 |
MELO KAMALAM W/O VIMALANATHAN SIGAMANI Vs. VIMALANATHAN SIGAMANI S/O S THIAGARAJ
|
February 19, 2019 |
MELVILLE PINTO Vs. MOHAMMED RASHEED
|
July 4, 2019 |
MELVIN KUMAR S/O SHANTIAGO Vs. K S HARISHA S/O NARAYANARAO
|
January 31, 2019 |
METRO CASH & CARRY INDIA PRIVATE LIMITED REPRESENTED BY ITS AUTHORISED SIGNATORY
VIJAY GOWDA Vs. STATE OF KARNATAKA THROUGH SENIOR LABOUR INSPECTOR
|
April 3, 2019 |
MFAR CONSTRUCTIONS PVT. LTD. Vs. ADDITIONAL COMMISSIONER
|
December 6, 2019 |
MIJIBULLA Vs. STATE OF KARNATAKA
|
December 9, 2019 |
MILESTONE REAL ESTATE FUND Vs. PRISHA PROPERTIES INDIA PRIVATE LIIMITED
|
July 31, 2019 |
MILIND NAIK Vs. STATE OF KARNATAKA
|
February 20, 2019 |
MINA LIMBU Vs. SHRIRAM GENERAL INSURANCE CO. LTD
|
February 28, 2019 |
MINOR LINGAMURTHY Vs. RAMJANSAB S/O RAJASAB
|
June 25, 2019 |
MIRAJ MEHTA Vs. NIDHI SHAH
|
September 6, 2019 |
MISS S Vs. STATE OF KARNATAKA
|
February 4, 2019 |
MITHESH Vs. STATE OF KARNATAKA
|
March 29, 2019 |
MITTAL STEEL LIMITED Vs. MANAGING DIRECTOR KARANTAKA POWER TRANSMISSION CORPORATION LIMITED
|
February 27, 2019 |
MMG HEALTH CARE, SIRMOUR, HIMACHALA PRADESH Vs. STATE AT INSTANCE OF DRUGS INSPECTOR, CHIKKABALLAPURA CIRCLE
|
January 23, 2019 |
MOBME WIRELESS SOLUTIONS LIMITED Vs. BHASH SOFTWARE LABS PRIVATE LIMITED
|
August 1, 2019 |
MOHAMAD ANIS Vs. STATE OF KARNATAKA
|
July 15, 2019 |
MOHAMMAD BABASAB ARAB Vs. STATE OF KARNATAKA
|
June 13, 2019 |
MOHAMMAD BALIQUDDIN Vs. DUO MEADOWS PVT LTD.
|
March 26, 2019 |
MOHAMMAD ISMAIL Vs. STATE OF KARNATAKA
|
July 20, 2019 |
MOHAMMAD RAFI SAB NADAF Vs. STATE OF KARNATAKA
|
May 31, 2019 |
MOHAMMAD RAFIQ Vs. SHABANA
|
September 5, 2019 |
MOHAMMAD RAMAZAN MULTANI Vs. STATE OF KARNATAKA
|
January 4, 2019 |
MOHAMMAD SHAFI GOUSUSAB TOTAD Vs. STATE OF KARNATAKA
|
February 28, 2019 |
MOHAMMAD SHAMEER Vs. STATE OF KARNATAKA
|
October 22, 2019 |
MOHAMMAD SHAMEER Vs. STATE OF KARNATAKA
|
October 12, 2019 |
MOHAMMADI BEGUM W/O M A KHADEER Vs. RAJKUMAR
|
February 26, 2019 |
MOHAMMED Vs. STATE OF KARNATAKA
|
March 29, 2019 |
MOHAMMED Vs. CHIEF OFFICER
|
November 20, 2019 |
MOHAMMED ADIL Vs. STATE OF KARNATAKA
|
August 23, 2019 |
MOHAMMED AJARUDDIN Vs. STATE OF KARNATAKA
|
November 21, 2019 |
MOHAMMED AKHIL MAHAMMADAJIM SHAIKH Vs. STATE OF KARNATAKA
|
July 12, 2019 |
MOHAMMED ALATAF Vs. STATE OF KARNATAKA
|
January 11, 2019 |
MOHAMMED EBRAHIM Vs. COMMISSIONER, BBMP
|
April 10, 2019 |
MOHAMMED FAIZULLA Vs. STATE OF KARNATAKA
|
September 3, 2019 |
MOHAMMED FAZAL PATHAN Vs. SHARADADEVI @ GURUSIDDAVVA
|
July 25, 2019 |
MOHAMMED HUZAIFA Vs. SEHER FATHIMA
|
December 19, 2019 |
MOHAMMED ILYAS Vs. STATE OF KARNATAKA
|
January 16, 2019 |
MOHAMMED ISMAIL NADAF Vs. STATE
|
June 13, 2019 |
MOHAMMED KALEEM Vs. ABDUL SAMAD SIDDIQI
|
March 21, 2019 |
MOHAMMED NASIRUDDIN Vs. STATE OF KARNATAKA
|
February 22, 2019 |
MOHAMMED QUDUS RIZWAN SHAREEF Vs. DREAMZ INFRA INDIA LTD
|
March 26, 2019 |
MOHAMMED RAFIQUE Vs. STATE OF KARNATAKA
|
March 11, 2019 |
MOHAMMED SALMAN KHAN, Vs. HEENA KHANUM
|
January 11, 2019 |
MOHAMMED SAMI
S/O MOHAMMED HAMEED Vs. STATE
THROUGH GANDHI GUNJ
POLICE STATION
|
February 5, 2019 |
MOHAMMED SANAULLA AMIR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
|
May 29, 2019 |
MOHAMMED SHABBIR MANAGING PARTNER Vs. MOHAMMED AZAR RAFIQ S/O MR MOHAMMED RAFIQ SAIT
|
September 9, 2019 |
MOHAMMED SHADAB W SHADAB Vs. STATE OF KARNATAKA
|
March 6, 2019 |
MOHAMMED SHAFIQ @ CHAPPI Vs. THE STATE OF KARNATAKA
|
June 24, 2019 |
MOHAMMED SHAH NAWAZ, S/O MOHAMMED MAHMOOD Vs. STATE OF KARNATAKA
|
March 1, 2019 |
MOHAMMED SHOHARAB Vs. STATE OF KARNATAKA
|
August 14, 2019 |
MOHAMMED SHUJAYATH Vs. STATE OF KARNATAKA
|
May 29, 2019 |
MOHAMMED WASEEM @ KALEEM Vs. STATE OF KARNATAKA
|
May 23, 2019 |
MOHAN Vs. STATE OF KARNATAKA
|
March 6, 2019 |
MOHAN Vs. DISTRICT MANAGER KARNATAKA FOOF & CIVIL
|
January 31, 2019 |
MOHAN BHANDAR A PARTNERSHIP FIRM NAGEETHA COMPLEX Vs. VIJAYA BANK
|
April 12, 2019 |
MOHAN H HANDRAL Vs. STATE OF KARNATAKA
|
January 11, 2019 |
MOHAN K. RAO Vs. STATE OF KARNATAKA
|
December 11, 2019 |
MOHAN KUMAR Vs. STATE OF KARNATAKA
|
May 27, 2019 |
MOHAN KUMAR Vs. DEPUTY COMMISSIONER KALABURAGI
|
July 3, 2019 |
MOHAN KUMAR Vs. THE STATE OF KARNATAKA
|
December 20, 2019 |
MOHAN NAYAK N ,
S/O N VASUDEVA NAYAK Vs. STATE OF KARNATAKA
THROUGH SPECIAL INVESTIGATING TEAM
AND RAJARAJESHWARI NAGAR P S
|
February 11, 2019 |
MOHAN RAO Vs. KARNATAKA HOUSING BOARD
|
July 2, 2019 |
MOHAN S/O SHANTHAPPA Vs. CHANDRAPPA,S/O MAHALINGAPPA,
|
September 9, 2019 |
MOHAN SUVARNA Vs. MUKKA WELFARE SOCIETY
|
April 12, 2019 |
MOHAN T. N. Vs. STATE OF KARNATAKA
|
July 8, 2019 |
MOHANA Vs. STATE OF KARNATAKA
|
December 17, 2019 |
MOHANA KUMARA Vs. SIDDAMMA
|
February 18, 2019 |
MOHANDAS NAIR Vs. VIVEK TRANSPORTERS
|
March 28, 2019 |
MOHANLAL V. JAIN Vs. SANGAPANAR HEMANNA
|
February 14, 2019 |
MOHD AJEEJ MIYA Vs. STATE
|
February 4, 2019 |
MOHD KASIM ALI
S/O MOHD FAYAZ ALI Vs. STATE THROUGH
BASAVAKALYAN GRAMEENA POLICE STATION
BASAVAKALYAN
|
February 1, 2019 |
MOHIT S. Vs. STATE
|
August 2, 2019 |
MOHSINSHARIFF Vs. STATE OF NCT OF DELHI THROUGH ITS PRINCIPAL SECRETARY
|
January 8, 2019 |
MOKSHA V Vs. BENGALURU ELECTRICITY SUPPLY CO LTD
|
July 3, 2019 |
MOOKAMBIKA TEMPLE Vs. RAVIRAJA SHETTY
|
August 1, 2019 |
MOOLCHAND GARJE Vs. STATE OF KARNATAKA
|
October 15, 2019 |
MOON MIZAR Vs. STATE OF KARNATAKA
|
January 21, 2019 |
MOOSA SHAFI K. Vs. BEEPATHIMA
|
March 20, 2019 |
MOTWANI BUILDERS Vs. REGISTRAR KARNATAKA APPELLATE TRIBUNAL
|
August 5, 2019 |
MOTYA, S/O CHANDAPPA GUDIMANI Vs. KANNADA VISHWAVIDYALAYA
|
April 2, 2019 |
MOULA SHARIFF Vs. STATE OF KARNATAKA
|
February 11, 2019 |
MOULASB Vs. STATE OF KARNATAKA
|
June 4, 2019 |
MOUNESH Vs. STATE OF KARNATAKA
|
March 19, 2019 |
MOUNESH GIRIYAPPA LAMANI Vs. STATE OF KARNATAKA
|
March 1, 2019 |
MR DODDAIAH Vs. STATE OF KARNATAKA
|
October 1, 2019 |
MR HARSHA VARDHAN REDDY Vs. STATE OF KARNATAKA
|
August 29, 2019 |
MR. DEBOJYOTI DAS Vs. MRS. VISHAKHA DAS
|
August 22, 2019 |
MR. J. N. GANESH Vs. THE STATE OF KARNATAKA
|
April 24, 2019 |
MR. NAGARAJ @ GOWDA S/O LATE MUNIYAPPA Vs. STATE BY K.G.HALLI POLICE STATION
|
March 6, 2019 |
MRS KANCHAN AGARWAL Vs. THE INCOME TAX OFFICER
|
April 25, 2019 |
MRS. GOURIBHATRA Vs. STATE BY THE PRINCIPAL SECRETARY HOME AND TRANSPORT DEPARTMENT
|
February 22, 2019 |
MRS. SUMAN MAHENDRA KUMAR SINGHI Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
July 31, 2019 |
MRUTHUNJAYA Vs. STATE OF KARNATAKA
|
July 18, 2019 |
MSPL LIMITED Vs. UNION OF INDIA MINISTRY OF MINES
|
June 18, 2019 |
MU SIGMA BUSINESS SOLUTIONS PVT LTD Vs. SAGAR BALAN
|
June 14, 2019 |
MUBARAK Vs. STATE OF KARNATAKA
|
July 1, 2019 |
MUBASHIRA KHANUM Vs. SUNDAR
|
April 2, 2019 |
MUBEEN SHARIEFF Vs. BENGALURU DEVELOPMENT AUTHORITY
|
April 10, 2019 |
MUDAKAPPA Vs. STATE OF KARNATAKA
|
March 28, 2019 |
MUDDEGOWDARA VEERABHADRAPPA Vs. GOVERNMENT OF KARNATAKA
|
July 26, 2019 |
MUKUND Vs. DIVISIONAL CONTROLLER, MSRTC
|
June 28, 2019 |
MULBAGAL MARUTHI EDUCATION TRUST Vs. STATE OF KARNATAKA
|
March 18, 2019 |
MUNAF Vs. STATE OF KARNATAKA
|
March 19, 2019 |
MUNE GOWDA Vs. STATE OF KOLAR TRAFFIC POLICE STATION
|
February 25, 2019 |
MUNEER Vs. STATE
|
August 31, 2019 |
MUNI AKAYAMMA Vs. SPECIAL LAND ACQUISITION OFFICE
|
August 22, 2019 |
MUNIKRISHNAPPA M Vs. ANGALORE DEVELOPMENT AUTHORITY
|
September 19, 2019 |
MUNIMADA @ MUNIMADAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT
|
July 3, 2019 |
MUNIRATHNA Vs. CHANDRAKALA
|
June 7, 2019 |
MUNIRATHNAMMA Vs. STATE OF KARNATAKA
|
March 18, 2019 |
MUNISH S. M. Vs. STATE OF KARNATAKA
|
July 18, 2019 |
MUNISWAMAIAH N. Vs. ASHOK KUMAR C.
|
September 26, 2019 |
MUNISWAMY Vs. STATE OF KARNATAKA
|
March 7, 2019 |
MUNISWAMY Vs. STATE OF KARNATAKA
|
June 7, 2019 |
MUNIYA Vs. STATE OF KARNATAKA
|
July 8, 2019 |
MUNIYAMMA Vs. SEENAPPA
|
June 18, 2019 |
MUNIYAMMA Vs. JAYARAM
|
August 5, 2019 |
MUNIYAMMA W/O LATE DODDANARASIMAIAH Vs. NARAYANAMMA W/O LATE NARASIMHAIAH
|
March 20, 2019 |
MUNIYAMMA W/O LATE KRISHNAPPA Vs. MUNIYAMMA W/O LATE PULLAPPA
|
August 1, 2019 |
MUNIYAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 27, 2019 |
MUNIYAPPA @ CHIKKAMUNIYAPPA Vs. SPECIAL DEPUTY COMMISSIONER
|
June 7, 2019 |
MUNIYAPPA S/O LATE MUNISWAMAPPA Vs. NARAYANAMMA D/O LATE MUNIAJJAPPA,
|
April 11, 2019 |
MUNJANDIRA A. RAVI Vs. CHATHURANA K. SOMAIAH
|
July 10, 2019 |
MURALI Vs. BHASKAR M.T.
|
March 22, 2019 |
MURALI Vs. STATE OF KARNATAKA
|
December 16, 2019 |
MURGESHA Vs. STATE OF KARNATAKA
|
May 10, 2019 |
MURTHY KALIDASA BHATTA Vs. COMMISSIONER HINDU RELIGIOUS INSTITUTIONS & CHARITABLE ENDOWMENTS BANGALORE
|
February 15, 2019 |
MURTUJA KHADRI Vs. NARMADA
|
January 7, 2019 |
MURUGAN Vs. STATE OF KARNATAKA
|
July 30, 2019 |
MURUGAYYA Vs. STATE OF KARNATAKA
|
March 22, 2019 |
MUSAVEER Vs. MOHAMMED RAFIQ
|
June 24, 2019 |
MUSTHAQ Vs. IMTIYAZ HUSENSAB PEERZADE
|
January 16, 2019 |
MUTTUKRISHNA NAIDU Vs. ABDUL SATTAR
|
July 17, 2019 |
MY STORE PRIVATE LIMITED Vs. NIKE INDIA PRIVATE LIMITED
|
January 21, 2019 |
MYSORE AND CHAMARAJNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. DEPUTY LABOUR COMMISSIONER CUM RECOVERY AUTHORITY
|
March 19, 2019 |
MYSORE DIOCESAN EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
January 28, 2019 |
MYSORE DIOCESAN EDUCATIONAL SOCIETY (R) Vs. STATE OF KARNATAKA DEPARTMENT OF PRIMARY EDUCATION
|
January 28, 2019 |
MYSORE HOTEL COMPLEX Vs. UNION OF INDIA
|
June 13, 2019 |
MYSORE MERCANTILE COMPANY LTD Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
|
March 5, 2019 |
MYSORE RACE CLUB LIMITED Vs. GOVERNMENT OF KARNATAKA
|
June 12, 2019 |
MYSORE URBAN DEVELOPMENT AUTHORITY JHANSI RANI LAXMI, MYSURU Vs. STATE OF KARNATAKA
|
April 5, 2019 |
N B MABEN Vs. RAJASHREE B NAYAK
|
February 14, 2019 |
N BHARATH S/O NARAYANASWAMY Vs. K NANJUNDAPPA S/O KRISHNAPPA
|
February 18, 2019 |
N ERANNA Vs. OBALESH
|
April 15, 2019 |
N G BILAGIKAR, S/O GANGARAM Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY ENERGY DEPARTMENT VIKASA SOUDHA
|
March 20, 2019 |
N GANGADHARA Vs. DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
|
April 26, 2019 |
N JEEVAMANI Vs. ALAMELU AMMAL
|
June 7, 2019 |
N K PAYANNAVAR Vs. STATE OF KARNATAKA
|
February 28, 2019 |
N KRISHNAMURTHY Vs. CORPORATION OF CITY OF BENGALURU
|
August 23, 2019 |
N MAHESH RAJU Vs. STATE OF KARNATAKA
|
February 4, 2019 |
N MAHESHA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
|
July 26, 2019 |
N MUNIHANUMIAH S/O DODDANAGAPPA REDDY Vs. LAND TRIBUNAL BANGALORE SOUTH TALUK BY ITS SECRETARY
|
April 9, 2019 |
N MURUGESAN, S/O LATE S NAVANEETHA KRISHNAN Vs. UNION OF INDIA
|
April 26, 2019 |
N NARAYANA S/O LATE H M NAGARAJU Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
July 15, 2019 |
N P HEMANTHKUMAR Vs. PRINCIPAL SECRETARY
|
May 13, 2019 |
N R PADMAVATHI Vs. N R GURURAJA RAO
|
April 24, 2019 |
N R RAMESH Vs. STATE OF KARNATAKA
|
March 8, 2019 |
N RAMA MURTHY Vs. STATE OF KARNATAKA
|
February 21, 2019 |
N RAMACHANDRA Vs. V PARVATHAMMA
|
March 8, 2019 |
N SRINIVASA REDDY Vs. STATE BY KARNATAKA LOKAYUKTHA
|
March 29, 2019 |
N V RAJESH S/O N R VENKATESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 5, 2019 |
N VIJAYA DHWAJA Vs. DIRECTOR, D S E R T
|
April 12, 2019 |
N VIJAYAKUMAR Vs. GOPALAKRISHNA
|
March 19, 2019 |
N Y SHANKAR Vs. C NAGARAJU
|
February 13, 2019 |
N. ESHWARA Vs. STATE OF KARNATAKA
|
February 19, 2019 |
N. GANESH Vs. G. SRINIVAS
|
July 8, 2019 |
N. GOVINDARAJU Vs. VAGDEVI D/O LATE DODDARAJU
|
December 3, 2019 |
N. KRISHNA REDDY Vs. C.K. VARKEY
|
November 27, 2019 |
N. LAKSHMANA Vs. THE KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
|
September 24, 2019 |
N. MOHAMMED ZUBAIR Vs. STATE OF KARNATAKA
|
June 14, 2019 |
N. MURALI Vs. TOWN MUNICIPAL COUNCIL
|
November 20, 2019 |
N. NARASIMHAIAH Vs. STATE OF KARNATAKA
|
November 20, 2019 |
N. PALANIAMMAL Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
August 7, 2019 |
N. SRIKRISHNA BHAGAVANULU Vs. NARLAJARLA SAROJINI RATHNAM
|
March 18, 2019 |
N. SRINIVAS Vs. ASSISTANT COMMISSIONER
|
January 30, 2019 |
N. VENKATESH Vs. JOINT COMMISSIONER
|
October 18, 2019 |
N.B. SHASHIREKHA Vs. H.O. MANOHARA
|
November 8, 2019 |
N.B.SAVITHA Vs. DIVISIONAL CONTROLLER
|
August 27, 2019 |
N.GOPINATH Vs. VANITHA NAGARAJ
|
August 23, 2019 |
N.H. PRASAD REDDY Vs. STATE OF KARNATAKA
|
October 9, 2019 |
N.R. GANGAVATHI AND ORS. Vs. THE INCOME TAX OFFICER, WARD-3[2]
|
October 9, 2019 |
N.RAVINDRA Vs. H.R.SHIVAKUMAR GUPTA
|
August 30, 2019 |
N.S.LEELAVATHI Vs. R.SHILPA BRUNDA
|
December 11, 2019 |
NABHIRAJ Vs. STATE BANK OF INDIA
|
August 29, 2019 |
NABISAB Vs. CHIEF OFFICER
|
November 20, 2019 |
NADEEM Vs. STATE OF KARNATAKA
|
November 19, 2019 |
NADEEM AHMED Vs. STATE OF KARNATAKA
|
February 6, 2019 |
NAFEESATH K K. Vs. B JAYARAMA SHETTY
|
November 22, 2019 |
NAGABHUSHANA Vs. STATE OF KARNATAKA
|
March 11, 2019 |
NAGALINGAPPA Vs. STATE OF KARNATAKA
|
December 17, 2019 |
NAGAMANI Vs. MANAGING DIRECTOR K S R T C
|
February 1, 2019 |
NAGAMMA Vs. STATE OF KARNATAKA
|
June 20, 2019 |
NAGAMMA Vs. ASSISTANT COMMISSIONER
|
June 19, 2019 |
NAGAMMA Vs. MANAGER, NATIONAL INSURANCE CO LTD
|
June 25, 2019 |
NAGAMMA Vs. SHIVALINGAPPA
|
July 12, 2019 |
NAGAMMA Vs. K P UDAYAKUMAR
|
July 10, 2019 |
NAGAMMA Vs. STATE OF KARNATAKA
|
July 17, 2019 |
NAGAMMA, W/O LATE RAJANNA Vs. STATE OF KARNATAKA
|
March 13, 2019 |
NAGANAGOUDA Vs. BALAPPA
|
November 5, 2019 |
NAGAPPA Vs. YENKANNA
|
February 13, 2019 |
NAGAPPA S/O GOYDAPPA NAIK Vs. STATE OF KARNATAKA
|
January 21, 2019 |
NAGAPPA S/O MANAPPA Vs. STATE OF KARNATAKA
|
December 19, 2019 |
NAGAPPA SHANBHAG Vs. MOOKAMBIKA
|
July 5, 2019 |
NAGARAJ Vs. SENIOR DIVISIONAL MANAGER
|
July 26, 2019 |
NAGARAJ Vs. STATE OF KARNATAKA
|
March 27, 2019 |
NAGARAJ Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU,BANGALORE ZONE
|
March 5, 2019 |
NAGARAJ Vs. THE COMMISSIONER
|
January 24, 2019 |
NAGARAJ H Vs. SHIVAPRAKASH RAO
|
March 15, 2019 |
NAGARAJ HULLURAIAH Vs. JAYARAMAIAH KEMPAIAH
|
September 11, 2019 |
NAGARAJ V Vs. STATE OF KARNATAKA BY SRIRAMPURA POLICE STATION
|
April 23, 2019 |
NAGARAJ.N Vs. STATE OF KARNATAKA
|
October 10, 2019 |
NAGARAJA Vs. KUMARI
|
January 31, 2019 |
NAGARAJA Vs. STATE OF KARNATAKA
|
January 19, 2019 |
NAGARAJA Vs. STATE OF KARNATAKA
|
December 9, 2019 |
NAGARAJA P M @ NAGARAJA BHATTA MAHADEVAIAH Vs. STATE OF KARNATAKA
|
January 5, 2019 |
NAGARAJA RAO C.H. Vs. S.K. SHESHACHANDRIKA
|
October 11, 2019 |
NAGARAJU Vs. STATE OF KARNATAKA
|
November 27, 2019 |
NAGARAJU Vs. BAJAJ ALLIANZ INSURANCE CO. LTD
|
July 18, 2019 |
NAGARAJU Vs. UNITED INDIA INSURANCE CO LTD
|
February 27, 2019 |
NAGARAJU Vs. BRANCH MANAGER M/S NATIONAL INSURANCE CO , LTD
|
February 22, 2019 |
NAGARATHNA Vs. STATE OF KARNATAKA
|
June 7, 2019 |
NAGARATHNA BAI Vs. STATE OF KARNATAKA
|
November 19, 2019 |
NAGARATHNAMMA Vs. CHANDRASHEKARA SWAMIGALU
|
July 4, 2019 |
NAGARATNA W/O LATE MANJUNATH Vs. K MANJUNATH S/O MALLAPPA
|
July 8, 2019 |
NAGBHUSHAN PANDURANG ARKASALI Vs. STATE OF KARNATAKA
|
October 9, 2019 |
NAGENDRA Vs. STATE OF KARNATAKA
|
February 5, 2019 |
NAGENDRA K. S. Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 1, 2019 |
NAGENDRA RAO Vs. STATE OF KARNATAKA
|
February 20, 2019 |
NAGENDRAPPA Vs. TUNGAMMA C.
|
December 2, 2019 |
NAGESH Vs. UMESH
|
June 26, 2019 |
NAGESH Vs. STATE OF KARNATAKA
|
March 6, 2019 |
NAGRAJ S/O MADAYYA SWAMY Vs. STATE OF KARNATAKA
|
April 15, 2019 |
NAMBI RAJAN N.T. Vs. STATE OF KARNATAKA
|
September 5, 2019 |
NAMOKAR AGENCIES Vs. S EKANATH
|
June 14, 2019 |
NANDAKUMAR NAIDU Vs. STATE OF KARNATAKA
|
June 17, 2019 |
NANDI SUNSHINE RESIDENTS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT, KARNATAKA GOVERNMENT SECRETARIAT AND ORS.
|
June 18, 2019 |
NANJA REDDY Vs. JAYALAKSHMI
|
March 6, 2019 |
NANJAIAH Vs. USHA RANI
|
February 4, 2019 |
NANJAIAH Vs. STATE OF KARNATAKA
|
October 17, 2019 |
NANJAMMA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
January 10, 2019 |
NANJAMMA Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
NANJAMMA Vs. ASSISTANT COMMISSIONER
|
February 25, 2019 |
NANJAMMA Vs. RESERVE BANK OF INDIA
|
August 13, 2019 |
NANJAPPA Vs. STATE OF KARNATAKA
|
September 4, 2019 |
NANJEGOWDA Vs. STATE OF KARNATAKA
|
August 6, 2019 |
NANJUNDAIAH Vs. STATE
|
April 25, 2019 |
NANJUNDAPPA Vs. STATE OF KARNATAKA
|
March 25, 2019 |
NANJUNDAPPA Vs. S L SATISH
|
February 6, 2019 |
NANJUNDEGOWDA @ GOWDAIAH Vs. K.R.NAGAAJU S/O RAJU. MAJOR
|
February 16, 2019 |
NARASAMMA Vs. AKKAMMA
|
July 22, 2019 |
NARASAPPA Vs. UNIVERSAL SOMPO
GENERAL INSURANCE CO.LTD.
|
September 3, 2019 |
NARASAPPA S/O RAMANNA PUJAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
|
September 19, 2019 |
NARASE GOWDA Vs. STATE OF KARNATAKA
|
February 22, 2019 |
NARASEGOWDA Vs. STATE OF KARNATAKA
|
February 12, 2019 |
NARASIMHA Vs. NAGARATHNAMMA
|
October 18, 2019 |
NARASIMHA SWAMY Vs. DEPUTY COMMISSIONER, MANDYA DISTRICT
|
December 2, 2019 |
NARASIMHAMURTHY Vs. SURESH CHANDRA GUPTA
|
August 21, 2019 |
NARASIMHAMURTHY Vs. LAKSHMAKKA
|
June 27, 2019 |
NARASIMHAPPA Vs. NARAYAN M
|
January 4, 2019 |
NARASIMHASWAMI CONSTRUCTIONS, MAHESHWAR NIWAS Vs. UNION OF INDIA
|
January 2, 2019 |
NARAYAN Vs. LAXMI DEVASTHAN
|
February 7, 2019 |
NARAYAN Vs. CHANNAPPA
|
July 8, 2019 |
NARAYAN MINES PVT. LTD Vs. GOVERNMENT OF KARNATAKA
|
June 3, 2019 |
NARAYANA NAIK S/O BATYA NAIK Vs. LEELAVATHI N D/O GOVINDA NAIKA
|
February 1, 2019 |
NARAYANA RAO Vs. NAGARAJ
|
May 29, 2019 |
NARAYANAMMA Vs. RATNAMMA
|
March 22, 2019 |
NARAYANAPPA Vs. S. N. VEENA
|
January 2, 2019 |
NARAYANAPPA Vs. DEPUTY COMMISSIONER CHIKBALLAPURA DISTRICT
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September 5, 2019 |
NARAYANAPPA Vs. STATE OF KARNATAKA
|
June 4, 2019 |
NARAYANAPPA @ THIPPANNAGARI Vs. STATE OF KARNATAKA
|
January 28, 2019 |
NARAYANASWAMY Vs. STATE OF KARNATAKA
|
March 26, 2019 |
NARAYANASWAMY Vs. DISTRICT COMMISSIONER
|
November 6, 2019 |
NAREAPPA S/O RANGULLA VENKATAPPA Vs. CHIKKA VENKATARAYAPPA S/O LATE KADIRAPPA
|
February 1, 2019 |
NARENDRA B Vs. MANAGING DIRECTOR
|
March 7, 2019 |
NARENDRA RAMIREDDY Vs. DREAMZ INFRA INDIA LTD
|
March 26, 2019 |
NARENDRA REDDY THAPPETA Vs. THE UNION OF INDIA AND ORS.
|
February 27, 2019 |
NARESH KUMAR Vs. STATE OF KARNATAKA
|
March 27, 2019 |
NARESHA Vs. STATE OF KARNATAKA
|
March 5, 2019 |
NARGEES Vs. STATE OF KARNATAKA
|
December 2, 2019 |
NARMADA K. Vs. KARNATAKA POWER
CORPORATION LTD.
