Case Index

Title
Date
63 MOONS TECHNOLOGIES LTD Vs. UNION OF INDIA
April 30, 2019
72 BPM PRIVATE LIMITED COMPANY & ORS Vs. SYNERGY CO
March 1, 2019
A ASHOKANAND Vs. STATE REP BY ITS INSPECTOR OF POLICE
February 11, 2019
A MURUGESAN Vs. JAMUNA RANI
February 7, 2019
A NATARAJAN & ANR Vs. T R RAJENDRAN
January 28, 2019
A RAMU NAIK Vs. STATE OF TELANGANA
February 21, 2019
A. RAJAGOPALAN ETC Vs. THE DISTRICT COLLECTOR, THIRUCHIRAPALLI DISTRICT AND OTHERS
March 12, 2019
A.M.C.S SWAMY Vs. MEHDI AGAH KARBALAI
July 23, 2019
A.R. RADHA KRISHNA Vs. DASARI DEEPTHI
February 28, 2019
AAKASH LAVLESH LEISURE PVT LTD Vs. INCOME TAX OFFICER 9(1)(1)
February 22, 2019
AARISH ASGAR QURESHI Vs. FAREED AHMED QURESHI & ANR
February 26, 2019
ABCD Vs. UNION OF INDIA
December 10, 2019
ABDUL ARIF Vs. RANI AMUTHA K & ANR
February 22, 2019
ABDUL HAKEEM M.A. AND OTHERS Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
February 28, 2019
ABDUL KUDDUS Vs. UNION OF INDIA
May 17, 2019
ABDULLAKOYA HAJI Vs. RUBIS THARAYIL
August 20, 2019
ABHIJEET NAND KISHORE SINGH Vs. VIVEKA KUMARI IDAR
January 8, 2019
ABHISHEK VYAS Vs. STATE OF RAJASTHAN AND OTHERS
April 2, 2019
ACCOUNTANT GENERAL Vs. S K DUBEY & ANR
January 30, 2019
ACCUSED X Vs. STATE OF MAHARASHTRA
April 12, 2019
ACHAL INDUSTRIES Vs. STATE OF KARNATAKA
March 28, 2019
ADANI GAS LIMITED Vs. UNION OF INDIA
January 29, 2019
ADANI POWER (MUNDRA) LTD Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION
July 2, 2019
ADARSH CREDIT CO-OPERATIVE SOCIETY LTD. Vs. JOINT DIRECTOR OF INCOME TAX (INVESTIGATION) AND ORS.
January 28, 2019
ADARSH ESTATE SAHAKARI GRIHA NIRMAN SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
August 8, 2019
ADDITIONAL COMMISSIONER (LEGAL) Vs. LOHIYA AGENCIES
January 8, 2019
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDORAMA SYNTHETICS
November 18, 2019
ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA Vs. BHAVESH PABARI
February 28, 2019
AG AND P LNG MARKETING PTE. LTD. Vs. IMC LIMITED
April 1, 2019
AHUJA DHABA Vs. DELHI DEVELOPMENT AUTHORITY
January 24, 2019
AIR COMMODORE NAVEEN JAIN Vs. UNION OF INDIA & ORS
October 3, 2019
AIR INDIA EXPRESS LIMITED Vs. CAPT. GURDARSHAN KAUR SANDHU
August 22, 2019
AJAY BHATT Vs. STATE OF UTTARAKHAND
October 14, 2019
AJAY KUMAR Vs. LATA
April 8, 2019
AJAY SINGH Vs. TATA MOTORS & ANR
February 22, 2019
AJESH Vs. STATE OF TAMIL NADU
January 8, 2019
AJIT KAUR Vs. DARSHAN SINGH
April 4, 2019
AJIT SINGH Vs. STATE OF PUNJAB
January 9, 2019
AJITH K. Vs. ANEESH K. S.
August 21, 2019
AKSHAY BIPIN Vs. UNION OF INDIA & ORS
February 22, 2019
AKSHAY KUMAR SINGH Vs. STATE (NCT OF DELHI)
December 18, 2019
ALASKA TYRES PVT LTD ETC ETC Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2019
ALI HUSSAIN Vs. RABIYA
September 17, 2019
ALIGARH DEVELOPMENT AUTHORITY Vs. MEGH SINGH & ORS
February 12, 2019
ALIGARH MUSLIM UNIVERSITY Vs. NARESH AGARWAL & ORS
February 12, 2019
ALIYATHAMMUDA BEETHATHEBIYYAPPURA POOKOYA Vs. PATTAKAL CHERIYAKOYA
August 1, 2019
ALKEM LABORATORIES LTD Vs. STATE OF MADHYA PRADESH
November 29, 2019
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. SHRI PRINCE SHIVAJI MARATHA BOARDING HOUSES COLLEGE OF ARCHITECTURE
November 8, 2019
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SANJIV CHATURVEDI AND OTHERS
February 1, 2019
ALL INDIA POWER ENGINEERS FEDERATION Vs. ADANI POWER RAJASTHAN LTD & ORS
February 15, 2019
ALL MANIPUR PENSIONERS ASSOCIATION Vs. STATE OF MANIPUR
July 11, 2019
ALLEN ARUN BANSODE Vs. MANAGER FERRARI SPA HEADQUARTER AND FACTORY & ORS
February 25, 2019
ALOK KUMAR VERMA Vs. UNION OF INDIA
January 8, 2019
ALPANA GUPTA THROUGH POWER OF ATTORNEY HOLDER Vs. APG TOWERS PVT. LTD.
August 19, 2019
AMAR SINGH TOMAR Vs. STATE OF U P & ORS
January 29, 2019
AMBALAL SARABHAI ENTERPRISES LTD Vs. K S INFRASPACE LLP
October 4, 2019
AMBI RAM Vs. STATE OF UTTARAKHAND
February 5, 2019
AMEET LALCHAND SHAH Vs. RISHABH ENTERPRISES
February 5, 2019
AMIR HAMZA SHAIKH Vs. STATE OF MAHARASHTRA
August 7, 2019
AMIRUDDIN Vs. STATE (DELHI ADMN.)
September 17, 2019
AMIT KUMAR ROY Vs. UNION OF INDIA
July 3, 2019
AMRIKA BAI Vs. STATE OF CHHATTISGARH
March 29, 2019
ANAND ABHAY BANG Vs. JAYEE BANG
February 18, 2019
ANAND KUMAR & ORS Vs. STATE OF HARYANA & ORS
January 7, 2019
ANAND KUMAR SHARMA Vs. BAR COUNCIL OF INDIA THROUGH SECRETARY & ANOTHER
March 1, 2019
ANAND PRAKASH PILANIA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
January 18, 2019
ANAND RAMACHANDRA CHOUGULE Vs. SIDARAI LAXMAN CHOUGALA
August 6, 2019
ANAND RAO KORADA RESOLUTION PROFESSIONAL Vs. VARSHA FABRICS (P.) LTD
November 18, 2019
ANANDRAO RAMCHANDRA SALUNKE Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
March 7, 2019
ANANT KAJARE Vs. EKNATH AHER & ANR
February 12, 2019
ANANT SHANKAR BHAVE Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
April 2, 2019
ANDAVARAPU APPARAO Vs. STATE OF ANDHRA PRADESH
January 11, 2019
ANDHRA KESARI COLLEGE OF EDUCATION Vs. STATE OF ANDHRA PRADESH
September 25, 2019
ANDHRA PRADESH POLLUTION CONTROL BOARD Vs. C. C. L. PRODUCTS (INDIA) LIMITED
July 22, 2019
ANDHRA PRADESH POWER GENERATION CORPORATION LTD (APGENCO) Vs. SANDPLAST (INDIA) LTD & ORS
March 8, 2019
ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. KOTA LINGESWARA RAO
December 11, 2019
ANEES Vs. STATE OF UTTAR PRADESH
January 16, 2019
ANIL KHADKIWALA Vs. STATE (GOVERNMENT OF NCT OF DELHI)
July 30, 2019
ANIL KUMAR Vs. UNION OF INDIA
January 21, 2019
ANIL KUMAR Vs. UNION OF INDIA & ORS
February 22, 2019
ANIL KUMAR ANAND Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
April 22, 2019
ANIL M PURI & ORS Vs. STATE OF UTTARAKHAND & ORS
February 6, 2019
ANIL RAWAT Vs. STATE OF PUNJAB
January 29, 2019
ANIL VORA Vs. KAVYA BUILDCON PVT LTD & ORS
February 11, 2019
ANIMAL CARE SOCIETY & ANR Vs. UNION OF INDIA & ORS
March 1, 2019
ANJALAI AND ORS. Vs. THIRUMURUGAN AND ORS.
December 9, 2019
ANJALI ARORA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
February 11, 2019
ANJALI BHARDWAJ AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 15, 2019
ANJANA MITTAL Vs. OIL AND NATURAL GAS CORPORATION LIMITED
July 30, 2019
ANJU CHATURVEDI Vs. JYOTO
October 4, 2019
ANJUM HUSSAIN & ORS Vs. INTELLICITY BUSINESS PARK PVT LTD & ORS
May 10, 2019
ANKUSH JAIN Vs. PR. COMMISSIONER OF INCOME TAX
November 29, 2019
ANKUSH MARUTI SHINDE AND OTHERS Vs. STATE OF MAHARASHTRA
March 5, 2019
ANOKHILAL Vs. STATE OF MADHYA PRADESH
December 18, 2019
ANOOP CHINAPPA Vs. S.D. POORNAPRAKASH
April 9, 2019
ANSAR NISHA Vs. STATE OF TAMIL NADU
May 29, 2019
ANSS RAJASHEKAR Vs. AUGUSTUS JEBA ANANTH
January 18, 2019
ANU BHANVARA Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
August 9, 2019
ANUJ Vs. STATE OF UTTAR PRADESH
August 26, 2019
ANUPAL SINGH Vs. STATE OF U P
September 30, 2019
ANURAG SONI Vs. STATE OF CHHATTISGARH
April 9, 2019
ARAVALI POWER COMPANY PRIVATE LIMITED Vs. SANDPLAST (INDIA) LTD & ORS
January 28, 2019
AREFEH CHEGENI Vs. UNION OF INDIA
September 30, 2019
ARJUN PANDITRAO KHOTKAR Vs. KAILASH KUSHANRAO GORANTYAL
July 26, 2019
ARJUN PRASAD Vs. STATE OF JHARKHAND & ANR
February 18, 2019
ARNAB DHANG Vs. STATE OF WEST BENGAL THROUGH MINISTRY OF HOME AFFAIRS
January 15, 2019
ARSHNOOR SINGH Vs. HARPAL KAUR
July 1, 2019
ARULMIGHU NELLUKADAI MARIAMMAN TIRUKKOIL Vs. TAMILARASI (DEAD) BY LRS.
May 7, 2019
ARUN KUMAR Vs. ANITA MISHRA
October 18, 2019
ARUN KUMAR MANGLIK Vs. CHIRAYU HEALTH AND MEDICARE PRIVATE LTD & ANR
January 9, 2019
ARUN KUMAR SWAIN ETC Vs. MANAGING DIRECTOR ORISSA FOREST DEVELOPMENT CORPORATION LIMITED
January 18, 2019
ARUNA Vs. MUKUND
October 3, 2019
ARYAN MINING AND TRADING CORPORATION PVT LTD & ANR Vs. STATE OF CHHATTISGARH & ORS
February 6, 2019
ASGAR & ORS Vs. MOHAN VARMA & ORS
February 5, 2019
ASHARFI DEVI (DEAD) THROUGH LRS. Vs. STATE OF U.P. AND OTHERS
February 1, 2019
ASHATAI W/O ANAND DUPARTE Vs. SHRIRAM CITY UNION FINANCE LTD.
April 16, 2019
ASHI KUMAR Vs. ASEEM AGARWAL
December 16, 2019
ASHISH JAIN Vs. MAKRAND SINGH AND ORS.
January 14, 2019
ASHOK KUMAR Vs. DEPINDER SINGH DHESI
August 13, 2019
ASHOK KUMAR AWASTHI Vs. STATE OF UTTAR PRADESH
March 1, 2019
ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH
February 6, 2019
ASHOK KUMAR KALRA Vs. WING CDR SURENDRA AGNIHOTRI
November 19, 2019
ASHOK KUMAR KAPUR AND ORS Vs. ASHOK KHANNA AND ORS
February 7, 2019
ASHOK KUMAR MEHRA AND ANOTHER Vs. THE STATE OF PUNJAB
April 15, 2019
ASHOK SAXENA Vs. STATE (NCT OF DELHI)
January 7, 2019
ASHOK SINHA Vs. STATE OF TRIPURA
July 19, 2019
ASHOKSINH JAYENDRASINH Vs. STATE OF GUJARAT
May 7, 2019
ASHWANI KUMAR Vs. UNION OF INDIA
September 5, 2019
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ANR
February 11, 2019
ASIF KHAN Vs. STATE OF MAHARASHTRA AND ANOTHER
March 5, 2019
ASIM SHARIFF Vs. NATIONAL INVESTIGATION AGENCY
July 1, 2019
ASSAM PUBLIC SERVICE COMMISSION Vs. PRANJAL KUMAR SARMA
November 28, 2019
ASSAM PUBLIC WORKS Vs. UNION OF INDIA
August 13, 2019
ASSAM PUBLIC WORKS Vs. UNION OF INDIA & ORS
February 5, 2019
ASSAM PUBLIC WORKS Vs. UNION OF INDIA & ORS
January 24, 2019
ASSAM PUBLIC WORKS Vs. UNION OF INDIA
July 23, 2019
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NUPOWER RENEWABLES (P.) LTD.
August 26, 2019
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FIS GLOBAL BUSINESS SOLUTIONS INDIA (P.) LTD.
February 25, 2019
ASSISTANT COMMISSIONER OF INCOME TAX, (8)(3)(1) Vs. SWASTIK SAFE DEPOSIT AND INVESTMENTS LTD.
October 21, 2019
ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI Vs. IPCA LABORATORIES LTD.
July 3, 2019
ASSISTANT DIRECTOR OF INCOME TAX, NOIDA Vs. HONDA MOTORS CO. LTD.
July 18, 2019
ASSISTANT GENERAL MANAGER & ORS Vs. RADHEY SHYAM PANDEY
February 20, 2019
ASSOCIATION FOR CONSUMER WELFARE AND AID Vs. GRANITE GATE PROPERTIES PRIVATE LIMITED
March 25, 2019
ASSOCIATION OF MANAGEMENTS OF HOMEOPATHIC MEDICAL COLLEGES OF MAHARASHTRA Vs. UNION OF INDIA AND OTHERS
February 1, 2019
ASSOCIATION OF MEDICAL SUPER SPECIALITY ASPIRANTS AND RESIDENTS Vs. UNION OF INDIA
August 19, 2019
ASSOCIATION OF POWER PRODUCERS & ORS Vs. SANDPLAST (INDIA) LTD & ORS
February 4, 2019
ASST PROVIDENT FUND COMMISSIONER EPFO. Vs. U P STATE WAREHOUSING CORP.
August 14, 2019
ATMA RAM AND OTHER Vs. STATE OF RAJASTHAN
April 11, 2019
ATUL CHANDRA DAS Vs. RABINDRA NATH BHATTACHARYA
April 4, 2019
ATUL SHUKLA Vs. STATE OF MADHYA PRADESH
May 6, 2019
AURANGABAD MUNICIPAL CORPORATION Vs. JAYANT
November 21, 2019
AUTHORISED OFFICER, INDIAN BANK Vs. D. VISALAKSHI
September 23, 2019
AUTHORITY Vs. LT COL J B KUCHHAL (DEAD) AND ORS
March 5, 2019
AVINASH HITECH CITY 2 SOCIETY Vs. BODDU MANIKYA MALINI
September 6, 2019
AVINASH SHARMA Vs. ADVISOR TO THE ADMINISTRATOR
January 3, 2019
AVISHEK RAJA AND OTHERS Vs. SANJAY GUPTA AND OTHERS
January 28, 2019
AWADHESH KUMAR Vs. STATE OF U. P.
