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A CHALAPATI Vs. SATHYANARAYANA N NUWAL
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February 15, 2009 |
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A GOPAL MENON Vs. UNIVERSITY OF HYDRABAD
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December 30, 2009 |
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A HANUMANTHA PRASAD Vs. COAL MINDS PROVIDENT FUND ORGANISATION JHARKHAND
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October 29, 2009 |
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A LAKSHMI DEVI Vs. C SUDHAKAR REDDY
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April 6, 2009 |
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A MARIKAR Vs. SRI SATYANARAYANA FILMS
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October 23, 2009 |
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A NARAYAN RAO Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD
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March 26, 2009 |
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A P CIVIL LIBERTIES COMMITTEE Vs. GOVERNMENT OF A P
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February 6, 2009 |
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A P PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
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August 28, 2009 |
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A P STATE FISHERMEN DEVELOPMENT AND WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR VISAKHAPATNAM
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December 29, 2009 |
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A P STATE WARE HOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
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November 20, 2009 |
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A P VERMA Vs. K DASARADHI GUPTA
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February 9, 2009 |
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A PRAMODA Vs. D KOMARAIAH
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August 13, 2009 |
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A PRAMODA Vs. D KOMARAIAH
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August 30, 2009 |
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A RAMAIAH Vs. HONBLE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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September 11, 2009 |
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A S N ARAVINDA Vs. MALLIDI TIRUPAYYAGARI VENKATA REDDY CO OPERATIVE RURAL BANK LTD
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October 26, 2009 |
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A SAVITHAMMA Vs. STATE OF ANDHRA PRADESH
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January 20, 2009 |
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A SITARAM BABU Vs. STATE BOARD OF TECHNICAL EDUCATION AND TRAINING
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December 5, 2009 |
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A SRINATH REDDY Vs. UNION OF INDIA
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February 18, 2009 |
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A SUDHAKAR REDDY Vs. A P STATE INFORMATION COMMISSION RIGHT TO INFORMATION
|
February 19, 2009 |
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A SUDHAKER REDDY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
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November 11, 2009 |
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ABDULLAH BIN HUSSAIN Vs. GREATER MUNICIPAL CORPORATION OF HYDERABAD
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October 9, 2009 |
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ADAPA GANGADHARA RAMA RAO Vs. STATE OF A P
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September 25, 2009 |
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ADDANKI HANUMANTHA RAO Vs. ADDANKI SRINIVASA RAO
|
February 9, 2009 |
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ADDL DY INSPECTOR GENERAL OF POLICE Vs. NO 015140942 CONSTABLE GENERAL DUTY ASHOK KUMAR YADAV
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April 30, 2009 |
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ADIL KHAN HYDERABAD Vs. BHARAT PETROLEUM CORPORATION LTD
|
July 29, 2009 |
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AFZALUNNISA BEGUM Vs. STATE OF A P
|
June 2, 2009 |
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AGEER DASARATHAM Vs. JOINT COLLECTOR MAHABUBNAGAR
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February 24, 2009 |
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AGINA CHANDRAMOULI Vs. RAJOORI RAMALINGAM
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November 30, 2009 |
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AHMED EHTESHAM KAWKAB Vs. GOVERNMENT OF INDIA
|
September 18, 2009 |
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AIRABELLI PRABHAKAR RAO Vs. EMMADI KOTESHWAR
|
June 19, 2009 |
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AJAY VANAMALI Vs. STATE
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March 24, 2009 |
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AJEYA BHARAT PARTY Vs. CHIEF ELECTION COMMISSIONER
|
March 30, 2009 |
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AKKAMMAGARI BHEEMAMMA Vs. AKKAMMAGARI BALAMMA
|
July 7, 2009 |
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AKTHARUNNISA Vs. A P STATE ROAD TRANSPORT CORPORATION
|
January 19, 2009 |
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ALA ANJI REDDY Vs. STATE OF A.P.
|
March 6, 2009 |
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ALAKANANDA HYDRO POWER COMPANY LIMITED Vs. SHRING CONSTRUCTION COMPANY PRIVATE LIMITED
|
February 24, 2009 |
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ALAKANANDA HYDRO POWER COMPANY LIMITED Vs. SHRING CONSTRUCTION COMPANY PVT LTD
|
February 25, 2009 |
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ALLA VENKATALAKSHMI Vs. STATE OF A P
|
September 22, 2009 |
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ALTAF AHMED Vs. STATE OF A P
|
November 18, 2009 |
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ALUMECO INDIA EXTRUSION LIMITED Vs. COMMERCIAL TAX OFFICER
|
July 22, 2009 |
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ALURI DHANJAYA Vs. LAND ACQUISITION OFFICER SPECIAL GRADE DEPUTY COLLECTOR AND REVENUE DIVISIONAL OFFICER RANGA REDDY
|
October 28, 2009 |
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AMARJIT KAUR Vs. S L HUSSAIN
|
July 24, 2009 |
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AMBATI RADHA KRISHNA REDDY MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF A P
|
December 15, 2009 |
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AMBULA MANOJ Vs. AMBULA BHAVANA
|
August 26, 2009 |
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ANANTHA UDAYA BHASKAR RAO Vs. ELECTION COMMISSION OF INDIA
|
April 2, 2009 |
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ANANTHULA SATHAIAH Vs. FUNCTIONAL REGISTRAR AND PROHIBITION AND EXCISE SUPERINTENDENT
|
December 14, 2009 |
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ANDE GANGAIAH Vs. M KRISHNA REDDY
|
October 23, 2009 |
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ANDHRA BANK HYDERABAD Vs. V VISHNU VARDHAN REDDY
|
October 15, 2009 |
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ANDHRA PRADESH FOREST DELEVOPMENT CORPORATION LTD Vs. GADDILLA CHANNAPPA REDDY
|
June 30, 2009 |
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ANDHRA PRADESH PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL SUM LABOUR COURT
|
July 3, 2009 |
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APSRTC MUSHEERABAD Vs. SEW CONSTRUCTIONS LTD
|
July 17, 2009 |
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ARELLI LYLOAN ALIAS SANTOSH SINDHE Vs. STATE OF A P
|
July 17, 2009 |
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ARIPAKA KANAKA APPA RAO Vs. STATE
|
October 21, 2009 |
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ARISELLI SRINIVASA RAO Vs. STATE OF A P
|
November 13, 2009 |
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ARK LOGISTICS SERVICES (P.) LTD. Vs. COMMR. OF C. EX. AND CUS.
|
August 4, 2009 |
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ARKALA PRAKASH Vs. BALAKISHAN RAO
|
October 9, 2009 |
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ARVIND CHENJI Vs. KRISHNAVENI
|
August 10, 2009 |
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ASHOK KUMAR Vs. AMARJEET SINGH MAKHIJA
|
July 17, 2009 |
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ASHOK LEYLAND FINANCE LTD Vs. P VENGAL RAO
|
June 30, 2009 |
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ASHWINI CHEMICALS WORKS Vs. ASWINI HOMEO PHARMACY
|
November 11, 2009 |
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ASIA BEGUM Vs. MAHMUDA BEGUM
|
October 29, 2009 |
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ASSET RECOVERY MANAGEMENT YARD PVT LTD Vs. M V L D BHARATHI
|
October 30, 2009 |
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ASSOCIATION OF A P SAJJADA NASHEENS MUTAWALLIES AND KHIDMAT GUZARAN OF WAKFS Vs. SECRETARY REPRESENTING THE UNION OF INDIA DEPARTMENT NEW DELHI
|
October 30, 2009 |
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AVULAPALLE MALIKARJUNA Vs. N T CHENGALARAYAPPA
|
July 22, 2009 |
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AYYAN TRADERS PVT LTD Vs. LINGARAM CHENNAIAH
|
July 3, 2009 |
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B BABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 16, 2009 |
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B BHANU MURTHY Vs. P RAMA SUBRAHMANYAM
|
March 4, 2009 |
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B DAVID SUDHAKAR Vs. BANDLAMUDI NILDA RAJA KUMARI
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October 27, 2009 |
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B KRISHNA Vs. STATE OF A P
|
December 15, 2009 |
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B KRISHNA REDDY Vs. M D SUDHEENDRA RAO
|
March 16, 2009 |
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B MALLESHAM Vs. BAR COUNCIL OF INDIA NEW DELHI
|
December 31, 2009 |
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B MOHANLAL NAIK Vs. DISTRICT CONSUMER FORUM CONSTITUTED UNDER CONSUMER PROTECTION ACT 1986
|
March 18, 2009 |
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B MURALI ALIAS PRASAD Vs. STATE OF ANDHRA PRADESH
|
April 18, 2009 |
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B PADMAVATHI Vs. REVENUE DIVISIONAL OFFICER
|
February 26, 2009 |
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B PARAMESH Vs. STATE OF ANDHRA PRADESH
|
April 17, 2009 |
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B RAMULAMMA Vs. VANKATESH BUS UNION LINGARAJAPURAM BANGLORE
|
September 10, 2009 |
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B SHEKAR Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
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December 18, 2009 |
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B SURESH BABU Vs. STATE OF A P
|
November 18, 2009 |
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B V R REDDY Vs. STATE OF A P
|
September 2, 2009 |
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B. SUBBA REDDY S/O KRISHNA REDDY Vs. S.S. ORGANICS LIMITED
|
July 3, 2009 |
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BADDAM MAHANDER REDDY Vs. STATE OF A P
|
March 31, 2009 |
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BADINENI MUNENNA Vs. VEERAMAREDDY LAKSHMI DEVI
|
August 5, 2009 |
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BADUGU VIJAYALAKSHMI Vs. AUTHORISED OFFICER AND CHIEF MANAGER STATE BANK OF INDIA
|
December 12, 2009 |
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BADUGU VIJAYALAKSHMI PRAKASAM DISTRICT Vs. AUTHORISED OFFICER AND CHIEF MANAGER
|
December 31, 2009 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BHUMIREDDY VENKATA SATYA RAMA RAO
|
June 19, 2009 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. D VIJAYA
|
November 24, 2009 |
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BAKSHMI ALAKANANDA Vs. BAKSHI UPENDER
|
February 24, 2009 |
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BALAJI CHICKEN CENTRE Vs. R K CHICKEN CENTRE
|
August 10, 2009 |
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BANDI THAVITINAIDU Vs. JEERU THATHA
|
November 25, 2009 |
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BANK OF INDIA Vs. VEGI VENKATESWARA RAO
|
September 14, 2009 |
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BANTU LAYANYA Vs. BANTU RAJESHWER
|
February 27, 2009 |
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BARLA PRABHAKAR REDDY Vs. JOINT COLLECTOR RANGA REDDY
|
January 23, 2009 |
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BARU SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
December 21, 2009 |
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BASETTI JAYA SREE Vs. DEVAKI LAKSHMI
|
June 5, 2009 |
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BATCHU SUBBA LAKSHMI Vs. SANNIDHI SRINIVASALU
|
December 8, 2009 |
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BATTULA VEERASWAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 11, 2009 |
|
BEJJANKI CHINNA MAHESH ALIAS CHUNNA MAHI Vs. STATE OF ANDHAR PRADESH
|
February 10, 2009 |
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BGR ENERGY SYSTEMS LIMITED FORMERLY Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES LARGE TAX PAYER UNIT
|
April 7, 2009 |
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BHANU CONSTRUCTIONS COMPANY LIMITED Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL HYDERABAD
|
April 22, 2009 |
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BHARAT COCO COLA BOTTLING SOUTH AND EAST PVT LTD Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL CUM PRESIDING OFFICE
|
September 18, 2009 |
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BHARAT SANCHAR NIGAM LIMITED Vs. N RAJAIAH
|
November 4, 2009 |
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BHARAT TUBES AND TINS PRINTERS Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION LTD
|
April 17, 2009 |
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BHEL Vs. PK GOPINATHN
|
June 25, 2009 |
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BHEL RAMCHANDRAPURAM MEDAK DISTRICT Vs. P K GOPINATHAN
|
June 21, 2009 |
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BHOOMATHA PARA BOILED RICE AND OIL MILL Vs. MHESHWARI TRADING COMPANY
|
December 14, 2009 |
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BHUPATHIRAJU RAVI KUMAR Vs. PALURI SURYA PRAKASA RAO
|
February 19, 2009 |
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BODA PRASAD Vs. KARLAPUDI VENKATESHWARA RAO
|
June 8, 2009 |
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BODALA SURESH KUMAR Vs. TURIBILLI NARASIMGARAO
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April 8, 2009 |
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BODAPATI MARKONDA NAIDU Vs. STATE OF ANDHRA PRADESH
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August 6, 2009 |
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BODAPATI RAMANAMMA Vs. CHILLA HANUMANTHA RAO
|
February 16, 2009 |
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BODDU SANDHYA RANI Vs. JOINT COLLECTOR EAST GODAVARI DISTRICT
|
December 2, 2009 |
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BODEDDULA LAXMI NARAYANA REDDY Vs. VENNAPUSA CHENNA REDDY
|
July 6, 2009 |
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BOKKA NAGENDRA Vs. KOTTA REDDIYYA
|
February 20, 2009 |
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BOLISETTY VENKATA UDAYA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 9, 2009 |
|
BOLLA AJAY BABU Vs. NALLA MANIKYAMMA
|
October 9, 2009 |
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BOLLA PERAYYA Vs. BOLLA VENKATA RAO
|
April 20, 2009 |
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BOLLA SIVANGI REDDY Vs. STATE OF ANDHRA PRADESH
|
June 5, 2009 |
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BONGUNOORI BAL REDDY Vs. D V SATYANARAYANA RAJU
|
July 24, 2009 |
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BOPPUDI ANANTHA LAXMI VENKATESWARA RAO Vs. K AMBICA PRASAD
|
November 19, 2009 |
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BOYAPATI VEERA RAGHAVAIAH Vs. A P STATE FINANCIAL CORPORATION LTD
|
July 8, 2009 |
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BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED ADILABAD Vs. V SATTAIAH
|
November 25, 2009 |
|
BRANCH MANAGER ORIENTAL BANK OF COMMERCE Vs. SHAIK MADAR
|
July 31, 2009 |
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BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. JAVVAJI BHASKAR RAO
|
January 29, 2009 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. POLEPAKA SANKAR
|
February 18, 2009 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. M PEDDANNA
|
April 23, 2009 |
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BRIJGOPAL LUMANI Vs. MOTHEY ANJA RATNA RAJKUMAR
|
October 23, 2009 |
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BURRA YADAGIRI Vs. RAZIA BEGUM
|
December 23, 2009 |
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BURRI VEERA VENKATA LAKSHMI Vs. BANDI VENKATA SAMBASIVA RAO
|
August 21, 2009 |
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BYRRAJU RAMALINGA RAJU Vs. ENFORCEMENT DIRECTORATE
|
June 12, 2009 |
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C BABU RAO Vs. DISTRICT REGISTRAR REGISTRATION OF SOCIETIES HYDERABAD
|
November 3, 2009 |
|
C H PEDDANNA Vs. STATE
|
December 9, 2009 |
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C M SOMA SEKHAR REDDY Vs. I D L CHEMICALS LTD
|
October 22, 2009 |
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C MADHAUSUDAN Vs. APSEB
|
August 17, 2009 |
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C MANOHAR Vs. INDIAN BANK
|
June 17, 2009 |