|
September 5, 2019 |
NATINOAL INSURANCE COMPANY LTD Vs. SHANTAVVA SHANKAR KULAGOD
|
July 23, 2019 |
NATIONAL CONFEDERATION OF EX- EMPLOYEES ASSOCIATION Vs. SECRETARY MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES DEPARTMENT
|
January 11, 2019 |
NATIONAL INSURANCE Vs. SAROJAMMA
|
June 19, 2019 |
NATIONAL INSURANCE CO LIMITED Vs. KUMARI PARIJATHA
|
June 25, 2019 |
NATIONAL INSURANCE CO LTD Vs. KSRTC
|
January 9, 2019 |
NATIONAL INSURANCE CO LTD Vs. YASHODA
|
January 8, 2019 |
NATIONAL INSURANCE CO LTD Vs. ANASUYA
|
June 4, 2019 |
NATIONAL INSURANCE CO LTD Vs. SHEKHARAPPA
|
January 4, 2019 |
NATIONAL INSURANCE CO LTD Vs. VAIDEHI R. S.
|
August 30, 2019 |
NATIONAL INSURANCE CO LTD , Vs. SANTOSH S/O MALLAPPA HORAKERI
|
July 15, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. MUNIYAPPA
|
February 13, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. G.S. BASAVARAJU
|
August 30, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. CHANDRAHASA DEVADIGA
|
September 5, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHEBOOB PATELSHEB PATEL
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January 10, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHIWINI
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June 11, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINNAMMA
|
August 1, 2019 |
NATIONAL INSURANCE COMPANY LTD Vs. KAVITA
|
January 14, 2019 |
NATIONAL LAW SCHOOL OF INDIAN UNIVERSITY Vs. UNIVERSITY GRANTS COMMISSION
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July 15, 2019 |
NATIONAL PLYWOOD INDUSTRIES LTD, REP BY ITS DIRECTOR PIYUSH PERIWAL Vs. STATE OF KARNATAKA REP BY ITS FINANCE SECRETARY
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April 4, 2019 |
NATIONAL STEEL Vs. STATE OF KARNATAKA
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January 16, 2019 |
NATIONAL TIMBERS Vs. STATE OF KARNATAKA
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August 29, 2019 |
NAVALAPPA Vs. STATE OF KARNATAKA
|
January 3, 2019 |
NAVANEESH PRASAD Vs. J. MANJUNATH
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May 27, 2019 |
NAVEEDA SULTANA Vs. STATE OF KARNATAKA
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December 18, 2019 |
NAVEEN Vs. STATE OF KARNATAKA
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July 2, 2019 |
NAVEEN Vs. STATE OF KARNATAKA
|
July 24, 2019 |
NAVEEN @ NINGULLI Vs. STATE BY KUNIGAL POLICE STATION TUMAKURU
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March 20, 2019 |
NAVEEN KUMAR Vs. STATE OF KARNATAKA
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June 26, 2019 |
NAVEEN KUMAR Vs. STATE OF KARNATAKA
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July 10, 2019 |
NAVEEN NARAYAN Vs. STATE OF KARNATAKA
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May 21, 2019 |
NAVEEN NAYAK Vs. STATE OF KARNATAKA
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May 23, 2019 |
NAVEENA Vs. STATE OF KARNATAKA
|
February 13, 2019 |
NAVEENA THARA Vs. PRESIDENT OF SENIOR CITIZENS
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September 5, 2019 |
NAVID Vs. STATE OF KARNATAKA
|
October 16, 2019 |
NAVODAYA EDUCATION TRUST Vs. UNION OF INDIA
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February 5, 2019 |
NAWAZ PASHA Vs. STATE OF KARNATAKA
|
October 1, 2019 |
NAWFAL @ DEALNOWFAL S/O ABDUL KAREEM Vs. STATE OF KARNATAKA
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July 31, 2019 |
NAYANESH Vs. STATE OF KARNATAKA
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November 11, 2019 |
NAYAZ Vs. K. NAGARAJ
|
August 13, 2019 |
NAYAZUDDIN Vs. DIVISIONAL CONTROLLER
|
September 4, 2019 |
NAZIYA Vs. STATE OF KARNATAKA
|
August 5, 2019 |
NAZNEEN KHALEELI Vs. SIRAJ AND RENU
|
May 24, 2019 |
NEC TECHNOLOGIES INDIA PVT LTD Vs. SHIVAMOGGA SMART CITY LIMITED A PUBLIC LIMITED
|
March 21, 2019 |
NEELAMBIKA Vs. CIRCLE POLICE INSPECTOR SUB URBAN POLICE STATION
|
January 11, 2019 |
NEELEGOWDA Vs. STATE BY BETTADAPURA POLICE STATION
|
February 23, 2019 |
NEHA KULKARNI D/O ASHWATH RAO KULKARNI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES RAICHUR
|
July 9, 2019 |
NEKRTC, THROUGH ITS MANAGING DIRECTOR Vs. VITHOBA, S/O HANAMANTHAPPA BADIGER
|
March 11, 2019 |
NELLAMAKKADA U AIYAPPA Vs. K M MUDDAPPA
|
January 3, 2019 |
NEW FOOTWEAR PALACE OLD COURT ROAD Vs. PARASHURAMAPPA @ PARASHURAMA
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July 12, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. JYOTI W/O PRAKASH NAIK
|
July 9, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. RAMACHANDRA MANJUNATH BHAT
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July 9, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. H. T. GAYATHRI
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July 17, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. GURUBASAPPA
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February 1, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. KUMARI PRIYANKA D/O ASHOK KATTIMANI
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March 5, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. RUKMAVVA
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June 18, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. AMARESH
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February 7, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. S NAGARAJ
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January 10, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. BHIRU
|
May 28, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. MAHANKALAMMA
|
June 14, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. HADLIGI BOGAPPA
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August 23, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRA SHIVARAM DESAI
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August 1, 2019 |
NEW INDIA ASSURANCE CO. LTD Vs. PRABHUGOUDA
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September 23, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. V. ANAND
|
September 5, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. PREETI
|
July 24, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. AMBUJA
|
August 2, 2019 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S SHAFFI
|
June 7, 2019 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALITHA BAI
|
June 28, 2019 |
NEW INDIA INSURANCE CO LTD Vs. SUMITHRAMMA
|
February 28, 2019 |
NIDHI INTERLOCK PAVERS DOOR Vs. STATE OF KARNATAKA
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July 4, 2019 |
NIDHI LUHARUWALLA W/O SANDIP LUHARUWALLA Vs. STATE OF KARNATAKA
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February 7, 2019 |
NIGAPPA MADIVALA Vs. STATE BY MYSURU SOUTH POLICE
|
November 18, 2019 |
NIJALINGAPPA HOSAMANI S/O NAGAPPA HADAPAD Vs. STATE OF KARNATAKA (SUB-URBAN POLICE STATION DHARWAD) REPRESENTED BY ITS STATE PUBLIC PROSECUTOR
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April 2, 2019 |
NIJAMUDDIN. A Vs. STATE OF KARNATAKA
|
October 11, 2019 |
NILESH PRABHU Vs. KARNATAKA BADMINTON ASSOCIATION
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April 2, 2019 |
NILIMA Vs. N BHASKAR RAO
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January 2, 2019 |
NILOFER D/O SHARIFSAB SAHEBANAVAR Vs. KHWAJAHUSEN
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February 28, 2019 |
NINGAIAH Vs. KALEGOWDA
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March 1, 2019 |
NINGAMMA Vs. SATYAMURTHI
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February 5, 2019 |
NINGAMMA Vs. THE DEPUTY COMMISSIONER, CHITRADUGA DISTRICT AND ORS.
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March 26, 2019 |
NINGANAGOUDA Vs. BHARAMAGOUDA DOUDAGERI
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August 13, 2019 |
NINGAPPA PUJERI Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE, CHITRADURGA DISTRICT
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September 11, 2019 |
NINGAWWA Vs. BASAWWA
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December 16, 2019 |
NINGE GOWDA Vs. RAMABHADRE GOWDA
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February 22, 2019 |
NIRANJAN Vs. STATE OF KARNATAKA
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September 19, 2019 |
NIRMALA Vs. FAKEERAGOUDASIDDANGOUDA PATIL
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January 9, 2019 |
NIRMALAMMA Vs. STATE OF KARNATAKA
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July 18, 2019 |
NISHANTH K HONNAVALLI S/O C KRISHNA Vs. STATE OF KARNATAKA
|
March 25, 2019 |
NITESH URBAN DEVELOPMENT PVT LTD Vs. BRIGADIER PETER ANTHONY LOPES
|
February 11, 2019 |
NITHYA S ,
W/O NAVEEN KUMAR N Vs. STATE OF KARNATAKA
BY ITS SECRETARY
|
January 24, 2019 |
NITHYANANDA GURUKULA KALLUGOPANAHALLI Vs. STATE OF KARNATAKA
|
March 12, 2019 |
NITTUR VASANTH KUMAR MAHESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2)(1)
|
April 11, 2019 |
NITYANAND INFRASTRUCTURE LTD Vs. ONGC MANGALORE PETROCHEMICALS LTD
|
April 8, 2019 |
NITYANANDA HEGDE Vs. SUMATHI SHETTY
|
March 18, 2019 |
NMDC LIMITED FORMERLY KNOWN AS NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA
|
July 10, 2019 |
NONAYYA POOJARY Vs. PURUSHOTHAMA
|
January 24, 2019 |
NOOR FATHIMA Vs. STATE OF KARNATAKA
|
January 4, 2019 |
NOORUDDIN KHAN Vs. ORIENTAL BANK OF COMMERCE
|
August 8, 2019 |
NORA MENEZES Vs. P. NANJAMMA
|
July 19, 2019 |
NORBERT DSOUZA Vs. STATE OF KARNATAKA
|
August 8, 2019 |
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SAYED ABDUL RAHEEM
|
February 1, 2019 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. KALLURAPPA
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July 23, 2019 |
NOUSHAD AHMED Vs. STATE BY CANTONMENT RAILWAY NAGAR POLICE STATION
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October 23, 2019 |
NOVO NORDISK INDIA PVT. LTD Vs. KARNATAKA STATE DRUGS
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December 24, 2019 |
NURZATH D/O ABDUL HAMEED Vs. BHEEMRAO S/O BHAGAPPA DHORI
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April 1, 2019 |
NWKRTC ATHANI DEPOT Vs. BHIBA
|
August 7, 2019 |
OBAIAH S/O OBAIAH Vs. DIRECTOR GENERAL ARCHAEOLOGICAL SURVEY OF INDIA
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March 21, 2019 |
OBALLAMMA W/O LATE MALLESHAPPA Vs. LINGANNA
|
March 8, 2019 |
OBEGOWDA, S/O NARAYANAPPA Vs. ASLAM PASHA, S/O NISAR AHMED
|
July 12, 2019 |
OGARCHAND JAIN Vs. UNION OF INDIA
|
July 31, 2019 |
OM MARUTHI SEVA TRUST Vs. STATE OF KARNATAKA
|
July 9, 2019 |
OMKAR Vs. STATE
|
February 27, 2019 |
OMKARAPPA Vs. CHIEF EXECUTIVE OFFICER
|
February 13, 2019 |
ONKARAPPA A E Vs. ENQUIRY OFFICER AND REGISTRAR OF CO-OPERATIVE SOCIETIES IN KARNATAKA
|
February 22, 2019 |
ONNYX ELECTRONICS Vs. STATE OF KARNATAKA
|
February 21, 2019 |
ONORA HOSPITALITY PVT LTD REP BY DIRECTOR ASHISH VOHRA Vs. ASSISTANT COMMISSIONER.INCOME TAX DEPARTMENT (TDS)
|
April 5, 2019 |
ONYX DESIGNS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 17, 2019 |
ORANGE BUSINESS SERVICES INDIA TECHNOLOGY PVT LTD (FORMERLY KNOWN AS EQUANT TECHNOLOGY SERVICES (P) LTD) , REPRESENTED BY ITS MANAGERCUSTOMER SUPPORT Vs. ASSISTANT COMMISSIONER.OF COMMERCIAL TAXES (AUDIT)
|
April 4, 2019 |
ORIENTAL EDUCATION TRUST Vs. STATE OF KARNATAKA
|
August 7, 2019 |
ORIENTAL INS CO LTD Vs. CHETHAN
|
August 5, 2019 |
ORIENTAL INSURANCE Vs. ANAPPA
|
July 3, 2019 |
ORIENTAL INSURANCE CO Vs. P. SHANTHAMURTHY
|
July 5, 2019 |
ORIENTAL INSURANCE CO Vs. ANANTHA NAYAK
|
January 4, 2019 |
ORIENTAL INSURANCE CO LTD Vs. G HANUMANTHARAYA
|
July 18, 2019 |
ORIENTAL INSURANCE CO LTD Vs. S C RAGHAVENDRA UDUPA
|
July 4, 2019 |
ORIENTAL INSURANCE CO LTD Vs. MANJAMMA
|
February 6, 2019 |
ORIENTAL INSURANCE CO LTD Vs. T NAGARATHNA
|
January 17, 2019 |
ORIENTAL INSURANCE CO LTD Vs. M SARAVANAN
|
June 26, 2019 |
ORIENTAL INSURANCE CO LTD Vs. PREMA
|
July 2, 2019 |
ORIENTAL INSURANCE CO LTD Vs. RUDRAGOUDA IRANAGOUDA PATIL
|
July 2, 2019 |
ORIENTAL INSURANCE CO LTD Vs. YASMEENTAJ, W/O LATE IQBAL PASHA
|
March 11, 2019 |
ORIENTAL INSURANCE CO LTD Vs. PODHU
|
February 22, 2019 |
ORIENTAL INSURANCE CO LTD Vs. MARY
|
June 10, 2019 |
ORIENTAL INSURANCE CO LTD Vs. MAHESH, S/O NAGARAJ
|
August 14, 2019 |
ORIENTAL INSURANCE CO. LTD Vs. SHABIR AHMED
|
June 6, 2019 |
ORIENTAL INSURANCE CO. LTD Vs. SMT. PANI DEVI
|
January 4, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. SHANKAR BHAGWAN SURYAVANSHI @ MALIK
|
August 14, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. B.E.GIRISH
|
August 1, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. SHANKARA
|
May 31, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. ASLAM
|
July 26, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. BABITA
|
September 3, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. DIWAKAR RAJ
|
September 5, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. B. N. KIRAN
|
July 19, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. S KEMANNA PRASAD
|
June 3, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NAGAPPA SIDDAPPA YADALLI
|
June 3, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GAYATHRI UMESH
|
January 17, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINNATHAI
|
January 10, 2019 |
OSMANAPATIL Vs. MASTANASAB
|
January 10, 2019 |
OWAIS SABIR HUSSIAN Vs. GOVERNMENT OF KARNATAKA
|
July 23, 2019 |
OZY CHUKUWUDU Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BANGALORE ZONAL UNIT
|
September 11, 2019 |
P & P VENTURES Vs. STATE OF KARNATAKA
|
June 11, 2019 |
P D CONSTRUCTION PRIVATE LTD. Vs. IRINE DSOUZA
|
September 5, 2019 |
P DAMODARA RAJU Vs. R S PARAMESHWARI
|
April 16, 2019 |
P GORAPPA Vs. RAJESH BABU
|
June 26, 2019 |
P JAGADISH Vs. THE COMMISSIONER
|
April 30, 2019 |
P JAGANNATHA SHETTY SON OF LATE RAMAIAH SHETTY Vs. STATE OF KARNATAKA
|
April 5, 2019 |
P KAMALA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
|
July 8, 2019 |
P KRISHNOJI RAO Vs. STATE OF KARNATAKA
|
March 15, 2019 |
P L G MANU Vs. STATE OF KARNATAKA
|
July 8, 2019 |
P L SHANKARA RAO Vs. JAYAMMA W/O LATE PUTTASWAMY
|
March 26, 2019 |
P N SHETTY Vs. OFFICE OF THE INCOME TAX OFFICER WARD-1
|
July 18, 2019 |
P N SRINIVASA RAO Vs. PRAMILA BHAT
|
February 5, 2019 |
P R KULAKARNI Vs. MANAGING DIRECTOR, KARNATAKA NEERAVARJ NIGAM LTD , BANGALORE AND OTHERS
|
February 20, 2019 |
P S JAYASHREE WIFE OF M R KRISHNAMURTHY Vs. ING VYSYA BANKS LTD
|
April 1, 2019 |
P S RAMESH KUMAR Vs. STATE OF KARNATAKA
|
June 15, 2019 |
P V SAMPATH KUMAR Vs. STATE BY KARNATAKA
|
June 7, 2019 |
P V SHIVARAMA REDDY Vs. K NAGARAJ
|
April 16, 2019 |
P V SRINIVAS Vs. UMER FAROOQUE UDYAWAR
|
January 10, 2019 |
P VASANTHAKUMAR, PUBLIC INFORMATION OFFICER & CHIEF ADMINISTRATIVE OFFICER Vs. KARNATAKA INFORMATION COMMISSION, REPRESENTED BY ITS SECRETARY
|
January 25, 2019 |
P. G. BELLIAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
March 1, 2019 |
P. GEETHA Vs. STATE OF KARNATAKA
|
August 2, 2019 |
P. HEMAMALINI MAIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 5, 2019 |
P. KAMALA Vs. STATE OF KARNATAKA
|
July 8, 2019 |
P. MUKUNDAN Vs. RADHIKA VASUDEVAN
|
July 2, 2019 |
P. RAMANJANEYULU Vs. SHIVAMMA
|
May 15, 2019 |
P. SUMA Vs. KRISHNAMURTHY SWAMY MANAGING TRUSTEE
|
October 25, 2019 |
P. TARACHAND Vs. SESHAMAL M. JAIN
|
December 6, 2019 |
P. VIDYANATH REDDY Vs. STATE OF KARNATAKA
|
August 27, 2019 |
P.A. BHARATH Vs. STATE OF KARNATAKA
|
August 22, 2019 |
P.G.BELLIAPPA Vs. COMMISSIONER
|
November 5, 2019 |
P.K. UMAVATHI Vs. STATE OF KARNATAKA
|
July 10, 2019 |
P.M. GOVINDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
June 12, 2019 |
P.M.GRANITES EXPORTS PVT. LTD. Vs. T. MANOHARAN
|
November 14, 2019 |
P.N. BABU Vs. K.S. ANANTH
|
August 13, 2019 |
P.N. SHETTY Vs. OFFICE OF INCOME TAX OFFICER
|
October 9, 2019 |
P.N.NAGARATHNAMMA Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
June 11, 2019 |
P.R.SUBBARAYAPPA Vs. MINISTRY OF ROAD TRANSPORT & HIGHWAYS
|
February 12, 2019 |
P.SATISH PAI Vs. ASHWATHA NARAYANA GOWDA
|
August 23, 2019 |
P.SRIDHANYA Vs. STATE OF KARNATAKA
|
July 10, 2019 |
P.T. BONGALE Vs. STATE OF KARNATAKA
|
September 23, 2019 |
P.T. SWAMY Vs. STATE OF KARNATAKA
|
September 5, 2019 |
P.V. VEERABHADRA RAO Vs. STATE OF KARNATAKA
|
October 31, 2019 |
PADAMANARAYANA ASAWA Vs. DEPUTY COMMISSIONEOR OF INCOME-TAX
|
April 15, 2019 |
PADMANABH SHANKAR, S/O MANNIL PADMANABHAN NAIR, Vs. UNION OF INDIA
|
August 7, 2019 |
PADMANAIKA Vs. NAGAPPA
|
April 16, 2019 |
PADMAVATHI Vs. AZIZ
|
June 24, 2019 |
PADMAVATHI JAYARAM Vs. DEPUTY COMMISSIONER RAMANAGARA DISTRICT
|
July 10, 2019 |
PADMAVATI W/O BHIMAPPA NADAGOUDA Vs. BHIMAPPA
|
October 17, 2019 |
PAFCO 2916 INC C/O PEGASUS AVIATION FINANCE COMPANY Vs. OFFICIAL LIQUIDATOR OF UNITED BREWERIES (HOLDINGS) LIMITED
|
July 19, 2019 |
PAKEERA (MALERA) JENDA SAB Vs. KHAJI MOHAMMAD HUSSAIN SAB
|
December 3, 2019 |
PAL MOHAN ELECTRONICS PVT LTD Vs. SECRETARY, DEPARTMENT OF SMALL SCALE INDUSTRIES
|
March 27, 2019 |
PALANI Vs. STATE OF KARNATAKA
|
November 18, 2019 |
PALANIYAMMA Vs. SUBBALAKSHMI
|
December 11, 2019 |
PALLAVI Vs. K.R.ANNEGOWDA
|
May 27, 2019 |
PAMPAPATHI S. KARAMADI Vs. STATE OF KARNATAKA
|
November 14, 2019 |
PAN PARAG INDIA LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
January 31, 2019 |
PANCHMAL PROPERTIES Vs. UNION OF INDIA
|
August 20, 2019 |
PANDAPPA Vs. RAMESH
|
June 11, 2019 |
PANDI MEENAL W/O LATE SHIVA SENDIL Vs. MANAGER M/S IFFCO TOKIO GENERAL INSURANCE CO LTD
|
April 15, 2019 |
PANDITRAYA Vs. SRIMANTHRAYA
|
February 5, 2019 |
PANDURANGA M. R. Vs. STATE OF KARNATAKA
|
July 25, 2019 |
PANGI NARESH Vs. STATE OF KARNATAKA
|
November 11, 2019 |
PANKAJ SULTANIA Vs. STATE OF KARNATAKA
|
October 17, 2019 |
PAPAIAH Vs. P NAGARAJA REDDY
|
April 25, 2019 |
PARAMAHAMSA NITHYANANDA SWAMY Vs. STATE OF KARNATAKA
|
January 16, 2019 |
PARAMESH G NAYAK S/O GURAPPA Vs. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME AFFAIRS NORTH BLOCK
|
April 5, 2019 |
PARAMESHA S/O HALAGE GOWDA Vs. MANJEGOWDA S/O LATE RUDREGOWDA
|
March 20, 2019 |
PARAMESHWAR S/O DYAMAPPA TOTAD Vs. DADAPEER S/O ABDULSAB DHALAYAT
|
July 11, 2019 |
PARAMESHWARA BHAT Vs. STATE OF KARNATAKA
|
July 12, 2019 |
PARAMESHWARAIAH Vs. SHOBHA W/O GANGADHRAIAH
|
April 24, 2019 |
PARASAPPA Vs. STATE OF KARNATAKA
|
March 13, 2019 |
PARASHIVAMURTHY Vs. STATE OF KARNATAKA
|
July 23, 2019 |
PARASHURAM Vs. KARNATAKA INSTITUTE OF MEDICAL SCIENCES
|
July 16, 2019 |
PARASHURAM Vs. STATE OF KARNATAKA
|
March 13, 2019 |
PARASHURAM Vs. SHAMANNA
|
June 24, 2019 |
PARASHURAM S/O SHETTAPPA DANDAGALKIKAR Vs. STATE OF KARNATAKA THROUGH GRAMEEN P S
|
April 9, 2019 |
PARASHURAM YALLAPPA GUDDEPPAGOL Vs. STATE OF KARNATAKA
|
September 27, 2019 |
PARASHURAMA Vs. STATE
|
May 10, 2019 |
PARASHURAMA S/O HULIGEMMA, Vs. AKBAR BASHA S S/O NANNA SAHIB,
|
September 9, 2019 |
PARIMALACHARYA S. AGNIHOTRI Vs. THE DEPUTY COMMISSIONER
|
February 28, 2019 |
PARSHURAMA Vs. STATE BY INSPECTOR OF POLICE
|
April 25, 2019 |
PARSHWA CHEMICALS Vs. KIRAN MEHTA
|
December 11, 2019 |
PARSHWA CHEMICALS Vs. KIRAN MEHTA
|
December 11, 2019 |
PARUSHURAM LAXMAN BIRAJ Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT BY ITS SECRETARY
|
September 23, 2019 |
PARVATHAMMA Vs. V.S.KRISHNOJI RAO
|
November 12, 2019 |
PARVATHAMMA Vs. GOVINDAPPA
|
April 25, 2019 |
PARVATHAMMA W/O LATE S BASAPPA SINCE DEAD BY HER LRS Vs. B SUBRAMANYA SHARMA S/O LATE RAMA SWAMAIAH
|
July 9, 2019 |
PARVATHI Vs. STATE OF KARNATAKA
|
January 8, 2019 |
PARVATHI, W/O VEERESH Vs. STATE OF KARNATAKA
|
March 8, 2019 |
PASCHIM HYDRO ENERGY PVT. LTD Vs. KARNATAKA POWER TRANSMISSION
|
May 8, 2019 |
PATTADA C. KUSHALAPPA Vs. STATE OF KARNATAKA
|
September 24, 2019 |
PATTANA PANCHAYATH Vs. KARNATAKA STATE BOARD OF WAKF
|
January 31, 2019 |
PATTANDUR AGRAHARA RESIDENTIAL WELFARE ASSOCIATIONS FEDERATION Vs. STATE OF KARNATAKA
|
April 24, 2019 |
PAVANA G P Vs. STATE BANK OF INDIA
|
January 28, 2019 |
PAVITRA M K Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
July 25, 2019 |
PEARLITE LINERS PVT. LTD. Vs. R.NAGARAJA
|
November 28, 2019 |
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. TINY TOTS SCHOOL
|
October 17, 2019 |
PEERAPPA Vs. STATE OF KARNATAKA
|
July 19, 2019 |
PEERJAN Vs. STATE OF KARNATAKA
|
February 27, 2019 |
PEOPLES EDUCATION Vs. STATE OF KARNATAKA
|
June 13, 2019 |
PERIAMMA Vs. KARNATAKA STATE BOARD OF WAKFS
|
January 16, 2019 |
PERIYANAYAGAM Vs. STATE OF KARNATAKA
|
June 4, 2019 |
PERUMAL Vs. STATE OF KARNATAKA
|
June 4, 2019 |
PETER J.R.PRABHU Vs. DAPHNEY D MELLO
|
June 20, 2019 |
PETRO ENGINEERING & SPECIALITIES PVT LTD Vs. P DALJITRAM CHOWDARY
|
March 14, 2019 |
PHANIRAJA K. L. Vs. KARNATAKA VETERINARY ANIMAL AND FISHERY SCIENCE UNIVERSITY
|
July 16, 2019 |
PHULAVATI Vs. PRAKASH
|
November 11, 2019 |
PIDILITE INDUSTRIES LTD. Vs. STATE OF KARNATAKA
|
December 17, 2019 |
PILLA MUNIYAMMA Vs. SARASWATHAMMA
|
March 18, 2019 |
PILLAANJINAPPA Vs. STATE OF KARNATAKA
|
July 26, 2019 |
PINKY CHEDILAL MALLAH Vs. STATE OF KARNATAKA
|
November 14, 2019 |
PIYANANDA SINGH WAHENGBAM Vs. UNION OF INDIA
|
November 25, 2019 |
POMAPPA PUJAR Vs. STATE OF KARNATAKA
|
July 12, 2019 |
PONNAGANTI SUMEDHA REDDY Vs. LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE
|
June 27, 2019 |
POOJA Vs. RAJKISHOR PRASAD
|
September 4, 2019 |
POOJA DEBBARMA Vs. UNION OF INDIA
|
June 19, 2019 |
POOJA R. Vs. STATE OF KARNATAKA
|
July 17, 2019 |
POONAM ARYA D/O D P ARYA Vs. PRESIDENT KARNATAKA MEDICAL COUNCIL
|
March 13, 2019 |
POORNAPRAJANA HOUSE BUILDING
CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
VIDHAN
|
March 1, 2019 |
POORNIMA SHASHIDHAR Vs. ADDITIONAL CHIEF SECRETARY
|
February 15, 2019 |
POORNIMA SUDHIN W/O SUDHIN KUMAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY DEPARTMENT OF RURAL DEVELOPMENT & PANCHAYATRAJ
|
March 21, 2019 |
POOVADI Vs. IFFCO-TOKIA GENERAL INSU. CO. LTD.
|
January 30, 2019 |
PR COMMISSIONER OF IN COME TAX Vs. STAR PV G EXPORTS
|
October 10, 2019 |
PR. COMMISSIONER OF INCOME TAX-4, BMTC COMPLEX AND ORS. Vs. MAJESTIC DEVELOPERS
|
November 21, 2019 |
PR. COMMISSIONER OF INCOME TAX-7, BMTC COMPLEX, KORAMANGALA AND ORS. Vs. TEXPORT OVERSEAS PVT. LTD.
|
December 12, 2019 |
PRABHAKAR A. Vs. PRAVEEN KUMAR R.