November 8, 2019
B APPELLAMMA & ORS Vs. UNITED INDIA INSURANCE CO LTD & ANR
March 5, 2019
B K PAVITRA & ORS Vs. UNION OF INDIA & ORS
March 1, 2019
B K PAVITRA AND ORS Vs. UNION OF INDIA AND ORS
May 10, 2019
B.KRISHNA REDDY Vs. SYED HAFEEZ
September 30, 2019
BABU LAL Vs. STATE OF RAJASTHAN
January 8, 2019
BABU RAM Vs. SANTOKH SINGH (DECEASED) THROUGH HIS LRS & ORS
March 7, 2019
BABULAL VARDHARJI GURJAR Vs. VEER GURJAR ALUMINIUM INDUSTRIES P. LTD.
February 26, 2019
BABY SINGH Vs. STATE OF MADHYA PRADESH
January 30, 2019
BACHAN NARAYAN SINGH Vs. EICHER PLAN AND MARKETING HEAD QUARTER
January 14, 2019
BADRI VISHAL PANDEY Vs. RAJESH MITTAL
January 4, 2019
BADRU Vs. NTPC LIMITED
July 16, 2019
BAGALKOT UDYOG LIMITED Vs. SHIVASHANKARGOUDA & ORS
September 24, 2019
BAIDYANATH YADAV Vs. ADITYA NARAYAN ROY
November 19, 2019
BAIJU KUMAR SONI Vs. STATE OF JHARKHAND
August 1, 2019
BAJAJ AUTO LIMITED Vs. UNION OF INDIA
March 27, 2019
BAJARANG SHYAMSUNDER AGARWAL Vs. CENTRAL BANK OF INDIA
September 11, 2019
BAKTHOSITHA PERUMAL TEMPLE AND ORS Vs. B D V RANGARATHINAM (D) THROUGH LRS AND ORS
January 8, 2019
BAL MUKUND SHARMA @ BALMUKUND CHAUDHRY ETC. Vs. THE STATE OF BIHAR
April 16, 2019
BALAJI Vs. STATE OF MAHARASHTRA
March 14, 2019
BALAJI ASSOCIATES Vs. STATE OF MAHARASTRA
August 27, 2019
BALBIR SINGH Vs. NEW INDIA ASSURANCE CO LTD THROUGH ITS DIVISIONAL OFFICE
April 12, 2019
BALJEET SINGH Vs. STATE OF U. P.
August 8, 2019
BALKRISHNA DATTATRAYA GALANDE Vs. BALKRISHNA RAMBHAROSE GUPTA AND ANOTHER
February 5, 2019
BALKRISHNA DATTATRAYA GALANDE Vs. BALKRISHNA RAMBHAROSE GUPTA AND ANOTHER
February 6, 2019
BALKRISHNA WAMAN ZAMBARE Vs. SIDDHESHWAR SHIKSHAN SANSTHA
September 4, 2019
BALVIR SINGH Vs. STATE OF MADHYA PRADESH
February 19, 2019
BALWAN SINGH Vs. STATE OF CHHATTISGARH
August 6, 2019
BALWANT SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
July 31, 2019
BALWANT SINGH (D) Vs. STATE OF HARYANA
March 11, 2019
BANDANA KUMARI Vs. PATNA UNIVERSITY & ORS
January 11, 2019
BANDI JAGADRAKSHAKA RAO Vs. ARATHI BANDI
February 25, 2019
BANNALAL JAT CONSTRUCTIONS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2019
BANSAL CONSTRUCTION Vs. STATE OF UTTARAKHAND
January 21, 2019
BANSIDHAR SHARMA Vs. STATE OF RAJASTHAN
November 5, 2019
BARASAT EYE HOSPITAL Vs. KAUSTABH MONDAL
October 17, 2019
BARKHA Vs. DEVENDER KUMAR VERMA
February 12, 2019
BARUN CHANDRA THAKUR Vs. RYAN AUGUSTINE PINTO AND ORS.
October 21, 2019
BASALINGAPPA Vs. MUDIBASAPPA
April 9, 2019
BASAVARAJ @ BASYA AND ORS Vs. STATE OF KARNATAKA ETC
January 23, 2019
BASUDEV DAS Vs. PRADYUMNA MOHANTY AND ORS.
August 20, 2019
BAYAJI SAMBHU MALI @ BORATE(D) THROUGH LRS. Vs. NAZIR MOHAMMED BALAL ZARI THROUGH GPA HOLDER AND OTHERS
February 12, 2019
BEEMANENI MAHA LAKSHMI Vs. GANGUMALLA APPA RAO (SINCE DEAD) BY LRS
May 9, 2019
BENGAL CHEMICALS AND PHARMACEUTICALS LIMITED Vs. AJIT NAIN
July 9, 2019
BGS SGS SOMA JV Vs. NHPC LTD
December 10, 2019
BHAGWAN Vs. STATE OF MAHARASAHTRA
August 7, 2019
BHAGWAN Vs. STATE OF MAHARASHTRA
July 8, 2019
BHAGWAN DAS GOEL Vs. PYARE KISHAN AGARWAL
April 4, 2019
BHAGWAN DASS Vs. STATE OF PUNJAB
February 27, 2019
BHAGWATI PRASAD Vs. STATE OF UTTAR PRADESH AND ORS.
September 30, 2019
BHAGYAN DAS Vs. STATE OF UTTARAKHAND & ANR
March 11, 2019
BHARAT BROADBAND NETWORK LIMITED Vs. UNITED TELECOMS LIMITED
April 16, 2019
BHARAT HEAVY ELECTRICALS LTD Vs. MAHENDRA PRASAD JAKHMOLA & ORS
February 20, 2019
BHARAT JHUNJHUNWALA & ORS Vs. INLAND WATERWAYS AUTHORITY OF INDIA & ORS
February 22, 2019
BHARAT PETROLEUM CORPORATION LIMITED Vs. GO AIRLINES INDIA LIMITED
October 23, 2019
BHARAT PETROLEUM CORPORATION LTD Vs. SHAILAJA R KHANVILKAR & ORS
February 4, 2019
BHARAT SANCHAR NIGAM LIMITED Vs. PRAMOD V. SAWANT
August 19, 2019
BHARAT SINGH & ANR Vs. STATE OF MADHYA PRADESH
January 28, 2019
BHARAT WATCH COMPANY THROUGH ITS PARTNER Vs. NATIONAL INSURANCE CO LTD THROUGH ITS REGIONAL MANAGER
April 12, 2019
BHARATBHAI BHIMABHAI BHARWAD Vs. STATE OF GUJARAT
July 30, 2019
BHARATIYA JANATA PARTY WEST BENGAL Vs. STATE OF WEST BENGAL
January 8, 2019
BHARATIYA JANATA PARTY, WEST BENGAL Vs. STATE OF WEST BENGAL AND OTHERS
January 15, 2019
BHARUNI SAUD Vs. U P STATE ROAD TRANSPORT CORP LTD & ORS
January 21, 2019
BHASKAR Vs. STATE OF KARNATAKA
February 20, 2019
BHAVLEEN GABA Vs. GAURAV KATHURIA
February 26, 2019
BHAVYANATH REPRESENTED BY POWER OF ATTORNEY HOLDER Vs. K.V. BALAN (DEAD) THROUGH LRS.
September 12, 2019
BHAWANA Vs. STATE OF MAHARASHTRA
January 4, 2019
BHAWANI SINGH Vs. STATE OF RAJASTHAN & ANR
January 3, 2019
BHAWNA BAI Vs. GHANSHYAM
December 3, 2019
BHAWNA SEHGAL Vs. TARUN SEHGAL
January 9, 2019
BHIMABAI MAHADEO KAMBEKAR Vs. ARTHUR IMPORT AND EXPORT COMPANY
January 31, 2019
BHIVCHANDRA SHANKAR MORE Vs. BALU GANGARAM MORE
May 7, 2019
BHUJBAL SINGH Vs. STATE OF MADHYA PRADESH & ANR
January 18, 2019
BHUPINDER SINGH Vs. JOGIINDER SINGH
September 18, 2019
BHUPINDER SINGH Vs. UNITECH LTD
February 15, 2019
BHUWALKA STEEL INDUSTRIES LTD Vs. UNION OF INDIA
December 5, 2019
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. AMIT KUMAR
October 22, 2019
BIHAR STATE BEVERAGES CORPORATION LTD. AND OTHERS Vs. NARESH KUMAR MISHRA AND OTHERS
February 5, 2019
BIHAR STATE HOUSING BOARD Vs. RADHA VALLABH HEALTH CARE AND RESEARCH INSTITUTE
September 13, 2019
BIHARI LAL Vs. THE STATE OF RAJASTHAN AND OTHERS
April 15, 2019
BIJAY KUMAR SINGH Vs. AMIT KUMAR CHAMARIYA
October 22, 2019
BIKASH BORA AND ORS Vs. STATE OF ASSAM
February 5, 2019
BIKASH RANJAN ROUT Vs. STATE THROUGH THE SECRETARY (HOME), GOVERNMENT OF NCT OF DELHI, NEW DELHI
April 16, 2019
BIKKINA RAMA RAO Vs. SPECIAL DEPUTY TAHSILDAR
April 3, 2019
BIKKINA RAMA RAO Vs. SPECIAL DEPUTY TAHSILDAR
May 3, 2019
BIKRAM CHATTERJI Vs. UNION OF INDIA
July 23, 2019
BIKRAM CHATTERJI & ORS Vs. UNION OF INDIA & ORS
February 14, 2019
BILKIS YAKUB RASOOL Vs. STATE OF GUJARAT
April 23, 2019
BIMLA SHARMA Vs. STATE OF HIMACHAL PRADESH & ANR
February 11, 2019
BINDU A & ANR Vs. STATE OF KERALA & ORS
January 18, 2019
BIR SINGH Vs. MUKESH KUMAR
February 6, 2019
BIRENDRA PRASAD SAH Vs. STATE OF BIHAR
May 8, 2019
BIRLA CORPORATION LIMITED Vs. ADVENTZ INVESTMENTS AND HOLDINGS LIMITED
May 9, 2019
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND & ORS
January 9, 2019
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
January 7, 2019
BIRLA INSTITUTE OF TECHNOLOGY Vs. THE STATE OF JHARKHAND AND OTHERS
March 7, 2019
BOARD OF CONTROL FOR CRICKET & ORS Vs. CRICKET ASSOCIATION OF BIHAR & ORS
February 21, 2019
BOARD OF GOVERNORS Vs. NATIONAL INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
April 1, 2019
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND OTHERS Vs. APL (INDIA) PVT. LTD. AND OTHERS
February 21, 2019
BOBINDRA KUMAR Vs. UNION OF INDIA
August 27, 2019
BOMBAY DYEING & MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2019
BRAHMANI RIVER PELLETS LIMITED Vs. KAMACHI INDUSTRIES LIMITED
July 25, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. MOUSUMI BHATTACHARJEE
March 26, 2019
BRIG BEANT PARMAR & ORS Vs. DLF HOMES PANCHKULA PVT LTD & ANR
February 15, 2019
BRIG SUKHJEET SINGH Vs. STATE OF UTTAR PRADESH
January 24, 2019
BRIG. SUKHJEET SINGH (RETD.) MVC Vs. THE STATE OF UTTAR PRADESH AND OTHERS
January 25, 2019
BRIGADIER L.I. SINGH YSM Vs. UNION OF INDIA
December 17, 2019
BRIJESH KUMAR Vs. SHARDABAI
October 1, 2019
BRITANNIA INDUSTRIES LTD Vs. BOMBAY AGRICULTURAL PRODUCE MARKETING COMMITTEE & ANR
January 24, 2019
BROADWAYS OVERSEAS LTD. Vs. COMMISSIONER OF INCOME TAX
February 18, 2019
BSES YAMUNA POWER Vs. GHANSHYAM CHAND SHARMA
December 5, 2019
BULTI CHAKRABORTTY Vs. DEBJIT SADHUKHAN
January 10, 2019
BUNDI ZILA PETROL PUMP DEALERS ASSOCIATION BUNDI Vs. SANYOJAK BUNDI ZILA PETROL MAZDOOR SANGH (B.M.S.)
February 12, 2019
BYANNA Vs. DODDA NARAPPA (D) BY HIS LRS & ORS
January 8, 2019
BYDYABHUSHAN PRASHAD Vs. STATE OF JHARKHAND
February 25, 2019
C SHANMUGAVEL Vs. ESWARI & ANR
January 28, 2019
C V YOGENDRANATH Vs. C V PALAKSHAN & ORS
February 13, 2019
C. PRADEEP Vs. COMMISSIONER OF GST AND CENTRAL EXCISE, SELAM
August 6, 2019
C. VANAJA Vs. NARAYANAN
November 29, 2019
C.B.I. NEW DELHI Vs. B.B. AGARWAL AND OTHERS
February 18, 2019
C.I.T. BOMBAY Vs. TASGAON TALUKA S.S.K.LTD
March 5, 2019
C.J. BABY Vs. FR. JIJU VARGHESE
February 26, 2019
C.YAMINI Vs. STATE OF ANDHRA PRADESH
August 14, 2019
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. EGIONAL PROVIDENT FUND COMMISSIONER
July 24, 2019
CALPRO FOODS PVT LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC)
January 3, 2019
CANARA NIDHI LIMITED Vs. M. SHASHIKALA
September 23, 2019
CANTONMENT BOARD & ANR Vs. GAJRAJ SINGH & ORS
January 31, 2019
CANTONMENT BOARD, MEERUT & ANR. Vs. AFZAL
April 23, 2019
CARETEL INFOTECH LTD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS
April 9, 2019
CATHERINE ANDERSON Vs. ASHWANI BHATIA
April 5, 2019
CBI, GUJARAT Vs. DILIP MULANI AND ORS.
August 20, 2019
CEE CEE & CEE CEES Vs. K. DEVAMANI
December 18, 2019
CEMENT WORKERS MANDAL Vs. GLOBAL CEMENTS LTD (HMP CEMENTS LTD ) & ORS
February 14, 2019
CENTER OF INDIAN TRADE UNION Vs. STATE OF MAHARASHTRA
February 14, 2019
CENTER OF INDIAN TRADE UNIONS, A FEDERATION OF REGISTERED TRADE UNIONS Vs. STATE OF MAHARASHTRA
April 11, 2019
CENTRAL BANK OF INDIA Vs. S PALANINATHAN & ORS
February 15, 2019
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July 31, 2019
CENTRAL BOARD OF TRUSTEES Vs. ROMA HENNY SECURITY SERVICES PVT.LTD
February 27, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. ARVIND KHANNA
October 17, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. RAMENDU CHATTOPADHYAY
November 19, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. PRAMILA VIRENDRA KUMAR AGARWAL
September 25, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. MOHD. PARVEZ ABDUL KAYUUM
July 5, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. SAKRU MAHAGU BINJEWAR
May 24, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. NAND RAM SHRILAL MEENA & ANR
January 3, 2019
CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION Vs. ECI-SPIC-SMO-MCML (JV) A JOINT VENTURE COMPANY
December 17, 2019
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November 13, 2019
CENTURY METAL RECYCLING PVT.LTD Vs. UNION OF INDIA
May 17, 2019
CENTURY RAYON LIMITED Vs. IVP LIMITED
November 27, 2019
CHAIRMAN AND MANAGING DIRECTOR, THE FERTILIZERS AND CHEMICALS TRANVANCORE LTD. AND ANOTHER Vs. GENERAL SECRETARY FACT EMPLOYEES ASSOCIATION AND OTHERS
April 11, 2019
CHAIRMAN­CUM­MANAGING DIRECTOR ONGC LTD. Vs. CONSUMER EDUCATION RESEARCH SOCIETY
December 9, 2019
CHAITU LAL Vs. STATE OF UTTARAKHAND
November 20, 2019
CHAKARAI @ CHAKARAVARTHI Vs. STATE REP BY INSPECTOR OF POLICE
January 24, 2019
CHAMAN LAL Vs. KAMLAWATI
July 16, 2019
CHAMELI DEVI Vs. JIVRAIL MIAN
September 4, 2019
CHAMPA LAL DHAKAR Vs. NAVAL SINGH RAJPUT
January 4, 2019
CHANAPPA NAGAPPA MUCHALAGODA Vs. DIVISIONAL MANAGER, NEW INDIA INSURANCE COMPANY LIMITED
December 10, 2019
CHAND KAUR Vs. MEHAR KAUR
March 28, 2019
CHANDANA DAS Vs. STATE OF WEST BENGAL
September 25, 2019
CHANDER BHAN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
January 8, 2019
CHANDGI Vs. STATE OF HARYANA & ORS
February 15, 2019
CHANDIGARH ADMINISTRATION Vs. HARI RAM
August 6, 2019
CHANDIGARH HOUSING BOARD Vs. PARASVANATH DEVELOPERS PVT. LTD.