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C N SOMASEKHAR REDY Vs. I D I CHEMICALS LIMITED
|
October 22, 2009 |
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C RAGHUNANDAN Vs. K NAGESWAR RAO
|
July 24, 2009 |
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C S RADHA PURNIMA Vs. MANAGEMENT COMMITTEE OF DEFENCE LABORATORIES SCHOOL
|
March 13, 2009 |
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C S Y SANKAR RAO Vs. STATE OF A P
|
November 4, 2009 |
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C SREEDHAR NAIDU Vs. S R NIRANJAN
|
August 18, 2009 |
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C. PANDIT RAO Vs. VISHWAKARMA ASSOCIATION (SANGHAM)
|
August 13, 2009 |
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CAMPAIGN FOR HOUSING AND TENURAL RIGHTS Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 18, 2009 |
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CANARA BANK Vs. NALGONDA CO OPERATIVE BANK LTD
|
January 23, 2009 |
|
CAT EDUCATIONAL SOCIETY Vs. GOVT OF A P
|
March 18, 2009 |
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CH GOPALA RAO Vs. SOUTHERN POWER DISTRIBUTION CO OF A P LIMITED
|
February 12, 2009 |
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CHAGALAMARRI SUBBAIAH Vs. STATE
|
May 1, 2009 |
|
CHAGANTI RAGHAVAMMA Vs. DOWLURI KANTHA MANI
|
January 30, 2009 |
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CHAKALI NARASAPPA Vs. K RAMANNA
|
March 31, 2009 |
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CHALIMEDA LAKSHMI NARSIMHA Vs. CHENNADI SUDHAKAR RAO
|
February 11, 2009 |
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CHAND PASHA ALIAS CHAND Vs. STATE OF A P
|
November 6, 2009 |
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CHANDERGUPT ARORA Vs. SHAHEEN KHAN
|
July 13, 2009 |
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CHAPPIDI DEVASENAMMA Vs. CHAPPIDI VENKATA SUBBA REDDY
|
March 26, 2009 |
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CHARMINAR CO OPERATIVE URBAN BANK LTD Vs. ROHIT AND ASSOCIATES
|
August 12, 2009 |
|
CHAVATAPALLI ANNAPURNA Vs. DISTRICT ELECTION OFFICER AUTHORITY AND DISTRICT COLLECTOR
|
April 20, 2009 |
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CHEETI PREMSAGAR RAO Vs. SUPERINTENDENT OF POLICE KARIMNAGAR DISTRICT
|
September 24, 2009 |
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CHEKKA RAGHURAM Vs. DENDUKURI MURALI RAJU
|
April 18, 2009 |
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CHEKKALA NARAYANA RAO Vs. GRANDHI ATCHUTARAMA RAO
|
August 26, 2009 |
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CHELLIKANI GOPAL RAO Vs. DAMERA VENKATA MURALIKRISHNA RAO
|
April 17, 2009 |
|
CHENNAKESHA BANDAGE AND GUAGE CLOTH MIG UNIT TADIPARTHI Vs. STATE OF A P
|
December 4, 2009 |
|
CHERUGURI RAVI KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH
|
March 17, 2009 |
|
CHERYALA SRINIVAS Vs. MOOLA SUJATHA
|
October 7, 2009 |
|
CHETAN G CHOLERA Vs. ROCKWOOL LTD
|
November 6, 2009 |
|
CHETKURU SRISAILAM Vs. STATE
|
May 13, 2009 |
|
CHIEF ENGINEER CONSTRUCTION SOUTH CENTRAL RAILWAY Vs. M V V SATYANARAYANA
|
August 11, 2009 |
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CHIEF SECURITY OFFICER RPF SC RAILWAY Vs. M SAFDAR BAIG
|
October 20, 2009 |
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CHILAKAMARTHI JAYANTHI NAGA MALLIKA Vs. CHILAKAMARTHI RAVI KUMAR
|
March 13, 2009 |
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CHILLAKUR VENUGOPAL REDDY Vs. KOTA REDDY SYAMASUNDARA REDDY
|
March 13, 2009 |
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CHIRRAVURI VEERABHADRA RAO Vs. STATE BANK OF INDIA
|
November 3, 2009 |
|
CHUKKA RAVINDRA BABU Vs. STATE OF A P
|
April 7, 2009 |
|
CHUKKA VENKATADRI Vs. M MAHALAKSHMAMMA
|
October 23, 2009 |
|
CHUPPALA OBULESU Vs. GOTTIMUKKAL SUBBARAYUDU
|
March 26, 2009 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. GREATER HYDRABAD MUNICIPAL CORPORATION
|
December 17, 2009 |
|
CITRA LAXMI Vs. BALGE BALAJI
|
December 31, 2009 |
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COASTAL OIL MILLS Vs. ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION
|
July 20, 2009 |
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COMPOSITE FAMILY OF P BAYANNA Vs. ROOPAVATHARAM SIVRAMA SASTRY
|
October 8, 2009 |
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COSMOPOLITAN COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 19, 2009 |
|
CVSK SHARMA Vs. MOHD MOINUDDIN
|
July 2, 2009 |
|
D ATCHYUTHA REDDY Vs. STATE OF A P
|
October 30, 2009 |
|
D B VANAJA KUMARI Vs. STATE OF ANDHRA PRADESH
|
December 5, 2009 |
|
D BHARATHI Vs. STATE OF ANDHRA PRADESH
|
April 18, 2009 |
|
D JAGGA RAO Vs. N DHARMA RAO
|
June 22, 2009 |
|
D KRISHNAVENI Vs. MOHD SIKANDER
|
August 5, 2009 |
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D KRISHNAVENI Vs. MOHD SIKANDER
|
August 15, 2009 |
|
D NARSING RAO Vs. GOVERNMENT OF A P
|
September 15, 2009 |
|
D POORNACHANDRA RAO Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI
|
September 18, 2009 |
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D RAVINDER Vs. D RAMESH
|
July 7, 2009 |
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D SHIVA PRASAD Vs. STATE OF ANDHRA PRADESH
|
September 23, 2009 |
|
D TULJA DEVI Vs. MARGAM SHANKAR
|
December 8, 2009 |
|
D VIJAY KUMAR Vs. STATE OF A P
|
August 28, 2009 |
|
DAMMALAPATI SUBBA RAO Vs. BOBBILI PEDA NANCHARA PRASAD
|
August 6, 2009 |
|
DANAVATH ALIAS RAMAVATH TARABAI Vs. MUDAVATH PRAMEELA
|
October 19, 2009 |
|
DARLA RAMA DEVI Vs. GOVT OF A P
|
February 25, 2009 |
|
DASARLA KOTESWARAMMA Vs. ALLA VENKAYAMMA
|
July 17, 2009 |
|
DCL MARITECH LIMITED Vs. GOVERNMENT OF A P
|
September 11, 2009 |
|
DEPOT MANAGER APSRTC Vs. DEPOT SECRETARY APSRTC
|
April 28, 2009 |
|
DEPOT MANAGER APSRTC NARAYANKHED MEDAK DISTRICT Vs. R BHEEMAIAH R SAYANNA
|
November 12, 2009 |
|
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R S MADHUBABU
|
February 5, 2009 |
|
DEPUTY MANAGER ENGG FOOD CORPORATION OF INDIA Vs. SATYANARAYANA CONTRACTORS COMPANY
|
July 31, 2009 |
|
DESIRAJU HANUMANTHA RAO Vs. A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
January 21, 2009 |
|
DHARAVATJ RAJU Vs. AGENCY DIVISIONAL OFFICER AND ELECTION TRIBUNAL
|
February 19, 2009 |
|
DHIRUBAI D AND COMPANY ENGINEERS AND CONTRACTORS Vs. NIZAM SUGAR FACTORY LIMITED
|
December 24, 2009 |
|
DILIP D CHATLANI Vs. SATYANARAYAN TOLTA
|
August 11, 2009 |
|
DIRECTOR EIS CORPORATION Vs. AMRUTANJAN LIMITED
|
February 18, 2009 |
|
DIVAKAR S NATARAJAN Vs. STATE INFORMATION COMMISSIONER
|
January 27, 2009 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ALAHARI VARALAXMI
|
April 27, 2009 |
|
E N SATYANARAYANA Vs. CHOWDAMMA
|
January 21, 2009 |
|
E RAJARAM Vs. SINGARENI COLLIERIES CO LTD
|
December 3, 2009 |
|
E RATNAM Vs. STATE OF ANDHRA PRADESH
|
October 28, 2009 |
|
EASLEWALA MUMTAZ Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
July 15, 2009 |
|
EDIGA THIPPESWAMY Vs. STATE OF ANDHRA PRADESH
|
July 24, 2009 |
|
EESAM VIJAYA Vs. VENUMULA SATHAMMA
|
February 4, 2009 |
|
ELURU PRAKASAM Vs. CHIEF COMMISSIONER OF LAND ACQUISITION
|
April 8, 2009 |
|
EPPANAPLLY RAVI Vs. CANARA BANK
|
February 18, 2009 |
|
ERLA SUSHEELA Vs. UNION OF INDIA
|
September 17, 2009 |
|
ESI CORPORATION Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ASST COMMISSIONER OF LABOUR
|
June 18, 2009 |
|
ESI CORPORATION Vs. COMMISSIONER FOR WORKMENS OF LABOUR
|
June 8, 2009 |
|
ESI CORPORATION HYDERABAD Vs. D NARASIAH
|
September 22, 2009 |
|
FATEH MOHAMMED Vs. FAREEDA BANU
|
July 10, 2009 |
|
FAZAA FOUNDATION TRUST Vs. SHAHDA H MAHDI
|
June 19, 2009 |
|
FEROZ KHAN Vs. STATE OF A P
|
October 21, 2009 |
|
FERTILISER WHOLESALE DEALERS WELFARE ASSOCIATION Vs. GOVERNMENT OF A P
|
August 25, 2009 |
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FERTILIZER WHOLESALE DEALERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH FOOD AND AGRICULTURE DEPARTMENT
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August 21, 2009 |
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G ATCHUTHA RAO Vs. UNION BANK OF INDIA
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November 24, 2009 |
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G CHAKRAPANI Vs. GOVERNMENT OF ANDHRA PRADESH
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June 4, 2009 |
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G GAYATHRI Vs. M BHAGYALAKSHMI
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August 28, 2009 |
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G JANARDHANA REDDY Vs. A NARAYANA REDDY
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December 2, 2009 |
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G KRIAN KUMAR Vs. ALA MALLESWARA REDDY
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July 16, 2009 |
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G KUMAR Vs. STATE OF ANDHRA PRADESH
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March 25, 2009 |
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G MALLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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February 25, 2009 |
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G MASI REDDY Vs. STATE OF A P
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August 28, 2009 |
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G MASI REDDY Vs. STATE OF A P
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August 25, 2009 |
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G MUNESWARAN Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION HYDERABAD
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October 6, 2009 |
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G PATTABHI RAMAYYA AND CO Vs. DISTRICT COLLECTOR
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October 13, 2009 |
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G PENTACHARY S/O G BRAHMAIAH Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT AND
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September 24, 2009 |
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G PRATAP REDDY Vs. WORLD COMMON WEALTH AND VETHANTA TRUST
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September 24, 2009 |
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G RAJU KRISHNA Vs. P RAMA DEVI
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June 8, 2009 |
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G RAMALINGA SWAMY Vs. N KONDALU
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August 21, 2009 |
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G RANGA REDDY Vs. DISTRICT COLLECTOR WARANGAL
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March 4, 2009 |
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G SARVAIAH GOUD Vs. GOVERNMENT OF A P
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June 2, 2009 |
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G SHIRISHA Vs. G RAJAIAH
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March 18, 2009 |
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G SUDHARANI Vs. ICFAI ACADEMY
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April 23, 2009 |
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G SUPRIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES
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December 3, 2009 |
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G V MALLA REDDY AND CO Vs. A P STATE TRADING CORPORATION LTD
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December 30, 2009 |
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G V S RAMA KRISHNA Vs. A P TRANSCO
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March 26, 2009 |
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G VENKATESWARLU Vs. REGIONAL MANAGER APSRTC MAHABOOBNAGAR REGION AT MAHABOOBNAGAR
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November 4, 2009 |
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G. ATCHUTHA RAO, S/O LATE MALLIKHARJUNA RAO Vs. UNION BANK OF INDIA
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December 15, 2009 |
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GADIRAJU BALARAMA RAJU Vs. D SUNDRAIAH MAJOR
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June 8, 2009 |
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GAJULAPALLI CHENCHU REDDY Vs. KOYYANA JAYA LAKSHMI
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March 24, 2009 |
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GAMMON INDIA LTD Vs. GOVERNMENT OF ANDHRA PRADESH
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August 28, 2009 |
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GANACHARI VEERAIAH ALIAS VEERESHAM ALIA SHANKARAIAH Vs. GANACHARI HIVA RANJANI
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September 7, 2009 |
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GANDIPALLY SRINIVAS Vs. STATE OF A P
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September 11, 2009 |
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GANGULA NIKILA KANTHA Vs. NTR UNIVERSITY OF HEALTH SCIENCES
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November 19, 2009 |
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GANGULA SURYANARAYANA REDDY Vs. STATE OF A P
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December 24, 2009 |
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GANJI SUBBARAYUDU Vs. K SUDHARSHANA RAO
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January 28, 2009 |
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GANNAVARAPU RAMANA REDDY Vs. ANAM VENKATA APPAREDDY
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March 5, 2009 |
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GANTA NOBLE Vs. V PAUL HIMANSU
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April 24, 2009 |
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GANUBONIA VENKATASWARA RAO Vs. PAKALAPATI BASAVAIAH
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February 25, 2009 |
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GARAPATI CHAMUNDESWARI ALIAS CHALASANI CHAMUNDESWARI Vs. MALLAMPATI AMAR KUMAR
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March 4, 2009 |
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GATHULA KRISHNA Vs. SOORAMPUDI SATYANARAYANA
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July 13, 2009 |
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GEDALA MADHUSUDANA RAO Vs. STATE
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October 20, 2009 |
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GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. B MOSSES
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March 30, 2009 |
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GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. D VIJYALAKSHMI
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February 20, 2009 |
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GHANTASALA NARASIMHA RAO Vs. CHIEF SECRETARY TO THE GOVERNMENT GOVERNMENT OF ANDHRA PRADESH
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March 19, 2009 |
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GOLI VEERRAJU RAMANNA Vs. COMMISSIONER
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June 5, 2009 |
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GOLLURI KOMATI Vs. STATE OF ANDHRA PRADESH
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July 23, 2009 |
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GONTIA KRISHNA MURTHY Vs. V LAKSHMI DEVI
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February 14, 2009 |
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GONTLA KRISHNA MURTHY Vs. V LAKSHMI DEVI
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February 4, 2009 |
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GOPANA SUBBA RAYUDU Vs. PASUPILETI VENKATA RAMANA
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September 15, 2009 |
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GOPAVARAPU RAMALINGA SWAMY Vs. NIMMALA KONDALU
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August 21, 2009 |
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GOULLA APPAIAH Vs. STATE OF A P
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July 21, 2009 |
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GOVERNMENT OF ANDHARA PRADESH Vs. MUSALOKOPPU JANARDHANA
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February 12, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. D JAGDESWARA RAO
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March 6, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. KUNA SANYASI RAO GOVERNMENT BAMBOO DEPARTMENT
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August 20, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. M PRATIMAREDDY
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September 3, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. SAKATI CHENNAIAH
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October 8, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. N SUBRAHMANYAM
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October 23, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. V SWARAJYALAKSHMI
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November 19, 2009 |
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GOVERNMENT OF ANDHRA PRADESH Vs. B V N MALLESWARI
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December 29, 2009 |
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GOVERNMENT OF ANDHRA PRADESH EXVISE DEPARTMENT Vs. S NAGESHWARA RAO
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July 14, 2009 |
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GRAMA PANCHAYAT Vs. NORI RADHA KRISHNA MURTHY
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July 9, 2009 |
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GUDAPATI HANUMAIAH Vs. Y LAKSHMINARASAMMA
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February 13, 2009 |
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GUDIMETLA VENKAT REDDY REP. BY ITS PROPRIETOR SRI G. VENKAT REDDY Vs. STATE OF A.P.