|
October 17, 2019 |
PRABHAKARA PAI Vs. KUSUMAVATHY
|
July 1, 2019 |
PRABHAVATHAMMA Vs. DEPUTY COMMISSIONER CHIKKABALLAPURA DIVISION
|
June 15, 2019 |
PRABHAVATHI Vs. STATE OF KARNATAKA
|
June 19, 2019 |
PRABHAVATHI K.R Vs. LOKESH
|
November 12, 2019 |
PRABHAVATHI W/O LATE R RAMESH Vs. SHREYAS R S/O LATE R RAMESH
|
July 5, 2019 |
PRABHU Vs. STATE OF KARNATAKA
|
October 30, 2019 |
PRABHU GOUDA Vs. GOVERNMENT OF KARNATAKA, DEPT OF HIGHER EDUCATION
|
March 13, 2019 |
PRABHU GOWDA V D Vs. SUNIL GILBERT
|
March 12, 2019 |
PRABHU TRADING CORPORATION Vs. STATE OF KARNATAKA
|
June 17, 2019 |
PRADEEP Vs. PRAFUL
|
December 19, 2019 |
PRADEEP C S S/O SHRIDHAR Vs. STATE OF KARNATAKA
|
February 20, 2019 |
PRADEEP CHATHRI @ PRADEEPA S/O RAMESH CHATHRI Vs. STATE OF KARNATAKA BY HSR LAYOUT POLICE
|
January 25, 2019 |
PRADEEP GOWDA Vs. STATE BY RFO
|
April 25, 2019 |
PRADEEP KUMAR C N S/O LATE NANJUNDAIAH Vs. GOUTHAM JEWELLERS BY ITS PROPRIETOR.GOUTHAM CHAND
|
April 8, 2019 |
PRADEEP RAJA G Vs. STATE OF KARNATAKA
|
March 27, 2019 |
PRADEEPRAJU Vs. STATE OF KARNATAKA
|
June 14, 2019 |
PRADUTH MAJUMDAR Vs. STATE OF KARNATAKA
|
June 20, 2019 |
PRAGATI AUTOMOTION PVT. LTD Vs. UNION OF INDIA
|
January 31, 2019 |
PRAJAKTA DEEPAK KATWA Vs. STATE OF KARNATAKA
|
February 6, 2019 |
PRAJAWAL K S Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
|
March 5, 2019 |
PRAKASH Vs. RUDRAPPA PARAPPA DEYANNAVAR
|
April 1, 2019 |
PRAKASH Vs. STATE OF KARNATAKA
|
July 1, 2019 |
PRAKASH Vs. STATE OF KARNATAKA
|
September 25, 2019 |
PRAKASH Vs. STATE OF KARNATAKA
|
July 12, 2019 |
PRAKASH Vs. STATE OF KARNATAKA
|
February 21, 2019 |
PRAKASH Vs. IRANNA GANGAPPA KOTAGI
|
January 8, 2019 |
PRAKASH BUDOOR Vs. REGISTRAR OF COMPANIES KARNATAKA
|
July 8, 2019 |
PRAKASH KUMAR R Vs. R. CHITRA
|
August 23, 2019 |
PRAKASH S/O MURIGEPPA HASABI Vs. SARITA D/O MALLIKARJUN KAPASE
|
February 26, 2019 |
PRAKASH SANKAPPA SANNA PUJAR Vs. STATE OF KARNATAKA
|
September 24, 2019 |
PRAKASH SHANKAR PATIL Vs. STATE OF KARNATAKA
|
July 8, 2019 |
PRAKASHA B M Vs. STATE BY MALAVALLI
|
March 13, 2019 |
PRAKASHCHANDRA SHETTY Vs. B.N.RAJANNA
|
August 30, 2019 |
PRALHADA ATHUKARAMAPPA KATTIMANI Vs. STATE OF KARNATAKA
|
January 14, 2019 |
PRAMILA DEVI Vs. M. SATHYANARAYANA
|
August 16, 2019 |
PRAMOD Vs. STATE OF KARNATAKA
|
May 14, 2019 |
PRAMOD D.M Vs. STATE OF KARNATAKA
|
April 16, 2019 |
PRAMOD K P R MBBS Vs. UNION OF INDIA
|
March 6, 2019 |
PRAMOD KUMAR Vs. STATE OF KARNATAKA,
|
May 30, 2019 |
PRANAV V. DESHPANDE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
April 10, 2019 |
PRASAD Vs. STATE OF KARNATAKA
|
July 24, 2019 |
PRASAD BALAN S/O V S BALAN Vs. KARNATAKA STATE COMMISSION FOR.PROTECTION OF CHILD RIGHTS
|
April 4, 2019 |
PRASANNA KUMAR Vs. SHIVANANDAIAH
|
June 26, 2019 |
PRASANNA KUMAR @ PRASANN Vs. STATE OF KARNATAKA
|
February 19, 2019 |
PRASANNA S/O SHIVANNA Vs. STATE BY KARNATAKA BY MUDIGERE POLICE REPTD BY STATE PUBLIC PROSECUTOR HIGH COURT BUILDINGS BENGALURU
|
March 19, 2019 |
PRASANNAKUMAR Vs. B RAJENDRAKUMAR
|
March 5, 2019 |
PRASHANT Vs. STATE OF KARNATAKA
|
January 17, 2019 |
PRASHANT Vs. N K VENKATEGOUDA ASST DIRECTOR
|
July 5, 2019 |
PRATEEK CNC Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
March 29, 2019 |
PRATIBHA Vs. MUDUKAPPA
|
June 18, 2019 |
PRATIBHA REALTORS P. LTD. Vs. ADDL. COMMR. OF S.T., BANGALORE
|
October 17, 2019 |
PRAVEEN Vs. K R PRATHIBA
|
January 10, 2019 |
PRAVEEN Vs. STATE OF KARNATAKA
|
October 4, 2019 |
PRAVEEN H.R. @ PRAVEEN Vs. ANIL KUMAR P.K.
|
May 31, 2019 |
PRAVEEN K Vs. STATE OF KARNATAKA
|
December 10, 2019 |
PRAVEEN SURENDIRAN Vs. STATE OF KARNATAKA
|
October 14, 2019 |
PRAVEEN SURENDIRAN Vs. STATE OF KARNATAKA
|
October 11, 2019 |
PRAVEEN TIKARE Vs. STATE OF KARNATAKA
|
June 7, 2019 |
PRECIOUS PET SERVICES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 1, 2019 |
PREETAM A EKLASPUR Vs. VANISHREE
|
January 8, 2019 |
PREETHAM. V. V. Vs. SANGEETHA PREETHAM
|
February 19, 2019 |
PREETHI BHANDAGE Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
|
June 28, 2019 |
PREMA Vs. STATE OF KARNATAKA
|
March 16, 2019 |
PREMA KRISHNAPPA Vs. N LAKSHMI NAVEENDRAN
|
September 11, 2019 |
PREMA KUMARY K Vs. MRS PADMAVATHI K S
|
December 10, 2019 |
PREMA VENKATESH W/O N C VENKATESH Vs. DEPUTY COMMISSIONER, CHICKABALLAPURA DISTRICT
|
April 5, 2019 |
PREMAKALA PRABHAKARA REDDY Vs. STATE OF KARNATAKA
|
March 7, 2019 |
PRERANA SHARMA Vs. MAHESH JOSHI
|
April 2, 2019 |
PRESIDENT, BAPUJI MULTI PURPOSE SOUHARD SAHAKARI NIYAMIT Vs. SHRISAIL S/O SHIVANAGOUDA KOTI
|
September 6, 2019 |
PRESIDENT, GLOBAL GOLD MINES, INDUSTRIAL CO. OPERATIVE SOCIETY LIMITED Vs. ANBURASAN
|
May 27, 2019 |
PRESTIGE COLLEGE OF PHARMACY KORATAGERE Vs. STATE OF KARNATAKA
|
January 18, 2019 |
PRESTIGE HOLIDAY RESORTS PVT. LTD. Vs. V.T. SUNDERRAJ
|
June 27, 2019 |
PRINCE TRADING CORPORATION A PROPRIETORSHIP FIR Vs. STATE OF KARNATAKA
|
January 7, 2019 |
PRINCIPAL AYURVEDIC COLLEGE AND HOSPITAL, HUBLI AYURVEDIC MAHAVIDYALAY Vs. STATE OF KARNATAKA THROUGH OLD HUBBALLI P S
|
March 21, 2019 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BIDAR NIRMITI KENDRA BASAWESHWARA CIRCLE NAUBAD
|
May 27, 2019 |
PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU Vs. B.T. NAGRAJ REDDY
|
April 1, 2019 |
PRINCIPAL COMMISSIONER OF INICOME TAX, (CENTRAL) Vs. ASOSCIATED MINING CO
|
July 22, 2019 |
PRIYA Vs. ARMUGAM
|
June 11, 2019 |
PRIYA W/O NAGARAJ KALLEPPANAVAR Vs. NAGARAJ S/O SIDDAPPA KALLEPPANAVAR
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April 9, 2019 |
PRIYAKRISHNA Vs. RETURNING OFFICER FOR GOVINDARAJA NAGAR
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September 19, 2019 |
PROFESSOR GIRIDHAR MADRAS Vs. INDIAN INSTITUTE OF SCIENCE
|
August 6, 2019 |
PROFESSOR J SOMASHEKAR Vs. UNIVERSITY OF MYSORE
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June 7, 2019 |
PRUKSA INDIA HOUSING PRIVATE LIMITED Vs. SPECIAL DEPUTY COMMISSIONER, BENGALURU DISTRICT
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April 24, 2019 |
PULIYANDA U MADAPPA Vs. MASJID-E-AZAM
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July 22, 2019 |
PUNDALIK Vs. STATE OF KARNATAKA
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February 28, 2019 |
PUNDLIKA Vs. TAHASILDAR, HALIYAL
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June 25, 2019 |
PUNEET S S/O SOMASHEKAR Vs. STATE OF KARNATAKA
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September 23, 2019 |
PUNIT KUMAR Vs. STATE
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June 20, 2019 |
PUNITH SHETTY Vs. STATE OF KARNATAKA
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March 21, 2019 |
PUNNIYAMOORTHY Vs. STATE OF KARNATAKA
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August 27, 2019 |
PURAVANKARA PROJECTS LIMITED Vs. J.SATISH
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June 20, 2019 |
PURPLE EXIM ENTERPRISES Vs. UNION OF INDIA
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January 31, 2019 |
PURPLE EXIM ENTERPRISES Vs. UNION OF INDIA
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January 31, 2019 |
PURUSHOTHAM Vs. IFFCO TOKKIO GEN INS CO. LTD.
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March 5, 2019 |
PURUSHOTHAMA GOUDA Vs. SREENIVASA
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July 8, 2019 |
PUSHPA DEVI Vs. DREAMZ INFRA INDIA LTD.
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February 8, 2019 |
PUSHPALATHA Vs. R. MADESH @ MADESHU
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August 8, 2019 |
PUSHPALATHA Vs. D R SADANANDA MURTHY
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July 19, 2019 |
PUTTA VENKATESHWARULU Vs. UNION OF INDIA
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November 21, 2019 |
PUTTALINGAMMA Vs. KALINGAIAH
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January 31, 2019 |
PUTTALINGEGOWDA Vs. STATE
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May 14, 2019 |
PUTTAMALIGAIAH Vs. STATE OF KARNATAKA
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April 22, 2019 |
PUTTAMALLA Vs. N. SHIVANNA
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June 17, 2019 |
PUTTAMMA Vs. MOHAMMED MUZIB
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March 14, 2019 |
PUTTAMMA AND ORS. Vs. P.K. RAJAGOPAL AND ORS.
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March 20, 2019 |
PUTTAMMA AND ORS. Vs. MARIYANNA AND ORS.
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March 21, 2019 |
PUTTAPPA Vs. STATE OF KARNATAKA
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March 15, 2019 |
PUTTARAJU Vs. V.R. RAJASHEKAR
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January 8, 2019 |
PUTTASWAMY Vs. ERAIAH
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July 29, 2019 |
PUTTASWAMY Vs. STATE OF KARNATAKA BADANAVALU POLICE STATION
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June 7, 2019 |
PUTTASWAMY GOWDA Vs. STATE OF KARNATAKA
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April 5, 2019 |
PUTTASWAMY K Vs. STATE OF KARNATAKA
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February 5, 2019 |
QUALCOMM INDIA PRIVATE LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-1, BANGLURU
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April 25, 2019 |
R ANIL KUMAR Vs. S VEENA
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March 25, 2019 |
R ANJANEYACHAR Vs. LAKSHMINARAYANASWAMY TEMPLE
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February 26, 2019 |
R ARUN BABU S/O LATE RAMANUJAM Vs. STATE OF KARNATAKA
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April 1, 2019 |
R C BHAVUK S/O LATE GOPILAL SHARMA Vs. STATE OF KARNATAKA BY INDIRANAGAR POLICE STATION
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March 20, 2019 |
R CHANDRAHASA Vs. STATE OF KARNATAKA DEPARTMENT OF PANCHAYATH RAJ
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July 26, 2019 |
R DEEPAK Vs. K NARASIMHAMURTHY
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March 13, 2019 |
R JANAKI Vs. P P BHASKAR
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February 26, 2019 |
R JAYARAM Vs. VIJAYA W/O LATE VENKATE GOWDA
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April 12, 2019 |
R K APPA SON OF LATE YARALAKKAPPA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF HOME AFFAIRS
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April 15, 2019 |
R LAKSHMI NARAYAN Vs. S YUVARAJ
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January 3, 2019 |
R MUNISWAMY Vs. M. KANAKARAJ
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December 6, 2019 |
R N PARAMESHWARAPPA Vs. STATE OF KARNATAKA
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February 21, 2019 |
R NATARAJ Vs. SPECIAL DEPUTY COMMISSIONER
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March 28, 2019 |
R RAJENDRAN, S/O S RAMASWAMY GOUNDAR Vs. SHEKAR S/O DEVARAJ
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April 12, 2019 |
R RAVI Vs. RELIANCE GENERAL INSURANCE CO LTD
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May 29, 2019 |
R RAVI Vs. STATE OF KARNATAKA
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November 21, 2019 |
R S BHAGAVAN Vs. R N NIRMALA
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June 3, 2019 |
R SARASWATHI Vs. M SHIVAKUMAR
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July 8, 2019 |
R SIDDESHI,
S/O REVANNA, Vs. M T SHIVANANDA,
S/O MOOLE THIMMANNA
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January 23, 2019 |
R SIDDESHS/O RAMANNA Vs. STATE OF KARNATAKA BY TOWN POLICE
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April 4, 2019 |
R SUBRAMANYA Vs. DEPUTY COMMISSIONER & PRESIDENT DISTRICT TOURISM DEVELOPMENT COMMITTEE
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February 25, 2019 |
R SUGUNA W/O REDDY VEERANNA Vs. STATE OF KARNATAKA
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February 26, 2019 |
R UMASHANKAR Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
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July 8, 2019 |
R UMESH Vs. STATE OF KARNATAKA
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June 7, 2019 |
R VASUDEVAMURTHY Vs. K S NAGAPATHI
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February 26, 2019 |
R VENKATACHALAPATHI Vs. STATE OF KARNATAKA
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January 28, 2019 |
R VENKATESHAPPA Vs. G V VARADAPPA
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July 8, 2019 |
R. CHANDRASHEKAR Vs. R. CHANDRASHEKAR
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August 22, 2019 |
R. GOPAL AND ORS. Vs. R. SRINIVASA AND ORS.
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January 7, 2019 |
R. HARISH Vs. STATE OF KARNATAKA
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October 22, 2019 |
R. JAYARAMAN Vs. EXECUTIVE ENGINEER, P.W.D
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November 18, 2019 |
R. MUNISWAMY Vs. K. MUNIKRISHNAPPA
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December 6, 2019 |
R. N. SHIVAPRAKASH Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF ENERGY
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July 17, 2019 |
R. PRAVEEN CHANDRA Vs. UNION OF INDIA
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July 15, 2019 |
R. SAMBA MURTHY Vs. STATE OF KARNATAKA
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December 20, 2019 |
R. SOMASUNDARA Vs. STATE OF KARNATAKA
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July 18, 2019 |
R. SRINIVAS Vs. B. SAMBASHIVA REDDY
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October 25, 2019 |
R. SUGUNA Vs. STATE
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February 11, 2019 |
R. V. ESHWARAIAH Vs. STATE OF KARNATAKA
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July 17, 2019 |
R. VASUDEVAMURTHY Vs. K.S. NAGAPATHI
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June 3, 2019 |
R. YELLAIAH Vs. DEPUTY COMMISSIONER OF CUSTOMS, BANGALORE
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February 20, 2019 |
R. YELLAIAH Vs. DEPUTY COMMISSIONER OF CUSTOMS OFFICE
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January 20, 2019 |
R.CHANDRA Vs. GOWRI
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September 11, 2019 |
R.G. SOMASHEKAR Vs. ASSISTANT COMMISSIONER BANGALORE
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March 28, 2019 |
R.K. MAHADEVASWAMY Vs. STATE OF KARNATAKA
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February 4, 2019 |
R.N.KUMAR Vs. A.D.ANANDRAJ
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February 13, 2019 |
R.NAGESH Vs. STATE OF KARNATAKA
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November 18, 2019 |
R.NARAYANASWAMY Vs. RANGAMMA
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February 5, 2019 |
R.RAMAKRISHNAN Vs. CENTRAL BOARD OF DIRECT TAXES
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August 19, 2019 |
R.SUBRAMANYA Vs. DEPUTY COMMISSIONER & PRESIDENT
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February 25, 2019 |
R.T.E.SOCIETYS RURAL POLYTECHNIC, HULKOTI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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June 20, 2019 |
R.THEJOVATHI Vs. PRESIDENT COFFEE BOARD EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD
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December 16, 2019 |
RACHAYYA Vs. STATE OF KARNATAKA
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March 12, 2019 |
RACHIT GARG Vs. RESERVE BANK OF INDIA
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August 23, 2019 |
RADHA BAI Vs. JEEVANDAS ADYANTAYA
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June 11, 2019 |
RADHA KOM SATYANARAYAN KODIYA Vs. SPECIAL LAND ACQUISITION OFFICER
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February 21, 2019 |
RADHAMMA @ RADHA, W/O LATE THIPPESHAPPA K H Vs. NAGARAJA NAIKA, S/O DEVLA NAIKA
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July 15, 2019 |
RADHAMMA G Vs. GOVERNMENT OF KARNATAKA
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June 20, 2019 |
RADHIKA Vs. G DEENADAYAL
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May 31, 2019 |
RAGHAVENDRA Vs. STATE BY RAJAJINAGAR POLICE STATION
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June 7, 2019 |
RAGHAVENDRA Vs. STATE OF KARNATAKA
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April 23, 2019 |
RAGHAVENDRA J. RAO Vs. REGISTRAR KARNATAKA STATE OPEN UNIVERSITY
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March 29, 2019 |
RAGHAVENDRA PRASAD V. Vs. HEMALATHA
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November 22, 2019 |
RAGHAVENDRA RAO Vs. K SRIKANTHA RAO
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July 1, 2019 |
RAGHU CHANDU KOTIANKAR Vs. LAXMI MARAKALTHI
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March 22, 2019 |
RAGHU INFRA PRIVATE LIMITED Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED
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August 27, 2019 |
RAGHU S Vs. STATE OF KARNATAKA
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June 25, 2019 |
RAGHUNATH Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD
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July 18, 2019 |
RAGHVENDRA KANCHANA Vs. STATE OF KARNATAKA
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July 16, 2019 |
RAHAMATH BEE Vs. AHESAN PASHA
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March 22, 2019 |
RAHAMATH KHATOON Vs. AZAM
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July 22, 2019 |
RAHAMATULLA BAIG Vs. K. HARISH
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August 13, 2019 |
RAHEEM KHAN Vs. STATE OF KARNATAKA
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June 13, 2019 |
RAHUL Vs. STATE OF KARNATAKA
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October 14, 2019 |
RAHUL KUMAR SINGH Vs. STATE BY SURYANAGAR POLICE STATION
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December 16, 2019 |
RAJ BISTA Vs. STATE OF KARNATAKA
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December 2, 2019 |
RAJ KUMAR JAGANNATH Vs. PRINCIPAL DISTRICT AND SESSION JUDGE, BIDAR
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February 16, 2019 |
RAJAIAH Vs. K S CHOWDAMMA
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February 22, 2019 |
RAJANGOUDA RAVASAHEB PATIL Vs. STATE OF KARNATAKA
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October 17, 2019 |
RAJANNA Vs. KUMARESH
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May 31, 2019 |
RAJAPPA Vs. STATE OF KARNATAKA
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March 6, 2019 |
RAJAPPA Vs. STATE OF KARNATAKA
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October 14, 2019 |
RAJAPPA Vs. STATE BY VEMGAL POLICE STATION
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February 11, 2019 |
RAJAPPA Vs. STATE OF KARNATAKA
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July 1, 2019 |
RAJAPPA Vs. STATE OF KARNATAKA
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February 25, 2019 |
RAJAPPABASAVANNI HADIMANI Vs. STATE OF KARNATAKA
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February 25, 2019 |
RAJARAMALAL Vs. STATE OF KARNATAKA
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October 15, 2019 |
RAJASHEKAR J M Vs. STATE, BY P S I RANEBENNUR POLICE STATION
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June 12, 2019 |
RAJASHEKARA Vs. STATE OF KARNATAKA
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October 14, 2019 |
RAJASHEKARAIAH Vs. HONOURABLE CHIEF JUSTICE, HIGH COURT OF KARNATAKA
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April 16, 2019 |
RAJASHEKHAR SHASTRY S/O SRI SHANKAR RAO SHASTRY Vs. M MAHESHKUMARS/O SRI P MALLU
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September 6, 2019 |
RAJASHEKHAR SHIVAPPA ULLAGADDI Vs. STATE OF KARNATAKA
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January 10, 2019 |
RAJASHREE Vs. MOHAMMED JAVEED
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July 31, 2019 |
RAJASHREE Vs. SACHIN
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September 6, 2019 |
RAJENDRA Vs. STATE OF KARNATAKA
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January 7, 2019 |
RAJENDRA Vs. STATE OF KARNATAKA
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October 10, 2019 |
RAJENDRA ISHWARAPPA GABBANNAVAR Vs. STATE OF KARNATAKA
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May 29, 2019 |
RAJENDRA, S/O SHANTILAL SHAH Vs. INCOME TAX OFFICER
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April 4, 2019 |
RAJESAB Vs. STATE OF KARNATAKA
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July 16, 2019 |
RAJESH Vs. STATE OF KARNATAKA
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January 2, 2019 |
RAJESH Vs. STATE OF KARNATAKA
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August 30, 2019 |
RAJESH Vs. STATE OF KARNATAKA
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July 5, 2019 |
RAJESH Vs. MEENAKSHI
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July 2, 2019 |
RAJESH AND ORS. Vs. STATE OF KARNATAKA
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March 1, 2019 |
RAJESH EXPORT LIMITED Vs. IDBI BANK LIMITED
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January 8, 2019 |
RAJESH POOJARY Vs. RAJESH, S/O DHANANJAYA
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February 28, 2019 |
RAJESH S/O VENKATARAMAPPA Vs. STATE OF KARNATAKA BY DODDABELAVANGALA POLICE STATION
|
September 5, 2019 |
RAJESH. K. S. Vs. THE STATE OF KARNATAKA
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April 9, 2019 |
RAJESHWARI Vs. SUNIL AND ORS.
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July 3, 2019 |
RAJIV GANDHI EDUCATION SOCIETY'S COLLEGE OF PHYSICAL EDUCATION Vs. SOUTHERN REGIONAL COMMITTEE
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August 13, 2019 |
RAJIV VIJAYASARATHY RATHNAM Vs. SUDHA SEETHARAM
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October 16, 2019 |
RAJKUMAR Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
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February 4, 2019 |
RAJSHEKHAR NAYAK S/O LATE A VENKATESH NAYAK Vs. STATE OF KARNATAKA
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July 10, 2019 |
RAJSHREE COMMERCIAL & INDUSTRIAL COMPANY PRIVATE LIMITED Vs. STATE OF KARNATAKA
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April 1, 2019 |
RAJU CHILUKURI Vs. STATE
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February 5, 2019 |
RAJU KESAR SINGH RAJPUT Vs. STATE OF KARNATAKA
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March 13, 2019 |
RAJU S/O VENKAPPA CHOPADE Vs. JAGANATH TRADERS
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March 19, 2019 |
RAJU V Vs. STATE OF KARNATAKA
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May 30, 2019 |
RAJYA VOKKALIGARA SANGHA Vs. STATE OF KARNATAKA
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January 8, 2019 |
RAKESH Vs. STATE OF KARNATAKA
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June 11, 2019 |
RAKESH S/O KEMPAIAH Vs. SUJATHA
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September 3, 2019 |
RAKSHA NIKUNJ LAYOUT Vs. STATE OF KARNATAKA
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July 15, 2019 |
RAM MURTHY Vs. STATE OF KARNATAKA
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May 31, 2019 |
RAM SINGH KULHARI Vs. PRAKASH
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October 10, 2019 |
RAMACHANDRA Vs. SADASHIVA
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January 30, 2019 |
RAMACHANDRA Vs. STATE
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August 17, 2019 |
RAMACHANDRA @ RAMESH Vs. STATE OF KARNATAKA
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March 20, 2019 |
RAMACHANDRA J Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ
|
July 15, 2019 |
RAMACHANDRA RAI Vs. G CHANDRASHEKARA SALIAN
|
February 28, 2019 |
RAMACHANDRA SHETTY A Vs. A.T. BABU RAO
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October 25, 2019 |
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
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August 3, 2019 |
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
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June 19, 2019 |
RAMADEVI N, W/O LATE DEVARAJU Vs. NEW INDIA ASSURANCE CO LTD
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July 11, 2019 |
RAMAIAH Vs. COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE
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May 27, 2019 |
RAMAIAH, S/O LATE VENKATAPPA Vs. STATE BY LOKAYUKTHA POLICE, TUMKUR
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September 20, 2019 |
RAMAKKA, W/O LATE NARAYANASWAMY @ KYWARA Vs. C NARAYANASWAMY S/O CHANNARAYAPPA
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July 15, 2019 |
RAMAKRISHNAPPA Vs. M GOVINDAPPA
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March 26, 2019 |
RAMALINGAPPA MALLAPPA BALIGAR Vs. STATE OF KARNATAKA
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January 3, 2019 |
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June 27, 2019 |
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October 21, 2019 |
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March 6, 2019 |
RAMANI S KUNDER Vs. DEPARTMENT OF CO-OPERATIVE SOCIETIES
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February 22, 2019 |
RAMANJANELU Vs. STATE OF KARNATAKA
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July 24, 2019 |
RAMANJANEYA Vs. POORNA SINGH
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July 19, 2019 |
RAMANNA Vs. STATE OF KARNATAKA
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July 20, 2019 |
RAMANNA Vs. K.S.SUNIL GUPTA
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July 17, 2019 |
RAMANNA Vs. SPECIAL LAND ACQUISITION OFFICER BAGALKOT TOWN DEVELOPMENT PROJECT
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February 1, 2019 |
RAMANNA GOWDA Vs. STATE OF KARNATAKA
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June 20, 2019 |
RAMAPPA Vs. STATE OF KARNATAKA
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March 28, 2019 |
RAMAPPA Vs. STATE OF KARNATAKA
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June 3, 2019 |
RAMAPPA Vs. STATE OF KARNATAKA
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March 8, 2019 |
RAMAPPA Vs. SUMANGALA
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February 19, 2019 |
RAMAPPA DUNDAPPA PUJARI Vs. SURESH ARJUNAPPA BIRADAR PATIL
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July 1, 2019 |
RAMAPPA HATTI Vs. UNION OF INDIA
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November 29, 2019 |
RAMASHRAYA BOOK DEPOT Vs. SUBBARAJU A/F RAJGOPAL AKALWADI
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June 7, 2019 |
RAMASWAMY Vs. STATE OF KARNATAKA
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December 11, 2019 |
RAMASWAMY IYANGER Vs. SAMPATH IYANGER
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June 17, 2019 |
RAMCHANDRA Vs. STATE OF KARNATAKA
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January 9, 2019 |
RAME GOWDA Vs. SATHISH
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March 18, 2019 |
RAMEGOWDA S/O LATE JAVAREGOWDA Vs. STATE OF KARNATAKA
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April 2, 2019 |
RAMESH Vs. VAISHALI AND ORS.
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January 7, 2019 |
RAMESH Vs. STATE OF KARNATAKA
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April 16, 2019 |
RAMESH Vs. KRISHNA KUMARNARAYAN LAL
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January 8, 2019 |
RAMESH Vs. GURAMMA
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July 3, 2019 |
RAMESH A Vs. MAHADEV
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December 3, 2019 |
RAMESH BABU Vs. MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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September 5, 2019 |
RAMESH BALAPPA TALAWAR Vs. MALLAPPA KANCHAPPA KANKANWADI AND ORS.
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January 7, 2019 |
RAMESH KHARVI Vs. RAMA KHARVI
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June 12, 2019 |
RAMESH KUMAR Vs. MANAGING DIRECTOR BESCOM
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June 19, 2019 |
RAMESH KUPPA DEVADIGA Vs. STATE OF KARNATAKA
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February 11, 2019 |
RAMESH M S , S/O MURTHAPPA, @ MUTHAIAH Vs. STATE OF KARNATAKA
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April 3, 2019 |
RAMESH MARUTI CHAVAN Vs. BASAVARAJ M PUJARI
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June 17, 2019 |
RAMESH S S/O SIDDEGANGAIAH Vs. KODANDARAMAIAH
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April 8, 2019 |
RAMESH S/O YANKAPPA Vs. STATE OF KARNATAKA
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March 20, 2019 |
RAMESH SHIVALINGAPPA PATIL Vs. STATE OF KARNATAKA
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January 11, 2019 |
RAMESH SHIVAPPA MUDGAL AND ORS. Vs. STATE OF KARNATAKA
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January 23, 2019 |
RAMESH SOMNINGAPPA MUDDANNVAR Vs. CHORAMANDAL MS GENERAL INSRANCE CO. LTD.
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July 5, 2019 |
RAMESH, S/O THIMMAIAH Vs. J SHALINI DAUGHTER.OF JAILINEGESH
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February 14, 2019 |
RAMESHA Vs. DEPUTY COMMISSIONER
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June 27, 2019 |
RAMESHA Vs. STATE OF KARNATAKA
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February 13, 2019 |
RAMESHA Vs. K.S. SURESH
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January 31, 2019 |
RAMESHA Vs. STATE
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June 12, 2019 |
RAMESHA.R Vs. STATE OF KARNATAKA
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May 10, 2019 |
RAMESHCHANDRA Vs. KOTAK MAHINDRA BANK LTD REP BY ITS AUTHORIZED SIGNATORY
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January 28, 2019 |
RAMESHKUMAR Vs. STATE OF KARNATAKA
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February 5, 2019 |
RAMGAD MINERALS & MINING LIMITED Vs. STATE OF KARNATAKA
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May 31, 2019 |
RAMNATH SANTU ANGOLKAR Vs. DEPUTY COMMISSIONER OF
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November 27, 2019 |
RAMU Vs. STATE OF KARNATAKA
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May 24, 2019 |
RAMU S/O RAMAPPA Vs. STATE OF KARNATAKA
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March 18, 2019 |
RAMYA B R Vs. BHAGEERATH A
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January 24, 2019 |
RANAMMA Vs. RUDRAMMA
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June 4, 2019 |
RANDEEP MAHAJAN Vs. STATE OF KARNATAKA
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July 31, 2019 |
RANGA REDDY Vs. SHAMA W/O CHAND PASHA
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March 7, 2019 |
RANGAMMA Vs. HANUMAKKA
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November 27, 2019 |
RANGAMMA W/O LATE RANGAPPA Vs. BETTERAIAH ADOPTED SON OF ERABHADRAIAH @ VEERABHADRAIAH
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March 21, 2019 |
RANGAMMA W/O PUTTAHANUMANTHAPPA Vs. UNITED INDIA INSURANCE CO LTD
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February 27, 2019 |
RANGANATH G. Vs. SUDEENDRA
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July 30, 2019 |
RANGANATH K H Vs. STATE OF KARNATAKA
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March 21, 2019 |
RANGANATHA Vs. STATE OF KARNATAKA
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February 15, 2019 |
RANGAPPA Vs. STATE OF KARNATAKA
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March 13, 2019 |
RANGAPPA Vs. HARIDAS
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March 25, 2019 |
RANGAPPA Vs. PARVATHAMMA
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January 18, 2019 |
RANGAPPA RAMACHANDRAPPA YADRAVI Vs. STATE OF KARNATAKA RAMDURG POLICE STATION
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June 6, 2019 |
RANGASWAMI Vs. BALARAJ
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February 13, 2019 |
RANGASWAMY Vs. SAVITHRAMMA
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November 29, 2019 |
RANGASWAMY Vs. STATE OF KARNATAKA
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January 31, 2019 |
RANGASWAMY Vs. STATE OF KARNATAKA
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January 16, 2019 |
RANGASWAMY Vs. STATE OF KARNATAKA
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March 6, 2019 |
RANGASWAMY Vs. ROYAL SUNDARAM GENERAL INSURANCE CO LTD
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February 22, 2019 |
RANGASWAMY Vs. B. H. MANGALAMMA
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June 4, 2019 |
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June 10, 2019 |
RANJEETHA SHENOY W/O GURUKANTHA RAO N Vs. N R RAO
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March 1, 2019 |
RANJITH K. S/O KRISHNA MURTHY Vs. STATE OF KARNATAKA
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March 15, 2019 |
RASHIDKHAN Vs. STATE OF KARNATAKA
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July 3, 2019 |
RASHMI GEMS STOCKS Vs. H. NAGARAJ,
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July 30, 2019 |
RASHMI K C Vs. MANJUNATH GOUDRA
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July 18, 2019 |
RASHMI MANJUNATH Vs. UNION OF INDIA BY COMMANDANT COMMAND HOSPTIAL AIRFORCE POST AGRAM BANGALORE
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January 9, 2019 |
RATHI DEVI D S D/O LATE V L SHIVAPPA Vs. D S DEVIPRASAD
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August 26, 2019 |
RATHI SHEDTHI Vs. SHEENA SHETTY
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February 22, 2019 |
RATHNA S RAO Vs. H K MANJUNATHA
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June 11, 2019 |
RATHNAMMA Vs. ORIENTAL INSURANCE CO LTD
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February 1, 2019 |
RATHNAMMA Vs. M. G. RAVI
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February 5, 2019 |
RATHNAMMA Vs. ZEENATHUNISA
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December 31, 2019 |
RATHNAMMA Vs. STATE OF KARNATAKA
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September 12, 2019 |
RATHNAMMA AND ORS. Vs. THE MANAGING DIRECTOR KSRTC AND ORS.