December 17, 2019
CHANDIGARH HOUSING BOARD Vs. PARASVANATH DEVELOPERS PVT. LIMITED
December 4, 2019
CHANDRA PRAKASH BUDAKOTI Vs. UNION OF INDIA
October 24, 2019
CHANDRAKANT BABAN MOTKARI Vs. GOTIRAM LAXMAN MOTKARI
August 27, 2019
CHANDRIKA (DEAD) BY LRS. Vs. SUDAMA (DEAD) THROUGH LRS. AND OTHERS
April 15, 2019
CHANDRU @ CHANDRASEKARAN Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE CB CID AND ANOTHER
February 12, 2019
CHARUMATI Vs. TALAT UMRI
January 11, 2019
CHATTAR SINGH & ORS Vs. MADHO SINGH & ORS
February 6, 2019
CHEKKATTU CHITTY FUNDS Vs. COMMISSIONER OF INCOME TAX, KOTTAYAM
November 7, 2019
CHENNADI JALAPATHI REDDY Vs. BADDAM PRATAPA REDDY
August 27, 2019
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. D. RAJAN DEV
December 11, 2019
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRESTIGE ESTATES PROJECT LTD.
July 29, 2019
CHENNAI NETWORK INFRASTRUCTURE LTD & ANR Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION & ORS
January 2, 2019
CHERIYATH JYOTHI Vs. SAINUDEEN AND ANR
April 24, 2019
CHET RAM Vs. HINDUSTAN AERONAUTICS LTD & ORS
January 18, 2019
CHHATTISGARH STATE POWER GENERATION COMPANY LTD Vs. SANDPLAST (INDIA) LTD & ORS
March 5, 2019
CHIEF GENERAL MANAGER GUJARAT TELECOM CIRCLE,BHARAT SANCHAR NIGAM LIMITED AND OTHERS Vs. MANILAL AMBALAL PATEL AND ANOTHER
March 8, 2019
CHIEF REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SIRAJ UDDIN KHAN
July 11, 2019
CHILAKAMARTHI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
July 31, 2019
CHINTAMBARAMMA Vs. STATE OF KARNATAKA
August 22, 2019
CHINTAPALLI SAMBASIVA RAO Vs. KUKKA JAGAN MOHAN RAO & ANR
January 21, 2019
CHITRA DUTT Vs. SURESH MALI
January 10, 2019
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. LEELA DEVI & ORS
February 20, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. NORITSU KOKI CO LTD
February 1, 2019
CHRISTOPHER RAJ Vs. K VIJAYAKUMAR
July 5, 2019
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. Vs. LAMBDA THERAPEUTIC RESEARCH LTD.
November 6, 2019
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA & ANR
January 25, 2019
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. STATE OF MAHARASHTRA & ORS
January 11, 2019
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. STATE OF MAHARASHTRA & ORS
February 1, 2019
COLLECTOR OF LAND ACQUISITION & ORS Vs. ANDAMAN TIMBER INDUSTRIES
February 14, 2019
COLONEL SHRAWAN KUMAR JAIPURIYAR Vs. KRISHNA NANDAN SINGH
September 2, 2019
COMMERCIAL TAX OFFICER, MANDAVELI ASSES CIRCLE Vs. KONE ELEVATORS INDIA PVT LTD REP BY ITS SECRETARY
February 5, 2019
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BANGALORE Vs. M/S JSW STEEL LTD. (FORMERLY KNOWN AS JINDAL VIJAYANAGAR STEEL LTD.)
April 9, 2019
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. MAN TRUCKS INDIA (P.) LTD.
March 5, 2019
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. J R ORGANICS LTD
February 15, 2019
COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. KRISHNA WAX (P) LTD
November 14, 2019
COMMISSIONER OF CENTRAL EXCISE, VADODARA-II Vs. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD.
December 3, 2019
COMMISSIONER OF CUSTOMS Vs. ADANI EXPORTS LTD.
April 8, 2019
COMMISSIONER OF CUSTOMS Vs. M/S. ATUL AUTOMATIONS PVT. LTD.
January 24, 2019
COMMISSIONER OF CUSTOMS Vs. MOTOROLA INDIA LTD
September 5, 2019
COMMISSIONER OF CUSTOMS (EXPORT) NHAVA SHEVA Vs. PUNJ LLOYD LTD
January 14, 2019
COMMISSIONER OF CUSTOMS MUNDRA Vs. CARGILL INDIA PVT. LTD
January 7, 2019
COMMISSIONER OF INCOME TAX Vs. ZILA SAHKARI BANK
February 15, 2019
COMMISSIONER OF INCOME TAX Vs. MSD PHARMACEUTICALS
March 15, 2019
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
December 6, 2019
COMMISSIONER OF INCOME TAX Vs. M/S. RANJIT PROJECTS PVT. LTD.
March 5, 2019
COMMISSIONER OF INCOME TAX Vs. RUSSAN PHARMA LTD
May 9, 2019
COMMISSIONER OF INCOME TAX Vs. M/S MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
March 15, 2019
COMMISSIONER OF INCOME TAX Vs. RANJIT PROJECTS PVT LTD
March 15, 2019
COMMISSIONER OF INCOME TAX Vs. PHOENIX LAMPS LTD
April 22, 2019
COMMISSIONER OF INCOME TAX Vs. M/S ASSOCIATED CABLES PVT. LTD.
March 8, 2019
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN DASS
March 26, 2019
COMMISSIONER OF INCOME TAX Vs. LAXMAN DAS KHANDELWAL
August 13, 2019
COMMISSIONER OF INCOME TAX Vs. M/S COMPAQ ELECTRIC LTD.
January 3, 2019
COMMISSIONER OF INCOME TAX Vs. H.P. INFRASTRUCTURE DEVELOPMENT BOARD
September 11, 2019
COMMISSIONER OF INCOME TAX Vs. ODEON BUILDERS PVT. LTD.
August 21, 2019
COMMISSIONER OF INCOME TAX Vs. MILLENNIA DEVELOPERS (P.) LTD.
July 8, 2019
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK
July 2, 2019
COMMISSIONER OF INCOME TAX Vs. CLP INDIA (P.) LTD.
February 22, 2019
COMMISSIONER OF INCOME TAX Vs. SHANGHAI ELECTRIC GROUP CO. LTD.
February 22, 2019
COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GUPTA
July 22, 2019
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.
July 2, 2019
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LTD.
March 1, 2019
COMMISSIONER OF INCOME TAX Vs. RANJIT PROJECTS (P.) LTD.
March 5, 2019
COMMISSIONER OF INCOME TAX Vs. TRIDENT MINERALS
July 4, 2019
COMMISSIONER OF INCOME TAX Vs. SHARAD MOHANLAL SHAH
July 19, 2019
COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GUPTA
July 15, 2019
COMMISSIONER OF INCOME TAX Vs. RUBIX TRADING (P.) LTD.
July 8, 2019
COMMISSIONER OF INCOME TAX (CENTRAL-4) Vs. AQUATIC REMEDIES
November 29, 2019
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. RURAL EDUCATION AND WOMEN WELFARE SOCIETY
January 25, 2019
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. PRAXIS INSTITUTE FOR PARTICIPATORY PRACTICES
July 1, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. GS1 INDIA
July 3, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
April 15, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. PRATHAM INSTITUTE FOR LITERACY EDUCATION AND VOCATIONAL TRAINING
July 15, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. BOCHASANWASI SHRI AKSHAR PURSHOTTAM PUBLIC CHARITABLE TRUST
March 25, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. SETH VINOD KUMAR SOMANI CHARITABLE TRUST
January 3, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. PARAMOUNT CHARITY TRUST
March 8, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. JAGANNATH GUPTA FAMILY TRUST
February 1, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. URBAN IMPROVEMENT TRUST
January 25, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE Vs. PROGRESSIVE EDUCATION SOCIETY
January 7, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE Vs. PROGRESSIVE EDUCATION SOCIETY
January 14, 2019
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. AMBALA PUBLIC EDUCATIONAL SOCIETY
November 22, 2019
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. INTELSAT CORPORATION
November 29, 2019
COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT) Vs. RELIANCE INDUSTRIES LTD
January 2, 2019
COMMISSIONER OF INCOME TAX (LTU) Vs. ACC LTD.
September 13, 2019
COMMISSIONER OF INCOME TAX (TDS)-I Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
February 22, 2019
COMMISSIONER OF INCOME TAX III Vs. MPHASIS LTD.
November 13, 2019
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. SHANGHAI ELECTRIC GROUP CO. LTD
February 1, 2019
COMMISSIONER OF INCOME TAX, (IT) 2 Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LTD.
August 23, 2019
COMMISSIONER OF INCOME TAX, (TDS) 1 Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
March 15, 2019
COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. GUJARAT CYPROMET LTD
February 21, 2019
COMMISSIONER OF INCOME TAX, AHMEDABAD-III Vs. NIRMA LTD.
November 4, 2019
COMMISSIONER OF INCOME TAX, CENTRAL IV Vs. AJANTA PHARMA LTD.
April 5, 2019
COMMISSIONER OF INCOME TAX, CHENNAI Vs. TAMILNADU URBAN DEVELOPMENT FUND
November 8, 2019
COMMISSIONER OF INCOME TAX, CHENNAI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN. LTD.
July 4, 2019
COMMISSIONER OF INCOME TAX, GANDHINAGAR Vs. SUVAS HITENDRA BAROT
May 9, 2019
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. BENDY NEVADA LLC
September 6, 2019
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION I Vs. ANDRITZ AG
August 5, 2019
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2 Vs. NORTEL NETWORK SINGAPORE
July 22, 2019
COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S GOPAL SHRI SCRIPS PRIVATE LIMITED
March 12, 2019
COMMISSIONER OF INCOME TAX, KARNAL Vs. CARPET INDIA, PANIPAT
August 27, 2019
COMMISSIONER OF INCOME TAX, KOLKATA III Vs. SAHARA INDIA MUTUAL BENEFIT CO. LTD.
July 12, 2019
COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. AMBO AGRO PRODUCTS (P.) LTD.
April 22, 2019
COMMISSIONER OF INCOME TAX, LTU Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
July 12, 2019
COMMISSIONER OF INCOME TAX, LTU Vs. RELIANCE INDUSTRIES LTD.
September 16, 2019
COMMISSIONER OF INCOME TAX, TDS-2 Vs. NIMBUS COMMUNICATIONS LTD.
July 22, 2019
COMMISSIONER OF INCOME TAX-2, MUMBAI Vs. HONGKONG AND SHANGHAI BANKING CORPN. LTD.
August 16, 2019
COMMISSIONER OF INCOME TAX-6 Vs. MARIA SOCIAL SERVICE SOCIETY
February 11, 2019
COMMISSIONER OF INCOME TAX-I Vs. M/S RASHTRADOOT (HUF)
February 27, 2019
COMMISSIONER OF INCOME TAX-III Vs. YODLEE INFOTECH (P.) LTD.
September 6, 2019
COMMISSIONER OF INCOME TAX-XIII, DELHI Vs. MEREENA CREATIONS
March 26, 2019
COMMISSIONER OF MUNICIPAL ADMINISTRATION Vs. M. C. SHEELA EVANJALIN
August 22, 2019
COMMISSIONER OF POLICE Vs. DEVENDER ANAND
August 8, 2019
COMMISSIONER OF SERVICE TAX (CST) DELHI Vs. DISCOVERY COMMUNICATION INDIA
February 8, 2019
COMMISSIONER OF TRADE AND TAXES AND ANOTHER Vs. M/S ASIAN POLYMERS
April 16, 2019
COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY Vs. S S SARVESH
February 5, 2019
COMMITTEE OF CREDITORS OF AMTEK AUTO LTD. Vs. DINKAR T. VENKATSUBRAMANIAN
September 24, 2019
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED Vs. SATISH KUMAR GUPTA
November 15, 2019
COMMON CAUSE & ANR Vs. UNION OF INDIA & ANR
February 6, 2019
COMMON CAUSE AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
February 19, 2019
COMPETENT AUTHORITY CALCUTTA Vs. DAVID MANTOSH AND OTHERS
February 26, 2019
COMPETITION COMMISSION OF INDIA Vs. JCB INDIA LTD & ORS
January 15, 2019
CONSERVATOR OF FORESTS Vs. MAHADEV SITARAM SINAI KAKODKAR AND HIS WIFE (EXPIRED) THROUGH LRS & ORS
March 7, 2019
COSMOS COOPERATIVE BANK LTD Vs. PEARL OIL INDIA PVT LTD
January 25, 2019
CRAFT INTERIORS(P) LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (INTELLIGENCE)
July 2, 2019
CTO, ANTI EVASION Vs. PRASOON ENTERPRISES
March 26, 2019
D C BANSAL Vs. PUSHPA DEVI & ORS
February 5, 2019
D J DE SOUZA Vs. MANAGING DIRECTOR CPC DIAGNOSTICS PVT LTD
April 1, 2019
D J MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
April 9, 2019
D. A. V. COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
September 17, 2019
D. ATCHUTHANAND Vs. UNION OF INDIA
September 30, 2019
D. SASI KUMAR Vs. SOUNDARARAJAN
September 23, 2019
DAATA MINORITY EDUCATIONAL AND WELFARE ORGANIZATION Vs. STATE OF MAHARASHTRA
August 16, 2019
DAFFODILLS PHARMACEUTICALS LTD. Vs. STATE OF U. P.
December 13, 2019
DAL CHANDRA RASTOGI Vs. CENTRAL BOARD OF DIRECT TAXES
February 7, 2019
DALBIR SINGH Vs. UNION OF INDIA
July 2, 2019
DALIP SINGH (DEAD) Vs. STATE OF HARYANA & ORS
March 1, 2019
DALMIA POWER LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1
December 18, 2019
DANIAL KUMAR Vs. STATE OF BIHAR AND OTHERS
January 28, 2019
DARA SINGH @ DHARA BANJARA Vs. SHYAM SINGH VARMA
May 1, 2019
DARSHAN KUMAR GARG Vs. UNION OF INDIA & ANR
January 28, 2019
DARSHAN SINGH Vs. STATE OF PUNJAB
December 6, 2019
DASARI SREE RAMA REDDY (DIED) THR HIS LRS Vs. DASARI LAKSHMANA RAO (DIED) THR HIS LRS & ORS ETC
January 3, 2019
DATTATRAYA Vs. STATE OF MAHARASHTRA
February 21, 2019
DAUWALAL @ GANESH DEVANGAN AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
March 15, 2019
DAV PUBLIC SCHOOL Vs. SENIOR MANAGER, INDIAN BANK, MIDNAPUR BRANCH
December 18, 2019
DAYA RANI Vs. SHABBIR AHMED
August 22, 2019
DAYARAM Vs. STATE OF MADHYA PRADESH
November 7, 2019
DBS BANK LTD SINGAPORE Vs. SHARAD SANGHI
April 15, 2019
DEBANJANA BANERJEE @ DEBANJANA BHATTACHARYA Vs. SUROJIT BANERJEE
March 6, 2019
DEENA JEE SANSTHAN & ORS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
January 2, 2019
DEENDAYAL PORT TRUST Vs. STATE OF GUJARAT & ORS
January 21, 2019
DEEP INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
November 28, 2019
DEEP NARAYAN CHOURASIA Vs. STATE OF BIHAR
February 25, 2019
DEEPAK SARAN Vs. A C B ,C B I
February 19, 2019
DEEPAK TANDON AND ANOTHER Vs. RAJESH KUMAR GUPTA
February 7, 2019
DEEPALI W/O MAULIK TRIVEDI Vs. MAULIK GAUTAM TRIVEDI
February 5, 2019
DEEPANKAR HALDAR Vs. STATE OF JHARKHAND & ANR
February 12, 2019
DEEPIKA CHABBRA Vs. SACHIN KUMAR TANEJA
January 15, 2019
DELHI DAYALBAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. HASH REGISTRAR COOPERATIVE SOCIETIES AND OTHERS
January 30, 2019
DELHI DAYALBAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES
January 30, 2019
DELHI DEVELOPMENT AUTHORITY Vs. KARAMDEEP FINANCE & INVESTMENT (I) PVT LTD & ORS
February 12, 2019
DELHI DEVELOPMENT AUTHORITY Vs. NALWA SONS INVESTMENT LTD.
