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Case Index
Title
Date
A C P L JEWELS PRIVATE LTD Vs. UNION OF INDIA
December 1, 2009
A CHANDRAN Vs. NEELAM SRIVASTAVA
May 26, 2009
A N CHAUDHARY Vs. DISTRICT COOPERATIVE BANK LTD
May 28, 2009
A N SHUKLA Vs. UNION OF INDIA (UOI)
August 12, 2009
A.R. RICE MILLS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
November 13, 2009
AAJ PRAKASHAN LTD. AND ANOTHER Vs. VINEET SACHDEVA
December 7, 2009
ABDUL AZEEZ Vs. STATE OF U P
May 22, 2009
ABDUL GAFFAR Vs. STATE OF U P
May 6, 2009
ABDUL HAFEEZ KHAN ALIAS CHAKKAN Vs. CIVIL JUDGE PILIBHIT
June 29, 2009
Abdul Jabbar Vs. State of U.P.
October 23, 2009
ABDUL KADIR Vs. STATE OF U P
May 8, 2009
ABDUL KHALIK Vs. STATE OF U P
June 10, 2009
ABDUL MAJID MIR Vs. COL KAPIL DEV GHAI
June 9, 2009
Abdul Moid Vs. District Magistrate, Bahraich
October 8, 2009
ABDUL MOID AND ANR. Vs. DISTRICT MAGISTRATE AND ORS.
August 10, 2009
ABDUL RAHEEM @ KALLOO Vs. STATE OF U.P.
October 26, 2009
ABDUR RAHMAN Vs. STATE OF U P
April 27, 2009
ABHAY PAL SINGH Vs. STATE OF U P
April 21, 2009
ABHAY PRATAP SINGH Vs. STATE OF U P
April 27, 2009
ABHAY SINGH Vs. STATE OF U P
January 22, 2009
ABHILASHA MISHRA SRI MANOJ KUMAR MISHRA Vs. STATE OF U P
April 20, 2009
ABHIMANYU CHAUBEY Vs. INSURANCE OMBUDSMAN UTTAR PRADESH
July 10, 2009
ABHINAV MISHRA Vs. STATE OF U P
June 24, 2009
ABHISHEK SHUKLA Vs. STATE OF U P
April 8, 2009
ABHISHEKH PUSHKAR Vs. STATE OF U P
May 6, 2009
ABID ALI ALIAS PANDIT Vs. STATE OF U P
May 11, 2009
ABODH NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD AT FATEHGARH
July 9, 2009
ACE MEDIA ADVERTISERS PVT LTD Vs. BANK OF BARODA
March 26, 2009
Acharya Shri Anand Kishore Goswami Vs. State of U.P.through Chief Secretary, U.P.Shashan, Secretariat Lucknow and others
November 9, 2009
Acme Asbestos Pipes Ltd., Agra and others Vs. U.P.Jal Nigam Ltd., Lucknow and others
October 15, 2009
ACME TELE POWER LTD Vs. SINTEX INDUSTRIES LIMITED
January 9, 2009
ACURTIE CONTRACTORS AND ENGINEERS Vs. STATE OF U P
November 16, 2009
ADALATI DUBEY Vs. STATE OF U P
June 9, 2009
ADARSH ALIAS KAPTAN Vs. STATE OF U P
July 28, 2009
ADARSH INTER COLLEGE SARAI AKIL Vs. STATE OF U P
June 2, 2009
ADEEL FATIMA Vs. TOWN AREA COMMITTEE KAKORI LUCKNOW
May 21, 2009
ADESH KUMAR Vs. STATE OF U P
March 23, 2009
Adesh Kumar Mishra Vs. Union of India and Others
July 24, 2009
ADESH SETH Vs. REGISTRAR SOCIETIES CHITS AND FUNDS
April 10, 2009
Aditya Bhushan Vs. Sunil Kumar Garg
November 5, 2009
Aditya Narayan Dwivedi Vs. Deputy Director of Consolidation, Lucknow and Others
October 9, 2009
ADNAN AHMAD Vs. SANA ULLAH
September 9, 2009
AEIJAZ AHMAD Vs. UNION OF INDIA
November 5, 2009
AFREEN PARVEEN Vs. STATE OF U P
March 4, 2009
AFZAL ANSARI Vs. STATE OF UTTAR PRADESH
January 7, 2009
AFZAL BEGUM ALIAS AKHTARI Vs. STATE OF U P
July 9, 2009
Ahmad @ Piyare Vs. State of U.P.
October 6, 2009
AIJAZ AHMAD Vs. STATE OF U P
April 8, 2009
AIR FORCE NAVAL HOUSING BOARD Vs. OFFICIAL LIQUIDATOR
February 19, 2009
Air Force Naval Housing Board, New Delhi and Others Vs. State of U.P. and Others
September 17, 2009
AJAI KUMAR DUBEY Vs. FARRUKHABAD DISTRICT CO-OPERATIVE BANK LTD
March 19, 2009
AJAI KUMAR MAURYA Vs. STATE OF U P
May 5, 2009
AJAI KUMAR MISHRA Vs. DISTRICT MAGISTRATE
October 12, 2009
AJAY ALIAS BABLU SINGH Vs. STATE OF U P
November 23, 2009
AJAY ALIAS BHIM SINGH Vs. STATE OF U P
May 25, 2009
AJAY CHAUHAN DISTRICT MAGISTRATE PILIBHIT Vs. STATE
July 30, 2009
Ajay Gupta Vs. State of U.P. and Ors.
December 1, 2009
AJAY KUMAR Vs. STATE OF U P
April 1, 2009
AJAY KUMAR KAUSHAL Vs. STATE OF U P
April 22, 2009
AJAY KUMAR MISHRA Vs. STATE OF U.P.
July 30, 2009
AJAY KUMAR NAIK AND 8 ORS Vs. STATE OF U P
May 18, 2009
AJAY KUMAR PANDEY Vs. STATE OF U P
June 15, 2009
Ajay Kumar Sharma Vs. State of U.P. and others
December 10, 2009
AJAY KUMAR SINGH Vs. STATE OF U P
January 12, 2009
AJAY KUMAR SINGH Vs. STATE OF U P
December 21, 2009
Ajay Kumar Singh Vs. Accounts Officer, Basic Shiksha Parishad, Moradabad
June 29, 2009
AJAY KUMAR SRIVASTAVA Vs. STATE OF U P
April 9, 2009
AJAY KUMAR SRIVASTAVA Vs. DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITYS
March 3, 2009
AJAY KUMAR VERMA Vs. STATE OF U P
May 19, 2009
AJAY PAL Vs. STATE OF U P
May 21, 2009
Ajay Shanker Rai Vs. Managing Director, U.P. Shram Evam Nirman Sangh Ltd. and Ors.
December 7, 2009
AJAY SINGH Vs. STATE OF U P
May 18, 2009
AJAY SINGH Vs. STATE OF U P
May 7, 2009
AJAY VEER SINGH Vs. CHANDRA PAL
January 13, 2009
AJEET BAJPAI Vs. STATE OF U P
March 2, 2009
AJEET GUPTA Vs. STATE OF U P
May 15, 2009
AJEET KUMAR SINGH Vs. STATE OF U P
January 13, 2009
Ajeet Kumar Tandon (Sri) Vs. Satya Prakash Rastogi, Advocate and others
October 27, 2009
AJEET N ANSON Vs. REVD RECHARD E A RODGERS
May 12, 2009
AJIT KUMAR JAIN Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR
July 2, 2009
AJIT SINGH Vs. REGISTRAR OF COMPANIES
November 27, 2009
Ajit Yadav @ Jitendra Yadav Vs. State of U.P.
December 18, 2009
AJMER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 4, 2009
AJRA BEGUM Vs. STATE OF U P
June 15, 2009
Ajra Khan Vs. State of U.P. and Others
July 23, 2009
AKANSHA STEEL PVT LTD Vs. UNION OF INDIA
August 26, 2009
Akash Vs. State of U.P.
November 26, 2009
AKASH RAI Vs. STATE OF U P
March 23, 2009
AKHILA NAND PANDEY Vs. STATE OF U P
April 15, 2009
Akhilesh @ Ramesh Vs. State of U.P. & Anr.
May 18, 2009
Akhilesh Kumar Dwivedi Vs. State of U.P. and Others
July 24, 2009
AKHILESH KUMAR KARDHAM Vs. ZILA BASIC SIKSHA ADHIKARI J P NAGAR
December 3, 2009
AKHILESH KUMAR MISRA Vs. STATE OF U P
April 6, 2009
Akhilesh Kumar Pandey and Another Vs. State of U.P. and Others
September 4, 2009
AKHILESH KUMAR TIWARI Vs. STATE OF U P
April 8, 2009
Akhtar Ali Vs. Khurshid Fatma
December 9, 2009
AKRAM Vs. STATE OF U P
May 20, 2009
AKRAM ZIA Vs. ADDITIONAL DISTRICT JUDGE E C ACT LKO
May 8, 2009
AKSHAT PRAJAPATI ALIAS AKSHAT RAJ PRAJAPATI Vs. STATE OF U P
April 24, 2009
Akshay Kumar Shukla and another Vs. State of U.P.
December 15, 2009
Aleemuddin and others Vs. State of U.P. and another
October 23, 2009
ALGOO SINGH Vs. IIIRD ADDL DISTRICT JUDGE
May 21, 2009
ALI AKBAR Vs. ZILA BASIC SHIKSHA ADHIKARI KAUSHAMBI
April 13, 2009
Ali Husain Vs. Uttar Pradesh Sahkari Gram Vikash Bank Ltd., Lucknow & Ors.
June 30, 2009
ALI MOHAMMAD HUSSAIN Vs. STATE OF U P
September 7, 2009
ALI MOHD KHAN Vs. COMMITTEE OF MANAGEMENT
February 12, 2009
Ali Zafar Zaidi Vs. Rafiq @ Mitthu and others
August 13, 2009
ALIGARH MUSLIM UNIVERSITY ALIGARH Vs. INDUSTRIAL TRIBUNAL AGRA
October 22, 2009
ALIKESH TRIVEDI Vs. STATE OF U P
March 4, 2009
ALLAH RAKKHA Vs. STATE OF U.P. AND ANOTHER
December 9, 2009
Allahabad Bank Vs. Bipin Behari Lal Srivastava & Ors.
October 6, 2009
ALLAHABAD SAHAKARI MILK BOARD ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
May 26, 2009
ALLAHABAD TRADERS Vs. STATE OF U P
November 30, 2009
ALLAHUDDIN Vs. UNION OF INDIA
November 20, 2009
ALLAUDDIN ALIAS ALADEEN Vs. STATE OF U P
May 6, 2009
ALOK JAITLEY Vs. U P FOREST CORPORATION
March 3, 2009
ALOK KASHYAP Vs. STATE OF U P
April 1, 2009
ALOK KUMAR Vs. STATE OF U P
April 22, 2009
ALOK KUMAR SHARMA Vs. STATE OF U P
May 15, 2009
Alok Kumar Srivastava Vs. State of U.P. and Others
July 31, 2009
ALOK KUMAR TIWARI Vs. STATE OF U P
November 12, 2009
ALOK PRAKASH DUBEY Vs. PURVANCHAL VIDYUT VITRAN NIGAMLTD
May 13, 2009
Alok Singh @ Alok Kumar Vs. State of U.P.
November 26, 2009
AMANULLAH KHAN Vs. STATE OF U P
January 23, 2009
AMAR Vs. STATE OF U.P.
October 27, 2009
AMAR BAHADUR Vs. STATE OF U P
May 25, 2009
Amar Deep Talyan Vs. Joint Director of Education, Region-I, Meerut and Others
September 7, 2009
AMAR NATH Vs. STATE OF U P
May 15, 2009
AMAR NATH SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE BULANDSHAHR
April 30, 2009
Amar Nath Tewari Vs. District Inspector of Schools, Sultanpur and others
July 27, 2009
Amar Nath Tripathi Vs. Government of U.P. and Others
August 13, 2009
AMAR PAL SINGH Vs. MANGING DIRECTOR, U.P. COOPERATIVE RURAL DEVELOPMENT BANK LTD. & OTHERS
February 10, 2009
AMAR SINGH Vs. UNION OF INDIA
April 8, 2009
AMAR SINGH Vs. STATE OF U P
August 13, 2009
Amarnath Vs. Deputy Director of Consolidation, Hardoi & Ors.
September 9, 2009
AMARNATH GUPTA Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
July 31, 2009
AMARNATH VISHWANATH CHOWK KANPUR Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
April 6, 2009
AMARNATH YADAV Vs. STATE OF U P
October 13, 2009
AMBER KUMAR JAIN Vs. STATE OF U P
July 9, 2009
AMBER PAPER PRODUCTS AGRA Vs. STATE OF U P
March 5, 2009
AMBIKA PRASAD SHUKLA Vs. DIRECTOR BASIC EDUCATION U P LUCKNOW
April 9, 2009
AMBIKA PRASAD SHUKLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 29, 2009
AMBIKA PRASAD SINGH Vs. STATE OF U P
April 20, 2009
AMBRISH KUMAR SHUKLA Vs. STATE OF U P
April 15, 2009
Amichand Vs. State of U.P. and Others
July 9, 2009
AMIT KUMAR Vs. UNION OF INDIA
April 13, 2009
AMIT KUMAR Vs. STATE OF U P
May 29, 2009
AMIT KUMAR Vs. STATE OF U P
June 1, 2009
AMIT KUMAR Vs. STATE OF U P
May 14, 2009
Amit Kumar and others Vs. Abdul Hai Kharadwala
April 13, 2009
AMIT KUMAR BHARDWAJ Vs. STATE OF U P
April 21, 2009
AMIT KUMAR PANDEY Vs. STATE OF U P
July 3, 2009
AMIT KUMAR SHARMA Vs. STATE OF U P
May 21, 2009
AMIT KUMAR SHUKLA Vs. STATE OF U P
September 7, 2009
Amit Kumar Singh Vs. Bharat Petroleum Corporation Ltd. and Another
August 25, 2009
Amit Kumar Verma Vs. State of U.P. and others
October 19, 2009
Amit Kumar Verma Vs. State of U.P. and Others
August 19, 2009
AMIT MISRA Vs. STATE OF U P
December 4, 2009
Amit Sharma Vs. State of U.P. and Others
May 13, 2009
AMIT SINGH Vs. STATE OF U P
April 6, 2009
AMIT YADAV Vs. STATE OF U P
May 15, 2009
AMMAR YASIR KHAN Vs. STATE OF U P
April 15, 2009
AMOD PRASAD RAI Vs. STATE OF U P
January 7, 2009
AMRAWATI DEVI Vs. PURVANCHAL VIDYUT VITRAN NIGAM LIMITED
January 15, 2009
AMREESH KUMAR AND TWO ORS Vs. STATE OF U P
May 6, 2009
AMRENDRA PRATAP SINGH Vs. STATE OF U P
May 13, 2009
Amresh Singh and another Vs. State of U.P.
October 8, 2009
AMRITA MISHRA Vs. STATE OF U P
October 21, 2009
Anand Drinks Pvt.Ltd.(M/s) Vs. Civil Judge (S.D.) and another
August 31, 2009
ANAND KUMAR Vs. STATE OF U P
May 8, 2009
ANAND KUMAR Vs. DISTRICT MAGISTRATE MAHARAJGANJ
May 5, 2009
Anand Kumar Mishra Vs. State of U.P. & Anr.
September 11, 2009
ANAND KUMAR SINGH Vs. STATE OF U P
June 11, 2009
ANAND KUMAR SINGH Vs. STATE OF U P
January 23, 2009
Anand Kumar Singh Vs. U.P. State Road Transport Corpn.& Ors.
September 1, 2009
ANAND PRAKASH Vs. SECRETARY, MEDICAL AND HEALTH SERVICES AND ANR
November 4, 2009
ANAND SEN YADAV Vs. STATE OF U P
April 23, 2009
Anand Singh @ Babu Singh Vs. State of U.P.
August 8, 2009
ANAND SINGH ALIAS BABU SINGH Vs. STATE OF U.P.
August 18, 2009
ANANDI Vs. STATE OF U P
April 9, 2009
ANDREW JENNING BROOME Vs. U P COUNCIL FOR CHILD WELFARE LUCKNOW
May 22, 2009
ANEES AHMAD Vs. SHAMSHAD JAHAN ISHRAT MAHBOOB
May 15, 2009
Anees Ahmad Vs. Ramesh Kumar Pandey And Others
January 15, 2009
Aneeta Vs. State of U.P. and Another
September 11, 2009
ANEETA Vs. STATE OF U P AND ANR
September 11, 2009
ANEETA SHARMA Vs. STATE OF U P
May 29, 2009
ANEK PAL SINGH Vs. STATE OF UTTAR PRADESH
May 6, 2009
ANGREJ SINGH Vs. STATE OF U P
April 20, 2009
ANIL Vs. STATE OF U P
June 29, 2009
ANIL Vs. STATE OF U P
May 21, 2009
ANIL Vs. STATE OF U P
July 29, 2009
Anil and others Vs. State of U.P. and another
December 11, 2009
ANIL BALMIKI Vs. STATE OF U P
September 7, 2009
ANIL BARANWAL Vs. STATE OF U P
May 29, 2009
ANIL KUMAR Vs. SUCHITA
July 2, 2009
ANIL KUMAR Vs. STATE OF U P
June 4, 2009
ANIL KUMAR Vs. STATE OF U P
April 21, 2009
ANIL KUMAR Vs. GORAKHPUR KSHETRIYA GRAMIN BANK
April 2, 2009
ANIL KUMAR Vs. STATE OF U.P.
August 25, 2009
Anil Kumar Vs. Jaipal Gupta and others
August 25, 2009
ANIL KUMAR AGARWAL Vs. STATE OF U P
April 24, 2009
ANIL KUMAR ALIAS TINNEY Vs. STATE OF U P
May 18, 2009
ANIL KUMAR GARG Vs. STATE OF U P
May 5, 2009
ANIL KUMAR JAIN Vs. PRAMOD KUMAR GUPTA
April 21, 2009
ANIL KUMAR NIGAM Vs. STATE
May 15, 2009
ANIL KUMAR RAI Vs. STATE OF U.P. AND OTHERS
September 3, 2009
Anil Kumar Sehgal and Others Vs. Anita Vinayak and Others
August 19, 2009
ANIL KUMAR SINGH Vs. STATE OF U P
September 11, 2009
ANIL KUMAR TEWARI Vs. STATE
May 26, 2009
ANIL KUMAR VASHISTH Vs. STATE OF U P
October 7, 2009
ANIL KUMAR YADAV Vs. STATE OF U P
May 13, 2009
ANIL MISHRA Vs. STATE OF UTTAR PRADESH
January 23, 2009
ANIL PAL Vs. SUPERINTENDENT DISTRICT MANDAL GORAKHPUR
February 10, 2009
Anil Service Station, Azamgarh and Another Vs. Union of India and Others
July 2, 2009
ANIRUDH PRAKASH PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 24, 2009
ANIS ALIAS GENERAL Vs. STATE OF U P
May 27, 2009
ANIS E JOHN Vs. STATE OF U P
July 10, 2009
ANISH ALI Vs. STATE
May 8, 2009
ANITA Vs. ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
June 29, 2009
ANITA Vs. STATE OF U P
January 6, 2009
ANITA Vs. INDRAWATI
August 7, 2009
ANITA DEVI Vs. STATE OF U P
September 9, 2009
ANITA GAUTAM Vs. STATE OF U P
May 6, 2009
ANITA KUMARI Vs. STATE OF U P
May 8, 2009
Anita Tyagi Vs. State of U.P. and others
July 13, 2009
ANITA YADAV Vs. STATE OF U P
November 3, 2009
ANJALI SWAROOP Vs. NOIDA
February 27, 2009
ANJANA DEVI Vs. STATE OF U P
July 8, 2009
ANJANA SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 FATEHPUR
April 2, 2009
ANJANI KUMAR MISHRA Vs. STATE OF U P
May 28, 2009
ANJANI KUMAR SRIVASTAVA Vs. STATE OF U P
June 5, 2009
ANJU Vs. STATE OF U P
April 21, 2009
Anju Vs. State of U.P. and Others
July 22, 2009
ANJU ARORA Vs. K L KUMAR
May 6, 2009
ANKIT Vs. STATE OF U P
October 15, 2009
ANNAPURNA DEVI Vs. ADMINISTRATOR GENERAL U P
May 28, 2009
ANOKHEY LAL Vs. STATE OF U P
May 30, 2009
ANOOP KUMAR ALIAS BALRAM Vs. STATE OF U P
August 26, 2009
ANOOP KUMAR DIWEDI Vs. REGISTRAR GENERAL HIGH COURT
March 6, 2009
ANOOP KUMAR DUGGAL Vs. STATE OF U P
March 23, 2009
ANOOP KUMAR MISHRA Vs. STATE OF U P
June 2, 2009
ANOOP KUMAR RATHORE Vs. CHIEF ENGINEER JHANSI ZONE PWD JHANSI
January 12, 2009
ANOOP KUMAR SHAKYA Vs. STATE OF U P
April 6, 2009
ANOOP KUMAR SHUKLA Vs. SECRETARY SECONDARY SANSKRIT EDUCATION BOARD U P LUCKNOW
April 2, 2009
ANOOP KUMAR SRIVASTAVA Vs. STATE OF U P
May 18, 2009
ANOOP TIWARI Vs. STATE OF U P
May 15, 2009
Anshu Agrawal Vs. State of U.P. and Others
September 4, 2009
ANSHU AND ANOTHER Vs. CHANDRA KUMAR AND OTHERS
September 9, 2009
ANTRAM SHARMA Vs. STATE OF U P
May 6, 2009
Anuj Sharma Vs. State of U.P.
October 21, 2009
ANUP SUD Vs. SUDHASHU DAWAR
April 13, 2009
ANUPAM SHARMA Vs. STATE OF U P
August 4, 2009
Anupam Sharma Vs. State Of U.P. & Others.
January 1, 2009
Anupam Sharma (Dr.) (Smt.) Vs. State of U.P. and others
October 4, 2009
ANURAG Vs. JUDGE SMALL CAUSE COURT/CIVIL JUDGE SENIOR DIVISION BIJNOR
July 15, 2009
ANURAG KUSHWAHA Vs. STATE OF U.P. AND ANOTHER
November 24, 2009
ANURAG NIGAM Vs. STATE OF U P
May 26, 2009
ANURAG PRASAD Vs. STATE OF U P
April 6, 2009
Anurag Pratap Singh Vs. State of U. P. and others
November 18, 2009
ANWAR Vs. DISTRICT JUDGE
August 3, 2009
ANWARUNNISA Vs. STATE OF U P
April 15, 2009
APARNA CHAUHAN Vs. STATE OF U P
May 22, 2009
ARCHANA SINGH Vs. STATE OF U P
June 29, 2009
ARDEY Vs. STATE OF U P
May 22, 2009
AREZZOO DEVELOPERS PVT LTD Vs. STATE OF U P
December 11, 2009
ARIF Vs. STATE OF U P
April 1, 2009
ARIF KHAN Vs. STATE OF U P
April 24, 2009
ARJUN Vs. STATE OF U P
May 8, 2009
ARJUN SINGH Vs. STATE OF UP
April 24, 2009
ARMA NIRANJAN Vs. STATE OF U P
March 5, 2009
ARSHAD Vs. STATE OF U P
May 1, 2009
ARUN Vs. STATE OF U P
April 17, 2009
ARUN CHAWLA Vs. STATE OF U P
November 6, 2009
ARUN KUMAR AGARWAL Vs. U P GANGA KISAN SANSTHA
December 14, 2009
Arun Kumar Chaturvedi Vs. State of U.P. and Others
September 14, 2009
Arun Kumar Giri Vs. Director General, C.R.P.F. and others
January 22, 2009
Arun Kumar Mishra Vs. State of U.P.
August 12, 2009
ARUN KUMAR MISRA Vs. STATE OF U P
December 4, 2009
Arun Kumar Misra and others Vs. State of U.P. and others
September 4, 2009
ARUN KUMAR PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
January 15, 2009
ARUN KUMAR SHUKLA Vs. STATE OF U P
May 21, 2009
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
May 14, 2009
ARUN KUMAR UPADHAYA Vs. STATE OF U P
April 10, 2009
ARUN KUMAR VERMA Vs. STATE OF U P
May 7, 2009
ARUN MEHENDIRATTA Vs. STATE OF U P
April 21, 2009
ARUN PRAKASH AND ORS Vs. PRAKASH AZAD
September 17, 2009
ARUNACHALAM MUTHU Vs. STATE BANK OF INDIA
May 25, 2009
ARVIND ALIAS DABLOO Vs. STATE OF U P
September 14, 2009
ARVIND KUMAR Vs. STATE OF U P
November 20, 2009
ARVIND KUMAR Vs. UMA SHANKER
April 17, 2009
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
April 1, 2009
ARVIND KUMAR Vs. STATE OF U P
February 11, 2009
ARVIND KUMAR MISHRA Vs. UNION OF INDIA
November 20, 2009
ARVIND KUMAR RAI Vs. STATE OF UTTAR PRADESH
July 24, 2009
ARVIND KUMAR SAXENA Vs. STATE OF U P
April 22, 2009
ARVIND KUMAR SINGH Vs. UNION OF INDIA
December 16, 2009
ARVIND KUMAR YADAV Vs. STATE OF U P
May 18, 2009
Arvind Mishra @ Manager Mishra Vs. State of U.P.
November 9, 2009
Arvind Mohan Badoni Vs. Additional District Judge III, Dehradun and others
May 11, 2009
ARVIND PAL Vs. STATE OF U P
May 15, 2009
ARYAN BUFF MANUFACTURING CO Vs. REGIONAL DIRECTOR ESIC
December 17, 2009
ASAR MOHAMMAD Vs. STATE OF U P
July 30, 2009
ASARFA Vs. DEPUTY DIRECTOR OF COSOLIDATION U P
November 23, 2009
Asarfi Lal Vs. State of U.P. and Others
August 13, 2009
Asha Vs. Bharat Singh and others
July 23, 2009
ASHA DEVI Vs. STATE OF U P
February 2, 2009
ASHA DEVI Vs. STATE OF U P
November 11, 2009
ASHA RAM Vs. STATE
May 19, 2009
ASHA SHARMA Vs. STATE OF UP
December 18, 2009
ASHIF Vs. BOARD OF REVENUE U P AT ALLAHABAD
February 27, 2009
ASHIQ ALI Vs. STATE OF U P
July 1, 2009
ASHIQ HUSSAIN Vs. COMMISSIONER
September 8, 2009
Ashis Kumar and another Vs. Prescribed Authority and another
September 3, 2009
Ashish (Anar Singh) Vs. State of U.P.
September 9, 2009
ASHISH KHADYA BHANDAR Vs. COMMISSIONER OF TRADE TAX
November 4, 2009
ASHISH KUMAR Vs. STATE OF U P
January 5, 2009
ASHISH KUMAR MISHRA ALIAS BABLU Vs. STATE OF U P
May 19, 2009
ASHISH KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
March 6, 2009
ASHISH SHARMA Vs. STATE OF UTTAR PRADESH
July 29, 2009
Ashish Sharma Vs. State of U.P. and Others
July 31, 2009
ASHOK Vs. STATE OF U P
May 1, 2009
Ashok Chandra Mishra Vs. State of U. P. and Anr.
November 24, 2009
ASHOK CHAUHAN AND ANOTHER Vs. PYARE LAL SHIROMANI
November 25, 2009
ASHOK DHAR DIVEDI Vs. STATE OF U P
May 22, 2009
Ashok Gyan Prakash Sharma Vs. U. P. Electronics Corpn. Ltd. and others
November 12, 2009
Ashok Kashyap Vs. State of U.P. & Ors.
October 27, 2009
Ashok Kumar Vs. State of U.P. and another
August 28, 2009
ASHOK KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD CAMP FATEHPUR
July 15, 2009
ASHOK KUMAR Vs. STATE OF U P
July 7, 2009
ASHOK KUMAR Vs. STATE OF U P
May 18, 2009
ASHOK KUMAR Vs. STATE OF U P
May 28, 2009
ASHOK KUMAR Vs. STATE OF U P
April 7, 2009
ASHOK KUMAR Vs. STATE OF U P
April 21, 2009
ASHOK KUMAR Vs. UNION OF INDIA & ORS.
July 30, 2009
Ashok Kumar Agarwal Vs. District Magistrate and Others
September 4, 2009
ASHOK KUMAR AGRAWAL Vs. STATE OF U P
July 8, 2009
ASHOK KUMAR AWASTHI Vs. STATE OF U P
December 4, 2009
Ashok Kumar Bajpai & Anr. Vs. 17th Additional District Judge, Kanpur Nagar & Ors.
August 24, 2009
ASHOK KUMAR BHARTI Vs. STATE OF U.P. & OTHERS
May 27, 2009
ASHOK KUMAR DIXIT Vs. STATE OF U P
April 20, 2009
ASHOK KUMAR DIXIT Vs. STATE OF UP
April 8, 2009
ASHOK KUMAR GUPTA Vs. 10TH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
December 14, 2009
Ashok Kumar Gupta and another Vs. Xth A.D.J., Muzaffarnagar and others
December 14, 2009
ASHOK KUMAR KASHYAP Vs. STATE OF U P
May 15, 2009
Ashok Kumar Kulshrestha Vs. State of U. P. and others
December 10, 2009
ASHOK KUMAR MISHRA Vs. ZILA BASIC SHIKSHA ADHIKARI
April 24, 2009
ASHOK KUMAR PANDEY Vs. STATE OF U P AND ORS
August 20, 2009
ASHOK KUMAR SAXENA Vs. PUNJAB NATIONAL BANK
March 17, 2009
ASHOK KUMAR SECRETARY OM HARE KASTH & LOHA SANSTHAN AND ORS Vs. NARAIN DHARAMSHALA TRUST THRU MANAGER M. SEN CHHBRA AND ORS
December 4, 2009
ASHOK KUMAR SINGH Vs. STATE OF U P
May 8, 2009
ASHOK KUMAR SINGH Vs. STATE OF UTTAR PRADESH
May 6, 2009
ASHOK KUMAR SINGH Vs. STATE OF U.P.
November 26, 2009
Ashok Kumar Singh Vs. Commissioner, Varanasi Division and another
May 6, 2009
Ashok Kumar Singh Chauhan Vs. State of U.P. & Anr.
August 26, 2009
Ashok Kumar Srivastava Vs. State of U.P. & Ors.
December 21, 2009
ASHOK KUMAR TIWARI Vs. STATE OF U P
May 15, 2009
ASHOK KUMAR TIWARI Vs. STATE OF U P
May 14, 2009
ASHOK PANDEY Vs. ELECTION COMMISSION OF INDIA
April 2, 2009
Ashok Rao Vs. State of U.P. and others
August 19, 2009
ASHOK SINGH Vs. STATE OF U P
June 8, 2009
ASHRAF Vs. DEPUTY LABOUR COMMISSIONER
April 2, 2009
ASHU Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFAR NAGAR
May 29, 2009
ASHUTOSH BANSAL Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
October 8, 2009
ASHUTOSH DWIVEDI Vs. UNION OF INDIA
January 12, 2009
ASHUTOSH KUMAR Vs. ANJALI SRIVASTAVA
March 5, 2009
ASHUTOSH KUMAR TRIPATHI Vs. STATE OF U.P.
August 12, 2009
ASHUTOSH TRIPATHI Vs. STATE OF U.P. AND OTHERS
August 4, 2009
ASHWANI GUPTA Vs. STATE OF U P
May 27, 2009
ASHWANI KUMAR DIXIT Vs. STATE OF U P
May 26, 2009
ASHWARYA PAL SINGH Vs. STATE OF U.P.
December 4, 2009
ASLAM Vs. STATE
March 31, 2009
ASLAM ALIAS GAMA Vs. STATE OF U P
May 7, 2009
ASLAM MUSTAFA SIDDIQUI Vs. STATE OF U P
November 17, 2009
Asma Khan Vs. State of U.P.and others
November 13, 2009
ASSISTANT PROJECT ENGINEER Vs. PRESIDING OFFICER LABOUR COURT
April 30, 2009
ASTRON COLLAGE OF EDUCATION Vs. STATE OF U P
May 8, 2009
ATAHAR AHMAD Vs. STATE OF U P
April 24, 2009
ATAR SINGH Vs. STATE OF U P
May 27, 2009
ATIKUR RAHAMAN ALIAS ATIQ KIRANA Vs. UNION OF INDIA
July 10, 2009
ATUL SHARMA Vs. STATE OF U P
May 7, 2009
Audhyonik Utpadan Sahkari Samiti Limited Vs. State of U.P.and others
October 28, 2009
AVADESH KUMAR Vs. STATE OF U P
May 22, 2009
AVADH NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 20, 2009
Avi Gupta Vs. State of U.P. and another
December 15, 2009
AVINASH KUMAR Vs. STATE OF U P
May 26, 2009
Avinash Srivastava Vs. State of U.P. and others
January 29, 2009
AVNEESH PRAKASH Vs. SUSHIL KUMAR
May 15, 2009
AVNISH KUMAR BHADORIA Vs. STATE OF U P
March 27, 2009
AWADH NARAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 8, 2009
AWADH TRANSFORMERS PVT LTD Vs. CHAIRMAN, RAILWAY BOARD
September 1, 2009
AWADHESH Vs. RAM PYARI
May 25, 2009
AWADHESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW BENCH
October 26, 2009
AWADHESH KUMAR AWASTHI Vs. STATE OF U P
May 27, 2009
AWADHESH KUMAR MISRA Vs. STATE OF UTTAR PRADESH
May 6, 2009
AWADHESH KUMAR SINGH Vs. STATE OF U P
March 18, 2009
Awadhesh Narain Singh Vs. State of U.P. and others
July 28, 2009
Awadhesh Pandit & Anr. Vs. State of U.P. & Ors.
July 29, 2009
Awadhesh Prasad Vs. State of U.P. and others
September 4, 2009
AWDHESH KUMAR SINGH Vs. PRINCIPAL
May 8, 2009
Awdhesh Narain Singh (A.N.Singh) Vs. State of U.P. & Ors.
July 28, 2009
AWNISH KUMAR SINGH Vs. STATE OF U P
April 21, 2009
AYODHYA SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
March 27, 2009
AZAD KHAN Vs. AKHTARI BEGUM
January 27, 2009
AZAD TIWARI ALIAS AVNISH TIWARI Vs. STATE OF U P
May 8, 2009
B BALRAM CHANDRA Vs. ABDUL SATTAR
April 16, 2009
B H E L CONTRACT WORKERS UNION Vs. STATE OF U P
May 14, 2009
B H P ENGINEERS PVT LTD Vs. DIRECTOR INDUSTRIES U P FACILITATION COUNCIL
May 19, 2009
B K AGARWAL Vs. STATE OF U P
August 21, 2009
B K ALIAS VIRENDRA Vs. STATE OF U P
May 5, 2009
B K GUPTA Vs. UNION OF INDIA
February 2, 2009
B.P. SHARMA & CO. Vs. BHARAT PETROLEUM CORPN. LTD
July 14, 2009
B.P.Bakshi Vs. Dinesh puri
December 23, 2009
B.P.Sharma & Company Vs. Bharat Petroleum Corporation Ltd. and Another
July 14, 2009
BABA ALIAS NOOTAN GIRI Vs. STATE OF U P
April 2, 2009
BABA GAS SERVICE Vs. STATE OF U P
March 18, 2009
BABBAN CHATURVEDI Vs. STATE OF U P
June 12, 2009
BABBU ALIAS SURENDRA NATH MISHRA Vs. STATE OF U P
May 8, 2009
BABITA GANGWAR Vs. RAM PAL GANGWAR
May 14, 2009
BABITA GUPTA Vs. STATE OF U P
May 18, 2009
BABLOO AWASTHI Vs. STATE OF U P
April 22, 2009
BABLU YADAV Vs. STATE OF U P
April 2, 2009
BABOO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
April 27, 2009
Babu Vs. State
May 22, 2009
BABU CHAND Vs. STATE OF U P
May 14, 2009
BABU LAL Vs. STATE OF U P
April 27, 2009
BABU LAL Vs. STATE OF U P
May 25, 2009
Babu Lal Vs. Deputy Director of Consolidation, Mahamaya Nagar and Others
September 7, 2009
BABU RAM Vs. MAHENDRA SINGH
February 13, 2009
Babu Ram Vs. Addl. District Judge
August 13, 2009
Babu Ram Singh Vs. State of U.P. and Others
September 8, 2009
BABULAL Vs. STATE OF U P
April 9, 2009
BABULLI Vs. HAMIDUL BIBI
April 17, 2009
BACHAI VERMA Vs. STATE OF U P
June 4, 2009
BACHAN DEV PRASAD Vs. DISTRICT MAGISTRATE AGRA
April 15, 2009
BACHAU VISHWAKARMA Vs. STATE OF U P
May 22, 2009
BACHCHAN PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
April 7, 2009
Bachchu Alias Bachchu Singh Vs. State
November 24, 2009
BACHCHU RAM SINGH Vs. ADDITIONAL COMMISSIONER JUDICIAL ALLAHABAD DIVISION
May 6, 2009
Bachchu Singh Vs. State of U.P. and others
December 15, 2009
Badal Pandey Vs. Additional District Judge and others
August 24, 2009
Badan Singh Vs. Board of Revenue, Allahabad & Ors.
September 1, 2009
Badari and others Vs. State of Uttar Pradesh
October 29, 2009
Badli Ram Sharma Vs. Mangalore Ganesh Bidi Works, Mysore
July 17, 2009
Badri Nath Vs. Satyendra Singh
August 6, 2009
BAGHWAN DEEN Vs. STATE OF U P
May 7, 2009
BAHADUR Vs. STATE OF U P
September 10, 2009
Bahadur Nath and others Vs. State of Uttaranchal
April 17, 2009
BAHAIYYA LAL Vs. STATE OF U P
May 19, 2009
BAHORAN LAL Vs. SIYA RAM NIRMAL B S A HARDOI
May 13, 2009
Bahori lal & Ors. Vs. State of U.P. & Ors.
June 18, 2009
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SHIV DULARI
November 12, 2009
BAL BHARTI SHIKSHA SADAN INTER COLLEGE Vs. STATE OF U P
June 2, 2009
BAL KISHAN GUPTA Vs. JUDGE SMALL CAUSE COURTS BIJNOR
March 19, 2009
Bal Kishun & Anr. Vs. State of U.P.& Anr.
March 17, 2009
BAL KRISHNA AGARWAL Vs. STATE OF U P
May 27, 2009
BAL KRSIHNA TIWARI Vs. STATE OF U P
June 12, 2009
BAL RAM SINGH Vs. STATE OF U P
May 8, 2009
BALA KRISHNA NARAYANA Vs. STATE OF U P
June 12, 2009
Balaji Traders Vs. Additional Commissioner Grade-I Trade Tax, Ghaziabad and Others
July 24, 2009
Balbir Singh & Anr. Vs. State of U.P. & Ors.
October 5, 2009
BALEE MOHAMMAD Vs. STATE OF U P
May 8, 2009
BALIHARI YADAV Vs. BASIC SHIKSHAN ADHIKARI
April 6, 2009
BALIRAM SINGH Vs. STATE OF U.P.
August 18, 2009
BALJEET PRATAP SINGH Vs. STATE OF U P
March 6, 2009
Ball Ram and another Vs. Deputy Director of Consolidation, Kheri and others
August 27, 2009
BALRAM ALIAS RAMSAJEEVAN Vs. STATE OF U P
May 25, 2009
BALRAM BALMIKI Vs. STATE OF U P
May 8, 2009
BALRAM SINGH Vs. STATE OF U P
May 29, 2009
BALVEER SINGH Vs. STATE OF U P
December 17, 2009
BALWANT SINGH Vs. STATE OF U P
April 29, 2009
BALWANT SINGH Vs. UNION OF INDIA
August 25, 2009
BANARAS HINDU UNIVERSITY Vs. PRESIDING OFFICER LABOUR COURT
January 23, 2009
BANARASI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
February 20, 2009
Bank of Baroda Vs. S.K. Kool and Another
April 28, 2009
BANS BAHADUR SINGH Vs. BRIJESH KUMAR SINGH
March 31, 2009
BANSAL MILL STORE STATION ROAD MORADABAD Vs. COMMISSIONER OF TRADE TAX U P AT LUCKNOW
April 30, 2009
BANSHI Vs. STATE OF U P
April 21, 2009
BANSHI LAL Vs. ADDITIONAL SESSION JUDGE F T C 7 SITAPUR
May 27, 2009
BANTI Vs. STATE OF U P
April 17, 2009
BANWARI LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 2, 2009
BANWARI LAL ASSOCIATION PVT LTD Vs. BASANTI DEVI FAMILY TRUST
April 30, 2009
BANWARI LAL UPADHYAY Vs. STATE OF U P
September 18, 2009
BANWARI SINGH Vs. STATE OF U P
May 29, 2009
BARAMDIN Vs. STATE OF U P
February 2, 2009
BARKHU RAM Vs. STATE OF U.P.
December 14, 2009
Baroda Eastern Uttar Pradesh Gramin Bank and Another Vs. Vijay Laxmi Srivastava and Another
July 14, 2009
BARRAKEY Vs. STATE OF U P
June 10, 2009
BARSATI Vs. STATE OF U P
April 24, 2009
Basant Gaderi Vs. State of U.P.
December 9, 2009
BASANT ISPAT UDYOG PVT LTD Vs. BASANT INDUSTRIES
May 29, 2009
BASANT LAL BANARASI LAL PRIVATE LIMITED Vs. SANTOSH KUMAR GUPTA
September 14, 2009
BASANT LAL DUBEY Vs. STATE OF U P
May 15, 2009
Basant Ram Vs. State of Uttaranchal
March 23, 2009
Basanti Vs. Ramesh Chandra Sharma
December 9, 2009
BASHEER Vs. STATE OF U P
April 2, 2009
BASHIR AHMAD Vs. IFTEKHAR AHAMAD
April 7, 2009
BECHU PRASAD AND ANOTHER Vs. ADDITIONAL COMMISSIONER (ADMN.) DEVI PATAN, MANDAL GONDA AND OTHERS
November 11, 2009
BECHU RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 16, 2009
BEENA SENGAR Vs. SMT. MAYA CHAUHAN
April 21, 2009
BENGALI PRASAD VERMA Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
October 30, 2009
BENGALIMAL Vs. COLLECTOR AGRA
May 5, 2009
BHADAI Vs. STATE OF U P
April 10, 2009
Bhaganoo Chauhan Vs. Union of India and Others
August 21, 2009
BHAGAT SINGH Vs. STATE OF U P
July 7, 2009
BHAGIRATH Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
August 12, 2009
BHAGIRATHI Vs. AUTHORIZED OFFICER SECURED CREDITOR PUNJAB NATIONAL BANK KESARGANJ BRANCH DISTRICT MEERUT
April 2, 2009
Bhagmal Vs. State of U.P. &Ors.
November 20, 2009
BHAGMANI Vs. VTH ADDITIONAL DISTRICT JUDGE BALLIA
April 22, 2009
Bhagwan Das and others Vs. State of U.P.
December 15, 2009
Bhagwan Deo Singh and Others Vs. State of U.P. and Others
May 26, 2009
Bhagwan Devi (Smt.) and others Vs. Ved Prakash and others
April 24, 2009
BHAGWAN SWARUP Vs. HAMIDA KHATOON DEAD
February 25, 2009
BHAGWAT ALIAS BHAGAT Vs. STATE OF U P
January 12, 2009
BHAGWAT SWARUP MATHUR Vs. STATE OF U P
May 1, 2009
BHAIYA LAL Vs. SPECIAL SECRETARY DEPT OF EDUCATION
March 20, 2009
BHANU PRATAP Vs. STATE OF U P
January 21, 2009
BHARAT Vs. STATE OF U P
November 3, 2009
BHARAT CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
August 12, 2009
Bharat Electronics Limited Vs. Labour Court, Agra and Others
August 3, 2009
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U P
April 10, 2009
BHARAT LAL Vs. PUNJAB NATIONAL BANK HOUSING FINANCE LTD
August 28, 2009
Bharat Lal Vs. State of U.P. and Others
February 5, 2009
BHARAT PETROLEUM CORPORATION LIMITED Vs. AMAR AUTOS
January 15, 2009
BHARAT PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES
January 27, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. KUNWAR VISHWANATH CHANDRA
February 16, 2009
Bharat Ram Chaudhary Vs. District Inspector of Schools, Basti and Others
August 4, 2009
BHARAT SINGH Vs. STATE OF U P
July 21, 2009
Bharati Rai Vs. State of U.P. and Others
July 16, 2009
BHARATIYA CONTENOR NIGAM LTD Vs. PRINCIPAL OFFICER ASSESSMENT OFFICER KANPUR
May 12, 2009
Bhaskar Mishra Vs. Union of India and Another
July 3, 2009
BHASKER SINGH Vs. STATE OF U P
February 9, 2009
BHIKHA Vs. STATE OF U P
May 7, 2009
Bhirgu Ji-Rice, Dal and Oil Mills, Jamaniastation, Ghazipur Vs. Commissioner of Trade Tax, U.P. Lucknow
August 11, 2009
BHODU ALIAS DILIP PANDIT Vs. STATE OF U P
May 19, 2009
BHOLA Vs. STATE OF U P
April 21, 2009
BHOLA RAM Vs. ADDITIONAL COLLECTOR PROTOCOL AGRA
May 27, 2009
Bholey Shiv Mandir Samiti Vs. Addl. Dist. & Sess. Judge and another
August 6, 2009
Bhonu Singh and Others Vs. Ram Briksha Singh and Others
September 14, 2009
BHOOP SINGH Vs. STATE OF U P
March 2, 2009
BHOORA Vs. STATE OF U P
February 17, 2009
BHOORE Vs. ADDITIONAL COMMISSIONER JUDICIAL MORADABAD DIVISION MORADABAD
May 12, 2009
Bhopal Singh @ Brij Behari Vs. State
June 4, 2009
BHRIGU NATH PANDEY Vs. STATE OF UTTAR PRADESH
February 2, 2009
BHUDEO SHARMA Vs. STATE OF U P
April 2, 2009
Bhupendra Chauhan Vs. State of U.P.
November 30, 2009
BHUPENDRA NATH TRIPATHI Vs. STATE OF U P
January 6, 2009
BHUPENDRA SINGH Vs. STATE OF U P
January 21, 2009
BHUPENDRA SINGH Vs. STATE OF U P
May 8, 2009
Bhupram Vs. M.A. Akhtar and Others
August 25, 2009
Bhuwan Singh Rawat Vs. ICICI Lombard Pvt. Motor General Insurer
May 1, 2009
BIDHA AND ANR Vs. ADDITIONAL COLLECTOR (VITYA) MATHURA AND ORS
October 29, 2009
Bidhey Vs. State of U.P
November 24, 2009
BIJNESH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
July 24, 2009
BIMLA PRASAD TIWARI Vs. STATE OF U P
April 23, 2009
BINDRA RATHORE Vs. STATE OF U P
April 8, 2009
BINDU SHUKLA Vs. ARVIND DUBEY
October 6, 2009
BIPIN BECHARI LAL SRIVASTAVA & ORS. Vs. ALLAHABAD BANK
October 6, 2009
Birbal Yadav Vs. State of U.P. & Ors.