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February 27, 2019 |
RATHNAMMA W/O LATE NAGANNA Vs. O SUBAIR.S/O ITHALIKUTTY
|
April 9, 2019 |
RATHNAMMA W/O NAGARAJAPPA, SINCE DEAD BY HER LRS Vs. ERAPPA S/O LATE NARAYANAPPA
|
March 20, 2019 |
RATHNAVVA RAVI SHIGGAVI Vs. STATE OF KARNATAKA
|
November 21, 2019 |
RATHNESH Vs. STATE OF KARNATAKA
|
July 18, 2019 |
RAVAGO SHAH POLYMERS (P.) LTD. Vs. UNION OF INDIA
|
January 24, 2019 |
RAVI Vs. STATE OF KARNATAKA
|
June 12, 2019 |
RAVI Vs. STATE OF KARNATAKA
|
October 10, 2019 |
RAVI Vs. STATE OF KARNATAKA
|
September 17, 2019 |
RAVI Vs. STATE OF KARNATAKA
|
November 20, 2019 |
RAVI Vs. LAKSHMIBAI
|
September 4, 2019 |
RAVI Vs. STATE
|
September 5, 2019 |
RAVI Vs. STATE BY, HOLENARASIPURA RURAL POLICE STATION
|
March 26, 2019 |
RAVI Vs. STATE OF KARNATAKA
|
November 4, 2019 |
RAVI .K Vs. MAHESH MEDHEKAR
|
November 26, 2019 |
RAVI @ MUNDE Vs. STATE OF KARNATAKA
|
July 11, 2019 |
RAVI @ RAVINDRA Vs. R. VASANT PRABHU
|
July 25, 2019 |
RAVI @ RAVINDRA S/O SUBBARAO SHETTY Vs. S N NAIK
|
February 6, 2019 |
RAVI CHANDRASEKHAR MURANAL Vs. STATE OF KARNATAKA
|
July 11, 2019 |
RAVI KUMAR Vs. ROOPA, W/O NAVEEN RAI
|
March 5, 2019 |
RAVI KUMAR Vs. STATE OF KARNATAKA
|
March 16, 2019 |
RAVI PRAKASH Vs. STATE OF KARNATAKA
|
June 24, 2019 |
RAVI PRASAD NAYAK Vs. DEPUTY COMMISSIONER
|
September 13, 2019 |
RAVI RANA SINGH Vs. STATE OF KARNATAKA
|
March 21, 2019 |
RAVI S/O DEVENDRA AHIRASANGA Vs. STATE
|
April 15, 2019 |
RAVI S/O LAXMANA Vs. LALITHA
|
March 22, 2019 |
RAVICHANDRA Vs. STATE OF KARNATAKA
|
December 16, 2019 |
RAVIGOWDA S/O RAMANAGOWDAR Vs. K R.NINGACHARI S/O RAMACHANDRAPPA
|
April 8, 2019 |
RAVIKALA PRABHU Vs. CHIEF EXECUTIVE OFFICER
|
February 15, 2019 |
RAVIKUMAR Vs. STATE OF KARNATAKA
|
December 16, 2019 |
RAVIKUMAR D Vs. STATE OF KARNATAKA
|
February 25, 2019 |
RAVIKUMAR T. Vs. SHIVANANDAMURTHY AND ORS.
|
April 4, 2019 |
RAVIKUMAR YELAMANCHI Vs. STATE OF KARNATAKA
|
February 1, 2019 |
RAVINAIKA S.K. Vs. STATE OF KARNATAKA
|
January 29, 2019 |
RAVINDRA Vs. STATE OF KARNATAKA
|
January 7, 2019 |
RAVINDRA B GOWDA S/O K BORAIAH Vs. MANDYA INSTITUTE OF MEDICAL SCIENCES, AUTONOMOUS MEDICAL INSTITUTION
|
April 3, 2019 |
RAVINDRA NAYAK Vs. KARNATAKA STATE ELECTION COMMISSION
|
January 14, 2019 |
RAYAPPA Vs. STATE OF KARANATAKA
|
June 6, 2019 |
RAYAWWA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
June 6, 2019 |
RAZAK Vs. T. KONDA REDDY
|
November 21, 2019 |
RAZIA B Vs. BANGALORE DEVELOPMENT AUTHORITY
|
April 16, 2019 |
RAZIYABEGUM Vs. SHIVAKUMAR
|
February 13, 2019 |
REDDAMMA Vs. T S REDDAPPA
|
June 24, 2019 |
REDDY NAIKA Vs. NAGAMMA
|
September 5, 2019 |
REGIONAL MANAGER Vs. BASAMMA
|
February 13, 2019 |
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. HEMA
|
June 6, 2019 |
REGIONAL MANAGER, REGIONAL OFFICE, UNITED INDIA INSURANCE CO LTD Vs. H C NAGABHUSHAN
|
July 26, 2019 |
REGIONAL MANAGER, ROYAL SUNDARAM ALLIANZ INSURANCE CO LTD Vs. DIPAK KUMAR DAS
|
June 25, 2019 |
REGIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHIVANAND B
|
March 8, 2019 |
REGIONAL PASSPORT OFFICE Vs. JARISA SAVUR
|
March 11, 2019 |
REGISTRAR GENERAL Vs. SALEEM
|
August 23, 2019 |
REHANA BEGUM Vs. THE STATE OF KARNATAKA AND ORS.
|
November 14, 2019 |
REHANA BEGUM Vs. C VENKATESHAPPA
|
July 4, 2019 |
REHANA NASREEN GUNDU Vs. MOHAMMED SANAULLA
|
June 21, 2019 |
REHMANSAB S/O KASHIKMSAB PUNEKAR Vs. STATE OF KARNATAKA
|
July 3, 2019 |
REKHA ARUN WALWEKAR Vs. MEDICAL COUNCIL OF INDIA
|
September 11, 2019 |
REKHA R Vs. UNION OF INDIA
|
July 30, 2019 |
REKHA SATHYANARAYANA Vs. P SURESH
|
June 4, 2019 |
RELIANCE GENERAL INSURANCE CO LTD Vs. CHANNAVEEREGOWDA
|
July 25, 2019 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RAJANNA
|
March 5, 2019 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. M G ROAD, BENGALURU
|
April 25, 2019 |
RELIANCE RETAIL LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
November 14, 2019 |
RELIENCE GENERAL INSURANCE COMPANY LIMITED Vs. BALESHI
|
July 23, 2019 |
REMANI CHACKO Vs. STATE OF KARNATAKA
|
June 17, 2019 |
RENAVVA Vs. STATE OF KARNATAKA
|
August 27, 2019 |
RENEW POWER LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD
|
March 13, 2019 |
RENU KAMALESH RAVAL Vs. KAMALESH MAGANLAL RAVAL
|
August 29, 2019 |
RENU KUMAR S/O LAKSHMANA Vs. STATE OF KARNATAKA
|
January 5, 2019 |
RENUKA Vs. YANKU KUMARI
|
January 8, 2019 |
RENUKA Vs. FAKIRAVVA
|
January 30, 2019 |
RENUKA Vs. SANGAPPA
|
December 11, 2019 |
RENUKA Vs. STATE OF KARNATAKA
|
January 31, 2019 |
RENUKA FERTILIZERS Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT
|
September 5, 2019 |
RENUKA RAMNATH Vs. HASHAM INVESTMENT AND TRADING COMPANY PVT LTD
|
February 1, 2019 |
RENUKAMMA Vs. STATE OF KARNATAKA
|
March 8, 2019 |
RENUKAMMA W/O LATE MOHAN KUMAR Vs. S L R.INFO TECHS
|
April 8, 2019 |
RENUKAPRASAD Vs. STATE
|
March 26, 2019 |
RENUKARADHYA H C Vs. DODDE GOWDA
|
March 5, 2019 |
RESHMA Vs. K SUDHAKAR REDDY
|
July 23, 2019 |
RESHMI BAI Vs. SHA PREMCHAND PRAKASHCHAND AND COMPANY
|
June 17, 2019 |
REVAMMA DIED BY LRS Vs. Y P NIRMALA W/O A R.SHANTHAPRASANNA
|
April 4, 2019 |
REVANAPPA S/O BHADRAPPA GARAMPALLI Vs. STATE OF KARNATAKA
|
December 20, 2019 |
REVANAPPA S/O RUDRAPPA Vs. NARASINGHA NAIK S/O THEVARAYANAIKA
|
September 3, 2019 |
REVANAPPA S/O RUDRAPPA Vs. T RANGAPPA S/O KENCHAMMA
|
September 3, 2019 |
REVANASIDDA Vs. STATE OF KARNATAKA
|
February 13, 2019 |
REVANASIDDAPPA Vs. STATE OF KARNATAKA
|
February 6, 2019 |
REYAZ AHAMED Vs. SADIQ
|
April 22, 2019 |
RIDDHI LOGISTICS PVT. LTD. Vs. CORPORATION BANK KORAMANGALA
|
February 27, 2019 |
RIFA-HUL-MUSLIMEEN EDUCATIONAL TRUST Vs. GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE (DENTAL EDUCATION SECTION)
|
July 3, 2019 |
RITA SEAL Vs. NALLATHAMBI D
|
June 21, 2019 |
RIYAZ Vs. TERDAL URABAN SOUHARD CREDIT CO-OP. LTD.
|
September 3, 2019 |
RIYAZ AHAMED SAYEEDI Vs. STATE OF KARNATAKA
|
April 10, 2019 |
RIYAZAHAMAD KUTUBUDDIN KILLEDAR Vs. STATE OF KARNATAKA
|
February 19, 2019 |
RIZWAN Vs. STATE BY
KYATHASANDRA POLICE STATION
|
November 19, 2019 |
ROBO SILICON LTD Vs. STATE OF KARNATAKA
|
August 21, 2019 |
ROHIDAS Vs. PRAMOD
|
June 24, 2019 |
ROHIT KIRAN Vs. STATE OF KARNATAKA
|
December 3, 2019 |
ROOPA D/O SHIVANANDA REDDY Vs. SHIVANANDA REDDY S/O LATE K T NAGAPPA REDDY
|
March 20, 2019 |
ROOPA K V Vs. STATE OF KARNATAKA
|
March 15, 2019 |
ROOPA LAKSHMI, W/O RAJIV LOCHANA Vs. STATE OF KARNATAKA
|
March 29, 2019 |
ROOPASHREE Vs. STATE OF KARNATAKA
|
June 4, 2019 |
ROOPASHRI Vs. KRISHNAGOUDA
|
December 19, 2019 |
ROOPAVATHI Vs. M. SMITHA
|
December 31, 2019 |
ROSE MARY Vs. LAKSHMAMMA
|
December 16, 2019 |
ROYAL ORCHID ASSOCIATED HOTELS PRIVATE LIMITED Vs. RAJENDRA SINGH RATHORE
|
September 3, 2019 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. SURESH
|
January 7, 2019 |
RUDRAGOUDA Vs. STATE OF KARNATAKA
|
August 13, 2019 |
RUDRAPPA Vs. PRAKASH
|
April 8, 2019 |
RUDRAPPA Vs. STATE OF KARNATAKA
|
July 16, 2019 |
RUDRAPPA S/O ESHWARAPPA Vs. STATE OF KARNATAKA
|
February 22, 2019 |
RUDRESHA Vs. STATE OF KARNATAKA
|
December 16, 2019 |
RUKMINI Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 27, 2019 |
RUKMINI W/O SRI LATE GOVINDARAJULU NAIDU Vs. UNION OF INDIA BY ITS SECRETARY TO GOVERNMENT
|
September 5, 2019 |
RUKMUDDIN Vs. STATE OF KARNATAKA
|
February 28, 2019 |
RYTHARA SEVA SAHAKARA SANGHA N (RSSSN) Vs. STATE OF KARNATAKA
|
April 5, 2019 |
S A JAYANARAYANA Vs. STATE OF KARNATAKA
|
March 21, 2019 |
S ANANDA SHETTY Vs. MEHABOOB SHERIEFF
|
July 12, 2019 |
S ANNADORAI S/O SOLIAPPAN Vs. UNION OF INDIA REP BY ITS SECRETARY
|
April 9, 2019 |
S ARUL PRAKASH,S/O A SENIYAPPAN Vs. UNION OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT
|
March 27, 2019 |
S GADIGAPPA Vs. K G SUJATHA
|
June 12, 2019 |
S H MANJANNA Vs. STATE OF KARNATAKA
|
April 1, 2019 |
S HALAPPA Vs. STATE BY GEOLOGIST, OFFICE OF SENIOR GEOLOGIST
|
May 16, 2019 |
S HINDUMATHI, W/O SETHURAM M A Vs. KISHOR TRANSPORT SERVICE PVT LTD
|
March 1, 2019 |
S JALAJA W/O N MALLIKARJUNAIAH Vs. UNION OF INDIA MINISTRY OF RURAL DEVELOPMENT
|
April 5, 2019 |
S K MADAR Vs. KARNATAKA VISHWA VIDYALAYA
|
June 21, 2019 |
S K MANJUNATH Vs. MALLAPPAMAHADEVAPPA BARKER
|
January 10, 2019 |
S KAMAKOTI S/O V SANKARAN Vs. I SARFARAZ NAWAZ S/O LIYAS
|
April 9, 2019 |
S KRISHNALAL Vs. STATE OF KARNATAKA
|
June 24, 2019 |
S L RAJAPPA S/O LAKSHMANA Vs. STATE BY VIDHANA SOUDHA POLICE, REPRESENTED BY STATE PUBLIC PROSECUTOR
|
April 26, 2019 |
S M TIPPESWAMY S/O MARISWAMY Vs. STATE OF KARNATAKA
|
April 10, 2019 |
S MADAR SAHEB Vs. STATE OF KARNATAKA
|
July 22, 2019 |
S N CHINNAPPA Vs. STATE OF KARNATAKA
|
February 28, 2019 |
S NAGARAJ Vs. B.N. NAGARAJU
|
January 3, 2019 |
S NAGENDRA S/O LATE H B SIDDAIAH Vs. R.SHRUTHI W/O N UMESH
|
April 23, 2019 |
S NARAYAN,
S/O LATE SIDDAPPA, Vs. STATE OF KARNATAKA BY POLICE OF
MALLESHWARAM POLICE STATION
|
February 8, 2019 |
S P LINGARAJU Vs. STATE OF KARNATAKA
|
January 14, 2019 |
S P SATYANARAYANA Vs. MANAGEMENT OF KIRLOSKAR ELECTRIC COMPANY LTD
|
August 13, 2019 |
S PALAKSHAMMA Vs. ASSISTANT COMMISSIONER TUMAKURU SUB-DIVISION
|
July 12, 2019 |
S PALANI Vs. MALLANGOUDA
|
January 7, 2019 |
S R VENKATESH BABU Vs. REGISTRAR
|
October 10, 2019 |
S RAJENDRA PRASAD Vs. STATE OF KARNATAKA
|
July 2, 2019 |
S S KUMARASWAMY S/O LATE SHAMBHULINGAPPA Vs. STATE REPRESENTED BY PRINCIPAL SECRETARY
|
March 19, 2019 |
S SATHYANARAYANA S/O B V SRIKANTHAIAH Vs. RESERVE BANK OF INDIA
|
August 7, 2019 |
S SAVITHRAMMA Vs. S P JAYAPALA
|
June 21, 2019 |
S SHALINI, W/O KRISHNAMURTHY H C Vs. H C KRISHNAMURTHY
|
March 20, 2019 |
S SOUNDARAJAN S Vs. V KRISHNAMURTHY
|
April 24, 2019 |
S SRINIVAS Vs. STATE OF KARNATAKA
|
January 28, 2019 |
S SUMALATHA Vs. AHAMED ALIKHAN
|
May 29, 2019 |
S T DASE GOWDA Vs. STATE OF KARNATAKA
|
July 4, 2019 |
S T GOUDAR Vs. STATE BY POLICE INSPECTOR, KARNATAKA LOKAYUKTA
|
August 23, 2019 |
S T RAMAR Vs. M A RAZAK
|
March 21, 2019 |
S THIPPESWAMY Vs. STATE OF KARNATAKA
|
July 22, 2019 |
S V SRIRAMAPPA Vs. KRISHNAMMA WIFE OF LATE DODDAVENKATASHAMAPPA
|
July 3, 2019 |
S VANITHA Vs. DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
|
June 18, 2019 |
S. BALAMURUGAN Vs. C. KUMAR
|
November 28, 2019 |
S. BHASKARAN Vs. STATE OF KARNATAKA
|
January 9, 2019 |
S. J. RAJALAKSHMI Vs. MANAGER, CUSTOMER SERVICES, AIR INDIA LIMITED
|
September 25, 2019 |
S. K. LAVAKUMAR Vs. STATE OF KARNATAKA
|
November 21, 2019 |
S. K. PRABHU Vs. K. GIRIDHAR RAO
|
September 16, 2019 |
S. KRISHNALAL Vs. STATE OF KARNATAKA
|
October 11, 2019 |
S. MURTHY Vs. SPECIAL BOARD, KARNATAKA LEGISLATIVE ASSEMBLY SECRETARIAT
|
December 19, 2019 |
S. NARAHARI Vs. S.R. KUMAR
|
December 20, 2019 |
S. PARVATHAPPA Vs. DEVAPPA DANDI AND ORS.
|
October 15, 2019 |
S. PRAKASHA AND ORS. Vs. THE MANAGEMENT OF ZENITH TEXTILES
|
June 17, 2019 |
S. RAJU Vs. M. CHANDRA SHEKAR
|
November 6, 2019 |
S. RAMAKRISHNAN Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
March 7, 2019 |
S. SHRIKANTESHWARA Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
February 11, 2019 |
S. SOWBHAGYA Vs. NAGASUMA
|
March 14, 2019 |
S. SUDARSHAN Vs. G.M. SUNIL KUMAR
|
December 12, 2019 |
S. VINTAGE FOODS AND INDUSTRIES LTD. Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD. (KSIIDC)
|
January 16, 2019 |
S.A. VASUDEV MURTHY Vs. K. SATHYANARAYANA
|
April 23, 2019 |
S.B.NAGARATHNAMMA Vs. STATE OF KARNATAKA
|
February 19, 2019 |
S.BYREGOWDA Vs. SARAMMA JOSEPH THANNICKAL
|
September 12, 2019 |
S.G. THRUPTHI Vs. P. VEENA
|
June 26, 2019 |
S.LEELA NAIDU Vs. S.KUMAR
|
June 19, 2019 |
S.M. SHIVAKUMAR Vs. STATE OF KARNATAKA
|
July 29, 2019 |
S.MANJUNATH Vs. VIJAYA SHASTRY
|
June 14, 2019 |
S.N. MURKLOTI Vs. COMMANDANT, SECOND REGIMENT, KARNATAKA STATE RESERVE POLICE
|
September 26, 2019 |
S.NAGIREDDY Vs. MALLESWARAM TAILORING CO-OPERATIVE SOCIETY LTD
|
September 26, 2019 |
S.R. PATIL Vs. COMMISSIONER HUBBALLI DHARWAD
|
September 3, 2019 |
S.R. STONES CRUSHER Vs. STATE OF KARNATAKA
|
November 28, 2019 |
S.S. HERALGI Vs. UPA LOKAYUKTA AND ORS.
|
February 21, 2019 |
S.S. TOPGI Vs. STATE OF KARNATAKA
|
April 24, 2019 |
S.T.CHANDREGOWDA Vs. D.SUMITHRA
|
December 10, 2019 |
S.V. ENTERPRISES Vs. TULASIRAM.V
|
December 4, 2019 |
S.V. SEETHARAMAPPA AND ORS. Vs. VENKATAMMA AND ORS.
|
April 4, 2019 |
S.V.E. TRUSTS Vs. GOVERNMENT OF INDIA
|
August 28, 2019 |
S.V.NANDARAJU Vs. KARNATAKA LOKAYUKTHA POLICE
|
December 19, 2019 |
SA TRAJ Vs. GEETA
|
July 26, 2019 |
SAABULAL SHARIFF Vs. STATE OF KARNATAKA
|
May 14, 2019 |
SABANNA W/O HANMANTHA BARAGALI Vs. STATE
|
March 11, 2019 |
SABINSA CORPORATION Vs. OLIVE LIFESCIENCES PRIVATE LIMITED
|
January 31, 2019 |
SABITA Vs. SHREEPAD DATTARYA KULKAMI
|
January 31, 2019 |
SABYASACHI CHAKRABORTHY Vs. SUSHMITA MUKHERJEE
|
September 3, 2019 |
SACHIN Vs. STATE OF KARNATAKA
|
September 18, 2019 |
SACHIN NARAYAN S/O LATE H G NARAYAN Vs. INCOME TAX DEPARTMENT BY ITS DEPUTY DIRECTOR OF INCOME TAX, BANGALORE
|
August 29, 2019 |
SADANAND S/O NARAYAN NAIK Vs. DISTRICT LEGAL SERVICES AUTHORITY
|
May 9, 2019 |
SADANANDA Vs. TAHSILDAR
|
March 11, 2019 |
SADASHIV Vs. STATE OF KARNATAKA
|
March 13, 2019 |
SADASHIV S/O BHIMAPPA MALAPPANAVAR Vs. STATE OF KARNATAKA
|
June 27, 2019 |
SADASHIVA Vs. STATE OF KARNATAKA
|
February 27, 2019 |
SADASHIVANANDA KASHAPPA DANDIN Vs. KUMARI PADMINI
|
September 12, 2019 |
SADDAM HUSSEN MAHIBBOB MULLA Vs. STATE OF KARNATAKA
|
April 24, 2019 |
SADDAMHUSEN S/O MOULASAB TAHASILDAR Vs. STATE OF KARNATAKA
|
April 10, 2019 |
SADIQ PASHA Vs. STATE OF KARNATAKA
|
December 18, 2019 |
SADIQA Vs. STATE OF KARNATAKA
|
March 23, 2019 |
SAFWAN Vs. STATE OF KARNATAKA
|
February 26, 2019 |
SAGAR S/O NAGARAJU Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
September 6, 2019 |
SAGAR SILK, A PROPRIETARY CONCERN Vs. SREE RAJYALAKSHMI, SAIDURGA SAREES
|
March 29, 2019 |
SAGAR T Vs. STATE OF KARNATAKA
|
October 10, 2019 |
SAHANA R.S Vs. KARNATAKA POWER TRANSMISSION
|
December 3, 2019 |
SAHANASHREE K G Vs. KUMARASWAMY C E
|
April 16, 2019 |
SAHEBLAL S/O MOHAMMADSAB Vs. STATE OF KARNATAKA
|
April 15, 2019 |
SAHEBPATEL S/O RAJMAMMAD ANAJAGI Vs. STATE OF KARNATAKA
|
February 5, 2019 |
SAI RECREATION ASSOCIATION Vs. STATE OF KARNATAKA
|
February 13, 2019 |
SAI SAPTAGIRI SPONGE PRIVATE LTD Vs. GOVERNOR, RESERVE BANK OF INDIA
|
May 31, 2019 |
SAI SAPTHAGIRI SPONGE PVT LTD , REP DIRECTOR P RAMAKRISHNA CHOWDARY Vs. K S MANJUNATH
|
April 5, 2019 |
SAI SPORTS AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
|
November 22, 2019 |
SAI TEJA MININING INDUSTRIES Vs. STATE OF KARNATAKA
|
January 29, 2019 |
SAIBANNA Vs. STATE OF KARNATAKA DEPARTMENT OF PANCHAYATRAJ
|
July 5, 2019 |
SAINAJ ABBASALI NALABAND Vs. STATE OF KARNATAKA
|
February 28, 2019 |
SAIYAD GULAM VOHIDDIN Vs. DEPUTY COMMISSIONER
|
February 5, 2019 |
SAKAMMA Vs. STATE OF KARNATAKA
|
September 3, 2019 |
SAKAMMA Vs. NARASAMMA
|
July 30, 2019 |
SAKE RAMANJINEYULU Vs. B RAMANJINEYULU
|
March 11, 2019 |
SAKKUBAI Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
March 18, 2019 |
SAKU Vs. SHIVANAND CHANNAPPA MANAGUNDI
|
October 14, 2019 |
SALAM Vs. STATE OF KARNATAKA
|
April 25, 2019 |
SALAMMA Vs. A. WAHAB KHAN
|
August 28, 2019 |
SALAMON Vs. DEVARAJ
|
September 3, 2019 |
SALMA BHANU Vs. STATE OF KARNATAKA
|
February 12, 2019 |
SALOMON Vs. STATE
|
April 25, 2019 |
SAMEER Vs. STATE OF KARNATAKA
|
April 27, 2019 |
SAMEER A. Vs. STATE OF KARNATAKA
|
June 27, 2019 |
SAMHITA ULLOD Vs. STATE OF KARNATAKA
|
February 18, 2019 |
SAMI LABS LIMITED Vs. M V JOSEPH S/O M S VARKEY
|
January 31, 2019 |
SAMIULLA Vs. CHIEF SECRETARY
|
November 18, 2019 |
SAMIULLA Vs. CHIEF SECRETARY
|
November 20, 2019 |
SAMPATH RAJ DEAD BY HIS LRS Vs. GOVINDA REDDY S/O NARAYANA REDDY
|
April 23, 2019 |
SAMRUDDHI SOCIAL ASSOCIATION Vs. STATE OF KARNATAKA
|
November 19, 2019 |
SANATHKUMAR SHETTY Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS IN KARNATAKA
|
February 11, 2019 |
SANDEEP Vs. GOVT OF KARNATAKA DEPARTMENT OF REVENUE
|
March 14, 2019 |
SANDEEP Vs. HANUMANTHAYYA TEEKA
|
February 7, 2019 |
SANDEEP B E Vs. STATE
|
May 10, 2019 |
SANDEEP B. N. Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 4, 2019 |
SANDEEP GURURAJAN Vs. STATE OF KARNATAKA
|
September 5, 2019 |
SANDEEP GURURAJAN S/O S V GURURAJAN Vs. STATE OF KARNATAKA
|
September 5, 2019 |
SANDEEP VARALWAR Vs. STATE OF KARNATAKA
|
June 11, 2019 |
SANDESH S/O CHUDIA @ CHUDAMANI Vs. DAYANAND S/O DAKAPPA HOSAMANE
|
April 4, 2019 |
SANDHYA SHANKAR Vs. ASHOK S. GONI
|
August 14, 2019 |
SANGAM BAR AND RESTAURANT Vs. DISTRICT REGISTRAR AND REGISTRAR OF FIRMS SHIMOGA DISTRICT
|
July 23, 2019 |
SANGAM CORPORATION Vs. R LOKANATH
|
February 27, 2019 |
SANGAM JAYASHREE Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
|
December 20, 2019 |
SANGAMESH RUDRAPPA NIRANI Vs. STATE OF KARNATAKA
|
June 27, 2019 |
SANGANBASAPPA S/O KALAPPA Vs. STATE OF KARNATAKA
|
July 4, 2019 |
SANGAPPA S/O YALLAPPA UGARAGOL Vs. IRANNA S/O RACHAPPA GURUBASANNAVAR
|
September 9, 2019 |
SANGAYYA Vs. PRECISION TOOLING SYSTEMS LTD
|
July 18, 2019 |
SANGEETA @ SAVITRI Vs. SHAILESH @ SIDDAYYA
|
March 22, 2019 |
SANGRAMAPPA Vs. S GANGAMMA
|
January 25, 2019 |
SANJAY BUILDERS AND DEVELOPERS Vs. SAI CONSTRUCTIONS
|
April 1, 2019 |
SANJAY DSOUZA Vs. V ABDUL LATHEEF
|
March 15, 2019 |
SANJAY KUMAR A. HUDED Vs. STATE OF KARNATAKA
|
July 9, 2019 |
SANJAY RAJ Vs. PRADEEP NAGARAJ
|
June 6, 2019 |
SANJAY RAJU Vs. S PUTTASWAMY
|
February 7, 2019 |
SANJEEB PARIDA Vs. STATE
|
January 30, 2019 |
SANJEETH Vs. STATE OF KARNATAKA
|
December 16, 2019 |
SANJEEV Vs. STATE OF KARNATAKA
|
March 1, 2019 |
SANJEEV Vs. S MOHAMMAD ALEE
|
July 25, 2019 |
SANJEEV BIRADAR Vs. STATE
|
January 16, 2019 |
SANJEEVA SHETTY Vs. B. CHITTARANJAN RAI
|
January 7, 2019 |
SANJEEVAPPA S/O BANDEPPA Vs. STATE OF KARNATAKA THROUGH GESCOM RAICHUR
|
July 11, 2019 |
SANJEEVKUMAR Vs. VEERAPPA
|
September 5, 2019 |
SANJEEVREDDY Vs. STATE OF KARNATAKA
|
December 12, 2019 |
SANJIB DAS S/O NANTU DAS Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGAR PALIKE, BENGALURU
|
March 7, 2019 |
SANJUKUMAR Vs. STATE OF KARNATAKA
|
February 15, 2019 |
SANJUMUMAR Vs. HIRGANNA
|
June 12, 2019 |
SANNA FAKIRAPPA Vs. STATE OF KARNATAKA
|
November 6, 2019 |
SANNAPPA Vs. G. RAVISHA. MAJOR
|
February 21, 2019 |
SANNARANGAPPA Vs. STATE OF KARNATAKA
|
September 4, 2019 |
SANNI @ SAVITHA Vs. VENKATARAMANA SHERIGAR
|
June 7, 2019 |
SANOFI INDIA LIMITED (FORMERLY AVENTIS PHARMA LIMITED) Vs. STATE REPRESENTED BY CENTRAL BUREAU OF INVESTIGATION
ANTI-CORRUPTION BRANCH
|
February 15, 2019 |
SANSERA ENGINEERING PRIVATE LIMITED Vs. DEPUTY COMMISSIONER
|
November 22, 2019 |
SANTHOSH @ SANTHU Vs. STATE OF KARNATAKA
|
December 3, 2019 |
SANTHOSH C. SAMUEL Vs. BLESSY S.S.