April 24, 2019
DELHI DEVELOPMENT AUTHORITY Vs. VIRENDER LAL BAHRI & ORS
February 27, 2019
DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. PR. COMMISSIONER OF INCOME TAX
January 25, 2019
DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-3
February 25, 2019
DELHI TRANSPORT CORPORATION Vs. BALWAN SINGH AND OTHERS
February 26, 2019
DEORAO Vs. CENTRAL BUREAU OF INVESTIGATION
January 2, 2019
DEPARTMENT OF CUSTOMS Vs. SHARAD GANDHI
February 27, 2019
DEPARTMENT OF MINES & GEOLOGY, STATE OF PUNJAB Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
November 18, 2019
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN CONSOLIDATED INDUSTRIAL LTD.
July 3, 2019
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANIPAL SOWBHAGYA NIDHI LTD.
July 23, 2019
DEPUTY COMMISSIONER OF INCOME TAX Vs. JALIL ABDULBHAI SHAIKH
January 3, 2019
DEPUTY COMMISSIONER OF INCOME TAX Vs. PANDESARA INFRASTRUCTURE LTD.
March 11, 2019
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 18(1) AND ANOTHER Vs. RADHIKA ROY
March 29, 2019
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. AJAY SURENDRA PATEL
April 5, 2019
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2) Vs. DELOITTE HASKINS AND SELLS
July 2, 2019
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(2) Vs. MSEB HOLDING CO. LTD.
August 16, 2019
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. PRECILION HOLDINGS LTD.
September 23, 2019
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1(1) Vs. WABCO INDIA LTD.
July 2, 2019
DEPUTY COMMISSIONER OF INCOME TAX, LTU Vs. ASIAN PAINTS LTD.
October 4, 2019
DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR Vs. GODAVARI TIE-UP (P.) LTD.
July 4, 2019
DEPUTY DIRECTOR OF INCOME TAX (INV.) I Vs. KUNDAN CARE PRODUCTS LTD.
October 4, 2019
DEPUTY EXECUTIVE ENGINEER Vs. KUBERBHAI KANJIBHAI
January 7, 2019
DEV KARAN @ LAMBU Vs. STATE OF HARYANA
August 6, 2019
DEV WATI AND ORS Vs. STATE OF HARYANA AND ANR
January 24, 2019
DEVENDRA PRASAD SINGH Vs. STATE OF BIHAR
April 2, 2019
DEVI DAS Vs. ABHAI GOVIND PRASAD (D) TH LRS AND ANR
February 6, 2019
DEVI LAL Vs. STATE OF RAJASTHAN
January 8, 2019
DHANALAKSHMI BANK LTD. Vs. COMMISSIONER OF INCOME TAX
July 12, 2019
DHARAM SINGH (D) THR LRS & ORS Vs. PREM SINGH (D) THR LRS
February 5, 2019
DHARAMRAJ NIVRUTTI KASTURE Vs. CHIEF EXECUTIVE OFFICER
July 31, 2019
DHARAMVIR Vs. STATE OF HARYANA & ANR
January 25, 2019
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December 6, 2019
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January 29, 2019
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May 7, 2019
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December 17, 2019
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November 6, 2019
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February 6, 2019
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May 6, 2019
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November 29, 2019
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October 16, 2019
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July 8, 2019
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November 19, 2019
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January 8, 2019
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March 1, 2019
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February 7, 2019
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October 24, 2019
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July 24, 2019
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February 22, 2019
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April 16, 2019
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March 29, 2019
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January 21, 2019
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February 25, 2019
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March 6, 2019
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September 19, 2019
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September 2, 2019
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October 17, 2019
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July 29, 2019
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August 7, 2019
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April 5, 2019
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February 12, 2019
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April 26, 2019
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November 14, 2019
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February 19, 2019
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December 17, 2019
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February 1, 2019
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July 23, 2019
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November 4, 2019
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February 28, 2019
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January 10, 2019
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March 12, 2019
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January 18, 2019
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October 25, 2019
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January 17, 2019
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September 12, 2019
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December 17, 2019
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January 24, 2019
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January 31, 2019
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February 19, 2019
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August 20, 2019
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January 30, 2019
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January 3, 2019
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August 28, 2019
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April 26, 2019
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March 6, 2019
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November 21, 2019
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July 2, 2019
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December 6, 2019
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April 2, 2019
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February 21, 2019
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December 6, 2019
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April 23, 2019
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January 22, 2019
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July 17, 2019
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April 22, 2019
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July 19, 2019
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January 2, 2019
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March 15, 2019
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May 10, 2019
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September 20, 2019
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December 9, 2019
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April 22, 2019
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March 8, 2019
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February 18, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR Vs. ZIRCONIA CERA TECH GLAZES
February 22, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. CHUNI LAL BHAGAT
February 18, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
April 5, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, MEERUT Vs. EMM VEE INFRASTRUCTURES
November 8, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI Vs. TATA COMMUNICATIONS LTD.
August 19, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, SHIMLA Vs. H.P. INFRASTRUCTURE DEVELOPMENT BOARD
August 19, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, SHIMLA Vs. H.P. EXCISE AND TAXATION TECHNICAL SERVICE AGENCY
August 19, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-1 Vs. BMC SOFTWARE INDIA (P.) LTD.
July 29, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-1 Vs. SANGEETA AGRAWAL
March 8, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. L&T LTD.
November 22, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. BANK OF INDIA
September 13, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. CARAF BUILDERS AND CONSTRUCTIONS
August 30, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-2, VADODARA Vs. GUJARAT CO-OP. MILK MARKETING FEDERATION LTD.
April 1, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-25 Vs. VAMAN ESTATE
November 29, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. DLF HOME DEVELOPERS LTD.
August 26, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. BLACKSTONE ADVISORS INDIA
October 4, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA Vs. MICROFILM CAPITAL
November 22, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. ZYDUS WELLNESS LTD.
February 11, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. INDUCTIS INDIA
November 29, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. MOSER BAER INDIA LTD.
October 25, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. KEWAL REAL ESTATE
August 2, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. KEWAL REAL ESTATE DEVELOPERS
November 25, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD.
October 14, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. SANTECH SOLUTIONS (P.) LTD.
March 15, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. ROYAL WESTERN INDIA TURF CLUB LTD.
November 25, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. ZEE MEDIA CORPN. LTD.
July 4, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. YES BANK LTD
March 15, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-8, MUMBAI Vs. SUMATICHAND TOLAMAL GOUTI
August 19, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. TOPS SECURITY LTD.
March 15, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD.
April 1, 2019
PRINCIPAL SECRETARY TO GOVT HOME DEPT Vs. A SETHUPATHY
January 22, 2019
PRITAM KAUR (DECEASED) THROUGH LRS & ORS Vs. KUNDAN SINGH (D) THR HIS LEGAL HEIRS JAGJIT SINGH & ORS
April 30, 2019
PRITI KUMARI Vs. STATE OF BIHAR
September 13, 2019
PRITILATA PARAMANIK Vs. KARTICK PARAMANIK
January 10, 2019
PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. INDIAN NURSING COUNCIL & ORS
January 22, 2019
PRIYA SHARMA Vs. STATE OF UTTARAKHAND
February 21, 2019
PRIYA VENKATACHALAM Vs. NURANI VENKATKRISHNAN VENKATACHALAM
January 15, 2019
PRIYANKA Vs. SANJAY SINGH & ORS
January 14, 2019
PRIYANKA KAMAL YADAV Vs. KAMAL ROHITASHWA YADAV
January 8, 2019
PROF R K VIJAYASARATHY & ANR Vs. SUDHA SEETHARAM & ANR
February 15, 2019
PRRSAAR Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
July 22, 2019
PRUTHVIRAJSINH NODHUBHA JADEJA Vs. JAYESHKUMAR CHHAKADDAS SHAH
October 4, 2019
PT. BATESWARI DAYAL MISHR SHIKSHA SAMITI Vs. MADHYA PRADESH NURSES REGISTRATION COUNCIL AND OTHERS
March 15, 2019
PUNEET DALMIA Vs. CENTRAL BUREAU OF INVESTIGATION
December 16, 2019
PUNI DEVI & ORS Vs. TULSI RAM
February 13, 2019
PUNITHA LODHA Vs. VIVEK KUMAR JAIN
February 22, 2019
PUNJAB FINANCIAL CORPORATION Vs. PAULBRO LEATHERS PVT LTD
January 7, 2019
PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. KRISTAM ENGINEERS (P) LTD
February 25, 2019
PUNJAB STATE ELECTRICITY BOARD Vs. THANA SINGH
January 8, 2019
PUNJAB STATE POWER CORPORATION Vs. RAJESH KUMAR JINDAL
January 8, 2019
PUNJAB STATE POWER CORPORATION LIMITED Vs. NIRVAL SINGH
May 6, 2019
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. VIDYA CHETAL
September 16, 2019
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER Vs. KARAMJIT SINGH
April 15, 2019
PUNJAB WAKF BOARD Vs. SHAM SINGH HARIKE
February 7, 2019
PURSHOTTAM KHATRI Vs. COMMISSIONER OF INCOME TAX, BHOPAL
July 9, 2019
PUSHPA Vs. STATE OF UTTARAKHAND & ORS
February 22, 2019
PUSPA KUMARI Vs. PAPPU KUMAR
January 10, 2019
PYARELAL Vs. SHUBHENDRA PILANIA (MINOR)
January 29, 2019
R ALEXANDER Vs. REGISTRAR GENERAL HIGH COURT & ANR
February 19, 2019
R S SOHANE Vs. STATE OF MADHYA PRADESH AND ORS
May 7, 2019
R V PRASANNAKUMAAR & ORS Vs. MANTRI CASTLES PVT LTD & ANR
February 11, 2019
R. DHANASUNDARI @ R. RAJESWARI Vs. A.N. UMAKANTH AND OTHERS
March 6, 2019
R. JAYAPAL Vs. STATE OF TAMIL NADU
August 9, 2019
R. K. INDUSTRIES Vs. S. C./S. T. SHIPBREAKERS ASSOCIATION
July 16, 2019
R. MUTHUKRISHNAN Vs. REGISTRAR GENERAL OF THE HIGH COURT OF JUDICATURE AT MADRAS
January 28, 2019
R. R. INAMDAR Vs. STATE OF KARNATAKA
November 28, 2019
R. SRINIVAS KUMAR Vs. R. SHAMETHA
October 4, 2019
R.LAKSHMIKANTHAM Vs. DEVARAJI
July 10, 2019
R.S. ANJAYYA GUPTA Vs. THIPPAIAH SETTY
July 1, 2019
R.S.GREWAL Vs. CHANDER PARKASH SONI
April 16, 2019
RABINDRA KUMAR SHAW Vs. UNION OF INDIA, MINISTRY OF DEFENCE
August 28, 2019
RADHA BAI Vs. RAM NARAYAN
November 22, 2019
RADHAKRISHNA & ANR Vs. STATE OF MAHARASHTRA & ORS
March 5, 2019
RADHAMMA Vs. H.N. MUDDUKRISHNA
January 23, 2019
RADHESHYAM Vs. STATE OF MADHYA PRADESH
February 19, 2019
RADHEY SHYAM PANDEY Vs. KANPUR DEVELOPMENT AUTHORITY
July 18, 2019
RADHIKA DEVI Vs. UNION OF INDIA
September 23, 2019
RAFIQ AHMEDBHAI PALIWALA Vs. STATE OF GUJARAT AND OTHERS
March 15, 2019
RAFIQ QURESHI Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
May 7, 2019
RAGHAVENDRASWAMY MUTT Vs. UTTARADI MUTT
February 25, 2019
RAGHVIR SYNTHETICS PVT LTD Vs. RAJBALI SUKHDEV (D)
February 14, 2019
RAGHWENDRA SHARAN SINGH Vs. RAM PRASANNA SINGH (DEAD) BY LRS
March 13, 2019
RAGINI SINHA Vs. STATE OF BIHAR & ORS
January 7, 2019
RAHUL @ LAMBU SHANKARPRASADSING RAJPUT Vs. STATE OF GUJARAT
February 27, 2019
RAHUL DUTTA & ORS Vs. STATE OF BIHAR & ORS
February 14, 2019
RAHUL GUPTA Vs. SHIKHA GUPTA
January 18, 2019
RAHUL JAIN Vs. RAVE SCANS PVT. LTD.
November 8, 2019
RAHUL SUDHAKAR ANANTWAR Vs. SHIVKUMAR KANHIYALAL SHRIVASTAV
October 21, 2019
RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD Vs. MANGEY RAM
September 12, 2019
RAJ BALLAM YADAV Vs. STATE OF BIHAR
February 27, 2019
RAJ KUMAR Vs. STATE OF UTTAR PRADESH
October 4, 2019
RAJ KUMARI Vs. SURINDER PAL SHARMA
December 17, 2019
RAJ NARAIN Vs. UNION OF INDIA
April 1, 2019
RAJA Vs. STATE BY THE INSPECTOR OF POLICE
December 10, 2019
RAJA RAM Vs. JAI PRAKASH SINGH
September 11, 2019
RAJA SINGH Vs. STATE OF U.P
May 6, 2019
RAJAN Vs. THE HOME SECRETARY, HOME DEPARTMENT OF TAMIL NADU
April 25, 2019
RAJASHEKARAIAH Vs. NEW INDIA ASSURANCE CO LTD & ANR
January 15, 2019
RAJASTHAN HIGH COURT, JODHPUR Vs. NEETU HARSH
August 29, 2019
RAJASTHAN HOUSING BOARD Vs. ROSHAN LAL SAINI
July 29, 2019
RAJASTHAN HOUSING BOARD Vs. RATAN DEVI
July 22, 2019
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. SHIKUN RAM FIRUDA
October 25, 2019
RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED Vs. GANESH CONTAINERS MOVERS SYNDICATE
January 23, 2019
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DANISH KHAN
October 4, 2019
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION Vs. PARAMJEET SINGH
May 3, 2019
RAJASTHAN STATE SPORTS COUNCIL & ANR Vs. UMA DADHICH
January 21, 2019
RAJBIR SURAJBHAN SINGH Vs. THE CHAIRMAN, INSTITUTE OF BANKING PERSONNEL SELECTION, MUMBAI
April 29, 2019
RAJEEV Vs. STATE OF KERALA
July 11, 2019
RAJEEV SURI Vs. DELHI DEVELOPMENT AUTHORITY & ORS
February 18, 2019
RAJENDER @ RAJESH @ RAJU Vs. STATE (NCT OF DELHI)
October 24, 2019
RAJENDRA Vs. NAND LAL
August 6, 2019
RAJENDRA DIWAN Vs. PRADEEP KUMAR RANIBALA
December 10, 2019
RAJENDRA LALITKUMAR AGRAWAL Vs. RATNA ASHOK MURANJAN
January 31, 2019
RAJENDRA SINGH TOMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
December 3, 2019
RAJESH Vs. STATE OF MAHARASHTRA
July 19, 2019
RAJESH Vs. STATE OF HARYANA
January 18, 2019
RAJESH Vs. STATE OF KERALA & ORS
January 11, 2019
RAJESH & ORS Vs. STATE OF HARYANA
May 1, 2019
RAJESH KSHETRY Vs. SOMPITA KSHETRY
November 15, 2019
RAJESH KUMAR DWIVEDI Vs. STATE OF U.P.
December 6, 2019
RAJESH PONNADA Vs. SATYANARAYANA SRIRANGAM & ANR
January 29, 2019
RAJESH S/O MADHUKARRAOJI TOTE Vs. KAMAL S/O CHATURBHUJJI MANDHANIA
January 8, 2019
RAJINDER TIWARI Vs. KEDAR NATH
March 28, 2019
RAJIV KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
October 21, 2019
RAJIV VOHRA Vs. STATE OF HARYANA
February 21, 2019
RAJNISH BHANDARI Vs. UNION OF INDIA (UOI) AND ORS.