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April 30, 2009 |
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GUNDLABOINA YELLAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR THE SINGARENI COLLIERIES COMPANY LIMITED
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January 29, 2009 |
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GUNTAMIKKALA VENKATA RAMANA MURTHY Vs. MANDALA PARISHAD DEVELOPMENT OFFICER
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March 24, 2009 |
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HABEEBA BABU Vs. B CHOWDESH
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February 13, 2009 |
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HAFIZUNNISA BEGUM Vs. A P HOUSING BOARD
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July 24, 2009 |
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HANUMANTHU KRISHNA RAO Vs. SUB-REGISTRAR PONDURU
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April 21, 2009 |
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HARIKISHAN AGARWAL Vs. GOVERNMENT OF ANDHRA PRADESH
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March 20, 2009 |
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HARSHA SISODIA Vs. STATE OF AP
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November 4, 2009 |
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HAYAT BEGUM Vs. KHADAR SHARIF
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June 4, 2009 |
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HEERANGAR WALFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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February 20, 2009 |
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HEIGHTS COMMUNICATIONS INDIA PVT LTD Vs. UNION OF INDIA
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June 30, 2009 |
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HEMENDRA PRASAD NAG CHOWDHURY Vs. REGISTRAR OF COMPANIES
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December 4, 2009 |
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HERITAGE ESTATE AND HOLDINGS Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
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March 5, 2009 |
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HIGH COURT OF ANDHRA PRADESH Vs. VIRUPAKSHA DATTATREYA GOWDA
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November 2, 2009 |
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HINDUSTAN PETROLIUM CORPORATION LTD Vs. HAJI ABDUL REHMAN HAJI ABDULLA
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September 8, 2009 |
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HINDUSTHAN PETROLEUM CORPORATION LTD Vs. INDWELL CONSTRUCTIONS LTD
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October 30, 2009 |
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HINDUSTHAN PETROLEUM CORPORATION LTD Vs. INDWELL CONSTRUCTIONS LTD
|
October 20, 2009 |
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HYDERABAD CRICKET ASSOCIATION Vs. C BABU RAO
|
October 13, 2009 |
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HYDERABAD INDUSTRIES LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
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December 30, 2009 |
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HYDERABAD STOCK EXCHANGE LTD Vs. KAVERI PROJECTS LTD
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October 14, 2009 |
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HYDRABAD SANITARY ENGINEERS AND LICENSED PLUMBERS ASSOCIATION Vs. HYDRABAD METROPOLITION WATER SUPPLY AND SEWERAGE BOARD
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February 18, 2009 |
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I ADDITIONAL DISTRICT AND SESSIONS JUDGE FAC II MADANAPALLE CHITTOOR Vs. GOULLA APPAIAH
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July 21, 2009 |
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IDPL EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. CYRUS INCESTMENTS LTD
|
July 21, 2009 |
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IDPLEMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. CYRUS INVESTMENTS LTD
|
July 31, 2009 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. P SATYANARAYANA
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March 4, 2009 |
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IMMADI CHETTY RAVINDRA Vs. KAMAKSHI DEVI SAMETHA
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February 10, 2009 |
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IN RE : AUROBINDO PHARMA LTD Vs. STATE
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December 31, 2009 |
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INDIAN OVERSEASE BANK Vs. POPURI VEERAIAH
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April 2, 2009 |
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INDU BAI Vs. RAJENDRA KUMAR BHANDARI
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April 29, 2009 |
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INFOTECH ENTERPRISES LTD Vs. BSNL
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September 14, 2009 |
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IQBAL AHMED Vs. STATE OF A P REP
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October 26, 2009 |
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ITC LIMITED Vs. STATE OF ANDHRA PRADESH
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April 29, 2009 |
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ITINENI LINGANNA Vs. SUPERINTENDENT CENTRAL JAIL WARANGAL
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December 24, 2009 |
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J KEDARESWARI Vs. UNION OF INDIA
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September 7, 2009 |
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J L BABU Vs. S GOWRI SHANKAR
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July 29, 2009 |
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J MALLA REDDY Vs. I SHANTHAMMA
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July 17, 2009 |
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J MUNIRATHNAM ALIAS UNTAIAH Vs. J KRISHNA REDDY
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November 27, 2009 |
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J RAM REDDY Vs. PROTECT WELL SERVICES
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April 21, 2009 |
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JAI JANGANNATH GASES PVT. LTD. Vs. COMMERCIAL TAX OFFICER AND THE BRANCH MANAGER
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March 3, 2009 |
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JAMAMUDDIN Vs. RAM CHITS PVT LTD
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June 12, 2009 |
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JANYAVULA VENKATA SUBBA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
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November 27, 2009 |
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JELLI CHINNA BUCHAIAH Vs. STATE OF A P
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April 6, 2009 |
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JOINT COLLECTOR RANGAREDDY DISTRICT Vs. P HARINATH REDDY
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May 1, 2009 |
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K ANITHA Vs. G SUBBAIAH
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July 24, 2009 |
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K ANJAIAH GOUD Vs. STATE OF A P
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March 20, 2009 |
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K ATMARAM Vs. N SITARAMARAJU
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November 9, 2009 |
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K B K RAO Vs. CHAIRMAN AND MANAGING DIRECTOR
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September 7, 2009 |
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K B K RAO Vs. CHAIRMAN AND MANAGING DIRECTOR SHIPPING CORPORATION OF INDIA LIMITED
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September 9, 2009 |
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K BALARAMA RAJU Vs. HIGH COURT OF ANDHRA PRADESH
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April 30, 2009 |
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K BHAGYAMMA Vs. GOVERNMENT OF A P
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August 21, 2009 |
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K BHAYA REDDY Vs. PROHIBITION AND EXCISE SUPRINTENDENT
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April 15, 2009 |
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K DEEPTHI Vs. REGISTRAR OSMANIA UNIVERSITY HYDERABAD
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July 28, 2009 |
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K DHANALAKSHMI Vs. B SREENIVASULU REDDY
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June 30, 2009 |
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K GOPAL REDDY Vs. INSPECTOR OF POLICE VIGILANCE APTS POLICE STATION
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February 16, 2009 |
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K H V PRASAD Vs. GOVT OF ANDHRA PRADESH
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June 8, 2009 |
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K HARSHVARDHAN Vs. STATE OF A P
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November 18, 2009 |
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K KRISHNA REDDY Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
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December 9, 2009 |
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K KRISHNAVENI Vs. S JAGAN MOHAN
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September 7, 2009 |
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K L GEETHA NANDINI Vs. K L NAGARJU
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June 16, 2009 |
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K M KAMALLULA BASHA Vs. DISTRICT COLLECTOR CHITTOR
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February 16, 2009 |
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K MALLIKARJUNA Vs. S ANASSUYA DEVI
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April 2, 2009 |
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K MUTHULI RANI Vs. UNION OF INDIA
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February 10, 2009 |
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K NAGARAJU Vs. STATE OF A P
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March 30, 2009 |
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K NAGARATHNAMMA Vs. SREE SREENIVASA FINANCIAL SERVICES
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June 12, 2009 |
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K NAVEEN KUMAR Vs. M SURESH BABU
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June 10, 2009 |
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K NIRANJAN SRI K SATYANARAYANA Vs. OSMANIA UNIVERSITY HYDERABAD
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December 14, 2009 |
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K NITHESH KUMAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYWADA
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November 9, 2009 |
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K NOORUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
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October 6, 2009 |
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K PADMASREE Vs. LOTUS ALUMINIUM PRIVATE LIMITED
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April 15, 2009 |
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K RAJASEKHAR Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSRTC
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September 3, 2009 |
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K RAMA RAO AND ORS Vs. PRESSTEELS AND FABRICATIONS P LTD
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April 24, 2009 |
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K RAMAKRISHNA CONTRACTORS P LTD Vs. CANARA BANK BANJARA HILLS BRANCH HYDERABAD
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December 10, 2009 |
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K RAMARAJU Vs. LAKSHMI PRATIMA
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March 31, 2009 |
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K RAMCHANDRA RAO Vs. STATE OF ANDHRA PRADESH
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September 14, 2009 |
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K RANGANNA ALIAS K NARASAPPA Vs. STATE OF A P
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August 19, 2009 |
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K S BALI Vs. STATE OF A P
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June 2, 2009 |
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K S FAYAZ Vs. STATE BANK OF INDIA JNTU BRANCH ANANTAPUR
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November 11, 2009 |
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K SAMBA SIVA RAO Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A P LIMITED
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December 30, 2009 |
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K SATHYANARAYANA Vs. VIJAYALAXMI
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July 21, 2009 |
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K SRINIVAS Vs. K GOVIND
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April 20, 2009 |
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K SRINIVASA RAO Vs. K HANUMANTHA RAO
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August 12, 2009 |
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K SUBBARAYUDU Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SECUNDERABAD
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November 12, 2009 |
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K SUGUNA LAKSHMI Vs. UCO BANK ZONAL OFFICE
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August 21, 2009 |
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K SURENDER REDY Vs. REGIONL JOINT DIRECTOR OF COLLEGIATE HIGHER EDUCATION
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November 9, 2009 |
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K TUKARAM Vs. SUPERINTENDENT OF POST OFFICE
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February 18, 2009 |
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K V N BHUPAL Vs. STATE OF A P
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December 3, 2009 |
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K V V VIJAY KUMAR Vs. STATE OF A P
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March 24, 2009 |
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K VAMSHI KRISHNA Vs. STATE OF ANDHRA PRADESH
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November 13, 2009 |
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K VEERA NAGI REDDY Vs. SHAIK IDAYATHULLAH
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January 22, 2009 |
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K VENKATA REDDY Vs. A P S R T C
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June 10, 2009 |
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K VENKATESH Vs. GOVERNMENT OF ANDHRA PRADESH
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October 30, 2009 |
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K VIJAYA LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
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March 19, 2009 |
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KADIMI BABY Vs. PRESIDING OFFICER MANDAL PARISHAD ELECTIONS
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September 7, 2009 |
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KAKINANDA MUNICIPALITY Vs. EMPLOYEES STATE INSURANCE CORPORATION
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February 20, 2009 |
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KALLAKURI PATTABHIRAMASWAMY Vs. KALLAKURI KAMARAJU
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March 26, 2009 |
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KALLEM CHENDRAIAH Vs. DISTRICT COLLECTOR KHAMMAM
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March 30, 2009 |
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KALLUKUNTA DEVA Vs. STATE OF A P
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December 17, 2009 |
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KAMALA DEVI Vs. DIRECTOR OF MEDICAL EDUCATION AND CHAIRMAIN
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March 30, 2009 |
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KAMBALA NAGARJUNA Vs. STATE OF ANDHRA PRADESH
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February 19, 2009 |
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KANCHERLA NAGARAJU Vs. STATEOF ANDHRA PRADESH
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March 30, 2009 |
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KANCHUBOYINA APPAYAMMA ALIAS PADMAVATHI Vs. GUNDA SANTHA KUMARI
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August 18, 2009 |
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KANDI CHOKKA REDDY Vs. KANDI LINGA REDDY
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October 20, 2009 |
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KARANI SPICES WARANGAL Vs. S GANAPATHI
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December 15, 2009 |
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KARRE MOHAN KRISHNA Vs. STATE OF ANDHRA PRADESH
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April 21, 2009 |
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KARTHIK SERVICE STATION Vs. OFFICIAL LIQUIDATOR A P S S INDUSTRIAL DEVELOPMENT CORPORATION LTD
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September 3, 2009 |
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KARUMANCHI JANAKAMMA Vs. BODAPATI PUNNAIAH
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September 22, 2009 |
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KASIREDDY LAXMINARAYANA REDDY Vs. VALLAPPA REDDY SUMITRA REDDY
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January 30, 2009 |
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KATIREDDY NARASIMHA RAO Vs. DISTRICT PANCHAYAT OFFICER
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March 18, 2009 |
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KATWAL ABDUL HAKEEM SAB Vs. NASYAM SUFIYA
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December 1, 2009 |
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KAVERI AGENCIES Vs. PAWAN FINANCIERS
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July 30, 2009 |
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KAVERI AGENCIES ADONI Vs. PAWAN FINANCIERS ADONI
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July 13, 2009 |
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KAY QUINONE ORGANICS INDIA LTD Vs. IFCI LTD
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November 16, 2009 |
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KETHA SUJATHAMMA Vs. B RAMMURTHY
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March 13, 2009 |
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KHADEER KHAN Vs. OMER KHAN
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August 25, 2009 |
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KHAJA ATHEEQULAH Vs. UNION BANK OF INDIA ASSET RECOVERY BRANCH WARANGAL
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November 17, 2009 |
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KHALID HUSSAIN Vs. SPECIAL GRADE DEPUTY COLLECTOR
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February 26, 2009 |
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KHANAPURAM GANDAIAH Vs. ADMINISTRATIVE OFFICER RANGA REDDY DISTRICT COURT