|
May 21, 2019 |
SANTHOSH KUMAR SHETTY Vs. STATE OF KARNATAKA
|
May 21, 2019 |
SANTHOSH KUMAR SHETTY Vs. STATE OF KARNATAKA
|
May 23, 2019 |
SANTHOSH PADMANABHA Vs. STATE BY HANUMANTHANAGARA POLICE
|
February 27, 2019 |
SANTHOSH ROY @ SANTHOSH Vs. STATE OF KARNATAKA
|
March 11, 2019 |
SANTHOSH. B.K Vs. STATE OF KARNATAKA
|
February 13, 2019 |
SANTOSH Vs. STATE OF KARNATAKA
|
August 19, 2019 |
SANTOSH Vs. STATE OF KARNATAKA
|
November 4, 2019 |
SANTOSH B.K. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 21, 2019 |
SANTOSH KUMAR Vs. STATE OF KARNATAKA
|
October 9, 2019 |
SANTOSH KUMAR BAGLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 19, 2019 |
SANTOSH NAIK @ SANTOSHA
S/O Vs. SURESH NAIK
|
February 8, 2019 |
SANTOSH S.LAD Vs. ROCKLINE ENTERTAINMENT PVT. LTD
|
November 4, 2019 |
SANTOSH SAJJAN Vs. SHIVAMMA
|
March 14, 2019 |
SANTOSH SHIVAPPA NAVAKODI Vs. STATE OF KARNATAKA
|
September 6, 2019 |
SANYAM GULATI Vs. STATE OF KARNATAKA
|
December 20, 2019 |
SARADAMMA W/O LATE BASAVARAJ Vs. HULIRAJA
|
March 11, 2019 |
SARALA Vs. T.C.NARENDRA
|
June 17, 2019 |
SARASWATHAMMA W/O MUNIVENKATAREDDY Vs. MUNIVENKATAREDDY S/O KALAREDDY
|
April 9, 2019 |
SARASWATHIBAI Vs. STATE OF KARNATAKA
|
December 16, 2019 |
SARASWATI GANAPATHI BHAT Vs. GOVERNMENT OF KARNATAKA
|
February 1, 2019 |
SARDAR BEGUM Vs. SATE OF KARNATAKA
|
June 10, 2019 |
SARIKA W/O RAOSAHEB SHINDE Vs. YUNUS S/O ILAI TAMBOLI
|
August 28, 2019 |
SAROJAMMA Vs. RAM RATHAN SIKHWAL
|
June 18, 2019 |
SAROJAMMA Vs. STATE OF KARNATAKA
|
October 14, 2019 |
SARVAJANIKA VACHANALAYA Vs. STATE OF KARNATAKA
|
February 28, 2019 |
SARVODAYA ENGINEERING EQUIPMENTS PRIVATE LIMITED Vs. KALPANA MANAVALAN
|
January 18, 2019 |
SASI KUMAR ARUMUGHAM Vs. STATE OF KARNATAKA
|
August 26, 2019 |
SASKEN TECHNOLOGIES LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-6 AND ORS.
|
November 12, 2019 |
SATEESH KUMAR NADIVI Vs. H. S. SHAKTI
|
August 14, 2019 |
SATHEESHA R S/O R T RAMEGOWDA Vs. SECRETARY TO THE GOVERNMENT OF INDIA, NEW DELHI AND OTHERS
|
March 29, 2019 |
SATHISH @ PAKEERA Vs. STATE OF KARNATAKA
|
May 23, 2019 |
SATHISH A. Vs. ASHWINI AND ORS.
|
July 30, 2019 |
SATHISH CHANDRAN S Vs. STATE OF KARNATAKA
|
December 4, 2019 |
SATHISH S Vs. SMITHA B S
|
January 4, 2019 |
SATHISHA Vs. STATE OF KARNATAKA
|
March 8, 2019 |
SATHISHA. B. A. Vs. R. PRASAD
|
November 26, 2019 |
SATHYA & CO. Vs. INDIAN OIL CORPORATION LTD.
|
September 5, 2019 |
SATHYANARAYANAREDDY Vs. ORIENTAL INSURANCE CO LTD
|
March 29, 2019 |
SATHYAVATHAMMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 12, 2019 |
SATISH AND ORS. Vs. STATE OF KARNATAKA
|
November 18, 2019 |
SATTEPPA BALLAPPA UDDANAYIK Vs. STATE OF KARNATAKA
BY YAMAKANMARADI POLICE
|
April 2, 2019 |
SATYA SAI CONSTRUCTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 26, 2019 |
SATYAMURTHY Vs. STATE
|
March 12, 2019 |
SATYANARAYAN AND ORS. Vs. THE STATE OF KARNATAKA
|
December 2, 2019 |
SATYANARAYANA Vs. SHRIRAM TRANSPORT FINANCE CO LTD
|
February 4, 2019 |
SAULA NAYAK R/O GURIGUDA GRAMA Vs. STATE OF KARNATAKA
|
April 1, 2019 |
SAVIK VIJAI ENGINEERING PVT LTD Vs. BCL FINANCIAL SERVICES PRIVATE LIMITED
|
March 21, 2019 |
SAVITHA Vs. BASHEER AHMED
|
August 30, 2019 |
SAVITHA K HEGDE Vs. STATE OF KARNATAKA
|
April 26, 2019 |
SAVITHRAMMA Vs. STATE OF KARNATAKA
|
March 20, 2019 |
SAVITHRAMMA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
May 29, 2019 |
SAVITHRAMMA Vs. E.SHANTHAMMA
|
March 11, 2019 |
SAVITHRAMMA Vs. K R SATHYANARAYANA
|
July 15, 2019 |
SAVITHRAMMA C. Vs. STATE
|
May 8, 2019 |
SAVITRI Vs. KALKAYYA
|
February 4, 2019 |
SAYED SARWAR BASHA MAKANDAR Vs. STATE OF KARNATAKA, RPTD BY ITS PRINCIPAL SECRETARY
|
March 13, 2019 |
SAYEEDA FAKRUNISSA BEGUM W/O LATE ABDUL JABBAR Vs. ASIYA PARVEEN W/O ABDUL REHMAAN
|
July 31, 2019 |
SBICAP TRUSTEE COMPANY LTD. Vs. IDBI TRUSTEESHIP SERVICES LIMITED
|
September 13, 2019 |
SCHOOL DEVELOPMENT Vs. M K MUNIRAJU
|
April 23, 2019 |
SCORPIAN SECURITY LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II (C&R)
|
August 19, 2019 |
SEBASTIAN Vs. BANGALORE ELECTRIC SUPPLY CO LTD
|
July 10, 2019 |
SECRETARY TO GOVERNMENT OF KARNATAKA Vs. CHANDRAHASA P NAIK
|
March 25, 2019 |
SEEMA Vs. SHRAVANKUMAR
|
September 5, 2019 |
SEEMA Vs. SHABANA M JAMADAR
|
July 5, 2019 |
SEETHA BAI Vs. STATE OF KARNATAKA
|
February 4, 2019 |
SELVAKUMAR Vs. STATE OF KARNATAKA
|
August 19, 2019 |
SELVAKUMAR U Vs. STATE OF KARNATAKA
|
February 1, 2019 |
SENDIL KUMAR Vs. STATE
|
November 12, 2019 |
SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. JYOTIBA APPAJI SHIGATE
|
August 21, 2019 |
SENIOR MANAGER Vs. P. ADAM ISMAIL
|
August 30, 2019 |
SERVE & VOLLEY OUTDOOR ADVERTISING PVT LTD Vs. TIMES INNOVATIVE MEDIA LTD
|
April 26, 2019 |
SERVE & VOLLEY OUTDOOR ADVERTISING PVT LTD Vs. NITESH SHETTY
|
April 26, 2019 |
SESHI C. Vs. STATE
|
March 13, 2019 |
SHABANA AND ORS. Vs. ZABIULLA KHAN AND ORS.
|
February 16, 2019 |
SHABANA B S Vs. KEVIN JOSEPH SELVADORAY
|
August 26, 2019 |
SHABBIR M KAGALAWALA @ SHABBIR Vs. IFFCO -TOKIO GENERAL INSURANCE CO LTD.
|
May 27, 2019 |
SHABBIRAHAMAD Vs. STATE OF KARNATAKA
|
March 22, 2019 |
SHADAKSHARI Vs. BHARATVITHAL LENDAVE
|
January 8, 2019 |
SHAH MOHANLAL CHAMPAKLAL Vs. BASAVARAJ
|
February 6, 2019 |
SHAHAJAJI Vs. ASHWATHANARAYAN
|
August 5, 2019 |
SHAHEED SHAHAZADHA Vs. K NARAYANA REDDY
|
January 17, 2019 |
SHAHIDBEG Vs. STATE OF KARNATAKA
|
October 16, 2019 |
SHAHO MAHARAJ KREEDA SAMSKRUTHIKA HAAGU MANORANJANA SANGHA Vs. STATE OF KARNATAKA
|
August 13, 2019 |
SHAHPOORJI PALLOONJI & COMPANY PRIVATE LIMITED Vs. AECOS LTD
|
January 17, 2019 |
SHAIK BABU Vs. MANAGER UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED
|
June 25, 2019 |
SHAIK MADAR AMANULLA Vs. INCOME TAX OFFICER WARD 4 (3)(3)
|
November 19, 2019 |
SHAILA MATHIAS Vs. NITESH ESTATES LIMITED
|
January 2, 2019 |
SHAIR KHAN Vs. STATE OF KARNATAKA
|
June 18, 2019 |
SHAJU K NAIR MANAGING DIRECTOR CLARIYA MARKETING SERVICES PRIVATE LIMITED Vs. S L V STEELS & ALLOYS PVT LTD
|
January 8, 2019 |
SHAKEEL AHSAN AND ORS. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD. AND ORS.
|
July 10, 2019 |
SHAKILA Vs. STATE BY CIRCLE INSPECTOR
|
July 26, 2019 |
SHAKILA Vs. POOJA
|
June 7, 2019 |
SHAKTHI KARIMARIYAMMA Vs. STATE OF KARNATAKA
|
August 13, 2019 |
SHAKUNTALA Vs. KASHAPPA
|
January 24, 2019 |
SHAKUNTALA GUPTA Vs. KIRAN BHARTIA
|
December 11, 2019 |
SHALINI Vs. STATE OF KARNATAKA
|
January 28, 2019 |
SHAMA SHARIFF Vs. MOHAMMED SIDDIQ
|
August 26, 2019 |
SHAMABI S/O KASHIM MUJAWAR Vs. ENERAL MANAGER
|
August 5, 2019 |
SHAMBUGOWDA AND ORS. Vs. T. MALIKARJUNA AND ORS.
|
August 14, 2019 |
SHAMBULINGAPPA Vs. STATE OF KARNATAKA
|
January 29, 2019 |
SHAMMANNA Vs. ASHWATHAMMA
|
November 25, 2019 |
SHAMRAO MASTAN BHEEMANHALLI Vs. STATE OF KARNATAKA
|
December 13, 2019 |
SHAMSUDDIN Vs. ANAND KUMAR H
|
July 22, 2019 |
SHANKAR Vs. STATE OF KARNATAKA
|
September 23, 2019 |
SHANKAR Vs. STATE OF KARNATAKA
|
June 28, 2019 |
SHANKAR Vs. SHNEHALATA
|
September 5, 2019 |
SHANKAR @ SHANKARAPPA Vs. MOHAMMED SHAFI
|
August 28, 2019 |
SHANKAR ISHWARAPPA LAMANI Vs. STATE BY JOIDAL POLICE
|
April 9, 2019 |
SHANKAR K R Vs. RELIANCE GENERAL INSURANCE CO LTD
|
June 19, 2019 |
SHANKAR S/O MALLESHAPPA LOKUR Vs. STATE OF KARNATAKA
|
April 8, 2019 |
SHANKARA @ MALLA Vs. STATE OF KARNATAKA
|
January 9, 2019 |
SHANKARAGOUDA YALLAPPAGOUDA PATIL Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER, GADAG
|
August 14, 2019 |
SHANKARAGOWDA PATIL Vs. STATE
|
May 16, 2019 |
SHANKARALINGAIAH Vs. MYSORE MINERALS LIMITED
|
January 18, 2019 |
SHANKARALINGEGOWDA Vs. STATE OF KARNATAKA
|
April 1, 2019 |
SHANKARAPPA SINCE DEAD BY HIS LRS Vs. LAKKAPPA
|
March 20, 2019 |
SHANKAREGOWDA Vs. P KALIYAPPA
|
June 25, 2019 |
SHANKARLAL JAIN Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
November 26, 2019 |
SHANKERAPPA YALLANAIK NAIKAR Vs. STATE OF KARNATAKA
|
August 5, 2019 |
SHANMUKHASWAMY Vs. STATE OF KARNATAKA
|
April 23, 2019 |
SHANTA Vs. SANTOSH
|
June 14, 2019 |
SHANTAMANI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 20, 2019 |
SHANTANU TANDON Vs. KARNATAKA MEDICAL COUNCIL
|
March 13, 2019 |
SHANTAWWA W/O SIDRAMAYYA ALLAYANNAVARAMATH Vs. BANGARAWWA W/O SIDRAMAYYA LLAYANNAVARMATH
|
March 20, 2019 |
SHANTHALA SPHEROCAST PRIVATE LIMITED Vs. RAJNI SATISH
|
July 18, 2019 |
SHANTHAMMA Vs. STATE OF KARNATAKA
|
December 17, 2019 |
SHANTHAMMA Vs. UNION OF INDIA
|
February 13, 2019 |
SHANTHAMMA Vs. GIRISH
|
December 11, 2019 |
SHANTHAMMA Vs. P N NANJEGOWDA
|
March 28, 2019 |
SHANTHAMMA @ NIRMALAMMA Vs. MARUTHI S/O VIRUPAKSHAPPA SINDHE MAJOR
|
August 6, 2019 |
SHANTHAMMA W/O R M PAPAIAH Vs. H G CHANDRAMOULI S/O H GURUBASAPPA
|
April 5, 2019 |
SHANTHAPPA GOWDA Vs. STATE
|
October 18, 2019 |
SHANTHARAJ Vs. STATE OF KARNATAKA BY BETTADAPURA POLICE PERIYAPATNA TALUK
|
February 2, 2019 |
SHANTHVEERAPPA Vs. ICICI LOMBARD GENERAL INSU. CO. LTD.
|
February 5, 2019 |
SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED Vs. LILY REALTY PRIVATE LIMITED
|
August 22, 2019 |
SHARABANNA Vs. STATE
|
May 15, 2019 |
SHARADA GANAPATHI COLD STORAGE PRIVATE LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
May 21, 2019 |
SHARADA HEGGADTHI W/O LATE DASAPPA HEGDE Vs. VIMALA P HEGGADTHI
W/O PANDU HEGDE
|
February 1, 2019 |
SHARADA V. PATIL Vs. DEPUTY COMMISSIONER
|
August 21, 2019 |
SHARADAMMA Vs. S SUDHANANDA REDDY
|
May 24, 2019 |
SHARADAMMA Vs. STATE OF KARNATAKA
|
March 14, 2019 |
SHARADAMMA Vs. STATE OF KARNATAKA
|
August 20, 2019 |
SHARAN BOSE Vs. STATE OF KARNATAKA
|
September 6, 2019 |
SHARANABASAPPA Vs. MANAGING DIRECTOR DISCIPLINARY AUTHORITY KSRTC CENTRAL OFFICE
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June 12, 2019 |
SHARANAPPA Vs. TATE OF KARNATAKA
|
February 15, 2019 |
SHARANAPPA Vs. DEPUTY COMMISSIONER & DISTRICT COMMISSIONER, KOPPAL
|
October 30, 2019 |
SHARATH Vs. STATE OF KARNATAKA
|
October 30, 2019 |
SHARFUNNISA Vs. RAHAMAN
|
February 16, 2019 |
SHARI CHARMANA @ CHEDANDA J. CHARMANA @ @ SARI CHARMANA Vs. THE STATE OF KARNATAKA
|
March 13, 2019 |
SHARIFABI D/O RASOOLSAB Vs. DINAKAR
|
March 11, 2019 |
SHARUKHAN S/O SYED MANAF Vs. STATE BY SUB INSPECTOR POLICE DODDAPETE P S SHIMOGGA REP BY SPP HIGH COURT
|
March 19, 2019 |
SHASHIKALA Vs. STATE OF KARNATAKA
|
July 8, 2019 |
SHASHIKALA G. Vs. HANUMANTHARAYAPPA
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September 9, 2019 |
SHASHIKALA M.V. AND ORS. Vs. C. BRUNDA AND ORS.
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January 7, 2019 |
SHASHIKANTH GOVINDALAL MANDANNA Vs. YKK INDIA PRIVATE LIMITED
|
June 28, 2019 |
SHASHIKUMARA Vs. STATE OF KARNATAKA
|
January 28, 2019 |
SHEELA @ SHEELA SURESH Vs. JAYANNA J.G.
|
November 21, 2019 |
SHEETAL Vs. STATE OF KARNATAKA
|
January 7, 2019 |
SHEKAR SHETTY Vs. STATE BY MOODABIDRI POLICE STATION MANGALURU
|
March 25, 2019 |
SHEKARA NAIKA Vs. STATE BY SAKHARAYAPATNA
|
December 16, 2019 |
SHEKARAPPA KALLAPPA GUNJAL Vs. PRAKASHGOUDA MALLANAGOUDA RAMANGOUDAR
|
August 14, 2019 |
SHEKHAR Vs. STATE OF KARNATAKA
|
March 27, 2019 |
SHEKHAR NAIDU Vs. RUTHAMMA
|
January 2, 2019 |
SHEKHARANNA Vs. STATE
|
November 27, 2019 |
SHEKHAVALI S/O NABISAB Vs. SINA KUNTIA HUSSAINI S/O BUDDANNA
|
August 26, 2019 |
SHELL INDIA MARKETS PVT LTD Vs. VIJAY SARATHY
|
May 29, 2019 |
SHERIDAN RESORTS (P) LTD Vs. REGINALD JESUDASAN
|
June 12, 2019 |
SHESHADRI AND ORS. Vs. SAROJAMMA AND ORS.
|
December 2, 2019 |
SHESHAMURTHY Vs. STATE OF KARNATAKA
|
December 11, 2019 |
SHIDARAY SHIVAGOUDA PATIL Vs. STATE OF KARNATAKA
|
January 11, 2019 |
SHIDDANA GOUDA Vs. MANJULA W/O NARAYAN SAPARE
|
March 20, 2019 |
SHIDDAPPA Vs. M K RATHOD
|
April 3, 2019 |
SHIKSHAN PRASARAK MANDAL Vs. MAYAPPA
|
June 26, 2019 |
SHILPA Vs. BRANCH MANAGER
|
June 6, 2019 |
SHILPA Vs. CHANNABASAIAH E
|
December 7, 2019 |
SHILPA Vs. STATE OF KARNATAKA
|
May 16, 2019 |
SHIVA KUMAR Vs. STATE OF KARNATAKA
|
January 3, 2019 |
SHIVABEERAIAH S M, S/O MADAIAH Vs. HIGH COURT OF KARNATAKA,
|
July 10, 2019 |
SHIVAJI Vs. MURTUJA
|
February 1, 2019 |
SHIVAJI RAO MANEY Vs. PUSHPA BAI
|
November 25, 2019 |
SHIVAKANT N. KURBET Vs. STATE OF KARNATAKA
|
December 4, 2019 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
February 5, 2019 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
October 9, 2019 |
SHIVAKUMAR @ SAI Vs. STATE OF KARNATAKA
|
November 19, 2019 |
SHIVAKUMAR R Vs. STATE OF KARNATAKA
THROUGH HIGH GROUNDS POLICE
|
February 13, 2019 |
SHIVAKUMAR.G. Vs. STATE
|
October 14, 2019 |
SHIVAKUMARA K S Vs. STATE BY SUB INSPECTOR OF POLICE
|
March 6, 2019 |
SHIVALINGAMMA Vs. REVANSIDDAPPA
|
June 13, 2019 |
SHIVALINGAPPA Vs. STATE OF KARNATAKA
|
May 10, 2019 |
SHIVALINGAPPA LINGAPPA KUMBAR Vs. STATE OF KARNATAKA
|
January 4, 2019 |
SHIVALINGEGOWDA Vs. STATE
|
June 3, 2019 |
SHIVAMADEGOWDA Vs. STATE
|
January 29, 2019 |
SHIVAMMA Vs. HANUMAKKA
|
July 17, 2019 |
SHIVAMMA AND ORS. Vs. CHANNAPPA AND ORS.
|
January 9, 2019 |
SHIVAMMA W/O LATE Y B SIDDALINGAIAH Vs. STATE OF KARNATAKA
|
January 16, 2019 |
SHIVANAGOUDA BASANAGOUDA KADUR Vs. DEPUTY COMMISSIONER, HAVERI DISTRICT
|
September 4, 2019 |
SHIVANAGOUDA NAYAK Vs. STATE
|
July 1, 2019 |
SHIVANAND Vs. STATE OF KARNATAKA
|
July 4, 2019 |
SHIVANAND Vs. ARATI @ UMADEVI
|
July 2, 2019 |
SHIVANAND Vs. GANGAMMA S HAVARAGI
|
January 4, 2019 |
SHIVANAND Vs. PRABHULINGESHWAR SUGARS AND CHEMICALS LIMITED
|
March 22, 2019 |
SHIVANAND Vs. STATE OF KARNATAKA
|
September 11, 2019 |
SHIVANAND GURUPADAYYA HIREMATH Vs. ANIL S/O GANGADHAR HULLUR
|
April 5, 2019 |
SHIVANAND VITHAL AMBALJERI Vs. STATE OF KARNATAKA
|
June 20, 2019 |
SHIVANGOUDA NAIK S/O HANMANTHRAYA Vs. STATE OF KARNATAKA
|
July 9, 2019 |
SHIVANNA Vs. STATE
|
January 21, 2019 |
SHIVANNA Vs. UNION OF INDIA
|
July 23, 2019 |
SHIVANNA Vs. CHANDRASHEKAR B K
|
June 19, 2019 |
SHIVANNA T Vs. M L SHANKARAPPA
|
July 23, 2019 |
SHIVANNEGOWDA Vs. M.D. MURTHY
|
December 6, 2019 |
SHIVAPPA Vs. HIRIYAMMA
|
June 17, 2019 |
SHIVAPPA Vs. STATE OF KARNATAKA
|
March 14, 2019 |
SHIVAPPA Vs. STATE OF KARNATAKA
|
August 3, 2019 |
SHIVAPPA BHIMAPPA HOLLEPPANAVAR Vs. RASHMI
|
December 18, 2019 |
SHIVAPPA MAYAPPA YARAGATTI Vs. STATE OF KARNATAKA
|
October 9, 2019 |
SHIVAPRABHA JAYAPRAKASH SHETTY Vs. UNION OF INDIA
|
August 20, 2019 |
SHIVAPRASAD BIRADAR S/O ANNA RAO Vs. KARNATAKA LOKAYUKTA, BENGALURU
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March 11, 2019 |
SHIVARAJ Vs. COMMISSIONER
|
February 16, 2019 |
SHIVARAJ Vs. SURESH MESTA
|
April 26, 2019 |
SHIVARAJ URS Vs. UNION OF INDIA
|
October 11, 2019 |
SHIVARAJU Vs. STATE OF KARNATAKA
|
August 20, 2019 |
SHIVARAJU Vs. NATIONAL INSURANCE COMPANY LIMITED
|
March 15, 2019 |
SHIVARAJU K. R. Vs. M.K.CHETANGOWDA
|
January 2, 2019 |
SHIVARAM KULAL S/O NANDI KULALL Vs. STATE OF KARNATAKA REPRESENTED BY DEPUTY COMMISSIONER
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April 23, 2019 |
SHIVARAM RAI B Vs. STATE OF KARNATAKA
|
May 21, 2019 |
SHIVARAMAIAH Vs. THIMMASHETTY GOWDA
|
July 5, 2019 |
SHIVARUDRA Vs. CHIEF GENERAL MANAGER TELECOM BENGALURU
|
January 2, 2019 |
SHIVASHANKAR @ SHIVU Vs. STATE OF KARNATAKA
|
January 7, 2019 |
SHIVASHEKHARAYYA TIGARIMATH Vs. STATE OF KARNATAKA
|
February 26, 2019 |
SHIVASWAMY @ KALAL Vs. STATE OF KARNATAKA
|
March 15, 2019 |
SHIVAYOGESHWAR RURAL AYURVEDIC MEDICAL COLLEGE Vs. UNION OF INDIA MINISTRY OF AYURVEDA
|
July 1, 2019 |
SHIVAYOGI Vs. STATE OF KARNATAKA
|
July 29, 2019 |
SHIVKUMAR S/O KASHINATH Vs. THE STATE OF KARNATAKA & ORS
|
February 20, 2019 |
SHOBHA Vs. KANTESH
|
August 21, 2019 |
SHOBHA Vs. STATE OF KARNATAKA
|
February 5, 2019 |
SHOBHA LAKSHMAN Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)-7 AND ORS.
|
April 15, 2019 |
SHOBHA W/O GANGADHARESHWARA Vs. STATE OF KARNATAKA
|
April 12, 2019 |
SHRAVAN A. MEHRA AND ORS. Vs. SUPERINTENDENT OF CENTRAL TAX, ANTI-EVASION, GST COMMISSIONERATE
|
February 19, 2019 |
SHREE ENTERPRISES Vs. COMMERCIAL TAX OFFICER (GM) (ENF)
|
March 14, 2019 |
SHREE GURU RUDRESHWARA GRAMABHIVRUDHI VIDYAPEETA (REGISTERED) Vs. STATE OF KARNATAKA
|
March 8, 2019 |
SHREE MATA CO-OP CREDIT SOCIETY LTD Vs. CHANDRAKANT ANANT NAIK
|
March 14, 2019 |
SHREE PARSHWA CHEMICALS Vs. KIRAN MEHTA
|
December 11, 2019 |
SHREE UTTARADI MUTT Vs. SHREE RAGHAVENDRA SWAMY MUTT
|
June 4, 2019 |
SHREE. NIRANJANA SWAMY POLYTECHNIC Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 21, 2019 |
SHREENATH BASAVANTHAPPA MATAGODLI Vs. STATE OF KARNATAKA
|
January 3, 2019 |
SHRI ARISH Vs. STATE OF KARNATAKA
|
October 14, 2019 |
SHRI GURU APPARELS PVT. LTD. Vs. SANCHETI GLOBAL INC.