May 19, 2009
Birendra Kumar Verma Vs. State of U.P. and Others
January 23, 2009
BIRENDRA SHUKLA Vs. STATE OF U P
April 24, 2009
Birval and others Vs. State of U.P. and others
December 8, 2009
BITAULI Vs. STATE OF U P
May 5, 2009
BITTAN Vs. STATE OF U P
May 8, 2009
BITU PANDEY ALIAS ASHISH KUMAR Vs. STATE OF U P
May 8, 2009
Braham Dutt Tyagi Vs. State of U.P.
June 30, 2009
BRAHM DEV SINGH Vs. STATE OF U P
May 8, 2009
BRAHMA CHARAN PANDEY Vs. STATE OF U P
May 13, 2009
BRAHMA PRASAD Vs. STATE OF U P
April 21, 2009
BRAHMA SINGH Vs. STATE OF U P
April 20, 2009
BRAHMA SINGH Vs. STATE OF U P
February 19, 2009
Brahma Singh Vs. District Inspector of Schools, Saharanpur and Others
July 28, 2009
BRAHMANAND Vs. STATE OF U P
April 1, 2009
BRAHMAPAL SINGH Vs. STATE OF U P
December 16, 2009
BRAHMPAL Vs. STATE OF U P
May 22, 2009
Braj Bhushan Sharma Vs. State of U.P. & Ors.
August 10, 2009
BRAJ MOHAN SHUKLA ALIAS BRIJ MOHAN SHUKLA Vs. BHANU PRATAP SINGH I G OF POLICE
May 29, 2009
Brajesh Kumar Sharma Vs. Vishnu Narain Shukla
October 28, 2009
BRAMH DEO LAL Vs. DIVISIONAL GENERAL MANAGER EASTERN ZONE UPSRTC VARANASI
April 30, 2009
BRAMH SINGH Vs. STATE OF U P
November 25, 2009
BRAMHA PAL SINGH Vs. STATE OF U.P.
November 12, 2009
BRIG M A KHAN Vs. UNION OF INDIA
November 30, 2009
BRIJ BHAN SINGH Vs. STATE OF U P
December 17, 2009
BRIJ BHUSHAN ALIAS BIRJU Vs. STATE OF U P
March 18, 2009
BRIJ BHUSHAN BAKSHI Vs. STATE OF U P
January 14, 2009
Brij Bhushan Rai Vs. Devendra Nath Verma
August 18, 2009
BRIJ KISHORE ALIAS PANDEY Vs. STATE OF U P
April 16, 2009
BRIJ LAL Vs. STATE OF U.P. AND OTHERS
December 8, 2009
BRIJ MOHAN Vs. STATE OF U P
April 6, 2009
BRIJ MOHAN Vs. STATE OF U P
May 14, 2009
BRIJ NANDAN DEEN DAYAL INTER COLLEGE Vs. STATE OF U P
May 25, 2009
BRIJ RAJ MISHRA Vs. STATE OF U P
April 27, 2009
BRIJ RAJ SINGH Vs. STATE OF U P
April 8, 2009
Brijbhan Singh and Others Vs. State of U.P. and Others
December 1, 2009
BRIJENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE MAHOBA
April 24, 2009
BRIJENDRA NATH PANDEY Vs. MAJOR UPENDRA NATH PANDEY
September 18, 2009
BRIJESH Vs. STATE OF U P
April 22, 2009
BRIJESH Vs. STATE OF U P
March 20, 2009
BRIJESH ALIAS KALLU Vs. STATE OF U P
June 10, 2009
BRIJESH KUMAR Vs. DISTRICT JUDGE AZAMGARH
September 2, 2009
Brijesh Kumar Vs. State of U.P.
September 2, 2009
Brijesh Kumar Gupta Vs. State of U.P. and others
November 11, 2009
BRIJESH KUMAR SHARMA Vs. STATE OF U P
May 15, 2009
BRIJESH KUMAR YADAV ALIAS GUDDU Vs. STATE OF U P
June 1, 2009
BUDDH RAM Vs. STATE OF U P
May 7, 2009
BUDDHI PRAKASH Vs. STATE OF UTTAR PRADESH AND ORS.
October 14, 2009
Buddhi Prakash Vs. State of U.P. and others
November 17, 2009
BUDDHI SAGAR YADAV Vs. STATE OF U.P. AND OTHERS
May 13, 2009
Budh Nath and another Vs. Bachchi Ram @ Vidyasagar (since deceased), through L.R.
April 23, 2009
BUDHI PRAKASH SINGH Vs. STATE OF U P
May 8, 2009
Budhraji Vs. State
October 24, 2009
BUNDU KHAN Vs. STATE OF U.P.
August 11, 2009
Bundu Khan and Another Vs. State of U.P. and Another
November 8, 2009
C/M LOK BHARTI INTER COLLEGE Vs. STATE OF U.P.
October 30, 2009
CALCUTTA EXPRESS TRANSPORT CO Vs. COMMISSIONER OF TRADE TAX
December 9, 2009
CATHERINE TIWARI Vs. STATE OF U P
May 7, 2009
CENTRAL BANK OF INDIA Vs. DINESH KUMAR AGARWAL
February 24, 2009
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA
September 10, 2009
Century Textile and Industries Limited Vs. Assistant Labour Commissioner/Conciliation Officer, Kurnaun Region and another
May 14, 2009
Ch. Dhruv Ram Lodhi @ Dhruv Ram Chaudhary Vs. Election Commission of India and others
November 3, 2009
CHABHAL SANYUKTA KRISHI SAHKARI SAMITI Vs. STATE OF U P
May 26, 2009
Chairman and Managing Director, Allahabad Bank and Others Vs. Suresh Chandra Sharma and Another
July 15, 2009
CHAMAN LAL Vs. UNION OF INDIA
March 23, 2009
CHAMELI DEVI Vs. STATE OF U P
January 21, 2009
CHAMMAN Vs. STATE OF U P
May 27, 2009
CHAMPA DAVI Vs. PYARE MOHAN AGRAHAREE
April 22, 2009
CHAND BABU Vs. STATE OF U P
May 13, 2009
CHANDA DEVI Vs. STATE OF U P
April 27, 2009
CHANDAN KOSTA Vs. STATE OF U P
June 30, 2009
CHANDAN RAI GARG Vs. PRESCRIBED AUTHORITY
December 18, 2009
CHANDAN SHARMA Vs. STATE OF U P
May 5, 2009
CHANDAN SINGH Vs. STATE OF U P
August 25, 2009
Chandan Singh Vs. State of Uttarakhand
May 21, 2009
CHANDRA BHAN Vs. STATE OF U P
May 7, 2009
CHANDRA BHAN SINGH Vs. STATE OF U P
June 1, 2009
CHANDRA BHUSAN DWIVEDI Vs. UNION OF INDIA
April 10, 2009
Chandra Bhushan Pandey Vs. Rajya Krishi Utpadan Mandi Parishad, Lucknow and Or.
December 24, 2009
CHANDRA DUTT DWIVEDI Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
April 7, 2009
CHANDRA KALA Vs. STATE OF U P
April 30, 2009
CHANDRA KANT SINGH Vs. SECRETARY MADHYAMIC SHIKSHA PARISHAD U P
January 13, 2009
CHANDRA KIRAN Vs. STATE OF U P
April 8, 2009
CHANDRA PAL YADAV Vs. STATE OF UTTAR PRADESH
March 24, 2009
CHANDRA PRAKASH ARORA Vs. STATE OF U P
March 17, 2009
CHANDRA PRAKASH MISRA Vs. UNION OF INDIA THR MINISTRY SECY RURAL DEVELOPMENT
April 1, 2009
CHANDRA SINGH DHAMA Vs. STATE OF U.P.
December 5, 2009
CHANDRAJEET RAM Vs. STATE OF U.P.
August 11, 2009
CHANDRAPAL Vs. STATE OF U P
February 12, 2009
Chandrapal Vs. Gopal Das and another
December 22, 2009
CHANDRAWATI Vs. STATE OF U.P.
September 17, 2009
Chandrawati Gupta @ Sanehlata Vs. Union of India and others
October 7, 2009
Chandrika Prasad and Others Vs. Settlement Officer, Consolidation, Jaunpur and Others
August 27, 2009
CHANDRU SINGH Vs. D.D.C., BIJNOR AND OTHERS
August 10, 2009
CHANGUDI Vs. SECRETARY VILLAGE DEVELOPMENT STATE OF U P
May 5, 2009
Charan Jeet Singh @ Nikka Vs. State of U.P.
September 16, 2009
Charan Singh Vs. State of U.P. and Others
June 12, 2009
Charan Singh and others Vs. State of U.P.
December 14, 2009
CHATAR SINGH AND ANTOHER Vs. STATE OF U P
April 20, 2009
CHAUHAN INT BHATTHA UDYOG Vs. STATE OF U P
May 5, 2009
CHET RAM Vs. STATE OF U P
July 10, 2009
CHET RAM GANGWAR Vs. STATE OF U P
July 3, 2009
CHHABI LAL Vs. RAJVEER SINGH
April 24, 2009
Chhatrapati Sahuji Maharaj Medical University, U.P., Lucknow Vs. Raj Kumar Gupta & Ors.
September 14, 2009
Chhavinath and Others Vs. Deputy Director of Consolidation, Varanasi and Others
May 7, 2009
Chheda Singh Vs. State of U.P.
December 11, 2009
Chhedalal Sharma Vs. Joint Director of Education Region-I, Meerut and Others
January 22, 2009
Chhedi Lal Vs. Collector, Varanasi and Another
July 30, 2009
Chhedi Lal Vs. Kedar Nath
April 15, 2009
CHHEDI LAL Vs. MANIRUDDIN
August 28, 2009
CHHEDI LAL GUPTA Vs. STATE OF U P
April 7, 2009
CHHOTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
March 16, 2009
CHHOTAKA Vs. STATE OF U P
June 9, 2009
CHHOTAKKEY Vs. STATE OF U P
April 2, 2009
CHHOTE LAL Vs. REGIONAL MANAGER BANK OF BARODA
February 9, 2009
Chhote Lal Mali @ Girdhari Mali & Ors. Vs. State of U.P. & Anr.
February 26, 2009
Chhotey and others Vs. State of U.P.
October 6, 2009
Chhotey Lal Vs. State of U.P. and another
September 17, 2009
Chhotti Vs. State of U. P. and others
November 18, 2009
Chhunnu @ Avinash and another Vs. State of U.P.
December 15, 2009
Chief Engineer, Irrigation Department, Lucknow and Others Vs. Shivshan Karmishra and Others
February 2, 2009
CHINTAMANI Vs. STATE
April 1, 2009
Chitra Agarwal Vs. Nagar Nigam, Bareilly Thru Mukhya Nagar Adhikari and others
November 12, 2009
CHOTEY LAL Vs. STATE OF U P
March 20, 2009
Chotey Lal Vs. Kamal Kishore
November 11, 2009
CHUNNA Vs. STATE OF U P
April 2, 2009
Chunna Lal and another Vs. Addl.District Judge, Kaushambi and others
April 20, 2009
CHURCH CITY JUNIOR HIGH SCHOOL SHIKSHA SAMITI Vs. STATE OF U P
May 26, 2009
CIT Vs. PURSOTTAM SA
August 28, 2009
CIT Vs. R.M.L. MEHROTRA
September 2, 2009
CIT Vs. RAJEEV STEEL CORP
November 3, 2009
CIT AND ANR Vs. AMRIT BANASPATI CO LTD
September 2, 2009
CITI HOTEL Vs. COMMISSOINER LUCKNOW DIVN
April 6, 2009
City Montessori School (Regd.) Vs. Union of India and Others
May 29, 2009
CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE AT ALLAHABAD AND Vs. STATE OF U P
May 27, 2009
Co-operative Cane Development Union and Anr. Vs. Jagmohan Lal Verma
October 15, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. AMITDEEP MOTORS
November 24, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. VENUS AUTO (P) LTD
July 27, 2009
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. U P STATE YARN CO LTD
August 13, 2009
COMMISSIONER OF CUS & CENTRAL EXCISE Vs. D S M SUGAR MILLS LTD
November 25, 2009
COMMISSIONER OF CUSTOMS Vs. ANISUR RAHMAN
August 21, 2009
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SUNTECH GLASS PVT LTD
August 24, 2009
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. L H SUGAR FACTORIES LTD
September 1, 2009
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BAJAJ CARPETS INDUSTRIES LTD
October 5, 2009
COMMISSIONER OF INCOME TAX Vs. EASTERN BOOK COMPANY
December 9, 2009
COMMISSIONER OF INCOME TAX Vs. S.K. GUPTA & CO.
September 10, 2009
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMPUTERS LTD.
November 18, 2009
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CHEMICALS
September 10, 2009
COMMISSIONER OF INCOME TAX Vs. DWARIKA INDUSTRIAL DEVELOPMENT AND
July 16, 2009
COMMISSIONER OF INCOME TAX Vs. KRISHNA GOPAL KAPOOR & SONS
July 15, 2009
COMMISSIONER OF INCOME TAX Vs. JEEVANDEEP APARTMENTS (P) LTD.
July 7, 2009
COMMISSIONER OF INCOME TAX Vs. SIR SHADI LAL ENTERPRISES LTD.
November 26, 2009
COMMISSIONER OF INCOME TAX Vs. S.K. GUPTA
September 9, 2009
COMMISSIONER OF INCOME TAX Vs. BINDAL INDUSTRIES LTD.
April 24, 2009
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD.
July 21, 2009
COMMISSIONER OF INCOME TAX Vs. RAJJAB CARPETS
August 18, 2009
COMMISSIONER OF INCOME TAX Vs. RAKESH GUPTA
October 9, 2009
COMMISSIONER OF INCOME TAX Vs. PRADEEP BANKER
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. LUCKNOW PUBLIC EDUCATIONAL SOCIETY
January 9, 2009
COMMISSIONER OF INCOME TAX Vs. VANDANA VERMA
October 9, 2009
COMMISSIONER OF INCOME TAX Vs. NARAIN AUTOMOBILES
November 5, 2009
COMMISSIONER OF INCOME TAX Vs. MOHD. FAROOQ
September 3, 2009
COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA DEEPAK KUMAR
July 16, 2009
COMMISSIONER OF INCOME TAX Vs. SMT. SUNITA RANI AGGARWAL
July 13, 2009
COMMISSIONER OF INCOME TAX Vs. MENTHA & ALLIED PRODUCTS
November 17, 2009
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO. LTD.
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. KISAN CO-OPERATIVE SUGAR FACTORY LTD.
December 3, 2009
COMMISSIONER OF INCOME TAX Vs. GANESH RICE MILLS
July 20, 2009
COMMISSIONER OF INCOME TAX Vs. SANJIV MISRA
November 10, 2009
Commissioner of Income Tax, Lucknow Vs. Pradeshiya Industrial & Investment Corporation of U.P. Ltd., Lucknow
July 31, 2009
Commissioner of Income Tax, Varanasi and Anr. Vs. Banaras Hotel Ltd., Varanasi
October 28, 2009
COMMISSIONER OF INCOME-TAX Vs. GONDA TRANSPORT AND FORWARDING CO.
August 27, 2009
COMMISSIONER OF INCOME-TAX Vs. SURENDRA KUMAR GUPTA
July 27, 2009
COMMISSIONER OF INCOME-TAX Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPN. OF U P LTD
September 8, 2009
COMMISSIONER OF INCOME-TAX Vs. BHARAT STEEL ROLLING MILLS
April 20, 2009
COMMISSIONER OF INCOME-TAX Vs. BRIHDARANYAK MANDAL
July 20, 2009
COMMISSIONER OF INCOME-TAX Vs. JAIN COLONIZERS P. LTD
September 2, 2009
COMMISSIONER OF INCOME-TAX Vs. ASHOK IRON AND STEEL ROLLING MILLS
October 26, 2009
COMMISSIONER OF INCOME-TAX Vs. LEATHER TRENDS (P) LTD
April 30, 2009
COMMISSIONER OF INCOME-TAX Vs. MASCOT (INDIA) TOOLS AND FORGINGS (P) LTD
July 16, 2009
COMMISSIONER OF INCOME-TAX Vs. IQBAL HUSSAIN
July 10, 2009
COMMISSIONER OF INCOME-TAX Vs. GULAM MOHAMMAD
August 19, 2009
COMMISSIONER OF INCOME-TAX Vs. RAJA PAL AUTOMOBILES
June 30, 2009
COMMISSIONER OF INCOME-TAX Vs. ARUN KUMAR AGRAWAL
August 27, 2009
COMMISSIONER OF INCOME-TAX Vs. KAILASH AUTO FINANCE LTD
May 14, 2009
COMMISSIONER OF INCOME-TAX Vs. J.K. SYNTHETICS LTD
July 9, 2009
COMMISSIONER OF INCOME-TAX Vs. AMRIT BANASPATI CO. LTD
July 14, 2009
COMMISSIONER OF INCOME-TAX Vs. KISAN SAHKARI CHINI MILLS LTD
May 13, 2009
COMMISSIONER OF INCOME-TAX Vs. PRABHU DAYAL
July 16, 2009
Commissioner of Income-Tax-I, Lucknow Vs. Krishi Utpadan Mandi. Samiti, Purva, Unnao Income-tax
December 2, 2009
COMMISSIONER OF TRADE TAX Vs. JAI SHREE TYRES AND RUBBER PRODUCTS
November 4, 2009
COMMISSIONER OF TRADE TAX U P Vs. S S ADVANCE GASES AND CONSULTANTS LTD
January 13, 2009
Commissioner of Trade Tax, U.P. Vs. Mishra Tea Blading and Packing Industries, Chowk Azamgarh
May 22, 2009
Commissioner of Trade Tax, U.P.,Lucknow Vs. Mittal Trading Company, Galla Vyapari, Jalaun
August 20, 2009
Commissioner of Trade Tax, U.P.,Lucknow Vs. Ashok Kumar Gupta, Moradabad & etc.
July 23, 2009
COMMISSIONER OF WEALTH-TAX Vs. CHANDAN
July 22, 2009
COMMISSIONER SALES TAX Vs. BAROLIA TEA TRADING CO
April 17, 2009
COMMISSIONER SALES TAX Vs. RAJ KUMAR SHRAVAN KUMAR OIL AND RICE MILLS
May 25, 2009
COMMISSIONER SALES TAX Vs. HINDALCO CANTEEN
May 19, 2009
COMMISSIONER TRADE TAX Vs. CHANDRAWATI POLYMERSE P LTD
May 14, 2009
COMMISSIONER TRADE TAX Vs. CARBON INDIA
April 17, 2009
COMMISSIONER TRADE TAX Vs. INDUSTRIAL CABLES INDIA LTD
April 17, 2009
COMMISSIONER TRADE TAX Vs. NIL GIRI CEMENT LIMITED
April 17, 2009
COMMISSIONER TRADE TAX Vs. RAM INDUSTRIES
April 17, 2009
COMMISSIONER TRADE TAX Vs. HAR GOVIND DAS AND SONS
September 1, 2009
COMMISSIONER TRADE TAX Vs. NISHAT FRAGRANCES
September 8, 2009
COMMISSIONER TRADE TAX U P LUCKNOW Vs. TITANORE COMPONENT LIMITED
April 23, 2009
COMMISSIONER TRADE TAX U P LUCKNOW Vs. S/S RIX INDIA GRAMMODYOG SANSTHAN
March 20, 2009
COMMISSIONER TRADE TAX U P LUCKNOW Vs. KANHAIYA LAL OM PRAKASH
February 26, 2009
COMMISSIONER, TRADE TAX Vs. ASSOCIATED DISTRIBUTORS LTD.
October 27, 2009
COMMISSIONER, TRADE TAX Vs. MAHINDRA AND MAHINDRA
September 11, 2009
COMMISSIONER, TRADE TAX Vs. MAJESTIC FARM HOUSE (P) LTD.
July 16, 2009
COMMISSIONER, TRADE TAX Vs. SARSADI LAL ENTERPRISES LTD.
January 30, 2009
COMMISSIONER, TRADE TAX Vs. VARANASI BOTTLING COMPANY PVT. LTD.
December 1, 2009
COMMITEE OF MANAGEMENT WAQF DARGH HAZRAT QUTUB SHER NO 271 Vs. STATE OF U P
December 23, 2009
Committee of Management Vs. State of Uttar Pradesh and others
April 10, 2009
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
April 20, 2009
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
January 9, 2009
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
April 30, 2009
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
September 18, 2009
COMMITTEE OF MANAGEMENT BABA HARNARAYAN DAS VIDYALAYA BAMBHIYAPUR BILLORE DISTRICT KANPUR NAGAR Vs. STATE OF U P
April 27, 2009
COMMITTEE OF MANAGEMENT BAGHPUR INTER COLLEGE BAGHPUR DISTRICT KANPUR DEHAT Vs. STATE OF U P
May 18, 2009
COMMITTEE OF MANAGEMENT BHUMIDHAR INTER COLLEGE Vs. STATE OF U P
July 22, 2009
COMMITTEE OF MANAGEMENT DAU DAYAL MAHILA PG COLLEGEL FIROZABAD USHA DEVI AND 24 ORS Vs. STATE OF U P
July 16, 2009
COMMITTEE OF MANAGEMENT DHARMA SAMAJ INTER COLLEGE ALIGARH Vs. STATE OF U P
May 28, 2009
COMMITTEE OF MANAGEMENT EDUCATIONAL SOCIETY SHRI TULA RAM UCHTTAR MADHYAMIK VIDYALAYA MALPURA AGRA Vs. STATE OF U P
February 5, 2009
COMMITTEE OF MANAGEMENT GAJRAULA SINGH SABHA Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS
November 9, 2009
Committee of Management Hafiz Mohammad Ibrahim Inter College, Dist. Bijnor Vs. State of U.P. and Others
November 13, 2009
COMMITTEE OF MANAGEMENT HARIJAN PRIMARY PATHSHALA BANZARIA BAZAR DEORIA Vs. STATE OF U P
May 14, 2009
Committee of Management J.V. Jain Degree College, Saharan-Pur Through Its Manager And Another Vs. State of U.P. Through Principal Secretary (Higher Education) U.P. Govt., Lucknow, U.P. and others
November 27, 2009
COMMITTEE OF MANAGEMENT JAN SAMAJ VIDYA PEETH INTER COLLEGE DIGAMBARPUR DISTRICT FAIZABAD Vs. JOINT DIRECTOR EDUCATION FAIZABAD
May 21, 2009
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P
July 7, 2009
COMMITTEE OF MANAGEMENT K S INTER COLLEGE MAHRARA Vs. STATE OF U P
July 27, 2009
COMMITTEE OF MANAGEMENT KHALSA INTER COLLEGE NOORPUR DISTRICT BIJNOR Vs. STATE OF U P
July 2, 2009
COMMITTEE OF MANAGEMENT LATE SHRI JITAWAR SINGH SENGAR MADHYAMIK VIDHYALAYA HARVANSHPUR DISTRICT AURAIYA Vs. STATE OF U P
May 12, 2009
COMMITTEE OF MANAGEMENT MAHAVIR SINGH INTER COLLEGE GHAZIABAD Vs. UNION OF INDIA
August 31, 2009
COMMITTEE OF MANAGEMENT MOHINI B MANWANI GIRLS DEGREE COLLEGE Vs. STATE OF U P
January 16, 2009
COMMITTEE OF MANAGEMENT NEHRU VIDHYAPEETH INTER COLLEGE RAWATIPUR DISTRICT-GHAZIPUR Vs. STATE OF U P
May 26, 2009
COMMITTEE OF MANAGEMENT OF KRISHAK SEVASAMITI GHAZIPUR Vs. STATE OF U P
January 12, 2009
COMMITTEE OF MANAGEMENT OF PANDIT RAM DEV MISHRA INTERMEDIATE COLLEGE KHAPTIHA ALLAHABAD Vs. STATE OF U P
May 8, 2009
Committee of Management of Shir Mahauru Purva Madhyamik Vidyalaya, Aligarh and Others Vs. State of U.P. and Others
September 1, 2009
COMMITTEE OF MANAGEMENT OF SHRI NARAIN PANDEY VIDYALAYA CHAUBEPUR KANPUR DEHAT Vs. DISTRICT BASIC EDUCATION OFFICER KANPUR DEHAT
April 10, 2009
COMMITTEE OF MANAGEMENT OF SOCIETY AND THE INSTITUTION OF PT ATMA RAM INTER COLLEGE KEONTRA AURAIYA Vs. STATE OF U P
February 2, 2009
COMMITTEE OF MANAGEMENT RAM PYARIARYA KANYA COLLEGE MORADABAD Vs. KAMLESH SAXENA
February 18, 2009
COMMITTEE OF MANAGEMENT RASHTREEY UCHHATAR MADHYAMIK VIDYALAY Vs. RAM BABU DWIVEDI
December 21, 2009
COMMITTEE OF MANAGEMENT SANT KABIR KAMAL PURWA MADHYAMIK VIDYALAL SANT KABIR NAGAR Vs. STATE OF UP
November 20, 2009
COMMITTEE OF MANAGEMENT SHITLA DEVI BALIKA VIDYALAYA JUNIOR HIGH SCHOOL Vs. STATE OF U P
December 1, 2009
COMMITTEE OF MANAGEMENT SHREE ANAR DEVI KHANDELWAL MAHILA POLYTECHNIC MATHURA Vs. STATE OF U P
July 3, 2009
COMMITTEE OF MANAGEMENT SHRI BHAGWAN SHIV MA-HAVIDYALAYA UMEDPUR ETAH ITS SECRETARY Vs. STATE OF U P
March 30, 2009
COMMITTEE OF MANAGEMENT SHRI KANHAIYA LAL BABU RAM VIDYAPEETH JUNIOR HIGH SCHOOL KANPUR DEHAT Vs. STATE OF U P
February 19, 2009
COMMITTEE OF MANAGEMENT SRI SHANKAR SHIKSHA PRASAR SAMITI DHAKPURA ETAWAH Vs. STATE OF U P
March 3, 2009
COMMITTEE OF MANAGEMENT SRI THAKUR MALKHAN SINGH INTER COLLEGE ALIGARH Vs. STATE OF U P
May 29, 2009
COMMITTEE OF MANAGEMENT SRI VIDYANAND JUNIOR HIGH SCHOOL TEERGARAN Vs. STATE OF U P
May 8, 2009
COMMITTEE OF MANAGEMENT SUNAHARI LAL BAL MUKUND INTER COLLEGE Vs. REGIONAL EDUCATION COMMITTEE MEERUT REGION
August 4, 2009
COMMITTEE OF MANAGEMENT VIDYARTHI UCHCHTAR MADHYAMIK VIDYLAYA JAGDISHPUR BARDHIHA KUSHI NAGAR Vs. STATE OF U P
May 19, 2009
Committee of Management Waqf Dargah Hazrat Qutub Sher No. 271 and Another Vs. State of U.P. and Others
December 23, 2009
COMMITTEE OF MANAGEMENT YAGYA MANDAL SANSKRIT PATHSHALA SHIV MANDIR SIRKONI DISTRICT JAUNPUR Vs. STATE OF U P
May 27, 2009
Committee of Management, Adarsh Krishak Junior High School, Mau Aima, Allahabad Vs. State of U.P. and Others
August 12, 2009
Committee of Management, Adarsh Shiksha Samiti, Karchana, Allahabad and Another Vs. State of U.P. and Others
August 26, 2009
Committee of Management, Aley Ahmad Girls Inter College, Amroha J.P.Nagar and Another Vs. State of U.P. and Others
October 28, 2009
Committee of Management, Babaram Sahai Shiksha Samiti, Ballia and Others Vs. Assistant Registrar, Firms, Societies and Chits, Azamgarh and Others
September 11, 2009
Committee of Management, Cooperative Cane Development Scoiety, Seohara, District Bijnore and another Vs. State of U.P. and others
April 21, 2009
COMMITTEE OF MANAGEMENT, D.P.S. INTER COLLEGE, KAKWAN KANPUR NAGAR THROUGH ITS MANAGER AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 6, 2009
Committee of Management, Ganga Devi Vaghel Vidyalaya, Goatpur, Mainpuri, through its Manager, Sunder Singh Vaghel Vs. State of U. P. and others
December 17, 2009
Committee of Management, Janta Uchchatar Madhyamik Vidyalaya, Vijaipur, Kushinagar Vs. State of U.P. and Others
August 21, 2009
Committee of Management, Jawahar Inter College Amargarh, Bulandshahr Through its Manager and another Vs. State of U.P. and others
December 1, 2009
Committee of Management, Lok Bharti Inter College, Ghazipur and another Vs. State of U. P. and others
October 30, 2009
Committee of Management, National Inter College, Bhogaon Vs. State of U.P. and Others
July 24, 2009
Committee of Management, Ramjhari Degree College, Jaunpur Vs. State of U.P. and Others
September 2, 2009
COMMITTEE OF MANAGEMENT, S.B. INTER COLLEGE, AZAMGARH AND ANOTHER Vs. JOINT DIRECTOR OF EDUCATION, AZAMGARH AND OTHERS
August 20, 2009
COMMITTEE OF MANAGEMENT, SHITALA DEVI BALIKA VIDYALAYA JUNIOR Vs. STATE OF U.P.
December 1, 2009
Committee of Management, Shyam Sunder Ganga Bridge Mission, Prayag, Allahabad and another Vs. State of U. P. and others
September 14, 2009
Committee of Management, Sri Mad Brahmanand Inter College, Aligarh and Another Vs. State of U.P. and Others
July 24, 2009
Committee of Management, ST.Anthony's Convent Girls Inter College, Distt.Allahabad and Another Vs. State of U.P. and Others
October 21, 2009
COMMITTEE OF MANAGEMENT, SWAMI LILA SHAH ADARSH SINDHI INTER COLLEGE, AGAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 29, 2009
Committee of Management, Swami Ram Narayan Acharya Shiksha Sansthan, Ballia and another Vs. Assistant Registrar, Firms, Societies and Chits and another
January 5, 2009
Committee of Management, Waqf Dargah Ahmad Shah Gulab Shah, Bijnor and Another Vs. State of U.P. and Others
December 14, 2009
COMMITTEE OF MANAGEMNT MAHATMA GANDHI POST GRADUATE COLLAGE Vs. AJAY KUMAR SRIVASTAVA
April 17, 2009
COMMITTEE OF MANAGMENT B S T VIDYALAYA Vs. STATE OF U P
September 3, 2009
COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI Vs. BACHCHALAL
February 26, 2009
Const.703 Keshav Nath Rai Vs. State of U.P.and Another
February 2, 2009
Constable 3461 Baliram Singh Vs. State of U. P. and others
August 18, 2009
CONSTABLE 88 C P LAL BABU SHUKLA & ORS Vs. STATE OF UTTAR PRADESH & ORS
April 8, 2009
Constable Hari Lal Vs. State of U. P. and others
October 21, 2009
CTS INDUSTRIES LTD Vs. IRCON INTERNATIONAL LTD
April 27, 2009
Custodian, Shree Sitaram Sugar Company Ltd., Baitalpur, Deoria Vs. State of U.P. and Others
May 22, 2009
D A V PUBLIC SCHOOL Vs. PRESCRIBED AUTHORITY MINIMUM VAGIS ACT ASST LABOUR COMMISSINER
January 13, 2009
D FREEZO INDIA PVT LTD Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATIONLTD
July 28, 2009
D.B.F. BRICKS FIELD Vs. STATE OF U.P. AND ORS.
October 5, 2009
D.N.S. ADVOCATE Vs. STATE OF U.P.
June 30, 2009
D.S.M. SUGAR Vs. COMMISSIONER (APPEALS) OF CENTRAL EXCISE
August 18, 2009
Daddan Mishra Vs. State of U.P. and Others
November 20, 2009
DALIP KUMAR SARASWAT AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
April 8, 2009
Dalvir Singh Vs. State of U.P. and Another
October 22, 2009
Dalvir Singh Yadav and others Vs. Additional District Judge, Etawah and others
December 5, 2009
Daminder Singh Batra Vs. State of U.P. and others
December 2, 2009
DAMODAR Vs. STATE OF U P
September 7, 2009
Dani Ram (Since Deceased) Through Lrs. Vs. Jamuna Das (Since Deceased) Through Lrs.
October 9, 2009
Darmiyan Singh Vs. Union of India
February 12, 2009
DARSHAN SINGH Vs. COMMANDING OFFICER TRG BN THE SIKH LIGHT INFANTRY REGIMENTAL CENTRE FATEHGARH
May 18, 2009
DASMESH COMMUNICATION Vs. BHARAT SANCHAR NIGAM LIMITED
November 18, 2009
DAUD Vs. STATE OF U P
May 22, 2009
DAUJI RAM Vs. STATE OF U P
April 7, 2009
DAYA RAM Vs. STATE OF U P
May 29, 2009
Daya Ram and others Vs. State of U.P.
August 11, 2009
DAYA RAM BUDHRANI Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE ANTI DACOITY JHANSI
May 22, 2009
Daya Ram Budhrani Vs. Additional District Judge/Special Judge (Anti Dacoity), Jhansi & Ors.
January 1, 2009
DAYA RAM TYAGI Vs. STATE OF U P
November 20, 2009
DAYA SHANKAR Vs. STATE OF U P
August 24, 2009
DAYA SHANKAR LAL SRIVASTAVA Vs. STATE OF U P
May 6, 2009
Daya Shanker @ Pankaj Kumar Vs. State of U.P. and another
November 4, 2009
DAYA SHANKER UPADHYAY Vs. STATE OF U P
May 5, 2009
DAYANAND HANSMUKHI DEVI GIRLS INTER COLLEGE KANPUR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS ALLAHABAD
February 26, 2009
Dayanand Swaroop Vs. State of U.P. and another
June 30, 2009
DAYARAM KATIYAR Vs. DISTRICT MAGISTRATE, KANPUR DEHAT AND OTHERS
February 13, 2009
Dayaram Tyagi and Others Vs. State of U.P. and Others
November 20, 2009
DEEN BANDHU KAUSHIK Vs. STATE OF U P
May 12, 2009
DEENA Vs. STATE OF U P
April 21, 2009
Deenanath Singh Vs. Shiv Prasad Dubey
November 4, 2009
DEEP CHANDRA VERMA Vs. STATE OF U P
May 22, 2009
Deep Kamal Savita (Minor) Vs. State of U. P. and others
August 28, 2009
DEEP NARAIN MISRA Vs. DIRECTOR OF EDUCATION MADHYAMIK U P CAMP OFFICE
May 6, 2009
DEEPAK Vs. STATE OF U P
July 31, 2009
DEEPAK AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX RANGE-I ALLAHABAD
February 27, 2009
Deepak Bhatiya and others Vs. State of U. P. and others
September 17, 2009
DEEPAK KUMAR Vs. STATE OF U P
April 22, 2009
Deepak Kumar Mehrotra Vs. Dy. General Manager, S.B.I., Zonal Office, Varanasi and Others
June 29, 2009
DEEPAK KUMAR MISHRA Vs. STATE OF U P
April 6, 2009
DEEPAK SHARMA Vs. STATE OF U P
February 27, 2009
DEEPAK SHARMA Vs. STATE OF U P
April 28, 2009
Defence Firearms Dealer, Rampur and Another Vs. State of U.P. and Others
May 13, 2009
DELHI AUTO AND GENERAL FINANCE P LTD Vs. STATE OF U P
January 6, 2009
DENA BANK REGIONAL OFFICE LUCKNOW Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL KANPUR
January 23, 2009
DEO DATT SHARMA Vs. STATE OF U P
October 8, 2009
DEO NANDAN SINGH Vs. STATE OF U P
March 4, 2009
Deo Narain Vs. State
November 18, 2009
DEOKALI Vs. KRISHNA MURARI
September 2, 2009
DEOKI NANDAN Vs. STATE OF U P
April 1, 2009
DEOKI NANDAN KHANDELWAL Vs. DISTRICT INSPECTOR OF SCHOOLS
April 22, 2009
DEOKI NANDAN TIWARI Vs. STATE OF U P
May 8, 2009
Deoraj Singh Vs. State of U.P.
January 7, 2009
DEOTA SAHAI TIWARI Vs. STATE OF U P
May 15, 2009
Deputy Project Manager, U.P., U.P. Rajya Setu Nigam Ltd. Mauranipur, Jhansi Vs. Commissioner, Trade Tax, Lucknow and another
December 10, 2009
DESH BANDHU GUPTA Vs. STATE OF U P
April 21, 2009
Desh Raj Udyog Vs. Income Tax Officer, Ward-1(2), Ghaziabad
August 25, 2009
DEV SUMAN DUBEY Vs. STATE OF U P
April 16, 2009
DEVASHISH GAUR Vs. STATE OF U P
February 19, 2009
DEVENDRA KUMAR PANDEY Vs. STATE OF U P
June 12, 2009
DEVENDRA NATH PANDEY Vs. STATE OF U P
April 28, 2009
Devendra Prakash Shukla Vs. Judicial Magistrate, Unnao and others
September 15, 2009
DEVENDRA SINGH Vs. STATE OF U P
May 14, 2009
Devendra Singh Vs. IIIrd Addl District Judge, Oraiat Jalaun and Others
August 3, 2009
DEVENDRA SINGH YADAV Vs. STATE OF U P
May 13, 2009
DEVI PRASAD Vs. DISTRICT MAGISTRATE CHAIRMAN DISTRICT EDUCATION LEVEL COMM
May 22, 2009
Devi Prasad Vishwakarma Vs. State of U.P. and others
February 3, 2009
DEVI SAHAI SACHAN Vs. STATE OF U P
April 20, 2009
DEVI SARAN TIWARI Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
May 12, 2009
DEVI SARAN VERMA Vs. GAURI SHANKER MISHRA
January 13, 2009
DEVI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
November 17, 2009
DEVINDER SINGH Vs. STATE OF U P
January 12, 2009
DEVRAJ SINGH Vs. STATE OF U P
April 1, 2009
DHADICHI CHANDRA SRIVASTAVA Vs. STATE OF U P
May 21, 2009
DHAM SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
December 1, 2009
DHAMA GOND Vs. STATE OF U.P.
September 1, 2009
DHAMALU ALIAS MOHD SHARIF Vs. STATE OF U P
May 28, 2009
Dhampur Sugar Mills (L) Dhampur, Bijnor Vs. Union of India and Others
August 27, 2009
Dhampur Sugar Mills Ltd. and another Vs. Rajeev Sinha
December 4, 2009
Dhan Singh Vs. State of U.P.
October 24, 2009
DHANAI Vs. STATE OF U.P.
September 9, 2009
Dhananjay Singh Vs. State of U.P. and Another
August 26, 2009
DHANESHWAR PATHAK Vs. D I O S
April 8, 2009
DHANI RAM Vs. STATE OF U P
May 13, 2009
DHANPAL SINGH Vs. STATE OF U P
April 22, 2009
Dhanpal Singh and Another Vs. State of U.P. and Others
July 15, 2009
DHANRAJ Vs. STATE OF U P
April 7, 2009
DHANUSHDHARI MISHRA Vs. STATE OF U P
February 17, 2009
DHARAM PAL SATYAPAL LIMITED Vs. DINESH ENAMELLEO WIRE INDUSTRIES P LTD
November 17, 2009
DHARAM PAL SINGH Vs. STATE OF U P
September 10, 2009
Dharam Pal Singh Vs. State of U.P. and Others
August 21, 2009
DHARAM PAL SINGH TYAGI Vs. STATE OF U P
January 5, 2009
DHARAM PAL SINGHI Vs. DEPUTY DIRECTOR CONSOLIDATION
December 4, 2009
Dharam Raj Vs. State of U. P. and others
July 15, 2009
DHARAM SINGH Vs. STATE OF U P
May 19, 2009
Dharamraj alias Dharmu Yadav Vs. District Judge, Ambedkar Nagar & Ors.
February 10, 2009
DHARM NARAYAN Vs. STATE OF U P
May 27, 2009
Dharma Devi Vs. State of U.P. and Others
October 12, 2009
DHARMDAS Vs. BABU LAL SHARMA
November 17, 2009
DHARMENDRA Vs. STATE OF U P
May 21, 2009
DHARMENDRA Vs. STATE OF U P
April 22, 2009
DHARMENDRA KUMAR Vs. STATE OF U P
May 26, 2009
DHARMENDRA KUMAR Vs. STATE OF U P
May 12, 2009
DHARMENDRA KUMAR JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE
April 27, 2009
DHARMENDRA KUMAR JAIN AND OTHERS Vs. VIIITH ADDITIONAL DISTRICT JUDGE AGRA AND ANOTHER
April 15, 2009
DHARMENDRA KUMAR SHARMA ALIAS BHOLA Vs. STATE OF U P
July 29, 2009
DHARMENDRA PRATAP SINGH Vs. STATE OF U P
April 6, 2009
DHARMENDRA SINGH Vs. BOARD OF REVENUE
March 30, 2009
DHARMVEER Vs. STATE OF U.P. AND OTHERS
April 7, 2009
DHARMVEER SINGH Vs. GENERAL MANAGER NEW INDIA INSURANCE COMPANY LTD
January 15, 2009
DHAUKAL SINGH Vs. STATE OF U P
March 23, 2009
DHEERAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 9, 2009
DHEERAJ KUMAR DIXIT Vs. PUBLIC SERVICE COMMISSION
May 25, 2009
DHIRAJ SINGH Vs. SRIPAL SINGH
October 8, 2009
DHIRENDRA NATH DUBEY Vs. STATE OF U P
October 13, 2009
DHIRESHWAR CHATURVEDI Vs. CHIEF SECRETARY GOVT OF U P
December 15, 2009
DHOOM SINGH Vs. DEPUTY DIRECTOR OF CONSOLDIATION GHAZIABAD
November 24, 2009
DHOOPA DEVI Vs. ZILA BASIC SHIKSHA ADHIKARI KANPUR NAGAR
May 12, 2009
DHRAM DEO ARYA Vs. RAVI PRATAP VERMA JOINT DIRECTOR OF EDU VARANASI
May 29, 2009
DHRATRASHTRA SINDHU Vs. STATE OF U.P.
November 11, 2009
Dhruv Chaudhari Vs. State of U.P.
December 23, 2009
DHRUV NARAIN SHUKLA Vs. STATE OF U P
April 27, 2009
DHRUV NARAIN SHUKLA Vs. STATE OF U.P. THROUGH SECRETARY, MADHYAMIK EDUCATION, U.P., LUCKNOW
December 23, 2009
DHRUV NARAIN SINGH Vs. STATE OF U P
June 11, 2009
DHRUV NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAHRAJGANJ/ADM FANDR MAHARAJGANJ AND
March 2, 2009
Dhyan Chandra Srivastava Vs. State of U.P. & Ors.
October 9, 2009
DILEEP KUMAR VERMA Vs. STATE OF U P
May 13, 2009
DILIP KUMAR RAI Vs. SUPERINTENDING ENGINEER DRAINAGE MANDAL BALLIA
April 27, 2009
DILSHAD Vs. STATE OF U P
July 3, 2009
Dina Nath Vs. State of U.P. and Others
September 8, 2009
DINANATH Vs. STATE OF U.P.
October 12, 2009
DINESH Vs. STATE OF U P
February 13, 2009
DINESH BABU Vs. STATE OF U P
August 27, 2009
Dinesh Chandra Saxena Vs. Jagdish Ratan Gupta and another
December 17, 2009
Dinesh Kumar Vs. State of U.P. and Others
August 24, 2009
DINESH KUMAR MISHRA Vs. M A C T
May 26, 2009
DINESH KUMAR PANEY Vs. DISTRICT JUDGE
October 7, 2009
DINESH KUMAR SAHU Vs. STATE OF U P
May 5, 2009
DINESH KUMAR SHARMA Vs. CHAIRMAN VIDUR GRAMIN BANK BIJNORE
March 2, 2009
DINESH KUMAR SINGH Vs. STATE OF U.P.
July 28, 2009
DINESH NIGAM Vs. STATE OF U P
June 5, 2009
DINESH PAL SINGH Vs. STATE OF U P
April 27, 2009
DINESH TIWARI Vs. STATE OF U P
May 27, 2009
DINESH TRIPATHI Vs. STATE OF U P
May 29, 2009
DIPAK KUMAR PANDEY Vs. STATE OF U P
April 7, 2009
DIRECTOR STATE CMLAVIATION U P Vs. MOHD RIZWAN KHAN
February 17, 2009
DISTRICT ADMINISTRATIVE COMMITTEE BAREILLY Vs. JASPAL SINGH
May 7, 2009
District Co-operative Bank Ltd. Vs. Inder Deo Ram & Ors.
April 24, 2009
DISTRICT INSPECTOR OF SCHOOLS Vs. PRADUMN KUMAR GAUR
September 2, 2009
District Inspector of Schools, Varanasi Vs. Pradumn Kumar Gaur
September 4, 2009
Divisional Longging Manager, U.P.Forest Corporation, Renukot Vs. Commissioner, Commercial Tax, U.P.Lucknow
November 17, 2009
Doctors Xray and Pathology Institute (P) Ltd.and Others Vs. Director of Investigation, Kanpur and Others
August 26, 2009
DOD RAJ Vs. COMMISSIONER BAREILLY DIVISION
December 3, 2009
DODDAN MISHRA Vs. STATE OF U P
November 20, 2009
DONI Vs. DEPUTY DIRECTOR OF CONSOLIDATION PADRAUNA DEORIA
March 17, 2009
DOODH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
August 7, 2009
DR Vs. STATE OF U P
January 19, 2009
DR RAVINDRA NATH THAKUR S/O DR UMA KANT THAKUR Vs. STATE OF U P THRU PRIN SECY MEDICAL EDUCATION AND
December 8, 2009
DR. ALIK KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
July 31, 2009
DR. PYARE LAL MISHRA Vs. SRI BARE MAHADEVJI MAHRAJ
October 14, 2009
DR. SIYA RAM JAISWAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 11, 2009
Dronacharya Bajpayee Vs. State of U.P. and others
October 14, 2009
Drs Logistics Pvt.Ltd. Vs. The Commissioner of Commercial Tax, U.P. Lucknow
November 9, 2009
DUHETA KUSHWAHA Vs. STATE OF U P
April 8, 2009
DULA RAM CHAUDHARI Vs. THE MANAGING DIRECTOR, U.P. CO-OPERATIVE SPINNING MILLS FEDERATION LTD. AND OTHERS
March 31, 2009
DULAI Vs. STATE OF U P
July 31, 2009
DULARI DEVI Vs. UMA SHANKER
March 6, 2009
Dularwa & Ors. Vs. Dy. Director of Consolidation, Fatehpur & Ors.
August 25, 2009
DURGA PANDEY Vs. STATE OF U P
April 16, 2009
DURGA PRASAD ALIAS BANWARI SINGH Vs. STATE OF U P
May 26, 2009
DURGESH SINGH Vs. STATE OF U P
May 18, 2009
Durjan Lal and others Vs. State of U.P.
November 11, 2009
Dushyant Raj and Others Vs. State of U.P. and Others
May 13, 2009
DWARIKA Vs. STATE OF U.P.
December 10, 2009
Dwarika & Ors. Vs. Dau (Dead) through LRs. Kashi & Ors.
February 12, 2009
DWIJENDRA NATH ROY Vs. UNION OF INDIA
February 26, 2009
EICHER LIMITED Vs. COMMISSIONER COMMERCIAL TAX DEPTT U P LUCKNOW
April 9, 2009
EKTA FLAVOURS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 23, 2009
EMA INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
September 16, 2009
EWING CHRISTIAN COLLEGE SOCIETY Vs. CHIEF COMMISSIONER OF INCOME-TAX
May 12, 2009
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION ORAI JALAUN Vs. MONA TRACTORS PROPRIETOR
March 19, 2009
Executive Officer, Nagar Palikaparishad, Pihani, Hardoi and others Vs. Shri Rajesh Kumar Shukla and others
December 1, 2009
FAHIM AHMAD Vs. STATE OF U P
March 5, 2009
FAIJINA SIDDIQUI Vs. STATE OF U P
March 30, 2009
FAISAL TIMBERS Vs. UP NIDESHAK PRASHASHAN/VIPADAN RAJYA KRISHI UTPADAN MANDI PARISHAD MORADABAD
May 13, 2009
FARHAT HUSSAIN SIDDIQUI Vs. STATE OF U P
August 18, 2009
Farhat Jahan Vs. State of U.P. and Ors.