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April 24, 2009 |
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KITTI STEELS LIMITED Vs. SANGHI INDUSTRIES LIMITED
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September 3, 2009 |
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KODANDARAM ALLOYS PVT LIMITED Vs. STATE BANK OF INDIA
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July 1, 2009 |
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KOLAKALURI KOTAMMA Vs. STATE OF A P
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July 2, 2009 |
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KOLAPALLI MURALI KRISHNA Vs. BOMMADEVARA KRISHNA MURTHY
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April 24, 2009 |
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KOLI SATYANARAYANA ALIAS SATHI BABU Vs. STATE OF ANDHRA PRADESH
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January 20, 2009 |
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KOLISHETTY VENKATESWARLU Vs. BANDARU VENKAT REDDY
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November 5, 2009 |
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KOLLIPARA BHARGAVI Vs. LT COL KOLLIPARA RAVI KANTH
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April 17, 2009 |
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KOMMANAPALLI ADINARAYANA ALIAS DARALU Vs. STATE OF ANDHRA PRADESH
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January 29, 2009 |
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KOMMANAPALLI ADINARAYANA ALIASDARALU Vs. STATE OF A P
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January 20, 2009 |
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KOMMISETTY NAMMALWAR AND CO Vs. AGRICULTURE MARKET COMMITTEE
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May 1, 2009 |
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KONDLA SUBBAYAMMA Vs. SUB-COLLECTOR
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February 25, 2009 |
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KONERU SURESH BABU Vs. STATE OF A P
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August 4, 2009 |
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KONETI BHASHAR REDDY Vs. GULADURTHI LAKSHMI DEVI
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June 15, 2009 |
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KONGARANI RAMUDU Vs. STATE OF ANDHRA PRADESH
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June 5, 2009 |
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KONIDENA VENKATA NAGA DURGA PRASAD ALIAS PRASAD Vs. STATE OF A P
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September 3, 2009 |
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KOPPALA PRABHAVATHI Vs. STATE OF ANDHRA PRADESH
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December 23, 2009 |
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KORA KRISHNA KUMARI Vs. CHALUVADI VENKATESWARLU
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July 7, 2009 |
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KORE GATTAIAH Vs. SINGARENI COLLIERIES COMPANY LTD
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February 10, 2009 |
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KOTAGIRI VENUGOPAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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February 12, 2009 |
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KOTHA DHANALAKSHMI Vs. BANDI SREENIVASULU REDDY
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June 30, 2009 |
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KOTHAMASU NAGAVENKATA SURESH BABU Vs. KOTHAMASU SUNEETHA
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September 2, 2009 |
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KOTHAPALLI ANANDAM Vs. ANDHRA BRAHMA PRACHARAKA TRUST
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February 25, 2009 |
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KOTHAPALLI GOPI Vs. STATE OF A P
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April 6, 2009 |
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KOTNALA NAGARATNAM Vs. NAINALA MADHAVARAO
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September 10, 2009 |
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KOVURI RAJALINGAM Vs. SINGARENI COLLIERIES COMPANY LTD
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March 24, 2009 |
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KOYA VENKATA KRISHNA RAO Vs. PATCHAVA ANASUYA
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April 23, 2009 |
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KPRAGANJI CHINNAMANAIDU Vs. BASAVARSU RAMBAI
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April 2, 2009 |
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KREBS BIOCHEMICALS AND INDUSTRIES LTD Vs. NANNAPANENI VENKATRAO COOPERATIVE SUGARS LTD
|
July 6, 2009 |
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KRISHNAIAH Vs. PRASADA RAO
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September 14, 2009 |
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KULLURI YADAGIRI Vs. SAGARLA SAIDULU
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March 16, 2009 |
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KUMARI BALAIAH Vs. STATE OF A P
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July 1, 2009 |
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KUNJAM SURANA DORS Vs. SPECIAL COLLECTOR LAND ACQUISITION INDIRASAGAR POLAVARAM PROJECT
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July 17, 2009 |
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KUPPAM SATYANARAYANA Vs. NEDURU SIVA REDDY
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June 16, 2009 |
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KURELLA NAGA DURVA VUDAYA BHASKARAN RAO Vs. GALLA JANIKAMMA ALIAS MACHARAMMA
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September 27, 2009 |
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KURRA SEETHARAMAIAH Vs. SATAE OF ANDHRA PRADESH
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April 8, 2009 |
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KURRA SHEETHARAMAIAH Vs. STATE OF A P
|
April 18, 2009 |
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L G POLYMERS INDIA PRIVATE LIMITED Vs. DISTRICT REGISTRAR CUM COLLECTOR UNDER SECTION 47-A OF STAMPS ACT
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July 28, 2009 |
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L V V SATYANARAYANA Vs. A P EASTERN POWER DISTRIBUTION COMPANY LIMITED
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March 2, 2009 |
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L VENKATA KRISHNA REDDY Vs. ANJAPPA
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April 29, 2009 |
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LAGADAPATI DHANALAKSHMI Vs. LAGADAPATI ANJANEYULU
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July 24, 2009 |
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LAGULA NARAYANA Vs. T VENKATESHWAR RAO
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October 23, 2009 |
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LAKDEV ASHOK Vs. GOVERNMENT OF A P
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September 18, 2009 |
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LAKHAMRAJU SUJATHA Vs. YUVARAJ FINANCE PVT LTD
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November 11, 2009 |
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LAKKAVAJJULA S S S PRASAD Vs. ORIENHTAL BANK OF COMMERCE
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December 10, 2009 |
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LAKSHMI KANCHANA FINANCE CORPORATION Vs. STATE OF A P
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August 19, 2009 |
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LAKSHMI WINES Vs. COMMISSINER OF PROHIBITION AND EXCISE
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July 3, 2009 |
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LALITHA PERSHAD Vs. SHYAMSUNDERLAL
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June 5, 2009 |
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LAM PRABHUDAS Vs. STATE OF ANDRA PRADESH
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January 22, 2009 |
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LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER KAKINADA Vs. KOKA SURYANARAYANA RAO
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June 5, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KALVA SUBHADRAMMA
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January 23, 2009 |
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LINGALA LASMAIAH ALIAS LAXMAIAH Vs. STATE OF ANDHRA PRADESH
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February 24, 2009 |
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LINGAMDINNE CHANDRASEKHAR REDDY Vs. JOINT COLLECTOR
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April 9, 2009 |
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LINGAMDINNE RAMA REDDY Vs. VONGOLE VENKATARAMI REDDY
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April 9, 2009 |
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LOYOLA SCHOOL Vs. MEGHA KUMAR
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December 8, 2009 |
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M AISWARYA Vs. P GOPI KRISHNA
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February 27, 2009 |
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M ANJANEYULU Vs. CONSERVATOR OF FOREST HYDERABAD
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November 13, 2009 |
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M ANUMAKKA Vs. TURPU GOPAL REDDY
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April 21, 2009 |
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M ARUNA Vs. TRILOK KUMAR SANGHI
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February 17, 2009 |
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M ARUNA Vs. TRILOK KUMAR SANGHI
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February 7, 2009 |
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M ASHOK SINGH Vs. DIRECTOR GENERAL OF POLICE
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December 15, 2009 |
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M B SHASHANK MATHUR Vs. NTR UNIVERSITY OF HEALTH SCIENCES
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December 13, 2009 |
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M B SHASHANK MATHUR Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
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December 31, 2009 |
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M BOJJI RAJU Vs. STATE
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June 4, 2009 |
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M CHALAPATI RAO Vs. HIGH OF ANDHRA PRADESH
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August 28, 2009 |
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M CHINNA PULLAIAH Vs. MEDICAL AND HEALTH DEPARTMENT HYDERABAD
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October 13, 2009 |
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M KARTHIK GUNTUR MEDICAL COLLEGE Vs. N T R UNIVERSITY OF HEALTH SCIENCES
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November 6, 2009 |
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M KONDAIAH Vs. UNION OF INDIA
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December 8, 2009 |
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M LOOKAS BABU Vs. STATE OF A P
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March 26, 2009 |
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M MASTHAN RAO Vs. SOCIETY FOR RURAL DEVELOPMENT SERVICES
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February 9, 2009 |
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M NAGABHUSHANAM Vs. V SURESH KUMAR
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December 1, 2009 |
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M NAGARAJAN Vs. UNION OF INDIA
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December 23, 2009 |
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M RAMESH Vs. LABOUR COURT
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April 1, 2009 |
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M RAMESH BABU Vs. M SREEDHAR
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July 10, 2009 |
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M RANGAIAH Vs. T V SATYANARAYANA RAO
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June 17, 2009 |
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M S N CHARITIES KAKINADA Vs. PILLA RAMARAO
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March 25, 2009 |
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M SAMADHANAM Vs. DIVISIONAL RAILWAY MANAGER
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March 4, 2009 |
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M SATISH KRISHNA Vs. V SARASWATHAMMA
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June 1, 2009 |
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M SATYANARAYANA ALIAS PEEDA RAJU Vs. KATAMA RAJU
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April 15, 2009 |
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M SATYANARAYANA MURTHY AND CO Vs. INDIAN OIL CORPORATION LIMITED
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April 18, 2009 |
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M SRAVAN KUMAR Vs. DISTRICT EMPLOYMENT OFFICER
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November 18, 2009 |
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M SUBHASH CHANDRA BOSE Vs. STATE OF ANDHRA PRADESH
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February 17, 2009 |
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M SUDERSHANAM Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION A P
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December 10, 2009 |
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M SWARNA Vs. STATE BANK OF INDIA
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July 28, 2009 |
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M TIRUPATHI RAO Vs. PRINCIPAL DISTRICT JUDGE
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December 23, 2009 |
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M VENKAIAH CHOWDARY Vs. MUNICIPAL CORPORATION OF GUNTUR
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December 17, 2009 |
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M VIJAY KUMAR Vs. CHAPALA NARSIMHA
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June 1, 2009 |
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M VIJAYALAXMI Vs. STATE OF ANDHRA PRADESH
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February 10, 2009 |
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M VIRUPAKSHA DATTATREYA GOWDA Vs. HONEBLE HIGH COURT OF A P HYDRABAD
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March 26, 2009 |
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M Y MAHARSHI Vs. DISTRICT COLLECTOR MAHEBUBNAGAR
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August 5, 2009 |
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M. SATYANARAYANA RAJU Vs. UNION OF INDIA
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April 20, 2009 |
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M/S PULP N'PACK PRIVATE LTD Vs. THE COMMERCIAL TAX OFFICER
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April 2, 2009 |
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MADA LOKESWARA PRASAD Vs. UCO BANK
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October 26, 2009 |
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MADAPURAM MADDULETI NAIDU Vs. STATE
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May 6, 2009 |
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MADAPURAM YOGESWARA NAIDU Vs. STATE OF A P
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December 15, 2009 |
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MADARAM GOPAL REDDY Vs. STATE OF A P
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June 16, 2009 |
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MADDELA YADAIAH GOUD Vs. PRINCIPAL SECRETARY FOR PANCHAYAT RAJ
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September 3, 2009 |
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MAGANTI RAJA BABU Vs. VIJAYA BANK
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September 2, 2009 |
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MAHABOOB SUBHANI Vs. STATE OF ANDHRA PRADESH
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November 24, 2009 |
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MAHALINGAPPA Vs. KARIYANNA
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April 18, 2009 |
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MAJETI PRAKASH Vs. STATE OF A P
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October 29, 2009 |
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MALAMPATI SURYAMBA Vs. VENIGALLA KOTESWARAMMA
|
March 20, 2009 |
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MALLIDI TRIPUYYAGARI VENKATA REDDY CO OPERATIVE RURAL BANK LTD Vs. A P CO OPERATIVE TRIBUNAL VISAKHAPATANAM
|
November 12, 2009 |
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MAMIDI VENU MADHAV Vs. RAMA KANTH REDDY
|
December 2, 2009 |
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MAMIDIPALLI KHANDA PARAMESHWAR RAO Vs. PARAMESHWARA VEERAJU REDDY
|
January 27, 2009 |
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MANAGING DIRECTOR APSRTC HYDRABAD Vs. A ANNAIAH HINDUPUR ANANTAPUR
|
October 6, 2009 |
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MANAGING DIRECTOR HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. A SARASWATHI
|
September 15, 2009 |
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MANASA ENTERPRISES Vs. COMMERCIAL TAX OFFICER
|
October 8, 2009 |
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MANDADI SATYANARAYANA REDDY Vs. ANDHRA PRADESH LEGISLATIVE ASSEMBLY
|
April 8, 2009 |
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MANDADI SATYANARAYANA RESSY Vs. ANDHRA PRADESH LEGISLATIVE ASSEMBLY
|
February 6, 2009 |
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MANDALA SURYANARAYANA ALIAS BABJI Vs. BARLA BABU RAO
|
November 6, 2009 |
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MANDANAPALLE HOSPITAL P LTD Vs. GOVERNMENT OF ANDHARA PRADESH
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March 24, 2009 |
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MANGEMENT OF ASSAM CARBON PRODUCTS LIMITED Vs. INDUSTRIAL TRIBUNAL-I
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February 27, 2009 |
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MANKALI SIVA PRASAD Vs. STATE OF A P
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December 16, 2009 |
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MANOHAR LAL SHARMA Vs. UNION OF INDIA
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July 28, 2009 |
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MANOHAR REDDY Vs. SYED MOHIUDDIN
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June 4, 2009 |
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MANOJ KUMAR Vs. MUNICIPAL CORPORATION OF HYDRABAD
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November 26, 2009 |
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MARELLA CHALAMA REDDY Vs. STATE OF A P
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September 3, 2009 |
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MARGADARSHINI EDUCATIONAL SOCIETY Vs. P SUBHASHAN
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April 9, 2009 |
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MARGADARSI SERVICE CENTER PROPRIETOR POTLURI SOUDAMINI SECUNDERABAD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED CHIEF REGIONAL MANAGER RETAIL SECUNDERABAD
|
December 21, 2009 |