|
October 23, 2019 |
SHRI SHRI RAVISHANKAR VIDYAMANDIR TRUST Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION OF LITERACY
|
April 3, 2019 |
SHRI. CHIKKANNA. S Vs. BLOCK EDUCATIONAL OFFICER
|
June 27, 2019 |
SHRI.RAMUTHSAV SAMITHI Vs. STATE OF KARNATAKA
|
April 12, 2019 |
SHRIDHAR Vs. GIRIDHAR
|
February 8, 2019 |
SHRIDHAR S/O SHARANAPPA KUBASAD Vs. STATE OF KARNATAKA
|
July 11, 2019 |
SHRIKANT Vs. STATE OF KARNATAKA
|
July 20, 2019 |
SHRIKANTH HEGDE @ K.M. SHRIKANTH Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
|
December 16, 2019 |
SHRIKANTSA Vs. CHANDBIBI
|
October 22, 2019 |
SHRILATHA Vs. MANJUNATHA VIRUPAKSHAPPA PURAD
|
June 24, 2019 |
SHRIMANTH Vs. STATE THROUGH NELOGI P S
|
March 26, 2019 |
SHRIPAD Vs. STATE OF KARNATAKA
|
February 6, 2019 |
SHRIRAM GEN INS CO LTD Vs. NAGARAJ MALLANNA BIRADAR
|
June 24, 2019 |
SHRIRAM GEN INS CO LTD Vs. RESHMA
|
June 4, 2019 |
SHRIRAM GEN. INS. CO. LTD. Vs. V. GOPALAKRISHNA
|
October 22, 2019 |
SHRIRAM GENERAL INSURANCE CO Vs. SHANKARAPPA
|
June 24, 2019 |
SHRIRAM GENERAL INSURANCE CO , LTD Vs. MANJUNATH
|
June 24, 2019 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DILLEPPA
|
October 15, 2019 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. D LAXMIKANTHA REDDY
|
June 10, 2019 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. PUSHPA
|
August 1, 2019 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SHIVAKKA
|
March 18, 2019 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. FOUZIYA
|
November 27, 2019 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. SYED ALEEM SHABIR
|
February 28, 2019 |
SHRUSTHI AGRO & COLD STORAGE Vs. STATE OF KARNATAKA
|
January 25, 2019 |
SHRUTHI Vs. SUNIL KISHORE PAIS
|
June 14, 2019 |
SHRUTHI Vs. INDER S
|
February 1, 2019 |
SHRUTHI S KUMAR Vs. SRINIVAS MURTHY
|
July 26, 2019 |
SHWETHA C W/O GOPALAKRISHNA Vs. GOPALAKRISHNA K B S/O BABANNA
|
April 3, 2019 |
SHWETHA GUPTA Vs. NARASIMHA MURTHY
|
June 12, 2019 |
SHWETHA W/O VENKATESH H T Vs. VENKATESH H T
|
April 25, 2019 |
SHYAMRAJ SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 24, 2019 |
SHYAMRAJU & COMPANY (INDIA) PVT LTD Vs. CITY MUNICIPAL COUNCIL HOSAPETE
|
February 18, 2019 |
SHYLA SHIVAPPA BUDIHAL Vs. SECRETARY TO GOVERNMENT
|
February 16, 2019 |
SIDDAGANGAMMA Vs. STATE OF KARNATAKA
|
September 3, 2019 |
SIDDAGONDA Vs. STATE OF KARNATAKA
|
April 25, 2019 |
SIDDALINGAPPA Vs. STATE OF KARNATAKA
|
June 11, 2019 |
SIDDALINGAWWA Vs. SIDDAPPA @ SIDDANAGOUDA
|
July 5, 2019 |
SIDDALINGAYYA Vs. STATE OF KARNATAKA
|
September 6, 2019 |
SIDDAMMA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
June 3, 2019 |
SIDDAMMA Vs. SUJAYA V
|
May 30, 2019 |
SIDDAMMA W/O LATE THIMMAIAH Vs. MANAGER,
KARNATAKA STATE ROAD TRANSPORT
CORPORATI
|
January 23, 2019 |
SIDDANAGOUDA Vs. KASHIBAI
|
January 18, 2019 |
SIDDANAIKA Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 10, 2019 |
SIDDAPPA Vs. DAYANAND MURGIPPA MAHALANK
|
February 13, 2019 |
SIDDAPPA Vs. CHIEF SECRETARY
|
February 25, 2019 |
SIDDAPPA @ SIDDU S/O FAKIRAPPA MELINMANI Vs. STATE OF KARNATAKA
|
July 10, 2019 |
SIDDAPPA ANNAPPA HIREKUD Vs. BASAGOUDA SADASHIV PATIL
|
February 6, 2019 |
SIDDAPPA GANGAPPA KHANAGAVI Vs. STATE OF KARNATAKA
|
February 20, 2019 |
SIDDAPPA KALLAPPA KANAVI Vs. STATE OF KARNATAKA
|
September 24, 2019 |
SIDDAPPA MADIVALAPPA UGARKHOD Vs. BASAVARAJ KALLAPA KUGATI
|
December 10, 2019 |
SIDDAPPA S/O KALLAPPA SAVADI Vs. SUSHMA W/O DATTATRAYA POTE
|
March 7, 2019 |
SIDDARAJU Vs. STATE OF KARNATAKA
|
July 1, 2019 |
SIDDARAJU Vs. STATE OF KARNATAKA
|
August 8, 2019 |
SIDDARAMU Vs. MADAPPA
|
September 6, 2019 |
SIDDAREDDY Vs. STATE OF KARNATAKA
|
September 4, 2019 |
SIDDAVVA W/O LAXMAN WANI Vs. KARIM AHMED S/O NAZEER AHMED
|
September 9, 2019 |
SIDDE GOWDA S/O JAYARAMAIAH Vs. IIFCO TOKIO GENERAL INSURANCE CO LTD ,
|
September 9, 2019 |
SIDDESHWARA ENTERPRISES Vs. CHANNAPPA B
|
September 3, 2019 |
SIDDESWARA Vs. K S PRAKASH
|
July 24, 2019 |
SIDDHARTH INFOTECH PVT. LTD. Vs. GOVERNMENT OF INDIA
|
September 11, 2019 |
SIDDIK BASHA @ SIDDIK S/O BASHA Vs. STATE OF KARNATAKA
|
April 2, 2019 |
SIDDIQ AHAMED Vs. STATE
|
July 30, 2019 |
SIDDRAM Vs. ABDUL SALEEM
|
April 27, 2019 |
SIDDRAMAPPA Vs. STATE OF KARNATAKA
|
February 7, 2019 |
SIDRAMAPPA Vs. STATE OF KARNATAKA
|
June 13, 2019 |
SIMON BENEDICT Vs. STATE OF KARNATAKA
|
March 8, 2019 |
SIMPLEX INFRASTRUCTURES LIMITED Vs. NITESH ESTATES LIMITED
|
April 12, 2019 |
SINGHI BUILDTECH PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
January 31, 2019 |
SIPANI ENERGY LTD Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
|
May 27, 2019 |
SKANDA SHARATH
S/O P RAJAGOPAL Vs. ASST COMMISSIONER
TRIBUNAL OF MAINTENANCE AND
WELFARE OF PARENTS AND SENIOR CITIZENS
ASSISTANT COMMISSION
|
February 13, 2019 |
SKILLTECH ENGINEERS Vs. BUNTY.K.MEHTA
|
June 4, 2019 |
SLN ROOFING AND CONSTRUCTION, Vs. COMMISSIONER.OF COMMERCIAL TAXES
|
April 11, 2019 |
SMT RENUKAMMA W/O CHIKKANNA Vs. STATE OF KARNATAKA
|
March 8, 2019 |
SMT YASHODA Vs. UNION OF INDIA
|
March 7, 2019 |
SMT. CHANDA SALARIYA Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE
|
February 26, 2019 |
SMT. RIHANA PRAVEEN Vs. NIL
|
November 7, 2019 |
SOBHA DEVELOPERS LTD Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
|
January 31, 2019 |
SOBHA DEVELOPERS LTD HAVING ITS REGISTERED OFFICE AT SOBHA Vs. N.B.ASHOK KUMAR VICE PRESIDENT
|
January 31, 2019 |
SOBHA INNERCITY TECHNOPOLIS PVT. LTD. Vs. SOBHA CARNATION APARTMENT OWNERS ASSOCIATION
|
June 26, 2019 |
SOCIETY OF ST. JOSEPH Vs. PADMA CHAND
|
January 29, 2019 |
SOFTZONE TECH PARK LTD Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 26, 2019 |
SOHAM PHALGUNI RENEWABLE ENERGY PVT LTD Vs. STATE OF KARNATAKA
|
September 18, 2019 |
SOHAN RAJS Vs. DIRECTOR OF AGRICULTURAL MARKETING
|
January 25, 2019 |
SOMA Vs. STATE OF KARNATAKA
|
December 2, 2019 |
SOMALINGAPPA SANNAYARASHI Vs. STATE OF KARNATAKA
|
January 9, 2019 |
SOMANNA Vs. MANAGER TATA AIG GENERAL INSURANCE CO LTD
|
June 14, 2019 |
SOMARAJ SON OF LATE PUTTAIAH Vs. HIGH COURT OF KARNATAKA
|
March 20, 2019 |
SOMASHEKARAIAH Vs. PARVATHAMMA
|
January 31, 2019 |
SOMASHEKARAPPA S/O HANUMANTAPPA Vs. STATE OF KARNATAKA
|
March 28, 2019 |
SOMCHAND GUPTA Vs. STATE OF KARNATAKA
|
November 20, 2019 |
SOMESHA P Vs. H B RAVIKUMAR
|
June 7, 2019 |
SOMMAPPA POJJARY Vs. KEMARAM DEVASI
|
December 6, 2019 |
SOMU Vs. STATE OF KARNATAKA
|
January 31, 2019 |
SOMU Vs. SAVITHRI
|
July 26, 2019 |
SONAPPA Vs. STATE OF KARNATAKA
|
May 15, 2019 |
SONTAKKE KANCHAN RAMRAO DAUGHTER OF RAMRAO SONATAKKE Vs. UNION OF INDIA, MINISTRY OF AYURVEDA
|
June 25, 2019 |
SONY PHARMACEUTICALS Vs. NAGARAJ
|
December 10, 2019 |
SOORYA KIRAN P. J Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
|
January 28, 2019 |
SOSIGOWDA @ PAPEGOWDA
S/O SOSIGOWDA Vs. SOWMYA
W/O MANJUNATH
|
February 15, 2019 |
SOUJANYA M S, W/O H S ARAVIND Vs. ARAVIND H S, S/O H N SATHYANARAYANA
|
April 5, 2019 |
SOUMYA W/O BASAVARAJ VATAVATI Vs. DIVISIONAL MANAGER NEKRTC, YADAGIR
|
July 11, 2019 |
SOUTH CANARA DISTRICT CO-OPERATIVE BANK LTD, REPRESENTED BY ITS MANAGING DIRECTOR Vs. STATE OF KARNATAKA
|
February 7, 2019 |
SOWMYA SUKANYA KUMARI Vs. SWAMY S/O MAHANTADEVARU
|
June 7, 2019 |
SPECIAL DIRECTOR GENERAL CENTRAL ZONE Vs. MALLAPPA HOLKUNDI S/O BHIMSHA
|
February 28, 2019 |
SPECIAL LAND ACQUISITION OFFICER Vs. MOHAMMED SARDAR
|
November 14, 2019 |
SQN LDR (RETD) R V NATHAN (10507) Vs. UNION OF INDIA
|
July 8, 2019 |
SREE JAYALAKSHMI TEXTILES Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED
|
August 23, 2019 |
SREEDHAR RAJU S Vs. UNION OF INDIA
|
August 13, 2019 |
SREEKANTH NAYAKA Vs. DEPUTY COMMISSIONER BALLARI FOOD
|
April 26, 2019 |
SREEKUMAR SUNDERMOORTHY Vs. STATE OF KARNATAKA
|
November 11, 2019 |
SREENIVASA Vs. STATE OF KARNATAKA
|
March 15, 2019 |
SREENIVASA K S Vs. STATE OF KARNATAKA
|
February 1, 2019 |
SREERANGA Vs. STATE OF KARNATAKA
|
November 25, 2019 |
SRI ASHOK REDDY Vs. STATE OF KARNATAKA
|
October 1, 2019 |
SRI CHIKKAMUNIVENKATAPPA Vs. COMMISSIONER
|
July 18, 2019 |
SRI CLEARING AND FORWARDING AGENT Vs. AUTHORISED OFFICER AND DEPUTY
|
June 3, 2019 |
SRI DURGAOARAMESHWARI Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND ORGANIZATION
|
June 13, 2019 |
SRI GIRIDHAR Vs. SRINATH R.M
|
June 11, 2019 |
SRI GURUMALLESH Vs. STATE OF KARNATAKA
|
July 1, 2019 |
SRI HARI NARAYANAN KOOTHUR VEETIL Vs. STATE OF KARNATAKA
|
June 4, 2019 |
SRI KUMARA Vs. STATE OF KARNATAKA
|
June 21, 2019 |
SRI NARAYANASWAMY Vs. N. MANJUNATH
|
July 5, 2019 |
SRI NARAYANASWAMY Vs. STATE OF KARNATAKA
|
March 26, 2019 |
SRI PUTTASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
June 17, 2019 |
SRI RAGHAVENDRASWAMY MUTT Vs. SRI UTTARADI MUTT
|
January 23, 2019 |
SRI SRI SRI VIDYA MANOHARA THEERTHARU Vs. STATE OF KARNATAKA
|
May 28, 2019 |
SRI YADATORE B.ED COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
April 11, 2019 |
SRI. AVINASH ARADHYA Vs. COMMISSIONER OF CENTRAL TAX
|
February 18, 2019 |
SRI. HARISH.P (A-1) Vs. STATE OF KARNATAKA, BY WOMEN POLICE
|
March 27, 2019 |
SRI. RAVI BHARADWAJA L Vs. THE STATE OF KARNATAKA
|
April 23, 2019 |
SRI. SUNIL @ PAPU Vs. THE STATE OF KARNATAKA
|
April 11, 2019 |
SRIDEVI D/O ANNARAYA HALLIKHED W/O LATE SHARANAPPA Vs. REGISTRAR GENERAL HONBLE HIGH COURT OF KARNATAKA
|
April 9, 2019 |
SRIDHAR SRINIVASAN Vs. STATE OF KARNATAKA
|
December 18, 2019 |
SRIKANATHAN K Vs. STATE OF KARNATAKA
|
June 4, 2019 |
SRIKANTAMURTHY Vs. STATE OF KARNATAKA
|
July 1, 2019 |
SRINATH ENTERPRISES Vs. HIGH LEVEL COMMITTEE, FOOD CORPORATION OF INDIA
|
April 16, 2019 |
SRINATH H.K. Vs. MAHESH V. SHETTY
|
November 18, 2019 |
SRINIDHI PACKAGING INDUSTRIES Vs. KARNATAKA MILK FEDERATION
|
August 26, 2019 |
SRINIDHI STONE CRUSHERS Vs. AUTHORISED OFFICER
|
July 4, 2019 |
SRINIVAS
S/O HANUMANTHAPPA @ PILLAPPA Vs. MANJULAMMA
W/O SRINIVAS
|
February 8, 2019 |
SRINIVAS Vs. STATE OF KARNATAKA
|
January 17, 2019 |
SRINIVAS Vs. ASSISTANT COMMISSIONER TUMKUR DISTRICT
|
February 22, 2019 |
SRINIVASA Vs. DIRECTOR (CLAIMS) KARNATAKA GOVERNMENT INSURANCE DEPTT
|
October 18, 2019 |
SRINIVASA Vs. STATE OF KARNATAKA
|
March 2, 2019 |
SRINIVASA Vs. M P SRIKANTH
|
February 25, 2019 |
SRINIVASA Vs. N NAGARAJU
|
June 17, 2019 |
SRINIVASA Vs. STATE OF KARNATAKA
|
November 20, 2019 |
SRINIVASA Vs. STATE OF KARNATAKA
|
November 18, 2019 |
SRINIVASA GRANITES Vs. STATE OF KARNATAKA
|
July 5, 2019 |
SRINIVASA M. Vs. DASAPPA M.
|
December 11, 2019 |
SRINIVASA N.V Vs. STATE BY POLICE INSPECTOR
|
December 20, 2019 |
SRINIVASA T Vs. UNITED INDIA INSURANCE CO LTD
|
July 2, 2019 |
SRINIVASAIAH Vs. HEMAVATHI
|
October 11, 2019 |
SSPDL INTERSERVE PVT. LTD. Vs. DEPUTY COMMISSIONER
|
November 26, 2019 |
STAINY BITRO Vs. STATE OF KARNATAKA
|
December 18, 2019 |
STAR PVG EXPORTS Vs. SRINIVASA MINERALS TRADERS PVT. LTD.
|
June 6, 2019 |
STARLINE PACKERS PRIVATE LTD. Vs. STATE OF KARNATAKA
|
July 31, 2019 |
STATE Vs. PRABHAKARAN
|
October 11, 2019 |
STATE Vs. KHALEEL
|
September 12, 2019 |
STATE Vs. MANJUNATH E.
|
August 2, 2019 |
STATE Vs. KISHORE KUMAR
|
December 17, 2019 |
STATE Vs. TUSHAR KOTIAN
|
November 29, 2019 |
STATE Vs. MANAYYA @ MOUNESH
|
June 13, 2019 |
STATE Vs. GOVINDARAJU
|
July 3, 2019 |
STATE Vs. M.B. MOHANA
|
June 14, 2019 |
STATE Vs. MAHESHA @ MAHESH KUMAR
|
January 25, 2019 |
STATE Vs. JAYANNA AND ORS.
|
April 16, 2019 |
STATE Vs. MAHESHA AND ORS.
|
February 25, 2019 |
STATE BANK OF MYSORE Vs. P. MUKUNDAN
|
December 13, 2019 |
STATE BY BANNERGHATTA POLICE Vs. T. SREENIVASAREDDY S/O THIMMAREDDY
|
March 11, 2019 |
STATE BY BANNUR POLICE Vs. SANNAPPA
|
September 4, 2019 |
STATE BY BELTHANGADY POLICE Vs. SIDDIQABUBAKKAR
|
January 11, 2019 |
STATE BY BILIKERE P.S. Vs. MAHESHA @ MAHESH KUMAR
|
February 15, 2019 |
STATE BY CHANNAMMANA KERE ACHHUKATTU POLICE Vs. NANDISH SON OF JAYARAM
|
September 4, 2019 |
STATE BY CHINTAMANI
RURAL POLICE STATION Vs. BABULAR @ ANWARBASHA
|
February 8, 2019 |
STATE BY CIRCLE INSPECTOR Vs. VEERESH
|
September 12, 2019 |
STATE BY CIRCLE INSPECTOR OF POLICE Vs. GILBART PINTO
|
September 12, 2019 |
STATE BY KADUR POLICE STATION Vs. L.RANGASWAMY
|
September 4, 2019 |
STATE BY LOKAYUKTA POLICE STATION Vs. SHASHIDHAR
|
March 26, 2019 |
STATE BY MUNDGOD POLICE STATION Vs. NINGAPPA
|
July 17, 2019 |
STATE BY MYSURU SOUTH POLICE STATION Vs. K R SATHYANARAYANARAO
|
March 1, 2019 |
STATE BY PAVAGADA Vs. NAGARAJA
|
December 20, 2019 |
STATE BY POLICE INSPECTOR Vs. ABDUL RAZAK
|
December 16, 2019 |
STATE BY RAMNAGARA TOWN POLICE STATION Vs. BASHEER SHAIKH
|
July 2, 2019 |
STATE BY SHIRVA POLICE STATION Vs. SRINIVAS KINI
|
June 6, 2019 |
STATE BY SUB-INSPECTOR OF EXCISE Vs. PRASHANTH S/O PUTTEGOWDA
|
December 10, 2019 |
STATE OF KARNATAKA
BY PADUBIDRI POLICE STATION Vs. SIDDIQUE,
S/O NAJEER
|
February 11, 2019 |
STATE OF KARNATAKA Vs. RAJANNA
|
September 13, 2019 |
STATE OF KARNATAKA Vs. JATIN CHHABRIA
|
November 11, 2019 |
STATE OF KARNATAKA Vs. NAGARAJAIAH B.R.
|
November 8, 2019 |
STATE OF KARNATAKA Vs. S. RAJU
|
September 27, 2019 |
STATE OF KARNATAKA Vs. B. Y. VENKATESH
|
October 11, 2019 |
STATE OF KARNATAKA Vs. RAMESH
|
October 25, 2019 |
STATE OF KARNATAKA Vs. IMTIYAZ
|
August 30, 2019 |
STATE OF KARNATAKA Vs. MADOOR NAZIR HUSSAIN,
|
September 27, 2019 |
STATE OF KARNATAKA Vs. GOWRISHA
|
January 31, 2019 |
STATE OF KARNATAKA Vs. R/AT KURKUNDA
|
August 5, 2019 |
STATE OF KARNATAKA Vs. SPECIAL DEPUTY COMMISSIONER
|
August 29, 2019 |
STATE OF KARNATAKA Vs. CHANDRASHEKARA BABU @ CHANDRASHEKARA
|
October 11, 2019 |
STATE OF KARNATAKA Vs. G.N.MRUTHYUNJAYA
|
March 29, 2019 |
STATE OF KARNATAKA Vs. PRAVEEN SALDANHA
|
January 24, 2019 |
STATE OF KARNATAKA Vs. VISHWANATHA DEVADIGA
|
August 29, 2019 |
STATE OF KARNATAKA Vs. KARNATAKA PROGRESSIVE
|
October 16, 2019 |
STATE OF KARNATAKA Vs. HURAKADLI AJJA LAW COLLEGE
|
October 16, 2019 |
STATE OF KARNATAKA Vs. G. ANAND
|
July 19, 2019 |
STATE OF KARNATAKA Vs. HANAMANTH
|
July 23, 2019 |
STATE OF KARNATAKA Vs. RATHNAKAR M
|
July 5, 2019 |
STATE OF KARNATAKA Vs. ANJINAPPA
|
July 4, 2019 |
STATE OF KARNATAKA Vs. RAVI
|
July 19, 2019 |
STATE OF KARNATAKA Vs. GANGADHAR RAMA GOUDA
|
July 12, 2019 |
STATE OF KARNATAKA Vs. MURUGENDRA
|
August 8, 2019 |
STATE OF KARNATAKA Vs. PRABHA
|
August 1, 2019 |
STATE OF KARNATAKA Vs. H. S. THIMME GOWDA
|
August 1, 2019 |
STATE OF KARNATAKA Vs. KUMAR MALLESHAPPA MALDAR R/O DEVAARAGUDDA
|
July 11, 2019 |
STATE OF KARNATAKA Vs. K GOPINATH S/O LATE KRISHNAPPA
|
July 9, 2019 |
STATE OF KARNATAKA Vs. ADIVEPPA TIRUKAPPA
|
September 12, 2019 |
STATE OF KARNATAKA Vs. KUNDAN CHOWHAN
|
August 30, 2019 |
STATE OF KARNATAKA Vs. SEETHARAMA K.K.
|
September 18, 2019 |
STATE OF KARNATAKA Vs. P.C. AHAMMAD KUNHI
|
October 11, 2019 |
STATE OF KARNATAKA Vs. NAKODA CONSTRUCTIONS
|
September 24, 2019 |
STATE OF KARNATAKA Vs. K. REDDIAPPA REDDY @ K. REDDY
|
November 8, 2019 |
STATE OF KARNATAKA Vs. N. RAMESH
|
July 24, 2019 |
STATE OF KARNATAKA Vs. YASIR ARAFATH
|
December 17, 2019 |
STATE OF KARNATAKA Vs. T K MAHENDRA
|
January 8, 2019 |
STATE OF KARNATAKA Vs. JONES LANG LASALLE PROPERTY CONSULTANT INDIA (P) LTD
|
January 11, 2019 |
STATE OF KARNATAKA Vs. H K ASHWATH S/O KRISHNAPPA SHETTY
|
February 22, 2019 |
STATE OF KARNATAKA Vs. MAHANTESH
|
December 10, 2019 |
STATE OF KARNATAKA Vs. ARUN GANAPATI NAIK
|
June 6, 2019 |
STATE OF KARNATAKA Vs. SANNAMADEVAPPA
|
June 17, 2019 |
STATE OF KARNATAKA Vs. YASHIN
|
January 4, 2019 |
STATE OF KARNATAKA Vs. SHOBHA
|
June 3, 2019 |
STATE OF KARNATAKA Vs. RAJAN
|
June 3, 2019 |
STATE OF KARNATAKA Vs. RAVINDRA NAYAK
|
May 31, 2019 |
STATE OF KARNATAKA Vs. PURVANKARA PROJECTS LTD
|
June 15, 2019 |
STATE OF KARNATAKA Vs. VIDYADHARA
|
June 7, 2019 |
STATE OF KARNATAKA Vs. SIDDALINGAYYA APPAYYA HIREMATH
|
July 4, 2019 |
STATE OF KARNATAKA Vs. SHIVABASANAGOUDA
|
June 14, 2019 |
STATE OF KARNATAKA Vs. J ARJUN
|
June 14, 2019 |
STATE OF KARNATAKA Vs. MAHAMMAD JAHID
|
June 14, 2019 |
STATE OF KARNATAKA Vs. SHANKAR RAO
|
January 9, 2019 |
STATE OF KARNATAKA Vs. SUPERINTENDENT OF POLICE
|
January 10, 2019 |
STATE OF KARNATAKA Vs. M B KATAGALKAR
|
January 10, 2019 |
STATE OF KARNATAKA Vs. BASAPPA
|
July 2, 2019 |
STATE OF KARNATAKA Vs. SUBRAMANYA
|
July 2, 2019 |
STATE OF KARNATAKA Vs. MOHAMMAD RAFIQ
|
June 20, 2019 |
STATE OF KARNATAKA Vs. TAHSILDAR BENGALURU EAST TALUK
|
June 15, 2019 |
STATE OF KARNATAKA Vs. VENKATAMMA
|
February 4, 2019 |
STATE OF KARNATAKA Vs. SABEERA PATEL C. BIRADAR S/O CHAND PATEL
|
June 17, 2019 |
STATE OF KARNATAKA Vs. PRAVEEN
|
July 9, 2019 |
STATE OF KARNATAKA Vs. VENKATESH
|
July 9, 2019 |
STATE OF KARNATAKA Vs. KRISHNAPPA
|
March 7, 2019 |
STATE OF KARNATAKA Vs. JAVID S/O FARIDSAB INAMDAR
|
April 10, 2019 |
STATE OF KARNATAKA Vs. ARTHUR G PEREIRA
|
June 28, 2019 |
STATE OF KARNATAKA Vs. NAGASUNDAR
|
December 9, 2019 |
STATE OF KARNATAKA Vs. PADMARAJA RAO
|
December 18, 2019 |
STATE OF KARNATAKA Vs. BHARATH SHETTY
|
August 1, 2019 |
STATE OF KARNATAKA Vs. P. VENKATARAMAIAH
|
September 5, 2019 |
STATE OF KARNATAKA Vs. SIRAJ
|
August 23, 2019 |
STATE OF KARNATAKA Vs. ARAVINDA L. PATGAR
|
August 30, 2019 |
STATE OF KARNATAKA Vs. S.F .KARADIGUDDA
|
October 16, 2019 |
STATE OF KARNATAKA Vs. JOY D SOUZA
|
January 24, 2019 |
STATE OF KARNATAKA Vs. BHASKAR NAIDU
|
February 20, 2019 |
STATE OF KARNATAKA Vs. WASIM PASHA
|
August 20, 2019 |
STATE OF KARNATAKA Vs. MANJA @ PAYA
|
August 29, 2019 |
STATE OF KARNATAKA Vs. VISHWANATHA DEVADIGA
|
August 26, 2019 |
STATE OF KARNATAKA Vs. S Y MUKTIYAR AHAMED
|
August 29, 2019 |
STATE OF KARNATAKA Vs. SAKEY SHAMU
|
September 5, 2019 |
STATE OF KARNATAKA Vs. VEERABHADRAPPA
|
September 5, 2019 |
STATE OF KARNATAKA Vs. PRAMILA VIRUPAKSHAPPA NAGARAL
|
September 11, 2019 |
STATE OF KARNATAKA Vs. GANGAMMA W/O BOLABANDI
|
September 6, 2019 |
STATE OF KARNATAKA Vs. MANJUNATHA
|
September 11, 2019 |
STATE OF KARNATAKA Vs. SALEEM
|
September 11, 2019 |
STATE OF KARNATAKA Vs. BHEEMAPA JAKKANNA
|
September 13, 2019 |
STATE OF KARNATAKA Vs. N. KRISHNA REDDY
|
September 13, 2019 |
STATE OF KARNATAKA Vs. VELAYUDHAN AND ORS.
|
February 8, 2019 |
STATE OF KARNATAKA Vs. BASAVARAJ
|
September 4, 2019 |
STATE OF KARNATAKA Vs. JAGADISH ALVA
|
December 19, 2019 |
STATE OF KARNATAKA Vs. J.KUSHALAPPA GOWDA
|
September 4, 2019 |
STATE OF KARNATAKA AND ORS. Vs. M.S. DSOUZA
|
January 30, 2019 |
STATE OF KARNATAKA BY CIRCLE INSPECTOR OF POLICE Vs. MOHAN K @ MAWNESHA S/O SHEENA
|
March 18, 2019 |
STATE OF KARNATAKA BY GUBBI POLICE STATION Vs. RAMAPPA
|
March 15, 2019 |
STATE OF KARNTAKA Vs. FATIMABI M. SHAIKH
|
June 20, 2019 |
STATE OF TAMIL NADU Vs. DEPUTY COMMISSIONER (FOOD), BANGALORE URBAN DISTRICT
|
February 14, 2019 |
STATE PUBLIC INFORMATION OFFICER & DEPUTY REGISTRA Vs. KARNATAKA INFORMATION COMMISSION M S BUILDING
|
January 9, 2019 |
STATE TRADING CORPORATION OF INDIA LTD Vs. S.SHRIKANTESHWARA
|
July 11, 2019 |
STATE, BY TRAFFIC WEST POLICE STATION Vs. NARAYANA SUVARNA
|
October 18, 2019 |
STEEL HYPERMART INDIA PVT. LTD Vs. AUTHORIZED OFFICER INDIAN BANK
|
December 20, 2019 |
STEEL HYPERMART INDIA PVT. LTD Vs. ADDITIONAL COMMISSIONER
|
January 31, 2019 |
STEER ENGINEERING PRIVATE LIMITED Vs. GLAXOSMITHKLINE CONSUMER HEALTHCARE HOLDINGS
|
October 18, 2019 |
STEP-IN FORUM Vs. STEP-IN FORUM REPRESENTED
|
July 16, 2019 |
SUB-INSPECTOR OF EXCISE Vs. RAMANAND, S/O BABU POOJARY
|
January 11, 2019 |
SUBADRA TEXTILE PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
February 8, 2019 |
SUBASH CHANDRA RAI Vs. STATE OF KARNATAKA
|
July 31, 2019 |
SUBBA Vs. STATE OF KARNATAKA
|
June 20, 2019 |
SUBBAMMA Vs. H N KRISHNEGOWDA
|
June 12, 2019 |
SUBBANNA SANTRAM GONDHALI, Vs. STATE OF KARNATAKA, REP BY ITS SECRETARY
|
April 9, 2019 |
SUBBARAJU Vs. STATE OF KARNATAKA
|
September 13, 2019 |
SUBHAS Vs. VENKAPPA
|
June 10, 2019 |
SUBHAS Vs. MANAGING DIRECTOR
|
August 19, 2019 |
SUBRAMANI @ SUBBU Vs. STATE OF KARNATAKA
|
May 16, 2019 |
SUCHITH KUMAR Vs. ANASUYA (SINCE DEAD)
|
April 10, 2019 |
SUDEEP,A.K Vs. GENERAL MANAGER, KSRTC
|
August 28, 2019 |
SUDESH KUMAR Vs. STATE OF KARNATAKA
|
December 10, 2019 |
SUDHA RAO Vs. S SRINIVASA REDDY
|
June 14, 2019 |
SUDHA SUDHEENDRA KALLOL
W/O SUDHEENDRA NARAYAN KALLOL Vs. COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
|
February 1, 2019 |
SUDHAKAR BHAT Vs. BHASKARA ACHARI
|
March 14, 2019 |
SUDHEER Vs. DEVAPPA
|
March 18, 2019 |
SUDHIR JAIN Vs. STATE OF KARNATAKA
|
June 10, 2019 |
SUGUNA Vs. STATE OF KARNATAKA
|
January 29, 2019 |
SUGUNA W/O LATE HARISH Vs. VENKATALAKSHMAMMA W/O MUNIVENKATAPA
|
February 7, 2019 |
SUHAN SUNDER Vs. BABY RAGHAVA
|
August 8, 2019 |
SUHAS S. Vs. UNION OF INDIA
|
November 18, 2019 |
SUJAY Vs. STATE OF KARNATAKA
|
August 13, 2019 |
SULEMAN Vs. STATE OF KARNATAKA
|
January 31, 2019 |
SULLIA CIRCLE POLICE STATION Vs. MANJUNATH E
|
August 2, 2019 |
SULOCHANA Vs. MOHAMMAD SALEEM 1 KALADAGI
|
January 10, 2019 |
SUMA OIL AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 18, 2019 |
SUMA R Vs. S C CHANDRA SHEKHAR
|
February 19, 2019 |
SUMAN C. Vs. STATE, BY KYATHASANDRA POLICE STATION
|
December 18, 2019 |
SUMAN MAHENDRA KUMAR SINGHI Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 31, 2019 |
SUMAN SAURABH Vs. INTERNAL COMPLAINTS COMMITTEE
|
July 1, 2019 |
SUMAN TAJ Vs. PROPRIETOR
|
June 26, 2019 |
SUMATHI A SHETTY Vs. MANESHA SHETTY
|
April 22, 2019 |
SUMATHI K.S. Vs. SECRETARY MUJARAI DEPARTMENT
|
December 6, 2019 |
SUMEAR ALIAS SAMEER Vs. STATE
|
May 16, 2019 |
SUMITHRA Vs. USMAN SHARIEF
|
July 5, 2019 |
SUMITHRA Vs. RANGAPPA
|
May 29, 2019 |
SUMITHRA KHARVI Vs. SUMITHRA KHARVI
|
October 11, 2019 |
SUMITRA Vs. ANASUYA
|
April 2, 2019 |
SUMITRA Vs. NARAYANA
|
June 12, 2019 |
SUMITRA PARAMANAND MANG Vs. GUNDAPPA BALAGOUDA PATIL
|
July 22, 2019 |
SUNANDA Vs. S RAVIKUMAR
|
July 2, 2019 |
SUNANDA Vs. RAJANNA
|
June 14, 2019 |
SUNANDA V ALLUM Vs. STATE OF KARNATAKA
|
July 10, 2019 |
SUNANDA W/O DEVENDRA PADMANNAVAR Vs. JAYAWANT
|
March 7, 2019 |
SUNDAR P GOWDA Vs. STATE OF KARNATAKA
|
October 31, 2019 |
SUNDARA NAIK Vs. HARISH NAIK
|
May 30, 2019 |
SUNDARI SUGARS LTD Vs. RAJKUMAR KHATRI
|
June 21, 2019 |
SUNDHAR VELU Vs. STATE OF KARNATAKA
|
November 18, 2019 |
SUNIL Vs. STATE OF KARNATAKA
|
March 14, 2019 |
SUNIL Vs. STATE OF KARNATAKA
|
June 10, 2019 |
SUNIL Vs. HARUNSAB
|
May 9, 2019 |
SUNIL APPAYYA MATAPATHI Vs. STATE OF KARNATAKA
|
July 4, 2019 |
SUNIL BHARTI MITTAL AND ORS. Vs. N. NARESH KUMAR AND ORS.
