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Case Index
Title
Date
ALIYARUKUNJU ASHARAF Vs. KUWAIT AIRWAYS
July 28, 2009
ALPHONSE JOSEPH Vs. MARY GILBERT
August 19, 2009
AMWAY INDIA ENTERPRISES Vs. SOMAN H.
May 7, 2009
ASSISTANT ENGINEER (ELECTRICAL SUB-DIVISION), KSEB Vs. A.RETNAKARAN
June 3, 2009
ASSISTANT EX ENGINEER AND ORS Vs. P J JOSE
October 31, 2009
ASSISTANT EXECUTIVE ENGINEER (ELECTRICAL DIVISION KSEB) Vs. ALEYAMMA THOMAS
April 30, 2009
ASSISTANT EXECUTIVE ENGINEER KSEB Vs. HAJIRA
May 12, 2009
AUGUSTINE T D Vs. M P BHANUMATHI
June 30, 2009
AVINASH V.SARAF Vs. POSTMASTER, WILLINGTON ISLAND, COCHIN-3
June 22, 2009
B.BABUJI Vs. MUNDROTHURUTHU SERVICE CO-OPERATIVE BANK LTD
April 6, 2009
BAJAJ AUTO LTD Vs. ANIL JOSE AND ORS
June 9, 2009
BHAGIRATHI KRISHNAN Vs. HINDUSTAN MOTORS LIMITED & ORS
March 20, 2009
BR MANAGER, A PRADESH BANK Vs. P V JOY DAS
May 13, 2009
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. P SULOCHANA
December 2, 2009
BRANCH MANAGER, NATIONAL INSURANCE Vs. M.N.PURUSAHOTHAMAN
June 24, 2009
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. M N PURUSAHOTHAMAN
June 21, 2009
BRANCH MANAGER, NATIONAL INSURANCE CO LTD & ANR Vs. K M ABOOBACKER
November 30, 2009
BRANCH MANAGER, NEW INDIAN ASSURANCE CO.LTD. Vs. SAVADASAN DAMODARAN
July 6, 2009
BSNL Vs. P.K.ISMAYIL
July 4, 2009
CALICUT CO-OPERATIVE URBAN BANK LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
March 19, 2009
CANARA BANK Vs. A.H.BASHEERKUTTY
July 15, 2009
CHARLES K THOMAS Vs. MERCY JOSE
July 9, 2009
CHERIAN VARGHESE Vs. RIYA TRAVEL AND TOURS (INDIA) PVT.LTD.
March 7, 2009
CUSTOMER LINE PVT.LTD. Vs. TATA COMMUNICATIONS LTD.
June 9, 2009
DIRECTOR OF TRAINING OFFICE OF THE DIRECTOR OF TRAINING AND EMPLOYMENT Vs. LEENA V.BIJUMON
April 15, 2009
EXECUTIVE ENGINEER Vs. ANNAMMA CHACKO
July 31, 2009
G.PRABHAKARAN Vs. ASSISTANT EXECUTIVE ENGINEER
March 17, 2009
GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. T K THOMAS, ADVOCATE AND ANR
October 24, 2009
GEORGE JOSEPH Vs. NITCO TERRAZZOTILES (PVT) LTD AND ORS
December 9, 2009
GREGORIOUS MISSION HOSPITAL Vs. JESSY
May 4, 2009
ICICI BANK Vs. P V RAJESH @ RAJESH PANAYARA VENUGOPAL
May 11, 2009
JASEELA Vs. PVS AUTO MOTIVE CO-OPERATIVE LTD.
August 5, 2009
JUSTIN AUSTIN KURUSADY Vs. STATION MANAGER SRI LANKAN AIRLINE
June 30, 2009
K M ABDULLA Vs. OTTAPPILAVULLATHIL BALAN
August 1, 2009
K S E B BURNASSERY DIVISION Vs. SAMEER PALLIYAKATH
December 9, 2009
K S E BOARD AND ORS Vs. P G KOSHY PANICKER
June 12, 2009
K.C.JOHNY Vs. MANAGER, M/S.TELCO CONSTRUCTION EQUIPMENTS
October 6, 2009
K.S.E.B., PATTOM Vs. MADHAVAN PILLAI
August 11, 2009
K.S.E.B., VYDYUTHI BHAVAN, PATTOM Vs. JOHN K.MATHEW
April 4, 2009
KERALA STATE ELECTRICITY BOARD Vs. BEYATRIS ROLENTE
April 13, 2009
KERALA STATE ELECTRICITY BOARD Vs. K.G.JAYACHANDRAN
April 30, 2009
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. THOMAS ANTONY
July 7, 2009
KOTTAK MAHINDRA BANK LIMITED Vs. MICHAEL
July 31, 2009
KSEB Vs. JOSEPH DEVASIA
July 29, 2009
KSEB Vs. SOSAMMA VARGHESE
August 7, 2009
LAL MAMORIAL HOSPITAL Vs. MINI
May 25, 2009
M.A.JOSE Vs. SECRETARY K.S.E.B.