September 7, 2009
FARID Vs. STATE OF U.P.
November 7, 2009
FAROOQ AHMAD Vs. STATE OF U P
May 27, 2009
FAROOQ BEG Vs. STATE OF U P
May 7, 2009
Feeder Balancing Dairy and another Vs. Labour Court, Varanasi and others
January 20, 2009
FERAN YADAV Vs. STATE OF U P
May 7, 2009
FIROZ Vs. STATE OF U P
September 10, 2009
FIROZ AHMAD Vs. STATE OF U P
April 6, 2009
FOOD CORPORATION OF INDIA Vs. ASHOK KUMAR
May 19, 2009
FOOD CORPORATION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
May 27, 2009
Furqan Ali and Ors. Vs. State of U.P. and Ors.
November 5, 2009
FYJAUDDIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY CAMP AT BADAUN AND OTHERS
May 12, 2009
G.R.Agnihotri and Another Vs. Dakshinanchal Vidyut Vitran Nigam Ltd. and Others
November 12, 2009
GAFFAR Vs. STATE OF U P
September 11, 2009
GAGAN SRIVASTAVA Vs. UNION OF INDIA
February 27, 2009
GAIDALAL Vs. STATE OF U P
October 13, 2009
Gainda Lal Vs. State of U.P.
October 13, 2009
Gajadhar Singh Vs. State of U.P. and others
September 17, 2009
Gajendra Singh Vs. State of U.P.
December 23, 2009
GAJENDRA SINGH Vs. SMT. RATNA KEWALRAMANI
September 16, 2009
Gajraj Singh Vs. State of U.P.
August 18, 2009
GANDHI INSTITUTION OF PERFECT TECHING STUDIES G I P T S Vs. STATE OF U P
April 15, 2009
Ganesh Datt Singh and Others Vs. State of U.P. and Others
July 3, 2009
GANESH PRAKASH Vs. STATE OF U P
April 10, 2009
Ganesh Prakash and Others Vs. State of U.P. and Others
August 11, 2009
GANESH PRASAD Vs. STATE OF U P
May 27, 2009
GANESH PRASAD DALAL DHARMSHALA Vs. KAILASH NATH GUPTA
July 3, 2009
GANESH YADAV Vs. STATE OF U P
March 31, 2009
Ganeshi Bai and Others Vs. Surendra Kumar Jain
December 23, 2009
GANESHY PRASAD Vs. STATE OF U P
April 29, 2009
GANGA DAYAL Vs. DDC
May 22, 2009
GANGA MAHASABHA Vs. UNION OF INDIA
May 29, 2009
GANGA PRASAD Vs. STATE OF U P
May 26, 2009
GANGA RAM Vs. STATE OF U P
May 25, 2009
GANGA RAM Vs. STATE OF U P
May 13, 2009
GANGA RAM Vs. STATE OF U P
April 9, 2009
GANGA RAM Vs. STATE OF U.P.
November 17, 2009
Ganga Ram and others Vs. State of U.P. and others
July 1, 2009
Ganga Sahai Vs. State of U.P.
July 29, 2009
GANGA SARAN SAINI Vs. DROPDI DEVI
May 19, 2009
GANGA SINGH Vs. STATE OF U P
May 29, 2009
GANGA SINGH Vs. STATE OF U P
May 7, 2009
Ganges Club Ltd., Kanpur Vs. State of U.P. and Ors.
November 24, 2009
GANGOTRI DEVI GAUTAM Vs. STATE OF U P
March 16, 2009
GANGULY N C Vs. BANK OF BARODA
October 15, 2009
GARMENT AND HOSIERY UDYOG KARAMCHARI UNION Vs. STATE OF U P
May 13, 2009
GASTEL INDIA LTD Vs. STATE OF U P
April 21, 2009
GAURAV AGARWAL Vs. STATE OF U P
July 1, 2009
GAURAV TRADING CO. Vs. DY. COMMISSIONER (ASSESSMENT)-II AND ANR.
November 10, 2009
GAURAV TRIPATHI Vs. STATE OF U P
April 10, 2009
GAURAV TRIPATHI Vs. STATE OF U P
December 11, 2009
Gaurav Tyagi Vs. State of U.P. and Others
September 1, 2009
GAURI SHANKAR Vs. STATE OF U P
April 9, 2009
GAURI SHANKAR PANDEY Vs. STATE OF U P
May 26, 2009
GAURI SHANKER TEWARI Vs. BOARD OF REVENUE U P LUCKNOW
February 3, 2009
GAYA PRASAD Vs. GANGA DEVI
May 12, 2009
GAYA PRASAD Vs. STATE OF U P
May 8, 2009
GAYA PRASAD JAISWAL Vs. STATE OF UTTAR PRADESH
May 22, 2009
GAYA PRASAD KUSHWAHA Vs. STATE
December 3, 2009
GAYASUDDIN Vs. STATE OF U P
April 21, 2009
GAYASUDDIN Vs. STATE OF U P
March 25, 2009
GAYATRI DEVI Vs. STATE OF U P
March 20, 2009
GEETA DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR
February 17, 2009
GEETA DEVI Vs. STATE OF U P
May 28, 2009
Geeta Devi Vs. State of U.P. and Others
April 20, 2009
GEETA TYAGI Vs. CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION CBSE
May 29, 2009
GEETANJALI PANDEY Vs. STATE OF U P
June 12, 2009
Genda Lal @ Gaya Vs. Ram Gopal (DEAD) and others
November 25, 2009
GENERAL DE CONFITERIA INDIA LTD. Vs. STATE OF U.P. AND ORS.
November 10, 2009
GENERAL MANAGER KANPUR JAL SANSTHAN KANPUR Vs. ANJU MISHRA
April 1, 2009
GENERAL MAZDOOR SABHA Vs. EXON LABORATORIES PVT LTD
July 8, 2009
GHAN SHYAM Vs. STATE OF U P
April 13, 2009
GHANA RAM Vs. STATE OF U P
April 27, 2009
GHANSHAYAM Vs. STATE OF U P
April 9, 2009
Ghanshyam Vs. District Magistrate, Jaunpur and another
August 13, 2009
Ghanshyam Kala Vs. State
May 6, 2009
Ghanshyam Pandey Vs. District Inspector of Schools, Deoria and others
November 12, 2009
GHANSHYAM RAI Vs. STATE OF U.P.
November 17, 2009
GHANSHYAM SINGH PURI AND ANR Vs. DISTRICT JUDGE AND ANR
November 10, 2009
GHASIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR, CAMP ETAWAH AND OTHERS
August 26, 2009
Ghirrau and others Vs. State of U.P. and another
November 17, 2009
GHISIYAVAN Vs. STATE OF U P
May 29, 2009
GIRDHARI LAL PANDEY Vs. STATE OF U P
May 6, 2009
GIRIDAWAL ALIAS KAUSHALENDRA SHUKLA Vs. STATE OF U P
April 2, 2009
GIRISH CHANDRA SINGHAL Vs. VIDUR GRAMIN BANK BIJNOR
January 23, 2009
GIRISH DHODHI Vs. STATE OF U P
March 6, 2009
GIRISH GOEL ALIAS POORAN Vs. RADHA RAMAN SINHA
July 7, 2009
GIRISH RAI Vs. SENANAK/COMMANDANT 24 BATTALION PAC MEERUT
March 17, 2009
GIRISHA DEVI Vs. STATE OF U P
April 22, 2009
Girja Devi Vs. State of U. P. Through Secretary, Nagar Vikas Department U.P., Lucknow and others
December 22, 2009
Girja Shankar Tiwari Vs. State of U.P.and another
November 10, 2009
GIRRAJ Vs. RAM PRASAD
October 15, 2009
Glaxy Brushware, Bijnor and Another Vs. Ramesh Sood and Another
November 8, 2009
GLAXY BRUSHWARE, BIJNOR AND ANOTHER Vs. RAMESH SOOD AND ANOTHER
August 11, 2009
GLOBE METAL INDUSTRIES Vs. STATE OF U P
April 21, 2009
GOBARDHAN Vs. STATE OF U P
April 9, 2009
GOKARAN LAL Vs. STATE OF U P
May 21, 2009
GOLA Vs. STATE OF U P
December 5, 2009
GOLAI Vs. STATE OF U P
April 23, 2009
Gomti Biotech Limited Vs. State of U.P. and Others
July 9, 2009
GOMTI NAGAR JAN KALYAN MAHA SAMITI Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 27, 2009
GOODMANI DEVI @ VITRANI DEVI Vs. UNION BANK OF INDIA AND ORS
December 8, 2009
GOPAL Vs. UNION OF INDIA
June 2, 2009
GOPAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT
April 24, 2009
GOPAL DAS GAUR Vs. SUMAN SHARMA
April 22, 2009
GOPAL KRISHNA SRIVASTAVA Vs. STATE OF U.P.
August 31, 2009
GOPAL KRISHNA TIWARI Vs. STATE OF U P
April 13, 2009
Gopi Cold Storage Private Limited Vs. Chief Controlling Revenue Authority U.P. at Allahabad and Others
September 4, 2009
GOPI NATH Vs. SHIV PRASAD
August 12, 2009
GORAKH NATH RAI Vs. STATE OF U P
January 21, 2009
GORAKH NATH SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 17, 2009
Gorakh Pandey and others Vs. State of U.P.
August 7, 2009
GORAKHPUR TEXTILES Vs. GOVIND BHAWAN KARYALAYA AND ANOTHER
September 18, 2009
GOURAV KUMAR Vs. STATE OF U P
November 11, 2009
Govardhan Das Vs. Mohd. Nazir and others
August 28, 2009
GOVERNMENT APPROVED TOURIST GUIDE ASSOCIATION Vs. STATE OF U P
February 27, 2009
GOVIND AGARWAL Vs. COMMITTEE OF MANAGEMENT
May 21, 2009
GOVIND KUMAR MISHRA Vs. STATE OF U.P. AND OTHERS
July 21, 2009
GOVIND LAL SRIVASTAVA Vs. STATE OF U P
March 6, 2009
GOVIND PRASAD Vs. STATE OF U P
April 1, 2009
Govind Prasad Vs. Upper District Judge, Sultanpur and others
February 12, 2009
Govind Ram Vs. Thakur Ras Behari
September 7, 2009
GOVIND VANASPATI (P) LTD Vs. COMMISSIONER OF TRADE TAX
April 28, 2009
GRAM SABHA KAUNNAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 29, 2009
Gram Sabha, Radhopur, Jaunpur through its Chairman Vs. State of U.P.& Ors.
October 8, 2009
Grand Surjit Cineplex, A Unit of M/s.Darshan Amusements Pvt.Ltd.Through its Director Vs. State of U.P. Through its Special Secretary, Tax And Registration, Secretariat, U.P., Lucknow and others
July 7, 2009
GRUJINDER SINGH Vs. STATE OF U P
May 29, 2009
GUDDU Vs. STATE OF U P
May 21, 2009
GUJAR TAL MATSYAJIWI SAHKARI SAMITI LTD Vs. STATE OF U P
May 11, 2009
Gulab Chand Vs. State of U.P. and others
October 8, 2009
Gulab Chand (Dead) Through Lrs. Vs. District Judge, Lalitpur and others
April 1, 2009
GULAB CHANDRA RAM Vs. STATE OF U P
January 30, 2009
GULAB DEVI Vs. STATE OF U P
June 10, 2009
GULAB DHAR PANDEY Vs. STATE OF U P
March 4, 2009
GULAB SINGH Vs. STATE OF U P
April 28, 2009
GULAB SINGH Vs. STATE OF U P
January 15, 2009
Gulabi Devi Vs. Kamlesh Kumar Pal
July 7, 2009
GULAM MOHAMMAD AND ANR Vs. STATE OF U P
October 27, 2009
GULJARI LAL GROVER Vs. VIITH ADDITIONAL DISTRICT JUDGE
July 7, 2009
GULLEY ALIAS TRIVENI Vs. STATE OF U P
April 1, 2009
GULSHAN BAND Vs. VICE-CHANCELLOR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR AND
January 29, 2009
Gulshan Dhingara Vs. State
July 13, 2009
GULZAR YASEEN Vs. PRESIDING OFFICER LABOUR COURT
February 6, 2009
Gun Pratap Singh Vs. State of U.P. and Others
September 10, 2009
GUPTA H C OVERSEAS I PVT LTD Vs. DINESH BOUDH ASST DIRECTOR
May 22, 2009
Gur Bachan Singh Vs. State of U.P. and Others
May 15, 2009
GURDINO SUNDRANI Vs. STATE OF U P
February 18, 2009
Gurmeet Kaur Kwatra Vs. Vice-Chairman Varanasi Development Authority, Varanasi and others
December 14, 2009
GURU GRAMUDYOG SAMITI Vs. GOPAL KRISHNA
February 17, 2009
GURU NANAK DEV JI MAHARAJ Vs. ROZA POWER SUPPLY COMPANY
May 19, 2009
Gyan Chand and Others Vs. Board of Revenue and Others
October 30, 2009
GYAN DAS SHARMA Vs. STATE OF U.P. AND OTHERS
March 24, 2009
GYAN DEVI Vs. STATE OF U P
May 18, 2009
Gyan Security Press (P) Ltd. and another Vs. Director General and others
March 2, 2009
Gyan Singh Vs. Deputy Director of Education, Kanpur Region, Kanpur and Others
July 16, 2009
GYANANDERA DUTT TRIVEDI Vs. LABOUR COURT U P
January 22, 2009
GYANENDRA Vs. STATE OF U.P.
November 19, 2009
GYANENDRA ALIAS LAUWA Vs. STATE OF U P
January 22, 2009
GYANENDRA DUTT SHUKLA Vs. STATE OF U P
April 10, 2009
Gyanendra Dutt Trivedi Vs. Labour Court, U.P., Lucknow & Anr.
January 20, 2009
GYANENDRA KUMAR BAJPAI Vs. STATE OF U P
March 4, 2009
GYANENDRA PAL SINGH AND OTHERS Vs. CANE COMMISSIONER AND OTHERS
May 29, 2009
GYANENDRA SINGH Vs. STATE OF U P
May 5, 2009
HAFIZ IQBAL AHMAD Vs. STATE OF U P
May 27, 2009
HAFIZ ULLAH KHAN Vs. STATE OF U P
November 23, 2009
HAFIZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIABAD
February 17, 2009
HAFZA MUKEET Vs. COMPETENT AUTHORITY URBAN LAND CEILING
May 28, 2009
Haider Ali Vs. Deputy Director of Consolidation, Mirzapur Camp, Varanasi & Ors.
August 19, 2009
Haider Ali and others Vs. IXth Additional District Judge, Lucknow & others
October 29, 2009
Haider Shakeel Vs. Managing Director, U.P. State Handloom Corporation Ltd.
January 28, 2009
HAJARI LAL Vs. STATE OF U P
May 5, 2009
HAJI MANZOOR ALAM INDUSTRIES LTD Vs. U P INDUSTRIAL DEVELOPMENT CORPORATION KANPUR NAGAR
May 15, 2009
HAKIM CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOL
November 23, 2009
Hameed Vs. State of U.P.
December 16, 2009
Hameed and another Vs. State of U.P. and another
October 6, 2009
Hamid Vs. State of U.P.
December 15, 2009
HAMIRPUR ALLOYS PVT LTD Vs. U P ELECTRICITY REGULATORY COMMISSION
May 4, 2009
Hanoman Prasad & Anr. Vs. State of U.P. & Anr.
July 27, 2009
Hansraj and others Vs. State of U.P. and another
October 15, 2009
Hanuman Prasad Yadav Vs. State of U.P. and others
August 3, 2009
HANUMAN SINGH KUSHWAHA Vs. STATE OF UTTAR PRADESH
April 16, 2009
HAR CHARAN Vs. STATE OF U P
October 28, 2009
Har Dayal Vs. State of U. P. and others
July 7, 2009
HAR DAYAL Vs. STATE OF U P
May 27, 2009
HAR NAM Vs. STATE OF U P
May 7, 2009
HARBIR SINGH MALIK Vs. ADDITIONAL DISTRICT & SESSION JUDGE
August 26, 2009
HARCHARAN Vs. BUDH PRAKASH
May 15, 2009
HARDEEP SINGH Vs. KALAWATI DEVI
May 29, 2009
HARDEV CHAUBEY Vs. STATE OF U P
September 10, 2009
HARDWARI Vs. STATE OF U P
December 5, 2009
HARE RAM Vs. STATE OF U P
January 23, 2009
HARENDRA PRATAP SINGH Vs. U P JAL NIGAM
June 3, 2009
HARENDRA SINGH Vs. STATE OF U P
May 12, 2009
HARENDRA SINGH CHADDHA Vs. STATE OF U P
July 20, 2009
Hari & Ors. Vs. State of U.P.& Ors.
January 28, 2009
Hari Gopal Vs. Vijay Kumar and Others
August 26, 2009
HARI KEWAL Vs. STATE OF U P
July 2, 2009
HARI KISHAN SHARMA Vs. DIOS
August 24, 2009
HARI KISHORE SHUKLA Vs. STATE OF U P
April 13, 2009
HARI MANGAL SINGH Vs. STATE OF U P
May 4, 2009
HARI MOHAN NIRANJAN Vs. J P RAI
January 9, 2009
HARI OM Vs. STATE OF U P
February 19, 2009
HARI OM SINGH Vs. STATE OF U P
May 25, 2009
HARI OM VERMA Vs. STATE OF U.P. AND ANR.
December 9, 2009
HARI PAL Vs. STATE OF U P
December 16, 2009
HARI PRAKASH KASANA Vs. STATE OF U P
May 15, 2009
HARI PRASAD Vs. STATE OF U P
May 13, 2009
HARI PRASAD Vs. STATE OF U P
May 26, 2009
HARI PRASAD SINGH ALIAS CHHEDDU LAL Vs. STATE OF U P
May 8, 2009
Hari Ram Vs. Food Corporation of India and Others
April 8, 2009
HARI RAM TRIPATHI Vs. STATE OF U P
April 16, 2009
HARI SHANKAR Vs. STATE OF U P
May 13, 2009
Hari Shankar Shukla Vs. Collector, Banda and Others
August 26, 2009
HARI SHANKER SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION
May 12, 2009
Hari Shanker Singh & Ors. Vs. District Deputy Director of Consolidation/Collector, Sonebhadra & Ors.
August 21, 2009
Hari Singh (D) through L.Rs. and another Vs. Dambar Singh
May 29, 2009
Haridayanand Vs. State of U.P. Through Secretary Home Affairs, U.P. Govt. Lucknow and others
October 30, 2009
HARIJAN SEWAK SANGH Vs. STATE OF U P
November 30, 2009
HARIOM DISTILLERS Vs. COMMISSIONER OF C EX, KANPUR
November 6, 2009
HARIPAL Vs. STATE
May 15, 2009
Harish Chand Ahuja Vs. Sunil Kumar and others
November 11, 2009
Harish Chand Sharma and others Vs. Addl. District Judge and others
October 28, 2009
HARISH CHANDRA PANDEY Vs. STATE OF U P
March 2, 2009
HARISHCHANDRA VISHWAKARMA Vs. STATE OF U P
September 14, 2009
HARJIT SINGH Vs. JASVINDER PAL SINGH SODHI
May 18, 2009
HARKESH Vs. D.D.C., MEERUT AND OTHERS
September 3, 2009
Harpal and others Vs. State of U. P. and others
November 18, 2009
HARPAL SINGH Vs. STATE OF U P
June 2, 2009
HARPAL SINGH Vs. PRESCRIBED AUTHORITY UNDER U P ACT NO 22 OF 1972
July 22, 2009
HARSHA CHAUDHARY Vs. VICE-CHANCELLOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH AND ANOTHER
September 9, 2009
HARVEER Vs. STATE OF U.P.
October 30, 2009
HASINUDDIN Vs. STATE OF U P
May 6, 2009
Hast Pratap Singh Vs. State of U.P.
December 18, 2009
HAWALDAR SINGH Vs. STATE OF U P
April 21, 2009
HAZI NASEEM AHMAD Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLY VARANASI
April 24, 2009
HAZI SHAFAAT HUSAIN Vs. STATE OF U P
November 3, 2009
Hazzan Fatima Begum Vs. State Transport Authority U.P. Lucknow and Others
August 10, 2009
HEAD CONSTABLE DINESH KUMAR UPADHYAY Vs. STATE OF U P
April 22, 2009
HEADMASTER DHARMENDRA KUMAR SHARMA ADARSH JUNIOR HIGH SCHOOL PIAWALI DADRI GAUTAM BUDH NAGAR Vs. STATE OF U P
April 20, 2009
HEER LAL INTER COLLEGE PANDEY PURWA HELMET OF BINORE PARGANA TAHSIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAWAH
November 23, 2009
HEERA LAL Vs. D I O S VARANASI
April 30, 2009
HEERA LAL Vs. STATE OF U P
May 29, 2009
Heera Lal Vs. State of U.P. and others
October 7, 2009
Hem Chandra Singh Vs. State of U.P. Through Secretary, Basic Education, Govt. of U.P., State Secretariat, Lucknow and Others
December 17, 2009
HEM RANI SRIVASTAVA Vs. SAURABH KUMAR SRIVASTAVA
January 15, 2009
HEMANT KRISHNA MAURYA Vs. STATE OF U P
May 20, 2009
HEMANT KUMAR Vs. STATE OF U P
May 18, 2009
HEMANT KUMAR Vs. STATE OF U P
August 10, 2009
HEMANT KUMAR TYAGI Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION PARIWAHAN BHAWAN LUCKNOW
April 7, 2009
HEMLATA TRIPATHI Vs. PREM KUMARI
January 20, 2009
HEMNATH PASI Vs. STATE OF U P
May 26, 2009
HERO MOTORS LTD Vs. STATE OF U P
January 23, 2009
HIMANCHAL AWAS SAHKARI SAMITILTD Vs. STATE OF U P
September 7, 2009
Himant Kumar Vs. State of U. P. & Ors.
May 18, 2009
HINDALCO INDUSTRIES LIMITED Vs. STATE OF U P
December 18, 2009
HINDALCO INDUSTRIES LTD Vs. UNION OF INDIA
September 10, 2009
Hindalco Industries Ltd., Renukoot Vs. State of U. P. and Ors
December 18, 2009
Hindu Manila Vidhyalaya Vs. Rajeev Dave
May 11, 2009
HINDU SEWA SADAN CHIKTISALAYA Vs. STATE OF U P
January 12, 2009
HINDUSTAN AERONAUTICS LIMITED Vs. PRESIDING OFFICER
January 23, 2009
Hindustan Aeronautics Limited Vs. Kanhaiya Lal Verma and Others
September 4, 2009
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
January 9, 2009
HINDUSTAN AERONAUTICS LTD., KANPUR Vs. PRESDING OFFICER, LABOUR COURT-I
December 8, 2009
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT-CUM-DEPUTY LABOUR COMMISSIONER PIPRI DISTRICT MIRZAPUR
May 5, 2009
Hindustan Aluminium Corporation Ltd., Mirzapur Vs. DY. Labour Commissioner, Pipri, Mirzapur and Others
August 13, 2009
HINDUSTAN CABLES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I U P ALLAHABAD
January 12, 2009
HINDUSTAN FIRE WORKS Vs. STATE OF U P
May 19, 2009
HINDUSTAN FIRE WORKS Vs. STATE OF U P
March 19, 2009
HIRA LAL Vs. ADDITIONAL COLLECTOR ALLAHABAD
May 13, 2009
HIRAN SINGH Vs. STATE OF U P
November 25, 2009
Hisabi Lal Vs. State of U.P. and Others
August 13, 2009
HODEL SINGH Vs. VAISHYA SOCIETY REGISTERED KHAIR
May 29, 2009
Holi Vs. State of U.P.
August 12, 2009
HORI LAL Vs. STATE OF U P
March 23, 2009
HORI LAL Vs. STATE OF U P
September 10, 2009
HOSHIYAR SINGH Vs. STATE OF U P
January 23, 2009
HOTI LAL SHARMA Vs. STATE OF U P
February 13, 2009
Hotline Electronics Ltd., Gautam Budh Nagar Through its General Manager (F) Vs. State of U.P. Through Principal Secretary Ministry of Institutional Finance, Government of U.P., Lucknow
July 3, 2009
HRADESHWAR NATH Vs. NANDLAL
July 21, 2009
HRIDYANAND Vs. STATE OF U P
October 30, 2009
HUKUM SINGH YADAV Vs. STATE OF U P
September 18, 2009
HUKUMDAR TIWARI Vs. INSPECTOR GENERAL OF POLICE
December 14, 2009
Humera Akbar (Minor) Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and Others
August 6, 2009
HUSAINI Vs. STATE OF U P
June 8, 2009
HYUNDAI MERCHANT MARINE INDIA PVT LTD Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION U P LUCKNOW AND
June 3, 2009
I C I C I LOMBARD GENERAL INSURANCE CO LTD Vs. RAM SEVAK
July 1, 2009
I C I C I LOMBARD GENERAL INSURANCE CO LTD Vs. RAKESH
May 5, 2009
I.C.I. India Ltd. Vs. State of U. P. and others
August 3, 2009
I.C.I.C.I. Lombard General Insurance Company Vs. Guddi Devi and others
November 18, 2009
ICI India Ltd. Vs. State of U.P. and Others
March 8, 2009
ICICI Bank Limited Vs. State of U.P. and Others
May 25, 2009
ICICI Lombard General Insurance Co.Ltd. Vs. Jagannath Pal and Others
May 29, 2009
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SATISH KUMAR
May 18, 2009
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. AWADHESH KUMAR
December 15, 2009
Iftekhar Hussain Vs. State of U.P. and Others
December 23, 2009
IKHLAQ HUSSAIN Vs. STATE OF U P
May 5, 2009
IMAMMUDDIN Vs. STATE OF U P
May 22, 2009
Imamuddin Vs. State of U.P.
May 22, 2009
IMRAN Vs. STATE OF U P
May 11, 2009
IMRAN SHAH KHAN Vs. STATE OF U P
May 12, 2009
IMTIYAZ Vs. STATE OF U P
April 6, 2009
IN RE: GANESH SYNTHETICS (P.) LTD. Vs. STATE
November 13, 2009
IN RE: KHATRI ESSENCE (P.) LTD. Vs. STATE
July 21, 2009
IN RE: SHAKUMBARI SUGAR AND ALLIED INDUSTRIAL LTD. Vs. STATE
July 24, 2009
In Re: Yunus Vs. State of U.P.
July 10, 2009
Inderjit Singh Vs. Bhag Singh and others
July 16, 2009
INDIA CASTING AND KRISHI UDYOG VARANASI Vs. STATE OF UP
May 15, 2009
India Grain Merchant Vs. State of U.P. & Ors.
August 20, 2009
INDIA HOUSING Vs. UNION OF INDIA
April 10, 2009
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. STATE OF U P
October 15, 2009
INDIAN OIL CORPORATION LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT-CUM-ASSISTANT LABOUR COMMISSIONER
September 14, 2009
Indian Oil Corporation Ltd. Vs. Kanpur Electricity Supply Co. Ltd. and Others
September 4, 2009
INDRA MISHRA Vs. STATE OF U P
January 9, 2009
INDRA PAL Vs. STATE OF UTTAR PRADESH
May 11, 2009
INDRA PAL SINGH Vs. STATE OF U P
June 24, 2009
INDRA SINGH Vs. STATE OF U P
April 1, 2009
INDRADEO Vs. STATE OF U P
April 28, 2009
INDRAPAL Vs. STATE OF U P
August 10, 2009
INDRAPAL SINGH SOLANKI Vs. STATE OF U P
April 27, 2009
INJECTO PLAST Vs. UNION OF INDIA
December 8, 2009
INTAJAMUDDEEN Vs. STATE OF U P
June 1, 2009
INTERNATIONAL ELECTRON DEVICES LTD Vs. UNION OF INDIA
December 4, 2009
INTEZAR Vs. UNION OF INDIA
May 21, 2009
INTROSPECTIVE DETECTIVE PRIVATE LIMITED Vs. GENERAL MANAGER B S N L
November 20, 2009
IQBAL Vs. STATE OF U P
January 15, 2009
IQBAL HUSSAIN Vs. STATE OF U P
May 26, 2009
IQBAL HUSSAIN Vs. OFFICIAL LIQUIDATOR
April 15, 2009
IRFAN Vs. STATE OF U P
April 17, 2009
Irfan Vs. State of U.P.
November 30, 2009
IRFAN AHMAD Vs. STATE OF U P
May 27, 2009
IRFAN ULLAH Vs. STATE OF U P
May 29, 2009
IRSHAD HUSAIN Vs. DISTRICT MAGISTRATE MORADABAD
February 26, 2009
ISHARAR BEGUM Vs. DISTRICT/SESSIONS JUDGE DISTRICT MAINPURI
April 16, 2009
Ishtiaq Ahmad Siddiqui Vs. Commissioner of Entertainment and Betting Tax, Uttar Pradesh and another
February 13, 2009
ISHWAR CHAND Vs. STATE OF U P
July 8, 2009
ISHWAR CHANDRA HARIJAN Vs. STATE OF U P AND ORS
December 8, 2009
Ishwar Dev and Others Vs. State of U.P. and Others
August 19, 2009
ISHWAR NATH SHARMA Vs. STATE OF U P
May 4, 2009
Ishwardin Vs. State of U.P.
August 27, 2009
ISLAMUDDIN Vs. UMESH CHANDRA TIWARI
July 6, 2009
ISMAIL Vs. STATE OF U P
May 22, 2009
ISRAR AHMAD Vs. STATE OF U P
April 20, 2009
Israwati Vs. State of U.P. and others
August 13, 2009
ITTAHADUL MUSLEMEEN MAKTAB ISLAND SCHOOL Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P
January 12, 2009
J K DAIRY AND FOODS LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
March 31, 2009
J K JUTE MILLS AND COMPANY Vs. STATE OF U P
April 2, 2009
J P TIWARI Vs. ESTATE OFFICER GENERAL MANAGER CAWNPORE WOOLEN MILLS BRANCH THE BRITISH INDIA CORP LTD
April 20, 2009
J S YADAV Vs. STATE OF U P
April 21, 2009
J.C.T.Ltd. Vs. Commissioner, Commercial Tax, U.P. Lucknow
July 15, 2009
J.J. Jewellers, A. Partnership Firm, Varanasi and Others Vs. Afaq Ahmad Siddiqui
December 17, 2009
JADUNATH Vs. STATE OF U P
February 5, 2009
JAFAR Vs. STATE OF U P
October 28, 2009
JAFAR Vs. STATE OF U P
November 24, 2009
Jafar and Ors. etc Vs. State of U. P. and Ors
November 24, 2009
JAFAR HUSSAIN Vs. UNION OF INDIA
February 9, 2009
JAFAR KHAN Vs. STATE OF U.P.
October 5, 2009
JAG MOHAN MALHOTRA AND ANOTHER Vs. VIJAY KUMAR MISHRA AND OTHERS
October 9, 2009
JAG NARAIN Vs. STATE OF U P
May 6, 2009
JAG PRASAD ALIAS HERALAL Vs. STATE OF U P
April 1, 2009
Jagan Nath Dudadher, Aligarh Vs. State of U.P. and Others
August 20, 2009
Jagannath Sahu & Ors. Vs. Ravi Dutta & Anr.
August 31, 2009
JAGAR NATH Vs. STATE OF U.P. AND OTHERS
December 8, 2009
Jagarnath Vs. Ram Millan and another
July 16, 2009
JAGAT NARAIN LAL Vs. RAM SAKAL
August 19, 2009
Jagat Narain Singh Vs. Collector/District Magistrate, Varanasi and Others
July 27, 2009
Jagat Narain Tiwari Vs. Additional District Judge, Kanpur Nagar and others
July 28, 2009
JAGAT NARAYAN GUPTA Vs. STATE OF U P
May 14, 2009
JAGAT SINGH Vs. STATE OF U P
May 29, 2009
JAGAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAGHPAT
February 2, 2009
JAGBIRI PRADHAN GRAM PANCHAYAT LATIFPUR TIBRA BHOJPUR GHAZIABAD Vs. STATE OF U P
February 12, 2009
JAGDAMBA ALIAS DEEPU Vs. STATE OF U P
May 8, 2009
JAGDAMBA PRASAD PANDEY Vs. STATE OF U P
April 9, 2009
Jagdeo Vs. Commissioner, Gorakhpur & Ors.
September 11, 2009
Jagdeo and another Vs. State of U.P.
August 21, 2009
JAGDEV Vs. COMMISSIONER
September 11, 2009
JAGDISH Vs. STATE OF U P
April 9, 2009
JAGDISH CHANDRA VERMA Vs. SMT. HANSMUKHI DEVI
September 1, 2009
Jagdish Chandra Verma Vs. Hansmukhi Devi
January 9, 2009
JAGDISH GIRI Vs. STATE OF U P
September 16, 2009
JAGDISH PRASAD Vs. KSHETRIYA UCHCHA SHIKSHA ADHIKARI
April 22, 2009
Jagdish Prasad Vs. State of U.P. and others
December 9, 2009
JAGDISH PRASAD Vs. U.P. AWAS EVAM VIKAS PARISHAD, LUCKNOW AND ANOTHER
January 22, 2009
JAGDISH PRASAD SINGH Vs. SUBHASH SINGH
January 15, 2009
JAGDISH SARAN GOYAL Vs. STATE OF U P
November 17, 2009
JAGDISH SINGH RATHOR Vs. CANE COMMISSIONER U P LUCKNOW
April 27, 2009
Jagendra Singh Vs. State of U.P. and Others
June 11, 2009
JAGESHWAR Vs. STATE OF U P
August 21, 2009
JAGMAL SINGH Vs. STATE OF U P
May 8, 2009
JAGMOHAN SHUKLA Vs. STATE OF U P
December 1, 2009
JAGPAL SINGH YADAV Vs. STATE OF U P
June 10, 2009
JAGROPAN KUSHWAHA Vs. STATE OF U P
May 28, 2009
JAGVENDRA ALIAS BABLOO Vs. STATE OF U P
February 25, 2009
JAHAR SINGH Vs. STATE OF UTTAR PRADESH AND ORS
November 4, 2009
JAHIR SINGH YADAV Vs. STATE OF U P
July 9, 2009
JAI BAHADUR YADAV Vs. UNION OF INDIA
March 20, 2009
JAI BHAGWAN Vs. STATE OF U P
June 29, 2009
JAI BHAGWAN Vs. STATE OF U P
July 29, 2009
Jai Bhagwan Singh Vs. State of U. P. and others
August 13, 2009
JAI DEVI Vs. STATE OF U P
April 20, 2009
JAI GOVIND SHUKLA Vs. STATE CADRE AUTHORITY U P PRIMARY AGRICULTURAL COOPERATIVE
April 9, 2009
JAI INDRA SINGH AND ANOTHER Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
July 31, 2009
JAI JAWAN ARMS Vs. STATE OF U P
August 7, 2009
JAI LAXMI ALIAS BITTO Vs. STATE OF U P
May 5, 2009
JAI NAND SHARMA Vs. STATE OF U P
July 15, 2009
JAI NARAIN KUSHWAHA Vs. STATE OF U P
May 19, 2009
Jai Pal Singh-III Vs. State of U.P. and Another
August 26, 2009
Jai Prakash Pandey Vs. Baboo Lal Jaiswal
October 5, 2009
JAI PRAKASH SINGH Vs. STATE OF U P
March 5, 2009
JAI PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
August 19, 2009
JAI PRAKASH SINGH Vs. STATE OF U P THU PRINCIPAL SECRETARY, MEDICAL
November 6, 2009
Jai Prakash Yadav and another Vs. State of U.P. and others
November 9, 2009
Jai Shanker Enterprises and Another Vs. State of U.P. and Others
November 9, 2009
JAI SINGH Vs. STATE OF U P
May 27, 2009
Jaibhagwan Singh Vs. State of U.P. and Others
August 13, 2009
JAIBUN-NISHA Vs. SPECIAL JUDGE ANTI CORRUPTION
May 28, 2009
JAIDEV Vs. STATE OF U P
May 28, 2009
Jaikaran Singh Vs. Authority Concerned Labour Court (IIND) Kanpur and Another
January 23, 2009
Jain and Sharma Vs. State of U.P. and Others
July 15, 2009
JAINAB KHATOON ALIAS TAHIRA Vs. OM PRAKASH VERMA
January 21, 2009
Jainath Singh and Others (In Jail) Vs. State of U.P.
November 26, 2009
JAINENDRA KUMAR RAI Vs. STATE OF U P
May 8, 2009
JAINPUR KANPUR Vs. COMMISSIONER OF CENTRAL EXCISE DIVISION KANPUR
January 21, 2009
JAINTH SINGH Vs. STATE OF U P
November 26, 2009
JAIPATTI DEVI Vs. STATE OF U P
May 29, 2009
JAIRAM Vs. STATE OF U P
May 11, 2009
JAITUN Vs. STATE OF U P
April 21, 2009
JALALUDDIN ACCUSED Vs. STATE OF U P
May 15, 2009
JALEEL MASTER Vs. IMTIAZ AHMAD
May 15, 2009
JALLEY Vs. STATE OF U P
May 8, 2009
JAMA MASJID CHAWNI BAZAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 3, 2009
JAMAL Vs. STATE OF U P
April 17, 2009
Jameela and another Vs. Jaitoon and 5 others
May 12, 2009
JAMUNA Vs. STATE OF U P
April 2, 2009
JAMUNA Vs. STATE OF U.P. AND OTHERS
December 9, 2009
Jamuna Nishad Vs. State of U.P.
September 9, 2009
JANAK NANDNI DEVI Vs. STATE OF U P
April 15, 2009
JANAKRAJ KEWAT Vs. STATE OF U P
December 15, 2009
JANARDAN SHARMA Vs. STATE OF U P
May 22, 2009
JANARDAN SINGH Vs. STATE OF U P
April 22, 2009
JANG BAHADUR Vs. COMMISSIONER, FAIZABAD AND OTHERS
November 10, 2009
JANKI Vs. D.D.C. AND OTHERS
December 9, 2009
JANTA INTER COLLEGE Vs. STATE OF U P
May 29, 2009
JANTIRA Vs. STATE OF U P
November 17, 2009
JASPAL Vs. STATE
May 15, 2009
JASVIR Vs. STATE OF U P
November 12, 2009
JASVIR SINGH Vs. STATE OF U P
June 29, 2009
JASVIR SINGH Vs. STATE OF U P
May 26, 2009
Jaswant Vs. State of U.P. and others
November 30, 2009
JASWANT ALIAS RAJAN Vs. STATE OF U P
December 15, 2009
Jaswant Singh Garewal Vs. State of U.P.
December 8, 2009
JASWANT YADAV Vs. STATE OF U P
April 22, 2009
Java Singh Vs. State of U. P. Through Secretary Basic Education, Secretariat U.P. Lucknow and others
December 7, 2009
Javed @ Guddu Vs. State of U.P.
August 17, 2009
JAWAHAR LAL Vs. M D G M U P CO-OPERATIVE GRAM VIKAS BANK LUCKNOW
May 21, 2009
Jawahar Singh Vs. District Inspector of Schools, District Deoria and others
August 7, 2009
JAWAHIR Vs. STATE OF U P
April 1, 2009
Jawahir Sharma and another Vs. State of U.P. and another
October 12, 2009
Jawala Prasad Dubey & Ors. Vs. State of U.P. & Ors.
August 3, 2009
JAY SINGH Vs. STATE OF U P
April 27, 2009
JAYA KALIA Vs. MANJU AGARWAL
November 6, 2009
Jaya Singh (Smt.) Vs. State of U.P. and others
December 7, 2009
Jayant Kumar Verma Vs. State of U.P. and Others
August 10, 2009
JAYANT SINGH Vs. STATE OF U P
May 11, 2009
Jayesh Sonkar Vs. Kanpur Development Authority and another
October 27, 2009
Jayveer Singh @ Jasveer Singh Vs. State of U.P.
November 7, 2009
Jeet Bahadur and others Vs. State of U.P.
December 15, 2009
JEETAN Vs. STATE OF U P
July 17, 2009
JHANDU AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BUDAUN AND OTHERS
April 20, 2009
JHINNI RAM Vs. SR SUPERINTENDENT OF POLICE AZAMGARH
April 13, 2009
JHON MOHAMMAD Vs. STATE OF U P
March 27, 2009
JINDAL DRUGS LTD Vs. STATE OF U P
January 20, 2009
JITENDRA Vs. STATE OF U P
July 2, 2009
JITENDRA Vs. STATE OF U P
July 14, 2009
JITENDRA Vs. STATE OF U P
August 14, 2009
JITENDRA DEO PANDEY Vs. STATE OF U P
May 5, 2009
JITENDRA KUMAR BAJPAI Vs. STATE OF UP
November 13, 2009
JITENDRA KUMAR TEWARI Vs. STATE OF U P
April 8, 2009
JITENDRA KUMAR VISHWAKARMA Vs. C S AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 13, 2009
JITENDRA KUMAR YADAV Vs. STATE OF U P
May 4, 2009
JITENDRA PRASAD Vs. UNION OF INDIA
December 23, 2009
JITENDRA SINGH Vs. STATE OF U P
April 16, 2009
JITENDRA SINGH Vs. STATE OF U P
March 2, 2009
JITENDRA SINGH ALIAS GUDDAN Vs. STATE OF U P
August 24, 2009
JIYA LAL Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD
January 27, 2009
JOGA RAM Vs. DINESH CHANDRA
March 16, 2009
JOGENDRA PRASAD Vs. STATE OF U P
April 9, 2009
JOKHU LAL Vs. DISTRICT INSPECTOR OF SCHOOLS
August 7, 2009
JONNADA ANANDA VARA PRASAD RAO Vs. STATE OF UP
December 18, 2009
Jubilant Organosys Ltd. Vs. State of U.P. and Others
October 15, 2009
Jugal Kishore Vs. Addl. District Judge and others
December 17, 2009
JUGNA DEVI Vs. SECOND A D J
July 27, 2009
JUGUL ALIAS MANOJ Vs. STATE OF U P
May 6, 2009
JUMMAN Vs. STATE OF U P
April 8, 2009
JUNED PAHALWAN Vs. STATE OF U.P.
October 13, 2009
JUVEDA BEGUM Vs. STATE OF U P
November 9, 2009
JWAHIR SHARMA Vs. STATE OF U P
October 12, 2009
JYOTI Vs. STATE OF U P
August 10, 2009
JYOTI RASTOGI Vs. ALLAHABAD BANK
May 19, 2009
Jyoti Swarup Vs. Deputy Director of Consolidation, Udham Singh Nagar and three others
May 1, 2009
K C K EXPORTS LIMITED Vs. UNION OF INDIA
August 3, 2009
K G PLASTO CHEM INDIA PRIVATE LIMITED Vs. TULISON INDUSTRIAL MACHINES PVT
March 5, 2009
K K SHARMA Vs. STATE OF U P
December 9, 2009
K K VERMA Vs. STATE OF U P
April 8, 2009
K P PAN FLAVOURS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS KANPUR
March 31, 2009
K.C.P. LIMITED Vs. COMMISSIONER OF TRADE TAX
April 20, 2009
K.K.Agarwal (Dr.) Vs. Prescribed Authority
May 21, 2009
K.M.Singh and Others Vs. State of U.P. and Others
November 3, 2009
K.P.Coal Company, Ballia Vs. Commissioner of Trade Tax, U.P. Lucknow
July 3, 2009
K.P.Singh alias Manoj Yadav Vs. State of U.P.
November 7, 2009
KABIR Vs. STATE OF U P
September 9, 2009
Kadeer Ahmad Vs. Additional Commissioner (Administration), Devi Patan Division, Gonda and Others
August 28, 2009
KADORE Vs. COLLECTOR JHANSI AND ORS
October 29, 2009
KAILASH BABU GUPTA Vs. STATE OF U P
August 26, 2009
Kailash Chand Dixit through heirs & Legal representatives Vs. Kailash Narain Sharma & others
October 30, 2009
KAILASH CHANDRA GUPTA Vs. SUBHASH CHANDRA GUPTA
July 23, 2009
KAILASH CHANDRA KATIYAR Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
February 26, 2009
KAILASH NATH AND ORS Vs. COLLECTOR AND ORS
October 29, 2009
KAILASH NATH PATHAK Vs. STATE OF U P
April 2, 2009
Kailash Nath Singh Vs. State of U.P. & Ors.
December 2, 2009
KAILASH PRASAD Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, GORAKHPUR
April 6, 2009
KAILASH PRASAD GUPTA Vs. VICE CHANCELLOR PRESIDENT EXECUTIVE COUNCIL OF BANARAS HINDU UNIVERSITY
November 6, 2009
Kajal Vs. State of U.P.
November 26, 2009
KALAMUDDIN Vs. STATE OF U P
December 17, 2009
KALAWATI Vs. SONPAL (DECEASED)
August 19, 2009
Kale Khan Vs. Shahin Begum
November 12, 2009
Kaleem Vs. Chhotey Lal
December 22, 2009
KALI CHARAN Vs. STATE OF U P
May 1, 2009
KALI CHARAN SONKAR Vs. STATE OF U P
April 27, 2009
KALI PRASAD SINGH ALIAS PAINTOL Vs. STATE OF U P
October 9, 2009
Kali Shanker Gupta Vs. Manik Chandra Tiwari
September 9, 2009
KALIKA PRASAD MAURYA Vs. STATE OF U P
May 4, 2009
KALIKA YADAV Vs. STATE OF U P
May 29, 2009
KALIM AHMAD ALIAS ANWAR MIYAN Vs. STATE OF U P
January 15, 2009
Kalla Alias Mool Chand Vs. State of U.P.
October 8, 2009
KALLOO Vs. ADDITIONAL DISTRICT JUDGE MEERUT
July 17, 2009
KALLOO Vs. STATE OF U P
May 28, 2009
KALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
February 10, 2009
KALLOO Vs. STATE OF U P
January 30, 2009
KALLU Vs. STATE OF U P
May 18, 2009
KALLU ALIAS GURU DAYAL Vs. STATE OF U P
July 30, 2009
KALLU GADDI Vs. STATE OF U P
April 1, 2009
Kallu S/o Hafiz @ Nathu and others Vs. State of U.P.