|
December 11, 2019 |
SUNIL KALLERCKAL Vs. THOMAS DANIEL
|
June 19, 2019 |
SUNIL KUMAR Vs. STATE OF KARNATAKA
|
June 25, 2019 |
SUNIL KUMAR Vs. STATE OF KARNATAKA
|
July 17, 2019 |
SUNIL KUMAR Vs. STATE OF KARNATAKA
|
July 16, 2019 |
SUNIL KUMAR BANDE Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT (PRIMARY AND SECONDARY EDUCATION) AND ORS.
|
February 16, 2019 |
SUNIL S/O MANIK KADAPATTI Vs. STATE BY C P I, BANAHATTI
|
March 11, 2019 |
SUNIL S/O SAGGYANAYAK Vs. STATE OF KARNATAKA REP BY SAKLESHPURA RURAL POLICE
|
January 3, 2019 |
SUNIL S/O SHRIDHAR HALADANKAR Vs. DIVISIONAL MANAGER
|
August 2, 2019 |
SUNIL SINDHE
Vs. STATE OF KARNATAKA
|
December 2, 2019 |
SUNILA Vs. STATE
|
October 17, 2019 |
SUNITA Vs. ABDUL SAMAD
|
January 7, 2019 |
SUNITA Vs. SANJAY
|
June 17, 2019 |
SUNITA AND ORS. Vs. SHAMRAO AND ORS.
|
September 11, 2019 |
SUNITA MOTWANI Vs. AMITABH SINHA
|
July 11, 2019 |
SUNITA W/O RACHAYYA HIREMATH Vs. MANAGING DIRECTOR, ECO CANE SUGAR ENERGY LTD
|
March 19, 2019 |
SUNITHA Vs. BAGYODHAYA MOTORS PVT LTD.
|
October 14, 2019 |
SUNITHA Vs. STATE OF KARNATAKA AND ORS.
|
November 26, 2019 |
SUNVIK STEELS PVT LTD. Vs. STATE OF KARNATAKA
|
November 4, 2019 |
SUPERINTENDENT ENGINEER Vs. KUMARAIAH
|
June 19, 2019 |
SUPERINTENDENT ENGINEER KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. BASAVARAJU
|
May 29, 2019 |
SUPRITA Vs. PRASHANT DATTATREYARAO KULKARNI
|
June 4, 2019 |
SURABHI CHITS LIMITED Vs. GANSHYAM T
|
July 30, 2019 |
SURAJ G. CHOUGULE @ AMIT Vs. STATE
|
November 22, 2019 |
SURAJ KALLAPPA AGASAR Vs. STATE OF KARNATAKA
|
September 3, 2019 |
SURAMMA W/O THIPPERUDRAPPA Vs. STATE OF KARNATAKA BALLARI WOMEN POLICE STATION
|
September 23, 2019 |
SUREKHA Vs. STATE OF KARNATAKA
|
July 18, 2019 |
SUREKHA DEVI Vs. DINESH SINGH
|
February 4, 2019 |
SURENDRA BS Vs. PUTTASWAMY
|
January 8, 2019 |
SURENDRA HEGDE C. Vs. PRAGATHI GRAMIN BANK, HOLE HONNUR BRANCH
|
March 5, 2019 |
SURESH Vs. STATE OF KARNATAKA
|
August 27, 2019 |
SURESH Vs. STATE OF KARNATAKA
|
January 8, 2019 |
SURESH Vs. STATE
|
October 21, 2019 |
SURESH Vs. STATE OF KARNATAKA
|
August 29, 2019 |
SURESH Vs. ASHOK
|
February 28, 2019 |
SURESH Vs. BHASKAR PROPRIETOR
|
March 1, 2019 |
SURESH A R Vs. STATE OF KARNATAKA
|
March 22, 2019 |
SURESH BABU P S Vs. DREAMZ INFRA INDIA LTD
|
March 26, 2019 |
SURESH GOWDA Vs. RAGHU DURGAPPA VALMEEKI
|
June 4, 2019 |
SURESH H. M. Vs. GIRISH K. D.
|
March 25, 2019 |
SURESH JOHN Vs. STATE OF KARNATAKA
|
May 16, 2019 |
SURESH K. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 10, 2019 |
SURESH KUMAR Vs. SATHISH H.
|
October 10, 2019 |
SURESH KUMAR Vs. STATE OF KARNATAKA
|
July 9, 2019 |
SURESH KUMAR Vs. SRIRAM TRANSPORT FINANCE CO. LTD
|
June 12, 2019 |
SURESH NAIK Vs. K. DINESH KUMAR
|
September 26, 2019 |
SURESH POTHUGUNTA Vs. STATE BY CHICKABALLAPUR RURAL P.S.
|
March 12, 2019 |
SURESH S/O HERIYA MARKALA Vs. STATE OF KARNATAKA
|
April 27, 2019 |
SURESH SATYAMALLA KIWADANNAVAR Vs. GEETA KOM SURESH KIWADANNAVAR
|
January 8, 2019 |
SURESH V Vs. STATE BY MAHADEVAPURA P S
|
June 3, 2019 |
SURESH V Vs. INDIAN OIL CORPORATION LIMITED
|
February 27, 2019 |
SURESHA Vs. STATE BY THE CIRCLE INSPECTOR OF POLICE
|
March 6, 2019 |
SURESHKUMAR Vs. MANAGEMENT OF SRI. DHARMASTHALA, MANJUNATHESHWARA EDUCATIONAL SOCIETY
|
December 13, 2019 |
SURYA Vs. STATE OF KARNATAKA
|
January 21, 2019 |
SURYA ENERGY PHOTO VOLTAIC INDIA PVT. LTD. Vs. STATE OF KARNATAKA
|
July 23, 2019 |
SURYA PRAKASH AND ORS. Vs. RENUKA DEVI AND ORS.
|
December 9, 2019 |
SURYAKANT @ SURYA Vs. STATE BY SUB INSPECTOR OF POLICE
|
January 8, 2019 |
SUSHANTH GOWDA Vs. STATE OF KARNATAKA
|
August 3, 2019 |
SUSHEELA S Vs. LAKSHMANA
|
June 14, 2019 |
SUSHEELA S. Vs. STATE OF KARNATAKA AND ORS.
|
February 21, 2019 |
SUSHEELAMMA Vs. TATA AIG GEN INSURANCE CO LTD
|
July 3, 2019 |
SUSHIL KUMAR TIWARI Vs. STATE OF KARNATAKA
|
January 7, 2019 |
SUSHILA W/O NAGOSA JADI Vs. RAJESHRI W/O CHANDRAKANTH KATHARE
|
September 3, 2019 |
SUVARNA W/O AVINASH KOKARE Vs. CHOUGULE INDUSTRIES
|
June 27, 2019 |
SVETLANA ALEXANDROVNA DOBROCHASOVA FERRIS Vs. MICHAEL GERARD FERRIS
|
August 13, 2019 |
SWADESH TRADING CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 7, 2019 |
SWADESH TRADING CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 3, 2019 |
SWAMI VIVEKANANDA D.ED COLLEGE Vs. STATE OF KARNATAKA
|
February 16, 2019 |
SWASTIC STEELS Vs. DEBTS RECOVERY TRIBUNAL
|
January 31, 2019 |
SWETA D/O SUBHASH RAGA Vs. SELECTION AUTHORITY & DIVISIONAL JOINT DIRECTOR DEPARTMENT OF PUBLIC INSTRUCTIONS
|
January 4, 2019 |
SYDANABI Vs. UNION OF INDIA
|
July 15, 2019 |
SYED AFSAR Vs. SHARMA TRANSPORT
|
June 6, 2019 |
SYED AMEER AHMED Vs. STATE OF KARNATAKA
|
February 16, 2019 |
SYED HUSSAIN ALI
S/O SYED PASHA Vs. STATE BY JNANABHARATHI PS
REPRESENTED BY STATE PUBLIC PROSECUTOR
|
January 21, 2019 |
SYED IRFAN Vs. STATE
|
October 31, 2019 |
SYED ISMAIL AFAQ Vs. STATE OF KARNATAKA
|
July 8, 2019 |
SYED KAREEM Vs. STATE OF KARNATAKA
|
December 11, 2019 |
SYED LIYAKAT PATEL Vs. SYED DASTAGIR
|
February 7, 2019 |
SYED NASIR HUSSAIN Vs. JOINT DIRECTOR OF LAND RECORDS CITY SURVEY (SOUTH ZONE)
|
February 13, 2019 |
SYED NISSAR AHMED Vs. DEPUTY COMMISSIONER
|
February 14, 2019 |
SYED NISSAR AHMED Vs. DEPUTY COMMISSIONER
|
February 28, 2019 |
SYED RAHEEM Vs. STATE OF KARNATAKA
|
June 3, 2019 |
SYED RESHMA Vs. T PARI
|
June 24, 2019 |
SYED SABBIR SYED MANSOOR Vs. THE STATE OF KARNATAKA BY KORAMANGALA POLICE
|
March 11, 2019 |
SYED SADAM HUSSAIN Vs. STATE OF KARNATAKA
|
July 25, 2019 |
SYED SADIK Vs. STATE
|
March 27, 2019 |
SYED SADIQ AHMED Vs. SHAMREEN BANU
|
January 31, 2019 |
SYED SALAVUDDIN Vs. TATE OF KARNATAKA
|
December 18, 2019 |
SYED SALMAN Vs. STATE OF KARNATAKA
|
December 12, 2019 |
SYED SHAH TAYYAB KHADRI Vs. STATE OF KARNATAKA
|
April 22, 2019 |
SYED SHAH TAYYAB KHADRI Vs. STATE OF KARNATAKA
|
July 24, 2019 |
SYED SHOEB ALI Vs. VICE CHANCELLOR
|
October 4, 2019 |
SYED SHOEB ALI Vs. VICE CHANCELLOR
|
November 4, 2019 |
SYED SULAIMAN SHAHID Vs. N.D.SUBRAMANYAM
|
August 28, 2019 |
SYED ZAKIR Vs. C JAYARAM
|
March 7, 2019 |
SYNDICATE BANK Vs. MEENAKSHI R SHETTY
|
July 16, 2019 |
T AKKUBAIYAMMA Vs. G M GOVINDA REDDY
|
February 6, 2019 |
T C RAJANNA Vs. STATE OF KARNATAKA
|
January 10, 2019 |
T G ASHEEK Vs. B SHANTHARAMA SHETTY
|
July 3, 2019 |
T K KURIEN Vs. STATE
|
June 4, 2019 |
T K THIMMARAJA SETTY Vs. SUSHEELA RANGANATH
|
September 11, 2019 |
T M A E SOCIETYS AYURVEDIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
April 3, 2019 |
T NAGARAJU Vs. ASSISTANT COMMISSIONER TUMKURU SUB DIVISION
|
September 11, 2019 |
T NAVEEN S/O TAMILMANI Vs. STATE OF KARNATAKA BY MICO LAYOUT POLICE STATION
|
April 10, 2019 |
T R RAGHUKUMAR Vs. CHAIRMAN & MANAGING DIRECTOR UNION BANK OF INDIA
|
March 8, 2019 |
T R SWAMY Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
February 28, 2019 |
T V MOHAN SON OF VENKATAPPA Vs. STATE OF KARNATAKA
|
April 5, 2019 |
T. G. BHAGYA Vs. MUTHURAYAPPA
|
July 24, 2019 |
T. J. KAVYASHREE Vs. D. SURESH
|
September 3, 2019 |
T. KANNA RAO Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2019 |
T. LINGERAJEGOWDA Vs. STATE OF KARNATAKA
|
July 22, 2019 |
T. NAGABHUSAHAN Vs. DIVISIONAL CONTROLLER
|
July 11, 2019 |
T. S. NARAYANA Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LTD.
|
July 22, 2019 |
T. SAMIULLA Vs. CHIEF SECRETARY
|
November 18, 2019 |
T. SHASHIDHAR Vs. STATE OF KARNATAKA
|
November 12, 2019 |
T. SURESH Vs. CHIEF ELECTORAL OFFICER
|
June 12, 2019 |
T.A.VIJAYA KUMAR Vs. SNEHA NAIDU
|
August 16, 2019 |
T.K. LAKSHMINARAYANA REDDY Vs. STATE OF KARNATAKA
|
March 27, 2019 |
T.K. NAGARAJA SETTY Vs. T.K. YELLAIAH RAJU AND ORS.
|
May 29, 2019 |
T.KUSUMA SHETTY Vs. PARAMESHAPPA
|
June 11, 2019 |
T.L. KRISHNAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
April 1, 2019 |
T.M. UMASHANKAR Vs. UNION OF INDIA
|
January 10, 2019 |
T.N.BETTASWAMAIAH Vs. STATE OF KARNATAKA
|
December 20, 2019 |
T.N.RAMESH Vs. STATE OF KARNATAKA
|
January 29, 2019 |
T.NAGAPPA Vs. ABDUL GAFOOR SAB
|
November 4, 2019 |
T.P. NATARAJA Vs. THE STATE OF KARNATAKA AND ORS.
|
March 11, 2019 |
T.R. HARISH Vs. STATE OF KARNATAKA
|
April 5, 2019 |
T.S. JANARDHAN Vs. T.H. HANUMANTHAPPA
|
December 20, 2019 |
T.T.K.PRESTIGE LTD. Vs. UNION OF INDIA
|
December 6, 2019 |
TABBARAK PASHA Vs. STATE OF KARNATAKA
|
June 10, 2019 |
TABREZ ULLA SHARIFF Vs. STATE
|
March 8, 2019 |
TAHSINA TAJ W/O LATE BASHEER AHAMED Vs. NARAYAN S K
|
March 8, 2019 |
TAM TAM PEDDA GURUVAREDDY Vs. EXECUTIVE ENGINEER DESIGN & INVESTIGATION DIVISION CAUVERY NEERAVARI NIGAM LTD
|
March 6, 2019 |
TAMMANNA Vs. STATE OF KARNATAKA
|
February 13, 2019 |
TANUJA Vs. MUNITHYAMMA
|
February 1, 2019 |
TANVEER Vs. STATE OF KARNATAKA
|
June 12, 2019 |
TARA R JAIN Vs. REKHA MATTA
|
September 5, 2019 |
TARAMA Vs. SPECIALLAND ACQUISITION OFFICER FOR KARNATAKA
|
July 4, 2019 |
TARANNAM BANU Vs. STATE OF KARNATAKA
|
November 18, 2019 |
TASNEEM FATHIMA W/O MD SHAFIQ ARSHAD Vs. ZEEBUNDEHKHALEELI W/O WUSOOQKHALEELI
|
March 19, 2019 |
TATYASAB PARASHURAM KAMBLE Vs. IMTIAYAZ ISMAIL HIPPARAGI
|
February 6, 2019 |
TATYASAHEB Vs. RAMESH SATYAPPA RINGANE
|
June 25, 2019 |
TEJASWINI S D/O SHIVAJI Vs. ABDUL SAMAD
|
February 27, 2019 |
TEJBIR SINGH AND ORS. Vs. PREMA LATHA SHARMA
|
February 6, 2019 |
TESERING DORGEE Vs. ABDUL KHALIK
|
July 23, 2019 |
THAMMAIAH Vs. A T HANUMANTHA
|
September 5, 2019 |
THANGAPAZLAM Vs. B. SANTHOSH KUMAR
|
August 2, 2019 |
THARUN S/O GOPAL Vs. STATE BY KADUGODI POLICE STATION
|
March 19, 2019 |
THASINA PARVIN Vs. DYAVEGOWDA
|
December 6, 2019 |
THE CHURCH OF SOUTH INDIA Vs. THE EPF ORGANISATION AND ORS.
|
February 14, 2019 |
THE COMMISSIONER OF INCOME TAX, PANAJI AND ORS. Vs. KARNATAKA VIKAS GRAMEEN BANK
|
July 5, 2019 |
THE DIVISIONAL CONTROLLER, NEKRTC Vs. R.B. TODAKAR AND ORS.
|
February 13, 2019 |
THE DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION BAGALKOT DIVISION, BAGALKOT Vs. DANAMMA AND ORS.
|
February 13, 2019 |
THE DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT DIVISION, HUBBALLI Vs. TIPPANNA
|
February 6, 2019 |
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. GOURABAI AND ORS.
|
September 3, 2019 |
THE MANAGEMENT OF NTTF INDUSTRIES PVT. LTD. Vs. ASWATHAMA
|
August 13, 2019 |
THE MANAGER, RELIANCE INSURANCE CO. LTD. Vs. PREMA AND ORS.
|
February 4, 2019 |
THE MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. BHARATI RAJARAM MOULI AND ORS.
|
January 31, 2019 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. POULIN AND ORS.
|
December 18, 2019 |
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. BABANNA H. AND ORS.
|
August 23, 2019 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. ALICE MATHEW AND ORS.
|
December 17, 2019 |
THE ORIENTAL INSURANCE CO. LTD Vs. SRI. MAHESHA
|
March 8, 2019 |
THE PR. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AND ORS. Vs. ALPANA BHARTIA
|
March 25, 2019 |
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. RETIRED POLICE OFFICERS SECURITY BUREAU
|
July 10, 2019 |
THE STATE Vs. ANIL KUMAR
|
July 3, 2019 |
THE STATE OF KARNATAKA Vs. ANIS
|
April 16, 2019 |
THE STATE OF KARNATAKA Vs. SAJUMON
|
November 25, 2019 |
THE STATE OF KARNATAKA AND ORS. Vs. NABISAB
|
July 23, 2019 |
THE UNION OF INDIA AND ORS. Vs. ARAVIND LIFESTYLE BRANDS LTD. AND ORS.
|
November 27, 2019 |
THEJASWINI PARTHASARATHI Vs. HNM PRASAD
|
July 1, 2019 |
THERESA Vs. SUFIYA SHAMIR
|
January 9, 2019 |
THIMMAIAH Vs. STATE
|
December 2, 2019 |
THIMMAIAH AND ORS. Vs. A.B. MANULA AND ORS.
|
November 21, 2019 |
THIMMAIAH, SINCE DEAD BY HIS LRS Vs. KUMUDAMMA, W/O LATE K.N. MURTHY
|
March 18, 2019 |
THIMMAMMA Vs. MUDALAGIRIYAPPA
|
May 30, 2019 |
THIMMAMMA W/O ANNEGOWDA Vs. CHANNARAJEGOWDA S/O KOOGEGOWDA
|
July 29, 2019 |
THIMMANNA Vs. BHARAT PETROLEUM CORPORATION LTD.
|
February 13, 2019 |
THIMMAPPA S/O LATE PUTTAPPA Vs. P N DIVAKARA S/O NINGEGOWDA
|
July 29, 2019 |
THIMME GOWDA Vs. STATE OF KARNATAKA
|
June 26, 2019 |
THIMMEGOWDA Vs. GOPALAKRISHNA
|
August 7, 2019 |
THIMMESHA H. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 31, 2019 |
THIPPA NAIK Vs. STATE OF KARNATAKA
|
March 13, 2019 |
THIPPAMMA Vs. V ARMUGAM
|
February 13, 2019 |
THIPPESWAMY @ THIPPESHI @ VIRAT, Vs. STATE OF KARNATAKA
|
January 18, 2019 |
THIRUMALA CONSTRUCTIONS AND ENGG LTD Vs. STATE OF KARNATAKA
|
January 16, 2019 |
THIRUNAVAKARASU Vs. STATE OF KARNATAKA
|
February 5, 2019 |
THOUSEEF Vs. STATE OF KARNATAKA
|
May 16, 2019 |
THRUPTHI MARKETING Vs. STATE OF KARNATAKA
|
April 12, 2019 |
THULSI Vs. KRISHNAPPA
|
December 16, 2019 |
TILAKAMMA
W/O LATE PUTTARAJU Vs. STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
|
January 23, 2019 |
TILOTAMA MISHRA Vs. STATE OF KARNATAKA
|
November 7, 2019 |
TIMES VPL LIMITED Vs. COMMISSIONR OF INCOME TAX
|
October 17, 2019 |
TIMMAN GOUDA Vs. STATE OF KARNATAKA
|
February 28, 2019 |
TIPPANNA Vs. BANDAPPA
|
June 19, 2019 |
TIPPANNA Vs. STATE OF KARNATAKA
|
July 5, 2019 |
TIRUPATI Vs. CHIEF OFFICER
|
November 20, 2019 |
TITAN COMPANY LIMITED Vs. STATE OF KARNATAKA
|
July 12, 2019 |
TOHID Vs. STATE OF KARNATAKA
|
October 15, 2019 |
TOTAWWA Vs. STATE OF KARNATAKA
|
September 26, 2019 |
TOURE MUSTAFA Vs. STATE OF KARNATAKA
|
September 3, 2019 |
TOUSIF SHAIKSANADI Vs. STATE OF KARNATAKA
|
January 18, 2019 |
TOWER VISION INDIA PRIVATE LIMITED Vs. PANCHAYATH DEVELOPMENT OFFICER NELAHAL VILLAGE PANCHAYATH
|
July 3, 2019 |
TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED Vs. UNION OF INDIA
|
June 11, 2019 |
TRACKS AND TOWERS INFRATECH PVT. LTD. Vs. KARNATAKA POWER CORPORATION LIMITED AND ORS.
|
March 13, 2019 |
TRADE WINGS LTD. Vs. EXPO FREIGHT PRIVATE LTD.
|
September 6, 2019 |
TRISHA EVENING COLLEGE Vs. STATE OF KARNATAKA
|
February 25, 2019 |
TRISHUL DEVELOPERS Vs. L & T HOUSING FINANCE LIMITED
|
June 27, 2019 |
TROY HILLARY ALEMAO Vs. STATE OF KARNATAKA
|
October 15, 2019 |
TULAJAPPA Vs. STATE OF KARNATAKA
|
July 24, 2019 |
TULASAPPA Vs. INDRAVVA
|
July 10, 2019 |
TULASIDAS S/O SUBBA NAIK Vs. STATE OF KARNATAKA
THORUGH P S I
BHATKAL POLICE STATION
|
February 11, 2019 |
TULSAMMA W/O ASHWATH Vs. GOWRAMMA W/O LATE K N NARAYANAPPA
|
March 11, 2019 |
TUNGAMMA W/O NINGANAGOUDA GOUDAR Vs. UNION OF INDIA, REP BY SECRETARY, DEPARTMENT OF PERSONNEL, NEW DELHI
|
March 1, 2019 |
TUSHAR Vs. INTERNAL COMPLAINTS COMMITTEE CHRIST UNIVERSITY
|
February 27, 2019 |
TV9 KARNATAKA PVT LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 3, 2019 |
U MANJUNATH RAO Vs. U CHANDRASHEKAR
|
September 6, 2019 |
U.MANJUNATH RAO Vs. U.CHANDRASHEKAR
|
September 6, 2019 |
UDAYA PATALI Vs. STATE OF KARNATAKA AND ORS.
|
September 5, 2019 |
UDUPI ASHTAMATHA Vs. STATE OF KARNATAKA
|
September 5, 2019 |
ULLURAIAH Vs. STATE OF KARNATAKA
|
April 16, 2019 |
ULTRA TECH CEMENT LIMITED Vs. J.S.R. CONSTRUCTIONS PRIVATE LIMITED
|
October 18, 2019 |
UMA K MALLIPATIL Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 11, 2019 |
UMA PRASAD Vs. A S NAMETHA S/O SOMANNA
|
January 10, 2019 |
UMADEVI Vs. STATE OF KARNATAKA
|
February 5, 2019 |
UMADEVI Vs. VEERANNA
|
January 4, 2019 |
UMADEVI D/O SHIVPUTARAPPA MUCHANDIMATH Vs. STATE BANK OF INDIA BY ITS REGIONAL MANAGER
|
March 26, 2019 |
UMAKANTH NAGAMARAPALLI Vs. STATE OF KARNATAKA
|
July 1, 2019 |
UMAKKA AND ORS. Vs. STATE
|
November 20, 2019 |
UMASHANKAR SINGH Vs. RAMESH SON OF A RAJU
|
February 7, 2019 |
UMASHANKARI Vs. M L JAGADEESHA
|
June 19, 2019 |
UMESH Vs. STATE OF KARNATAKA
|
January 16, 2019 |
UMESH PRABHU Vs. STATE
|
February 15, 2019 |
UMESHA Vs. STATE OF KARNATAKA
|
November 20, 2019 |
UMESHA Vs. STATE OF KARNATAKA
|
November 14, 2019 |
UMESHA Vs. MYSURU SOUTH POLICE
|
October 18, 2019 |
UMESHA Vs. PANCHAPPA
|
September 11, 2019 |
UMESHGOUDA Vs. CHANDRAPPA
|
February 5, 2019 |
UNIDESIGN BUILDERS AND DEVELOPERS (P) LTD. Vs. THE DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.
|
April 3, 2019 |
UNION OF INDIA Vs. PON SUBBAIAH
|
February 18, 2019 |
UNION OF INDIA Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
September 17, 2019 |
UNION OF INDIA Vs. PANDURANG JOSHI S/O RAM RAO JOSHI
|
April 2, 2019 |
UNION OF INDIA Vs. MANJAMMA
|
January 17, 2019 |
UNION OF INDIA Vs. PRABAHAKAR TALANGE
|
June 26, 2019 |
UNION OF INDIA Vs. CONTROLLER GENERAL INDIAN BUREAU OF MINES
|
March 13, 2019 |
UNION OF INDIA Vs. SUPARNA SANTRA
|
March 14, 2019 |
UNION OF INDIA Vs. MINERAL ENTERPRISES PVT LTD ,
|
May 24, 2019 |
UNION OF INDIA Vs. SREENIVASA J
|
June 28, 2019 |
UNION OF INDIA Vs. DARSHAN G.
|
December 4, 2019 |
UNION OF INDIA Vs. MOHAMED NOORULA
|
October 15, 2019 |
UNION OF INDIA Vs. K.B. FERNANDES
|
October 24, 2019 |
UNION OF INDIA Vs. TAJ
|
August 8, 2019 |
UNION OF INDIA Vs. RAGHAVENDRA
|
January 4, 2019 |
UNION OF INDIA Vs. NAVEEN P.N
|
December 10, 2019 |
UNION OF INDIA Vs. MADHUKAR R. KAMBLE
|
October 10, 2019 |
UNION OF INDIA AND ORS. Vs. K.L. MICHEAL
|
August 20, 2019 |
UNION OF INDIA CHIEF ENGINEER AIR FORCE Vs. B R ARORA & ASSOCIATES PVT LTD
|
July 12, 2019 |
UNION OF INDIA MINISTRY OF DEFENCE (ARMY) Vs. INDUSTRIAL ENGINEERING INSTRUMENTS
|
August 6, 2019 |
UNITED INDIA INS CO LTD Vs. G H RAMU
|
June 19, 2019 |
UNITED INDIA INS. CO. LTD. Vs. UMESH N.