August 2, 2019
RAJNISH KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
December 13, 2019
RAJU Vs. THE STATE OF HARYANA
February 22, 2019
RAJU AMBADAS GANGEKAR Vs. STATE OF MAHARASHTRA
January 24, 2019
RAJU JAGDISH PASWAN Vs. STATE OF MAHARASHTRA
January 17, 2019
RAJU RAM & ANR Vs. STATE OF BIHAR
March 6, 2019
RAJU SURESH SINGH THAKUR Vs. STATE OF MAHARASHTRA
February 8, 2019
RAKESH @ TATTU Vs. STATE OF MADHYA PRADESH
November 15, 2019
RAKESH AND OTHERS Vs. BOARD OF REVENUE U.P. AND OTHERS
March 8, 2019
RAKESH BAKSHI & ANR Vs. STATE OF JAMMU AND KASHMIR
January 22, 2019
RAKESH KUMAR Vs. STATE OF BIHAR & ANR
January 29, 2019
RAKESH TIWARI, ADVOCATE Vs. ALOK PANDEY, C J M
May 10, 2019
RAM CHET VERMA & ANR Vs. STATE OF UTTAR PRADESH & ORS
January 11, 2019
RAM GOPAL Vs. CENTRAL BUREAU OF INVESTIGATION
July 22, 2019
RAM KRISHAN GROVER Vs. UNION OF INDIA
November 14, 2019
RAM LAL AND OTHERS Vs. SALIG RAM AND OTHERS
February 4, 2019
RAM MURTI YADAV Vs. STATE OF UTTAR PRADESH
December 10, 2019
RAM PARSHOTAM MITTAL & ORS Vs. HOTEL QUEEN ROAD PVT LTD & ORS
May 10, 2019
RAM PRAKASH AND ANOTHER Vs. PUTTAN LAL AND OTHERS
April 12, 2019
RAM SHANKER DUBEY Vs. STATE OF UTTAR PRADESH
January 25, 2019
RAM SIROMANI TRIPATHI & ORS Vs. STATE OF U P & ORS
February 7, 2019
RAMAKRISHNA MISSION & ANR Vs. KAGO KUNYA & ORS
February 28, 2019
RAMALINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 3, 2019
RAMAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
July 8, 2019
RAMASAMY (PURCHASER) Vs. VENKATACHALAPATHI (DECREE HOLDER) & ANR
January 22, 2019
RAMBHAU GANPATI NAGPURE Vs. GANESH NATHUJI WARBE
September 17, 2019
RAMBIR Vs. STATE OF NCT
May 6, 2019
RAMDEO CHOUDHARY (D) THR LR Vs. JAI KISHUN CHOUDHARY (D) BY LRS & ORS
February 7, 2019
RAMDEO YADAV Vs. STATE OF BIHAR & ORS
February 18, 2019
RAMESH DAS Vs. STATE OF M.P.
July 22, 2019
RAMESH DASU CHAUHAN Vs. THE STATE OF MAHARASHTRA
July 4, 2019
RAMESH KUMAR SINGH Vs. CHIEF SECURITY COMMISSIONER & ANR
January 25, 2019
RAMESH NIVRUTTI BHAGWAT Vs. SURENDRA MANOHAR PARAKHE
October 4, 2019
RAMESH PARSRAM MALANI Vs. STATE OF TELANGANA
October 22, 2019
RAMESH RAM AND ORS. Vs. THE STATE OF UTTARAKHAND
August 16, 2019
RAMESH SANKA Vs. UNION OF INDIA
January 25, 2019
RAMESHCHANDRA DAULAL SONI Vs. DEVICHAND HIRALAL GANDHI
November 14, 2019
RAMESHWAR Vs. STATE OF MADHYA PRADESH
August 21, 2019
RAMESHWAR DASS Vs. THE STATE OF PUNJAB
March 14, 2019
RAMESHWAR YADAV @ UMESH SINGH Vs. STATE OF BIHAR
January 28, 2019
RAMJI SINGH Vs. STATE OF UTTAR PRADESH
December 11, 2019
RAMKALI THAKUR & ORS Vs. PANCHARAM & ORS
February 6, 2019
RAMSWAROOP SONI Vs. STATE OF MADHYA PRADESH
April 8, 2019
RANA PRATAP SINGH Vs. VITTIYA EVAM LEKHA ADHIKARI
December 18, 2019
RANA RANDEEP SINGH Vs. UNION OF INDIA & ORS
February 1, 2019
RANBIR SINGH AND ORS. Vs. STATE OF UTTARAKHAND
November 4, 2019
RANDHIR KAUR Vs. PRITHVI PAL SINGH
July 24, 2019
RANDHIR KAUR (DECEASED) Vs. BALWINDER KAUR
May 6, 2019
RANDHIR SINGH Vs. UNION OF INDIA
July 8, 2019
RANI KAUR AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
August 6, 2019
RANI NARASIMHA SASTRY Vs. RANI SUNEELA RANI
November 19, 2019
RANJIT KUMAR HALDAR Vs. STATE OF SIKKIM
July 25, 2019
RANJIT KUMAR KARMAKAR @ DULAL KARMAKAR Vs. HARI SHANKAR DAS
April 16, 2019
RANJIT SINGH Vs. STATE OF PUNJAB & ANR
January 28, 2019
RANJIT SINGH AND ORS Vs. KUNDAN SINGH (D) THR HIS LEGAL HEIRS & ORS
April 30, 2019
RANU @ CHANDRABHAGA HELONDE Vs. SATISH HELONDE
January 10, 2019
RASHID RAZA Vs. SADAF AKHTAR
September 4, 2019
RASHMI CHOPRA Vs. STATE OF UTTAR PRADESH
April 30, 2019
RATHIN GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
July 29, 2019
RATHNAMMA Vs. SUJATHAMMA
November 15, 2019
RAVEENDAR BOHAT Vs. DALITH MANAVA UTTAN SANSTHA BANGALORE
February 11, 2019
RAVI AGRAWAL Vs. UNION OF INDIA AND ANOTHER
January 3, 2019
RAVI S/O ASHOK GHUMARE Vs. STATE OF MAHARASHTRA
October 3, 2019
RAVI SETIA Vs. MADAN LAL AND OTHERS
October 4, 2019
RAVINDER KAUR Vs. MANJEET SINGH
August 21, 2019
RAVINDER KAUR GREWAL Vs. MANJIT KAUR
August 7, 2019
RAVINDER SAHI Vs. STATE OF HIMACHAL PRADESH
August 16, 2019
RAVINDER SINGH AND OTHERS Vs. KHAZAN SINGH AND OTHERS
January 14, 2019
RAVINDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
November 6, 2019
RAVISHANKAR @ BABA VISHWAKARMA Vs. STATE OF MADHYA PRADESH
October 3, 2019
RB DEALERS PRIVATE LIMITED Vs. METRO RAILWAY
July 17, 2019
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. REYNDERS LABEL PRINTING INDIA PRIVATE LIMITED
July 1, 2019
REGIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. DINESH SINGH
March 26, 2019
REGIONAL MANAGER, U.P.S.R.T.C. AND ANOTHER Vs. MASLAHUDDIN (DEAD)
April 16, 2019
REGIONAL TRANSPORT OFFICER Vs. K. JAYACHANDRA
January 9, 2019
REKHA JOSHI Vs. DHIRAJ VYAS
February 19, 2019
REKHA MURARKA Vs. STATE OF WEST BENGAL
November 20, 2019
RELIANCE COMMUNICATION LIMITED AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
February 20, 2019
RELIANCE INFRASTRUCTURE LIMITED Vs. STATE OF MAHARASHTRA AND ORS
January 21, 2019
RELIANCE LIFE INSURANCE CO LTD Vs. REKHABEN NARESHBHAI RATHOD
April 24, 2019
REMYA P. Vs. K.M.ABRAHAM
July 3, 2019
RENGAN AMBALAM AND ANR Vs. SHEIK DAWOOD AND ORS
May 9, 2019
RENU DEVI Vs. UNION OF INDIA
July 3, 2019
RENU RANI SHRIVASTAVA Vs. NEW INDIA ASSURANCE COMPANY LTD
October 23, 2019
RIPUDAMAN SINGH Vs. BALKRISHNA
March 13, 2019
RISHABH KUMAR JAIN Vs. GYANCHAND JAIN & ANR
February 12, 2019
RITESH AJMERA Vs. DAINIK BHASKAR AND ORS.
August 6, 2019
RITESH SINHA Vs. STATE OF UTTAR PRADESH
August 2, 2019
RITIKA DUTT Vs. SAMEER CHANDNA
March 6, 2019
RITU BHATIA Vs. MINISTRY OF CIVIL SUPPLIES CONSUMER AFFAIRS & PUBLIC DISTRIBUTION AND OTHERS
February 5, 2019
RITU JAIN Vs. RAVI JAIN
January 8, 2019
RITU SAXENA Vs. J. S. GROVER
September 17, 2019
RIYA GEORGE Vs. KANNUR MEDICAL COLLEGE AND OTHERS
February 21, 2019
ROBIN THAPA Vs. ROHIT DORA
July 8, 2019
ROHAN VIRANI Vs. STATE OF MAHARASHTRA
September 2, 2019
ROHIT BANSAL AND ORS Vs. STATE OF UTTARAKHAND & ORS
February 20, 2019
ROHIT CHOUDHURY Vs. UNION OF INDIA & ORS
February 18, 2019
ROHIT MIYA Vs. STATE OF ASSAM
January 25, 2019
ROHITBHAI JIVANLAL PATEL Vs. STATE OF GUJARAT AND ANOTHER
March 15, 2019
ROHTAS Vs. STATE OF HARYANA
November 5, 2019
ROHTASH Vs. STATE OF UTTAR PRADESH
February 4, 2019
ROJER MATHEW Vs. SOUTH INDIAN BANK LTD.
November 13, 2019
ROSHNI Vs. VISHAL SETHI
February 6, 2019
ROYAL CALCUTTA TURF CLUB Vs. SUBHAS DATTA & ORS
February 22, 2019
RUDARAM & ORS Vs. SAROJ DEVI & ORS
February 4, 2019
RUDRA BUILDWEL CONSTRUCTIONS PVT LTD & ANR Vs. DHARAMPAL
March 1, 2019
RUKMA DEVI AND ORS. Vs. HARYANA STATE AGRICULTURE MARKETING BOARD AND ORS.
March 8, 2019
RUPA ROY Vs. NEW INDIA ASSURANCE COMPANY LTD.
July 29, 2019
RUPALI AGARWAL Vs. AMIT AGARWAL
February 20, 2019
RUPALI DEVI Vs. STATE OF UTTAR PRADESH AND OTHERS
April 9, 2019
RUPJI CONSTRUCTIONS Vs. VIJAY SAKHARAM PAWAR
January 14, 2019
RYATAR SAHAKARI SAKKARRE KARKHANE NIYAMIT Vs. ASST. COMMISSIONER OF INCOME TAX C-1
May 1, 2019
S BABU KUMAR Vs. STATE REP BY THE INSPECTOR OF POLICE
February 26, 2019
S G SAMBANDAN & CO REPRESENTED BY T S RAJESHWARAN Vs. UNITED INDIAN INSURANCE COMPANY LIMITED, A SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA & ORS
February 22, 2019
S KARTHIKA Vs. SRIKANT
January 10, 2019
S P NETHRAVATHI Vs. O VENKATA SHIVA SHANKAR
February 6, 2019
S R VIDYAA Vs. STATE REP BY THE INSPECTOR OF POLICE
February 26, 2019
S SUBRAMANIAN Vs. S RAMASAMY ETC ETC
May 1, 2019
S. BHASKARANS BHASKARAN Vs. SEBASTIAN
September 13, 2019
S. DHANASEKARAN Vs. COMMANDANT
September 5, 2019
S. E. GRAPHITES PRIVATE LIMITED Vs. STATE OF TELANGANA
July 10, 2019
S. KRISHNA SRADHA Vs. STATE OF ANDHRA PRADESH
December 13, 2019
S. KUMAR Vs. THE COMMISSIONER AND OTHERS
April 8, 2019
S. KUMAR Vs. S. RAMALINGAM
July 16, 2019
S. KUMAR (DEAD) BY LRS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
February 18, 2019
S. MAHENDRA Vs. UNION OF INDIA (UOI)
February 19, 2019
S. RAMESH Vs. STATE REP. BY INSPECTOR OF POLICE
April 2, 2019
S. SREESANTH Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND OTHERS
March 15, 2019
S.B.L. (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
January 28, 2019
S.C. NAREGAL Vs. COMMISSIONER OF INCOME TAX AND ORS.
October 23, 2019
S.K. HYDER Vs. THE STATE OF ODISHA
April 3, 2019
S.K. MIGLANI Vs. STATE NCT OF DELHI
April 30, 2019
S.P.MISRA Vs. MOHD LAIQUDDIN KHAN
October 18, 2019
S3 ELECTRICALS AND ELECTRONICS (P.) LTD. Vs. BRIAN LAU AND ORS.
August 5, 2019
SABA @ NIKKI SABA Vs. MOHD MOHFOOZ ALAM
January 9, 2019
SACHIN KUMAR SINGHRAHA Vs. STATE OF MADHYA PRADESH
March 12, 2019
SADAYAPPAN @ GANESAN Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
April 26, 2019
SAEEDA KHATOON ARSHI Vs. STATE OF U.P.
December 10, 2019
SAGAR DAMODAR SARDA Vs. STATE OF MAHARASHTRA
June 4, 2019
SAGAR SHARMA & ANR Vs. PHOENIX ARC PVT LTD & ANR
September 30, 2019
SAHIB SINGH Vs. STATE OF PUNJAB
July 31, 2019
SAI BABU Vs. CLARIYA STEELS PVT LTD
May 1, 2019
SAJJAN SINGH Vs. STATE OF HARYANA
February 1, 2019
SAKETA VAKSANA LLP Vs. KAUKUTLA SARALA
December 17, 2019
SALEEM AHMED Vs. STATE
August 19, 2019
SAM INDUSTRIES Vs. R RAMANATHAN
January 8, 2019
SAMARESH PRASAD CHOWDHURY Vs. UCO BANK AND ORS.
October 21, 2019
SAMAYDEEN Vs. STATE OF UTTAR PRADESH
May 28, 2019
SAMEER KAPOOR AND ANOTHER Vs. THE STATE THROUGH SUB-DIVISION MAGISTRATE SOUTH, NEW DELHI AND OTHERS
April 29, 2019
SAMPADA YOGESH WAGHDHARE Vs. THE STATE OF MAHARASHTRA AND OTHERS
April 22, 2019
SAMPAT BABSO KALE AND ANOTHER Vs. THE STATE OF MAHARASHTRA
April 9, 2019
SAMSUL HAQUE Vs. STATE OF ASSAM
August 26, 2019
SANDEEP KAUR & ORS Vs. MURTAZA HASAN & ORS
February 14, 2019
SANGITA SAHA Vs. ABHIJIT SAHA & ORS
January 28, 2019
SANJAI KUMAR Vs. PRABHAT KUMAR
December 13, 2019
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April 12, 2019
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January 25, 2019
SANJAY K. DIXIT AND OTHERS Vs. THE STATE OF UTTAR PRADESH AND OTHERS
February 22, 2019
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February 11, 2019
SANJAY RAJAK Vs. STATE OF BIHAR
July 22, 2019
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February 21, 2019
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July 25, 2019
SANJIV KUMAR Vs. STATE OF PUNJAB
February 20, 2019
SANJU Vs. LAYAK SINGH & ANR
February 22, 2019
SANKALP RECREATION PRIVATE LIMITED Vs. UNION OF INDIA
September 19, 2019
SANT DNYANESHWAR SHIKSHAN SANSTHA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
March 5, 2019
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January 15, 2019
SANT LAL GUPTA & ORS Vs. UMESH KUMAR JAIN & ORS
May 8, 2019
SANTOSH & ANR Vs. STATE OF KARNATAKA
February 1, 2019
SANTOSH CHATURVEDI Vs. KAILASH CHANDRA
November 15, 2019
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February 11, 2019
SANTOSH KUMAR AGRAWAL Vs. THE STATE OF M.P.