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MARGADARSI SERVICE CENTER SECUNDERABAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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December 22, 2009 |
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MARICO LIMITED Vs. S S TRANSPORT RAJAHMUNDRY
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April 17, 2009 |
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MARTINEZ MONTSANT JOAN Vs. UNION OF INDIA
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June 2, 2009 |
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MARTINEZ MONTSANT JOAN Vs. UNION OF INDIA
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June 25, 2009 |
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MASTER ALLI SAI DEEPAK Vs. GOVERNMENT OF ANDHRA PRADESH
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September 11, 2009 |
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MATHI VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
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July 16, 2009 |
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MATURI SUKANYA Vs. STATE BANK OF INDIA
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July 14, 2009 |
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MAYANK BOHRA Vs. STATE OF ANDHRA PRADESH
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August 3, 2009 |
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MEDA BABY REDDY Vs. AKULA JYOTHI
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December 4, 2009 |
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MEDASANI RAMESH BABU Vs. MEDASANI HYMAVATHI
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February 25, 2009 |
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MEESALA DURGA RAO Vs. STATE OF ANDHRA PRADESH
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August 7, 2009 |
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MENDAGUTHITI VEERA VENKATA ANAND Vs. REVENUE DIVISIONAL OFFICER
|
April 28, 2009 |
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MENDAGUTHITI VEERAVENKATA ANAND NEWTON Vs. REVENUE DIVISIONAL OFFICER
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April 24, 2009 |
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MERCURY METAL CORPORATION PARTNER GRANDHI SUBBA RAO Vs. A P BACKWARD CLASSES CO-OPERATIVE FINANCE CORPORATION LIMITED
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December 14, 2009 |
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MIRZA NASEERUDDIN BAIG Vs. SAJIDA SULTANA
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February 11, 2009 |
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MITTAPALLY RAVIKUMAR Vs. MITTAPALLY RAMALINGAIAH
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October 13, 2009 |
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MOHAMMED FAYAZ ALI ALIAS FAYAZ Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
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February 25, 2009 |
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MOHAN NAIK Vs. DISTRICT CONSUMER FORUM CONSTITUTED UNDER CONSUMER POTECTION ACT 1986
|
March 26, 2009 |
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MOHD AHMEDULLAH KHAN Vs. JOINT COLLECTOR
|
April 6, 2009 |
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MOHD ASHRAR AHMED SHAREEF Vs. STATE OF A P
|
August 13, 2009 |
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MOHD BIN SALAM Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
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March 13, 2009 |
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MOHD GHOUSUDDIN Vs. KHAJA MOINUDDIN
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July 13, 2009 |
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MOHD GHOUSUDDIN Vs. KHAJA MOINUDDIN
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July 17, 2009 |
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MOHD ISHAQ Vs. COMMISSIONER OF POLICE HYDRABAD
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July 23, 2009 |
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MOHD MAQSOOL ALI Vs. ABUL KHAIR KHAN
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April 2, 2009 |
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MOHD MOINUDDIN Vs. C N S K SHARMA IAS COMMISSIONER AND SPECIAL OFFICER
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June 19, 2009 |
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MOHD SADIQ SHAREEF Vs. TAHSILDAR BALANAGAR MANDAL
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February 17, 2009 |
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MOHD SHAREEFUDDIN Vs. REGIONAL MANAGER APSRTC
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August 19, 2009 |
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MOHD TAJUDDIN Vs. MUNEERUNNISA BEGUM
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November 4, 2009 |
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MOHD YASEEN KHAN Vs. STATE OF ANDHRA PRADESH
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October 23, 2009 |
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MOHD YASSEN KHAN Vs. STATE
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October 2, 2009 |
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MOHIT YADAM Vs. STATE OF A P
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November 13, 2009 |
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MOOLA VIJAYA BHASKAR Vs. MOOLA S S RAVI PRAKASH
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March 25, 2009 |
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MOPIEDEVI VENKATA RAMANAN Vs. STATE OF A P
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September 18, 2009 |
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MORTHA NAGARJUNA Vs. STATE OF ANDHRA PRADESH
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January 23, 2009 |
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MOSALI ALIAS MUSALI VENKATESU Vs. STATE OF A P
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September 23, 2009 |
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MOTHUKUR AND VELGODU VILLAGES MOSQUES Vs. PANDANNA ALIAS GOKARI
|
September 9, 2009 |
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MUDUNURI BAPIRAJU Vs. STATE OF A P
|
December 3, 2009 |
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MUDUREDDIPALLE SANJEEVA REDDY Vs. BUTTURU RAMA MOHAN REDDY
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October 5, 2009 |
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MUDUREDDIPALLE SANJEEVA REDDY Vs. BUTTURU RAMA MOHAN REDDY
|
October 15, 2009 |
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MULLA AHMED ALI BAIG Vs. MULLA JAIBUNNISA BEGUM
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July 17, 2009 |
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MULPURI KAMALA KUMARI Vs. UNION OF INDIA
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October 19, 2009 |
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MUNAGALA SRINIVASA RAO Vs. S RAJENDRA SINGH
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March 20, 2009 |
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MUNAVATH REDIA Vs. STATE OF ANDHRA PRADESH
|
February 26, 2009 |
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MUTYALA SRI RANA RAMA SRINIVAS Vs. BOPPANA KRISHNA CHOWDARY
|
April 18, 2009 |
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N KRISHNA REDDY Vs. J LOKNARAYANA
|
December 15, 2009 |
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N RANI BAI Vs. DEFENCE ESTATE OFFICER
|
April 30, 2009 |
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N SREENIVASULU Vs. N PRAKASH REDDY
|
April 9, 2009 |
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N SRIHARI Vs. N PRAKASH
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January 30, 2009 |
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N SWARNA Vs. N SURYA NARAYANA
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June 22, 2009 |
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N USHA RANI Vs. N RAMA DEVI
|
February 19, 2009 |
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NAGAREDDY RAJAGOPALA REDDY Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
June 2, 2009 |
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NAGARJUNA CONSTRUCTION CO LTD Vs. INFRASTRUCTURE CORPN OF A P LTD
|
June 26, 2009 |
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NAGULAPU RAJU Vs. TIRUPATHI
|
July 6, 2009 |
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NAKKA PERUMAL REDDY Vs. PANDIRIPILLI LAKSHMI PRASAD
|
June 1, 2009 |
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NALLAMILLI SATYANARAYAN REDDY Vs. NALLAMILLI CHINA VENKATA REDDY
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March 20, 2009 |
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NALLAMOTHU RUTHRANI Vs. STATE GOVT OF A P
|
August 26, 2009 |
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NALLAPALLI SEETHARAMAIAH Vs. STATE OF ANDHRA PRADESH
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August 21, 2009 |
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NALLURI ANJANEYULU Vs. NALLURI PEDDA ANJANEYULU
|
August 12, 2009 |
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NANI P LATE RAMACHANDRAN RAO KAVADIGUDA HYDERABAD Vs. CERTIFYING OFFICER CUM DY COMR OF LABOUR HYDERABAD
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July 21, 2009 |
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NARENDER RAGHUVANSHI Vs. STATE OF A P
|
February 26, 2009 |
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NARKETPALLY COLLEGE OF EDUCATION NALGONDA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL CPMMITTEE
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August 27, 2009 |
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NARRA MADHAVA RAO Vs. B SADASIVA RAO
|
July 24, 2009 |
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NASAYAM MOHAMMED FEROZ Vs. VIJETHA AGRO FARMS INDIA LIMITED
|
June 30, 2009 |
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NASEEM BIBI MD AYUB ALI AHMED Vs. PRINCIPAL SECRETARY GOVERNMENT OF ANDHRA PRADESH
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November 4, 2009 |
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NATIOANL HIGHWAYS AUTHORITY OF INDIA VIJAYAWADA Vs. GUNTUR MUNICIPAL CORPORATION
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June 22, 2009 |
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NATIONAL INSURANCE CO Vs. UNION OF INDIA
|
June 29, 2009 |
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NATIONAL INSURANCE CO LTD Vs. P NASAMMA
|
February 25, 2009 |
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NATIONAL INSURANCE CO LTD Vs. T LAKSHMI DEVI
|
April 8, 2009 |
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NATIONAL INSURANCE CO LTD Vs. B RUBRAMMA
|
April 8, 2009 |
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NATIONAL INSURANCE CO LTD Vs. NAKKA VENKANNA
|
April 2, 2009 |
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NATIONAL INSURANCE CO LTD Vs. BOORA APPAYYAMMA
|
November 26, 2009 |
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NATIONAL INSURANCE CO LTD Vs. YAKALA SIMHACHALAM
|
November 26, 2009 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DUPATI SINGAIAH
|
February 27, 2009 |
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NATIONAL INSURANCE COMPANY LTD Vs. SYEDA NAJMUNNISSA
|
September 24, 2009 |
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NEELAM PENCHAL REDDY Vs. STATE OF ANDHRA PRADESH
|
July 31, 2009 |
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NEELAYAMMA CHOULTRY DAKAMARI Vs. REVENUE DIVISIONAL OFFICER VIZIANAGARAM TOWN
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April 28, 2009 |
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NEERA AGARWAL Vs. MAHENDER KUMAR AGARWAL
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March 13, 2009 |
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NEGUNURI SRINIVAS Vs. STATE OF A P
|
February 11, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. SRIKAKULAPU AYYABABU
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January 22, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. SURAYA BEE
|
March 23, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. ISMAIL KHAN
|
April 12, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. B LALITHA
|
April 30, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. RAVELA YOHANU
|
June 18, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. RAVELA YOHANU
|
June 8, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. BHAGYANAGAR VENTURES LTD
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December 29, 2009 |
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NEW INDIA ASSURANCE COMAPANY LTD Vs. S AMBAGOWDA ALIAS RAMESH
|
April 30, 2009 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KORUKONDA APPA RAO
|
August 7, 2009 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. PETLU NAGARATNAM
|
March 20, 2009 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. GADE MANGAMMA
|
February 19, 2009 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. KETHAVARAPU SATYAVATHI
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March 3, 2009 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. A NARSHIMHULU
|
April 8, 2009 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ZAHRA BEGUM
|
April 20, 2009 |
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NEWS TODAY P LTD Vs. S HARI PRASAD
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January 29, 2009 |
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NIMMARABOINA GANGAIAH Vs. STATE OF A P
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September 2, 2009 |
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NISCHINT CONSTRUCTIONS Vs. PASUMARTHI S N MURTHY
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October 8, 2009 |
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NOKIA SIEMENS NETWORKS PRIVATE LIMITED Vs. UNION OF INDIA
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August 24, 2009 |
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NOVARTIS CONSUMER HEALTH INDIA PVT LTD Vs. VIJAY SAI MEDICAL DISTRIBUTOR
|
June 23, 2009 |
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NTR UNIVERSITY OF HEALTH SCIENCE Vs. KUMARI M SNEHA PRIYA
|
November 6, 2009 |
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NUKA REDDY SESHAMMA Vs. GOVERNMENT OF A P
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August 20, 2009 |
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NUKALAPATI VENKU REDDY Vs. ASSISTANT COMMISSIONER ENDOWMWNTS DEPARTMENT
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March 3, 2009 |
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O HIMA BINDU Vs. BHARAT PETROLEUM CORPORATION LTD
|
March 30, 2009 |
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OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH AND LIQUIDATOR OF GARVEE GRANITES LTD Vs. DANTULURI RAJU
|
July 10, 2009 |
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OMESHWAR BALDWA Vs. VASAVI CO OPERATIVE URBAN BANK LTD
|
October 20, 2009 |
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OMESHWAR BALDWA Vs. VASAVI CO OPERATIVE URBAN BANK LIMITED
|
October 23, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. RAVI VISHNU
|
October 20, 2009 |
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ORIENTAL INSURANCE CO LTD ANANTPUR Vs. KURUBA SEKHAR ALIAS SEKHARAPPA
|
July 10, 2009 |
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ORIENTAL INSURANCE COMAPNY LIMITED Vs. YARAVA LAKSHMI DEVI
|
February 27, 2009 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. N SAROJINI
|
June 2, 2009 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RAVI VISHNU
|
August 20, 2009 |
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ORIENTAL INSURANCE COMPANY LTD Vs. P SATHYAVATHAMMA
|
November 25, 2009 |
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ORKAY TOBACCO DEALERS KATAVARM Vs. STATE BANK OF INDIA TORREDU
|
November 25, 2009 |
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OSMANIA UNIVERSITY Vs. BOMMERA SAMMAIAH
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December 31, 2009 |
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OSMANIA UNIVERSITY HYDERABAD Vs. V NAGESHWAR RAO
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August 17, 2009 |
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P AMULYA Vs. N T R UNIVERSITY OF HEALTH SCIENCE
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November 17, 2009 |
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P ANANTHA RAMA SARMA Vs. STATE OF ANDHRA PRADESH
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December 30, 2009 |
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P BANGARUTHALLI Vs. PIRATLA SURYANARAYANA AND SONS
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July 21, 2009 |
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P BAPO ROW Vs. CHIEF COMMISSIONER OF APPEALS
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April 21, 2009 |
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P CHANDRA SEKHAR REDDY Vs. STATE OF A P
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September 22, 2009 |
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P CHANDRASEKHAR Vs. VIJAYA LAKSHMI
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June 19, 2009 |
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P DASTHAGIRI Vs. A P CENTRAL POWER DISTRIBUTION COMPANY LTD
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March 2, 2009 |
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P GOVARDHAN Vs. J RAMESH BABU
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June 23, 2009 |
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P KIRAN Vs. STATE OF A P
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August 30, 2009 |
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P KRISHNA PRASAD Vs. DAVULURI PEDA VENKATESWARLU
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April 29, 2009 |
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P LEELAVATHY Vs. P SHARADA DEVI ALIAS SUMITRA
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October 13, 2009 |
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P NAGUR SAHIB Vs. JOINT COLLECTOR KADAPA
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April 18, 2009 |
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P NANI Vs. CERTIFYING OFFICER CUM DEPUTY COMMISSIONER OF LABOUR
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July 21, 2009 |
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P RAVINDER Vs. MANOHAR REDDY
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August 28, 2009 |
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P SAMBA MURTHY Vs. UNION OF INDIA
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April 1, 2009 |
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P SAMBASIVA RAO Vs. JOINT COLLECTOR RANGA REDDY DISRICT
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March 31, 2009 |
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P SAMBASIVA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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June 30, 2009 |
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P SANKEERH MOULL Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
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June 30, 2009 |
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P SUBRAMANYAM REDDY Vs. STATE OF ANDHRA PRADESH
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November 24, 2009 |
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P SURESH Vs. A P STATE
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March 25, 2009 |
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P UPENDRA LAXMANA RAO Vs. COMMISSIONER OF SURVEY AND SETTLEMENT LAND RECORDS
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December 4, 2009 |