May 28, 2009
KALLU SINGH Vs. STATE OF U P
May 6, 2009
Kalpana and others Vs. Regional Inspectress of Girls School II Region, Bareilly and others
July 3, 2009
KALRAV AGARWAL Vs. STATE OF U P
March 2, 2009
KALU RAM Vs. STATE OF U P
January 28, 2009
KALUA ALIAS KALLU Vs. STATE OF U P
August 18, 2009
KALURAM Vs. ADITIONAL DISTRICT JUDGE
December 7, 2009
Kaluwa Vs. State of U.P. and Others
May 6, 2009
KAMAL Vs. STATE OF U.P. AND OTHERS
September 2, 2009
KAMAL KISHORE Vs. STATE OF U P
May 22, 2009
KAMAL KUMAR KAUSHAL Vs. STATE OF U P
May 11, 2009
KAMAL KUMAR KAUSHAL Vs. STATE OF U P
May 7, 2009
KAMAL MIMANI Vs. STATE OF U P
September 18, 2009
KAMAL SINGH Vs. STATE OF U P
June 30, 2009
KAMALA DEVI Vs. BOARD OF REVENUE
May 6, 2009
KAMALA PATITIWARI Vs. LALITA DEVI
January 15, 2009
KAMALUDDIN Vs. STATE OF U P
May 7, 2009
KAMARUDDIN Vs. STATE OF U P
October 17, 2009
Kamaruddin and others Vs. State of U.P. and others
October 7, 2009
KAMARUNNISA Vs. SUPERINTENDENT OF CENTRAL JAIL NAINI ALLAHABAD
April 30, 2009
KAMESHWAR PRASAD ROLL NO 35798 Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
February 2, 2009
KAMLA Vs. STATE OF U P
April 21, 2009
KAMLA DEVI Vs. STATE OF U P
May 7, 2009
KAMLA DEVI Vs. MUNNI DEVI TRIPATHI
September 3, 2009
KAMLA NEHRU MEMORIAL TRUST Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPN LTD
May 27, 2009
KAMLA PRASAD Vs. STATE OF U P
May 7, 2009
Kamla Prasad Pandey Vs. State of U.P.and another
December 1, 2009
Kamla Shankar Dubey Vs. District Basic Education Officer, Mirzapur and others
July 2, 2009
KAMLESH Vs. STATE OF U P
April 17, 2009
KAMLESH ALIAS KAMLESH KUMAR Vs. STATE OF U P
April 1, 2009
KAMLESH CHANDRA MISHRA Vs. STATE OF U P
June 8, 2009
KAMLESH GUPTA Vs. STATE OF UP
July 20, 2009
KAMLESH KUMAR Vs. STATE OF U P
May 21, 2009
KAMLESH KUMAR Vs. STATE OF U P
April 16, 2009
Kamlesh Kumar Vs. State of U.P. and Others
July 3, 2009
Kamlesh Kumar Vs. State of U.P. and Others
December 15, 2009
KAMLESH KUMAR ALIAS BHUSI YADAV Vs. STATE OF U P
May 25, 2009
Kamlesh Kumar Tiwari Vs. State of U.P. and others
October 28, 2009
KAMLESH PATHAK Vs. STATE OF U P
January 12, 2009
KAMLESH PATHAK Vs. DISTRICT MAGISTRATE AURAIYA
April 15, 2009
KAMLESH PATHAK Vs. STATE OF U P
April 1, 2009
KAMLESH PATHAK Vs. STATE OF U P
March 6, 2009
KAMLESH PATHAK Vs. DISTRICT MAGISTRATE AURAIYA
July 17, 2009
KAMLESH VERMA Vs. STATE OF U P
May 27, 2009
KAMRUDDIN Vs. STATE OF UP
August 12, 2009
Kamruddin and another Vs. State of U. P. and others
October 7, 2009
KAMTA PRASAD Vs. STATE OF U P
November 23, 2009
KAMTA PRASAD Vs. STATE OF U P
May 6, 2009
KANAK KHANDELWAL Vs. STATE OF U P
February 19, 2009
KANDHAI RAIDAS Vs. STATE OF U P
April 7, 2009
KANHAIYA Vs. STATE OF U P
December 7, 2009
KANHAIYA LAL SHARMA Vs. STATE OF U P
July 10, 2009
KANPUR ALUMINIUM STORES 68 24 LOKMAN MOHAL KANPUR Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
May 11, 2009
KANPUR DEVLOPMENT AUTHORITY Vs. BOARD OF REVENUE U P
November 10, 2009
KANPUR ELECTRICITY SUPPLY COMPANY LIMITED Vs. STATE OF U.P. AND ORS.
November 4, 2009
KANPUR EXPORTS PRIVATE LIMITED Vs. SUDHIR KUMAR PARASRAMPURIA
November 10, 2009
KANPUR JAL SANSTHAN Vs. STATE OF U P
February 16, 2009
KANPUR JAL SANSTHAN KANPUR Vs. PRESCRIBED AUTHORITY UNDER PAYMENT OF WAGES ACT 1936 KANPUR AND ANOTHER
May 15, 2009
KANTI BANSAL Vs. STATE OF U P
April 20, 2009
KANTI DEVI Vs. ADDITIONAL COMMISSIONER JUDICIAL/SECOND VARANASI
April 22, 2009
KANTI DEVI Vs. BHAGWAN DAS
December 2, 2009
Kanti Devi Vs. State of U.P. and Another
September 18, 2009
KAPIL KUMAR Vs. STATE OF U P
July 30, 2009
KAPIL KUMAR Vs. STATE OF U P
January 28, 2009
KARAM SINGH Vs. STATE OF U.P. AND OTHERS
December 10, 2009
KARAN PRATAP ALIAS GOKARAN SINGH Vs. STATE OF U P
April 23, 2009
KARAN SINGH Vs. STATE OF U P
May 8, 2009
KARAN SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 8, 2009
Karan Singh and others Vs. State of U.P. and others
March 25, 2009
KAREY DEEN Vs. STATE OF U P
May 29, 2009
KARGIL SHAHEED MAHAVIDYALYA ETAWAH Vs. STATE OF U P
December 11, 2009
KARIMULLAH Vs. MAJEED
November 18, 2009
KARTOS INTERNATIONAL Vs. COMMISSIONER OF TRADE TAX U P
May 25, 2009
KARUN Vs. STATE OF U P
April 15, 2009
Karuna Shankar Tewari Vs. State of U.P.
November 30, 2009
KARUNA SHANKER Vs. STATE OF U P
May 5, 2009
KARUNAKAR KHARE Vs. STATE OF U P
June 8, 2009
KASHI NATH PANDEY Vs. STATE OF U P
May 5, 2009
KASHI NATH YADAV Vs. STATE OF U P
May 14, 2009
KASHINATH MISHRA Vs. DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
March 2, 2009
KASHIPUR SUGAR MILLS LTD Vs. STATE OF U P
January 27, 2009
KASHIPUR SUGAR MILLS LTD Vs. STATE OF U P
April 17, 2009
KASHMIRA Vs. STATE OF U P
August 17, 2009
Kasim Vs. Uma Devi
August 25, 2009
KATORI DEVI Vs. NAWAB SINGH
October 26, 2009
KAUSHAL Vs. STATE OF U P
June 1, 2009
Kaushal Kishore Chaturvedi Vs. U.P.S.R.T.C.
January 19, 2009
KAUSHAL KUMAR SINGH Vs. STATE OF U.P.
October 24, 2009
Kavita Kumar Vs. M.A.A. Khan, Secretary Irrigation Department and Others
October 24, 2009
KEDAR NATH Vs. ADDITIONAL COLLECTOR ALLAHABAD
May 13, 2009
KEHAR SINGH Vs. SPL SECY FOREST AND 2 ORS
April 27, 2009
KEN ELECTRICALS LIMITED Vs. RAM SWARUP ELECTRICALS LIMITED
May 13, 2009
Kesari Singh Vs. State of U.P.
December 16, 2009
Kesarwani Transport Company, Jaunpur Vs. Union of India and Others
August 25, 2009
KESHAV NATH RAI Vs. STATE OF U P
February 2, 2009
KESHAV PRASAD GUPTA Vs. STATE OF U P
May 11, 2009
KESHAV PRASAD MISHRA Vs. STATE OF U P
June 15, 2009
KESHAV PRASAD SEN Vs. STATE OF U P
February 17, 2009
Keshav Ram Verma Vs. Committee of Management, Jan Samaj Vidyapeeth, Inter College, Digambarpur And Others
October 5, 2009
KESHAV SINGH BHADAURIYA Vs. STATE OF U P
March 26, 2009
Keshav Tiwari Vs. Chief Revenue Officer, Ballia and Others
September 8, 2009
KEWALA DEVI Vs. BOARD OF REVENUE
May 15, 2009
KHALEEL DARJI Vs. STATE OF U P
April 17, 2009
KHALID MOHAMMAD KHAN Vs. UNION OF INDIA
February 12, 2009
KHALSA SANYUKT SAHKARI KHETI SAMITI LTD Vs. STATE OF U P
May 11, 2009
Kharak Singh Dhapola Vs. Sarojini Dhapola
March 23, 2009
KHEM CHANDRA Vs. STATE OF U P
April 29, 2009
Khet Pal Singh Vs. State of U.P. and Others
April 1, 2009
KHETPAL SINGH Vs. STATE OF U P
May 8, 2009
KHETPAL SINGH Vs. STATE OF U.P.
April 1, 2009
KHOOB CHAND Vs. STATE OF U P
March 20, 2009
KHUBI RAM ALIAS AZAD MANTOO Vs. VIITH ADDITIONAL DISTRICT JUDGE AZAMGARH
April 30, 2009
KHURSHEED Vs. STATE OF U P
June 29, 2009
KHURSHEED Vs. STATE OF U P
May 19, 2009
KHURSHEED AKRAM ALIAS BHOORA Vs. STATE OF U P
February 6, 2009
KHUSBOO Vs. STATE OF U P
February 16, 2009
KHUSHAL SINGH Vs. AMNA KHATOON
January 5, 2009
KHUSHI RAM Vs. STATE OF U P
May 28, 2009
Khushi Ram and another Vs. State of U.P.
July 24, 2009
KIRAN Vs. STATE OF U P
April 23, 2009
KIRAN DEVI Vs. STATE OF U P
April 20, 2009
KIRAN DEVI Vs. STATE OF U P
April 7, 2009
KIRAN KUMAR SRIVASTAVA Vs. STATE OF U P
April 9, 2009
KIRAN LATA YADAV Vs. REKHA
June 1, 2009
KIRAN PAL Vs. STATE OF U P
February 17, 2009
KIRAN PAL Vs. STATE OF U P
January 29, 2009
KIRAN TIWARI Vs. STATE OF U P
May 7, 2009
KISAN CHANDRA Vs. STATE OF U P
January 15, 2009
KISAN EDUCATIONAL SOCIETY BASTI ITS SECRETARY Vs. STATE OF U P
March 30, 2009
Kisan Junior High School, Azamgarh and Another Vs. Commissioner, Azamgarh Division, Azamgarh and Others
July 9, 2009
KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-III U P KANPUR
January 28, 2009
KISHAN CHAND JAIN Vs. RENT CONTROL AND EVICTION OFFICER CITY MAGISTRATE
April 24, 2009
KISHAN SINGH Vs. STATE OF U.P.
September 18, 2009
KISHAN SINGH GANGWAR Vs. STATE OF U P
April 27, 2009
KISHANPAL SINGH Vs. STATE OF U P
April 27, 2009
KISHORE SETH Vs. PRESCRIBED AUTHORITY/IST C J JR D KANPUR NAGAR
March 19, 2009
KISHORI RAMAN SARSWAT Vs. STATE OF U P
February 19, 2009
KISMAT ALI Vs. STATE OF U P
May 28, 2009
KISSAN GRAMODYOG SANSTHAN Vs. COMMISSIONER OF C EX , KANPUR
October 26, 2009
KISSU AND ORS Vs. COLLECTOR JHANSI AND ORS
October 29, 2009
KM ASMA ANJUM Vs. CONTROLLER OF EXAMINATIONS AND ORS
November 4, 2009
KM MANJULA MISHRA Vs. COMMITTEE OF MANAGEMENT
March 26, 2009
KM MEHRAJ KHAN Vs. MADHYAMIK SHIKSHA PRISHAD U P
February 19, 2009
Km. Meenawati Vs. Director of Education (Higher) and others
November 23, 2009
KM. RUBI MISHRA Vs. VIMLA SETHI
October 28, 2009
KOTAK MAHINDRA BANK LIMITED Vs. STATE OF U P
May 19, 2009
KOTAK MAHINDRA BANK LIMITED Vs. STATE OF U P
May 26, 2009
KOTAK MAHINDRA BANK LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
July 10, 2009
KRIPA SHANKER SRIVASTAVA Vs. STATE OF U P
April 6, 2009
KRIPAL SINGH Vs. STATE OF U P
June 1, 2009
KRIPAL SINGH ABBOTT Vs. STATE OF U P
April 13, 2009
KRISHAN CHANDRA YADAV Vs. STATE OF U P
May 26, 2009
KRISHAN KUMAR Vs. STATE OF U P
November 26, 2009
Krishan Narayan Bhatt Vs. State of U.P. & Ors.
April 21, 2009
KRISHI UTPADAN MANDI SAMITI Vs. STATE OF U P
December 11, 2009
KRISHI UTPADAN MANDI SAMITI NAUBASTI Vs. PRESIDING OFFICER LABOUR COURT 1ST U P KANPUR
July 2, 2009
Krishi Utpadan Mandi Samiti, Bulandshar Vs. Presiding Officer, Labour Court, Ghaziabad and Others
August 6, 2009
Krishi Utpadan Mandi Samiti, Kanpur Dehat and Another Vs. Presiding Officer, Labour Court (IV), U.P. Kanpur and Another
July 30, 2009
KRISHNA Vs. STATE OF U P
April 9, 2009
KRISHNA BALMIKI Vs. STATE
April 10, 2009
Krishna Bihari Mehrotra Vs. Additional District Judge, Court No. 5 Khiri and others
September 17, 2009
KRISHNA CHAND Vs. DISTRICT MAGISTRATE MAHARAJGANJ
December 14, 2009
KRISHNA CHANDRA MAURYA Vs. STATE OF U P
March 19, 2009
KRISHNA GOPAL Vs. STATE OF U P
August 12, 2009
Krishna Gopal Mehta and others Vs. Additional District Judge, Dehradun and others
August 27, 2009
KRISHNA GUPTA Vs. STATE OF U P
April 6, 2009
KRISHNA KANT PANDEY Vs. STATE OF U P
May 8, 2009
KRISHNA KISHORE SRIVASTAVA Vs. STATE OF UP
December 21, 2009
KRISHNA KUMAR Vs. VYAS SHIKSHA PRASAR SAMITI
July 31, 2009
Krishna Kumar Misra and others Vs. State of U.P. and another
January 9, 2009
KRISHNA KUMAR PATHAK Vs. STATE OF U P
April 22, 2009
KRISHNA KUMAR SINGH Vs. STATE OF U P
May 13, 2009
Krishna Kumar Singh Vs. State of U.P. and others
July 14, 2009
Krishna Kumar Singh and another Vs. Collector, Lakhimpur Kheri and others
August 17, 2009
Krishna Kumar Tiwari Vs. State of U.P.
March 19, 2009
KRISHNA LAL DUBEY Vs. STATE OF U P
May 26, 2009
Krishna Manohar Vs. State of U.P. and Others
August 19, 2009
KRISHNA MURARI PANDEY Vs. STATE OF U P
April 16, 2009
KRISHNA PAL Vs. STATE OF U P
January 22, 2009
Krishna Pal Singh Vs. State of U.P. and Others
November 10, 2009
KRISHNA PRASAD Vs. BHARAT PRASAD
July 7, 2009
KRISHNA YADAV Vs. KAMLESH BABU D I O S KANNAUJ
April 7, 2009
KSHETRIYA SRI GANDHI ASHRAM GOLGHAR GORAKHPUR Vs. DY LABOUR COMMISSIONER PRESCRIBED AUTHORITY
April 10, 2009
Kshetriyashree Gandhi Ashram and Another Vs. U.P. State Industrial Development Corporation Ltd. and Others
September 4, 2009
Kuldeep Bhardwaj Vs. State of U. P. and Others
August 21, 2009
Kuldeep Chaurasia & etc. Vs. State of U.P. & Ors.
September 7, 2009
KULDEEP KUMAR RANA Vs. STATE OF U P
April 16, 2009
Kuldeep Narain Tiwari Vs. Beena Saxena and others
June 22, 2009
KULDEEP SINGH Vs. STATE OF U P
May 7, 2009
KULE RAJ Vs. STATE OF U P
May 19, 2009
KULVEER Vs. STATE OF U P
January 28, 2009
KUMARI AJRA KHAN Vs. STATE OF U P
July 23, 2009
KUMARI SONIKA Vs. STATE OF U.P. AND ANOTHER
January 6, 2009
KUNDAN SINGH Vs. 1ST ADDL DISTRICT JUDGE BIJNORE
April 15, 2009
KUNJ BIHARI LAL Vs. STATE OF U P
March 3, 2009
KUNT PAL SINGH Vs. STATE OF U P
April 30, 2009
KUNTI Vs. COMMISSIONER MEERUT DIVISION MEERUT
May 22, 2009
KUNTI DEVI Vs. GURU PRASAD VISHWAKARMAMADHUKAR
May 19, 2009
KUNTI DEVI Vs. STATE OF U P
April 28, 2009
Kunti Devi Vs. State of U.P. and Others
November 13, 2009
KUNWAR ALIAS KUNWAR LAL Vs. STATE OF U P
May 22, 2009
Kurban Ali Vs. State of U. P. and others
May 6, 2009
KUSUM DEVI Vs. STATE OF U P
May 14, 2009
Kusum Devi Vs. State of U.P. and Others
October 8, 2009
KUSUM DEVI Vs. STATE OF U.P.
August 10, 2009
KUSUM LATA DEVI Vs. STATE OF U P
June 8, 2009
KUSUM LATA JAISWAL Vs. STATE OF U P
September 10, 2009
KUSUM SHUKLA Vs. STATE OF U P
April 9, 2009
KUSUM TIRTH Vs. STATE OF U P
April 22, 2009
KUSUMA PANDEY Vs. STATE OF U P
April 28, 2009
Kusumlata Vs. Reghuvansh Kumar
May 7, 2009
Kuwar Sahab Singh Vs. Regional Manager, U.P. State Road Transport Corporation & Ors.
August 20, 2009
L M L LIMITED Vs. STATE OF U P
September 18, 2009
L P SINGH Vs. CHAIRMAN U P POWER CORPORATION SHAKTI BHAWAN LUCKNOW
April 20, 2009
L.Ceiston and Another Vs. Thakur Madan Mohan Ji Maharaj Trust and Another
August 4, 2009
L.G.Electronics India Pvt.Ltd. Vs. Commissioner of Central Excise Noida
June 5, 2009
L.M.L.Ltd. Vs. State of U.P. and Others
September 18, 2009
LACHMAN Vs. ADDL COMMISSIONER JUDICIAL MORADABAD DIVISION MORADABAD
April 29, 2009
LADALE ALIAS FAIJAN Vs. STATE OF U P
June 29, 2009
LADDAN STEEL WARE MFG CO Vs. COMMISSIONER OF CUSTOMS IMPORT AND GENERAL NEW DELHI
January 22, 2009
LADLEY Vs. STATE OF U P
April 21, 2009
LAJJA RAM Vs. STATE OF U P
May 27, 2009
LAKHAN LAL Vs. STATE OF U P
July 31, 2009
LAKHAN SINGH Vs. STATE OF U P
July 2, 2009
Lakhan Singh (In Jail) Vs. State of U.P.
July 2, 2009
LAKHMI Vs. STATE OF U P
April 17, 2009
LAKSHMI KANT TRIPATHI Vs. STATE OF U P
April 28, 2009
Lakshmi Narain Khetan Vs. Commissioner of Income Tax (Appeals), Ghaziabad and Another
May 13, 2009
Lal Babu Vs. Addl. District Magistrate (F&R)/D.D.C, Deoria and others
July 9, 2009
LAL BABU SHUKLA Vs. STATE OF UTTAR PRADESH
April 8, 2009
Lal Bahadur Vs. District Magistrate, Bahraich and others
July 8, 2009
Lal Bahadur and others Vs. District Magistrate, Bahratch and others
July 8, 2009
LAL CHAND Vs. STATE OF UTTAR PRADESH
March 18, 2009
LAL CHAND PRASAD Vs. DY DIRECTOR OF CONSOLIDATION
May 6, 2009
LAL JI Vs. STATE OF U.P. AND OTHERS
December 24, 2009
LAL SAHAN CHAUDHARY Vs. STATE OF U P
March 20, 2009
LAL SINGH Vs. STATE OF UP
April 8, 2009
Lal Singh Bath Vs. XI Additional District Judge and another
November 30, 2009
LALA RAM Vs. STATE OF U P
May 7, 2009
LALA RAM Vs. STATE OF U P
June 2, 2009
LALA RAM NATH Vs. VTH ADDL DISTRICT JUDGE ETAWAH
April 8, 2009
LALA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JHANSI CAMP, JALAUN AT ORAL AND OTHERS
April 10, 2009
Lala Vishambhar Dayal Vs. Ishwar Singh and Others
May 12, 2009
LALARAM Vs. STATE OF U P
January 15, 2009
LALEY Vs. STATE OF U P
May 26, 2009
LALIT KUMAR MISRA Vs. STATE OF U P
February 24, 2009
LALIT KUMAR SHARMA Vs. STATE OF U P
March 3, 2009
LALIT SIROHI Vs. STATE OF U P
January 29, 2009
LALITA DEVI Vs. STATE OF U.P. AND OTHERS
February 17, 2009
LALJI RAM Vs. U P JAL NIGAM
June 9, 2009
LALJI YADAV Vs. STATE OF U P
May 29, 2009
LALLA BHAIYA Vs. STATE OF U P
April 30, 2009
LALLA SINGH Vs. STATE OF U P
May 6, 2009
LALLAN SINGH Vs. STATE OF U P
May 26, 2009
LALLOO Vs. COMMISSIONER ALLAHABAD DIVISION
July 29, 2009
LALLU ALIAS ABDUL RAHMAN Vs. STATE OF U P
March 30, 2009
Lallu and Another Vs. State of U.P.
July 27, 2009
Lallu Singh Vs. State of U.P.
April 2, 2009
Lalta (Interim Bail) Vs. State
October 13, 2009
LAMICOAT INTERNATIONAL PVT LTD Vs. COMMISSIONER OF C EX , NOIDA
June 25, 2009
Larsen & Toubro Ltd., Shakti Nagar Mirzapur Vs. State of U.P. and Others
August 18, 2009
LARSEN AND TOUBRO LIMIED Vs. K S BAIDWAN
March 31, 2009
LATA SRIVASTAVA Vs. STATE OF U P
May 18, 2009
LATE RAM PRASAD YADAV DEGREE COLLEGE VILL AND POST SIDHION Vs. STATE OF U P
May 15, 2009
LAUTAM RAM Vs. STATE OF U P
May 6, 2009
LAXMAN Vs. STATE OF U P
May 22, 2009
LAXMAN KHAIRWAL Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION LUCKNOW
February 10, 2009
LAXMAN SINGH ALIAS GULLAR Vs. STATE OF U P
April 1, 2009
LAXMI DEVI Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR NAGAR
July 1, 2009
LAXMI DEVI Vs. VIII ADDITIONAL DISTRICT JUDGE
April 30, 2009
Laxmi Devi Vs. State of U.P. and others
January 29, 2009
LAXMI MUSAHAR Vs. STATE OF U P
April 24, 2009
Laxmi Narain Gangwar and another Vs. State of U.P. and others
July 3, 2009
LAXMI PAT SINGHAL Vs. NASEEMA
February 6, 2009
LAXMI PRASAD Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
April 27, 2009
LAXMI SHANKAR YADAV Vs. STATE OF U P
June 12, 2009
Laxmi Steels, Distt.Ghaziabad Vs. State of U.P. and Others
August 26, 2009
Lechu Singh Vs. State
April 29, 2009
Lee Kun Hee, Chairman and others Vs. State of U.P. and another
November 13, 2009
LEKHRAJ Vs. STATE OF U P
April 17, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. MOHD RAFIQ IDRISI
May 8, 2009
LIFE INSURANCE CORPORATION OF INDIA KANPUR Vs. XLLTH ADDL DISTRICT JUDGE KANPUR
February 6, 2009
LILAWATI Vs. STATE OF U P
April 17, 2009
Lilawati Devi (Smt.) Vs. State of U.P.and others
September 9, 2009
LOHIA AUTO INDUSTRY Vs. LOFIA STARLINGER LTD
August 26, 2009
LOKNATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
June 1, 2009
LOKNATH RAM Vs. DISTRICT MAGISTRATE MAHARJGANJ
May 5, 2009
LOLA ALIAS MANISH DHAR DUBEY ALIAS BABLOO Vs. STATE OF U P
January 28, 2009
LORD KRISHNA TEXTILES MILL, SAHARANPUR Vs. LABOUR COURT AND OTHERS
April 9, 2009
LUCKNOW DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE LUCKNOW
April 2, 2009
LUCKNOW DEVELOPMENT AUTHORITY Vs. SRIMATI RAJ KUMARI
October 12, 2009
Lucknow Development Authority Through Its Secretary, Lucknow Vs. Raj Kumari and another
October 12, 2009
LUCKNOW KSHETRIYA GRAMIN BANK Vs. DEVENDRA KUMAR UPADHYAY
April 21, 2009
Lulu @ Ram Pratap Vs. State of U.P.
October 9, 2009
Luluwa and Others Vs. State of U.P. and Others
July 1, 2009
LUXMI NIWAS PANDEY Vs. ADDITIONAL DIRECTOR OF EDUCATION
January 19, 2009
LUXMI SHARMA Vs. PREM MOHAN SHARMA
April 29, 2009
M D U P STATE HANDLOOM CORP LTD Vs. ASHA LATA TALWAR
May 29, 2009
M L VERMA Vs. STATE OF U P
April 7, 2009
M.D.College, Agra Vs. Chancellor, DR. B.R. Ambedkar University, Agra and Others
November 11, 2009
M/s. Allahabad Traders Vs. State of U.P. and Ors
November 30, 2009
M/S. SANTOSH ASSOCIATE, KERAKAT, JAUNPUR THROUGH ITS SOLE PROPRIETOR AND PARTNER AND ANOTHER Vs. U.P. STATE BRIDGE CORPORATION LTD. AND OTHERS
September 11, 2009
MADAN LAL Vs. STATE OF U P
December 4, 2009
Madan Lal Vs. Prescribed Authority/Munsif, Agra and others
July 20, 2009
MADAN MISHRA Vs. STATE OF U.P. AND OTHERS
September 16, 2009
Madan Mohan Singh Vs. State of U.P. and Others
September 9, 2009
Madan Mohan Srivastava Vs. U.P. Jal Nigam and others
January 27, 2009
MADAN TIWARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE GROUP FORCE CENTRAL RESERVE POLICE FORCE RAMPUR UTTAR PRADESH
May 19, 2009
MADARSA ARABIYA NOORUL OLUM GADERUA AZAMGARH Vs. STATE OF U P
February 24, 2009
MADHAV PRASAD ALIAS PHOOL CHANDRA YADAV Vs. STATE OF U P
May 7, 2009
Madhu and Another Vs. The Settlement Officer, Consolidation and Others
November 17, 2009
MADHU GUPTA Vs. SATISH CHAND
January 7, 2009
MADHU JOSHI Vs. STATE OF U P
December 9, 2009
MADHURI DEVI Vs. DISTT EDUCATION COMMITTEE THR CHAIRMAN AND 4 ORS
April 1, 2009
MADHYAMIK SHISHA PARIKSHAD Vs. ADDITIONAL DISTRICT JUDGE
November 12, 2009
MAGA SINGH Vs. STATE OF U P
May 26, 2009
MAHABIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
May 29, 2009
MAHABIR JUTE MILLS LTD Vs. ADDITIONAL DISTRICT JUDGE, GORAKHPUR
December 22, 2009
Mahabir Jute Mills Ltd. Vs. A.D.J., Gorakhpur and Others
December 22, 2009
MAHABIR SINGH INTER COLLEGE Vs. STATE OF U P
January 9, 2009
MAHADEV Vs. STATE OF U P
May 4, 2009
Mahadev Vs. State of U.P. and Others
November 11, 2009
MAHADEV PRASAD Vs. STATE OF U P
April 1, 2009
MAHANDRA Vs. STATE OF U P
May 25, 2009
Maharaja Dharmendra Prasad Singh and another Vs. Vivek Agarwal and others
April 6, 2009
Maharban Ali and Others Vs. State of U.P. and Another
July 6, 2009
MAHAVEER Vs. STATE OF U P
May 25, 2009
MAHAVEER Vs. STATE OF U P
March 30, 2009
MAHAVEER COLD STORAGE AND ICE FACTORY Vs. MADHUSUDAN MALYA
January 30, 2009
MAHAVEER SINGH Vs. STATE OF U P
March 16, 2009
MAHAVIR SINGH Vs. STATE OF U P
December 11, 2009
MAHAVIR SINGH CHAUDHARI Vs. STATE OF U P
April 20, 2009
MAHENDER SINGH Vs. STATE OF U P
August 13, 2009
MAHENDRA Vs. STATE OF U P
April 6, 2009
MAHENDRA Vs. STATE OF U P
August 28, 2009
MAHENDRA AND ANR Vs. STATE OF U P AND ORS
October 29, 2009
MAHENDRA BAHADUR SINGH Vs. STATE OF U P
June 9, 2009
MAHENDRA KUMAR Vs. VIJAI KUMAR GUPTA
April 6, 2009
MAHENDRA KUMAR GOND Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH
August 6, 2009
Mahendra Kumar Gond Vs. District Inspector of Schools, Azamgarh and others
October 6, 2009
Mahendra Kumar Gupta and Others Vs. State of U.P. and Others
October 28, 2009
MAHENDRA KUMAR MUDGAL Vs. STATE OF U P
February 6, 2009
MAHENDRA PAL SINGH Vs. STATE OF UP
November 6, 2009
Mahendra Pal Singh Vs. District Administrative Committee Constituted Under The U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules Badaun and Ors.
September 18, 2009
MAHENDRA PRATAP YADAV Vs. STATE OF U P
May 29, 2009
Mahendra Rai Vs. U.P. Public Services Tribunal and Others
July 16, 2009
MAHENDRA SINGH Vs. STATE OF U.P.
June 12, 2009
Mahendra Singh and another Vs. State of U.P.
November 3, 2009
MAHESH CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
July 15, 2009
MAHESH CHANDA VERMA Vs. STATE OF U P
April 10, 2009
MAHESH CHANDRA Vs. UNION OF INDIA
October 15, 2009
MAHESH CHANDRA AGRAWAL Vs. SRI KAPIL DEO
April 24, 2009
MAHESH DUTT SHUKLA Vs. COLLECTOR D M BARABANKI
June 4, 2009
MAHESH KAPOOR Vs. STATE OF U P
July 2, 2009
MAHESH PRASAD Vs. HIRA DEVI SHIKSHA SAMITI
August 19, 2009
MAHESH PRASAD KANNAUJIYA Vs. STATE OF U P
June 2, 2009
MAHESH SINGH Vs. STATE OF U P
August 13, 2009
MAHESHWARI TRADERS NAKA HINDOLA LUCKNOW Vs. STATE OF U P
April 17, 2009
MAHFOOJ Vs. STATE OF U P
April 2, 2009
Mahfooz Ahmad Khan Vs. State of U.P. and Others
July 21, 2009
MAHIMA Vs. STATE OF U P
November 19, 2009
Mahipal Singh Chauhan Vs. State of U.P. and Others
September 17, 2009
MAHKA DEVI ALIAS MAIKA DEVI Vs. STATE OF U P
April 9, 2009
MAHMOOD RAIS Vs. STATE OF UP
April 27, 2009
Mahomed Bagh Club Ltd., Lucknow Vs. Commissioner of Trade Tax, Lucknow & Ors.
December 10, 2009
MAHRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
January 27, 2009
MAINA DEVI Vs. U P STATE BRIDGE CORPORATION LTD
April 10, 2009
MAITHILI SARAN Vs. DISTRICT ASST REGISTRAR
April 15, 2009
MAKHAN LAL Vs. DISTRICT MAGISTRATE KHERI
January 5, 2009
MALIANA CO OPERATIVE CANE DEVELOPMENT UNION LTD Vs. TEJ RAM SHARMA
July 13, 2009
MALKAN SINGH Vs. BOARD OF REVENUE
May 27, 2009
MALTI DEVI Vs. VINOD SHANKER SINGH
September 2, 2009
MALTI DEVI Vs. RAJ BAHADUR
April 16, 2009
MALTI DEVI Vs. TAX RECOVERY OFFICER
January 9, 2009
MALTI DEVI DIXIT Vs. SATYA NARAIN JHAWAR
April 1, 2009
MALTI SHARMA Vs. JOINT DIRECTOR OF EDUCATION JHANSI DIVISION
May 15, 2009
MALTI SINGH ALIAS MADHURI Vs. DISTRICT JUDGE SULTANPUR
April 29, 2009
MALTI TIWARI Vs. STATE OF U P
April 15, 2009
MAMCHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE SAHARANPUR
April 2, 2009
MAMTA DEVI Vs. STATE OF U P
April 10, 2009
MAMTA DEVI Vs. STATE OF U P
April 24, 2009
MAMTA DEVI Vs. SHIV PAL SINGH
December 15, 2009
MAMTA DUBEY Vs. RAJESH DUBEY
May 29, 2009
MAMTA GUPTA Vs. STATE OF U P
May 8, 2009
MAMTA KANNAUJIA Vs. STATE OF U P
February 6, 2009
MAMTA SINGH Vs. KAMALKANT GAUTAM
March 20, 2009
MAMTA SRIVASTAVA Vs. STATE OF U.P.
October 9, 2009
Man Chandra Singh Chauhan Vs. State of U.P. and Others
July 29, 2009
MANAGER NEW INDIA INSURANCE CO LTD Vs. JANAK DULARI
October 27, 2009
Manager, The New India Assurance Co. Ltd. Vs. Janak Dulari And Others
October 27, 2009
MANAGING COMMITTEE ALJAMIYA TUL ISLAMIA LIL BANAAT EDUCATIONAL SOCIETY DHAURA TANDA DISTRICT BAREILLY Vs. STATE OF U P
July 22, 2009
MANAGING COMMITTEE SUKHDEO SINGH LAVKUH MAHAVIDYALAYA Vs. STATE OF U P
April 9, 2009
Managing Director Vs. Asha Talwar
May 29, 2009
MANAGING DIRECTOR AKBARABAD KISAN SEWA SAHKARI SAMITI LTD Vs. AUTHORITY ASSISTANT LABOUR COMMISSIONER BIJNOR
May 26, 2009
Managing Director, U.P.S.R.T.C., Lucknow & Ors. Vs. Rinka Devi & Anr.
July 24, 2009
Manas Goswami Vs. Sri Pyare Lal Jaiswal & others
September 4, 2009
MANASVI KUMAR Vs. STATE OF U P
May 15, 2009
Manbodh, etc. Vs. State of U.P. and Others
July 17, 2009
MANDAVI TIWARI Vs. RADHA KRISHNA SINGH DISTRICT MAGISTRATE SULTANPUR
May 21, 2009
MANDESHWARI SAHKARI AWAS SAMITI LTD Vs. COOPERATIVE TRIBUNAL U P LUCKNOW
April 27, 2009
Manendra Nath Rai Vs. Uttar Pradesh Rajya and Another
July 21, 2009
MANGALSEN Vs. STATE OF U. P.
April 8, 2009
MANGALSEN ALIAS MANGAL Vs. STATE OF U P
April 8, 2009
MANGU LAL Vs. STATE OF U P
April 8, 2009
Manik Chandra Rai & another Vs. Veer Singh
November 4, 2009
MANIK CHANDRA SRIVASTAVA Vs. REGIONAL DEPUTY LABOUR COMMISSIONER, GORAKHPUR AND OTHERS
February 5, 2009
MANISH Vs. STATE OF U P
April 6, 2009
Manish Kumar Vs. State of U.P. & others
July 1, 2009
MANJU DEVI Vs. STATE OF U P
April 7, 2009
MANJU DEVI Vs. STATE OF U P
August 6, 2009
MANJU SHARMA Vs. STATE OF U P
April 15, 2009
MANJULA MISHRA Vs. COMMITTEE OF MANAGEMENT
May 26, 2009
MANJULA PANT Vs. BHATKHANDE MUSIC INSTITUTE A DEEMED UNIVERSITY LUCKNOW
April 22, 2009
MANMOHAN MISHRA Vs. STATE OF U P
April 17, 2009
MANNA LAL Vs. STATE OF U P
May 26, 2009
MANNA LAL GUPTA Vs. STATE OF U P
February 25, 2009
Manni Lal Vs. State of U.P.
December 17, 2009
MANOHAR LAL Vs. STATE OF U P
April 15, 2009
MANOHAR SINGH KANAK Vs. CHAIRMAN MANAGING DIRECTOR CENTRAL BANK OF INDIA
March 3, 2009
MANOHAR SINGH YADAV Vs. STATE OF U.P. AND OTHERS
July 30, 2009
MANOHRI SINGH Vs. STATE OF U P
December 8, 2009
Manohri Singh (In Jail) Vs. State of U.P
December 8, 2009
Manoj Vs. State of U.P.
August 20, 2009
MANOJ KUMAR Vs. STATE OF U P
November 20, 2009
MANOJ KUMAR Vs. STATE OF U P
March 4, 2009
MANOJ KUMAR Vs. STATE OF U P
April 1, 2009
MANOJ KUMAR Vs. STATE OF U P
April 16, 2009
MANOJ KUMAR Vs. DISTRICT MAGISTRATE MIRZAPUR
June 30, 2009
Manoj Kumar Vs. State of U.P.
July 30, 2009
Manoj Kumar (A. P. 186) Vs. State of U. P. and others
November 20, 2009
Manoj Kumar and others Vs. Tahir Mustafa Khan and others
December 14, 2009
MANOJ KUMAR GAUR Vs. STATE OF U P
March 19, 2009
MANOJ KUMAR MISHRA Vs. K RAVINDRA NAYAK PRE POSTED AS DISTT MAGISTRATE
May 24, 2009
MANOJ KUMAR PANDA Vs. UNION OF INDIA
April 16, 2009
MANOJ KUMAR RAM Vs. STATE OF U P
April 27, 2009
MANOJ KUMAR VARSHNEY Vs. NATIONAL INSURANCE CO LTD
May 21, 2009
MANOJ KUMAR YADAV Vs. DILIP SAHAI COLLECTOR
January 12, 2009
MANOJ KUMARI Vs. GOKARAN NATH MISRA
April 21, 2009
MANOJ PATIDAR Vs. STATE OF U P
April 13, 2009
MANOJ RASTOGI Vs. STATE OF U P
April 15, 2009
MANOJ YADAV Vs. STATE OF U P
July 27, 2009
MANOKANIKA UPADHYAYA Vs. REGISTRAR GENERAL
February 11, 2009
MANORAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 26, 2009
MANSA RAM YADAV Vs. STATE OF U P
May 20, 2009
MANSA RAM YADAV Vs. STATE OF U P
May 7, 2009
MANSI ALIAS HUSANA Vs. STATE OF U P
April 24, 2009
MANSOOR AHMAD Vs. STATE OF U P
May 28, 2009
MANSOOR ALI Vs. STATE OF U P
June 15, 2009
MANU PANDEY Vs. UNION OF INDIA
May 8, 2009
MAQBOOL Vs. STATE OF U P
May 6, 2009
MASALI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
March 17, 2009
Mashooq Ahmad Vs. State of U.P. and Others
July 2, 2009
MASOOD ALAM Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS FAIZABAD
May 21, 2009
Mata Badal Singh & Ors. Vs. Deputy Director of Consolidation, Barabanki & Anr.
October 23, 2009
Mata Badal Singh and others Vs. D.D.C. and another
October 23, 2009
MATA SURAJMUKHI GIRLS DEGREE COLLEGE OF COMMERCE AND ECONOMICS SHAHDARA DISTRICT AGRA Vs. STATE OF U P
July 7, 2009
Mateen Ahmad Khan and Others Vs. Krishi Utpadan Mandi Samiti and Others
September 14, 2009
MATHURA PRASAD ALIAS BHIKKA Vs. STATE OF U P
May 18, 2009
MATLOOB GAUR Vs. STATE OF UP
October 15, 2009
MATUKKI Vs. RAJWANTI
April 20, 2009
MAYA Vs. STATE OF U P
October 30, 2009
MAYA DEVI Vs. STATE OF U P
July 22, 2009
Maya Devi Vs. State of U.P. and others
August 10, 2009
MAYA PRESS PRIVATE LIMITED Vs. ANOOP KUMAR
April 28, 2009
MAYA RAM Vs. ASHOK SINGH
January 21, 2009
MAYANK KUMAR SINGH Vs. UNIVERSITY OF LUCKNOW
January 21, 2009
MAZDA BEGUM Vs. STATE OF U P
February 25, 2009
MD SHAHID Vs. STATE OF U P
April 15, 2009
MEENA SINGH Vs. MITHLESH KUMAR SINGH
February 3, 2009
MEENA SRIVASTAVA Vs. RAM KISHORE TEWARI
May 28, 2009
MEENAKSHI Vs. STATE OF U P
July 28, 2009
MEENAWATI Vs. DIRECTOR OF EDUCATION HIGHER U P
November 23, 2009
MEER KHAN Vs. STATE OF U P
July 16, 2009
Meera @ Jayanti Devi Vs. State of U.P. and another
August 24, 2009
MEERA YADAV Vs. STATE OF U P
May 7, 2009
MEERUT CEMENT COMPANY PVT LTD Vs. REGIONAL APPELLATE COMMITTEE ASSESSMENT U P STATE ELECTRICITY BOARD
September 7, 2009
MEERUT DEVELOPMENT AUTHORITY Vs. VEER PAL
August 10, 2009
MEERUT DEVELOPMENT AUTHORITY Vs. RAMESH CHAND
March 20, 2009
MEERUT INDUSTRIES LTD. Vs. UNION OF INDIA
December 8, 2009
MEGH RAJ Vs. STATE OF U P
July 24, 2009
Megh Raj (In Jail) Vs. State of U.P. and Others
July 24, 2009
MEGHA ALIAS MUNGA RANI Vs. STATE OF U P
April 16, 2009
Mehar Chand Vs. Union of India Through Ministry of Defence, New Delhi and others
March 16, 2009
MEHARBAN ALI ALIAS TONI Vs. STATE OF U P
July 6, 2009
Meharban and Others Vs. State of U.P. and Others
September 17, 2009
MEHBOOB ALAM Vs. STATE OF U P
July 27, 2009
Mehndi Hasan Vs. State of U.P. and another
February 13, 2009
MEHZABEEN KHATTON ALIAS MONI Vs. STATE OF U P
April 22, 2009
Mekaster Telematics Ltd. Vs. Managing Director, Pradeshiya Industrial and Investment Corporation of U.P. Ltd. and Others
September 17, 2009
MENTHA & ALLIED PRODUCTS LTD Vs. COMMISSIONER OF C EX , MEERUT
September 16, 2009
MERINO INDUSTRIES LTD Vs. STATE OF U P
April 30, 2009
MERINO LTD Vs. PRESCRIBED AUTHORITY LABOUR COMMISSIONER BIJNORE
January 12, 2009
MEWA LAL Vs. LAV KUSH KUMAR
April 28, 2009
MEWA LAL Vs. 2ND ADDLL DISTRICT JUDGE MIRZAPUR
January 15, 2009
MEWA RAM Vs. STATE OF U P
May 11, 2009
MIJAJI LAL Vs. STATE OF U P
February 6, 2009
MINNAT ALI Vs. STATE OF U P
April 9, 2009
MINRA DEVI Vs. KUBER
July 31, 2009
MINTOO MAHKAR AND ANIL Vs. STATE OF U P
April 29, 2009
Mirza Javed Murtaza Vs. U.P. State Industrial Development Corporation Ltd., Kanpur & Ors.
January 29, 2009
MISHRA BROTHERS BLOCK DISTRIBUTOR KEROSENE OIL BLOCK SURIAWAN SANT RAVIDAS NAGAR Vs. STATE OF U P
May 17, 2009
MISHRI LAL Vs. STATE OF U P
January 15, 2009
MISHRI LAL ALIAS TEDHE Vs. STATE OF U P
May 27, 2009
MITHILESH KUMARI VARSHNEY Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
January 27, 2009
Mithla Sahu Vs. State of U.P. and another
December 17, 2009
MITHLESH Vs. COLLECTOR
May 18, 2009
Mitra Sen Yadav & Anr. Vs. State of U.P.& Anr.
July 30, 2009
MODERN PUBLIC SCHOOL GHIWARI Vs. STATE OF U P AND ORS
October 30, 2009
MODERN STEEL INDUSTRIES GHAZIABAD Vs. STATE OF UP
December 18, 2009
MODI NAGAR PAPER MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 17, 2009
MODI SUGAR MILLS Vs. PRESIDING OFFICER LABOUR COURT
November 10, 2009
Modi Sugar Mills Vs. Labour Court (II), U. P., Ghaziabad and others
October 9, 2009
Modi Sugar Mills (A Unit of Modi Industries Ltd. Modi Nagar), Ghaziabad Vs. Labour Court (II), Uttar Pradesh, Ghaziabad and Ors.
November 9, 2009
MODI TEXTILES LTD. Vs. STATE OF U.P.
November 13, 2009
MOHABBEY ALI Vs. TEJ BAHADUR
July 9, 2009
MOHAMAD ASHHAQ Vs. IST ADDITIONAL DISTRICT JUDGE BIJNOR
May 14, 2009
MOHAMMAD AHMAD Vs. STATE OF U P
April 7, 2009
Mohammad Ahmad Khan Vs. Ashok Kumar
August 21, 2009
Mohammad Fazalur Rahman Khan Vs. Tanveer Ahmad Khan
August 11, 2009
MOHAMMAD IRSHAD Vs. ADDL DISTRICT JUDGE COURT NO 12 LUCKNOW
January 16, 2009
MOHAMMAD MISBAHUDDIN ANSARI [U A 227] Vs. CIVIL JUDGE MALIHABAD S D LUCKNOW
April 9, 2009
MOHAMMAD MOBIN @ PAPPU Vs. STATE OF U P
November 17, 2009
MOHAMMAD SABBU Vs. STATE OF U P
May 20, 2009
MOHAMMAD SHARIF Vs. DISTRICT JUDGE
September 7, 2009
MOHAN Vs. DISTRICT MAGISTRATE/COLLECTOR GHAZIPUR
July 23, 2009
Mohan @ Bichia (In Jail) Vs. State of U.P.
December 8, 2009
MOHAN ALIAS BICHIA Vs. STATE OF U P
December 8, 2009
MOHAN ALIAS PAPPU Vs. STATE OF U.P.