|
November 28, 2019 |
UNITED INDIA INSURANCE CO Vs. ALAMELU
|
August 7, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. SATTEWWA MALLAPPA BELLIVERI
|
September 26, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. MEHASAVRI DEVI @ MESI
|
July 5, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. SANDHYA
|
June 7, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. RUKMINI
|
June 3, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. ABDULSAB
|
July 23, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. SOMAVVA
|
July 15, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. JAYASHRI
|
July 17, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. KHADER
|
June 17, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. MALAN
|
January 8, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. AJJAPPA YADAPPA KUMBARAGI
|
June 18, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. PAVITHRA W/O DECEASED Y M SRINIVAS
|
March 22, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. PRABHU, S/O LATE PUTTASWAMY
|
January 21, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. ARASAMMA
|
June 6, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. S K SAROJA
|
June 21, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. ABDUL SATTAR
|
May 28, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. NOORUSH SHAMA@ NURUSH SAMA
|
January 30, 2019 |
UNITED INDIA INSURANCE CO LTD. Vs. MALLESHA
|
March 6, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAYARAMA
|
July 1, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. RANGASWAMINAYAKA
|
September 5, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. NARAYANAPPA
|
July 31, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. ANITA
|
August 14, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. GIRIJAMBA
|
August 2, 2019 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYALAKSHMI
|
July 23, 2019 |
UNITED INSURANCE CO LTD Vs. SIDDAMMA
|
February 4, 2019 |
UNITED SPIRITS LIMITED Vs. INSPECTOR OF LEGAL METROLOGY OFFICER OF LEGAL METROLOGY
|
April 26, 2019 |
UNITED SPIRITS LIMITED Vs. IDBI BANK LIMITED
|
June 27, 2019 |
UNIVERSAL BUILDERS Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 23, 2019 |
UNIVERSAL BUILDERS Vs. UNION OF INDIA
|
March 28, 2019 |
USHA BEEMASENA Vs. K. C. PONNAPPA
|
July 24, 2019 |
USHA R PATAVARI Vs. SUVARNA D/O CHIDANANADAYYA
|
January 7, 2019 |
USMAN GANI Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
|
June 4, 2019 |
UTTARA KANNADA ZILLA Vs. STATE OF KARNATAKA
|
November 4, 2019 |
V K KUSUMA Vs. MANJU G K
|
June 14, 2019 |
V MUNIYAPPA Vs. DIVISIONAL CONTROLLER KSRTC
|
March 27, 2019 |
V N VEERABHADRASWAMY Vs. STATE BY CBI
|
September 11, 2019 |
V N VEERABHADRASWAMY Vs. STATE OF KARNATAKA
|
March 27, 2019 |
V NARASIMHA MURTHY S/O LATE VENKATARAMANAPPA Vs. SANTHOSH J
|
February 18, 2019 |
V R BEEDU Vs. STATE OF KARNATAKA
|
July 4, 2019 |
V RAJAGOPAL Vs. MARAMMA
|
June 26, 2019 |
V RAJKUMAR Vs. V SRIDHARAN
|
July 2, 2019 |
V RAMALINGA REDDY
S/O LATE VENKATA REDDY Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
N R SQUARE
|
February 8, 2019 |
V S SWATHI
D/O S B SAMPATH KRISHNA Vs. ANTI CORRUPTION BUREAU
BENGALURU RURAL DIVISION, BENGALURU
|
February 8, 2019 |
V SHIVA Vs. STATE OF KARNATAKA
|
February 7, 2019 |
V SUDARSHAN S/O LATE VENKATAKRISHNAIAH Vs. V MOHAN S/O LATE VENKATAKRISHNAIAH
|
July 10, 2019 |
V T MOHAMMED SALEHA Vs. KARNATAKA STATE BOARD OF WAQFS
|
January 24, 2019 |
V T WILSON Vs. STATE OF KARNATAKA
|
September 5, 2019 |
V VEERA KUMAR, S/O LATE Y VEERAPPA Vs. ICICI BANK, REPRESENTED BY ITS REGIONAL MANAGER
|
April 26, 2019 |
V VENKATARAVANAPPA Vs. D K GOPAL
|
March 7, 2019 |
V YERRISWAMY Vs. STATE OF KARNATAKA GEOLOGIST, MINES AND GEOLOGY DEPART
|
June 13, 2019 |
V-2 RETAIL LIMITED Vs. GOVINDRAJ
|
June 28, 2019 |
V. DYAVAPPA Vs. I.H.M. BASAVARAJAPPA
|
November 29, 2019 |
V. GIRIJAMMA Vs. T.K. HARISH
|
October 17, 2019 |
V. GOPAL REDDY Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
|
November 20, 2019 |
V. KUPPASWAMY Vs. V. LAKSHAMANA
|
September 6, 2019 |
V. NARAYANAPPA Vs. STATE OF KARNATAKA
|
December 20, 2019 |
V. PARAMESHWARI Vs. BANGALORE CITY CO-OPERATIVE BANK LTD.
|
July 3, 2019 |
V. R. SHRESTI Vs. BHASKAR P.
|
October 15, 2019 |
V. RAO GULUR Vs. SREEHARI RAO B. KODIKAL
|
August 6, 2019 |
V.C. RAM MOHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 14, 2019 |
V.F.KANTHI Vs. STATE OF KARNATAKA
|
September 3, 2019 |
V.GANESH Vs. C.RAJAGOPAL
|
September 6, 2019 |
V.KAMALAMMA Vs. VENKATALAKSHMAMMA
|
February 20, 2019 |
V.M.B. VENKATASHAMY Vs. DIVISIONAL CONTROLLER, K.S.R.T.C.
|
March 27, 2019 |
V.P.ESHWARA NAIK Vs. STATE OF KARNATAKA
|
August 8, 2019 |
V.R. SHRESTI Vs. BHASKAR
|
October 15, 2019 |
V.S.H.MOHAMED ALI Vs. M.G.RAMAMURTHY
|
July 3, 2019 |
V.T.WILSON Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
|
September 6, 2019 |
V.THIPPAMMA Vs. ZUBEAR PASHA E
|
January 21, 2019 |
VA PUGALZHENDI Vs. COMMISSIONER BENGALURU DEVELOPMENT AUTHORITY
|
June 17, 2019 |
VAANI W/O LATE KESHAVA ACHARYA Vs. MANAGING DIRECTOR M/S VIJAYANANDA ROAD LINES LOGISTICS LTD
|
March 26, 2019 |
VACHAN Vs. GOVERNMENT OF KARNATAKA
|
April 30, 2019 |
VAGGEPPA GURULINGA JANGALIGI Vs. STATE OF KARNATAKA
|
December 10, 2019 |
VAIJAYANTI Vs. PRALHAD
|
October 31, 2019 |
VAISHAMPAINACHARYA Vs. REHABILITATION OFFICER, BAGALKOT TOWN DEVELOPMENT AUTHORITY
|
March 21, 2019 |
VAISHNAVI I ANCHATGERI D/O IRESH ANCHATGERI Vs. GOVERNMENT OF KARNATAKA
|
February 18, 2019 |
VALU Vs. STATE OF KARNATAKA
|
January 31, 2019 |
VANI T.C Vs. MANAGER DIRECTOR KARANATAKA STATE ROAD TRANSPORT CORPORATION
|
January 2, 2019 |
VANISHREE PUTTI Vs. PREETAM A EKLASPUR
|
August 29, 2019 |
VANITA Vs. GANTESH
|
July 12, 2019 |
VANITHA Vs. PRAMUKH A.
|
February 7, 2019 |
VARAMAHALAKSHMI ROADWAYS Vs. BHARATH EARTH MOVERS LIMITED
|
June 6, 2019 |
VARASHANKAR Vs. VISHNU WALMIKI, DRIVER NWKRTC
|
February 21, 2019 |
VARIJA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
July 2, 2019 |
VARNA BUILDERS A PARTNERSHIP FIRM Vs. SAVI K JAIN
|
September 5, 2019 |
VARUN B R Vs. STATE OF KARNATAKA
|
February 15, 2019 |
VARUN MOTORS PVT. LTD. Vs. CHIEF ENGINEER (ELECTRICITY), MANGALORE AND ORS.
|
February 27, 2019 |
VASANT Vs. SURESH
|
April 24, 2019 |
VASANT LAXMAN AKALWADI Vs. SUBBARAJ DATTAKA FATHER RAJGOPAL
|
July 26, 2019 |
VASANT MADHAV Vs. PRAMOD
|
April 26, 2019 |
VASANTH RAO Vs. KARNATAKA INFORMATION COMMISSION
|
September 6, 2019 |
VASANTHA Vs. R KALIDAS
|
May 31, 2019 |
VASANTHI Vs. MOHAMMED KUNHI
|
July 8, 2019 |
VASANTHI BELCHADTHI Vs. VENKAMMA POOJARTHI
|
April 11, 2019 |
VASANTHI SHETTIGARTHI Vs. K BALACHANDRA RAO
|
May 28, 2019 |
VASIM PASHA Vs. STATE OF KARNATAKA
|
February 5, 2019 |
VASU Vs. STATE OF KARNATAKA
|
March 5, 2019 |
VDB CELADON APARTMENT OWNERS ASSOCIATION Vs. PRAVEEN PRAKASH
|
November 6, 2019 |
VEENA Vs. STATE OF KARNATAKA
|
July 24, 2019 |
VEENA KODIHALLI Vs. SELECTION AUTHORITY
|
January 31, 2019 |
VEENA RAO Vs. PETER VINCENT BARNES
|
February 14, 2019 |
VEENA W/O. BASAVARAJ MAMADAPUR Vs. BASAVARAJ S/O. CHANDRASHEKHAR MAMADAPUR
|
January 24, 2019 |
VEERA R Vs. STATE OF KARNATAKA
|
December 18, 2019 |
VEERABHADRAPPA Vs. SHIVARUDRAPPA
|
February 27, 2019 |
VEERABHOOMI TOURIST Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 16, 2019 |
VEERAIAH BATWALA Vs. STATE OF KARNATAKA
|
January 23, 2019 |
VEERAMARAIAH Vs. GANGAIAH
|
January 9, 2019 |
VEERANAGOUDA Vs. STATE OF KARNATAKA
|
January 11, 2019 |
VEERANJANEYA Vs. D.CHANDRAPPA
|
June 19, 2019 |
VEERANNA Vs. SWAPNA VEERANNA MUDDIYAVAR
|
February 28, 2019 |
VEERANNA S/O SIDDARAMAPPA SINCE DECEASED REP BY HIS LRS Vs. STATE OF KARANATAKA BY POLICE INSPECTOR
|
April 9, 2019 |
VEERAPRASAD J. Vs. STATE OF KARNATAKA
|
July 8, 2019 |
VEERESH Vs. STATE OF KARNATAKA
|
July 15, 2019 |
VEERESH Vs. VIJAYA
|
July 24, 2019 |
VEERESH Vs. STATE OF KARNATAKA
|
December 9, 2019 |
VEERESH Vs. STATE OF KARNATAKA
|
September 5, 2019 |
VEERESH THATTIMANI Vs. STATE OF KARNATAKA
|
March 20, 2019 |
VEERSHETTY Vs. MOHAMMED RAZAK SAB
|
March 5, 2019 |
VELANKANI INFRASTRUCTURE & PROJECTS PVT. LTD. Vs. JOINT DIRECTOR OF FOREIGN TRADE KENDRIYA SADAN
|
January 3, 2019 |
VELLORE RAMAKRISHNAN Vs. BLUE OAK CONSTRUCTION PVT. LTD
|
August 16, 2019 |
VENKANAGOWDA RUDRAGOUDA DANAPPA GOUDRU Vs. VENKANAGOWDA DANAPPAGOUDRU
|
June 13, 2019 |
VENKAT Vs. ANITHA
|
December 17, 2019 |
VENKATALAKSHMAMMA Vs. V. BABU
|
August 6, 2019 |
VENKATAMMA, DEAD BY LRS Vs. B S SURYAPRAKASH, S/O SEENAPPA
|
February 8, 2019 |
VENKATARAJU K. Vs. STATE OF KARNATAKA
|
July 26, 2019 |
VENKATARAMAIAH Vs. GAVIRANGAMMA
|
January 4, 2019 |
VENKATARANGAIAH Vs. STATE OF KARNATAKA
|
May 10, 2019 |
VENKATARAYAPPA T S/O THIMMANNAAN Vs. KRISHNA M S/O MUDDAIAH
|
July 29, 2019 |
VENKATEGOWDA Vs. SHIVANNA
|
March 15, 2019 |
VENKATESH Vs. STATE OF KARNATAKA
|
August 3, 2019 |
VENKATESH Vs. STATE
|
January 31, 2019 |
VENKATESH Vs. STATE OF KARNATAKA
|
November 11, 2019 |
VENKATESH B C Vs. STRATEGIC MARKETING AND RESEARCH TEAM
|
July 29, 2019 |
VENKATESH BABU Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
May 29, 2019 |
VENKATESH NAIKA Vs. STATE BY KANAKPURA
|
August 7, 2019 |
VENKATESH REDDY Vs. BENGALURU DEVELOPMENT AUTHORITY
|
November 6, 2019 |
VENKATESHA @ PAAPU S/O LATE SHANMUKAPPA Vs. STATE OF KARNATAKA THROUGH BILICHODU POLICE STATION, JAGALUR.TALUK
|
April 2, 2019 |
VENKATESHAPPA Vs. STATE OF KARNATAKA
|
November 26, 2019 |
VENKATESHWARA Vs. VENKATESHWARA EDUCATION TRUST, BENGALURU
|
February 15, 2019 |
VENKATESHWARA POWER PROJECT LTD (SUGAR FACTORY) Vs. CHIEF DIRECTOR (SUGAR) MINISTRY OF CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION
|
March 15, 2019 |
VENKATNARAYANA JOSHI Vs. STATE OF KARNATAKA
|
February 6, 2019 |
VENKATSWAMY REDDY Vs. MUNIYAPPA @ MUNIREDDY
|
August 23, 2019 |
VENUGOPAL Vs. ANANTHA
|
March 8, 2019 |
VENUGOPAL SINGH S/O LATE GOVARDHAN SINGH Vs. STATE BY KODIGEHALLI POLICE STATION
|
February 18, 2019 |
VENUGOPAL VAIDYA Vs. STATE OF KARNATAKA
|
October 15, 2019 |
VETO SWITCHGEARS & CABLES PVT LTD Vs. RAGHUNATH MALLAR
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July 23, 2019 |
VIDHYA Vs. RAJENDRA TUKARAM CHAVAN
|
January 21, 2019 |
VIDYA HM Vs. STATE OF KARNATAKA
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December 24, 2019 |
VIDYA MANOHARA TEERTHA SWAMIGALU PEETHADIPATHY Vs. STATE BY STATION HOUSE OFFICER (INCHARGE) BASAVANAGUDI POLICE STATION, BANGALORE
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April 3, 2019 |
VIDYA SHEERSHA THIRTHARU Vs. SIDDALINGAIAH
|
August 8, 2019 |
VIDYABIRUDHI SANGHA (REG)
NISARANI, SORABA TALUK Vs. CHIEF SECRETARY
DEPARTMENT OF CO OPERATION
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January 23, 2019 |
VIDYAWATI Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
February 1, 2019 |
VIJAY KUMAR S.N Vs. S.K. NAGARAJ
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July 1, 2019 |
VIJAY R S/O RAJAPPA Vs. STATE OF KARNATAKA BY BANDEPALYA POLICE STATION BENGALURU CITY
|
March 21, 2019 |
VIJAY TATA Vs. STATE OF KARNATAKA
|
January 10, 2019 |
VIJAYA G HOMBALE Vs. SABEENAWAZ
|
March 28, 2019 |
VIJAYA LAKSHMI PATIL Vs. STATE OF KARNATAKA
|
February 14, 2019 |
VIJAYADEVARAJA URS Vs. RAMESH
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March 29, 2019 |
VIJAYAKUMAR Vs. MANAGING DIRECTOR, SATHY DEEP PHARMACEUTICAL LTD
|
March 7, 2019 |
VIJAYAKUMAR Vs. S SHANKAR RAO
|
January 3, 2019 |
VIJAYAKUMAR Vs. RATHNAMMA
|
March 18, 2019 |
VIJAYAKUMAR RAI Vs. SHAILAJA N
|
November 28, 2019 |
VIJAYALAKSHMAMMA Vs. I. N. SHANMUGANANDA
|
September 19, 2019 |
VIJAYALAKSHMI RAMANNA Vs. RAGHUNANDAN RAMANNA
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July 11, 2019 |
VIJAYALAXMI Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 27, 2019 |
VIJAYANATH NATHULAL VACAHNI Vs. STATE OF KARNATAKA
|
November 20, 2019 |
VIJAYANIRMALAMARY Vs. KUMAR
|
July 17, 2019 |
VIJAYKUMAR Vs. STATE
|
June 12, 2019 |
VIKAS Vs. SWATI W/O VIKAS SAPPADALI
|
February 27, 2019 |
VIKAS D.V. Vs. STATE OF KARNATAKA
|
December 18, 2019 |
VIKATI NARAYAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 14, 2019 |
VIKRAM KUMAR B BHOJANI Vs. STATE AT INSTANCE OF DRUGS INSPECTOR
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January 8, 2019 |
VILOO PATELL Vs. INCOME TAX DEPARTMENT
|
September 6, 2019 |
VIMAL Vs. SANTOSH
|
July 22, 2019 |
VIMALA BHUSHAN Vs. AUTHORISED OFFICER YES BANK LIMITED
|
January 30, 2019 |
VIMALA PUTTASWAMY Vs. ACHAMMA
|
June 20, 2019 |
VIMALA W/O SHIVALINGAPPA AMASHI Vs. ASHOK S/O DUNDAPPA AMASHI
|
June 28, 2019 |
VINAY PRASADH Vs. STATE OF KARNATAKA
|
November 27, 2019 |
VINAYAK AND ORS. Vs. THE STATE OF KARNATAKA
|
November 28, 2019 |
VINAYAK BHARAT GAS, GHARAT GAS DISTRIBUTORS, SHIGGAON Vs. DEPUTY COMMISSIONER
|
March 27, 2019 |
VINAYAK GOPAL RAIKER Vs. MUKUND P VERNEKAR
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April 10, 2019 |
VINAYAKA C N C CENTRE PVT LTD Vs. PRESIDING OFFICER LABOUR DEPARTMENT
|
July 12, 2019 |
VINCENT CASTELINO Vs. STATE OF KARNATAKA
|
June 11, 2019 |
VINCENT RAJ R Vs. G KRISHNA MURTHY
|
July 25, 2019 |
VINOD G. JAIN Vs. DODDABALLAPUR INTEGRATED TEXTILE PARK LIMITED
|
December 12, 2019 |
VINOD MARKETING PVT LTD Vs. DODDABALLAPUR SPINNING MILLS PVT LTD
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July 25, 2019 |
VINOD S SALIAN Vs. STATE OF KARNATAKA
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May 21, 2019 |
VINODA Vs. KERAGODU EDUCATION SOCIETY
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February 13, 2019 |
VINODHA Vs. STATE OF KARNATAKA
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September 18, 2019 |
VINODKUMAR Vs. STATE OF KARNATA
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May 15, 2019 |
VINTAGE FOODS AND INDUSTRIES LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD
|
January 16, 2019 |
VINUMAC INDUSTRIES Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
July 26, 2019 |
VIPIN VIJAYAN Vs. STATE OF KARNATAKA
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February 27, 2019 |
VIRUPAKSHA Vs. STATE OF KARNATAKA
|
November 21, 2019 |
VIRUPAXAGOUDA Vs. BASAVARAJ
|
June 13, 2019 |
VIRUPAXI BASAVANNEPPA MALANNAVAR Vs. SUNIL R PATIL
|
January 7, 2019 |
VISHAL Vs. STATE
|
May 14, 2019 |
VISHAL Vs. STATE OF KARNATAKA
|
October 17, 2019 |
VISHAL BHAVAN UNREGISTERED PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER H N JAYAPRAKASH Vs. H N JAYASHANKAR.S/O LATE H NAGESHA RAO
|
February 1, 2019 |
VISHAL FRANCIS DSOUZA Vs. T S SHANTHARAJU
|
March 18, 2019 |
VISHAL MAKANNAWAR S/O JINAPPA MAKANNAWAR Vs. STATE OF KARNATAKA, THROUGH POLICE INSPECTOR, BIDADI POLICE STATION
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April 26, 2019 |
VISHNUTEERTH Vs. STATE OF KARNATAKA
|
October 16, 2019 |
VISHWANATH Vs. STATE OF KARNATAKA
|
July 12, 2019 |
VISHWANATH Vs. HOWGIAPPA
|
April 26, 2019 |
VISHWANATH H. M. Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF PARLIAMENTARY AFFAIRS VIDHANA SOUDHA
|
December 20, 2019 |
VISHWANATH M MUDARADDI SON OF MAHADEVAPPA Vs. VEERESHA K M S/O MAHESWARAIAH K M
|
September 9, 2019 |
VISHWANATH S/O PEDDARI Vs. STATE BY J.J. NAGAR POLICE STATION
|
March 25, 2019 |
VISHWANATH VENKATRAMAN HEGDE Vs. SHRIDHAR VENKATRAMAN HEGDE
|
September 6, 2019 |
VISHWANATHA Vs. STATE OF KARNATAKA
|
February 19, 2019 |
VISHWANATHA Vs. STATE OF KARNATAKA
|
July 15, 2019 |
VISHWAPAL CHITS PVT LTD Vs. C THAYABARAN S/O CHINNADORAIAH
|
January 2, 2019 |
VISHWAS CONCRETE PRODUCTS PRIVATE LIMITED Vs. SRINIVAS ENTERPRISES PRIVATE LIMITED
|
August 30, 2019 |
VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. H.N. JAGANNATHA REDDY
|
May 31, 2019 |
VISWANATH HIREMATH Vs. STATE OF KARNATAKA
|
May 30, 2019 |
VISWANATH SHETTY Vs. LAXMIDEVAMMA
|
July 1, 2019 |
VITHAL Vs. GUDUSAB
|
June 4, 2019 |
VITHAL Vs. STATE OF KARNATAKA
|
November 5, 2019 |
VITTALA SHETTY Vs. STATE OF KARNATAKA
|
March 1, 2019 |
VITTHAL @ VITHOBA S/O PANDURANG NAIK Vs. STATE OF KARNATAKA
|
January 11, 2019 |
VIVEK Vs. STATE OF KARNATAKA
|
August 22, 2019 |
VIVEK AGARWAL Vs. STATE
|
October 17, 2019 |
VIVEK M. NASHI Vs. MANDIRA M. P.
|
January 2, 2019 |
VIVEK M. NASHI Vs. STATE OF KARNATAKA
|
April 12, 2019 |
VIVEK STONE CRUSHER Vs. STATE OF KARNATAKA
|
August 16, 2019 |
VIVEKANANDA FOUNDATION Vs. STATE OF KARNATAKA
|
February 22, 2019 |
VODAFONE ESSARS SOUTH LTD. Vs. VEERABHADRAIAH
|
March 20, 2019 |
VOITH HYDRO PRIVATE LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
|
July 30, 2019 |
VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY LTD. Vs. INCOME TAX DEPARTMENT
|
June 14, 2019 |
W NINGAPPA S/O MALAPPA WAGGAR Vs. CANARA BANK A BODY CONSTITUTED UNDER BANKING COMPANIES, BANGALORE
|
April 2, 2019 |
WALTER STEPHEN MENDES Vs. STATE OF KARNATAKA
|
February 22, 2019 |
WASEEM Vs. STATE OF KARNATAKA
|
May 30, 2019 |
WASEEM AHMED Vs. STATE
|
February 7, 2019 |
WASEEM AKRAM Vs. INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU
|
February 27, 2019 |
WILLIAM ANOOP NICODEMUS Vs. STATE OF KARNATAKA
|
November 26, 2019 |
WILLY KO. CEO AIR INDIA SATS AIRPORT SERVICES PRIVATE LTD Vs. STATE OF KARNATAKA
|
August 20, 2019 |
WIPRO ENTERPRISES (P.) LTD. Vs. UNION OF INDIA
|
April 25, 2019 |
WIPRO INFORMATION TECHNOLOGY LTD. Vs. COLLECTOR OF CUS., BENGALURU
|
January 9, 2019 |
WIPRO INFRASTRUCTURE Vs. STATE OF KARNATAKA
|
January 31, 2019 |
WONDERLA KARMIKA SANGHA Vs. ASSISTANT LABOUR COMMISSIONER
|
February 1, 2019 |
WORKMEN OF B E M L CANTEEN Vs. SURESH M VASTRAD
|
January 16, 2019 |
WORKMEN OF HIMALAYAN DRUG COMPANY LIMITED Vs. HIMALAYA DRUG COMPANY LIMITED
|
March 22, 2019 |
WRIT PETITION Vs. STATE OF KARNATAKA
|
February 25, 2019 |
XXXX Vs. MEMBER SECRETARY KARNATAKA STATE LEGAL SERVICES AUTHORITY
|
September 16, 2019 |
Y B NAGABHUSHAN Vs. KARNATAKA LOKAYUKTHA
|
March 29, 2019 |
Y D CHANDRU Vs. MUTTUSWAMY
|
March 14, 2019 |
Y K NAGARAJA S/O M KRISHNAMACHAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
April 5, 2019 |
Y K PRASANNA Vs. H G JAFFER SAB
|
April 25, 2019 |
Y NANDINI W/O THARUN B N Vs. THARUN B N S/O K C NAGARAJ
|
March 20, 2019 |
Y. BASANNA Vs. GOVERNMENT OF KARNATAKA
|
September 24, 2019 |
Y. MANOJ Vs. M. SHAILAJA
|
December 5, 2019 |
Y. R. LAKSHMINARASIMHAIAH Vs. Y. R. LAKSHMINARAYANAPPA
|
June 14, 2019 |
Y.V. APARNA W/O. Y. VITTAL Vs. PANCHAPPA
|
October 12, 2019 |
Y.V.APARNA Vs. PANCHAPPA
|
October 22, 2019 |
YADATORE B ED COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE), REP BY ITS REGISTRAR, NEW DELHI
|
April 11, 2019 |
YAKOOB SHARIEF Vs. STATE OF KARNATAKA
|
April 16, 2019 |
YALAKKAPPA Vs. VENKATESHAIAH
|
February 14, 2019 |
YALLAMMA Vs. STATE OF KARNATAKA
|
October 11, 2019 |
YALLAPA AND ORS. Vs. STATE
|
April 26, 2019 |
YALLAPPA Vs. SIDDAMALLAPPA GUBACHI
|
March 7, 2019 |
YALLAPPA Vs. GOURAWWA
|
February 28, 2019 |
YALLAPPA Vs. AVVAKKA
|
June 21, 2019 |
YALLAPPA Vs. STATE OF KARNATAKA
|
January 11, 2019 |
YALLAPPA Vs. STATE OF KARNATAKA
|
April 15, 2019 |
YALLAPPA S/O BHAGAVANT SAYANNAVAR Vs. STATE OF KARNATAKA
|
April 24, 2019 |
YALLAPPA S/O NINGAPPA VARAD Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
|
January 11, 2019 |
YALLAVVA W/O Vs. SATYAPPA CHURI
|
July 29, 2019 |
YALLAWWA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
April 5, 2019 |
YAMANAMMA Vs. NARASAPPA
|
February 1, 2019 |
YAMNAPPA Y ASHWANT MYAGERI Vs. SHRIMANT JI NNAPPA BELAVI
|
August 13, 2019 |
YAMUNA CHANNABASAPPA SHETTY Vs. K. RAGHUKUMAR @ RAGHU
|
July 19, 2019 |
YAMUNAMMA Vs. S GOKULA KRISHNAN
|
March 22, 2019 |
YANKOJI @ VENKATESH Vs. STATE BY SUBRAMANYAPURA POLICE STATION
|
March 15, 2019 |
YASHASWI FISH MEAL AND OIL COMPANY Vs. UNION OF INDIA
|
June 12, 2019 |
YASHAVANT Vs. STATE OF KARNATAKA
|
July 18, 2019 |
YASHAWANTH Vs. NEW INDIA INSURANCE CO LTD
|
July 1, 2019 |
YASHODA, W/O LATE ANAND Vs. SANTHOSH, S/O SRINIVAS POOJARY
|
March 20, 2019 |
YASHODHARA Vs. H C KRISHNACHAR
|
March 28, 2019 |
YASHODHARA SHROFF Vs. UNION OF INDIA
|
June 12, 2019 |
YASIN KHAN Vs. STATE OF KARNATAKA
|
April 29, 2019 |
YASMEEN TAJ Vs. V.THIRUMALESH
|
August 20, 2019 |
YELLAPPA Vs. STATE
|
May 15, 2019 |
YES BANK LTD Vs. RECOVERY OFFICER-I, DEBTS
|
February 27, 2019 |
YESHWANT RAGHUNATH MULAY Vs. MOTOR INDUSTRIES COMPANY LIMITED
|
September 6, 2019 |
YESHWANTH KUMAR Vs. SHANTH KUMAR
|
August 7, 2019 |
YOGANANDA MURTHY A Vs. SURVEY SETTLEMENT AND LAND RECORDS
K R CIRCLE, BENGALURU
|
March 14, 2019 |
YOGESH GOWDA B M Vs. KARNATAKA LOKAYUKTA
|
January 16, 2019 |
YOKOGAWA INDIA LTD Vs. UNION OF INDIA
|
April 25, 2019 |
YOUNUS Vs. STATE OF KARNATAKA
|
January 31, 2019 |
YUSUF SHARIFF Vs. STATE OF KARNATAKA
|
June 20, 2019 |
YUSUFF ALI KHAN Vs. STATE OF KARNATAKA
|
July 9, 2019 |
ZAINABHIYA EDUCATION SOCIETY B D PURA ROAD Vs. CHAIRMAN KARNATAKA STATE COMMISSION
|
February 18, 2019 |
ZAKEER Vs. STATE OF KARNATAKA
|
June 19, 2019 |
ZEENATH Vs. STATE OF KARNATAKA
|
May 21, 2019 |
ZIBUNNISSA W/O LATE SYED AHMED Vs. SHAKEELA BEGUM W/O MANJUR.AHMED
|
April 5, 2019 |
ZICKRUNNISA Vs. AMINA BI
|
July 25, 2019 |
ZODIAC CLOTHING COMPANY Vs. R. J. FASHIONS
|
July 3, 2019 |
ZONAL MANAGER IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SHIVANNA
|
June 26, 2019 |
ZUBER S/O JAHANGIRPASHA KHADIM Vs. MAHEZABEEN
|
November 13, 2019 |
ZUHAIB AHAMED KHAN Vs. STATE
|
June 7, 2019 |