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P V RAGHAVENDER RAO Vs. VASAVI COOP URBAN BANK LTD
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August 4, 2009 |
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P VENKA REDDY Vs. SENIOR DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
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July 3, 2009 |
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P VENKATA RAMANA Vs. CHINTAGUNTLA KUMARI
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October 14, 2009 |
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P VENKATRAMANA Vs. M VENKATRAMANA
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July 17, 2009 |
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P VIJAYA LAXMI Vs. JOINT COLLECTOR
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May 1, 2009 |
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P YAGNA NARAYANA Vs. STATE OF ANDHRA PRADESH
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April 15, 2009 |
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P YASHODA Vs. LOK ADALAT AT KURNOOL
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August 18, 2009 |
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PADALA RAMAKRISHNA Vs. COMMISSIONER OF APPEALS AND CHIEF COMMISSIONER OF LAND ADMINISTRATION
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April 8, 2009 |
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PADI TRIGUNSEN REDDY Vs. P JYOTHI REDDY
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December 1, 2009 |
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PADI TRIGUNSEN REDDY Vs. P JYOTHI REDDY
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December 3, 2009 |
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PADMAVATHI FINANCE CORPORATION NANDYAL Vs. S V METAL UNIT
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December 4, 2009 |
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PALA VENKATESWAR RAO ALIAS KALYAN ALIAS VENKATESWARRAO Vs. STATE OF A P
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September 24, 2009 |
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PALLA KRISHNA MURTHY Vs. PALLA SUBRAHMANYAM
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March 26, 2009 |
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PARACHURI JAYARAMA NAIDU Vs. PARACHURI NAGESWARA NAIDU
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February 24, 2009 |
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PARAMATA JOHN Vs. STATE OF A P
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November 24, 2009 |
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PARIMI VISHNUMURTHY Vs. VUNDAVALLI DORAYYA
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June 4, 2009 |
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PARISA ANJALI Vs. UNION OF INDIA
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October 7, 2009 |
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PATHIPATI RANGAMMA Vs. AGENT TO THE GOVERNMENT AT KHAMMAM DISTRICT COLLECTOR
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October 14, 2009 |
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PAYAM ANKAMMA Vs. SPECIAL DEPUTY COLLECTOR
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December 29, 2009 |
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PEDAKAPU THAVUDU Vs. STATE
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August 7, 2009 |
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PEDDAPALLI BUDHA BAI Vs. VADDI MASANNA
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December 1, 2009 |
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PEDDIREDDY VENKATA SATYANARAYANA MURTHY ALIAS CHITTIBABU Vs. ELECTION TRIBUNAL CUM PRINCIPAL JUNIOR CIVIL JUDGE
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April 23, 2009 |
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PEETA VENKATESWARLU Vs. ASSISTANT COMMISSIONER OF LABOUR I GUNTUR DISTRICT
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December 31, 2009 |
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PENDYALA SUDHA RANI Vs. BASAVA JANAKIRAMAYYA
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September 7, 2009 |
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PENNA CEMENT INDUSTRIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
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April 9, 2009 |
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PENUMATSA NARSIMHA RAJU Vs. ANDHRA JATIYA VIDYA PARISHAD MACHILIPATNAM KRISHNA DISTRICT
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December 31, 2009 |
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PERNETI NIRMALAMMA Vs. A P S R TC
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August 6, 2009 |
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PERUGU GOPINATH REDDY Vs. P SUSHMITHA
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July 20, 2009 |
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PIDIKITI SASIKALA Vs. KOTHAMASU LAKSHAMI MOHAN RAO ALIAS MOHAN RAO
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July 24, 2009 |
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PIGINARAJI RANGA RAO Vs. STATE OF A P
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February 26, 2009 |
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PILLARISETTY KANTHI Vs. INSTITUTE OF ADVANCED STUDIES IN EDUCATION DEEMED UNIVERSITY GANDHI VIDYA MANDIR RAJASTHAN
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December 2, 2009 |
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PILLI MANGAIAH Vs. STATE OF A P
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November 13, 2009 |
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PINJARI PANDLAPURAM PEDDA HUSSAIN SAHEB Vs. GOVERNMENT OF A P
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December 8, 2009 |
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PODDUTURI VASANTHA REDDY Vs. ESTATE OFFICER AIRPORTS AUTHORITY OF INDIA N A D
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September 22, 2009 |
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POKARNA LIMITED Vs. GOVERNMENT OF A P
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December 31, 2009 |
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POLAM CHENNA REDDY Vs. INDUSTRIAL CUM LABOUR COURT
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April 18, 2009 |
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POLAVARAPU NAGAMANI Vs. PARCHURI KOTESHWARA RAO
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November 24, 2009 |
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POLAVARAPU SRI DEVI Vs. PALAVARAPU GANGARAJU
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November 20, 2009 |
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POLAVARAPU SRI DEVI Vs. POLAVARAPU GANGARAJU
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November 25, 2009 |
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POLEPALLY LAXMAIAH Vs. STATE OF A P
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April 9, 2009 |
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POLISETTY SATYANARAYANA Vs. DISTRICT COLLECOTR WEST GODAVARI ELURU
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October 14, 2009 |
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POLOJI VEERAAH Vs. RETURNING OFFICER
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April 2, 2009 |
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POLURU VENKATA RATNAM Vs. MANDAVA VENKATESWARA RAO
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July 6, 2009 |
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POTHULA VENKATA REDDY ALIAS POTHULA VENKATA REDDY ARYA Vs. B SUSEELA
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December 4, 2009 |
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POTHURAJU CHANDRAIAH Vs. G NARASIMHA
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August 25, 2009 |
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POTUNURU NARAYANAMMA Vs. STATE OF A P
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December 17, 2009 |
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PRAJARAJYAM PARTY Vs. ELECTION COMMISSION OF INDIA
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February 6, 2009 |
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PRATAP REDDY Vs. VANDANA
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November 19, 2009 |
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PRECISION INFRATECH LTD Vs. A P GENCO LTD
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July 21, 2009 |
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PRECISION INFRATECH LTD Vs. A P GENCO LTD
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July 25, 2009 |
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PREMIER EXPLOSIVES LTD Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES CO LTD
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December 24, 2009 |
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PROHIBITION AND EXCISE SUPERINTENDENT Vs. TODDY TAPPERS CO OPERATIVE SOCIETY
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July 1, 2009 |
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PUBLIC PROSECUTOR Vs. M KRISHNAIAH
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January 23, 2009 |
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PUBLIC PROSECUTOR HIGH COURT OF A P Vs. RADHAKRISHNA NAGESH
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January 23, 2009 |
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PUBLIC PROSECUTOR HIGH COURT OF A P Vs. BOMMU VENKATAIAH
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August 6, 2009 |
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PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KASTALA VENKATESHWARLU
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October 20, 2009 |
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PULIGADA PITCHESWARA RAO Vs. STATE OF A P
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December 31, 2009 |
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PULLELLA LAKSHMINARAYANA Vs. MADDIMSETTI MUKTESWARA RAO
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February 20, 2009 |
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PUNADIPADU PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY
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August 21, 2009 |
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PUNNA SUJATHA Vs. MUSHAM SAKKUBAI
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March 16, 2009 |
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PURANDESWARI LIFT IRRIGATION MUTUALLY AIDED CO OPERATIVE SOCIETY LIMITED Vs. DISTRICT CO OPERATIVE OFFICER
|
October 9, 2009 |
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PUSHPA CHARLES Vs. MICHAEL NICHOLAS
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December 30, 2009 |
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QAZI MOHAMMAD NAJAMUDDIN HUSSAIN Vs. GOVERNMENT OF A P
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April 8, 2009 |
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R J R M DEGREE COLLEGE MARIPEDA VILLAGE AND MANDAL Vs. GOVERNMENT OF ANDHRA PRADESH
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August 20, 2009 |
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R KANTHAMMA Vs. M KRISHNAIAH
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January 23, 2009 |
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R R CONSTRUCTIONS CO HYDERABAD Vs. UNION OF INDIA
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October 21, 2009 |
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R RAMBILAS Vs. ANITA
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March 16, 2009 |
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R SATYANARAYANA Vs. STATE
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December 31, 2009 |
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R VENKATESWARLU Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
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December 17, 2009 |
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R VIKRAM Vs. MEENA BEN PATEL
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April 2, 2009 |
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R. SATYANARAYANA Vs. STATE, CBI, REP BY PUBLIC PROSECUTOR, HIGH COURT OF A.P. HYDERABAD
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December 21, 2009 |
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RAJAKA HAKKULA PORATA SAMITHI AP KARIMNAGAR Vs. A P COMMISSION FOR BACKWARD CLASSES
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November 30, 2009 |
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RAJALINGAM Vs. GOVERNMENT OF ANDHRA PRADESH
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August 18, 2009 |
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RAJENDRANAGAR RESIDENTS WELFARE ASSOCIATION Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
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February 11, 2009 |
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RAJENDRASINHJI INSTITUTE SECUNDERABAD Vs. WG CDR G S N PRASAD
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July 17, 2009 |
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RAJKA HAKKULA PORATA SAMITHI Vs. A P COMMISSION FOR BACKWORD CLASSES
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November 3, 2009 |
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RALLIS INDIA LIMITED Vs. K T VIJAYA KUMAR
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December 5, 2009 |
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RAM CHITS PVT LTD Vs. JAMAMUDDIN
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June 12, 2009 |
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RAMA DEVI MULTI SPECIALTY DENTAL CLINIC Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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December 31, 2009 |
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RAMA KOTESHWARA RAO Vs. STATE OF A P
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November 17, 2009 |
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RAMAGUNDAM YELLAIAH Vs. STATE OF A P
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April 7, 2009 |
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RAMCHANDRA Vs. RAMALAKSHMAMMA
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June 23, 2009 |
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RAMKRISHNA AHUJA Vs. TEJPRAKASH MAHESHWARI
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August 6, 2009 |
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RAMOJA SATYANARAYANA Vs. JAYA LAKSHMI
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February 12, 2009 |
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RAMSINGH SHEKAWAT Vs. UNION OF INDIA
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November 24, 2009 |
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RANDHI SEETHAMMA Vs. SILLA VENKATA RAMANA
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April 7, 2009 |
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RANI KAMALA DEVI Vs. COMMISSIONER OF SURVEY SETTEMENTS AND LAND RECORDS HYDERABAD
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September 11, 2009 |
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RATHI ALIAS RAMESH RATHI Vs. STATE OF A P
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June 19, 2009 |
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RAVALURU VENKATA SUBBAMMA Vs. RAVALURU SOMASEKHAR
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April 23, 2009 |
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RAVI KUMAR OHRI Vs. ABDUL MANNAN KHAN
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November 17, 2009 |
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RAVI SATISH Vs. EDALA DURGA PRASAD
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February 24, 2009 |
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RAZIA SIRAJUDDIN Vs. ESKARY BUILDERS
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August 6, 2009 |
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RECON AGROTECH LIMITED Vs. TADIKONDA TRADING CORPORATION REP
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February 26, 2009 |
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REDDY LABORATORIES LIMITED Vs. Y SRINIVASA RAO
|
March 17, 2009 |
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REDDYS LABORATORIES STAFF AND WORKERS Vs. JOINT COMMISSIONER OF LABOUR VISAKHAPATNAM
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November 6, 2009 |
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REGATI RAMARAJU Vs. NEELAMSETTI KATAJI RAO
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June 29, 2009 |
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REGIONAL DIRECTOR ES I CORPORATION Vs. KERA SINTER LIMITED
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April 6, 2009 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND V
|
September 8, 2009 |
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RICHA ENTERPRISES HYDERABAD Vs. DIRECTOR OF MINES AND GEOLOGY HYDERABAD
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September 16, 2009 |
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RUPENAGUNTLA SIVA PRASAD Vs. STATE OF A P REP
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February 9, 2009 |
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S BABU SAHEB ALIAS BABU Vs. STATE OF A P
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September 11, 2009 |
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S CHENCHULAKSHMI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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February 26, 2009 |
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S GANGADHAR GOUD Vs. CHIKKELA LAXMAN
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April 17, 2009 |
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S KANAKA DURGA MANIKYHAMBA Vs. RAMAPRAGADA SURYA PRAKASA RAO
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November 17, 2009 |
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S L S POWER LTD Vs. JOINT COMMISSIONER CT LEGAL OFFICE
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April 29, 2009 |
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S L V WINES Vs. STATE OF A P
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March 17, 2009 |
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S MAHABUB BASHA Vs. GOVERNMENT OF A P
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March 6, 2009 |
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S MALLESH Vs. GOVERNMENT OF ANDHAR PRADESH
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November 13, 2009 |
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S MOHAN SINGH Vs. BHAIRAVI MATHA TEMPLE
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August 28, 2009 |
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S NAGAPHUSHANAM Vs. S ROSANNA
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February 26, 2009 |
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S NARAYANA RAO Vs. K C P S I C LIMITED
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June 12, 2009 |
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S PANDIT RAO Vs. VISHWAKARMA ASSOCIATION
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August 13, 2009 |
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S RAVI KUMAR Vs. P RAMA RAO
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April 24, 2009 |
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S SAFI Vs. REHAMATH JAHAN
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March 17, 2009 |
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S SARASWATHI Vs. M TYAGARAJU REDDY
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June 22, 2009 |
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S USHA RANI ALIAS PAVITRA Vs. BATHULA SHARATH KUMAR GOUD
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April 9, 2009 |