December 13, 2019
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February 19, 2019
SANTOSH KUMAR SINGH Vs. BRIJESH KUMAR
February 8, 2019
SANTOSH MARUTI MANE Vs. STATE OF MAHARASHTRA
January 9, 2019
SANTOSH SHARMA Vs. VISHNU MAHESWARI AND ORS.
December 3, 2019
SARANG YADWADKAR & ORS Vs. PUNE MUNICIPAL CORPORATION & ORS
February 15, 2019
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January 22, 2019
SARAVANAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
January 30, 2019
SARDARA SINGH Vs. LAND ACQUISITION COLLECTOR
April 24, 2019
SARINE TECHNOLOGIES LIMITED Vs. DIYORA AND BHANDERI CORPORATION AND ORS.
December 12, 2019
SARV JAN KALYAN SEWA SAMITI Vs. UNION OF INDIA & ORS
April 16, 2019
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
January 17, 2019
SARVEPALLI RAMAIAH (DIED) AS PER LRS AND OTHERS Vs. THE DISTRICT COLLECTOR, CHITTOOR DISTRICT AND OTEHRS
March 14, 2019
SARYUG KUMAR Vs. STATE OF BIHAR
January 29, 2019
SASIKALA PUSHPA Vs. STATE OF TAMIL NADU
May 7, 2019
SATINDER KAPUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 11, 2019
SATINDER SINGH BHASIN Vs. GOVERNMENT OF NCT OF DELHI
November 6, 2019
SATISH CHANDRA VERMA Vs. UNION OF INDIA (UOI) AND ORS.
April 9, 2019
SATISH KUMAR Vs. STATE OF HARYANA
October 3, 2019
SATISH SHARMA AND ANOTHERS Vs. STATE (NCT OF DELHI) AND OTHERS
February 8, 2019
SATISH UKEY Vs. DEVENDRA GANGADHARRAO FADNAVIS
October 1, 2019
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January 3, 2019
SATNAM SINGH Vs. STATE OF NCT OF DELHI AND ORS.
December 13, 2019
SATVINDER SINGH Vs. STATE OF BIHAR
July 1, 2019
SATYA RAJ SINGH Vs. STATE OF MADHYA PRADESH
January 28, 2019
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November 13, 2019
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March 1, 2019
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April 30, 2019
SAU DIMPLE @ ANJU Vs. GHANSHYAM
January 10, 2019
SAU. KAMALSHIVAJI POKARNEKAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
February 12, 2019
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February 5, 2019
SAURASHTRA CHEMICALS LTD. Vs. NATIONAL INSURANCE CO. LTD
December 13, 2019
SAVITA Vs. STATE OF DELHI
October 14, 2019
SAVITABEN Vs. STATE OF GUJARAT
March 11, 2019
SCG CONTRACTS INDIA PVT LTD Vs. K S CHAMANKAR INFRASTRUCTURE PVT LTD & ORS
February 12, 2019
SEA LORD CONTAINERS LTD Vs. CHARUDATT PANDURANG KOLI & ORS
March 5, 2019
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August 8, 2019
SECRETARY TO GOVERNOR, GOA RAJ BHAVAN, PANAJI Vs. CHIEF INFORMATION COMMISSIONER & ANR
February 4, 2019
SECRETARY, GOVERNMENT OF INDIA Vs. A.T.S.V.S. SIDDHA MEDICAL COLLEGE
February 8, 2019
SECRETARY, GOVERNMENT OF INDIA Vs. DHARAMBIR SINGH
September 20, 2019
SECRETARY, MINISTRY OF COMMERCE Vs. VINOD & COMPANY
July 11, 2019
SECRETARY, UNION PUBLIC SERVICE COMMISSION Vs. LEELA SHARMA AND OTHERS
January 31, 2019
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January 9, 2019
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. IL&FS SECURITIES SERVICES LTD.
August 27, 2019
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January 10, 2019
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August 14, 2019
SEEMA SARKAR Vs. EXECUTIVE OFFICER
May 1, 2019
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August 23, 2019
SENIOR BHOSALE ESTATE (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 7, 2019
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. SHREE LAL MEENA
March 15, 2019
SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE KOLKATA ZONAL UNIT Vs. SUDESH KUMAR SONTHALIA & ANR
January 9, 2019
SENTHIL & ANR Vs. DEPUTY SUPERINTENDENT OF POLICE
February 26, 2019
SEP. SATGUR SINGH Vs. UNION OF INDIA
September 2, 2019
SERIOUS FRAUD INVESTIGATION OFFICE Vs. NITTIN JOHARI
September 12, 2019
SERIOUS FRAUD INVESTIGATION OFFICE Vs. RAHUL MODI
March 27, 2019
SEVOKE PROPERTIES LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
April 11, 2019
SGS CONSTRUCTIONS AND DEVELOPERS PVT LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD & ORS
February 4, 2019
SHABEER AHMED Vs. JABEEN & ANR
February 7, 2019
SHAF BROADCAST PVT. LTD. Vs. DOORDARSHAN - A CONSTITUENT OF PRASAR BHARTI
November 7, 2019
SHAHI AND ASSOCIATES Vs. STATE OF U. P.
August 8, 2019
SHAILENDRA RAJDEV PASVAN Vs. STATE OF GUJARAT
December 13, 2019
SHAILNDRA KUMAR JAIN AND OTHERS Vs. MAYA PRAKASH JAIN AND OTHERS
April 9, 2019
SHAKEENA Vs. BANK OF INDIA
August 20, 2019
SHAKUNTALA Vs. BALRAJ AND ORS.
October 4, 2019
SHAM LAL Vs. STATE OF HARYANA ETC
April 9, 2019
SHAMSHER SINGH Vs. LT COL NAHAR SINGH
July 29, 2019
SHANKAR Vs. STATE OF MAHARASHTRA
July 23, 2019
SHANKAR & ORS Vs. STATE OF MAHARASHTRA & ANR
February 26, 2019
SHANTI CONDUCTORS (P) LTD. Vs. ASSAM STATE ELECTRICITY BOARD
December 18, 2019
SHANTI CONDUCTORS(P) LTD & ANR Vs. ASSAM STATE ELECTRICITY BOARD & ORS
January 23, 2019
SHANTIBAI SHRICHAND KSHYATRIYA Vs. STATE OF MAHARASHTRA
February 19, 2019
SHAPALI SRIVASTAVA Vs. NITIN SRIVASTAVA
January 29, 2019
SHARAD Vs. STATE OF MAHARASHTRA
August 8, 2019
SHARDA PAREEK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 2019
SHASHI BHUSAN PRASAD Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
August 1, 2019
SHASHI GARG Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
July 4, 2019
SHASHI PRAKASH KHEMKA (DEAD) Vs. NEPC MICON (NOW CALLED NEPC INDIA LTD ) AND OTHERS
January 8, 2019
SHASHIDHAR M Vs. POORNIMA C
March 11, 2019
SHASHIKALA & ORS Vs. GANGALAKSHMAMMA & ANR
February 14, 2019
SHAUKATHUSSAIN MOHAMMED PATEL Vs. KHATUNBEN MOHAMMEDBHAI POLARA
October 22, 2019
SHEELA MISHRA Vs. STATE (GOVT OF NCT) DELHI & ANR
March 7, 2019
SHEETLA DEVI AND ANOTHER Vs. STATE OF UTTAR PRADESH
March 12, 2019
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February 25, 2019
SHEOLI HATI Vs. SOMNATH DAS
July 11, 2019
SHEWANTABAI Vs. ARUN
May 28, 2019
SHIA CENTRAL BOARD OF WAQF U. P. Vs. SUNNI CENTRAL BOARD OF WAKF
November 9, 2019
SHILABEN ASHWINKUMAR RANA Vs. BHAVIN K SHAH & ANR
February 4, 2019
SHIO SHANKAR DUBEY Vs. STATE OF BIHAR
May 9, 2019
SHISHUPAL SINGH Vs. STATE OF UTTAR PRADESH
September 3, 2019
SHIUR SAKHAR KARKHANA PVT. LTD. Vs. STATE BANK OF INDIA
December 4, 2019
SHIV DARSHAN SINGH Vs. RAKESH TIWARI, DIRECTOR GENERAL
July 9, 2019
SHIV KUMAR Vs. UNION OF INDIA
October 14, 2019
SHIV KUMAR JATIA Vs. STATE OF NCT OF DELHI
August 23, 2019
SHIV PRAKASH MISHRA Vs. STATE OF U.P.
July 23, 2019
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
March 12, 2019
SHIV SENA Vs. UNION OF INDIA
November 24, 2019
SHIV SENA Vs. UNION OF INDIA
November 26, 2019
SHIV SHANKAR GUPTA Vs. STATE OF UTTAR PRADESH
January 7, 2019
SHIV SHANKAR PRASAD SINGH Vs. THE STATE OF BIHAR
February 28, 2019
SHIVAM KUMAR Vs. STATE OF UTTAR PRADESH
January 21, 2019
SHIVKISHAN Vs. SUJATA TARACHAND MAKHIJA
September 27, 2019
SHIVNARAYAN (D) BY LRS Vs. MANIKLAL (D)THR LRS & ORS
February 6, 2019
SHIVRAJ RAJESH JAGTAP & ANR Vs. STATE OF MAHARASHTRA & ANR
March 5, 2019
SHIVRAJ VEER Vs. STATE OF UTTAR PRADESH
January 4, 2019
SHODA DEVI Vs. DDU/RIPON HOSPITAL SHIMLA AND OTHERS
March 7, 2019
SHOME NIKHIL DANANI Vs. TANYA BANON DANANI
July 22, 2019
SHREE BHERAV DIAMOND TOOLS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
July 4, 2019
SHREE CHAITANYA CONSTRUCTIONS Vs. SUDHIR POONAMCHAND PARAKH
July 17, 2019
SHREE DANESHWARI TRADERS Vs. SANJAY JAIN
August 21, 2019
SHREE RAM URBAN INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA
October 24, 2019
SHREE SHREE RAM JANKI JI ASTHAN TAPOVAN MANDIR Vs. STATE OF JHARKHAND
May 1, 2019
SHREE VISHAL PRINTERS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 12, 2019
SHREERAM GRAM VIKAS SHIKSHAN SANSTHA ,NAGPUR & ANR Vs. DILIP S/O KISANRAO DIWATE & ORS
February 12, 2019
SHRI GOWRAMMA Vs. SHRI KALINGAPPA
February 8, 2019
SHRI KRISHAN (D) Vs. STATE OF HARYANA AND ORS
January 2, 2019
SHRI RAM MANDIR INDORE Vs. STATE OF MADHYA PRADESH AND OTHERS
February 27, 2019
SHRI REVANSIDDESHWAR PATTAN SAHAKARI BANK NIYAMIT Vs. TALUKA TOKREKOLI (AMBIGA SAMAJI C VIKAS SANGH INDI) (EARLIER GANGAMATH SANGHA) AND ANOTHER
February 25, 2019
SHRI SAIBABA SANSTHAN TRUST(SHIRDI) Vs. UNION OF INDIA
January 18, 2019
SHRIMANTH BALASAHEB PATIL Vs. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY
November 13, 2019
SHRIRAM Vs. STATE OF MAHARASHTRA & ORS
February 8, 2019
SHRIRAM TOMAR AND ANOTHER ETC Vs. PRAVEEN KUMAR JAGGI AND OTHERS
April 9, 2019
SHRIRANG YADAVRAO WAGHMARE Vs. STATE OF MAHARASHTRA
September 16, 2019
SHYAM CHAND Vs. STATE OF HARYANA & ORS
February 22, 2019
SHYAM MADAM MOHAN RUIA Vs. MESSER HOLDINGS LIMITED
December 13, 2019
SHYAM PRASHAD Vs. STATE OF HIMACHAL PRADESH
April 23, 2019
SHYAM SUNDER Vs. STATE OF HARYANA
February 1, 2019
SICAGEN INDIA LTD. Vs. MAHINDRA VADINENI
January 8, 2019
SIDDHAPPA ANDAPPA ANDOLGI Vs. STATE OF MAHARASHTRA
May 29, 2019
SIDDHARTH GUPTA Vs. STATE OF CHHATTISGARH
April 30, 2019
SILPPI CONSTRUCTIONS CONTRACTORS Vs. UNION OF INDIA
June 21, 2019
SILUMULA RAVI SHANKAR Vs. S KRISHNAVENI
January 25, 2019
SIR SOBHA SINGH AND SONS PVT. LTD Vs. SHASHI MOHAN KAPUR(DECEASED)
July 15, 2019
SIRAJ AHMAD Vs. STATE OF UTTAR PRADESH
December 13, 2019
SIRAJUL HOQUE Vs. STATE OF ASSAM & ORS
February 14, 2019
SIRDAR K. B. RAMACHANDRA RAJ Vs. SARAH C. URS
October 24, 2019
SITA RAM Vs. STATE OF NCT OF DELHI
July 9, 2019
SITA RAM Vs. BHARAT SINGH
September 17, 2019
SITA SOREN Vs. UNION OF INDIA
March 7, 2019
SITARAM Vs. STATE OF UTTAR PRADESH & ANR
January 3, 2019
SIYA RAM Vs. STATE OF MADHYA PRADESH
June 20, 2019
SKS POWER GENERATION (CHHATTISGARH) LIMITED Vs. SANJAY MALHOTRA & ORS
January 21, 2019
SMT. ALKA SHUKLA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 24, 2019
SMT. SHANTABEN AND OTHERS Vs. NATIONAL POWER TRANSPORT AND ANOTHER
March 6, 2019
SMT. SUNITA DEVI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 20, 2019
SNEH LATA GOEL Vs. PUSHPLATA & ORS
January 7, 2019
SNEHADEEP STRUCTURES PVT LTD Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
February 27, 2019
SNOWTEX INVESTMENT LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 30, 2019
SOHAIB AHMAD Vs. STATE OF BIHAR & ANR
February 7, 2019
SOLEMEN SK Vs. STATE OF WEST BENGAL
July 12, 2019
SOM RAJ Vs. GOVERNMENT OF INDIA
August 28, 2019
SONALI KUMARI Vs. STATE OF BIHAR & ANR
January 30, 2019
SONAM Vs. MAYANK RANJAN
February 26, 2019
SONI KUMARI Vs. ABHINAV KUMAR GUPTA
February 27, 2019
SONIYA Vs. SANJEEV KUMAR
February 12, 2019
SONIYA AGARWAL Vs. RAJESH AGARWAL
March 6, 2019
SOPAN (DEAD) Vs. SYED NABI
July 16, 2019
SOPANRAO Vs. SYED MEHMOOD
July 3, 2019
SOU PRIYANKA MANOJ VERMA Vs. MANOJ RAJVIR VERMA
March 6, 2019
SOURABH BRALA Vs. UNION OF INDIA
February 19, 2019
SOURABH BRALA Vs. UNION OF INDIA
January 23, 2019
SOURABH BRALA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 7, 2019
SOUTH DELHI MUNICIPAL CORPORATION Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.
August 19, 2019
SOUTHERN PETROCHEMICAL INDUSTRIES CORPN LTD Vs. S JOEL & ORS
February 4, 2019
SR. SUPERINTENDENT OF POST OFFICES Vs. GURSEWAK SINGH AND OTHERS
March 15, 2019
SREEDEVI & ORS Vs. SAROJAM & ORS
January 30, 2019
SRI GANAPATHI DEV TEMPLE TRUST Vs. BALAKRISHNA BHAT
September 17, 2019
SRI GANAPATHI DEV TEMPLE TRUST Vs. BALAKRISHNA BHAT AND ORS.
September 17, 2019
SRIDIP CHATTERJEE Vs. GOPA CHAKRABORTY
August 6, 2019
SRILEKHA SENTILKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
July 1, 2019
SRINIVASAN IYENGER AND ANOTHER Vs. BIMLA DEVI AGARWAL AND OTHERS
February 15, 2019
SSANGYONG ENGINEERING & CONSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
May 8, 2019
ST. MARYS ORTHODOX CHURCH Vs. STATE POLICE CHIEF
July 2, 2019
STANDARD CHARTERED BANK Vs. HEAVY ENGINEERING CORPORATION LTD.