September 8, 2009
MOHAN GIRI Vs. STATE OF U P
April 17, 2009
MOHAN KUMARI Vs. STATE OF U P
April 30, 2009
Mohan Lal Vs. General Manager (Zone) FCI and others
October 24, 2009
Mohan Lal Vs. Kanchedi Lal Rathore
May 22, 2009
Mohan Lal and Another Vs. State of U.P. and Others
August 20, 2009
MOHAN LAL SRIVASTAVA Vs. PARSHOTTAM
July 14, 2009
MOHAN RAM Vs. STATE OF U P
April 10, 2009
Mohan Singh Vs. State of U.P. and others
July 16, 2009
Mohan Singh and others Vs. Board of Revenue, U. P., Allahabad and others
September 4, 2009
MOHD AFTAB KHAN Vs. SECRETARY U P LEGISLATIVE ASSEMBLY
May 5, 2009
MOHD AHMAD Vs. AHMAD HASAN
December 22, 2009
MOHD AKHTAR SIDDIQUI ALIAS BABAR Vs. STATE OF U P
September 10, 2009
MOHD ALAM Vs. STATE OF U P
May 13, 2009
MOHD ALIM S/O LATE GULAM ZILANI Vs. STATE OF U P THRU PRIN SECY NAGAR VIKAS AND ORS
October 30, 2009
MOHD ASIF Vs. STATE OF U P
April 2, 2009
MOHD AYYUB Vs. STATE OF U P
April 1, 2009
MOHD GAYAS Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE SR DIV KANPUR NAGAR
July 8, 2009
MOHD GULAM JILANI BEG Vs. UNION OF INDIA
April 1, 2009
MOHD HANEEF Vs. SUNIL TULI
February 18, 2009
MOHD HASAN Vs. SHAFIQ AHMAD
May 29, 2009
MOHD HASNAIN KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
April 9, 2009
MOHD HUSAIN Vs. SPL ADJ GONDA
April 22, 2009
MOHD HUSSAIN Vs. STATE OF U P
May 13, 2009
MOHD ILIYAS Vs. DISTRICT INSPECTOR OF SCHOOLS
March 6, 2009
MOHD IQBAL Vs. XVI ADDITIONAL D J AND ORS
November 6, 2009
MOHD IRFAN KHAN Vs. STATE OF U P
April 8, 2009
MOHD ISRAR KHAN Vs. U P SHIA CENTRAL WAQF BOARD
April 6, 2009
MOHD MANZOOR ALI Vs. XVI ADDITIONAL D J AND ORS
November 6, 2009
MOHD MEHBOOB ALAM Vs. UNION OF INDIA
July 31, 2009
MOHD MUSTAKIM Vs. STATE OF U P
April 22, 2009
MOHD MUZAMMIL KHAN Vs. MOHD NADIR KHAN
May 4, 2009
MOHD PARVEZ Vs. STATE OF U P
May 14, 2009
MOHD PARVEZ KHAN Vs. STATE OF U P
May 6, 2009
MOHD RAID Vs. STATE OF U P
December 7, 2009
MOHD RIHAN ANSARI Vs. SARDAR JASWANT SINGH
November 5, 2009
MOHD SADIK ANSARI Vs. STATE OF U P
May 28, 2009
MOHD SAJID Vs. STATE OF U P
July 27, 2009
MOHD SALEEM Vs. GENERAL OFFICER COMMANDING- IN-CHIEF CENTRAL COMMAND
June 2, 2009
MOHD SARWAR Vs. STATE OF U P
October 9, 2009
MOHD SHABBAR ALI HASHMI Vs. STATE OF U P
May 14, 2009
MOHD SHABBIR Vs. STATE OF U P
May 8, 2009
MOHD WAHID ANSARI Vs. STATE OF U P
April 28, 2009
MOHD YUSUF Vs. SHAFIQUR REHMAN KHAN
May 1, 2009
MOHD ZISHAN Vs. STATE OF U P
April 10, 2009
Mohd. Gayasuddin Vs. State of Uttar Pradesh and others
April 7, 2009
Mohd. Ishaq & Ors. Vs. State of Uttar Pradesh & Anr.
October 14, 2009
MOHD. KALIM AND OTHERS Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) AND OTHERS
December 10, 2009
Mohd. Ramzan Khan (D) by L.Rs. Vs. D.D.C., Allahabad and others
September 10, 2009
MOHD. RASHID Vs. STATE OF U.P.
November 26, 2009
Mohd. Rasid Vs. State of U.P. and Others
December 7, 2009
Mohd. Tahir Vs. State of U.P.
December 16, 2009
Mohd.Azad Alam (In Jail) Vs. State of U.P.
September 14, 2009
Mohd.Haleem Vs. Sub Divisional Officer, Aurai and Others
July 30, 2009
Mohd.Naeem Vs. Gaindan Lal and Another
October 27, 2009
Mohd.Najam Siddiqui Vs. Principal, Hamidiya Girls Degree College, Allahabad and Others
July 3, 2009
Mohd.Saleem Vs. State of U.P. and others
November 17, 2009
Mohd.Sami Vs. IVth additional district judge, kanpur Nagar and Another
August 19, 2009
Mohd.Shamim Vs. Additional District Judge and others
November 3, 2009
Mohd.Sharif Advocate Vs. District Judge, Mahoba and Others
September 7, 2009
Mohd.Tahir Vs. State of U.P. and Others
August 12, 2009
Mohd.Tariq Khan and Another Vs. State of U.P. and Others
September 17, 2009
Mohd.Zafar and Another Vs. State of U.P. and Others
August 24, 2009
Mohit Vs. State of U.P. and Another
October 13, 2009
MOHIT KUMAR Vs. LILU KUMAR
May 4, 2009
MOHIT KUMAR VARSHNEY Vs. GIRRAJ FOOD PRODUCTS HATHRAS
May 29, 2009
MOHIT SINGH Vs. STATE OF U P
December 2, 2009
Mohit Tandon Vs. Preeti Tandon
December 7, 2009
Mohiuddin Vs. Mohd. Shahi
August 3, 2009
MOLHAR SINGH Vs. DDC AND OTHERS
December 10, 2009
Molhu and others Vs. State of U.P.
October 23, 2009
MONIKA STEELS PVT LTD Vs. UNION OF INDIA
December 17, 2009
Moninder Singh Pandher & Anr. Vs. State of U.P.
September 11, 2009
MONU Vs. STATE OF U P
April 1, 2009
Monu @ Chhota@ Ashish Vs. State of U.P. and Another
December 17, 2009
MONU ALIAS CHHOTA ALIAS ASHISH Vs. STATE OF U P
December 17, 2009
MOOL CHAND Vs. STATE OF U P
March 17, 2009
MOOL CHANDRA Vs. STATE OF U P
November 20, 2009
MOOL SHANKER SINGH Vs. REGIONAL MANAGER, PUNJAB NATIONAL BANK AND ANR
December 14, 2009
MORE PAL AND ANR Vs. GAON SABHA AND ORS
October 29, 2009
Moti Lal Vs. State of U.P.
October 26, 2009
MOTI RAM Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
July 27, 2009
MOTILAL Vs. STATE OF U P
June 10, 2009
Motilal Vs. Mandaliya Balikavidyalaya Nirikshika, Jhansi Mandal, Jhansi and Others
March 31, 2009
MRITYUNJAI Vs. STATE OF U P
November 18, 2009
MUJEEB @ MAJNU Vs. COMMISSIONER DEVI PATAN MANDAL GONDA AND OTHERS
November 11, 2009
MUJIBUDDIN AND ANR Vs. STATE OF U P
November 6, 2009
MUKESH Vs. STATE OF U P
May 8, 2009
MUKESH CHANDRA KAUSHIK Vs. STATE OF UTTAR PRADESH
April 9, 2009
MUKESH CHOUDHARY Vs. STATE OF U P THR ITS PRIN SECY HOME CIVIL SECTT
October 27, 2009
MUKESH KUMAR Vs. STATE OF U P
April 20, 2009
MUKESH KUMAR Vs. STATE OF U P
April 2, 2009
MUKESH KUMAR Vs. STATE OF U P
April 29, 2009
MUKESH KUMAR Vs. SHAKUNTALA
August 21, 2009
Mukesh Kumar Vs. State of U.P. and Others
July 23, 2009
Mukesh Kumar & etc. Vs. State of U.P. & Ors.
April 29, 2009
MUKESH KUMAR TEWARI Vs. STATE OF U P
April 1, 2009
MUKESH SHUKLA Vs. FATEH BAHADUR SINGH
October 24, 2009
MUKESH SHUKLA AND ORS Vs. FATEH BAHADUR SINGH
November 13, 2009
Mukeshpal Singh Vs. State of U.P. and Others
September 14, 2009
Mukhtar and others Vs. State of U.P.
November 12, 2009
MUKHTAR SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR CAMP, LAKHIMPUR KHERI AND OTHERS
February 19, 2009
Mukhtiyar and others Vs. State
December 9, 2009
MUKHTYAR SINGH Vs. STATE OF U P
May 28, 2009
MUKHUT Vs. DEPUTY DIRECTOR OF CONSOLIDATION PADRAUNA DEORIA
March 17, 2009
MUKIMUDDIN Vs. STATE OF U P
June 8, 2009
MUKTESHWAR SINGH Vs. STATE OF U P
May 8, 2009
Mulayam Patel Vs. State of U.P.
December 16, 2009
MULAYAM SINGH Vs. STATE OF U P
June 10, 2009
Multitex Filtration Engineering Ltd. Vs. Commissioner, Commercial Taxes, U.P. Lucknow.
July 20, 2009
MUMTAZ AHMAD Vs. COMPETENT AUTHORITY VI A D J ALLAHABAD
May 21, 2009
Mumtaz Ahmad Ansari Vs. Nagar Panchayat, Katara, Gonda and another
August 7, 2009
MUMTAZ RASOOL ADVOCATE Vs. STATE OF U P
May 26, 2009
MUNAF Vs. STATE OF U P
March 30, 2009
Munendra Vishwas Vs. State of U.P. and Others
September 17, 2009
MUNESH SRIVASTAVA Vs. STATE OF U P
May 4, 2009
MUNESH TYAGI Vs. U P BRIDGE CORPORATION
May 26, 2009
MUNISHWAR SINGH Vs. STATE OF U P
May 26, 2009
MUNNA Vs. U P POWER CORPORATION LUCKNOW
April 21, 2009
MUNNA Vs. STATE OF U P
April 17, 2009
MUNNA LAL Vs. STATE OF U P
April 20, 2009
MUNNA LAL Vs. STATE OF U P
May 18, 2009
MUNNI Vs. STATE OF U.P.
December 16, 2009
MUNNI DEVI Vs. STATE OF U P
March 31, 2009
MUNNI DEVI ALIAS VIMLESH KUMARI Vs. STATE OF U P
April 17, 2009
MUNNI DEVI SINGH WRONGLY AS SMT RAM KUMAR SINGH AND AN Vs. STATE OF U P
April 27, 2009
MUNNI PANDEY Vs. STATE OF U P
May 14, 2009
Munshi Singh Vs. State of U.P. and Others
September 4, 2009
MURAD KHAN Vs. STATE OF U P
February 24, 2009
MURARI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
January 22, 2009
MURLI MANOHAR AGARWAL Vs. NATIONAL SMALL INDUSTRIES COR LTD
December 11, 2009
MURLI SINGH Vs. RAM SINGH
March 13, 2009
MURTI DEVI Vs. VTH ADDL DISTRICT JUDGE
February 6, 2009
MUSHEER AHMAD Vs. STATE OF U P AND ORS
October 29, 2009
MUSHIR AHMAD Vs. STATE OF U P
June 9, 2009
MUSHTAQ Vs. STATE OF U P
May 6, 2009
MUSTAID Vs. STATE OF U P
May 18, 2009
Mustakeem Vs. Nagar Palika Parishad and others
December 10, 2009
MUSTAQUE ALI Vs. NET RAM GANGWAR
August 21, 2009
Mustzab Khan and Others Vs. Arvind Kumar Mittal and Others.
October 14, 2009
N.C. GANGULY Vs. BANK OF BARODA AND OTHERS
October 15, 2009
NAARANDRA KUMAR YADAV Vs. STATE OF U P
May 18, 2009
NAASIR HUSAIN Vs. ASSISTANT LABOUR COMMISSIONER
November 25, 2009
NABABUDDIN KHAN Vs. STATE OF U P
April 13, 2009
NABI JAN QURESHI Vs. STATE OF U P
December 1, 2009
NAEEM AHMAD Vs. STATE OF U.P.
September 18, 2009
NAFEES AHMAD KHAN Vs. U P STATE
May 6, 2009
NAFEES AHMAD NAFEES AHMAD KHAN Vs. STATE OF U P
May 15, 2009
NAGAR NIGAM, GHAZIABAD Vs. STATE OF U.P.
December 8, 2009
Nagar Nigam, Gorakhpur Vs. State of U.P. and Others
July 7, 2009
NAGAR SWASTH ADHIKARI, NAGAR MAHAPALIKA Vs. MAHENDRA SINGH
July 24, 2009
NAGAR SWASTHYA ADHIKARI Vs. PHOOLI SINGH
April 22, 2009
NAGESH KATARIYA Vs. STATE OF U P
May 12, 2009
NAGESH KUMAR SINGH Vs. STATE OF U P
May 29, 2009
NAGESHWAR PRASAD Vs. STATE OF U P
April 15, 2009
NAHAR SINGH Vs. STATE OF U P
March 4, 2009
NAHAR SINGH Vs. STATE OF UP
September 16, 2009
NAIK R.K. MAHAPATRA Vs. CHIEF OF ARMY STAFF
October 23, 2009
Nain Singh Vs. State of U.P. and Others
August 28, 2009
NAJE AALAM Vs. STATE OF U P
July 17, 2009
NAKLI SINGH Vs. STATE OF U P
August 31, 2009
NAKSU Vs. STATE OF U P
September 11, 2009
Namita Singh Vs. State of U.P. and Others
February 5, 2009
NANAK CHAND (SINCE DECEASED) AND OTHERS Vs. JAI BHAGWAN
April 15, 2009
NANAK CHAND SHARMA Vs. STATE OF U P AND ORS
November 3, 2009
NAND KISHORE ALIAS PHULKI Vs. STATE OF U P
May 22, 2009
Nand Kishore Gupta and others Vs. State of U.P. and others
November 30, 2009
NAND KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
May 15, 2009
NAND KUMAR MISHRA Vs. STATE OF U P
April 15, 2009
Nand Lal @ Nand Ram Vs. Raja Ram
December 18, 2009
NAND LAL AND OTHERS Vs. A.D.M. (SUPPLY) GORAKHPUR/FUNCTIONING AS DY. D.C., GORAKHPUR AND OTHERS
July 6, 2009
NAND RAM AND ANOTHER Vs. ADDITIONAL COMMISSIONER AND OTHERS
December 21, 2009
Nand Ram Singh Vs. State of U.P. and others
September 3, 2009
NANHE ALIAS INDRA KUMAR Vs. STATE OF U P
May 6, 2009
NANHEY LAL Vs. COMMISSIONER LUCKNOW DIVISION
May 4, 2009
NANHEY LAL GANGWAR Vs. STATE OF U P
May 11, 2009
NANHKOO CHAUDHARY Vs. STATE OF U P
April 17, 2009
NANKAU AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
December 8, 2009
NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
June 29, 2009
Narain Singh and Another Vs. State of U.P.
September 15, 2009
Narain Singh Bundela Vs. State of U.P. and Ors.
October 8, 2009
NARAIN TRIVEDI Vs. STATE OF U P
January 15, 2009
NARAYAN PRASAD Vs. STATE OF U P
January 22, 2009
NARENDER YADAV Vs. STATE OF U P
May 7, 2009
NARENDRA Vs. PRESCRIBED AUTHORITY
November 11, 2009
NARENDRA KUMAR Vs. STATE OF U P
April 27, 2009
NARENDRA KUMAR PANDEY Vs. UNION OF INDIA
April 8, 2009
NARENDRA KUMAR SHUKLA Vs. STATE OF U P
November 4, 2009
NARENDRA KUMAR SINGH Vs. STATE OF U P
April 6, 2009
Narendra Sharma and Another Vs. State of U.P. and Others
October 12, 2009
Narendra Singh Vs. State of U.P.
November 7, 2009
NARENDRA SINGH BHADORIYA Vs. STATE OF U P
July 14, 2009
Narendra Singh Solanki Vs. State of U. P. and others
October 24, 2009
NARESH Vs. STATE OF U P
April 16, 2009
NARESH CHANDRA Vs. STATE OF U P
April 17, 2009
NARESH CHANDRA ALIAS NARESL PAL Vs. STATE OF UP
May 18, 2009
NARESH CHANDRA GUPTA Vs. GENERAL MANAGER KARMIK UP STATE ROADWAYS TRANSPORT CORPORATION LUCKNOW
December 4, 2009
NARESH KUMAR Vs. STATE OF U P
May 26, 2009
NARESH KUMAR Vs. SATE OF U P
May 11, 2009
NARESH KUMAR Vs. STATE OF U P
April 1, 2009
NARESH YADAV Vs. STATE OF U P
May 6, 2009
NARINDER KUMAR CHOPRAI Vs. STATE OF U P
September 1, 2009
NASEEM Vs. STATE OF U P AND ORS
October 23, 2009
NASEEM AHMAD Vs. INDIAN OIL CORPORATION LTD
March 27, 2009
Naseem Ahmad Vs. State of U. P. and others
May 25, 2009
NASEEM AHMAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
July 3, 2009
NASEEM AKHTAR Vs. SUB-DIVISIONAL OFFICER BUDAUN
March 3, 2009
Naseem Ali Khan and others Vs. State of U.P. and others
September 2, 2009
NASEEM BANO Vs. STATE OF U P
April 30, 2009
NASEEM HAFEEZ Vs. STATE OF U P
January 22, 2009
Naseeruddin Khan Vs. U.P. Financial Corporation & Ors.
February 16, 2009
NASIM Vs. STATE OF U P
April 27, 2009
Nasir and Others Vs. State of U.P. and Another
September 16, 2009
Nasir Hasan Vs. Dy. Director of Consolidation, Bijnor and Others
July 6, 2009
Nasir Khan and others Vs. State of U.P. and others
December 10, 2009
NASSERUDDIN KHAN Vs. U.P. FINANCIAL CORPORATION
February 16, 2009
Nathi Singh Vs. Regional Girls Inspectress of Schools, Agra & Ors.
March 5, 2009
NATHMAL SHARMA Vs. STATE OF U P
April 10, 2009
NATHOO Vs. STATE OF U.P.
December 16, 2009
Nathoo and others Vs. State
December 16, 2009
NATHU Vs. STATE
November 18, 2009
NATIONAL INSURANCE CO LTD Vs. PREM CHANDRA BAJPAI
November 19, 2009
NATIONAL INSURANCE CO LTD Vs. DOLI
May 15, 2009
NATIONAL INSURANCE CO LTD Vs. DEVI DEEN
May 27, 2009
NATIONAL INSURANCE CO LTD Vs. RAM VETI
May 25, 2009
NATIONAL INSURANCE CO LTD Vs. PHOOL JAHAN
May 19, 2009
NATIONAL INSURANCE CO LTD Vs. SUMAN DEVI
May 21, 2009
NATIONAL INSURANCE CO LTD Vs. NEETA YADAV
May 28, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. MEERA DEVI
January 23, 2009
NATIONAL INSURANCE COMPANY LTD Vs. JAIRANI
January 7, 2009
NATIONAL INSURANCE COMPANY LTD Vs. SHIV BALAK RAWAT
January 9, 2009
NATIONAL INSURANCE COMPANY LTD Vs. GUDDI DEVI
October 14, 2009
National Insurance Company Ltd. Vs. Anita Devi & Ors.
February 10, 2009
National Insurance Company Ltd. Vs. Jokhu Singh and others
November 6, 2009
National Insurance Company Ltd. Vs. Chhotey Lal and Others
May 18, 2009
NATIONAL WINDER Vs. STATE OF U P
May 26, 2009
NATTHA RAM Vs. STATE OF U P
February 16, 2009
NATTHU LAL Vs. STATE OF U P
April 21, 2009
NAURANGI DEVI Vs. STATE OF U P
April 24, 2009
Naushad Vs. State of U.P.
August 19, 2009
NAUSHAD ALI Vs. STATE OF UTTAR PRADESH
May 29, 2009
NAV NIRMAN THEKEDAR KALYAN ASSOCIATION Vs. STATE OF U.P.
September 8, 2009
NAV SHAKTI ELECTRIC AND MACHINERY STORES Vs. COMMISSIONER OF TRADE TAX AND ORS.
November 3, 2009
NAVEEN MEENA JAIN Vs. COMMISSIONER OF INCOME-TAX
March 26, 2009
Naveen Prakashan Vs. State of U.P. and Others
July 29, 2009
Nawab Ahmad, Etc. Vs. Aligarh Muslim University, Aligarh and Others
September 17, 2009
NAWAL KISHORE Vs. STATE OF U P
May 7, 2009
NAWAL KISHORE SHARMA Vs. STATE OF U P
October 9, 2009
NAWAL KUMAR PATHAK Vs. STATE OF U P
May 19, 2009
NAZIM ALI Vs. STATE OF U P
December 1, 2009
NAZMA Vs. STATE OF U.P.
December 23, 2009
NAZMA Vs. STATE OF U P
May 15, 2009
Nazmi Begum and Others Vs. Union of India and Others
September 16, 2009
NEELAM DEVI Vs. STATE OF UP
December 14, 2009
NEELAM MISHRA Vs. STATE OF U P
April 28, 2009
NEELAM SINGH Vs. COL R N SINGH
May 18, 2009
NEENA CHATURVEDI Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
May 28, 2009
NEERAJ Vs. STATE OF U.P.
January 12, 2009
NEERAJ ALIAS NEERAJ TYAGI Vs. STATE OF U P
April 9, 2009
NEERAJ KUMAR Vs. STATE OF U P
July 2, 2009
NEERAJ KUMAR PANDEY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 14, 2009
NEERJA RAGHUVANSHI Vs. INDIAN TELEPHONE INDUSTRIES LTD
April 16, 2009
NEERU AGARWAL Vs. UNION OF INDIA
December 18, 2009
NEERU INTERPRISES Vs. DEPUTY COMMISSIONER ASSESSMENT TRADE TAX
November 24, 2009
Neeta Agarwal Vs. Commissioner/Chairman, Allahabad Development Authority, Allahabad and Others
August 25, 2009
NEETU Vs. STATE OF U P
April 27, 2009
NEETU AGARWAL Vs. COMMISSIONER
December 17, 2009
Neksey and others Vs. State of U.P.
November 5, 2009
Nem Singh Vs. State of U.P. and Others
September 2, 2009
Nemendra Singh and others Vs. Bhuvnendra Gola and others
October 13, 2009
NETA Vs. STATE OF U P
May 7, 2009
NETRA PAL Vs. STATE OF U P
April 20, 2009
NETRA PAL Vs. STATE OF U P
January 9, 2009
NETRA PAL Vs. STATE OF U P
April 6, 2009
NEW INDIA ASSURANCE CO Vs. SUNITA
May 14, 2009
NEW INDIA ASSURANCE CO LTD Vs. UMA DEVI
May 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. MAMTA DEVI
May 7, 2009
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI
May 11, 2009
NEW INDIA ASSURANCE CO LTD Vs. JAGBIRI
May 5, 2009
NEW INDIA ASSURANCE CO LTD Vs. BHARTI NIGAM
May 27, 2009
NEW INDIA ASSURANCE CO LTD Vs. BINDRESH
May 25, 2009
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH AGARWAL
February 9, 2009
NEW INDIA ASSURANCE CO LTD Vs. ABDUL SATTAR KHAN
November 20, 2009
NEW INDIA ASSURANCE CO LTD Vs. RADHA
December 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. MAHARUNISHA
December 16, 2009
New India Assurance Co. Ltd. Vs. Manorma Singh and others
October 21, 2009
New India Assurance Co. Ltd. Vs. Parul Arora and others
October 27, 2009
New India Assurance Co. Ltd. Vs. Fashi Ahmad and others
September 4, 2009
New India Assurance Co.Limited Through B.M. Vs. Sudha Gupta and others
October 14, 2009
New India Assurance Co.Ltd. Vs. Shravan Kumar Shukla and Ors.
July 17, 2009
New India Assurance Co.Ltd. Vs. Rakesh Kumar and others
December 23, 2009
New India Assurance Co.Ltd. Vs. Alok Dwivedi Alias Santosh Dwivedi and others
November 18, 2009
New India Assurance Co.Ltd. Vs. Rajesh Devi and Others
October 12, 2009
New India Assurance Co.Ltd. Vs. Maltigaur and Others
May 15, 2009
New India Assurance Co.Ltd. Vs. Gogi and Others
May 5, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHD. YAMEEN
October 5, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. MEHARUNISHA ALIAS MISROZAND
December 17, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMPATI DEVI
October 21, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. NADEEM AKHTAR
October 5, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. M A C T AGAMGARH II A D J AZAMGARH
February 4, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. ANOKHEY LAL
March 4, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. MANU KRISHNA
April 16, 2009
New India Assurance Company Ltd., Allahabad Vs. Mohd.Yameen and others
October 5, 2009
NEW INDIA INSURANCE CO LTD Vs. SUSHILA DEVI
May 25, 2009
NEW INDIAASSURANCE CO LTD Vs. VITH ADDL DISTRICT JUDGE AZAMGARH
January 7, 2009
New Indiaassurance Company Ltd. Vs. Meharunisha @ Misrozand Others
December 1, 2009
NEW MAHAVIR TRANSPORT COMPANY OF BHARAT Vs. COMMISSIONER, COMMERCIAL TAX
October 26, 2009
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DESH RAJ
November 17, 2009
New Redson Laboratory (India) Vs. State of U.P. and Others
September 14, 2009
NIDAN KENDRA Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
May 16, 2009
NIDAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
January 12, 2009
NIDHI SINGH ALIAS NIKHITA BHARDWAJ Vs. STATE OF U P
March 23, 2009
Nihal Singh and others Vs. Harcharan Singh
July 23, 2009
Nikhat Parveen Vs. State of U.P.and others
May 15, 2009
Nikita Navlani Vs. Aligarh Muslim University, Aligarh and Others
September 3, 2009
NIPENDRA Vs. STATE OF U.P.
September 8, 2009
Niraj Kumar Tiwari Vs. Director of Education (Basic), Lucknow, U.P. and others
February 17, 2009
NIRANJAN LAL AGRAWAL Vs. DEPUTY COMMISSIONER (ASSESSMENT)
October 7, 2009
Nirmal Das @ Kalu and others Vs. State of Uttaranchal and another
March 24, 2009
NIRMAL DEVI Vs. STATE OF U.P.
December 8, 2009
NIRMAL DEVI Vs. STATE OF UP
April 1, 2009
Nirmal Devi Vs. State of U.P.and another
December 7, 2009
NIRMALA Vs. STATE OF U P
May 5, 2009
NIRMALA Vs. STATE OF U P
May 19, 2009
NIRMALA MEHROTRA Vs. JUDGE S C C (SPEICAL JUDGE) (SC/ST ACT)
September 4, 2009
NIRMALA RANI PANDEY Vs. CENTRAL BANK OF INDIA
May 29, 2009
NIRMALA VERMA Vs. NIRMAL BANERJII
July 21, 2009
NISAR AHMAD Vs. STATE OF U.P.
October 30, 2009
NISHA JOSHI Vs. STATE OF U P
April 24, 2009
NISHARAHMAD Vs. STATE OF U P
October 30, 2009
NISHIT SHARMA Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
February 6, 2009
NITIN KUMAR Vs. RAJENDRA KUMAR
April 2, 2009
NIYAMAT ALI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
October 15, 2009
NIYAMAT JAHAN Vs. STATE OF U P
August 12, 2009
Niyamat Jahan Vs. State of U.P. and Others
December 8, 2009
NIYAZ AHMAD KHAN Vs. STATE OF U P
April 21, 2009
NKC PROJECTS PVT LTD Vs. UTILITY ENERGY TECH AND ENGINEERS PVT LTD
March 24, 2009
No.63829833 Naik, R.K.Mahapatra Vs. Chief of Army Staff, New Delhi and Others
October 23, 2009
Noor Mohammad Vs. Dilfayyaz & Another
November 7, 2009
Nooruddin Vs. Sri Baba Kaleshwar Mayadev Mandir Samiti, Meerut
August 4, 2009
NOORULLAH Vs. STATE OF U P
July 3, 2009
NORTHERN INDI TEXTILES RESEARCH ASSOCIATION Vs. PRESIDING OFFICER
February 6, 2009
NOVAMET INDUSTRIES Vs. UNION OF INDIA
February 6, 2009
Nuruddin Vs. Anil Prakash and others
September 2, 2009
NUSARAT Vs. STATE OF U P
September 16, 2009
Nusrat Vs. State of U.P.
September 16, 2009
O P GUPTA Vs. STATE OF U P
July 13, 2009
O P SINGHANIA Vs. STATE OF UTTAR PRADESH
October 30, 2009
Obeetee Pvt. Ltd. Vs. State of U.P. and Others
December 10, 2009
OFFICIAL LIQUIDATOR U P Vs. RAJESH KUMAR SRIVASTAVA
January 21, 2009
OM PRAKASH Vs. STATE OF U P
April 22, 2009
OM PRAKASH Vs. STATE OF U P
May 28, 2009
OM PRAKASH Vs. DISTRICT MAGISTRATE MAHARJGANJ
May 5, 2009
OM PRAKASH Vs. STATE OF U P
December 9, 2009
OM PRAKASH Vs. STATE OF U P
December 11, 2009
Om Prakash Vs. Khairunnisa and another
August 11, 2009
Om Prakash Vs. Nathu Ram Gupta & another
August 13, 2009
OM PRAKASH Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY
September 10, 2009
OM PRAKASH Vs. STATE OF U.P.
August 21, 2009
OM PRAKASH AWASTHI Vs. STATE OF U P
May 19, 2009
OM PRAKASH AWASTHI Vs. STATE OF U P
April 16, 2009
Om Prakash Beri & Co. Vs. Ashfaq Ahmad and Others
July 27, 2009
Om Prakash Goyal Vs. Shri Chandra Kumar Jain
August 3, 2009
Om Prakash Gupta Vs. District Judge, Gorakhpur and Others
August 19, 2009
OM PRAKASH KAPOOR Vs. MANAGING DIRECTOR, UPSRTC
July 20, 2009
OM PRAKASH MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS FAIZABAD
May 21, 2009
OM PRAKASH SAHANI Vs. STATE OF U P
April 29, 2009
Om Prakash Sharma Vs. Committee of Management, Shri Mad Brahmanand Inter College, Aligarh and Others
September 18, 2009
OM PRAKASH SHUKLA Vs. ZILA PRASHASHNIK COMMITTEE LAKHIMPUR KHERI AND 3 ORS
May 18, 2009
Om Prakash Thathera Vs. State of U.P.
December 23, 2009
OM PRAKASH TRIPATHI Vs. DISTRICT BASIC SHIKSHA ADHIMARI VARANASI
April 30, 2009
OM PRAKASH YADAV Vs. COMMITTEE OF MNGEMENT NAGAR PALIKA INTER COLLEGE
November 25, 2009
OM SARAN TRIPATHI Vs. STATE OF U.P.
July 14, 2009
OM SHANKER SHARMA Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
April 17, 2009
OM VEER Vs. STATE OF U P
March 20, 2009
Ombir Singh Vs. State of U.P.
October 27, 2009
OMENDRA SINGH Vs. STATE OF U P
May 15, 2009
OMKAR NATH MISHRA Vs. STATE OF U P
May 6, 2009
OMKAR PAL Vs. STATE OF U P
February 13, 2009
OMMITTEE OF MANAGEMENT WAQF DARGAHAHMAD SHAH GULAB SHAH Vs. STATE OF U P
December 14, 2009
OMWATI Vs. STATE OF U P
February 4, 2009
OMWATI Vs. MANAGING DIRECTOR U P POWER CORP
April 15, 2009
ONKAR SINGH KADAM Vs. STATE OF U P
March 5, 2009
ORDINANCE FACTORY CO-OPERATIVE SOCIETY LTD Vs. STATE OF U P
July 15, 2009
ORIENTAL INSURANCE CO LTD Vs. REENA AWASTHI
February 2, 2009
ORIENTAL INSURANCE CO LTD Vs. SEEMA
May 4, 2009
ORIENTAL INSURANCE CO LTD Vs. SURESHWATI ALIAS SMT SURESH
May 4, 2009
ORIENTAL INSURANCE CO. LTD. Vs. SHYAM LAL AND OTHERS
April 9, 2009
Oriental Insurance Co.Ltd. Vs. Achchelal and Others
September 14, 2009
Oriental Insurance Co.Ltd. Vs. Chandra Kant Mishra
July 2, 2009
Oriental Insurance Co.Ltd. Vs. Sangita and others
October 24, 2009
Oriental Insurance Co.Ltd. Vs. Azeemuddin and Others
October 22, 2009
Oriental Insurance Co.Ltd. Vs. Neelam Awasthi & Ors.
July 6, 2009
Oriental Insurance Co.Ltd. Vs. Rajeshwari & Ors.
March 17, 2009
Oriental Insurance Co.Ltd. Vs. Lalita Pandey & Ors.
February 19, 2009
Oriental Insurance Co.Ltd.through its Manager, Lucknow Vs. Jagannath Yadav & Ors.
July 17, 2009
ORIENTAL INSURANCE COMAPNY LTD Vs. SURANTA DEVI
May 14, 2009
Oriental Insurance Company Ltd. Vs. Kesar Singh Bisht & others
May 4, 2009
OUDH SUGAR MILLS LTD Vs. STATE OF U P
May 27, 2009
P C BIRJU RAM Vs. STATE OF U P
April 17, 2009
P K JAISWAL Vs. STATE OF U P
April 15, 2009
P K KHATRI Vs. STATE OF U P
May 6, 2009
P P N RAJ Vs. STATE OF U P
May 5, 2009
P T C INDUSTRIES LTD Vs. UNION OF INDIA
December 18, 2009
P.N. SHUKLA Vs. CHAIRMAN, UTTAR PRADESH, STATE
September 1, 2009
P.N.Shukla Vs. Chairman, U.P. State Handloom Corporation Limited, Lucknow and Others
September 1, 2009
PALIWAL ALLOYS PVT LIMITED Vs. U P POWER CORPORATIONLTD
July 31, 2009
PALVAISH Vs. UP POWER CORPORATION LTD
August 13, 2009
Pancham Vs. Ram Gen and others
October 14, 2009
PANKAJ AGNIHOTRI Vs. STATE OF U P
April 7, 2009
PANKAJ BABU Vs. DEPUTY DIRECTOR OF EDUCATION AGRA REGION AGRA
February 28, 2009
PANKAJ KASHYAP Vs. STATE OF U P
May 12, 2009
Pankaj Mahendru Vs. Cantonment Board, Agra and Another
September 9, 2009
Pankaj Rai Vs. State of U.P.
July 29, 2009
PANKAJ RAJ Vs. STATE OF U P
July 29, 2009
PANNA LAL Vs. DISTRICT MAGISTRATE, GAUTAM BUDDH NAGAR
October 7, 2009
PANNALAL MAHESH CHANDRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 13, 2009
PAPPAN Vs. STATE OF U P
July 14, 2009
PAPPU Vs. STATE OF U P
July 30, 2009
PAPPU Vs. STATE OF U P
July 1, 2009
Pappu Vs. State of U.P.
September 2, 2009
PAPPU ALIAS JAFAR Vs. STATE OF U P
April 24, 2009
PAPPU ALIAS RAM PRATAP SINGH Vs. STATE OF U P
May 26, 2009
PAPPU GUPTA Vs. STATE OF U P
May 27, 2009
Pappu Ram Sewak Vs. State of U.P.
July 1, 2009
PAPPU SAROJ Vs. STATE OF U P
May 11, 2009
PAPPU SINGH Vs. STATE OF U P
May 13, 2009
PAPPU SINGH Vs. STATE OF U P
January 7, 2009
Param Lal Vs. Deputy Director of Consolidation and Others
September 8, 2009
PARAS NATH Vs. STATE OF U.P. AND OTHERS
July 28, 2009
Paras Nath Maurya Vs. State of U.P. and others
December 22, 2009
PARAS NATH YADAV Vs. KAUSHILYA
May 25, 2009
PARASNATH Vs. STATE OF U P
May 26, 2009
Parmal Singh Vs. State of U.P.
October 9, 2009
PARMANAND PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
July 14, 2009
PARMANAND YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS SANT KABIR NAGAR
April 8, 2009
PARMARTH MISHRA Vs. COLLECTOR DISTRICT MAGISTRATE DISTRICT DEORIA U P
May 13, 2009
PARMESH MISHRA Vs. STATE OF UTTAR PRADESH
April 15, 2009
PARVATI Vs. JAGDISH SHUKLA AND
April 30, 2009
PARVESH ALIAS PARVESH MISHRA Vs. STATE OF U P
May 8, 2009
PARWATI Vs. STATE OF U P
April 27, 2009
Parwati Devi (D.) through L.Rs. Vs. IInd Addl.District Judge, Jhansi and another
May 7, 2009
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. Vs. STATE OF U.P. AND OTHERS
December 17, 2009
PASHU SHAV UPYOG AUDYOGIK UTPADAN SAHKARI SAMITI LIMITED Vs. REGISTRAR CHIEF EXECUTIVE OFFICER U P KHADI AND VILL IND B
May 15, 2009
PATI RAM GANGWAR Vs. STATE OF U.P.
December 15, 2009
PATKAHIN Vs. STATE OF U P
April 2, 2009
PATMESHWARI Vs. ADDITIONAL COMMISSIONER DEVI PATAN MANDAL GONDA
May 25, 2009
PAVAN KUMAR GAUTAM Vs. STATE OF U P
April 16, 2009
PAWAN KUMAR (IN JAIL) Vs. STATE OF U P
July 2, 2009
PAWAN KUMAR MISHRA Vs. STATE OF U P
June 12, 2009
PAWAN KUMAR SINGH Vs. KUNWAR FATEH BAHADUR SINGH
April 8, 2009
PAWAN KUMAR SINGH HEAD MASTER BUDDHA GYAN BHARTI J H SCHOOL Vs. STATE OF U P
June 11, 2009
Pawan Kumar Tripathi & Ors. Vs. State of U.P. & Ors.
March 19, 2009
Pearey and Others Vs. State of U.P.
December 22, 2009
Peer Mohammad & Ors. Vs. State of U.P. & Ors.
February 13, 2009
PEOPLES COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
March 27, 2009
PEOPLES POLITICAL FRONT Vs. UNION OF INDIA
April 17, 2009
PESHKAR MOURYA Vs. STATE OF U P
May 7, 2009
Phaggan Vs. Saleem Uddin and another
December 17, 2009
PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
September 9, 2009
Phool Badan Verma Vs. Ram Badhaee and Ors.
August 13, 2009
PHOOL CHAND YADAV Vs. STATE OF U P
January 23, 2009
PHOOL DULARI Vs. STATE OF U P
May 4, 2009
PHOOL KUMARI Vs. L A O
April 29, 2009
Phool Prakash Vs. Union of India
June 30, 2009
PHOOL SINGH Vs. STATE OF U P
January 30, 2009
PHOOL SINGH ALIAS TEETU Vs. STATE OF U P
May 12, 2009
PICKET INTER COLLEGE KHATAULI DISTRICT Vs. DISTRICT INSPECTOR OF SCHOOLS
September 7, 2009
PINTU ALIAS PAWAN Vs. STATE OF U P
November 30, 2009
Pitambar (In Jail) Vs. State of U.P.
November 24, 2009
PITAMBER RAI Vs. ADDL. DISTRICT MAGISTRATE (F&R) AZAMGARH, EXERCISING POWER OF DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
May 12, 2009
PIYARA DEVI Vs. STATE OF U P
January 21, 2009
PODDAR ALLOYS PVT LTD Vs. UNION OF INDIA (UOI)
October 30, 2009
POOJA GOSWAMI Vs. STATE OF U P
April 22, 2009
POONAM SINGH Vs. COMMISSIONER OF INCOME TAX
May 27, 2009
POONAM TYAGI WIDOW OF LATE A K TYAGI Vs. MUMTAZ AHMED INSPECTOR GENERAL OF POLICE LKO AND
April 29, 2009
POORAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 4, 2009
POORAN SINGH Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE D A A LALITPUR
June 30, 2009
POORANMASI DEHATI Vs. SHAMBHU CHAUDHARY
March 2, 2009
POPPAL Vs. STATE OF U P
March 3, 2009
PRABHA SHANKER MISRA Vs. STATE OF U P
August 31, 2009
PRABHAR PANDEY HEAD MASTER SHIV RAM JR HIGH SCHOOL Vs. STATE OF U P
June 11, 2009
Prabhat Dhadhania and others Vs. State of U.P. and another
February 5, 2009
PRABHAT DWIVEDI Vs. STATE OF U P
August 12, 2009
Prabhat Kumar Singh and Others Vs. State of U.P. and Others
July 29, 2009
Prabhat Ranjan Shukla Vs. State of U.P. and another
September 14, 2009
Prabhawati Vs. Vth Additional District Judge, Barabanki
September 7, 2009
PRABHU Vs. DISTRICT DEPUTY DIRECTOR CONSOLIDATION BAGHPAT
March 18, 2009
PRABHU DAYAL JAGANNATH Vs. COMMISSIONER, SALES TAX
November 13, 2009
PRABHU LAL Vs. MUMTAJ AHMAD
November 5, 2009
Prabhu Narain Singh Vs. State of U.P. and Others
May 18, 2009
Prabhu Narain Srivastava and others Vs. State of U.P. and others
January 22, 2009
PRABHUDAYAL AGARWAL Vs. DISTRICT JUDGE JHANSI
January 28, 2009
PRADEEP Vs. STATE OF U P
July 20, 2009
Pradeep and another Vs. State of U.P.
July 17, 2009
PRADEEP CONSTRUCTION COMPANY Vs. GENERAL MANAGER N C R ALLAHABAD
May 8, 2009
PRADEEP KUMAR Vs. MOHD SAIFULEZAZ ALAM KHAN
December 14, 2009
PRADEEP KUMAR GUPTA Vs. STATE OF U P
August 7, 2009
PRADEEP KUMAR GUPTA Vs. RAJA JWALA PRASAD ARYA INTER COLLEGE BIJNOR
May 19, 2009
Pradeep Kumar Gupta and Anr Vs. State of U. P. and Ors
August 7, 2009
PRADEEP KUMAR SHUKLA ALIAS GURU Vs. UNION OF INDIA
February 25, 2009
Pradeep Kumar Singh Pourush Vs. State of U.P. and Others
September 1, 2009
PRADEEP KUMAR WALIA; ANIL KUMAR DIXIT Vs. STATE OF UTTAR PRADESH
March 6, 2009
PRADEEP MISHRA Vs. STATE OF U P
May 5, 2009
PRADEEP SINGH Vs. STATE OF U.P.
November 10, 2009
PRADEEP TYAGI Vs. STATE OF U P
March 30, 2009
PRADUMAN KUMAR MISHRA Vs. STATE OF UP
September 15, 2009
Pradumn Kumar Mishra Vs. State of U.P. and Others
September 15, 2009
PRAFULLA SINGH Vs. STATE OF U P
February 5, 2009
PRAGATI SEEDS Vs. STATE OF U.P. AND ORS.
August 6, 2009
Pragati Seeds, Jalaun Vs. State of U.P. and Others
June 8, 2009
PRAHLAD Vs. STATE OF U P
May 22, 2009
PRAHLAD Vs. COLLECTOR
July 2, 2009
Prahlad Kumar Sahu Vs. District. Judge & another
August 3, 2009
PRAHLAD PRASAD Vs. STATE OF U P
April 6, 2009
PRAHLAD TIWARI Vs. STATE OF U P
May 25, 2009
PRAHLAD YADAV Vs. STATE OF U P
April 27, 2009
PRAKASH Vs. STATE OF U P
April 2, 2009
PRAKASH ISPAT UDYOG (P) LIMITED Vs. COMMR OF C EX , NOIDA
October 5, 2009
PRAKASH MISHRA Vs. STATE OF U P
December 1, 2009
PRAKASH SINGH Vs. ISHWAR SARAN SRIVASTAVA
January 21, 2009
PRAKASH TRADERS Vs. DIRECTOR RAJYAKRISHI UTPADAN MANDI PRASAD
November 17, 2009
PRAKASH VISHWAKARMA Vs. STATE OF U P
May 13, 2009
PRAMOD CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER 1ST ALLAHABAD
April 9, 2009
PRAMOD CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER (IST) AND ORS.
September 4, 2009
Pramod Chandra Pant Vs. Chief Engineer, U.P. Power Corporation Ltd., Moradabad and Others
August 24, 2009
PRAMOD KUMAR Vs. ADDL DISTRICT JUDGE HAPUR GHAZIABAD
March 19, 2009
PRAMOD KUMAR Vs. STATE OF U P
April 15, 2009
PRAMOD KUMAR SINGH Vs. STATE OF U P
January 12, 2009
PRAMOD MAURYA Vs. STATE OF U P
May 26, 2009
Pran Nath Vs. 18th A.D.J.Agra & Others
April 1, 2009
Pranshudutt Dwivedi Vs. Superintendent District Jail, Fatehgarh, Farrukhabad and Others
August 12, 2009
PRANSHUDUTT DWIVEDI Vs. ADHEEKSHAK JANPAD KARAGAR, FATEHGARH, FARRUKHABAD & OTHERS
August 12, 2009
PRAPHULLA KUMAR SHARMA Vs. INDRA DUTT SHARMA
August 10, 2009
PRASADI LAL Vs. STATE OF U P
May 11, 2009
PRASANN KUMAR Vs. STATE OF U P
May 22, 2009
PRASHANT BIST Vs. STATE OF U P
July 22, 2009
PRASHANT JAIN AREA SALES MANAGER HINDUSTAN UNILEVER LTD Vs. STATE OF U P
April 23, 2009
PRASHAT KUMAR CHAUDHARY Vs. STATE OF UP
December 8, 2009
PRASIDH NARAYAN SINGH Vs. STATE OF U P
May 26, 2009
Prassan Kumar Vs. State of U.P.
May 22, 2009
Pratap Vs. State of U.P.
October 7, 2009
PRATAP FUELES INDUSTRY Vs. UNION OF INDIA
November 18, 2009
PRATAP SINGH Vs. STATE OF U P
April 15, 2009
PRATIBHA SINGH Vs. STATE OF U P
January 22, 2009
PRATIKSHA MISHRA Vs. STATE OF U P
June 15, 2009
PRAVEEN KUMAR Vs. STATE OF U P
June 4, 2009
PRAVEEN TYAGI Vs. STATE OF U P
August 21, 2009
Praveen Tyagi Vs. State of U.P. and others
October 21, 2009
Pravesh Kumar and others Vs. State of U.P. and others
October 13, 2009
PRAVIN YADAV Vs. STATE OF UTTAR PRADESH
August 20, 2009
PREETAM SINGH Vs. STATE OF U P
December 18, 2009
PREETAM SINGH Vs. STATE OF U P
January 16, 2009
PREETAM SINGH Vs. STATE OF U P
May 29, 2009
PREETI Vs. STATE OF U P
July 3, 2009
PREETI SINGH Vs. STATE OF U P
May 21, 2009
PREM Vs. STATE OF U P
April 6, 2009
PREM CHAND Vs. STATE OF U P
April 16, 2009
PREM CHAND Vs. STATE OF U P
September 4, 2009
Prem Chand Vs. VIIth Addl. District Judge, Aligarh and others
November 5, 2009
PREM CHAND CHATURVEDI Vs. STATE OF U P
April 2, 2009
PREM CHANDRA Vs. STATE OF U P
April 15, 2009
PREM CHANDRA Vs. STATE OF U P
May 4, 2009
PREM CHANDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 28, 2009
PREM CHANDRA JAISWAL Vs. AKANCHHA JAISWAL
January 13, 2009
PREM CHANDRA PRAKASH SHARMA Vs. STATE OF UP
July 3, 2009
PREM CHANDRA YADAV Vs. STATE OF U P
April 1, 2009
PREM KUMAR Vs. A D J
September 8, 2009
PREM LATA DEVI Vs. STATE OF U P
May 21, 2009
PREM LATA DWIVEDI Vs. STATE OF U P
April 29, 2009
PREM NARAIN MISRA Vs. STATE OF U P
April 27, 2009
Prem Narain Shukla and Others Vs. State of U.P. and Others
July 23, 2009
PREM PHOOL YADAV Vs. STATE OF U P
May 5, 2009
PREM PRAKASH SHARMA Vs. STATE OF U P
July 20, 2009
PREM PRAKASH SRIVASTAVA Vs. STATE OF U P
April 22, 2009
PREM RAJ SINGH Vs. STATE OF U P
May 25, 2009
PREM SAGAR GUPTA Vs. UNITED BANK SADAR BRANCH LUCKNOW
May 19, 2009
PREM SHANKAR ALIAS NANHEY PAHELWAN Vs. STATE OF U P
July 3, 2009
PREM SHANKAR PANDEY Vs. NATIONAL THERMAL POWER CORPORATION LTD
May 21, 2009
Prem Shankar Pandey and Others Vs. State of U.P. and Another
August 18, 2009
PREM SHANKAR YADAV Vs. STATE OF U P
April 6, 2009
PREM SHANKER Vs. STATE OF U P
November 5, 2009
Prem Shanker @ Nanhey Pahelwan Vs. State of U.P.