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S USHA VIDYA RANI Vs. MEDICAL SUPRINTENDENT B C HOSPITAL
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October 23, 2009 |
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S V S CABLE NETWORK Vs. VENKATESWARA CABLE NETWORK
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August 26, 2009 |
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S VENKATA RAMANAIAH Vs. S VENKATESWARLU GUPTA
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June 12, 2009 |
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S VENKATRAMANA Vs. STATE OF A P
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March 18, 2009 |
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S ZAKHIR Vs. DISTRICT COLLECTOR
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February 16, 2009 |
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SABIKAR RAMCHANDER JI Vs. STATE OF ANDHRA PRADESH
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October 14, 2009 |
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SADA LAKSHMI Vs. COLLECTOR AND DISTRICT MAGISTRATE
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July 15, 2009 |
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SADHANA EDUCATION SOCIETY Vs. S B V M HIGH SCHOOL
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April 20, 2009 |
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SAGI VIJAYA RAMCHANDRA RAJU Vs. KOPPISETTI SATYANARAYANA
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July 16, 2009 |
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SAHITHI NANDA Vs. GOVERNMENT OF A P DEPARTMENT OF HIGHER EDUCATION
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November 5, 2009 |
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SAI ENGINEERING CONTRACTORS Vs. UNION OF INDIA
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August 6, 2009 |
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SAI SANITATION SOCIEAL SERVICE ORGANITION Vs. GOVERNMENT OF A P
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April 27, 2009 |
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SALARJUNG MUSEUM HYDRABAD Vs. DESIGN TEAM CONSULTANTS PVT LTD
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December 10, 2009 |
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SAMA SUBHASH REDDY Vs. S LALITHA ALIAS LALITHAMMA
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September 11, 2009 |
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SAMBA SIVA RAO Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF AP LIMITED
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December 30, 2009 |
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SAMRAT INDUSTRIES Vs. SUB REGISTRAR KUKATPALLY
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August 13, 2009 |
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SAMUDRALA VISHNU Vs. STATE
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May 13, 2009 |
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SAMUDRALAL VISHNU Vs. STATE
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May 31, 2009 |
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SANGAMESWARA SWAMY VARU Vs. DOKISEELA RAMULU
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August 3, 2009 |
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SANGANI BHUSHANAMMA Vs. BOMMIDI SUNDARAMMA
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June 8, 2009 |
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SANGHI POLYESTERS LIMITED Vs. SUPRINTENDENT OF CENTRL EXCIES
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November 25, 2009 |
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SANGITAAGRAWAL Vs. SNEHA PUSPH TRADERS P LTD
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June 22, 2009 |
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SANJANA ENTERPRISES Vs. GINNI STEELS
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July 24, 2009 |
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SANNALA BHASKAR REDDY Vs. M SREENIVASULU
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March 13, 2009 |
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SANNIDHI KRISHNA MURTHY Vs. PONIPIREDDY VENKATA RAO
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September 3, 2009 |
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SANSKURATRI VEERA VENKATA NAGA MOHAN RAGHAVADEVI Vs. VEDULLA ANJANEYULU
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July 22, 2009 |
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SANTOSH VARMA Vs. GREATER MUNICIPAL CORPORATION OF HYDERABAD
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December 1, 2009 |
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SARAVANI IMPEX PVT LTD Vs. ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI
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September 24, 2009 |
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SARVARAYA TEXTILES LTD Vs. AGRICULTURAL MARKET COMMITTEE
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December 8, 2009 |
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SARVASEVA SANGH PRAKASHAN Vs. UNION OF INDIA
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October 26, 2009 |
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SARVEDA BHATLA SYAMPRASAD Vs. A CHANDRAMOHAN
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July 10, 2009 |
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SATHU JANARDHAN Vs. P NAGA VARA PRASAD
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November 20, 2009 |
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SECRETARY TO GOVT AGRL AND COOPERATION DEPT Vs. K JAYASEKHAR
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July 27, 2009 |
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SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SURYA PRATAP SINGH
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December 18, 2009 |
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SESHAGIRI RAO TALLURI Vs. STATE ELECTION COMMISSION A P
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April 8, 2009 |
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SESHAPU RAMULAMMA Vs. DOPPALAPUDI RAJU
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January 22, 2009 |
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SHABAN SHAMEER BASHA Vs. SHABAN SYED JAFFER MOHIUDDIN ALIAS NOUSHAD
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February 27, 2009 |
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SHAHZADI SHOWKAT JAHAN BEGUM Vs. HYDERABAD METRO DEVELOPMENT AUTHORITY TARNAKA
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December 14, 2009 |
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SHAIK AHMED MOHAMMAD Vs. DAMODARDAS HARIDAS SONS
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April 29, 2009 |
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SHAIK HASAN SAHEB Vs. A V SUBBA REDDY
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June 18, 2009 |
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SHAIK JAIN BASHA Vs. SAIK KHASIM SAHEB
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September 7, 2009 |
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SHAIK KASIM Vs. STATE ELECTION COMMISSION
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November 17, 2009 |
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SHAIK KHADAR BESHA Vs. STATE OF A P
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March 18, 2009 |
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SHAIK MAHABOOB ALI BASHA Vs. SHAIK ASHRAFUNNISSA
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October 26, 2009 |
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SHAIK MOHD HUSSAIN Vs. A P STATE WAKF BOARD
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August 13, 2009 |
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SHAIK MOULA ALI Vs. DIRECTOR SDSC
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November 8, 2009 |
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SHAIK OSMAN Vs. DISTRICT PANCHAYATH OFFICER
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September 22, 2009 |
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SHAK NUSRATH BANU Vs. STATE OF A P
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October 23, 2009 |
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SHALIMAR VIDEO CO Vs. SHALIMAR ENTERPRISES
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June 23, 2009 |
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SHANKER RAO SHINDE Vs. SYED ISAQ
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January 29, 2009 |
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SHANTHA BAI Vs. SHANKER RAO
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September 7, 2009 |
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SHANTHI AGARWAL Vs. M MASTHAN ALI
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February 13, 2009 |
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SHANTILAL RAVJI PATEL Vs. RUDRARAJU VENKATA RAMANA
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February 27, 2009 |
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SHEELAM RAMESH Vs. PRINCIPAL SECRETARY TO GOVERNMENTHOME PRISIONS C DEPARTMENT
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December 16, 2009 |
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SHENI SHETTY DHANA LAXMI Vs. UNITED INDIA INSURANCE CO LTD
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January 20, 2009 |
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SHRAVAN KUMAR AGARWAL Vs. STATE OF A P
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July 30, 2009 |
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SHRIRAM CHITS P LTD Vs. GUNDUMALI MANJULABAI
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December 31, 2009 |
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SHRTI KASHI MATH SAMSTHAN Vs. SRIMAD SUDHINDRA THIRTHA SWAMI
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March 25, 2009 |
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SIDDABATTULA SIVANARAYANA ALIAS SREEMANNARAYANA ALIAS SIVARAO Vs. CHUKKAPALLI SAMBASIVA RAO
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December 30, 2009 |
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SIDDHARDHA CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
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February 11, 2009 |
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SIMI GEORGE Vs. SUKUMAR GEORGE ALIAS SUKKUMAR GEORGE
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July 7, 2009 |
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SINGARENI COLLIERIES COMPANY LIMITED Vs. VEMUGANTI RAMAKISHAN RAO
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August 21, 2009 |
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SINGIREDDY NARASIMHA REDDY Vs. GOVT OF A P
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April 28, 2009 |
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SINGULURI KRISHMURTHY Vs. SINGALURI DAMODARARAO
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December 7, 2009 |
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SIRAJUDDIN DARUWALA Vs. STATE OF ANDHRA PRADESH
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February 26, 2009 |
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SIRIKONDA VENKATA KRISHNA Vs. STATE OF A P
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September 9, 2009 |
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SIRIMA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
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July 28, 2009 |
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SIRISALA MAHALAXMI ALIAS MAHALAXMI Vs. STATE
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June 18, 2009 |
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SISIRAGIRI AGRO FARMS PVT LTD Vs. UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE
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December 8, 2009 |
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SITARAM CHAPRALA Vs. STATE OF A P
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December 31, 2009 |
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SITCO SWARNANDHRA JMII INTEGRATED TOWNSHIP DEVELOPMENT CO PLT LTD Vs. A P HOUSING BOURD
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January 30, 2009 |
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SIVASHAKTHI BUILDERS Vs. A P STATE CONSUMER DISTIPUTES REDRESSAL COMMISSION
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January 30, 2009 |
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SPA AGENCIES INDIA PVT LTD Vs. HARISH RAWTANI
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December 24, 2009 |
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SPECIAL CHIEF SECRETARY TO GOVT OF AP REVENUE SER I DEPT Vs. V VIJAYA KUMAR
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December 24, 2009 |
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SRAVAN DALL MILL P LIMITED Vs. CENTRAL BANK OF INDIA
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September 11, 2009 |
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SREE MANASA ENTERPRISES Vs. COMMERCIAL TAX OFFICER
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October 8, 2009 |
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SRI SAI TEJA MARINE EXPORTS PVT LTD Vs. STATE BANK OF INDIA BHIMAVARAM
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October 28, 2009 |
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SRINIVAS GOUD Vs. COMMISSIONER OF PROHIBITION AND EXCISE
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July 13, 2009 |
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SRINIVASA AGENCIES HP DEALER EAST GODAVARI DISTRICT Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
December 4, 2009 |
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SRINIVASA SAHU LATE SIMHADRI SAHU Vs. REGIONAL MANAGER DISCRIPLINARY AUTHORITY
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February 17, 2009 |
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SRIRAM BUILDERS UPPAL RANGA REDDY Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI
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November 27, 2009 |
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ST MARYS COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
|
December 31, 2009 |
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STATE ACB Vs. SYED ALI MOHAMMED DISTRICT SUPPLY OFFICER
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June 16, 2009 |
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STATE ACB THROUGH INSPECTOR OF POLICE Vs. SYED ALI MOHAMMED DIST. SUPPLY OFFICER
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June 11, 2009 |
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STATE BANK OF HYDERABAD Vs. AHMED MOINUDDIN
|
October 30, 2009 |
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STATE OF A P Vs. A RAMULU
|
October 30, 2009 |
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STATE OF A P Vs. P RAJSHEKHAR
|
November 17, 2009 |
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STATE OF A P Vs. KOTIYADA NAGARAJU
|
December 17, 2009 |
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STATE OF A P Vs. K ABHIMANYUDU PROJECT AGRICULTURAL OFFICER ADA
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August 12, 2009 |
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STATE OF ANDHRA PRADESH Vs. MARGADARSI FINANCIERS
|
March 20, 2009 |
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STATE OF ANDHRA PRADESH Vs. A MURALI MADHAVA RAO
|
March 16, 2009 |
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STATE OF ANDHRA PRADESH Vs. P KANTILAL JAIN
|
April 9, 2009 |
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STATE OF ANDHRA PRADESH Vs. A SITA MAHALAKSHMI
|
December 21, 2009 |
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STATE OF ANDHRA PRADESH Vs. DISHESH KUMAR SABALKHA
|
October 28, 2009 |
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STATE OF ANDHRA PRADESH Vs. LAKSHMI CONSTRUCTIONS ENGINEERS AND CONTRACTORS
|
October 26, 2009 |
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SUBASH GUPTA Vs. V NARASIMHA REDDY
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December 31, 2009 |
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SUDAS CHANDRA REDDY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL CHENNAI
|
September 8, 2009 |
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SUDHEER KUMAR SANGHI Vs. D TULASI DAS
|
June 26, 2009 |
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SUKHAVASI SIVAIAH Vs. STATE
|
May 1, 2009 |
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SULEMAN BIN SAYEED Vs. DISTRICT COLLECTOR ADILABAD
|
October 26, 2009 |
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SUNKUGARI SRINIVASA REDDY Vs. M VIJAYALAKSHMI
|
August 10, 2009 |
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SUNTRU SOMI REDDY Vs. STATE OF A P
|
February 4, 2009 |
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SUPERINTENDENT ENGINEER R AND B CIRCLE Vs. PROGRESSIVE CONSTRUCTION LTD
|
March 13, 2009 |
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SUPERINTENDING ENGINEER Vs. PIONEER BUILDERS
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February 4, 2009 |
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SUPERINTENDING ENGINEER Vs. B SUDHAKAR RAO
|
May 5, 2009 |
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SUPERINTENDING ENGINEER IRRIGATION AND POWER DEPARTMENT Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 10, 2009 |
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SUPERINTENDING ENGINEER, AMRP CIRCLE I Vs. B SUDHAKAR RAO
|
May 1, 2009 |
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SUPRITENTENDING ENGINEER IRRIGATION AND POWER DEPARTMENT MECHANIC CIRCLE SRISAILAM PROJECT SRISAILAM DAM EAST Vs. STEEL AUTHORITY OF INDIA LIMITED CALCUTTA
|
October 10, 2009 |
|
SURI PREM KUMAR Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI
|
October 29, 2009 |
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SURYAPAGA RAVIKUMAR Vs. PAKKELA RAMARAO
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April 24, 2009 |
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SURYOVONICS LTD Vs. UNION OF INDIA
|
October 13, 2009 |
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SURYOVONICS LTD Vs. UNION OF INDIA
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November 13, 2009 |
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SUTHRAYA PRASADA RAO Vs. BOGATHI JAYA RAMI REDDY
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February 11, 2009 |
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SYED JAHEER AHAMAD Vs. HAJI JANDAMANU YUSUF SAHEB
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February 13, 2009 |
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SYED QUADRI Vs. SYED MUJEEBUDDIN
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July 22, 2009 |
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SYED YOUSUF Vs. RAJESH ENTERPRISES
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February 16, 2009 |
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SYEDA AFSAR QUADRI Vs. SYED SARWAR BIABANI
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September 22, 2009 |
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T A KHAJA HUSSAIN Vs. C IRSHAD BASHA NIZAMI
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August 12, 2009 |
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T JANAKI RAMI REDDY AGRICULTURE OFFICER Vs. STATE OF P
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June 22, 2009 |
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T KIRAN KUMAR Vs. DRUG INSPECTOR TRIPATHI
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July 15, 2009 |
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T KUMAR BABU Vs. GOVERNMENT OF ANDHRA PRADESH