April 25, 2009
MANAGER, ICICI BANK LTD. Vs. SHAJI
March 13, 2009
MUNICIPAL SECRETARY, KANNUR MUNICIPALITY, KANNUR Vs. K P CHANCHALAKSHI & ORS
September 26, 2009
NATIONAL INSURANCE CO LTD Vs. JOSE PAUL PALATTY
December 5, 2009
NATIONAL INSURANCE CO.LTD. Vs. V.G.DHANAPALAN
May 7, 2009
NATIONAL INSURANCE COM.LTD. Vs. C.N.HARIHARAN
January 20, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. NALINI
July 14, 2009
NATIONAL INSURANCE COMPANY LTD & ANR Vs. K J VARGHESE
July 25, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. P.R. NARAYANAN KARTHA
June 29, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. T.D. KOCHUNARAYANAN
May 21, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. LIYAKATH ALI KHAN
March 16, 2009
NEW INDIA ASSURANCE CO.LTD. Vs. C.J.JIMMY
February 21, 2009
NEW INDIA ASSURANCE CO.LTD. Vs. I.P.RAJESWARAI, MATHA SILK HOUSE
March 13, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. NAFEESA
December 31, 2009
O C JOHN Vs. T V S AUTOMOBILES & ORS
January 20, 2009
ORIENTAL INSURANCE CO.LTD. Vs. M.J.VARKEY
March 27, 2009
PEOPLES CLINIC & HOSPITAL Vs. DEEPA SATHEESH
May 29, 2009
PIONEER MOTORS (KANNUR) PRIVATE LIMITED Vs. WINSPOT TAILORS
July 8, 2009
POST MASTER, HEAD POST OFFICE, KARUNAGAPPALLY Vs. B.HARIKUMAR
June 9, 2009
RAVIKANTH Vs. S N SUBRAMANYA
April 24, 2009
SACHIDANANDAN G. Vs. COCO-COLA INDIA LTD.
April 23, 2009
SECRETARY, KSEB, PATTOM, THIRUVANANTHAPURAM Vs. SAJUMON K, LICENCEE, INDIAN OIL CORPORATION, PETROL BUNK, KODUNGOOR, KOTTAYAM
August 4, 2009
SECRETARY, K.S.E.B. Vs. YESU ADIMANADAR
May 23, 2009
SECRETARY, KERALA STATE ELECTRICITY BOARD &ANR Vs. SUNNY JOSEPH
July 23, 2009
SPARKLE MOSAICS INDUSTRIES Vs. M M CHACKO
June 15, 2009
SREELATHA Vs. BAKER HOMES REP.BY ITS DIRECTOR
May 13, 2009
SUNILKUMAR Vs. A.J.THOMAS
September 15, 2009
SYNDICATE BANK Vs. M. MOHNY
June 16, 2009
T.S.YOHANNAN Vs. STATE BANK OF TRAVANCORE
May 23, 2009
TELECOM BSNL & ORS Vs. SASIDHARAN NAIR, A G
May 7, 2009
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO.LTD. Vs. ABRAHAM MATHEW
August 14, 2009
THE KERALA STATE ELECTRICITY BOARD Vs. OMEGA ELEVATORS AND ANR.
October 29, 2009
THE SECRETARY, KSEB PATTOM Vs. M.K.YOHANNAN
July 23, 2009
THE SECRETARY, KSEB, VIDHUTHI BHAVAN Vs. JUSTIN JAMES
October 5, 2009
THE VICE CHAIRMAN, ING VYSYA BANK, RURAL BANKING Vs. PRASAD M.CHERIYAN
August 19, 2009
THIRUVANANTHAPURAM CITIZENS PROTECTION FORUM Vs. STATION MASTER, THIRUVANANTHAPURAM CENTRAL RAILWAY STATION
July 24, 2009
THOMASKUTTY SEBASTIAN Vs. SUNNY MATHEW
January 31, 2009
UNITED INDIA INSURANCE CO. Vs. V.VARGHESE
August 14, 2009
UNITED INDIA INSURANCE CO.LTD. Vs. C.VALSALA
May 15, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. THILAKAMMA
June 2, 2009
V.G.GOPINATHAN Vs. JOHN PONNAT
May 27, 2009
V.J.GEORGE Vs. KERALA STATE ELECTRICITY BOARD
April 21, 2009
XEROX INDIA LTD Vs. ELSY AUGUSTINE
December 7, 2009