July 3, 2009
PREM SHANKER PANDEY Vs. STATE OF U P
August 18, 2009
PREM SINGH Vs. STATE OF U P
May 19, 2009
PREMA DEVI Vs. STATE OF U P
April 2, 2009
PREMI Vs. ADDITIONAL COLLECTOR ALIGARH
May 18, 2009
PREMIER MOTORS P LTD Vs. UMA SHANKAR HALWASIYA
April 2, 2009
PREMIUM SUITINGS PVT LTD Vs. COMMR OF C EX, DIVISION KANPUR
January 21, 2009
PRESIDENT MIRZAPUR COOPERATIVE BANK LTD Vs. LABOUR COMMISSIONER KANPUR
April 20, 2009
PRIME PETRO PRODUCTS LTD Vs. UNION OF INDIA
April 21, 2009
Prince Agrawal (Dr.) Vs. Prasanna Madhav Vyas (Dead)
May 11, 2009
PRINCE GLASS WORKS AND MPANY LTD Vs. STATE OF U P AND ORS
November 3, 2009
PRINCE SHABBIR Vs. STATE OF U P
April 17, 2009
PRINCIPAL ADARSHINTER COLLEGE Vs. STATE OF U P
August 7, 2009
Principal Conservator of Forest (U.P.), Lucknow and others Vs. Mahanand Singh and others
July 30, 2009
Priyadarshini College of Computer Science and Another Vs. Manish Kumar
August 3, 2009
PRIYANKA CHAUDHARY Vs. STATE OF U P
April 21, 2009
Pt. Heera Lal Inter College, Kanpur Nagar Vs. D.D.C., Etawah Camp, Kanpur and others
November 23, 2009
Pukary Vs. State of U.P.
October 23, 2009
Pullin Kaparia Vs. Rakesh Garg and Others
November 13, 2009
PUNJAB NATIONAL BANK Vs. OFFICIAL LIQUIDATOR ALLAHABAD AND UTTARANCHAL HIGH COURT
February 24, 2009
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
July 15, 2009
Punnilal Vs. State of U.P. and Others
December 10, 2009
Puran Singh (In Jail) Vs. State of Uttaranchal
April 30, 2009
PURNIMA GUPTA Vs. AJIT KUMAR GUPTA
April 8, 2009
Purshottam Vs. Managing Director, U.P.State Sugar Corporation Ltd. and others
September 3, 2009
PURSHOTTAM PANDEY Vs. ACCOUNTS OFFICER OFFICE OF BASIC SHIKSHA ADHIKARI BALLIA
February 3, 2009
Purushottam Sultania Vs. State of U.P. and another
August 13, 2009
PURVANCHAL UNIVERSITY JAUNPUR Vs. SHABANA KHATOON
September 9, 2009
PUSHP RAJ AND OTHERS. Vs. DISTRICT JUDGE, MEERUT, AND OTHERS.
September 4, 2009
PUSHPA ANAND Vs. GOPAL NARAIN SAHGAL
May 4, 2009
Pushpa Devi Vs. State of U.P.
August 18, 2009
Pushpa Devi & another Vs. Sushma Joshi & another
April 1, 2009
PUSHPA SOTI Vs. STATE OF U P
November 20, 2009
PUSHPENDRA ALIAS RINKU Vs. STATE OF U P
May 11, 2009
PUSHPENDRA KUMAR GOEL Vs. STATE OF U P
May 1, 2009
PUSHPENDRA PRAKASH ALIAS PURENDRA PRAKASH MISRA Vs. STATE OF U P
May 15, 2009
Pushpraj Vs. Bala Rastogi and others
April 16, 2009
PYARE LAL SAINI Vs. STATE OF U P
May 21, 2009
PYAREY LAL Vs. STATE OF U P
May 18, 2009
PYARI DEVI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
May 19, 2009
QUADRI BEGUM Vs. STATE OF U P
July 20, 2009
R C SHARMA Vs. ALIGARH MUSLIM UNIVERSITY
December 9, 2009
R D SHARMA Vs. UNION OF INDIA
February 24, 2009
R K MISRA Vs. STATE OF U P
April 17, 2009
R K RATHORE Vs. STATE OF U P
May 25, 2009
R.K. Mishra Vs. State of U.P. and another
April 22, 2009
RACHANA VERMA ALIAS BABY VERMA Vs. PRAMOD KUMAR VERMA
May 21, 2009
RACHNA RANI Vs. MUZAFFARNAGAR DEVELOPMENT AUTHORITY
December 7, 2009
Radha Charan Sharma and another Vs. Deputy Director of Consolidation, Mathura and others
July 13, 2009
RADHA DEVI SAHU Vs. INDRA BAHADUR SINGH
May 22, 2009
RADHA GOVIND MAHAVIDYALAYA Vs. STATE OF U.P.
October 23, 2009
RADHA KISHAN AGARWAL Vs. PARSADI DHOBHI
February 4, 2009
RADHA SOAMI SATSANG SABHA Vs. AGAM ADHAR SINHA
September 9, 2009
RADHE LAL VERMA Vs. STATE OF U P
January 19, 2009
RADHEY Vs. STATE OF U P
May 25, 2009
RADHEY ALIAS RADHEY LAL Vs. STATE OF U P
May 22, 2009
RADHEY LAL Vs. STATE OF U P
April 7, 2009
RADHEY SHYAM Vs. STATE OF U P
June 10, 2009
Radhey Shyam Vs. District Inspector of Schools, Jaunpur and others
July 22, 2009
Radhey Shyam Vs. Deputy Director of Consolidation and Others
May 28, 2009
Radhey Shyam Vs. D.D.C. and others
September 9, 2009
RADHEY SHYAM ALIAS KRISHNA NAND YADAV Vs. STATE OF U P
June 12, 2009
RADHEY SHYAM DUBEY Vs. STATE OF U P
August 20, 2009
Radhey Shyam Pathak, Pradhan and another Vs. State of U. P. and others
September 11, 2009
RADHEY SHYAM SHUKLA Vs. STATE OF U P
August 3, 2009
RADHEY SHYAM SINGH Vs. DISTRICT BASIC EDUCATION OFFICER AZAMGARH
February 26, 2009
RADHEY SHYAM TIWARI Vs. STATE OF U P
April 10, 2009
Radhey Shyam Yadav Vs. Sachiv, Manav Sansadhan Vikas Mantralay, New Delhi and Others
May 18, 2009
RADHEYSHYAM YADAV Vs. D M BALRAMPUR
May 19, 2009
RADHIKA DEVI Vs. STATE OF U P
May 19, 2009
RAEES AHMAD Vs. STATE OF U P
May 5, 2009
RAFAQAT ALIAS RIFAQAT Vs. STATE OF U P
May 11, 2009
RAFEEQ Vs. STATE OF U P
April 23, 2009
RAFI ABBAS Vs. STATE OF U P
January 9, 2009
RAFIA BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
April 20, 2009
Raghav Ram Vs. Board of Revenue, U.P.and others
November 6, 2009
RAGHO RAM Vs. DISTRICT JUDGE BASTI
April 27, 2009
RAGHUBIR S/O BISHAMBHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
December 15, 2009
RAGHURAJ Vs. STATE OF U P
April 17, 2009
RAGHUVIR Vs. STATE OF U P
April 20, 2009
RAGHUVIR SINGH Vs. IVTH ADDL DISTRICT JUDGE BASTI
January 23, 2009
RAGHUVIRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND ANOTHER
April 24, 2009
RAGHUWAR Vs. STATE OF UP
May 19, 2009
RAGHVENDRA SINGH Vs. S P SULTANPUR
April 15, 2009
RAHIM BUX ALIAS RAJU MUSLIM Vs. STATE OF U P
May 22, 2009
RAHIS AHMAD Vs. ISHRATMIR KHAN
January 15, 2009
RAHMATULLAH Vs. STATE OF U P
April 9, 2009
RAHUL AND TWO ORS Vs. STATE OF U P
May 14, 2009
RAHUL INTER-DYES (P.) LTD. Vs. ANAND TISSUES LTD.
April 29, 2009
RAHUL JUNIOR HIGH SCHOOL Vs. STATE OF U P
May 27, 2009
RAHUL SINGH Vs. STATE OF U P
June 15, 2009
RAHUL SONDHI Vs. AMRITSAR SUGAR MILLS CO LTD
October 6, 2009
RAIESH AHAMAD Vs. STATE OF U P
May 19, 2009
RAIS AHMED Vs. STATE OF U P
May 8, 2009
Rais alias Behra and another Vs. State
October 14, 2009
RAIS UDDIN Vs. STATE OF U P
May 11, 2009
RAIS UDDIN Vs. UNION OF INDIA
January 15, 2009
RAISUL HASSAN Vs. STATE OF U P
January 9, 2009
RAJ BAHADUR AGRAWAL Vs. CHAIRMAN U P POWER CORPORATION LTD
May 25, 2009
RAJ BAHADUR SINGH Vs. STATE OF U P
February 6, 2009
Raj Bala Vs. State of U. P. and others
October 7, 2009
RAJ BALA ALIAS MADHU BALA Vs. STATE OF U P
April 22, 2009
RAJ BUX SINGH Vs. STATE OF U P
May 14, 2009
RAJ CHANDRA HOSPITAL AND RESEARCH CENTER Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
May 28, 2009
Raj Deo Pandey Vs. Director General of Police, U.P. Lucknow and Others
July 30, 2009
RAJ DEO SINGH Vs. STATE OF U P
May 5, 2009
RAJ DEO YADAV Vs. STATE OF U P
May 1, 2009
RAJ DEYEE Vs. STATE OF U P
May 12, 2009
RAJ KAMAL ELECTROPLATERS MORADABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 21, 2009
RAJ KARAN Vs. STATE OF U P
June 11, 2009
RAJ KISHOR SINGH Vs. STATE OF U P
January 23, 2009
Raj Kishore Pal and others Vs. State of U.P. and others
September 10, 2009
RAJ KUMAR Vs. UNION OF INDIA
February 16, 2009
RAJ KUMAR Vs. STATE OF U P
April 8, 2009
RAJ KUMAR Vs. STATE OF U P
May 28, 2009
RAJ KUMAR Vs. STATE
May 15, 2009
RAJ KUMAR Vs. STATE OF U P
May 4, 2009
RAJ KUMAR Vs. NEERAJ KUMAR SINGHAL
December 22, 2009
RAJ KUMAR Vs. LAL KHAN
July 20, 2009
RAJ KUMAR Vs. STATE OF U P
August 3, 2009
RAJ KUMAR ALIAS PINDYAHA Vs. STATE OF U P
April 7, 2009
RAJ KUMAR ALIAS PINDYAHA Vs. STATE OF U P
March 20, 2009
Raj Kumar and another Vs. State of U.P. and another
April 2, 2009
RAJ KUMAR DUBEY Vs. STATE OF U P
February 16, 2009
Raj Kumar Gupta Vs. Saira Bano
November 27, 2009
RAJ KUMAR MISHRA Vs. UNION OF INDIA & ORS
August 18, 2009
RAJ KUMAR PUROHIT Vs. STATE OF U P
January 28, 2009
RAJ KUMAR SHARMA Vs. STATE OF U P
May 18, 2009
RAJ KUMAR SINGH Vs. STATE OF U.P. AND ORS.
May 12, 2009
RAJ KUMAR TRIVEDI Vs. STATE OF U P
April 1, 2009
RAJ KUMAR YADAV Vs. STATE
May 19, 2009
RAJ KUMARI GUPTA Vs. SANTOSH KUMAR
July 22, 2009
RAJ LAXMI Vs. DISTRICT MAGISTRATE PRATAPGARH
April 8, 2009
RAJ NARAIN Vs. HARI NARAIN AND ANOTHER
August 31, 2009
RAJ NARAIN PANDEY Vs. STATE
October 30, 2009
RAJ NARAYAN SINGH YADAV Vs. STATE OF U P
May 7, 2009
RAJ NATH Vs. BOARD OF REVENUE U P AT LUCKNOW
March 23, 2009
RAJ PAL Vs. STATE OF U P
April 21, 2009
RAJ PAL SHARMA Vs. ADDITIONAL DISTRICT JUDGE
April 30, 2009
RAJ PAL SINGH Vs. STATE OF U.P.
August 24, 2009
RAJ RANI Vs. STATE OF U P
April 27, 2009
RAJ SINGH Vs. HARPAL AND ORS
September 9, 2009
RAJA RAM Vs. STATE OF U P
May 7, 2009
RAJA RAM Vs. STATE OF U P
April 17, 2009
RAJA RAM Vs. SON KALI
July 16, 2009
RAJA RAM Vs. DISTRICT MAGISTRATE AND ORS
October 29, 2009
RAJA RAM AND JITENDRA SINGH Vs. STATE OF U.P. AND ORS.
November 30, 2009
RAJA RAM PANDEY Vs. STATE OF UTTAR PRADESH
March 23, 2009
RAJA RAM PRASAD Vs. STATE OF U.P. AND OTHERS
December 8, 2009
Raja Ram Shukla Vs. U.P. Secondary Education Services Commission, Allahabad and Others
August 26, 2009
RAJA RAM YADAV Vs. STATE OF U P
June 12, 2009
RAJAN BHATIA Vs. ZOHRA BEGUM
April 10, 2009
Rajan Sharma and others Vs. Rameshwar Prasad
August 17, 2009
RAJANIKANT Vs. STATE OF U P
May 6, 2009
RAJANLAL Vs. STATE OF U P
August 24, 2009
Rajat Patel Vs. State of U.P.
December 22, 2009
RAJAY PAL Vs. STATE OF U P
June 3, 2009
RAJBALA SHARMA Vs. STATE OF U P
July 23, 2009
RAJEEV ALIAS RAJU ALIAS ANURUDHA Vs. STATE OF U P
May 11, 2009
Rajeev Jaiswal Vs. State of U.P. and Others
July 29, 2009
Rajeev Kumar Vs. Union of India and others
July 10, 2009
Rajeev Kumar Vs. Mahesh Chandra Shahu
August 3, 2009
RAJEEV KUMAR SHARMA Vs. STATE OF U P
December 9, 2009
Rajeev Tewari Vs. State of U.P.and another
November 5, 2009
RAJEEV YADAV Vs. STATE OF U P
May 18, 2009
RAJEN MAWAR Vs. DISTRICT BAR ASSOCIATION
April 30, 2009
RAJENDRA Vs. STATE OF U P
April 27, 2009
RAJENDRA Vs. STATE OF U P
July 28, 2009
Rajendra Vs. State of U.P.and others
November 20, 2009
RAJENDRA BAHADUR SINGH Vs. STATE OF U P
May 22, 2009
RAJENDRA GAUR Vs. STATE OF U P
November 6, 2009
Rajendra Kishore and others Vs. Addl. District Judge Court NO. 2 and others
November 16, 2009
RAJENDRA KUMAR Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
May 18, 2009
RAJENDRA KUMAR Vs. STATE OF U P
March 20, 2009
RAJENDRA KUMAR Vs. STATE OF U P
March 17, 2009
RAJENDRA KUMAR AGARWAL AND ORS. Vs. TRADE TAX OFFICER AND ANR.
November 11, 2009
Rajendra Kumar and others Vs. Pramod Mehrotra and others
November 12, 2009
RAJENDRA KUMAR KUREEL Vs. UNION OF INDIA
May 29, 2009
RAJENDRA KUMAR SINGH CHAUHAN Vs. STATE OF U P
February 17, 2009
RAJENDRA KUMAR VERMA Vs. A D M CIVIL SUPPLIES RENT CONTROL AND EVICTION OFFICER
November 6, 2009
RAJENDRA PAL Vs. BOARD OF REVENUE
April 20, 2009
Rajendra Pathak Vs. State of U.P. and others
August 25, 2009
RAJENDRA PRAKASH GARG Vs. BAL KISHORE AGARWAL
July 9, 2009
RAJENDRA PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
March 24, 2009
RAJENDRA PRASAD Vs. STATE OF U P
April 6, 2009
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
April 13, 2009
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
April 8, 2009
RAJENDRA PRASAD MISHRA Vs. STATE OF U P
January 6, 2009
RAJENDRA PRASAD MISHRA Vs. UNION OF INDIA
February 3, 2009
Rajendra Prasad Sharma Vs. Union of India and others
July 27, 2009
Rajendra Prasad Singhal Vs. State Transport Appellate Tribunal and Another
September 18, 2009
RAJENDRA SINGH Vs. UNION OF INDIA
February 17, 2009
RAJENDRA TEWARI Vs. STATE OF U P
April 17, 2009
RAJENDRA TIWARI Vs. STATE OF U P
March 18, 2009
RAJENDRA YADAV Vs. UNION OF INDIA
May 21, 2009
Rajendra Yadav Vs. State of U. P. & Ors.
July 20, 2009
RAJESH Vs. STATE OF U P
May 8, 2009
RAJESH Vs. STATE OF U P
April 16, 2009
Rajesh and another Vs. State of U.P.
November 20, 2009
RAJESH CHANDRA Vs. STATE OF U P
August 12, 2009
Rajesh Gupta Vs. State of U.P. and Others
July 8, 2009
RAJESH GUPTA Vs. STATE OF U.P. AND OTHERS
August 7, 2009
RAJESH KESARI Vs. UNION OF INDIA
March 20, 2009
RAJESH KUMAR Vs. STATE OF U P
April 8, 2009
RAJESH KUMAR Vs. STATE OF U P
May 15, 2009
Rajesh Kumar Vs. State of U.P. and Others
July 31, 2009
RAJESH KUMAR ALIAS KALLU Vs. RAKESH KUMAR
January 12, 2009
RAJESH KUMAR GUPTA Vs. SRI SATISH CHAND KHERA
February 27, 2009
RAJESH KUMAR MISHRA Vs. STATE OF U P
May 21, 2009
RAJESH KUMAR SINGH Vs. STATE OF U P
May 25, 2009
RAJESH KUMAR SINGH Vs. STATE OF U P
April 22, 2009
RAJESH KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
April 28, 2009
Rajesh Kumar Tiwari Vs. State of U. P. and others
July 14, 2009
RAJESH KUMAR UPADHYAY Vs. STATE OF U P
May 27, 2009
Rajesh Kumar Yadav Vs. State of U.P. and others
January 6, 2009
RAJESH KUMAR YADAV Vs. STATE OF U.P. DEPT OF IRRIGATION
October 9, 2009
RAJESH MISHRA ALIAS PAPPU Vs. STATE OF U P
March 27, 2009
RAJESH SHARMA Vs. STATE OF U P
April 1, 2009
RAJESH SINGH Vs. STATE OF U P
May 6, 2009
RAJESH SINGH Vs. STATE OF U.P.
September 4, 2009
Rajeshwar Singh Vs. State of U.P. and others
December 15, 2009
Rajeshwar Vishwakarma Vs. State of U.P.
August 24, 2009
RAJESHWARI Vs. STATE OF U P
May 11, 2009
RAJINDER PAL SINGH Vs. STATE OF U P
September 1, 2009
RAJIT RAM TIWARI Vs. STATE OF U P
May 26, 2009
RAJIV KUMAR AGARWAL Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD
March 18, 2009
RAJIV KUMAR BHARTI Vs. STATE OF U P
April 2, 2009
RAJIV KUMAR GUPTA Vs. STATE OF U P
May 8, 2009
RAJIV KUMAR RAJNEESH KUMAR Vs. COMMISSIONER OF TRADE TAX
November 6, 2009
Rajiv Kumar Shukla and Others Vs. State of U.P. and Others
May 6, 2009
RAJIV MISHRA Vs. STATE OF U P
January 23, 2009
RAJIV SAHANI Vs. PAVITRI DEVI
April 24, 2009
RAJIV SHARMA Vs. STATE OF U P
May 6, 2009
RAJIV YADAV Vs. SUPERINTENDENT DISTRICT JAIL AGRA
February 10, 2009
RAJJU Vs. DEPUTY DIRECTOR OF CONSOLIDATION & ANR.
June 3, 2009
RAJNEESH Vs. STATE OF U P
May 21, 2009
RAJNESH SRIVASTAVA Vs. X ADDL DISTRICT JUDGE
May 6, 2009
Rajni Sharma and Others Vs. Fateh Chand Sharma and Another
August 17, 2009
RAJNI SWAMI Vs. SHAKUNTALA SHARMA
May 28, 2009
RAJNISH KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE FARRUKHABAD
April 1, 2009
RAJPAT SINGH Vs. VEER SINGH
October 14, 2009
RAJPATI Vs. STATE OF U P
April 22, 2009
RAJPUT ADVERTISING SERVICE Vs. UNION OF INDIA
May 26, 2009
RAJPUT PATHARIA VIDYALAYA SABHA Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
October 29, 2009
Rajrani Mehrotra Vs. K.K. Sharma (Sri), Additional District Judge/Special Judge (E.G.) Act Jalaun at Orai and another
July 15, 2009
RAJU Vs. STATE OF U P
July 6, 2009
Raju Vs. State of U.P.
November 26, 2009
RAJU Vs. STATE OF U P
May 29, 2009
RAJU MISHRA ALIAS RAJIV KUMAR Vs. STATE OF U P
May 8, 2009
RAJU PRASAD Vs. STATE OF U P
April 16, 2009
RAKESH Vs. STATE OF U P
April 24, 2009
RAKESH Vs. STATE OF U P
March 6, 2009
RAKESH Vs. STATE OF U P
July 24, 2009
RAKESH Vs. STATE OF U P
August 28, 2009
RAKESH Vs. D.D.C. GAUTAM BUDH NAGAR AND ORS.
December 11, 2009
RAKESH BABU YADAV Vs. STATE OF U.P. AND OTHERS
August 24, 2009
RAKESH CHANDRA SRIVASTAVA Vs. STATE OF U P
April 27, 2009
Rakesh Chaubey Vs. State of U.P. and others
February 3, 2009
Rakesh Jain Vs. Sharda Devi Jain
July 22, 2009
RAKESH KUMAR Vs. STATE OF U P
May 22, 2009
RAKESH KUMAR Vs. R N SINGH
May 18, 2009
RAKESH KUMAR Vs. AJAI KUMAR
March 23, 2009
RAKESH KUMAR Vs. SATISH KUMAR
December 7, 2009
RAKESH KUMAR ALIAS HANUMAN Vs. STATE OF U P
July 15, 2009
RAKESH KUMAR ALIAS ROCKY Vs. STATE OF U P
May 1, 2009
Rakesh Kumar Bhatia Vs. Sudesh
June 3, 2009
Rakesh Kumar Dwivedi Vs. State of U.P. and Others
December 3, 2009
RAKESH KUMAR PANDEY Vs. STATE OF U.P.
December 15, 2009
RAKESH KUMAR SAXENA Vs. STATE OF U P
January 20, 2009
RAKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
July 15, 2009
RAKESH KUMAR SINGH Vs. DISTRICT MAGISTRATE MAHARAJGANJ
May 5, 2009
Rakesh Pratap Singh Vs. Royal Shiksha Sansthan and another
July 28, 2009
RAKESH SINGH Vs. BOARD OF REVENUE U P LUCKNOW
April 28, 2009
RAKESH YADAV Vs. STATE OF U.P.
November 4, 2009
RAKHA DEVI Vs. STATE OF U P
April 27, 2009
RAKSH PAL SINGH Vs. STATE OF U P
April 22, 2009
RAKSHPAL BAHADUR TEACHER TRAINING INSTITUTE Vs. STATE OF U P
April 15, 2009
RAM ABHILASH MAURYA Vs. STATE OF U P
January 23, 2009
RAM AKBAL Vs. STATE OF U P
November 16, 2009
RAM ASHISH Vs. STATE OF U P
February 6, 2009
RAM ASREY Vs. COLLECTOR, BANDA
August 18, 2009
Ram Asrey and others Vs. Addl.Commissioner, Faizabad and others
August 27, 2009
RAM AUTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
May 7, 2009
RAM AUTAR YADAV Vs. STATE OF U P
June 11, 2009
RAM AVADH Vs. STATE OF U P
April 16, 2009
RAM AVATAR VERMA Vs. ATUL KUMAR GUPTA CHIEF SECRETARY UTTAR PRADESH SASHAN
May 22, 2009
Ram Avtaar Mishra Vs. Rachna
March 26, 2009
RAM AVTAR Vs. CHAIRMAN AND MANAGING DIRECTOR
September 4, 2009
RAM AVTAR ALIAS MUNNA Vs. STATE OF U P
July 30, 2009
RAM AVTAR RAM CHANDER Vs. JAG MOHAN GUPTA
May 27, 2009
Ram Avtar; Ram Chander & Anr. Vs. Jagmohan Gupta & Ors.
May 27, 2009
Ram Awatar Chaurasiya Vs. State of U.P. and others
October 5, 2009
RAM BABU DUBEY Vs. STATE OF U P
April 27, 2009
RAM BABU DWIVEDI Vs. STATE OF UP
March 2, 2009
RAM BABU SINGH Vs. STATE OF U P
April 22, 2009
RAM BABU TIWARI Vs. STATE OF U P
April 17, 2009
RAM BADAN DUBEY Vs. STATE OF UP
September 3, 2009
RAM BAHADUR Vs. STATE OF U P
January 27, 2009
RAM BAHADUR SINGH Vs. STATE OF U P
April 16, 2009
Ram Bahadur Singh Pal Vs. State of U.P.
July 21, 2009
RAM BAHADUR YADAV Vs. INSPECTOR GENERAL-CUM-CHIEF SECURITY COMMISSIONER
February 17, 2009
RAM BAHAL BIND Vs. STATE OF U P
April 7, 2009
RAM BALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 24, 2009
RAM BALI Vs. STATE OF U.P. & OTHERS
December 9, 2009
RAM BALI RAJBHAR Vs. STATE OF U P
June 25, 2009
RAM BALI SINGH Vs. KAULESHWAR SINGH
September 16, 2009
RAM BETI Vs. STATE OF U P
May 13, 2009
RAM BETI Vs. STATE OF U P
April 8, 2009
RAM BHAJAN Vs. STATE OF U P
January 5, 2009
RAM BHAROSE Vs. STATE OF U P
May 15, 2009
Ram Bharosey Lal Agnihotri Vs. State of U.P. and Others
April 2, 2009
RAM BODH MISRA Vs. SUPERINTENDING ENGINEER, VIDYUT VITRAN MANDAL, SULTANPUR AND OTHERS
March 4, 2009
Ram Bux Singh (DEAD) by Lrs. Vs. Pooran Chand Kanodia
November 19, 2009
RAM CHANDA BALANI Vs. STATE OF U P
July 17, 2009
Ram Chanda Balani and Another Vs. State of U.P. and Another
July 18, 2009
RAM CHANDER Vs. STATE OF U P
May 1, 2009
RAM CHANDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 26, 2009
RAM CHANDER TRIVEDI Vs. STATE OF U P
April 1, 2009
RAM CHANDRA Vs. STATE OF U P
May 29, 2009
RAM CHANDRA Vs. STATE OF U P
April 28, 2009
Ram Chandra Vs. Board of Revenue, U.P. at Allahabad & Ors.
August 13, 2009
RAM CHANDRA AGRAWAL Vs. BHARAT PRESS
October 27, 2009
RAM CHANDRA LAL Vs. COLLECTOR AND ORS
October 29, 2009
RAM CHANDRA SINGH Vs. STATE OF U P
April 8, 2009
RAM CHANDRA SINGH Vs. STATE OF U P
November 17, 2009
RAM CHANDRA SRIVASTAVA Vs. STATE OF U P
April 29, 2009
RAM CHANDRA VERMA Vs. STATE OF U P
May 19, 2009
RAM CHANDRA YADAV Vs. STATE OF U.P.
September 3, 2009
Ram Chandra Yadav Vs. State of U.P. and Others
August 19, 2009
RAM CHANDRA YADAV ALIAS CHANNAR YADAV AND OTHERS Vs. BOARD OF REVENUE U.P. LKN. AND OTHERS
December 16, 2009
Ram Charan and others Vs. State of U.P.
December 11, 2009
RAM CHARAN YADAV Vs. STATE OF U P
April 21, 2009
Ram Chhabi Vs. Ministry of Transport, Department of Railway, Railway Board, New Delhi
March 2, 2009
RAM DARASH SINGH YADAV Vs. STATE OF U.P.
October 15, 2009
RAM DAS Vs. STATE OF U P
April 8, 2009
RAM DEEN Vs. STATE OF U P
May 5, 2009
RAM DEV PANDEY Vs. STATE OF U P
May 13, 2009
RAM DHANI Vs. STATE OF U P
January 30, 2009
RAM DHANI MAURYA Vs. STATE OF U P
January 19, 2009
RAM DHARI SINGH Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE DEPARTMENT, U.P., LUCKNOW AND OTHERS
August 11, 2009
RAM DULAR Vs. STATE OF U P
April 23, 2009
Ram Dular Singh Vs. Deputy Director of Consolidation, Faizabad and others
October 13, 2009
RAM DULARAY Vs. STATE OF U P
May 21, 2009
RAM DULARE GIRI Vs. S D M BANSI DISTRICT SIDHARTH NAGAR
November 26, 2009
RAM DULAREY Vs. STATE OF U P
April 1, 2009
RAM GATI ALIAS PREM CHANDRA Vs. STATE OF U.P.
September 2, 2009
RAM GOPAL Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
July 8, 2009
RAM GOPAL UPADHYAY Vs. STATE OF U P
June 12, 2009
Ram Hari Kripal and Another Vs. Kamlawati
October 12, 2009
RAM HET Vs. STATE OF U P
April 2, 2009
RAM INSTITUTE OF EDUCATION VILLAGE SARAKTHAL MADHO Vs. STATE OF U P
April 15, 2009
RAM JANAK ALIAS RAM JANAM Vs. STATE
May 5, 2009
RAM JEEVAN Vs. STATE OF U P
April 21, 2009
Ram Ji and others Vs. Kamlakar Bajpai and others
November 26, 2009
RAM JI LAL Vs. STATE OF U P
April 21, 2009
RAM JI SAHU Vs. U P STATE ROAD TRANSPORT CORPORATION
January 9, 2009
RAM JIYAWAN DEV Vs. STATE OF U P
April 28, 2009
RAM KARAN TIWARI Vs. STATE OF U P
May 22, 2009
RAM KESHI DEVI Vs. STATE OF U P
March 19, 2009
RAM KEWAL KANNAUJIA Vs. STATE OF U P
April 15, 2009
RAM KINKER SINGH Vs. U P PUBLIC SERVICE COMMISSION
December 24, 2009
RAM KIRANA STORES Vs. UNION OF INDIA (UOI)
September 14, 2009
Ram Kishan Vs. State of U.P. and others
December 11, 2009
RAM KISHORE Vs. STATE OF U P
June 9, 2009
RAM KISHORE Vs. STATE OF U P
May 4, 2009
RAM KRIPAL KATIYAR Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
May 19, 2009
RAM KRIPAL TRIPATHI Vs. JAVED FASIH AND ANR
October 30, 2009
Ram Kripal Verma Vs. State of U.P.
July 24, 2009
RAM KRISHAN Vs. REKHA
August 13, 2009
RAM KRISHNA KANYA UCHCHTAR MADHYAMIK VIDYALAYA UMARSIYA BAREILLY Vs. STATE OF U P
April 29, 2009
Ram Krishna Tripathi Vs. Addl.District Judge, Lucknow and Ors.
October 24, 2009
RAM KRIT RAM Vs. STATE OF U P
April 24, 2009
RAM KUMAR Vs. STATE OF U P
April 20, 2009
RAM KUMAR Vs. STATE OF U P
April 15, 2009
RAM KUMAR Vs. STATE OF U P
April 6, 2009
RAM KUMAR Vs. STATE OF U P
May 14, 2009
RAM KUMAR Vs. D D C GAUTAM BUDH NAGAR
December 8, 2009
Ram Kumar & Anr. Vs. State of U.P.
August 21, 2009
RAM KUMAR ALIAS KUNWARE Vs. STATE OF U P
April 17, 2009
RAM LAKHAN DUBEY Vs. STATE OF U P
May 20, 2009
RAM LAL Vs. STATE OF U P
June 10, 2009
RAM LAL Vs. STATE OF U P
May 5, 2009
Ram Lal (Dead) Through Lrs. Vs. Narendra Kumar Agarwal and others
April 21, 2009
Ram Lal and another Vs. State
March 20, 2009
Ram Lal and Others Vs. Deputy Director of Consolidation, Allahabad and Others
September 18, 2009
RAM LAL SINGH Vs. STATE OF U P
May 1, 2009
RAM LOTAN SHUKLA Vs. STATE OF U P
May 8, 2009
RAM MANOHAR TRIPATHI Vs. STATE OF U P
April 8, 2009
RAM MOHAN GUPTA Vs. LAXMI DEVI
December 16, 2009
Ram Moorat Tiwari Vs. State of U.P.through its Secretary, Ministry of Food and Civil Supply, U.P., Lucknow and others
November 25, 2009
RAM MURAT Vs. STATE OF U P
September 16, 2009
Ram Murat Vs. Dy. Director of Consolidation, Gorakhpur &Ors.
August 25, 2009
RAM MURTI LAL Vs. ADDITIONAL COMMISSIONER, BAREILLY AND OTHERS
December 9, 2009
RAM NAGINA MISHRA Vs. VICE-CHANCELLOR C C S UNIVERSITY MEERUT
January 13, 2009
Ram Nakshatra Vs. U.P.S.R.T.C. and Another
March 8, 2009
RAM NAKSHTRA Vs. U.P.S.R.T.C. & ANOTHER
August 3, 2009
Ram Narain Vs. State of U.P. & Ors.
July 3, 2009
RAM NARAIN CHAURASIA Vs. RAJENDRA KUMAR
January 12, 2009
RAM NARAIN PRASAD Vs. STATE OF U P
May 5, 2009
Ram Narain Sahu Vs. State of U.P. and Others
July 6, 2009
RAM NARAYAN Vs. STATE OF U P
September 14, 2009
RAM NARAYAN Vs. STATE OF U.P.
September 4, 2009
RAM NARAYAN OM PRAKASH AND ANR Vs. AMIT KUMAR
October 29, 2009
Ram Narayan Singh Vs. Additional District Judge/Special Judge (E.C. Act), Etawah and Another
August 26, 2009
RAM NARESH Vs. STATE OF U P
May 29, 2009
RAM NARESH Vs. STATE OF U P
April 17, 2009
Ram Naresh Vs. State of U.P.
July 29, 2009
Ram Naresh Vs. State of U.P. and others
August 13, 2009
RAM NARESH ALIAS MANNOO ALIAS MAHESH Vs. STATE OF U P
May 26, 2009
RAM NARESH ALIAS SIYA RAM VERMA Vs. STATE OF U P
April 2, 2009
Ram Naresh and 59 others Vs. State of U. P. and others
July 20, 2009
Ram Naresh and Another Vs. The Deputy Director of Consolidation, Deoria and Another
September 7, 2009
Ram Naresh Lodh & Anr. Vs. State of U.P.
August 18, 2009
Ram Naresh Misra Vs. U.P. Secondary Education Service Selection Board, Allahabad and Others
September 1, 2009
RAM NARESH SHUKLA Vs. STATE OF U P
April 27, 2009
RAM NARESH VISHKARMA Vs. STATE OF U P
May 4, 2009
RAM NATH Vs. STATE OF U P
April 6, 2009
RAM NATH Vs. STATE OF U P
December 2, 2009
RAM NATH Vs. STATE OF U P
November 20, 2009
RAM NAYAN VERMA Vs. STATE OF U P
June 10, 2009
RAM NIWAS Vs. STATE OF U P
June 29, 2009
RAM NIWAS Vs. STATE OF U P
April 7, 2009
RAM NIWAS BHARTI Vs. ASSISTANT LABOUR COMMISSIONER
January 13, 2009
RAM PAL Vs. S D O
April 27, 2009
RAM PAL Vs. STATE OF U P
May 15, 2009
RAM PAL Vs. STATE OF U P
October 28, 2009
RAM PAL SINGH Vs. STATE OF U P
May 13, 2009
RAM PAL SINGH Vs. STATE OF U P
November 19, 2009
Ram Pal Singh (III) Vs. State of U.P. and others
November 11, 2009
Ram Parvesh @ Pakori Vs. State of U.P.
July 31, 2009
RAM PATI Vs. STATE OF U P
June 8, 2009
RAM PATI AND REKHA RAM Vs. STATE OF UTTAR PRADESH
March 17, 2009
RAM PHER Vs. STATE OF U P
May 18, 2009
RAM PRAKASH Vs. STATE OF U P
April 13, 2009
RAM PRAKASH Vs. STATE OF U P
April 24, 2009
RAM PRAKASH Vs. STATE OF U P
March 27, 2009
Ram Prakash Vs. State of U.P. and Others
September 9, 2009
Ram Prakash Vs. State of U.P. and Others
May 27, 2009
RAM PRAKASH DWIVEDI Vs. STATE OF U P
January 23, 2009
RAM PRAKASH SHARMA Vs. JOINT DIRECTOR F EDUCATION
November 26, 2009
RAM PRAKASH SHUKLA Vs. U P STATE SUGAR CORPORATIONLTD
February 26, 2009
RAM PRAKASH SINGH Vs. STATE OF U P
March 2, 2009
Ram Prakash Singh Vs. State of U.P. and Others
September 7, 2009
RAM PRAKASH UPADHYAY Vs. STATE OF U P
April 8, 2009
RAM PRASAD Vs. CHAIRMAN TOWN AREA COMMITTEE KORA JAHANABAD
February 24, 2009
RAM PRASAD Vs. STATE OF U P
May 7, 2009
Ram Prasad Vs. Maharaj Saran Srivastava
December 8, 2009
RAM PRASAD MANI TRIATHI Vs. STATE OF U P
November 17, 2009
Ram Prasad Manitripathi and Another (In Jail) Vs. State of U.P.
November 17, 2009
RAM PRATAP Vs. STATE OF U P
April 23, 2009
Ram Pratap (deceased by L.Rs.) and Ors. Vs. Deputy Director of Consolidation, Pratapgarh & Ors.
February 4, 2009
RAM PRATAP SINGH Vs. STATE OF UP
March 2, 2009
RAM PRATAP SINGH Vs. STATE OF U P
May 5, 2009
RAM PRATAP SINGH Vs. STATE OF U P
January 15, 2009
RAM RAHEES Vs. STATE OF U P
April 21, 2009
RAM RAJ SINGH Vs. STATE OF U P
March 16, 2009
RAM RAJ SINGH Vs. STATE OF U P
May 18, 2009
RAM RAKHAN Vs. STATE OF U P
April 16, 2009
Ram Ratan Vs. State of U.P.
June 10, 2009
RAM RATAN SINGH Vs. DISTRICT JUDGE SHAHJAHANPUR
March 5, 2009
Ram Rikh Das Thakur Das (M/s) and another Vs. District Judge and others
November 4, 2009
Ram Sabd Singh Vs. State of U.P. and others
January 12, 2009
RAM SAHODAR Vs. STATE OF U.P.
August 18, 2009
RAM SAJEEVAN SINGH PARIHAR Vs. STATE OF U P
September 9, 2009
RAM SAJIWAN Vs. UNION OF INDIA
February 26, 2009
RAM SAJIWAN ALIAS CHELA Vs. STATE OF U P
May 20, 2009
RAM SAJIWAN MAURYA Vs. STATE OF U P
May 22, 2009
RAM SAMUJH Vs. STATE OF U.P.
August 4, 2009
Ram Samujh Vs. D.D.C., Sultanpur and others
October 28, 2009
Ram Samujh Vs. State of U.P.
August 14, 2009
RAM SAMUJH YADAV Vs. STATE OF U P
May 19, 2009
RAM SANEHI Vs. STATE OF U P
May 11, 2009
RAM SANEHI Vs. STATE OF U P
April 2, 2009
RAM SANEHI ALIAS SANEHI Vs. STATE OF U P
May 21, 2009
Ram Sanehi and Others Vs. State of U.P. and Others
September 8, 2009
RAM SARAN Vs. STATE OF U P
April 1, 2009
RAM SARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
May 14, 2009
RAM SARAN LAL Vs. COMMISSIONER
March 20, 2009
RAM SARAN VERMA Vs. STATE OF U P
April 24, 2009
RAM SEVAK Vs. STATE OF U P
April 2, 2009
RAM SEWAK Vs. STATE OF U P
April 30, 2009
RAM SHANKAR Vs. STATE OF U P
May 22, 2009
RAM SHANKAR ALIAS NANKAU GOSAIN Vs. STATE OF U P
April 6, 2009
RAM SHANKER SINGH Vs. STATE OF U P
April 1, 2009
RAM SHIROMANI PANDEY Vs. CONSOLIDATION COMMISSIONER
May 22, 2009
RAM SINGH Vs. STATE OF U P
June 12, 2009
RAM SINGH Vs. STATE OF U P
April 28, 2009
RAM SINGH Vs. STATE OF U P
April 1, 2009
RAM SINGH Vs. VIDUR GRAMIN BANK BIJNOR
January 23, 2009
RAM SINGH Vs. STATE OF U P
July 24, 2009
RAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GAUTAM BUDH NAGAR AND OTHERS
April 21, 2009
Ram Singh and others Vs. State of Utter Pradesh and another
October 23, 2009
Ram Siya Pal Vs. State of U.P.
November 25, 2009
Ram Sukh Tripathi Vs. Durga Devi
October 14, 2009
RAM SUNDAR Vs. STATE OF U P
April 27, 2009
Ram Surat Pandey Vs. State of U.P. and Others
October 15, 2009
Ram Swarath Chauhan Vs. State of U.P. and others
July 6, 2009
RAM SWAROOP Vs. STATE OF U P
January 29, 2009
Ram Swaroop Vs. State of U.P.
January 16, 2009
RAM SWAROOP ALIAS BARKAT Vs. STATE OF U P
March 4, 2009
RAM SWAROOP SAXENA Vs. 4TH ADDITIONAL DISTRICT JUDGE FARRUKHABAD
April 17, 2009
RAM SWARUP Vs. VIITH A D J MEERUT
December 14, 2009
RAM TAPESHWAR KUSHWAHA Vs. STATE OF U P
March 5, 2009
RAM VEER Vs. STATE OF U P
September 3, 2009
RAM VILAS Vs. STATE OF U P
April 16, 2009
RAM VILAS Vs. STATE OF U P
May 26, 2009
RAM VISHAL Vs. STATE OF U P
April 17, 2009
Ram Yagya Saroj Vs. State of U.P. and others
July 14, 2009
Rama Dental College Vs. Union of India and Others
July 20, 2009
Rama Kant and others Vs. Assistant Registrar, Firms Societies and Chits, U.P., Varanasi and others
July 25, 2009
Rama Shankar (Minor) Vs. Secretary, Madhyamik Shiksha Parishad, U.P. Allahabad and Others
May 28, 2009
Rama shankar yadav Vs. State of U.P.
October 28, 2009
RAMA SHANKER Vs. RAJA RAM
April 30, 2009
Rama Shanker & Anr. Vs. Addl. District Judge-II, Lucknow & Ors.
May 19, 2009
Rama Shanker Rai Vs. State of U.P.
May 6, 2009
Rama Shanker Singh Vs. State of U.P. and others
November 13, 2009
RAMA SHANKER SINGH YADAV Vs. STATE OF U P
March 23, 2009
RAMA SHANKER YADAV Vs. STATE OF U P
May 14, 2009
Rama Tripathi (Smt.) Vs. State of U.P.
October 7, 2009
Ramadhar Gupta Vs. Spl. Judge and others
December 9, 2009
RAMAKANT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS U P VARANASI
February 25, 2009
RAMAKANT Vs. STATE OF U P
April 8, 2009
Ramakant Pathak Vs. State of U.P. and Others
August 21, 2009
Ramakant Raizada Vs. Laxman Das
September 3, 2009
Ramakanti (Smt.) Vs. State of U.P. and another
August 13, 2009
RAMAN AGNIHOTRI Vs. ARUN KUMAR TIWARI
May 26, 2009
Raman Ispat (Pvt.) Ltd.and Another Vs. Pashchimanchal Vidyut Vitran Nigam Ltd. and Others
September 4, 2009
RAMAN PANDEY Vs. STATE OF U.P.
August 24, 2009
RAMANAND GUPTA Vs. STATE OF U P
April 13, 2009
RAMAPATI TIWARI Vs. DISTRICT REGISTRAR
January 23, 2009
Ramavtar Vs. Chairman & Managing Director and Others
September 4, 2009
RAMAWATI Vs. STATE OF U.P.
August 4, 2009
Rambali Rajbhar Vs. State of U.P.
June 25, 2009
RAMBUX SINGH Vs. ZILA PARISHAD HARDOI
April 27, 2009
RAMDARAS Vs. STATE OF U P
February 1, 2009
RAMDARSHANI Vs. DISTT JUDGE ETAWAH
April 10, 2009
RAMDHANI Vs. KRISHAN KUMAR KABRA
March 6, 2009
RAMDHANI Vs. STATE OF U P
December 5, 2009
RAMDHARI YADAV Vs. STATE OF U P
April 16, 2009
RAMENDRA SRIVASTAVA Vs. STATE OF U P
May 15, 2009
RAMESH Vs. STATE OF U P
April 29, 2009
RAMESH Vs. STATE OF U P
May 5, 2009
RAMESH Vs. STATE OF U P
May 7, 2009
RAMESH Vs. STATE OF U P
February 2, 2009
RAMESH CHANDRA Vs. STATE OF U P
January 20, 2009
RAMESH CHANDRA Vs. STATE OF U P
May 25, 2009
RAMESH CHANDRA Vs. STATE OF U P
June 2, 2009
RAMESH CHANDRA Vs. STATE OF U P
December 11, 2009
RAMESH CHANDRA Vs. STATE OF UP
December 21, 2009
Ramesh Chandra Vs. State of U.P.
January 29, 2009
Ramesh Chandra Vs. State of U.P. and Others
August 4, 2009
Ramesh Chandra Agrawal Vs. Bijnore Zila Sahkari Bank Ltd., Bijnore and another
August 21, 2009
RAMESH CHANDRA BAJPAI Vs. STATE OF U P
April 21, 2009
Ramesh Chandra Gupta and another Vs. Sri Ram
August 12, 2009
RAMESH CHANDRA MISHRA Vs. STATE OF U.P.
October 5, 2009
RAMESH CHANDRA PANDEY Vs. STATE OF U P
April 7, 2009
RAMESH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS
October 29, 2009
RAMESH KUMAR Vs. SAVITRI GOYAL
December 24, 2009
RAMESH KUMAR MANGAL Vs. STATE OF U P
July 22, 2009
RAMESH KUMAR SRIVASTAVA Vs. STATE OF U P
December 23, 2009
Ramesh Narain Saxena Vs. Chairman, Jal Sansthan, Agra and Others
August 26, 2009
RAMESH SINGH Vs. STATE OF U.P.