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July 31, 2009 |
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T LAKSHMINARAYANA Vs. COMMISSIONER AND DIRECTOR OF HANDLOOMS AND TEXTILES DEPARTMENT GOVT OF ANDHRA PRADESH HYDERABAD
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September 24, 2009 |
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T LAXMA REDDY Vs. GOVERNMENT OF A P
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October 20, 2009 |
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T MOHAN REDDY Vs. POTU KRISHNAVENI
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November 6, 2009 |
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T NATHANIAL Vs. D SATYANARAYANA MURTHY
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October 22, 2009 |
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T P SOWMITHRI Vs. REGISTRAR HIGH COURT OF ANDHRA PRADESH
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December 31, 2009 |
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T RADHA BAI Vs. DISTRICT REGISTRAR MEDAK
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February 27, 2009 |
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T RAMBABU ALIAS BULLI Vs. STATE OF ANDHRA PRADESH
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July 31, 2009 |
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T RAMESH REDDY Vs. STATE OF A P
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October 22, 2009 |
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T SARATH CHANDRA REDDY Vs. MARGADARSI CHIT FUNDS LIMITED
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June 1, 2009 |
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T SEETHAPATHY Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
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June 5, 2009 |
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T SRINIVASA RAO Vs. UNION OF INDIA
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February 9, 2009 |
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T SRINIVASULU Vs. STATE OF A P
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March 18, 2009 |
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T SURESH Vs. ORIENTAL INSURANCE CO LTD
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December 4, 2009 |
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T VENKATRAM REDDY Vs. N VENKATA NARAYANA
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July 17, 2009 |
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T VIJAY HANUMAN SINGH Vs. D K PANWAR
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July 22, 2009 |
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T VISHWANADHAM Vs. COMMISSIONER REGISTRATIONS AND STAMPS
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April 15, 2009 |
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T YOGAIAH NAIDU Vs. MOHD LATEEFULLAH SHAREEF
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July 7, 2009 |
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TADI LAKSHMANA RAO Vs. CHALLA SATYANARYANA
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August 5, 2009 |
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TADIGIRI RAMBABU Vs. STATE OF A P
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July 31, 2009 |
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TADKAPALI SHANKAR Vs. RAMASWAMY
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February 2, 2009 |
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TAKKALAPALLY GOPAL RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETYS
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August 19, 2009 |
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TALARI RAVI Vs. STATE OF A P
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May 13, 2009 |
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TALLURI SRINIVAS Vs. STATE
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October 28, 2009 |
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TAURUS HOMES P LTD Vs. JOINT COLLECTOR
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April 8, 2009 |
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TELAGAREDDY YESU RAMA ESWARA PRASAD Vs. LIC OF INDIA RAJAHMUNDRY EAST GODAVARI
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September 18, 2009 |
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TELECOM DISTRICT MANAGER Vs. R GOPALA RAO
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June 24, 2009 |
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TELLA KOTESWARA RAO Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR GUNTUR
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September 14, 2009 |
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TELUGU KRISHNA MOHAN Vs. BOGGULA PADMAVATHI
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June 22, 2009 |
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THADISINA CHINNA BABU RAO Vs. THADISINA SARALA KUMARI
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August 21, 2009 |
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THERESAS TENDER LOVING CARE HOME Vs. CHAIRPORSON BOARD CONTROL AND SUPERVISION OF HOMES OFFICE OF THE DIRECTE WOMANE DEVLOPMENT AND CHILD WALFARE
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January 28, 2009 |
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THOMAS COLLEGE OF EDUCATION Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE
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December 16, 2009 |
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THOTA LAXMINARAYAN Vs. THOTA VENKATA RAMANA
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August 26, 2009 |
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THOTA SAMBASIVA RAO Vs. STATE OF A P
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April 20, 2009 |
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THOTA VENKATASUBBAIAH Vs. ANKIREDDY SADASIVAREDDY
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November 10, 2009 |
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THUMMALA LOVARAJU Vs. STATE OF A P
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March 13, 2009 |
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TPR MARKETING PVT LTD Vs. KINGSBURY PERSONAL CARE PVT LTD
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February 24, 2009 |
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TRIPURADI SADASIVA RAO Vs. RAVVA SOMALINGAM
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October 14, 2009 |
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TUMMALAPALLI KRISHNA MURTHY VISHRANTHI BHAVANAM ALIAS SRI TUMMALLAPALLI KRISHNA MURTHY GUEST BUILDING Vs. DISTRICT COLLECTOR WEST GODAVARI
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September 10, 2009 |
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TUMU VENKATESWARA REDDY Vs. STATE OF A P
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December 4, 2009 |
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UJELLY TCS UJELLY VILLAGE Vs. GOVERNMENT OF A P
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July 3, 2009 |
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UNION OF INDIA Vs. ALL INDIA POSTAL EXTRA DEPARTMENT EMPLOYEES UNION
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July 6, 2009 |
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UNION OF INDIA Vs. K SUDHAMA
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July 6, 2009 |
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UNION OF INDIA Vs. R SWARAJ LAXMI JUNIOR LECTURER
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March 20, 2009 |
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UNION OF INDIA Vs. Y V RAVINDRANATH
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September 10, 2009 |
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UNION OF INDIA Vs. M S N MURTHY
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November 10, 2009 |
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UNION OF INDIA GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. K NIRANJAN RAO
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December 22, 2009 |
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UNION OF INDIA HYDERABAD Vs. V K SANGHI
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December 22, 2009 |
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UNION OF INDIA SOUTH CENTRAL RAILWAYS SECUNDERABAD Vs. KURUKUNDU BALAKRISHNAIAH
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September 7, 2009 |
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UNION ROAD WAYS LTD Vs. KONIJERLA KHAMMAM
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November 5, 2009 |
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UNION ROAD WAYS LTD Vs. STATE OF ANDHRA PRADESH
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November 5, 2009 |
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UNITED INDIA INS CO LTD Vs. T GANDAMMA
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July 17, 2009 |
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UNITED INDIA INS CO LTD Vs. KANKANTI SATHAIAH
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July 17, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. JUALAPALLY SUDHAKAR RAO
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July 24, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. NEKKALLA AMMATHALLI
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February 27, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. K RAMACHANDRAN
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March 3, 2009 |
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UNITED INDIA INSURANCE COMPANY LIMITD Vs. TALLAPALLI RUBEIN
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April 17, 2009 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. G RAJESHWAR
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March 20, 2009 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. PULIGUNDA VANI KRISHNA ALIAS P VANI
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February 27, 2009 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANDURU LAKSHMI DEVAMMA
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February 19, 2009 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. M OM PRAKASH
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August 28, 2009 |
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UPPALA MURLIDHAR RAO Vs. K BALAKRISHNA REDDY
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March 2, 2009 |
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UPPUNUTHALA SUGUNAMMA Vs. STATE OF A P
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February 18, 2009 |
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UZMA AMTUL SHUKOOR FAROOQUI Vs. N T R UNIVERSITY OF HEALTH SCIENCES VIJAYWADA
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November 27, 2009 |
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V BHAVANI Vs. MANABALA BANGARAJU
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July 28, 2009 |
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V DHARMAVENAMMA Vs. C SUBRAMANYAM MANDADI
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June 19, 2009 |
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V HANYA NAIK Vs. M KRISHNA REDDY
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September 11, 2009 |
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V K CHANDRA SEKHAR Vs. V K SUSEELAMMA
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December 5, 2009 |
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V K CHANDRASEKHAR Vs. V K SUSEELAMMA
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December 1, 2009 |
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V K CHANDRASEKHAR Vs. V K SUSEELAMMA
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December 10, 2009 |
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V RAJU Vs. COMMANDER WORKS ENGINEER
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February 24, 2009 |
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V SEENAIAH Vs. EXECUTIVE ENGINEER HOUSING WARANGAL DIVISION
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March 4, 2009 |
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V TULASIRAM Vs. GOVERNMENT OF ANDHRA PRADESH
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June 5, 2009 |
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V V RAJENDRA PRASAD Vs. DISTRICT COLLECTOR
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July 7, 2009 |
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V VENKATESWARA RAO MYLOFITS INDIA LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION SUB REGIONAL OFFICE
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November 17, 2009 |
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V VIDYAVATHI Vs. CHANDRAIAH ALIAS CHANDRA BABU
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December 4, 2009 |
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V VIJAYALAXMI Vs. NAZEEMUDDIN
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June 9, 2009 |
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VADADA GANESWARA RAO Vs. MUMMIDISETTI VIJAYA CHAMUNDESWARI
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August 20, 2009 |
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VADIAKONDA NARENDER Vs. STATIONHOUSE OFFICER P S ATMAKUR
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June 29, 2009 |
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VAKA SRINIVASA REDDY Vs. GOVERNMENT OF A P
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October 12, 2009 |
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VALANDAPALEM TODDY TAPPERS INDUSTRIAL CO OPERATIVE SOCIETY LIMITED Vs. PROHIBITION AND EXCISE SUPERINTENDENT KRISHNA DISTRICT
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July 22, 2009 |
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VALLURUPALLI JAGEDEESWARA RAO Vs. VYTLA SATYANARAYANA
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August 3, 2009 |
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VANAM SITARAM NAGESWARA RAO Vs. N SAMBASIVA RAO
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January 21, 2009 |
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VANGALA SREENIVASA REDDY Vs. STATE OF A P
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September 15, 2009 |
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VANTEDDU VENKATESWARA RAO Vs. GODAVARTHI SUBHADRAMMA
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September 1, 2009 |
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VASANTHA VENUGOPALA SWAMY VARI TEMPLE Vs. MUKKAPATI VENKATESWARA RAO
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February 10, 2009 |
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VEDLAMUDI SUBBA RAO Vs. A P S E B
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November 24, 2009 |
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VEERUNURI SUVARNA Vs. STATE OF ANDHRA PRADESH
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July 10, 2009 |
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VEERUNURI SUVARNA Vs. STATE OF ANDHRA PRADESH
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July 12, 2009 |
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VEMULA KRISHNA PRASAD Vs. STATE OF A P
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October 22, 2009 |
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VEMURI KRISHNA PRASAD Vs. GHORPADE RADHA BAI
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November 3, 2009 |
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VENKATA SAI SRINIVASA CONSTRUCTION P LTD Vs. UNION OF INDIA
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November 19, 2009 |
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VENKATARAYANAKOTE KRISHNAPPA RAGHVENDRA Vs. STATE OF ANDHRA PRADESH
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April 17, 2009 |
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VENKATESWARA FISHERMEN CO OPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR MACHILIPATNAM
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August 5, 2009 |
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VENKATRAMANA Vs. STATE OF A P
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March 13, 2009 |
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VENUGOPALA SWAMY VARI DEVASTHANAM Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS
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April 9, 2009 |
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VICE CHAIRMAN AND MANAGING DIRECTOR Vs. MD NAZIRUDDIN
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September 25, 2009 |
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VIJAY MOHAN SHIVHARE Vs. STATE OF ANDHRA PRADESH
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September 14, 2009 |
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VIJAYALAXMI RICE INDUSTRIES I D A Vs. EMMADI CHINA VEERA BHADRA RAO
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January 20, 2009 |
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VIJAYENDER JAIN Vs. M LALITHA
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December 31, 2009 |
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VISAKHAPATANAM URBAN DEVELOPMENT AUTHORITY Vs. RANI KAMALA DEVI
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September 11, 2009 |
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VISHWANATHUNI CHINNA KASI RAO Vs. STATE OF ANDHRA PRADESH
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July 15, 2009 |
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VIZAG PROFILE LTD Vs. RASHTRIYA ISPUT NIGAM LIMITED
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July 10, 2009 |
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VLG MALLESHAM AND CO KARIMNAGAR Vs. INDIAN OIL CORPORATION LTD
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December 23, 2009 |
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VOLTAS LIMITED Vs. ASSISTANT COMMISSIONER
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February 11, 2009 |
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VORUGANTI PRABHAKAR Vs. VIJAYA LAXMI AUTO FINANCE
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July 21, 2009 |
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VRS AND YRN COLLEGE Vs. COMMISIONER OF COLLEGIATE EDUCATION A P
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June 30, 2009 |
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WALFARE ASSOCIATION Vs. MOHAMMED ISMAIL
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June 18, 2009 |
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WIPRO GE HEALTH CARE PVT LTD Vs. STATE OF ANDHRA PRADESH
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March 16, 2009 |
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Y BHASKARA RAJU RAILWAY CONTRACTOR Vs. UNION OF INDIA
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February 26, 2009 |
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Y JANGAMMA Vs. SPECIAL COURT UNDER A P LAND GRABBING
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December 31, 2009 |
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Y KESHAVA SHARMA Vs. K VENUGOPAL RAO
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August 28, 2009 |
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Y NAGARAJU Vs. STATE OF A P
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March 18, 2009 |
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YERAKAREDDY ANATHAREDDI Vs. DURBA LAKSHMI BHAVANI
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July 8, 2009 |
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YERRAM KRISHNA RAO Vs. MUTTAMALLA NARSAMMA
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October 24, 2009 |
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ZAHEDA BEGAM Vs. LAL AHMED KHAN
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August 13, 2009 |
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