December 18, 2019
STAR WIRE (INDIA) VIDYUT PVT. LTD. Vs. HARYANA ELECTRICITY REGULATORY COMMISSION
July 2, 2019
STATE BANK OF INDIA Vs. ATINDRA NATH BHATTACHARYYA
July 25, 2019
STATE BANK OF INDIA Vs. INDER MOHAN SHARMA & ORS ETC
February 5, 2019
STATE BANK OF INDIA Vs. SHEO SHANKAR TEWARI
February 8, 2019
STATE BANK OF INDIA Vs. MOHAMMAD BADRUDDIN
July 16, 2019
STATE BANK OF INDIA Vs. ACCORD LIFE SPEC
December 6, 2019
STATE BANK OF INDIA Vs. JAH DEVELOPERS PVT LTD & ORS
May 8, 2019
STATE BANK OF INDIA & ORS Vs. RAVINDRA NATH & ORS
February 12, 2019
STATE BY KARNATAKA LOKAYUKTA POLICE STATION, BENGALURU Vs. M R HIREMATH
May 1, 2019
STATE BY LOKAYUKTA POLICE HOME DEPARTMENT Vs. H SRINIVAS
January 17, 2019
STATE BY THE SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, KOCHI Vs. SHAKUL HAMEED
May 7, 2019
STATE OF ANDHRA PRADESH Vs. B.RANGA REDDY
August 9, 2019
STATE OF ARUNACHAL PRADESH Vs. RAMCHANDRA RABIDAS
October 4, 2019
STATE OF ASSAM Vs. MD HUSSAIN ALI
February 11, 2019
STATE OF BIHAR Vs. CHAITRAYA KUMAR SINGH
July 19, 2019
STATE OF BIHAR Vs. RIGA SUGAR CO. LTD.
October 18, 2019
STATE OF BIHAR Vs. DEVENDRA SHARMA
October 17, 2019
STATE OF BIHAR Vs. PHULPARI KUMARI
December 6, 2019
STATE OF BIHAR Vs. DILIP KUMAR
July 18, 2019
STATE OF BIHAR Vs. MEERA TIWARY
June 11, 2019
STATE OF BIHAR & ORS Vs. BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE, MUNGER & ORS
May 10, 2019
STATE OF BIHAR (NOW STATE OF JHARKHAND) THROUGH SUB DIVISIONAL OFFICER Vs. TATA IRON
May 9, 2019
STATE OF GOA Vs. ALVARO ALBERTO MOUSINHO DE NORONHA FERREIRA
September 24, 2019
STATE OF GUJARAT Vs. ANWAR OSMAN SUMBHANIYA AND ORS
February 27, 2019
STATE OF GUJARAT Vs. AFROZ MOHAMMED HASANFATTA
February 5, 2019
STATE OF GUJARAT Vs. KALUSINH
May 2, 2019
STATE OF GUJARAT Vs. PWD AND FOREST EMPLOYEES UNION & ORS
February 15, 2019
STATE OF GUJARAT AND ORS. Vs. MUNTA AALAMKHAN NURBEG
May 2, 2019
STATE OF GUJARAT AND OTHERS ETC Vs. JAYESHBHAI KANJIBHAI KALATHIYA ETC
March 1, 2019
STATE OF HARYANA Vs. BHAG RAM
January 21, 2019
STATE OF HARYANA Vs. GURDEV SINGH & ORS
January 9, 2019
STATE OF HARYANA Vs. ROHIT KHASA & ETC ETC
January 2, 2019
STATE OF HARYANA Vs. SUNDER LAL
July 22, 2019
STATE OF HARYANA Vs. SANDEEP SINGH
May 6, 2019
STATE OF HARYANA Vs. ANGOORI DEVI
June 13, 2019
STATE OF HARYANA & ORS Vs. OM PARKASH GROVER
March 7, 2019
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
January 17, 2019
STATE OF HIMACHAL PRADESH Vs. SHASHI KUMAR
January 16, 2019
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
August 14, 2019
STATE OF HIMACHAL PRADESH Vs. GANESH DUTT
January 22, 2019
STATE OF HIMACHAL PRADESH Vs. PINJU RAM ETC.
January 22, 2019
STATE OF HIMACHAL PRADESH & ORS Vs. RAJESH KUMAR & ORS
February 15, 2019
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. HEM RAJ AND ANOTHER
March 7, 2019
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. VIJAY KUMAR ALIAS PAPPU AND ANOTHER
March 15, 2019
STATE OF JAMMU AND KASHMIR AND ORS Vs. FARID AHMAD TAK
May 2, 2019
STATE OF JHARKHAND Vs. AMRESH NARAYAN SINHA
July 22, 2019
STATE OF JHARKHAND Vs. AJANTA BOTTLERS & BLENDERS PVT LTD
July 2, 2019
STATE OF JHARKHAND Vs. SURENDRA KUMAR SRIVASTAVA
January 3, 2019
STATE OF JHARKHAND Vs. HSS INTEGRATED SDN
October 18, 2019
STATE OF JHARKHAND Vs. GOPAL PRASAD MANDAL
August 14, 2019
STATE OF JHARKHAND & ORS Vs. AKASH COKE INDUSTRIES PVT LTD
May 10, 2019
STATE OF KARNATAKA Vs. KRISHNA KUMAR
April 23, 2019
STATE OF KERALA & ORS Vs. MATHEW ALEXANDER & ANR
February 15, 2019
STATE OF KERALA AND ANR Vs. MOHAMMED BASHEER
January 22, 2019
STATE OF KERALA AND ANR Vs. PADALODIYIL MARY ANTONY & ORS
January 22, 2019
STATE OF M. P. Vs. DUNGAJI
July 16, 2019
STATE OF MADHYA PRADESH Vs. BUNTY
March 14, 2019
STATE OF MADHYA PRADESH Vs. MAN SINGH
November 4, 2019
STATE OF MADHYA PRADESH Vs. MURTI SHRI CHATURBHUJNATH
October 25, 2019
STATE OF MADHYA PRADESH Vs. UDHAM
October 22, 2019
STATE OF MADHYA PRADESH Vs. KANHA @ OMPRAKASH
February 4, 2019
STATE OF MADHYA PRADESH Vs. KALICHARAN
May 31, 2019
STATE OF MADHYA PRADESH Vs. DEEPAK
March 13, 2019
STATE OF MADHYA PRADESH Vs. UDAY SINGH
March 26, 2019
STATE OF MADHYA PRADESH Vs. KILLU @ KAILASH
November 19, 2019
STATE OF MADHYA PRADESH Vs. AMAR LAL
December 10, 2019
STATE OF MADHYA PRADESH Vs. MOHAR SINGH
August 7, 2019
STATE OF MADHYA PRADESH Vs. DHARMENDRA RATHORE
January 29, 2019
STATE OF MADHYA PRADESH Vs. LAFARGE DEALERS ASSOCIATION
July 9, 2019
STATE OF MADHYA PRADESH Vs. VIKRAM DAS
February 8, 2019
STATE OF MADHYA PRADESH Vs. BINOD MILLS CO PVT LTD THROUGH OFFICIAL LIQUIDATOR & ANR
February 27, 2019
STATE OF MADHYA PRADESH Vs. KALYAN SINGH
January 4, 2019
STATE OF MADHYA PRADESH Vs. HARJEET SINGH AND ANOTHER
February 19, 2019
STATE OF MADHYA PRADESH Vs. ANIL KUMAR MISHRA
February 8, 2019
STATE OF MADHYA PRADESH Vs. NAVAL SINGH
January 3, 2019
STATE OF MADHYA PRADESH & ORS Vs. RAJ KUMAR JAIN
February 15, 2019
STATE OF MADHYA PRADESH & ORS Vs. ARATI SAXENA
September 26, 2019
STATE OF MAHARASHTRA Vs. MAHARASHTRA HYBRID SEEDS CO PVT. LTD.
August 22, 2019
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November 13, 2019
STATE OF MAHARASHTRA Vs. SHANKAR MAYAPPA KAMBLE (SINCE DECEASED) THROUGH LRS & ORS
February 15, 2019
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January 31, 2019
STATE OF MAHARASHTRA Vs. MOTI RATAN ESTATE
September 4, 2019
STATE OF MAHARASHTRA & ANR Vs. SANGRAM & ORS
February 20, 2019
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February 15, 2019
STATE OF MAHARASHTRA AND ORS. Vs. NANDA
December 2, 2019
STATE OF MANIPUR Vs. KOTING LAMKANG
October 22, 2019
STATE OF MANIPUR Vs. TAKHELMAYUM KHELENDRO MEITEI
January 17, 2019
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July 3, 2019
STATE OF MIZORAM Vs. POOJA FORTUNE PRIVATE LIMITED
November 15, 2019
STATE OF NCT OF DELHI Vs. SHIV CHARAN BANSAL
December 5, 2019
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December 4, 2019
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December 18, 2019
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July 15, 2019
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April 1, 2019
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September 16, 2019
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May 6, 2019
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July 16, 2019
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January 8, 2019
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October 15, 2019
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October 14, 2019
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August 27, 2019
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February 11, 2019
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March 1, 2019
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July 16, 2019
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September 27, 2019
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August 14, 2019
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December 11, 2019
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January 7, 2019
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February 7, 2019
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September 12, 2019
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April 30, 2019
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April 10, 2019
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August 28, 2019
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February 1, 2019
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February 25, 2019
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July 11, 2019
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December 11, 2019
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April 22, 2019
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February 11, 2019
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July 1, 2019
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August 8, 2019
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November 14, 2019
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August 28, 2019
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January 22, 2019
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February 18, 2019
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December 6, 2019
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September 23, 2019
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November 20, 2019
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December 18, 2019
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December 10, 2019
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November 22, 2019
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February 11, 2019
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September 4, 2019
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February 12, 2019
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December 3, 2019
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December 6, 2019
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November 7, 2019
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February 12, 2019
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January 7, 2019
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February 19, 2019
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January 22, 2019
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October 14, 2019
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March 15, 2019
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October 18, 2019
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January 22, 2019
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October 3, 2019
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March 12, 2019
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May 7, 2019
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March 7, 2019
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March 12, 2019
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December 5, 2019
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May 8, 2019
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July 5, 2019
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July 10, 2019
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October 21, 2019
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February 25, 2019
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February 4, 2019
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January 22, 2019
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February 22, 2019
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September 24, 2019
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February 12, 2019
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February 5, 2019
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May 17, 2019
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October 1, 2019
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August 29, 2019
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January 28, 2019
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March 7, 2019
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March 5, 2019
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November 29, 2019
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January 14, 2019
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July 31, 2019
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July 15, 2019
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February 22, 2019
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August 22, 2019
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March 15, 2019
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September 25, 2019
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August 6, 2019
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January 9, 2019
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February 14, 2019
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January 25, 2019
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February 21, 2019
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January 7, 2019
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February 12, 2019
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May 10, 2019
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January 21, 2019
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March 7, 2019
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March 6, 2019
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July 16, 2019
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April 25, 2019
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November 22, 2019
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January 30, 2019
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February 12, 2019
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July 2, 2019
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October 1, 2019
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March 29, 2019
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February 27, 2019
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February 20, 2019
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July 2, 2019
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February 11, 2019
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July 30, 2019
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February 14, 2019
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June 21, 2019
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August 16, 2019
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August 6, 2019
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October 25, 2019
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May 10, 2019
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December 13, 2019
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January 25, 2019
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February 8, 2019
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January 4, 2019
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April 22, 2019
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September 16, 2019
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August 16, 2019
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February 27, 2019
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January 11, 2019
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October 16, 2019
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September 11, 2019
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July 23, 2019
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August 2, 2019
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May 29, 2019
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February 1, 2019
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January 23, 2019
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March 8, 2019
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February 18, 2019
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July 30, 2019
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March 28, 2019
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January 7, 2019
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January 10, 2019
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February 18, 2019
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September 19, 2019
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January 4, 2019
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March 6, 2019
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January 29, 2019
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January 15, 2019
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January 10, 2019
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January 25, 2019
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September 26, 2019
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November 4, 2019
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February 20, 2019
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August 30, 2019
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September 26, 2019
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March 5, 2019
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February 20, 2019
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February 13, 2019
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April 8, 2019
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April 5, 2019
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November 15, 2019
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August 21, 2019
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June 21, 2019
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April 5, 2019
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November 14, 2019
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July 31, 2019
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March 5, 2019
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February 13, 2019
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February 18, 2019
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February 19, 2019
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November 28, 2019
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February 8, 2019
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March 12, 2019
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December 9, 2019
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January 3, 2019
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February 27, 2019
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August 19, 2019
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November 5, 2019
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February 5, 2019
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May 2, 2019
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October 24, 2019
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January 7, 2019
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February 4, 2019
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January 11, 2019
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September 18, 2019
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February 8, 2019
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February 1, 2019
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February 4, 2019
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October 22, 2019
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February 20, 2019
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August 13, 2019
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February 25, 2019
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February 5, 2019
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April 15, 2019
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March 8, 2019
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November 13, 2019
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April 22, 2019
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March 29, 2019
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April 15, 2019
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March 25, 2019
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February 28, 2019
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April 8, 2019
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April 26, 2019
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January 30, 2019
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February 18, 2019
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October 14, 2019
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March 5, 2019
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February 20, 2019
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February 22, 2019
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February 13, 2019
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April 12, 2019
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April 30, 2019
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May 1, 2019
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August 21, 2019
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August 20, 2019
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February 22, 2019
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February 26, 2019
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February 25, 2019
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November 29, 2019
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July 19, 2019
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July 9, 2019
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December 10, 2019
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October 1, 2019
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April 25, 2019
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February 27, 2019
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January 21, 2019
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January 15, 2019
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April 8, 2019
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August 30, 2019
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February 7, 2019
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April 1, 2019
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January 25, 2019
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February 26, 2019
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July 24, 2019
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July 22, 2019
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September 3, 2019
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July 25, 2019
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August 14, 2019
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March 13, 2019
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February 5, 2019
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September 3, 2019
UNICORN INDUSTRIES Vs. UNION OF INDIA
December 6, 2019
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November 21, 2019
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December 2, 2019
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November 29, 2019
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November 27, 2019
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January 29, 2019
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August 19, 2019
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November 5, 2019
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November 7, 2019
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November 6, 2019
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November 8, 2019
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October 24, 2019
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July 11, 2019
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July 18, 2019
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November 22, 2019
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August 21, 2019
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August 22, 2019
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August 23, 2019
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October 1, 2019
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September 25, 2019
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March 29, 2019
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January 23, 2019
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January 8, 2019
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October 18, 2019
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October 15, 2019
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November 8, 2019
UNION OF INDIA Vs. PRADEEP VINOD CONSTRUCTION COMPANY
November 14, 2019
UNION OF INDIA Vs. DAFADAR KARTAR SINGH
December 9, 2019
UNION OF INDIA Vs. T.R. MEHRA
August 21, 2019
UNION OF INDIA Vs. K. LAKSHMINARAYANAN
June 4, 2019
UNION OF INDIA Vs. RAJ KUMAR ANAND
March 14, 2019
UNION OF INDIA Vs. JUNU GAYARY
July 26, 2019
UNION OF INDIA Vs. RAJ KUMAR ANAND
April 8, 2019
UNION OF INDIA Vs. RANJIT KUMAR SAHA
July 1, 2019
UNION OF INDIA Vs. BALWANT SINGH
September 3, 2019
UNION OF INDIA Vs. WG CDR SUBRATA DAS
January 29, 2019
UNION OF INDIA Vs. PREMIER LIMITED
January 29, 2019
UNION OF INDIA Vs. YASMEEN MOHAMMAD ZAHID
August 2, 2019
UNION OF INDIA Vs. UNICORN INDUSTRIES
September 19, 2019
UNION OF INDIA Vs. TARSEM SINGH
September 19, 2019
UNION OF INDIA Vs. SANDEEP KUMAR
September 13, 2019
UNION OF INDIA Vs. MUBARAK @ MUHAMMED MUBARAK
May 7, 2019
UNION OF INDIA Vs. VIKASH YADAV & ANR
February 4, 2019
UNION OF INDIA Vs. SIKKIM SUBBA ASSOCIATES & ORS ETC
February 26, 2019
UNION OF INDIA Vs. SUNITA SHARMA & ORS
January 4, 2019
UNION OF INDIA Vs. O.P.NIJHAWAN
January 3, 2019
UNION OF INDIA Vs. WING COMMANDER S.P.RATHORE
December 11, 2019
UNION OF INDIA Vs. RASHID H.