August 18, 2009
RAMESH SINGH Vs. STATE OF U P
May 12, 2009
RAMESH SINGH Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) AND OTHERS
December 9, 2009
RAMESHWAR Vs. STATE OF U P
January 20, 2009
RAMESHWAR AND OTHERS Vs. RAM KUMARI AND OTHERS
October 13, 2009
RAMESHWAR DAYAL Vs. STATE OF U P
April 2, 2009
RAMESHWAR PRASAD Vs. TEHSILDAR ASSISTANT COLLECTOR IST CLASS SAMBHAI MORADABAD
August 24, 2009
Rameshwaram Paper Mills Pvt.Ltd., Modi Nagar Vs. State of U.P. and Others
August 6, 2009
Ramgopal Vs. State of U.P. and Others
August 11, 2009
RAMJEE DWIVEDI Vs. STATE OF U P
March 2, 2009
RAMJI SHUKLA Vs. STATE OF U P
February 12, 2009
RAMJI SINGH ALIAS MUJEEB BHAI Vs. STATE OF U P
March 27, 2009
RAMJI SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
December 9, 2009
RAMJI YADAV Vs. STATE OF U P
April 10, 2009
Ramman Lal Vs. State of U.P.
August 20, 2009
RAMRAJ Vs. STATE OF U P
April 9, 2009
RAMRATI PASTOR Vs. STATE OF U P
December 5, 2009
RAMRATI PASTOR Vs. STATE OF U P
December 15, 2009
RAMU ALIAS ARUN KUMAR PANDEY Vs. STATE OF U P
September 16, 2009
Ramu Singh Vs. State of U.P.
October 14, 2009
Ranga Vs. State of U.P.
December 17, 2009
Ranjana Kushwaha Vs. State of U.P. Through Secretary, Higher Education, Lucknow
June 30, 2009
RANJEET YADAV Vs. STATE OF U P
May 22, 2009
RANJIT NARANG Vs. COMMISSIONER OF INCOME-TAX
July 20, 2009
RANVEER Vs. STATE OF U.P.
November 7, 2009
RANVEER SINGH Vs. STATE OF U P
December 3, 2009
Rapid Private Ltd. Vs. District Magistrate, Mathura and Others
August 3, 2009
Rapti Commissions Agency & Ors. Vs. Union of India & Ors.
October 28, 2009
RASHEED Vs. STATE OF U P
May 21, 2009
Rasheed Ahmad Vs. State of U.P. and Others
July 9, 2009
RASHI KESH Vs. VEER BAHADUR SINGH POORVANCHAL UNIVERSITY JAUNPUR
May 14, 2009
Rashid Vs. State of U.P.
December 8, 2009
RASHID AHMAD Vs. RAISA BEGUM
May 6, 2009
Rashmi Awasthi and Others Vs. State of U.P. and Others
August 11, 2009
RATAN BIHARI Vs. STATE OF U P
May 8, 2009
RATAN CHAND DEEP CHAND Vs. RESERVE BANK OF INDIA
October 21, 2009
RATAN CHANDRA ARORA Vs. SURESH CHANDRA
February 4, 2009
RATAN KUMAR SOLANKI Vs. STATE OF U P
November 16, 2009
RATHI ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
October 15, 2009
Ratnesh Kumar Pandey Vs. State of U.P.
December 15, 2009
RATTAN VANASPATI LTD. Vs. STATE OF U.P. AND ORS.
December 1, 2009
Ravi Agrawal Vs. Anil Kumar Verma
August 24, 2009
Ravi Chaudhary Vs. State of Uttaranchal and others
March 19, 2009
RAVI KANT Vs. JOINT DIRECTOR EDUCATION VI REGION LUCKNOW
July 20, 2009
Ravi Khandelwal Vs. State of U.P.
August 26, 2009
RAVI KUMAR Vs. MANAGING DIRECTOR U P STATE AGRO INDUSTRIAL CORPORATION
December 17, 2009
Ravi Kumar Vs. Managing Director, U.P. State Agro Industrial Corporation, Lucknow and Others
December 1, 2009
RAVI NATH SINGH Vs. BASANT RAM VICE CHANCELLOR
May 24, 2009
RAVI NATH SINGH ALIAS RAVI THAKUR Vs. STATE OF U P
April 8, 2009
RAVI PRAKASH Vs. STATE OF U P
April 16, 2009
RAVI PRAKASH SINGH ALIAS KAKKOO Vs. STATE OF U P
June 26, 2009
RAVI PRAKASH VERMA Vs. UNION OF INDIA
May 27, 2009
Ravi Raj Singh Vs. State of U.P. & Ors.
August 17, 2009
RAVI SHANKER AND OTHERS Vs. DISTRICT JUDGE, BARABANKI AND OTHERS
December 24, 2009
RAVI SHANKER PANDEY ALIAS MUNNI PANDEY Vs. STATE OF U P
May 18, 2009
RAVINDRA BAHADUR SINGH Vs. R N SINGH CHAIRMAN COL Q C S D CANTEEN HEAD
May 18, 2009
RAVINDRA KUMAR Vs. STATE OF U P
April 28, 2009
RAVINDRA KUMAR Vs. SRI IFTAKHRUDEEN KHAN
March 2, 2009
RAVINDRA KUMAR ALIAS RAVINDRA SINGH Vs. STATE OF U P
April 8, 2009
RAVINDRA KUMAR SINGH Vs. STATE OF U P
April 23, 2009
RAVINDRA NATH AWASTHI Vs. STATE OF U P
April 1, 2009
RAVINDRA NATH KUSHWAHA Vs. STATE OF U P
July 14, 2009
RAVINDRA NATH PANDEY Vs. STATE OF U P
September 4, 2009
RAVINDRA PRASAD Vs. STATE OF U P
April 24, 2009
RAVINDRA PRASAD MISHRA Vs. STATE OF U P
May 11, 2009
RAVINDRA SINGH Vs. STATE OF U P
October 28, 2009
Ravindra Singh @ Rinku Singh @ Randiya Vs. State of U.P. and others
July 29, 2009
RAZA HUSSAIN JAFARI Vs. STATE OF U P
April 21, 2009
REENA DEVI Vs. STATE OF U P
December 7, 2009
REETA DEVI SRIVASTAVA Vs. STATE OF U P
April 22, 2009
Reeta Yadav Vs. Election Officer/District Magistrate, Ghazipur and Others
August 18, 2009
Regional Institute of Ophthalmology Eye Hospital Trust Vs. Union of India and Others
October 7, 2009
REGIONAL MANAGER CENTER POINT DISTRICT ALIGARH Vs. NEW INDIA ASSURANCE COMPANY LTD
March 4, 2009
Regional Manager, U.P.State Road Transport Corporation, Etawah Region etc. Vs. State of U.P. & Ors.
December 15, 2009
REGISTRAR CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY KANPUR Vs. VINAY GUPTA
January 5, 2009
REHAN AHMAD Vs. STATE OF U P
June 9, 2009
REHANA PARVIN Vs. STATE OF U P
April 17, 2009
REHANUL HAQ Vs. SHAMIM AHMAD
April 16, 2009
REKHA RAWAT Vs. STATE OF U P THROUGH ITS SECY DEPTT OF HOME
October 28, 2009
RELIANCE GENERAL INSURANCE CO LTD Vs. URMILA DEVI
July 1, 2009
Reliance General Insurance Company Ltd Vs. Urmila Devi and Others
January 7, 2009
RENU ALIAS RAJNEE Vs. STATE OF U P
February 22, 2009
RENU CHANDRA Vs. GANPATI ASSOCIATES
February 26, 2009
RENU DEVI Vs. STATE OF U P
June 8, 2009
RENU KUMARI Vs. STATE OF U P
April 9, 2009
RENU YADAV Vs. UNION OF INDIA
April 29, 2009
Resham Devi Vs. Board of Revenue, U.P. & Ors.
August 25, 2009
RESHAM SINGH Vs. STATE OF U P
June 8, 2009
RESHAM SINGH Vs. MEMBER, BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
July 22, 2009
RESHMA SINGH Vs. STATE OF U P
May 7, 2009
REVENDRA PAL SINGH Vs. STATE OF U P
May 21, 2009
REYAZ AHMED Vs. STATE OF U P
April 21, 2009
RINKI Vs. STATE OF U P
April 24, 2009
Rinku and another Vs. State of U.P. and others
October 26, 2009
RISHI PAL SINGH Vs. STATE OF U.P.
November 9, 2009
Rishi Vashistha Sahakari Avas Samiti Ltd. Vs. Dubey Lands and Finance Ltd.
November 5, 2009
RISHIKESH LAL SRIVASTAVA Vs. STATE OF U.P.
October 15, 2009
RISHISH NARAIN SAXENA Vs. STATE OF U P
April 2, 2009
RITESH SAXENA ALIAS REETU Vs. STATE OF U P
April 17, 2009
RITESH TEWARI Vs. STATE OF U P
January 20, 2009
RITISH ALIAS PINTU Vs. STATE OF U P
April 8, 2009
Ritu Raj Raji Vs. District Magistrate, Raib Areli
December 8, 2009
RITU SINGH Vs. STATE OF U P
June 1, 2009
RIVER VIEW SAHKARI AWAS SAMITI LIMITED Vs. STATE OF U P
May 27, 2009
RIYAZZUDDIN [ U A 227 ] Vs. BOARD OF REVENUE
June 2, 2009
RIZ PAL SINGH Vs. STATE OF U.P.
September 3, 2009
Rizwan Ali Vs. State of U.P. and others
March 20, 2009
RIZWAN AND WASEEM (IN JAIL) Vs. STATE OF U P
July 17, 2009
Rizwana Adib Vs. State of U.P. and Others
July 21, 2009
RIZWANULLAH Vs. STATE OF U.P. AND OTHERS
May 26, 2009
ROHIT AHUJA Vs. ADDITIONAL PRINCIPAL JUDGE FAMILY COURT LUCKNOW
March 27, 2009
ROHIT KAPOOR Vs. STATE OF U P
May 21, 2009
ROHIT PASWAN Vs. STATE OF U P
May 15, 2009
Rohtash & Ors. Vs. State of U.P.& Ors.
August 18, 2009
ROOFI ALIAS BOBY ALIAS RAHAT Vs. STATE OF U P
August 28, 2009
ROOP CHANDRA Vs. STATE OF U P
January 30, 2009
ROOP KISHORE Vs. STATE OF U P
April 21, 2009
ROOP RAM Vs. STATE OF U P
June 8, 2009
Rose Deb Vs. Chairman, Ryan International Schools, New Delhi and Others
August 20, 2009
ROSHAN Vs. STATE OF U P
May 27, 2009
Roshan Lal Vs. State of U.P. and Others
October 8, 2009
Roshan Lal Vs. State of U.P. & Ors.
April 22, 2009
ROSHAN SINGH Vs. STATE OF U P
April 17, 2009
ROVIND SINGH Vs. STATE OF U P
April 27, 2009
RUBI Vs. STATE OF U P
April 27, 2009
Rubi Mishra & Ors. Vs. Vimla Sethi & Ors.
October 28, 2009
RUBY KULSHRESTHA Vs. KUMAR ARVIND SINGH
May 14, 2009
RUCHI VEERA Vs. STATE OF U P
July 10, 2009
RUCHITA SRIVASTAVA Vs. VIVEK SWARROOP SRIVASTAVA
May 21, 2009
RUDHRA PRATAP PANDEY Vs. STATE OF U P
April 9, 2009
RUDRA NARAIN PANDEY Vs. STATE OF U P
March 17, 2009
Rudra Vilas Kisan Sahkarichini Mills Ltd. Vs. Union of India and Others
October 15, 2009
RUGADA DEVI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL OFFICER AZAMGARH
February 26, 2009
RUKAMKESH Vs. STATE OF U P
February 25, 2009
RUKHSANA BEGUM Vs. STATE OF U P
March 27, 2009
RUKMUDDIN Vs. ABDUL NADEEM
April 16, 2009
RUPESH KUMAR TIWARI Vs. STATE OF U P
May 22, 2009
S C KANAUJIA Vs. STATE OF UP
December 11, 2009
S C UPADHYAY Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
April 30, 2009
S K SARASWAT Vs. STATE OF U P
May 1, 2009
S M A ABDI Vs. PRIVATE SECRETAIES BROTHERHOOD
July 29, 2009
S P JALAN Vs. STATE OF UP
December 17, 2009
S S KAPOOR Vs. SANJAY
August 27, 2009
S.M. College, Chandausi and Others Vs. M.J.P. Rohilkhand University, Bareilly and Others
November 3, 2009
S.N.Sharma and Others Vs. State of U.P. and Others
September 18, 2009
S.P. CHATTERJEE AND OTHERS Vs. DR. AJAY KHANNA
October 9, 2009
S.P.Joseph Vs. State of U.P. and Others
July 10, 2009
SABHA DATT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 22, 2009
SABHAJEET KEWAT Vs. STATE OF U P
April 8, 2009
SABHAJIT SINGH Vs. STATE OF U P
May 18, 2009
SABIR ALI Vs. STATE OF U P
May 12, 2009
SABIRALI FARIDI Vs. STATE OF U P
January 28, 2009
SABNAM Vs. STATE OF U P
May 8, 2009
SACCHCHIDA NAND RAI Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
April 8, 2009
SACHCHIDANAND SINGH Vs. STATE OF U P
April 7, 2009
Sachida Nand (Dr.) Vs. Aditya Prakash Gupta and another
August 27, 2009
SACHIN GOEL Vs. STATE OF U P
May 30, 2009
Sachita Nand Vs. State of U.P.
November 6, 2009
SACHITANAND Vs. STATE OF U P
November 6, 2009
SADAWATI Vs. STATE OF U P
April 28, 2009
SADHANA Vs. STATE OF U P
April 7, 2009
SADHANA SINGH Vs. STATE OF U.P.
November 5, 2009
Sadhana Upadhyaya (Smt.) Advocate Vs. State of U.P.
April 9, 2009
SADHNA PATHAK Vs. STATE OF UTTAR PRADESH
May 1, 2009
SADHNA UPADHYAYA Vs. STATE OF U P
April 9, 2009
SADIQUE Vs. STATE OF U P
May 25, 2009
SAFARI INDUSTRIES INDIA LTD Vs. STATE OF U P
January 19, 2009
SAFAT Vs. STATE OF U P
April 10, 2009
SAFINA BANO Vs. STATE OF U P
July 28, 2009
SAGAR MINI RICE MILL Vs. STATE OF U P
May 29, 2009
SAHAB SINGH Vs. ADDL COMMISSIONER
May 25, 2009
SAHAB SINGH Vs. STATE OF U P
April 15, 2009
SAHI RAM Vs. STATE OF U P
December 17, 2009
Sahi Ram Vs. State of U.P. and Others
December 1, 2009
Sahi Ram (D) through L.Rs. Vs. State of U. P. and others
December 17, 2009
SAHIM Vs. STATE OF U P
July 29, 2009
SAHYOG A SOCIETY REGISTERED Vs. STATE OF U P
May 14, 2009
SAHYOG FARM DEVELOPMENT SERVICE BEEJ BHAWAN MATHURA Vs. DEBT RECOVERY TRIBUNAL 600 1 UNIV ROAD LKO THR ITS REGISTR
April 28, 2009
SAIDAN BEGAM Vs. STATE OF U P
May 15, 2009
Saidan Begum and others Vs. State of U.P. and another
May 15, 2009
SAIFUL ISLAM Vs. A D J COURT NO 12 ALLAHABAD
December 3, 2009
Sainter Pal @ Santer Pal Vs. State of U.P.
November 20, 2009
SAJENDRA Vs. STATE OF U.P.
November 11, 2009
SAJID Vs. STATE OF U P
September 11, 2009
SAJID Vs. UNION OF INDIA
February 5, 2009
SAJID Vs. STATE OF U P
February 13, 2009
SAJJAD HUSAIN Vs. STATE OF U P
May 7, 2009
SALAHUDDIN Vs. STATE OF U P
April 1, 2009
SALAM WARIS ALIAS GATTE Vs. STATE OF U P
April 24, 2009
SALAM WARIS ALIAS GATTE Vs. STATE OF U P
May 29, 2009
SALEK CHAND Vs. STATE OF U P
April 9, 2009
SALIK RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
May 26, 2009
SALIK RAM Vs. STATE OF U P
May 21, 2009
SALIK RAM PAL Vs. STATE OF U P
May 5, 2009
SALIK SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
April 15, 2009
SALIL SRIVASTAVA ADVOCATE Vs. ADDL DISTRICT JUDGE
May 28, 2009
SALIM Vs. STATE OF U P
August 4, 2009
SALIM UDDIN ANSARI Vs. ADDITIONAL DISTRICT JUDGE MEERUT
July 24, 2009
SALIMUDDIN KHAN Vs. STATE OF U P
May 7, 2009
Saloni and Another Vs. State of U.P. and Others
May 7, 2009
SAMARJEET TIWARI Vs. STATE OF U P
April 9, 2009
SAMBHU SARAN SUKLA Vs. SECRETARY U P MADHYAMIK SIKSHA SEWA CHYAN BOARD ALLAHABAD
February 27, 2009
Samiksha Verma Vs. University of Lucknow and Others
October 6, 2009
SAMSAIRA BEGUM Vs. STATE OF UP
April 28, 2009
SAMTEL ELECTRON DEVICES LIMITED Vs. COMMISSIONER OF TRADE TAX AND ANR.
October 5, 2009
SAMUDA BIBI Vs. HAR BHAJAN SINGH AND ANR
November 3, 2009
SANDEEP Vs. STATE OF U P
May 28, 2009
Sandeep Vs. State of Uttarakhand
April 16, 2009
SANDEEP KURMI Vs. STATE OF U P
May 18, 2009
SANDEEP NAI Vs. STATE OF U P
April 2, 2009
SANDHYA DEVI Vs. STATE OF U P
May 28, 2009
SANDHYA SINGH Vs. ARUN KUMAR MITTAL
May 13, 2009
Sandhya Singh Vs. Sandeep Singh, Major
February 17, 2009
SANGAM LAL MISHRA Vs. VIKRAM SINGH, DIRECTOR GENERAL OF POLICE
August 11, 2009
SANGAM LAL PANDEY Vs. STATE OF U P
May 29, 2009
SANGAM SINGH Vs. STATE OF U P
April 20, 2009
SANGEETA DEVI Vs. STATE OF U P
April 20, 2009
SANGEETA DEVI Vs. SECRETARY
April 10, 2009
SANGEETA DEVI Vs. STATE OF U P
May 4, 2009
Sangeeta Jain Vs. State of U.P. and others
December 21, 2009
Sangeeta Rajpoot Vs. State of U.P. and others
September 8, 2009
SANGEETA SHARMA Vs. STATE OF U P
May 28, 2009
SANGRAM SINGH Vs. STATE OF U P
September 18, 2009
Sangram Singh Vs. State
June 16, 2009
Sangram Singh and Ors Vs. State of U. P. and Ors
September 18, 2009
SANJAI Vs. STATE OF U P
June 10, 2009
SANJAI AGRAWAL Vs. STATE OF U P
March 30, 2009
Sanjai Kumar Vs. Waqf Chamaroo Shah
November 9, 2009
Sanjai Kumar Singh Vais Vs. Commissioner, Rural Development, U.P. Lucknow and Others
May 21, 2009
Sanjai Pratap Singh Vs. State of U.P. and others
December 23, 2009
SANJAI SINGH Vs. STATE OF U P
April 21, 2009
SANJAY Vs. STATE OF U P
April 9, 2009
SANJAY Vs. STATE OF U P
September 1, 2009
SANJAY AGRAWAL Vs. STATE OF U P
April 1, 2009
SANJAY DIWEDI Vs. STATE OF U P
April 24, 2009
SANJAY DIWEDI Vs. STATE OF U.P.
August 18, 2009
Sanjay Kumar Vs. State of U.P. and another
February 26, 2009
SANJAY KUMAR MISHRA Vs. STATE OF U P
June 12, 2009
Sanjay Kumar Singh Vs. State of U.P. and Others
October 28, 2009
Sanjay Kumar Singh and Another Vs. State of U.P. and Others
July 30, 2009
SANJAY KUMAR SRIVASTAVA Vs. STATE OF U P
April 22, 2009
SANJAY PARIKH Vs. III A D J MORADABAD
April 27, 2009
SANJAY PATEL Vs. STATE OF U P
April 21, 2009
Sanjay Saraswat and another Vs. State of U.P. and another
August 7, 2009
SANJAY SINGH Vs. STATE OF U P
May 19, 2009
SANJAY SINGH Vs. DISTRICT MAGISTRATE, SULTANPUR AND OTHERS
April 1, 2009
SANJAY YADAV Vs. STAT OF U P
May 15, 2009
SANJEEV KUMAR Vs. STATE OF U P
May 6, 2009
SANJEEV KUMAR Vs. RENT CONTROL AND EVICTION OFFICER/PARGANADHIKARI KAIRANA MUZAFFARNAGAR
March 20, 2009
SANJEEV KUMAR AND OTHERS Vs. DIRECTOR OF EDUCATION (SECONDARY), U.P., ALLAHABAD AND OTHERS
July 24, 2009
SANJEEV KUMAR CHATURVEDI Vs. STATE OF U P
May 29, 2009
SANJEEV KUMAR JAISWAL Vs. STATE OF U P
May 27, 2009
SANJESH KUMAR Vs. STATE OF UP
June 3, 2009
SANJIV MEMORIAL EDUCATION SOCIETY Vs. STATE OF U P
July 8, 2009
Sanjiv Rai Chaudhari & Ors. Vs. State of U.P. & Anr.
July 29, 2009
SANJU ALIAS DHEERENDRA KUMAR Vs. STATE OF U P
April 1, 2009
SANKATHA PRASAD Vs. STATE OF U P
April 13, 2009
SANSKRIT GRAH NIRMAN SAHKARI SAMITI LTD Vs. STATE OF U.P.
August 19, 2009
SANT KUMAR Vs. STATE OF U P
December 17, 2009
SANT LAL Vs. STATE OF U P
January 9, 2009
Sant Lal and others Vs. State of U.P.
December 21, 2009
Santa Vs. Deputy Director of Consolidation, Saharanpur & Anr.
September 10, 2009
SANTOSH ALIAS NEETOO Vs. STATE OF U P
May 28, 2009
Santosh Associate, Jaunpur & Anr. Vs. U.P. State Bridge Corporation Ltd., Lucknow & Ors.
September 11, 2009
SANTOSH KUMAR Vs. STATE OF U P
April 17, 2009
SANTOSH KUMAR Vs. STATE OF U P
April 7, 2009
Santosh Kumar Vs. State of U.P. and others
February 9, 2009
Santosh Kumar Vs. State of U.P.and others
April 9, 2009
SANTOSH KUMAR Vs. STATE OF U P
November 11, 2009
SANTOSH KUMAR ALIAS SANJAY Vs. STATE OF U P
May 26, 2009
SANTOSH KUMAR BAJPAI Vs. STATE OF U P
November 18, 2009
Santosh Kumar Dubey & Anr. Vs. State of U.P. & Ors.
October 13, 2009
SANTOSH KUMAR MAURYA Vs. STATE OF U P
May 14, 2009
SANTOSH KUMAR MISHRA Vs. STATE OF UP
May 12, 2009
SANTOSH KUMAR PRAJAPATI Vs. STATE OF U P
May 4, 2009
SANTOSH KUMAR RAI Vs. STATE OF U P
April 13, 2009
SANTOSH KUMAR SHARMA Vs. STATE OF U P
April 27, 2009
Santosh Kumar Sharma Vs. State of U.P. and Others
May 12, 2009
SANTOSH KUMAR SINGH Vs. STATE OF U P
May 29, 2009
SANTOSH KUMAR SINGH Vs. STATE OF U P
September 18, 2009
Santosh Kumar Singh Vs. State of U.P. & Ors.
April 10, 2009
SANTOSH KUMAR SINGH ALIAS BANTI SINGH Vs. STATE OF U P
July 22, 2009
SANTOSH KUMAR YADAV Vs. STATE OF U P
May 29, 2009
SANTOSH KUMAR YADAV WARSI Vs. STATE OF UTTAR PRADESH
May 8, 2009
SANTOSH MAHESHWARI Vs. STATE OF U P
April 28, 2009
SANTOSH RASTOGI Vs. STATE OF U P
May 7, 2009
SANTOSH SINGH Vs. STATE OF U P
December 15, 2009
SANU Vs. STATE OF U P
May 13, 2009
SANWAL PRASAD MISHRA Vs. STATE OF U P
April 9, 2009
SARABJEET Vs. STATE OF U P
April 23, 2009
SARASWATI DEVI Vs. THE UNION OF INDIA (UOI)
September 18, 2009
SARASWATI VIDYA MANDIR INTER COLLEGE Vs. STATE OF U P
April 20, 2009
SARASWATI VIDYA MANDIR INTER COLLEGE Vs. STATE OF U P
June 1, 2009
SARAYA SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
March 20, 2009
Sardar Amarjit Singh and another Vs. Civil Judge (J.D.), Sultanpur and others
January 22, 2009
SARDAR AVTAR SINGH CHABARA Vs. STATE OF UTTAR PRADESH
May 8, 2009
SARDAR SURJEET SINGH Vs. STATE OF U P
June 10, 2009
Sarika Kedia Vs. Addl. District Judge, Deoria and others
October 9, 2009
SARIKA SAXENA Vs. STATE OF U P
April 22, 2009
SARITA Vs. STATE OF U P
April 15, 2009
SARITA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL ETAWAH SPL JUDGE EC ACT AND OTH
May 25, 2009
SARITA GUPTA Vs. SNEH KAMAL SETH
December 24, 2009
SARJOO Vs. BHAGWATI DEVI
October 21, 2009
SARJU Vs. STATE OF U P
August 21, 2009
SARJU PRASAD SHUKLA Vs. STATE OF U P
April 22, 2009
SARNATH HIRE PURCHASE P LIMITED Vs. ASST REGIONAL TRANSPORT OFFICER
December 7, 2009
SAROJ CHAUDHARY Vs. G NATH G DAYAL GIRLS INTERMEDIATE COLLEGE
June 9, 2009
SAROJ VERMA Vs. STATE OF U P
April 17, 2009
SAROJINI DEVI SINHA ALIAS SAROJ SINHA Vs. PRADEEP KUMAR ARORA
July 30, 2009
SARPANCH Vs. STATE OF U P
May 7, 2009
SARRO Vs. JABIR AHMED
September 3, 2009
Sartaj Ahmad and others Vs. Prescribed Authority/Judge, Small Causes, Lucknow and another
September 3, 2009
SARVAJEET Vs. STATE OF U P
April 24, 2009
SARVESH Vs. STATE OF U P
April 22, 2009
SARVESH KUMAR TIWARI Vs. HARIKESH NARAIN
May 11, 2009
SARVESH SINGH Vs. STATE OF U P
April 16, 2009
SARVESH TRIPATHI Vs. STATE OF U P
January 28, 2009
SARYOO PRASAD YADAV Vs. STATE OF U P
June 11, 2009
SASNI VIDYAPEETH INTER COLLEGE SASNI HATHRAS Vs. STATE OF U P
July 20, 2009
SATASI INTER COLLEGE DEORIA Vs. STATE OF U P
May 25, 2009
SATENDRA SINGH Vs. STATE OF U P
March 30, 2009
SATISH Vs. STATE OF U P
May 13, 2009
SATISH Vs. BHAGWAN DAS
November 30, 2009
Satish @ Satish Kumar Singh (In Jail) Vs. State of U.P.
December 15, 2009
SATISH ALIAS PAPPU PRADHAN Vs. STATE OF U.P.
August 18, 2009
SATISH ALIAS SATISH KUMAR SINGH Vs. STATE OF U P
December 15, 2009
SATISH CHANDRA Vs. UNION OF INDIA
January 23, 2009
Satish Chandra Agarwal Vs. Hariraj Saran Agarwal and Others
May 15, 2009
SATISH CHATURVEDI Vs. STATE OF UP
May 15, 2009
Satish Kumar Vs. State of U.P.
July 22, 2009
Satish Kumar Vs. Deputy Director of Consolidation-cum-Additional Collector (Nazul), Udham Singh Nagar and others
May 19, 2009
Satish Kumar and others Vs. State of U.P. and another
January 15, 2009
SATISH KUMAR SINGH Vs. STATE OF U P
May 7, 2009
SATISH KUMAR SINGH Vs. STATE OF U P
May 6, 2009
SATISH PAL Vs. STATE OF U.P.
October 15, 2009
SATISH SHARMA Vs. UNION OF INDIA
July 10, 2009
SATISH SINGH Vs. DISTRICT MAGISTRATE SULTANPUR
February 10, 2009
Satnam Engineers and Fabricators (P) Ltd. Vs. State of U.P. and Others
October 15, 2009
Satnam Kaur Vs. Sardar Surjit Singh
July 22, 2009
SATYA DEO GOSWAMI Vs. STATE OF U P
April 10, 2009
Satya Dev Vs. State of U.P. and others
July 28, 2009
Satya Narain Lal & Ors. Vs. Dy. Director of Consolidation, Jaunpur & Ors.
September 2, 2009
SATYA NARAIN MISRA Vs. U P STATE ROAD TRANSPORT CORPORATION
August 10, 2009
Satya Narain Misra Vs. U.P.S.R.T.C. and others
October 10, 2009
Satya Narain Misra Vs. U.P. State Road Transport Corporation, Lucknow and Others
October 8, 2009
SATYA PAL SHARMA Vs. STATE OF U P
May 28, 2009
SATYA PAL SINGH Vs. STATE OF U P
May 15, 2009
SATYA PRAKASH Vs. STATE OF U P
April 7, 2009
Satya Prakash Mishra and Others Vs. State of U.P. and Others
November 6, 2009
SATYADEV TIWARI Vs. STATE OF U P
April 10, 2009
Satyaram Sharma Vs. State of U.P. and others
October 5, 2009
SATYAVIR Vs. STATE OF U.P.
September 10, 2009
SATYENDRA SHEEL Vs. STATE OF U P
March 5, 2009
Saurabh Chaturvedi Vs. Adesh Seth & Ors.
August 17, 2009
SAURABH KUMAR Vs. STATE OF U P
April 9, 2009
Saurabh Sahai Vs. State of U.P. & Ors.
November 26, 2009
Saurabh Shivhare and another Vs. State of U.P.
December 18, 2009
SAVITA DEVI Vs. STATE OF U P
May 8, 2009
SAVITA SHARMA Vs. CHIEF ELECTION COMMISSIIONER
May 4, 2009
Savita Vishnoi Vs. Rajiv Kumar Tewatiya and others
September 17, 2009
Savitri and others Vs. State of U.P. and others
November 3, 2009
SAVITRI DEVI Vs. STATE OF U P
May 27, 2009
SAVITRI DEVI Vs. ASHOK KUMAR
April 27, 2009
SAVITRI DEVI Vs. STATE OF U P
February 3, 2009
SAVITRI GOYAL Vs. IXTH ADDITIONAL DISTRICT JUDGE AGRA
April 8, 2009
SAYEED ALAM Vs. STATE OF U P
January 30, 2009
SAZID Vs. STATE OF U.P.
September 2, 2009
SBEC SUGAR LTD Vs. LABOUR COURT MEERUT
January 29, 2009
SECUR INDUSTRIES LIMITED Vs. GODREJ AND BOYCE MANUFACTURING CO LTD
April 21, 2009
Seedheswari Promoters & Builders Pvt.Ltd. Vs. State of U.P. and Others
November 7, 2009
SEEMA DEVI Vs. STATE OF U P
April 16, 2009
SEEMA DEVI Vs. STATE OF U P
April 13, 2009
SEEMA GUPTA Vs. STATE OF U P
April 13, 2009
SEEMA SINGH Vs. STATE OF U P
April 21, 2009
SEEMA SINGH Vs. PRESCRIBED AUTHORITY/COMMISSIONER WORKMAN COMPENSATION U P AT ALLAHABAD
March 17, 2009
SEEMA TRIPATHI Vs. STATE OF U P
May 22, 2009
Setu Textiles, Baghpat Vs. Commissioner of Trade Tax, U.P. Lucknow
August 26, 2009
SEWA RAM Vs. STATE OF U P
April 2, 2009
SHABNAM Vs. STATE OF U P
September 10, 2009
Shadama Vs. State of U.P.
April 22, 2009
SHAFAQAT Vs. STATE OF U P
July 17, 2009
SHAFIQ AHMAD Vs. STATE GOVERNMENT OF U P
May 12, 2009
Shagufta Begum and others Vs. State of U.P. and another
July 17, 2009
Shah Mohammad and others Vs. State of U.P. and another
December 7, 2009
SHAHABUDDEEN ALIAS SHAZAD Vs. STATE OF U P
May 4, 2009
SHAHAR YAAR AHMAD KHAN Vs. IST ADDITIONAL DISTRICT JUDGE BAREILLY
April 10, 2009
SHAHEEN BANO Vs. STATE OF U P
May 28, 2009
SHAHID AHMAD KHAN Vs. DEPUTY LABOUR COMMISSIONER AGRA REGION AGRA
February 18, 2009
Shahid Khan Vs. Union of India, New Delhi and Others
July 29, 2009
Shahnawaz @ Shanu Vs. State of U.P.
May 25, 2009
SHAHROZ KHAN Vs. U P SUNNI CENTRAL WAQF BOARD LUCKNOW
July 7, 2009
SHAILENDRA KUMAR Vs. D.D.C.OF CONSOLIDATION, MIRZAPUR AND OTHERS
August 3, 2009
SHAILENDRA RAI Vs. STATE OF UP
October 28, 2009
Shailendra Singh Vs. State of U.P. and Others
August 13, 2009
SHAILESH KUMAR Vs. STATE OF U P
July 20, 2009
Shakeel Vs. State of U.P.
August 11, 2009
SHAKEEL AHMAD Vs. STATE OF U.P.
December 16, 2009
Shakeel Ahmad Vs. Union of India
August 19, 2009
Shakti Constructions Vs. The greater noida industrial development Authority
November 26, 2009
SHAKTI TRADERS Vs. STATE OF U.P. AND ORS.
September 9, 2009
SHAKUNTALA Vs. NEELAM BASIC SHIKSHA ADHIKARI
April 29, 2009
SHAKUNTALA EDUCATIONAL AND WELFARE SOCIETY Vs. STATE OF U P
May 12, 2009
SHALIMAR FURNISHERS 12TH K M STONE AGRA-MATHURA ROAD AGRA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
May 12, 2009
SHALINI SINGH Vs. STATE OF U P
April 21, 2009
SHAMBHOO NATH Vs. STATE OF U P
July 16, 2009
SHAMBHU Vs. STATE OF U P
June 10, 2009
SHAMBHU DAYAL Vs. SAFI AHMAD SHEKH
August 12, 2009
SHAMBHU NATH PANDEY Vs. STATE OF U P
May 27, 2009
Shambhu Prasad Dubey Vs. State of U.P.
July 21, 2009
SHAMIM AHMAD Vs. STATE OF U P
May 26, 2009
SHAMIM IQBAL Vs. ADDITIONAL DISTRICT JUDGE BIJNORE
December 2, 2009
SHAMSHAD Vs. STATE OF U P
September 16, 2009
SHAMSHAD Vs. STATE OF U P
May 7, 2009
SHAMSHAD HUSSAIN Vs. DISTRICT JUDGE AND OTHERS
August 11, 2009
Shamshad Uddin and others Vs. Union of India Through Secretary Ministry of Tourism, New Delhi and others
December 2, 2009
Shankar Vs. State of U.P.
July 3, 2009
SHANKAR DAYAL Vs. STATE OF U P
May 6, 2009
Shankar Shiksha Prasar Samiti, Sirsani and Another Vs. State of U.P. and Others
August 13, 2009
SHANKER LAL DIDWANIYA Vs. AKHILESH NARAIN SINGH
October 9, 2009
SHANKER SINGH Vs. RAGHUNANDAN SINGH
November 16, 2009
SHANTI DEVI Vs. ARUN KUMAR
April 30, 2009
SHANTI DEVI Vs. SHIV DARSHAN SINGH
May 15, 2009
SHANTI DEVI Vs. URMILA DEVI
April 27, 2009
Shanti Devi Vs. State of U.P. and Others
October 9, 2009
Shanti Devi Vs. State Bank of India
August 4, 2009
SHANTI DEVI Vs. MOHAMMAD IKRAM
November 25, 2009
SHANTI SWAROOP TRIPATHI Vs. UNION OF INDIA
May 5, 2009
Sharad Chandra Singh Vs. State Bank of India and Ors.
October 8, 2009
Sharad Kumar Agrawal Vs. State of U.P. and Ors.
October 15, 2009
SHARAFAT ALI Vs. U P SUNNI CENTRAL BOARD OF WAQF
January 23, 2009
SHARDA DEVI BANSAL Vs. AVADH BEHARI BANSAL
August 28, 2009
SHARIF Vs. STATE OF U P
April 17, 2009
SHARMILA TRIPATHI Vs. STATE OF U P
June 11, 2009
SHAROHAN PASI Vs. STATE OF U P
August 20, 2009
SHARUKH Vs. STATE OF U P
December 17, 2009
SHASHI AGARWAL Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
July 1, 2009
SHASHI DHAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
April 28, 2009
SHASHI GUPTA Vs. DEPUTY DIRECTOR OF EDUCATION IIND FIRST REGION MEERUT
April 27, 2009
SHASHI KALA PATEL Vs. SUB-DIVISIONAL MAGISTRATE FATEHPUR
March 30, 2009
SHASHI KANT GAUR Vs. U P JAL NIGAM
June 9, 2009
SHASHI MOHAN SAXENA Vs. STATE OF U.P. AND ORS.
August 20, 2009
SHASHI PANDEY Vs. UNIVERSITY OF ALLAHABAD
January 30, 2009
SHASHI PRABHA BANSAL (DEAD) THROUGH LRS. Vs. MAHAVIR PRASAD JAIN AND OTHERS
April 15, 2009
SHASHI PRAKASH SINGH Vs. U P JAL NIGAM
June 2, 2009
SHASHIBALA Vs. STATE OF U P
February 17, 2009
SHAUKAT ALI Vs. DUGDH UTPADAK SAHKARI SANGH MIRZAPUR
July 1, 2009
SHAYMA DEVI SAINI Vs. STATE OF U P
June 8, 2009
SHEEBU SIDDIQUI Vs. STATE OF U P
July 3, 2009
SHEELA Vs. STATE OF U P
April 22, 2009
SHEESH PAL Vs. STATE OF U P
June 8, 2009
SHEESH RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIABAD
May 4, 2009
SHEET GUPTA Vs. STATE OF U P
January 27, 2009
SHEET GUPTA Vs. STATE OF U P
December 11, 2009
SHEETALA Vs. STATE OF U P
April 15, 2009
SHEETLA PRASAD SHARMA Vs. STATE OF U P
August 27, 2009
SHEKHAR Vs. STATE OF U P
March 25, 2009
SHEKHAR TIWARI Vs. STATE OF U P
May 4, 2009
SHEKHAR TIWARI Vs. STATE OF U P
July 8, 2009
Shekher Tiwari Vs. State of U.P. Through The Secretary Department of Home, Govt. of U.P., Lucknow
May 4, 2009
SHEO DEEN MISHRA Vs. AJAI KUMAR JAIN
April 29, 2009
SHEO PAL Vs. STATE OF U P
February 24, 2009
SHEO PRASAD Vs. KISHUNI
May 14, 2009
SHEO SHANKER LAL AGRAWAL Vs. STATE PUBLIC SERVICES TRIBUNAL, LUCKNOW AND ORS.
March 16, 2009
SHEORAJ SINGH AHLAWAT Vs. STATE OF U P
February 13, 2009
SHEORAJ SINGH ALIAS CHUTTAN Vs. STATE OF UP
April 17, 2009
SHER ALI Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFARNAGAR
October 12, 2009
Sher Bahadur Singh (dead) substituted by Smt. Phoolpati and Sant Kumar Singh Vs. State of U.P. and others
August 17, 2009
SHER MOHD Vs. STATE OF U P
April 7, 2009
SHER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
May 8, 2009
SHESH BAHADUR Vs. STATE OF U P
January 22, 2009
SHIKHA GAUR Vs. STATE OF U P
July 14, 2009
SHISH KUMAR Vs. STATE OF U P
August 26, 2009
SHITAL DEEN Vs. STATE OF U.P.
September 1, 2009
SHITAL SINGH Vs. BOARD OF REVENUE, UP AT ALLAHABAD AND OTHERS
July 22, 2009
SHIV BAHADUR SINGH Vs. BOARD OF REVENUE
May 25, 2009
SHIV BHAJAN LAL JANHIT INTER COLLEGE Vs. STATE OF U P
April 2, 2009
Shiv Bihari Dubey Vs. State of U.P.
November 30, 2009
SHIV BILASH SINGH Vs. STATE OF U P
June 1, 2009
Shiv Chandra Vs. State of U.P. and others
August 10, 2009
Shiv Charan Dubey and another Vs. Addl. District Judge (Court No. 2) and others
December 16, 2009
SHIV DAYAL Vs. STATE OF U P
April 27, 2009
SHIV HARSH Vs. ADDL COMMISSIONER FIRST ALLAHABAD DIVISION
May 11, 2009
SHIV KARAN Vs. STATE OF U P
April 6, 2009
SHIV KUMAR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT
April 2, 2009
SHIV KUMAR Vs. STATE OF U P
February 11, 2009
SHIV KUMAR Vs. STATE BANK OF INDIA
April 30, 2009
SHIV KUMAR ALIAS SADHU Vs. STATE OF U P
December 22, 2009
SHIV KUMAR PAL Vs. STATE OF U P
April 22, 2009
SHIV KUMAR RAI Vs. STATE OF U P
March 23, 2009
SHIV KUMAR SHARMA Vs. ALOK SHARMA AND ORS
December 4, 2009
Shiv Kumar Tyagi Vs. State of U. P. and others
December 3, 2009
SHIV KUMAR YADAV Vs. STATE OF U P
May 6, 2009
Shiv Lakhan Tripathi Vs. State of U.P. and Another
November 10, 2009
SHIV MANGAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
May 29, 2009
SHIV MOHAN ANR Vs. STATE OF U P
May 8, 2009
SHIV NARAIN Vs. HAR SWAROOP
April 30, 2009
SHIV NATH YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
March 19, 2009
Shiv Natha (Smt.) and others Vs. Additional District Judge, Court No.4, Unnao and others
August 26, 2009
SHIV NAYAK Vs. COMMISSIONER CHITTRKOOT DHAM MANDAL BANDA
April 7, 2009
Shiv Pal Singh @ S, F.Singh Vs. State of U.P.and another
July 28, 2009
SHIV POOJAN Vs. BRANCH MANAGER U P SAHKARI GRAM VIKAS BANK LTD
May 7, 2009
SHIV PRASAD Vs. STATE OF U P
May 6, 2009
SHIV PRASAD Vs. STATE OF U P
May 7, 2009
SHIV PRASAD ARELA Vs. STATE OF U P
May 28, 2009
Shiv Prasad Pandey Vs. Vice-Chancellor, Sampurnanand Sanskrit Vidyalaya and others
October 28, 2009
Shiv Prasad Shakyawar Vs. State of U.P. and Another
October 8, 2009
SHIV PRASAD SHAKYAWAR Vs. STATE OF U.P. AND ANOTHER
August 10, 2009
SHIV PRASAD SINGH Vs. STATE OF U P
April 8, 2009
SHIV PRATAP SINGH Vs. STATE OF U P
January 12, 2009
SHIV PRATAP SINGH YADAV Vs. STATE OF U P
April 7, 2009
SHIV PUJAN Vs. STATE OF U P & ANOTHER
August 10, 2009
SHIV PUJAN RAI Vs. STATE OF U P
April 30, 2009
SHIV PUJAN SAHANI Vs. STATE OF U P
July 22, 2009
SHIV RAKHAN Vs. STATE OF U P
April 17, 2009
SHIV RAM Vs. STATE OF U P
May 8, 2009
SHIV SECURITY SERVICES Vs. STATE OF U.P.