October 23, 2019
UNION OF INDIA Vs. BALWANT SINGH
April 12, 2019
UNION OF INDIA Vs. SARWAN SINGH
July 26, 2019
UNION OF INDIA & ANR Vs. SANPREET SINGH AJMANI
January 3, 2019
UNION OF INDIA & ORS Vs. G DHANARAJ & ORS
March 7, 2019
UNION OF INDIA & ORS Vs. SHREYA SEN & ANR
February 4, 2019
UNION OF INDIA & ORS Vs. KRISHNA KUMAR & ORS
January 14, 2019
UNION OF INDIA & ORS Vs. MARINE FINS
January 16, 2019
UNION OF INDIA & ORS Vs. T K DAS
February 20, 2019
UNION OF INDIA & ORS Vs. LALIT KUMAR
February 18, 2019
UNION OF INDIA & ORS Vs. WG CDR POOJA THAKUR
February 19, 2019
UNION OF INDIA & ORS Vs. P P HARITH
February 13, 2019
UNION OF INDIA & ORS Vs. ASHOK KUMAR SHARMA
February 12, 2019
UNION OF INDIA & ORS Vs. C GIRIJA & ORS
February 13, 2019
UNION OF INDIA & ORS Vs. HARANANDA & ORS
February 5, 2019
UNION OF INDIA & ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS ETC ETC
January 8, 2019
UNION OF INDIA & ORS Vs. EX NO 6492086A SEP/ASH KULBEER SINGH
March 11, 2019
UNION OF INDIA & ORS Vs. MAJ GEN V K SINGH
January 25, 2019
UNION OF INDIA & ORS Vs. MAHESH KUMAR K PATEL
January 15, 2019
UNION OF INDIA & ORS Vs. EX SEP SATYA NARAYAN
January 28, 2019
UNION OF INDIA & ORS Vs. SHANKAR PRASAD DEEP ETC ETC
March 14, 2019
UNION OF INDIA & ORS Vs. LT COLONEL DHARAMVIR SINGH
February 15, 2019
UNION OF INDIA & ORS Vs. MAJOR GENERAL ARUN ROYE & ORS
April 9, 2019
UNION OF INDIA & ORS ETC ETC Vs. S MAADASAMY AND ANR ETC ETC
May 1, 2019
UNION OF INDIA (UOI) Vs. SAPNA JAIN
May 29, 2019
UNION OF INDIA (UOI) AND ORS. Vs. ABHISHEK PANDEY
November 8, 2019
UNION OF INDIA (UOI) AND ORS. Vs. GAUTAM KHAITAN
May 21, 2019
UNION OF INDIA AND ANOTHER Vs. ANKUR GUPTA AND OTHERS
February 25, 2019
UNION OF INDIA AND ANOTHER Vs. AVTAR CHAND ETC. ETC.
February 19, 2019
UNION OF INDIA AND ORS Vs. BIOLOGICAL E LTD AND ORS ETC ETC
February 24, 2019
UNION OF INDIA AND ORS Vs. DHARAM PAL
April 24, 2019
UNION OF INDIA AND OTHER Vs. COASTAL CONTAINER TRANSPORTERS ASSOCIATION AND OTHERS
February 26, 2019
UNION OF INDIA AND OTHERS Vs. MD. SAMIM AZAD
February 1, 2019
UNION OF INDIA AND OTHERS Vs. ALL INDIA TRADE UNION CONGRESS AND OTHERS
March 15, 2019
UNION OF INDIA THR CABINET SECRETARY & ORS Vs. CAPTAIN GURDEV SINGH & ANR
February 11, 2019
UNION PUBLIC SERVICE COMMISSION Vs. MAYANK RAI ETC
August 2, 2019
UNION PUBLIC SERVICE COMMISSION Vs. JAWAHAR SANTHKUMAR
November 15, 2019
UNION PUBLIC SERVICE COMMISSION Vs. SHRISTI SINGH
August 26, 2019
UNITED BANK OF INDIA Vs. AMIYA KUMAR BISWAS (D) THR L RS
January 9, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. ANTIQUE ART EXPORTS PRIVATE LIMITED
March 28, 2019
UNITED PHARMACEUTICALS & ANR Vs. CENTRAL POLLUTION CONTROL BOARD & ORS
February 18, 2019
UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF INCOME TAX, JABALPUR
December 12, 2019
UNIVERSITY GRANTS COMMISSION Vs. VIVEKANAND TIWARI
February 27, 2019
UNIVERSITY OF DELHI Vs. UNION OF INDIA
December 17, 2019
UNIVERSITY OF KERALA & ANR Vs. ZAINUDHIN SAHIB S
February 21, 2019
UP HOUSING AND DEVELOPMENT BOARD Vs. RAMESH CHANDRA AGARWAL
May 1, 2019
UP ZILA NIRVACHAN ADHIKARI COLLECTORATE & ORS Vs. LALLOO JI AND SONS
January 21, 2019
UPENDRA KUMAR PRAJAPATI Vs. RAJANI SINGH & ORS
February 12, 2019
URMILA Vs. RAJ KUMAR
March 6, 2019
URVASHI AGGARWAL (SINCE DECEASED) THROUGH LRS AND ANOTHER Vs. KUSHAGR ANSAL (SUCCESSOR IN INTEREST OF ERSTWHILE DEFENDANT NO.1 MRS. SURAJ KUMARI) AND OTHERS
March 6, 2019
USHA DEVI Vs. BIBHA DEVI & ORS
February 15, 2019
USHA DEVI Vs. NEW INDIA INSURANCE COMPANY LIMITED
November 4, 2019
USHA JAIN Vs. SATISH CHAND JAIN
February 22, 2019
UTTAM RAM Vs. DEVINDER SINGH HUDAN
October 17, 2019
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. [UHBVNL] AND ANOTHER Vs. ADANI POWER LTD AND OTHERS
February 25, 2019
UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD Vs. MAHENDRA SINGH & ORS
February 22, 2019
UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED Vs. NORTHERN COAL FIELD LIMITED
November 27, 2019
UTTARAKHAND TRANSPORT CORPORATION AND ORS. Vs. HIRA SINGH PARIHAR
December 18, 2019
V M USHA RANI Vs. UNION OF INDIA AND ANOTHER
February 12, 2019
V N TRIPATHI Vs. PUNJAB UNIVERSITY AND ANOTHER
February 20, 2019
V P NANJAPPA Vs. M R SETHURAM & ORS
February 20, 2019
V. RAJARAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
November 26, 2019
V.K. JAIN Vs. STATE OF RAJASTHAN AND ORS.
August 8, 2019
V.KRISHNAMURTHY Vs. STATE OF TAMIL NADU
March 26, 2019
V.SURENDRA MOHAN Vs. STATE OF TAMIL NADU
January 22, 2019
VAISHNORANI MAHILA BACHAT GAT Vs. STATE OF MAHARASHTRA & ORS
February 26, 2019
VANI AGRO ENTERPRISES Vs. STATE OF GUJARAT
September 5, 2019
VANISHREE Vs. PREETAM A EKLASPUR
February 22, 2019
VAPI INDUSTRIES ASSOCIATION Vs. ARYAVART FOUNDATION & ORS
February 22, 2019
VARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
February 11, 2019
VARUN PAHWA Vs. MRS. RENU CHAUDHARY
March 1, 2019
VASANT CHEMICALS LIMITED Vs. MANAGING DIRECTOR, HYDERABAD METROPOLITIAN WATER SUPPLY AND SEWERAGE BOARD AND OTHERS
February 13, 2019
VASANT GANPAT PADAVE Vs. ANANT MAHADEV SAWANT
September 18, 2019
VASAVI ENGINEERING COLLEGE PARENTS ASSOCIATION Vs. STATE OF TELANGANA
July 1, 2019
VASHDEO R. BHOJWANI Vs. ABHYUDAYA CO-OPERATIVE BANK LTD.
September 2, 2019
VED PRAKASH VADERA & ORS Vs. IREO FIVE RIVER PRIVATE LTD
February 26, 2019
VEDANTH EXIM Vs. AMERICAN PRESIDENT LINES LTD
February 19, 2019
VEER GURJAR & ANR Vs. STATE OF U P
March 1, 2019
VEER SINGH VERMA Vs. STATE OF UTTAR PRADESH
January 28, 2019
VENKAT Vs. STATE OF MAHARASHTRA
March 12, 2019
VENKITALAKSHMI Vs. K. RAJU
August 13, 2019
VIBHA BAKSHI GOKHALE & ANR Vs. GRUHASHILP CONSTRUCTIONS & ORS
May 10, 2019
VIBHA DEVI Vs. RAMA SHANKAR CHAUBAY
February 27, 2019
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. ANOJ KUMAR GARWALA
January 23, 2019
VIDHI HIMMAT KATARIYA Vs. STATE OF GUJARAT
October 4, 2019
VIDYA DROLIA & ORS Vs. DURGA TRADING CORPORATION
February 28, 2019
VIDYALAKSHMI @ VIDYA Vs. STATE OF KERALA
February 15, 2019
VIJAY A. MITTAL AND OTHERS Vs. KULWANT RAI (DEAD) THROUGH LRS. AND ANOTHER
January 28, 2019
VIJAY GOPALA LOHAR Vs. PANDURANG RAMCHANDRA GHORPADE
April 5, 2019
VIJAY GUPTA Vs. ESTATE OFFICER (H), GREATER MOHALI AREA DEVELOPMENT AUTHORITY
February 20, 2019
VIJAY HATHISING SHAH AND ANOTHER Vs. GITABEN PARSHOTTAMDAS MUKHI AND OTHERS
February 25, 2019
VIJAY KUMAR JAIN Vs. STANDARD CHARTERED BANK
January 31, 2019
VIJAY MOHAN SINGH Vs. STATE OF KARNATAKA
April 10, 2019
VIJAY NATHALAL GOHIL Vs. STATE OF MAHARASHTRA
September 3, 2019
VIJAY PANDEY Vs. STATE OF UTTAR PRADESH
July 30, 2019
VIJAY RAIKWAR Vs. STATE OF MADHYA PRADESH
February 5, 2019
VIJAY TRADING Vs. CENTRAL WAREHOUSING CORPORATION
November 7, 2019
VIJAYAN Vs. SAHADEVAN
December 9, 2019
VIJENDRA Vs. STATE OF UTTAR PRADESH
July 31, 2019
VIKRAM JOHAR Vs. THE STATE OF UTTAR PRADESH
April 26, 2019
VIKRAM KRISHNA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
October 18, 2019
VIKRAM SINGH Vs. COMMISSIONER OF INCOME TAX
September 11, 2019
VINAY EKNATH LAD Vs. CHIU MAO CHEN
December 18, 2019
VINAY PRAKASH SINGH Vs. SAMEER GEHLAUT
November 15, 2019
VINAYAK HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
August 26, 2019
VINIT GARG Vs. UNIVERSITY GRANTS COMMISSION
August 29, 2019
VINOD @ MANOJ Vs. STATE OF HARYANA
October 23, 2019
VINOD BHAIYALAL JAIN Vs. WADHWANI PARMESHWARI COLD STORAGE PVT. LTD.
July 24, 2019
VINOD JAIN Vs. SANTOKBA DURLABHJI MEMORIAL HOSPITAL AND ANOTHER
February 25, 2019
VINOD KUMAR Vs. ASHOK KUMAR GANDHI
August 5, 2019
VINOD KUMAR GARG Vs. STATE
November 27, 2019
VINOD SINGH NEGI Vs. STATE OF UTTAR PRADESH
August 14, 2019
VINOD VERMA Vs. UNION OF INDIA
April 2, 2019
VINUBHAI HARIBHAI MALAVIYA Vs. STATE OF GUJARAT
October 16, 2019
VINUBHAI HARIBHAI MALAVIYA Vs. STATE OF GUJARAT
April 24, 2019
VIRENDER Vs. STATE OF HARYANA
December 16, 2019
VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH & ANR
February 4, 2019
VIRUDHUNAGAR HINDU NADARGAL DHARMA PARIBALANA SABAI Vs. TUTICORIN EDUCATIONAL SOCIETY
October 3, 2019
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. CHAVVA SHEELA REDDY
April 30, 2019
VISHAL ASHOK THORAT Vs. RAJESH SHRIRAMBAPU FATE
July 19, 2019
VISHNU KUMAR BHAIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
February 21, 2019
VISHNU KUMAR TIWARI Vs. STATE OF UTTAR PRADESH
July 9, 2019
VISHRAM Vs. STATE OF RAJASTHAN & ORS
February 14, 2019
VISHWA NATH GUPTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL
February 4, 2019
VITHALDAS JAGANNATH KHATRI Vs. STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT
August 29, 2019
VOLKSWAGEN INDIA PVT LTD & ORS Vs. SATVINDERJEET SINGH SODHI & ORS
January 21, 2019
VST INDUSTRIES LIMITED Vs. THE STATE OF UTTAR PRADESH & ORS.
April 22, 2019
VURIMI PULLARAO Vs. VEMARI VYANKATA RADHARANI W/O DHANKOTESHWARRAO
November 27, 2019
W.N.ALLAL SUNDARAM Vs. COMMISSIONER H.R.& C.E. ADMN DEPARTMENT
November 22, 2019
WAINGANGA BAHUUDDESHIYA VIKAS SANSTHA THROUGH PRESIDENT B.B.KARANJEKAR Vs. JAYA
August 9, 2019
WALAITI RAM CHARAN DASS Vs. STATE OF PUNJAB
October 16, 2019
WAPCOS LTD Vs. SALMA DAM JOINT VENTURE
November 14, 2019
WASIM Vs. STATE NCT OF DELHI
July 18, 2019
WASIM AHMED Vs. STATE OF WEST BENGAL
May 20, 2019
WATERMARKE ESTATES PVT LTD Vs. HYDERABAD METROPOLITAN DEV AUTHORITY & ANR
January 8, 2019
WAZIR AND OTHERS Vs. STATE OF HARYANA
January 11, 2019
WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs. ABDUL HALIM
July 24, 2019
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ORION METAL PVT. LTD.
August 21, 2019
WESTERN COALFIELDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY/MADURAI
February 20, 2019
WOMB LABORATORIES PVT LTD Vs. VIJAY AHUJA
September 11, 2019
XYZ Vs. STATE OF GUJARAT
October 25, 2019
Y SAVARIMUTHU Vs. STATE OF TAMIL NADU & ORS
April 30, 2019
YADWINDER SINGH & ANR Vs. NACHATTAR SINGH (D) THR LRS & ANR
January 28, 2019
YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
November 14, 2019
YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
February 26, 2019
YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
April 30, 2019
YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
April 10, 2019
YASMEEN ZUBER AHMAD PEERZADE AND ORS. Vs. UNION OF INDIA
November 5, 2019
YATINDER KUMAR AGGARWAL & ORS Vs. MUKUND SWARUP & ORS
January 22, 2019
YATINKUMAR JASUBHAI PATEL Vs. STATE OF GUJARAT
October 4, 2019
YOGENDRA @ JOGENDRA SINGH Vs. STATE OF MADHYA PRADESH
January 17, 2019
YOGENDRA SAW Vs. STATE OF JHARKHAND
April 4, 2019
YOGESH M. VYAS Vs. REGISTRAR, HIGH COURT OF GUJARAT
September 3, 2019
YOGESH NAGRAOJI UGALE Vs. STATE OF MAHARASHTRA
August 26, 2019
YOGESH PATHANIA Vs. UNION OF INDIA
January 8, 2019
YOGIRAJ SHIKSHAN PRASARAK MANDAL Vs. VIDYA
July 9, 2019
YUSUF JAMIR KAZI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 1, 2019
ZAHUR HAIDER ZAIDI Vs. CENTRAL BUREAU OF INVESTIGATION
April 5, 2019
ZENITH DRUGS & ALLIED AGENCIES PVT. LTD. Vs. NICHOLAS PIRAMAL INDIA LTD.
July 30, 2019
ZENLAB INDIA AND ORS. Vs. IATROS PHARMACEUTICALS PRIVATE LIMITED
December 17, 2019
ZILA PARISHAD, CHITTORGARH THROUGH CHIEF EXECUTIVE OFFICER Vs. OM PRAKASH
February 12, 2019
ZONAL MANAGER, BANK OF INDIA Vs. AARYA K. BABU
August 8, 2019