September 9, 2009
Shiv Shankar Vs. Shashibala and another
December 14, 2009
Shiv Shankar Singh Vs. Deputy director of consolidation, gonad and Others
August 17, 2009
SHIV SHANKAR SONKAR Vs. STATE OF UTTAR PRADESH
May 27, 2009
Shiv Shanker Vs. Judicial Magistrate, IInd, Jaunpur and others
October 23, 2009
Shiv Shanker Lal Sharma Vs. State of U.P. and others
December 18, 2009
SHIV SHANKER SONI Vs. UNION OF INDIA MININSTRY OF HOME SECY
October 6, 2009
SHIV SWAROOP Vs. STATE OF U P
May 1, 2009
SHIVA BACHAN Vs. DEPUTY DIRECTOR OF ONSOLIDATION
November 16, 2009
SHIVA KANT MISRA Vs. STATE OF U P
May 5, 2009
SHIVA PRATAP SINGH Vs. U P JAL NIGAM
June 9, 2009
SHIVAJI SMARAK SAMITI Vs. STATE OF U P
February 25, 2009
Shivani and others Vs. J.S.CC/Prescribed Authority, Meerut and others
November 7, 2009
SHIVCHARAN SINGH Vs. STATE OF U P
January 20, 2009
SHIVDHAR YADAV Vs. STATE OF U P
August 3, 2009
SHIVESH CHAUDHRY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 20, 2009
Shivgram Udyog Sansthan, Kanpur and Another Vs. State of U.P. and Others
October 12, 2009
SHOBH NATH Vs. BATASHA DEVI
May 7, 2009
SHOBHA BOSE Vs. JUDGE SMALL CAUSES
December 17, 2009
SHOBHA DEVI AND ORS Vs. G M , POORVANCHAL GRAMIN BANK AND ORS
November 5, 2009
SHOBHA NATH SINGH AND OTHERS Vs. DEPUTY DIRECTOR (CONSOLIDATION)/ADDITIONAL DISTRICT MAGISTRATE (LAW & ORDER), VARANASI AND ANOTHER
August 24, 2009
SHOBHA SAXENA Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY
January 30, 2009
SHOBHNATH DUBE Vs. TARA DEVI
April 17, 2009
SHODAN Vs. STATE OF U P
October 29, 2009
SHOMESHWAR SINGH Vs. STATE OF U P
May 29, 2009
SHRAWAD KUMAR GUPTA Vs. STATE OF U P
April 21, 2009
SHREE GOPALJI RAO SABHAPATI CHARM SHODHAN AUDYOGIK UTPADAN SAHKARI SAMITI LTD Vs. STATE OF UP
May 5, 2009
SHREE JOINTS INTERNATIONAL PVT LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 7, 2009
SHREE KARTIKEYA ENTERPRISES PVT LTD Vs. ADDL CIVIL JUDGE 3RD SENIOR DIVISION KANPUR NAGAR
April 20, 2009
SHREE KRISHNA Vs. STATE OF U P
April 20, 2009
SHREE PRAKASH MISHRA Vs. STATE OF U P
September 14, 2009
Shree Ram Goyal and another Vs. Jitendra Kumar Gupta and another
November 10, 2009
SHREECHARAN KAKKAR Vs. NOOTAN BALA
April 24, 2009
SHREEP RAKASH Vs. BOARD OF DIRECTORS KISAN GRAMIN BANK BUDAUN
February 26, 2009
SHRI GANDHI SMARAK INTERMEDIATE COLLEGE Vs. STATE OF U P
April 15, 2009
SHRI HARI BABOO SHARMA Vs. SNEH LATA SHARMA
May 7, 2009
SHRI JAI DURGA DEVI BIRJMAN MANDIR DEVI THAN PILIBHIT Vs. COMMISSIONER BAREILLY
January 9, 2009
SHRI KANT YADAV Vs. STATE OF U P; C B I
July 2, 2009
SHRI KRISHNA PUBLIC SCHOOL Vs. STATE OF U P
November 26, 2009
Shri Nand Kumar Agarwal and Anr Vs. State of U. P. and Ors
May 15, 2009
SHRI NATH (DEAD) THROUGHS LRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
July 21, 2009
Shri Ram Das Vs. M/s. Punjab Iron Stores and Ors
September 1, 2009
SHRI RAM GARMENTS & ACCESSORIES Vs. COMMR OF CENTRAL EXCISE
June 25, 2009
Shri Ram Mohan Gupta Vs. Laxml devi and others
December 16, 2009
SHRI SHANKAR STRAW PRODUCTS PVT LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
May 22, 2009
SHRI VISHAL INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
October 7, 2009
SHRIKANT MISHRA Vs. STATE OF U P
April 9, 2009
Shruti Bajaj Vs. Aligarh Muslim University, Aligarh and Another
July 29, 2009
SHRUTI SHEKHAR Vs. STATE OF U P
June 8, 2009
SHUSHIL Vs. STATE OF U P
May 13, 2009
SHUSMA CHANDRA Vs. STATE OF U P
February 6, 2009
SHYAM Vs. STATE OF U P
November 23, 2009
Shyam Babu Vs. Satish Chandra Soni
December 9, 2009
Shyam Behari Lal Vs. Kamla Devi and others
October 27, 2009
SHYAM CHANDRA UPADHYAY Vs. STATE OF U P
May 26, 2009
SHYAM JEE Vs. STATE OF U P
May 28, 2009
SHYAM KUMAR MISHRA Vs. STATE OF U P
April 21, 2009
SHYAM KUMAR SINGH Vs. STATE OF U P
May 15, 2009
SHYAM LAL Vs. ADDITIONAL COLLECTOR ALLAHABAD
May 13, 2009
SHYAM LAL Vs. STATE OF U P
June 29, 2009
SHYAM NARAIN GUPTA Vs. BAL KRISHNA KHANDELWAL
August 7, 2009
SHYAM PRAKASH ALIAS SHYAMU Vs. STATE OF U P
May 26, 2009
SHYAM PRASAD MISHRA Vs. VIJAY PRATAP SINGH
August 28, 2009
SHYAM PYARE Vs. STATE OF U P
April 29, 2009
SHYAM PYARI Vs. STATE OF U P
November 12, 2009
SHYAM SINGH Vs. STATE OF U P
December 8, 2009
SHYAM SUNDAR AGARWAL Vs. STATE OF U P
March 2, 2009
SHYAM SUNDAR AGARWAL Vs. STATE OF U P
March 26, 2009
SHYAM SUNDER Vs. STATE OF U P
March 31, 2009
SHYAM SUNDER Vs. STATE
May 5, 2009
SHYAM SUNDER UPADHYAY Vs. STATE OF U P
April 6, 2009
SHYAM SUNDER VIJAY Vs. STATE OF U P
May 18, 2009
SHYAM SUNDER YADAV Vs. STATE OF U P
May 7, 2009
SHYAMA DEVI ALIAS SHYAM LATA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
March 19, 2009
SHYAMAL KUMAR GHOSH Vs. MALAY GHOSH
July 3, 2009
SHYAMU ALIAS NEERAJ DWIVEDI Vs. STATE OF U P
May 19, 2009
SHYAMU VISHWAKARMA Vs. STATE OF U P
May 22, 2009
SIBANI MOITRA Vs. DEEN DAYAL
May 28, 2009
SIDDHARTH SHARMA Vs. NEHA SHARMA
May 28, 2009
Siddhu and others Vs. State of U.P.
December 17, 2009
SIKANDER SINGH Vs. STATE OF U P
March 17, 2009
SINGHVEER Vs. STATE OF U P
May 19, 2009
SIRAJ ALIAS SALAU Vs. STATE OF U P
July 3, 2009
SIRPAL Vs. STATE OF U P
September 11, 2009
SITA DEVI Vs. STATE OF U P
May 27, 2009
SITA JAISWAL TRUST DEORIA ITS PRESIDENT Vs. VTH ADDL DISTRICT JUDGE DEORIA
March 19, 2009
Sita Kant Pandey Vs. State of U.P. and others
July 14, 2009
SITA RAM Vs. STATE OF U P
May 28, 2009
SITA RAM Vs. STATE OF U P
May 19, 2009
SITA RAM Vs. STATE OF U P
July 20, 2009
Sita Ram Vs. State of U.P., Department of Technical Education, U.P.Secretariat, Lucknow and others
July 28, 2009
Sita Ram Vs. Girish Kumar Srivastava
December 22, 2009
Sita Ram and another Vs. State of U.P.
December 21, 2009
SITA TRIVEDI Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD
February 6, 2009
SIYA RAM Vs. STATE OF U P
April 8, 2009
SIYA RAM Vs. STATE OF U P
April 13, 2009
Siya Ram Yadav Vs. Committee of Management and Others
October 13, 2009
SIYARAM Vs. STATE OF U P
January 21, 2009
SKY LINE CABLE NETWORK Vs. STATE OF U P
April 22, 2009
SMT ZEENAT BEGAUM Vs. STATE OF UTTAR PRADESH
March 18, 2009
SMT. AKHTARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW CAMP AT J.P. NAGAR AND OTHERS
July 3, 2009
SMT. NEELAM SHUKLA Vs. STATE OF U.P. AND OTHERS
March 2, 2009
SMT. RANI BIBI AGARWAL Vs. ALOK AGARWAL
September 4, 2009
SMT. SONA DEVI Vs. D.D.C., GHAZIPUR AND OTHERS
September 4, 2009
SMT. SONALI SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 15, 2009
SN ENVIRO Vs. STATE OF U.P. AND OTHERS
July 3, 2009
Sn Enviro-Tech Pvt.Ltd. Vs. State of U.P. and Others
March 7, 2009
Sneh Lata Misra & etc. Vs. Collector, District Ambedkar Nagar & Ors.
November 25, 2009
SOBARAN LAL YADAV Vs. DEPUTY DIRECTOR OF EDUCATION
May 19, 2009
Sobharan Singh Vs. Union of India & Ors.
November 18, 2009
SOCIAL UPLIFTMENT OF VILLAGE DOWN TRODDEN AND HEALTH ACTION JAUNPUR Vs. STATE OF U P
March 6, 2009
SOHAN AND SONU Vs. STATE
April 2, 2009
SOHAN LAL Vs. A D J GYANPUR VARANASI
February 3, 2009
SOHAN LAL Vs. STATE OF U P
December 4, 2009
Sohan Lal Gupta and others Vs. State of U. P. and others
July 24, 2009
Sohan Veer Singh Vs. Rehti Devi & Ors.
August 25, 2009
SOHAN YADAV Vs. STATE OF U P
May 18, 2009
SOM AROMATICS Vs. UNION OF INDIA
May 7, 2009
Som Lata & others Vs. Pradhan Prabandhak, Roza Sugar Works
February 12, 2009
Som Nath and Others Vs. Committee of Management, Karm Kshettra Inter College, Etawah and Others
February 16, 2009
SOMNATH OBRAI Vs. L A O
April 29, 2009
Sonali Singh & Ors. Vs. State of U.P.& Ors.
May 15, 2009
SONI DEVI Vs. STATE OF U P
October 12, 2009
SONIA KHOSLA Vs. S K SINGH
January 7, 2009
SONIKA Vs. STATE OF U P
January 6, 2009
SONU ALIAS MONU Vs. STATE OF U P
May 15, 2009
SONU ALIAS SIRAJUDDIN Vs. STATE OF U P
July 23, 2009
SONU THAKUR Vs. STATE OF U P
May 20, 2009
SOOD AND COMPANY Vs. GHISA DEVI ALIAS GEETA DEVI
May 26, 2009
SREE SALIG RAM SHARMA ISMARAK P G COLLEGE Vs. STATE OF U P
May 27, 2009
Sri Krishna Public School, Bathuwa Basundhara, Etah Vs. State of U.P. and Others
November 26, 2009
SRI PERMANAND SMARAK JUNIOR HIGH SCHOOL Vs. STATE OF U P
April 2, 2009
SRI RAM DEO SANSKRIT MAHAVIDYALAYA JAUNPUR Vs. STATE OF U P
May 25, 2009
Sri Ram Gupta Vs. Prescribed Authority/Civil Judge (S.D.), Kanpur Dehat and others
March 23, 2009
SRI SATISH JAISWAL SON OF LATE SRI RAMJI PRASAD, SATISH TRADING COMPANY Vs. SRI RAMESHWARI PRASAD SON OF SRI ISHWARI PRASAD AND SMT. MAYA DEVI WIFE OF SRI RAMESHWARI PRASAD
October 5, 2009
SRI SHANKER SHIKSHA PRASAR SAMITI Vs. STATE OF U P
May 28, 2009
SRIMATI VIMAL SINGH Vs. STATE OF U P
May 15, 2009
SRINATH Vs. STATE OF U P
April 6, 2009
SRIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD CAMP FATEHPUR
July 21, 2009
STATE Vs. CHHOTKANNU SINGH
November 26, 2009
STATE Vs. MOHD HASHIM IQBAL
March 30, 2009
State Vs. Devendra
March 23, 2009
STATE BANK OF BIKANER AND JAIPUR Vs. ANURAG SHARMA
September 1, 2009
STATE BANK OF INDIA Vs. CHANDRA DEO
July 8, 2009
STATE OF U P Vs. COMMITTEE OF MANAGEMENT
July 6, 2009
STATE OF U P Vs. SATYANAM DUBEY
July 30, 2009
STATE OF U P Vs. ANAND KUMAR MISHRA
August 6, 2009
STATE OF U P Vs. RADHEY SHYAM NISHAD
November 24, 2009
STATE OF U P Vs. PREM KUMAR DUBEY
April 6, 2009
STATE OF U P Vs. VIITH ADDL DISTRICT JUDGE
April 6, 2009
STATE OF U P Vs. COMMITTEE OF MANAGEMENT
April 1, 2009
STATE OF U P Vs. BECHU RAM
March 3, 2009
STATE OF U P Vs. PAWAN KUMAR SINGH
March 4, 2009
STATE OF U P Vs. SWARAJ BHUSHAN TRIPATHI
March 18, 2009
STATE OF U P Vs. SHIV DUTT SHARMA SHASTRI
March 23, 2009
STATE OF U P Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTORS
February 6, 2009
STATE OF U P Vs. MEERUT CENTRAL INDUSTRIAL CO-OPERATIVE SOCIETY LTD
January 30, 2009
STATE OF U P Vs. SHAILENDRA KUMAR SINGH
January 27, 2009
STATE OF U P Vs. RAM RANI JAIWAL
January 27, 2009
STATE OF U P Vs. RAM CHANDRA RAM
February 27, 2009
STATE OF U P Vs. U P MADHYAMIK VITTAVIHIN SHIKSHAK KALYAN SANSTHA KRISHNA COLLEGE AZAMGARH
February 26, 2009
STATE OF U P Vs. RAM CHANDRA SINGH
April 10, 2009
STATE OF U P Vs. DEVI SHANKER MISHRA
April 16, 2009
STATE OF U P Vs. RAM LAL
April 23, 2009
STATE OF U P Vs. AMAR SINGH YADAV
April 23, 2009
STATE OF U P Vs. DANVIR SINGH
April 23, 2009
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
April 21, 2009
STATE OF U P Vs. JAGMOHAN KAPOOR
April 23, 2009
STATE OF U P Vs. BHAGAWAT PRASAD
April 24, 2009
STATE OF U P Vs. DANGER
April 24, 2009
STATE OF U P Vs. KARAM CHAND
April 16, 2009
STATE OF U P Vs. PARMANAND SRIVASTAVA
April 16, 2009
STATE OF U P Vs. JAGDISH SINGH
May 7, 2009
STATE OF U P Vs. RAM VISHAL SINGH
May 8, 2009
STATE OF U P Vs. NATH VERMA
May 11, 2009
STATE OF U P Vs. UMESH NARAIN DWIVEDI
May 11, 2009
STATE OF U P Vs. SAVITA GUPTA
May 6, 2009
STATE OF U P Vs. SUKH LAL SHARMA
May 5, 2009
STATE OF U P Vs. PURSHOTTAM DAS
May 28, 2009
STATE OF U P Vs. MATA DIN
May 27, 2009
STATE OF U P Vs. KM SARITA GOEL
May 27, 2009
STATE OF U P Vs. UMA SHANKAR PARASHAR
June 2, 2009
STATE OF U P Vs. CHANDRIKA
May 22, 2009
STATE OF U P Vs. GANGA RAM
May 19, 2009
STATE OF U P Vs. MOHAMMAD AHMAD
May 19, 2009
STATE OF U P Vs. UMA SHANKAR PARASHAR
May 19, 2009
STATE OF U P Vs. RAM BALI AND ORS
November 26, 2009
STATE OF U P Vs. SHIV RAM AND ORS
November 27, 2009
STATE OF U P Vs. SURENDRA KUMAR VISHWAKARMA
December 5, 2009
STATE OF U P Vs. RAM PRASAD
December 5, 2009
STATE OF U P Vs. NIRMAL DUBEY AND ANR
December 5, 2009
STATE OF U P Vs. CHOTAY SING AND ORS
December 7, 2009
STATE OF U P Vs. BABLU SINGH
November 4, 2009
STATE OF U P Vs. HIRAA LAL AND ORS
November 26, 2009
STATE OF U P Vs. SHAMSHUDDIN
October 14, 2009
STATE OF U P Vs. BRAJMOHAN
October 5, 2009
STATE OF U P Vs. RAMESH AND ORS
October 22, 2009
STATE OF U P Vs. BABU AND ORS
October 22, 2009
STATE OF U P Vs. DINESH PASI AND ANR
October 23, 2009
STATE OF U P Vs. TARA CHAND
September 10, 2009
STATE OF U P (CRL CONT ) Vs. CHAIRMAN OF BAR COUNCIL OF INDIA AND ORS
December 4, 2009
STATE OF U P THR SECY TRANPORT INRE W P NO 1381 S S OF 06 Vs. SANJAY KUMAR MISRA
May 18, 2009
State of U. P. and others Vs. Krishna Nand Upadhyaya and another
July 8, 2009
State of U. P. and others Vs. Ram Pratap Verma and another
December 15, 2009
State of U.P. Vs. Har Govind Singh Shakya and Others
August 4, 2009
State of U.P. Vs. Tinku @ Rahul Paliwal and another
August 18, 2009
State of U.P. Vs. Bahuri Alp Sankhyak Balika, Inter College
July 24, 2009
State of U.P. Vs. Sageer Hussain
November 12, 2009
State of U.P. Vs. Ram Asrey and others
November 26, 2009
State of U.P. Vs. Ram Singh
October 13, 2009
State of U.P. Vs. Ram Asrey & Ors.
October 5, 2009
State of U.P. & Ors. Vs. Rudra Pratap Pandey
November 19, 2009
State of U.P. and another Vs. Ram Murti Shukla and another
February 10, 2009
STATE OF U.P. AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
September 11, 2009
State of U.P. and others Vs. Jageshwar and others
July 22, 2009
STATE OF U.P. AND OTHERS Vs. NEERAJ SHUKLA AND OTHERS
May 18, 2009
State of U.P. and others Vs. Ram Swarath Yadav and another
July 8, 2009
STATE OF U.P. AND OTHERS Vs. ISHWAR CHANDRA SHARMA AND OTHERS
December 4, 2009
State of U.P. Through Collector Vs. D.J., Ballia and others
December 15, 2009
State of U.P.& Anr. Vs. Laxmi Shanker Gaur (dead) & Ors.
October 28, 2009
State of U.P.and Others Vs. Dukh Haran Singh
July 21, 2009
State of U.P.and Others Vs. Shahzada and Another
August 3, 2009
State of U.P.And Others Vs. Vinod Kumar Mishra
February 3, 2009
State of U.P.and Others Vs. Sumit Kumar and Others
November 6, 2009
State of U.P.and Others Vs. Addl. District Judge, Bulandshahar and Others
October 8, 2009
State of U.P.and Others Vs. Satendra Singh, Gram Pradhan, Ghaziabad
July 13, 2009
State of U.P.Through Collector, Allahabad and another Vs. Chinta Mani Ghose Trust and another
July 20, 2009
STATE OF UTTAR PRADESH Vs. VIKRAM SINGH
February 16, 2009
STATE OF UTTAR PRADESH Vs. REHANA BEGUM
July 17, 2009
State of Uttar Pradesh and others Vs. Bidhi Chand Gupta
July 23, 2009
STATE OF UTTARAKHAND Vs. SUSHMA GHAI
February 25, 2009
SUBBA RAJBHAR Vs. STATE OF U P
May 8, 2009
SUBEDAR Vs. STATE OF U P
May 25, 2009
SUBHAS CHANDRA YADAV Vs. STATE OF UTTAR PRADESH
January 7, 2009
SUBHASH CHAND Vs. STATE OF U P
January 22, 2009
SUBHASH CHANDRA Vs. NAND KISHOR
April 1, 2009
SUBHASH CHANDRA Vs. STATE OF U P
November 5, 2009
SUBHASH CHANDRA PANDEY Vs. STATE OF U P
May 6, 2009
SUBHASH CHANDRA SHUKLA Vs. U.P. STATE BRIDGE CORPORATION LTD., LUCKNOW AND OTHERS
May 18, 2009
SUBHASH CHANDRA SONI Vs. STATE OF U P
May 26, 2009
SUBHASH CHANDRA YADAV Vs. STATE OF U P
April 24, 2009
SUBHASH MALIK Vs. COMMISSIONER OF INCOME-TAX
July 10, 2009
SUBHASH PAL SINGH Vs. STATE OF U P AND ORS
August 31, 2009
SUBHAWATI GIRI Vs. STATE OF U P
February 25, 2009
SUBODH KUMAR Vs. STATE OF U P
May 4, 2009
SUBODH KUMAR Vs. STATE OF U.P.
June 12, 2009
SUBODH KUMAR YADAV Vs. DISTRICT MAGISTRATE/CHAIRMAN DISTRICT SHIKSHA SAMITI BIJNORE
July 20, 2009
Sudesh Vs. Sub-Divisional Officer, Shamli, Muzaffar Nagar and Others
May 8, 2009
SUDHA GUPTA Vs. PRINCIPAL SECRETARY EDUCATION SECTION - GOVERNMENT OF U P LUCKNOW AND
May 15, 2009
SUDHA RANI Vs. STATE OF U P
April 9, 2009
SUDHA SINGH Vs. UNION OF INDIA
April 9, 2009
SUDHA TIWARI Vs. UNION OF INDIA
May 5, 2009
SUDHA YADAV Vs. STATE OF U P
April 22, 2009
SUDHAKAR MISHRA Vs. UNION OF INDIA
January 28, 2009
SUDHAKAR PANDEY Vs. STATE OF U P
February 9, 2009
Sudhir Vs. State of U.P.
December 16, 2009
Sudhir Gupta Vs. General Manager (H.R.D.), Central Bank of India and another
August 20, 2009
SUDHIR KUMAR Vs. STATE OF U P
March 25, 2009
SUDHIR KUMAR MISHRA Vs. STATE OF U P
February 25, 2009
Sudhir Kumar Sharma Vs. State of U.P. and Others
December 14, 2009
SUDHIR SHARMA Vs. STATE OF U P
May 8, 2009
SUDHIR SINGH Vs. STATE OF U P
July 17, 2009
SUDHISH KUMAR SINGH Vs. STATE OF U P
January 15, 2009
SUGGI LAL Vs. STATE OF U P
April 24, 2009
SUGHAR SINGH Vs. STATE OF U P
December 15, 2009
SUGREEV YADAV Vs. STATE OF U P
May 7, 2009
Sugun @ Peerbux Vs. State of U.P. and Others
November 8, 2009
SUGUN @ PEERBUX Vs. STATE OF U.P. & OTHERS
August 11, 2009
SUGUN ALIAS PEERBUX Vs. STATE OF U.P.
August 11, 2009
SUJEET KUMAR SINGH Vs. DISTRICT MAGISTRATE VARANASI
May 18, 2009
SUJIT SINGH Vs. MANAGING DIRECTOR U P S R T C LUCKNOW
February 16, 2009
Sukh Nandan and others Vs. State of U.P. and another
December 22, 2009
SUKHDEI Vs. STATE OF U P
July 16, 2009
Sukhlal Adarsh Vs. High Court of Judicature At Allahabad and Others
September 18, 2009
Sukhram and others Vs. State of U.P.
November 27, 2009
SUKHVEER SINGH Vs. DY DIRECTOR OF CONSOLIDATION GHAZIABAD
May 8, 2009
SUKHVINDER SINGH ALIAS SUKHHA Vs. STATE OF U P
May 6, 2009
SUKROO Vs. STATE OF U P
April 22, 2009
SUMAN DEVI Vs. STATE OF U P
March 13, 2009
Suman Devi Vs. State of U.P.Through Secretary Bal Vikas Seva Avam Pustahar, U.P., Lucknow and others
February 13, 2009
SUMAN KUMARI Vs. STATE OF U P
April 28, 2009
SUMAN RAWAT Vs. STATE OF U P
April 1, 2009
Sumant @ Chumman Chauhan (In Jail) Vs. State of U.P.
October 27, 2009
SUMANT KUMAR DUBEY Vs. STATE OF U P
April 21, 2009
SUMANT MISRA Vs. STATE OF U P
June 1, 2009
SUMARA INDUSTRIES KANPUR Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
March 4, 2009
SUMIT JAIN Vs. OMI
January 15, 2009
Sumit Kumar Pandey Vs. State of U.P. and others
November 6, 2009
SUMIT NARAYAN Vs. USHA DEVI
October 29, 2009
SUMITA AGRAWAL INDIVIDUAL Vs. COMMISSIONER OF INCOME TAX KANPUR
April 8, 2009
SUMITRA DEVI Vs. STATE OF U P
April 15, 2009
Sunaina Singh Vs. Ramesh Chandra & Ors.
November 30, 2009
SUNDARI DEVI Vs. STATE OF U P
November 17, 2009
SUNDER Vs. REKHA
May 14, 2009
SUNDER DEEP EDUCATIONAL SOCIETY Vs. UNION OF INDIA
April 21, 2009
SUNDER SINGH Vs. STATE OF U P
May 29, 2009
SUNEEL KUMAR SINGH Vs. STATE OF U P
May 8, 2009
SUNEET KUMAR SHARMA Vs. STATE OF U P
May 21, 2009
SUNIL KUMAR Vs. STATE OF U P
May 19, 2009
SUNIL KUMAR Vs. STATE OF U P
April 16, 2009
SUNIL KUMAR Vs. STATE OF U P
March 23, 2009
SUNIL KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
November 3, 2009
SUNIL KUMAR GUPTA Vs. STATE OF U P
October 28, 2009
SUNIL KUMAR SINGH Vs. STATE OF U P
December 22, 2009
SUNIL SHUKLA Vs. STATE OF U P
October 27, 2009
Sunil Shukla, Advocate Vs. State of U.P. and Others
October 27, 2009
SUNIL SINGH Vs. STATE OF UP
April 27, 2009
Sunil Singh Vs. State of U.P.and others
April 29, 2009
SUNITA Vs. STATE OF U P
May 11, 2009
Sunita Gupta Vs. Union of India and Others
July 21, 2009
SUNITA KAPOOR Vs. STATE OF U P
June 9, 2009
SUNITA KUMARI Vs. ASSISTANT GENERAL MANAGER S B I
May 6, 2009
SUO MOTU ACTION TAKEN Vs. SADHNA UPADHYAYA ADVOCATE DISTRICT ALLAHABAD
April 9, 2009
SUPERINTENDING ENGINEER Vs. ANOOP KUMAR RATHORE
August 4, 2009
SURAJ PRASAD SRIVASTAVA Vs. UP-SAMBHAGIYA KRISHI PRASAR ADHIKARI SUB-DIVISIONAL AGRICULTURE EXTENSION OFFICER VARANASI
March 26, 2009
SUREMDRA SINGH Vs. STATE OF U P
November 7, 2009
SURENDRA KUMAR YADAV Vs. STATE OF U P
April 1, 2009
Surendra Nath Mishra Vs. State of U. P. and others
November 20, 2009
Surendra Nath Misra Vs. Nath Misra v.State of U.P. and others
November 20, 2009
SURENDRA NATH SINGH Vs. STATE OF U P
February 4, 2009
SURENDRA NATH SINGH Vs. MANAGING DIRECTOR U P S R T C HEAD QUARTER LKW AND
April 8, 2009
SURENDRA SINGH Vs. RENUKA KUMARI
April 7, 2009
SURENDRA SINGH Vs. STATE OF U P
April 13, 2009
SURENDRA SINGH Vs. STATE OF U P
January 30, 2009
SURENDRA SINGH Vs. STATE OF U P
March 4, 2009
SURES KUMAR NIRANJAN Vs. STATE OF U P
May 25, 2009
SURESH Vs. STATE OF U P
May 8, 2009
SURESH Vs. STATE OF U P
April 6, 2009
Suresh Athwani Vs. State of U.P.
December 18, 2009
SURESH BABU MITTAL Vs. STATE OF U P
May 11, 2009
SURESH CHAND Vs. E I C
April 21, 2009
SURESH CHANDRA Vs. STATE OF U P
December 4, 2009
SURESH CHANDRA KATHURIA Vs. STATE OF U P
March 31, 2009
SURESH CHANDRA RAI Vs. U P POWER CORPORATIONLTD
September 1, 2009
SURESH CHANDRA SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
August 3, 2009
SURESH CHANDRA SHARMA Vs. STATE OF U P
November 17, 2009
Suresh Chandra Sharma Vs. IIIrd Additional District Judge, Moradabad and Others
March 8, 2009
SURESH CHANDRA YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
May 13, 2009
SURESH KUMAR PANDEY Vs. STATE OF U P
April 13, 2009
SURESH KUMAR PANDEY AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 21, 2009
SURESH LAL SRIVASTAVA Vs. STATE OF U P
May 26, 2009
SURESH MANI Vs. STATE OF U P
January 30, 2009
SURESH PAL Vs. STATE OF U P
April 16, 2009
SURESH PRASAD Vs. DISTRICT MAGISTRATE
July 27, 2009
Suresh Prasad Misra Vs. D.I.O.S., Deoria and others
January 12, 2009
SURESH PRASAD VERMA Vs. STATE OF U.P. AND OTHERS
September 2, 2009
SURESH RAI Vs. STATE OF U P
May 1, 2009
SURESH SINGH Vs. STATE OF U P
May 13, 2009
SURESH SINGH Vs. STATE OF U P
May 21, 2009
SURESH YADAV Vs. INDUS IND BANK LTD
January 13, 2009
SURINDER KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SPECIAL JUDGE A C ACT BAREILLY AND ANOTHER
April 13, 2009
SURJEET SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
February 27, 2009
Surya Kant and others Vs. State of U.P.
August 31, 2009
Surya Kumar Vs. Shiv Ram and others
December 24, 2009
SURYA MANI SINGH Vs. ASHOK KUMAR BAJPAI
May 19, 2009
SURYA NARAIN CHAUDHARY Vs. OM PRAKASH JAISWAL ALIAS LALOO
July 14, 2009
Surya Narain Tripathi Vs. Madhyamik Shiksha Parishad, Allahabad and Others
July 8, 2009
SURYANARAIN TRIPATHI Vs. MADHYAMIK SHIKSHA PARISHAD, ALLAHABAD AND OTHERS
August 7, 2009
SURYODAY ALIAS SANNI Vs. STATE OF U P
May 22, 2009
SUSHEEL KUMAR MISRA Vs. STATE OF U P
April 22, 2009
SUSHIL Vs. STATE OF U P
July 10, 2009
SUSHIL Vs. STATE OF U.P.
November 20, 2009
SUSHIL KUAMR YADAV Vs. STATE OF U P
April 1, 2009
SUSHIL KUMAR MISHRA Vs. STATE OF U P
December 10, 2009
SUSHIL KUMAR SHARMA Vs. STATE OF U P
February 6, 2009
SUSHIL KUMAR SHARMA Vs. SUNIL KUMAR MITTAL CHAIRMAN J D A M C AND H
May 12, 2009
SUSHIL KUMAR SINGH Vs. STATE OF U P
February 11, 2009
SUSHIL SHUKLA Vs. STATE OF U P
April 22, 2009
Sushil Singh Vs. State of U.P.
December 16, 2009
SUSHILA Vs. BOARD OF REVENUE ALLHABAD
December 8, 2009
SUSHILA DEVI Vs. ADDL DISTRICT JUDGE M A C T
April 29, 2009
SUSHILA DEVI Vs. STATE OF U P
May 5, 2009
SUSHILA DEVI AND SMT RAJESHWARI Vs. STATE OF U P
May 4, 2009
SUSHILA GUPTA Vs. XITH A D J
April 15, 2009
SUSHILA KANOJIA Vs. STATE OF U P
March 20, 2009
SUSHMA SENGAR Vs. STATE OF U P
April 21, 2009
Suvidha Engineers India Ltd. Vs. Paschimanchal Vidyut Vitran Nigam Ltd. and others
October 15, 2009
SWAMI NATH Vs. STATE OF U P
April 27, 2009
SWAMI NATH Vs. L LAL
May 25, 2009
SWAMI SARAN Vs. STATE OF U P
May 8, 2009
SWATANTRA BHARAT PAPER MILLS PVT LTD Vs. STATE OF U P
July 6, 2009
SWATANTRA BHARAT SHARMA Vs. STATE OF U P
November 30, 2009
SWATANTRA BIR SINGH Vs. STATE OF U P
April 6, 2009
SWATI GRAMODYOG SEVA SANSTHAN Vs. STATE OF U P
May 7, 2009
Swati Menthol and Allied Chemicals (P) Ltd., Rampur Vs. Assistant Commissioner (Assessment)-II Trade Tax, Rampur
July 15, 2009
Swati Rai Vs. State of U.P. and Others
April 7, 2009
SWATI TRADE RESOURCES Vs. STATE OF U P
February 3, 2009
Swift Finlessee (India) Limited Vs. Anand Agrochem India (P) Ltd. and another
August 11, 2009
SYAM BEHARI LAL Vs. KAMLA DEVI
October 27, 2009
Syed Azizul Hasan Rizvi Vs. Registrar, Co-operative Societies, U. P. and others
July 7, 2009
Syed Ehteshamul Haque Vs. Aligarh Muslim University, Aligarh Through Its Vice-Chancellor
April 9, 2009
SYED FARHAN FAISAL Vs. NIKHAT JAMAL SIDDIQUI
September 18, 2009
SYED MOHAMMAD AFSAR JAH RIZVI Vs. G K PANDEY
April 6, 2009
Syed Mohammad Hashmi Vs. Damodar Das and other
August 3, 2009
Syed Mohd. Surur Ali Abidi Vs. State of U.P. and others
December 2, 2009
SYED YAQEEN AHMAD Vs. STATE OF U.P. AND OTHERS
September 4, 2009
SYED ZAVED ALI SABZPOSH Vs. AWADH KISHORE LAL
October 13, 2009
SYSTEMATIC CONSCOM LTD Vs. STATE OF U P
March 31, 2009
Tabarakullah Vs. State of U.P. and another
November 11, 2009
Tahir and another Vs. State of U.P.
August 3, 2009
TAHIR HUSAIN @ GUDDU Vs. ADDITIONAL DISTRICT JUDGE
March 5, 2009
TAHSEEN KHAN Vs. IDRISH KHAN
January 7, 2009
TAHSILDAR SINGH Vs. STATE OF U P
October 15, 2009
Tahsildar Singh (Constable 289 CP) and Others Vs. State of U.P. and Others
October 15, 2009
Tahsin @ Chhota Vs. Union of India and others
December 17, 2009
TALEWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
February 13, 2009
TALSON BUILDERS Vs. UNION OF INDIA
May 15, 2009
Tamizan Bano Vs. Ahmad Hussain
August 31, 2009
TAPAS ADHIKARI Vs. STATE OF U P
April 17, 2009
TARA Vs. STATE OF UP
October 7, 2009
TARA SINGH BORA Vs. STATE OF U P
April 17, 2009
TARACHAND AND COMPANY Vs. STATE OF U P
April 2, 2009
Taram Dhawaj and Others Vs. State of U.P. and others
October 13, 2009
TARANJEET SINGH Vs. STATE OF U P
May 4, 2009
Tarik Ali Khan Vs. State of U.P. and others
July 29, 2009
TARKESHWAR SINGH Vs. SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION U P ALLAHABAD
June 29, 2009
TARUN HARISH SHARMA Vs. STATE OF U P
July 8, 2009
TARZAN SINGH ALIAS JITENDRA SINGH ALIAS BABLOO SINGH ALIAS JANMEJAY SING Vs. STATE OF U P
June 12, 2009
Tasleem Vs. State of Uttarakhand
December 1, 2009
Tasneem Fatima Vs. State of U.P. & Ors.
May 26, 2009
TATA TELESERVICES LIMITED Vs. STATE OF U P
April 7, 2009
Teacher Association Madaris Arabia and Another Vs. State of U.P. and Others
May 29, 2009
Teachers Association, Madaris Arabia U.P.and Another Vs. State of U.P. and Others
September 7, 2009
TEERATH KUMAR Vs. STATE OF U P
June 9, 2009
TEHRI GIRDERS LIMITED Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED
October 15, 2009
TEHSILDAR Vs. STATE OF U.P. AND OTHERS
July 16, 2009
TEHSILDAR ALIAS SIVRAJ Vs. STATE OF U P
May 27, 2009
TEJ BAHADUR YADAV Vs. STATE
May 13, 2009
TEJ NARAIN UPADHYAY Vs. ALLAHABAD VIKAS PRADHIKARAN
May 28, 2009
TEJ PRAKASH BHATNAGAR Vs. STATE OF U P
November 30, 2009
TEJ PRATAP SINGH Vs. STATE OF U P
February 13, 2009
TEJ SINGH Vs. STATE OF U P
April 22, 2009
Tej Singh Vs. State of U.P.
October 8, 2009
TEJASWI KUMAR PANDEY Vs. STATE OF U P
October 5, 2009
TEJENDER MALIK Vs. STATE OF U P
January 22, 2009
TEJPAL Vs. STATE OF U P
November 13, 2009
TEJVIR SINGH Vs. STATE OF U P
March 27, 2009
Teni & Ors. Vs. State of U.P.& Anr.
May 5, 2009
THAKUR PRASAD Vs. STATE OF U P
May 26, 2009
THAKUR PRASAD YADAV Vs. STATE OF U P
May 14, 2009
THAKUR RAGHUNATH JI AND CHOOTAR TEKA HANUMAN JI MAHARAJ VIRAJMAN MANDIR SAKEETRA MATHURA Vs. GAON SABHA SAKEETRA
January 9, 2009
THE COMMISSIONER OF INCOME TAX-I Vs. KOHLI BROTHERS COLOR LAB (P) LTD.
November 5, 2009
THE COMMISSIONER, TRADE TAX Vs. RAMCO COKE INDUSTRIES, INDUSTRIAL ESTATE
October 27, 2009
THREE DOTS GIRLS TRAINING COLLEGE Vs. STATE OF U P
June 4, 2009
TILAK CHAND DHIMAN Vs. STATE OF UP
May 11, 2009
TILAK RAM Vs. STATE OF U P
November 16, 2009
Tilak Ram S/o Shadi Ram Vs. State of U.P.
December 15, 2009
TOOLIKA AGARWAL Vs. ROHIT MATHUR
May 15, 2009
TORAN YADAV Vs. STATE OF U P
August 20, 2009
Toran Yadav & Anr. Vs. State of U.P.
August 26, 2009
TRIBHUVAN NATH UPADHYAY Vs. STATE OF U P
May 27, 2009
TRIBHUWAN SINGH Vs. STATE OF U P
February 9, 2009
TRILOKI NATH Vs. STATE OF U P
May 11, 2009
TRIPURARI CHAUDHERI Vs. DISTRICT MAGISTRATE MAHARJGANJ
May 5, 2009
Triveni Engineering Works Ltd.(Sugar Unit), Khatauli, Muzaffar Nagar Vs. Special Secretary, Labour Department and Others
September 14, 2009
Triveni Rai (Dead) & Anr. Vs. Board of Revenue, U.P. at Allahabad & Ors.
July 23, 2009
TRIVITRON MEDICAL SYSTEM PVT LTD Vs. CHIEF MEDICAL SUPRINTENDENT DISTRICT HOSPITAL
December 24, 2009
Trivitron Medical System Pvt.Ltd., New Delhi Vs. Chief Medical Superintendent, District Hospital Raibareli
November 24, 2009
TULSI RAM Vs. STATE OF U P
December 4, 2009
TULSI RAM Vs. D D C AND ORS
November 6, 2009
Tulsi Ram Maheshwari Public School Vs. Employees Provident Fund Appellate Tribunal and others
October 15, 2009
TURRI Vs. STATE OF U P
April 9, 2009
U P A E V P Vs. RAVI SHANKER
April 30, 2009
U P ALLOYS LTD Vs. U P ELECTRICITY REGULATORY COMMISSION
April 27, 2009
U P AVAS AVAM VIKAS PARISHAD Vs. MADHU SHANKAR AGARWAL
February 24, 2009
U P AVAS EVAM VIKAS PARISAD Vs. DIN MOHAMMAD
August 28, 2009
U P AWAS EWAM VIKAS PARISHAD Vs. A D M LAND ACQUISITION
December 10, 2009
U P B E FEDERATION Vs. CENTRAL GOVT INDUSTRIAL
May 18, 2009
U P CEMENT VETANBHOGI SAHKARI RIN SAMITI LTD Vs. OFFICIAL LIQUIDATOR
December 18, 2009
U P CO OPERATIVE BANKLTD Vs. PRESIDING OFFICER LABOUR COURT IST U P KANPUR
February 16, 2009
U P GRAMIN AYURVIGYAN EVAM Vs. SURENDRA KUMAR KANWAT ANUSANDHAN SANSTHAN
April 16, 2009
U P JAL NIGAM LUCKNOW Vs. YAD RAM
May 18, 2009
U P JAL NIGAM LUCKNOW Vs. GOPAL SINGH
May 19, 2009
U P LABORATORY TECHNICIAN ASSOCIATION Vs. STATE OF U P
March 31, 2009
U P POWER CORPORATION LIMITED Vs. RAM KUMAR VERMA
April 10, 2009
U P POWER CORPORATION LTD Vs. MITHLESH
April 28, 2009
U P POWER CORPORATION LTD Vs. SHIVKALIYA
April 28, 2009
U P POWER TRANSMISSION CORPORATION LTD Vs. SAHEB LAL KUREEL
March 25, 2009
U P RAJKIYA NIRMAN NIGAM LTD Vs. RAM KUMAR SHUKLA
April 2, 2009
U P RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. KHILE RAM
May 21, 2009
U P S R T C Vs. PRASHANT KUMAR
May 21, 2009
U P S R T C Vs. SHOBHA SINGH
May 19, 2009
U P S R T C Vs. RAJVEER ALIAS SUBHASH
May 29, 2009
U P S R T C Vs. RAGHU RAJ SINGH
October 14, 2009
U P S R T C LUCKNOW Vs. DEEPKALI
January 13, 2009
U P S R T C LUKHNOW Vs. MAYA DEVI
December 15, 2009
U P S R T C REGIONAL MANAGER ETAWAH Vs. SAROJA DEVI
October 14, 2009
U P STATE BRIDGE CORPORATION LTD Vs. PRESCRIBED AUTHORITY LABOUR COURT U P VARANASI
February 1, 2009
U P STATE BRIDGE CORPORATIONLTD Vs. PRESCRIBED AUTHORITY LABOUR COURT U P VARANASI
February 10, 2009
U P STATE ELECTRICITY BOARD Vs. RAMVIR SINGH
April 6, 2009
U P STATE ELECTRICITY BOARD Vs. GANGAJALI
May 5, 2009
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV U P AGRA
May 6, 2009
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
September 3, 2009
U P STATE ELECTRICITY BOARD Vs. XTH ADDITIONAL DISTRICT JUDGE AGRA
November 17, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. RUKMANI DEVI
November 12, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. AMIT KUMAR
October 26, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. XIVTH ADDITIONAL DISTRICT JUDGE AGRA
July 23, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. CHANDRA PAL
May 15, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. MAQSOOD ALAM
June 29, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. PREM PRAKASH MISHRA
May 18, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. PADAM KUMAR SHUKLA
May 22, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. LAXMAN KUMAR
January 22, 2009
U P STATE ROAD TRANSPORT CORPORATION ALLAHABAD Vs. STATE OF U P
March 19, 2009
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP KANPUR Vs. MOHD SALEEM
May 21, 2009
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. BALRAM SINGH
January 27, 2009
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. VIMAL MISHRA
January 29, 2009
U P STATE SUGAR AND CANE DEVELOPMENT CORPORATION UNIT PIPRAICH RAMPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER GORAKHPUR
December 11, 2009
U P STATE WARE HOUSING CORPORATION Vs. MANOJ KUMAR CHAUDHARY
May 7, 2009
U P SUNNI CENTRAL BOARD OF WAQF LUCKNOW Vs. TOWN AREA COMMITTEE SAHAPUR
February 13, 2009
U. P. Power Corporation Ltd. Vs. Presiding Officer, Labour Court (II), U. P., Kanpur and others
November 30, 2009
U.P. PARIYOJNA PRABANDHAK Vs. COMMISSIONER, TRADE TAX AND ORS.
September 10, 2009
U.P. STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
April 6, 2009
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE PUBLIC SERVICES TRIBUNAL, LUCKNOW
November 13, 2009
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS DEPUTY G.M. Vs. VTH ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
July 28, 2009
U.P.Avas Evam Vikas Parishad Vs. State of U.P. and Others
April 24, 2009
U.P.Avas Evam Vikash Parishad Vs. Anwar and Others
September 8, 2009
U.P.Awas Evam Vikas Parishad and Another Vs. State of U.P. and Others
October 15, 2009
U.P.Power Corporation Ltd., U.P., Lucknow and Others Vs. Om Prakash and Others
September 11, 2009
U.P.State Bridge Corporation Ltd., Gorakhpur Vs. Presiding Officer, Labour Court, Gorakhpur and Another
August 12, 2009
U.P.State Electricity Board and another Vs. Daya Kishan Kapoor and another
August 31, 2009
U.P.State Electricity Board, Aligarh Vs. Presiding Officer, Labour Court, Agra and Others
August 19, 2009
U.P.State Electricity Board, Muzaffar Nagar and Another Vs. Raj Kumar and Another
July 24, 2009
U.P.State Road Transport Corpn. Vs. Ram Sudharey
July 15, 2009
U.P.State Road Transport Corporation Vs. Budhana & Ors.
July 17, 2009
U.P.State Road Transport Corporation Vs. Noor Jahan & Ors.
August 26, 2009
U.P.State Road Transport Corporation Vs. Guddi Devi and Others
May 28, 2009
U.P.STATE ROAD TRANSPORT CORPORATION Vs. SHYAMA DEVI
July 13, 2009
U.P.State Road Transport Corporation, Etawah Vs. State of U.P. and Others
November 12, 2009
U.P.State Road Transport Corporation, Regional Manager, Bareilly Vs. State of U.P. and Others
May 22, 2009
U.P.State Road Transport Corporation, Varanasi Vs. State of U.P. and Others
July 15, 2009
U.P.State Sugar Corporation Ltd., Gorakhpur Vs. Deputy Labour Commissioner, U.P., Gorakhpur and Others
July 27, 2009
U.P.State Sugar corporation, Muzaffar Nagar Vs. Presiding Officer, Industrial Tribunal-V, Meerut and Others
July 14, 2009
U.P.Technical University, Lucknow Vs. Mukesh and Others
August 26, 2009
UCO BANK AGRA-GWALIAR ROAD Vs. BHAGWATI PRASAD
May 13, 2009
UDAI NARAIN YADAV Vs. STATE OF U P
May 28, 2009
Udai Shanker Gupta & Ors. Vs. District Magistrate, Gorakhpur & Ors.
November 20, 2009
UDAL YADAV Vs. STATE OF U P
May 13, 2009
UDAY RAJ UPADHYAY Vs. STATE OF U P
May 6, 2009
UDNAPUR CO OPERATIVE HANDLOOM WEAVERS SOCIETY Vs. SPECIAL ADDITIONAL DISTRICT JUDGE
May 8, 2009
UMA CHARAN AWASTHI Vs. STATE OF U P
May 1, 2009
UMA DEVI Vs. CHANDRA DEVI
May 4, 2009
Uma Kiran Vs. Addl. Distt. Judge & Another
November 4, 2009
UMA RAWAT Vs. STATE OF U P
April 24, 2009
UMA SAHNI Vs. STATE OF U P
August 6, 2009
Uma Shankar Vs. State of U.P.
September 16, 2009
UMA SHANKAR YADAV Vs. STATE OF U P
January 15, 2009
UMA SHANKER BHATT Vs. UNION OF INDIA
December 21, 2009
UMA SHANKER MAURYA Vs. ASSISTANT LABOUR COMMISSIONER WORKMAN COMPENSATIONER SHAHJAHANPUR
February 3, 2009
UMA SHANKER SHUKLA Vs. STATE OF U P
July 31, 2009
UMAKANT DWIVEDI Vs. NEW INDIA ASSURANCE CO LTD
February 12, 2009
Umakant Tiwari and Others Vs. State of U.P. and Others
October 23, 2009
UMASHANKAR Vs. STATE OF U P
September 16, 2009
Umesh Chandra Misra & Anr. Vs. State of U.P. & Ors.
March 17, 2009
Umesh Chandra Nigam Vs. State of U.P.
November 25, 2009
UMESH CHANDRA TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
April 22, 2009
UMESH CHANDRA TRIPATHI Vs. STATE OF U P
May 5, 2009
UMESH CHANDRA YADAV Vs. STATE OF U P
April 17, 2009
UMESH KUMAR Vs. STATE OF U P
March 18, 2009
UMESH SINGH Vs. STATE OF U P
October 26, 2009
Ummed Singh Gusain @ Ummed Girl Vs. Registrar, Cooperative Societies, Uttaranchal, Dehradun and others
April 23, 2009
UNION O INDIA Vs. SHABIR ALIAS BHURA
August 20, 2009
UNION OF INDIA Vs. ISHWARI NARAYAN SINGH
December 18, 2009
UNION OF INDIA Vs. C A T ALLHABAD BENCH
December 18, 2009
Union of India Vs. Additional Distt.Judge, Vth, Kheri.
October 6, 2009
UNION OF INDIA Vs. MOHD ANSAR
April 2, 2009
UNION OF INDIA Vs. EX NO 13672886-W NAIK NATWAR LAL HARJIWAN DAS
February 25, 2009
UNION OF INDIA Vs. RAM SURAJ
March 2, 2009
UNION OF INDIA Vs. VIRENDRA BHARTI
April 21, 2009
UNION OF INDIA Vs. JHUNJHUNWALA VANASPATI LTD
April 27, 2009
Union of India Vs. Central Administrative Tribunal, Allahabad and Others
September 3, 2009
Union of India Vs. Sunita Devi & Ors.
January 27, 2009
UNION OF INDIA Vs. SHASHI BHUSHAN SINGH
March 17, 2009
Union of India and Ors. Vs. C.A.T., Allahabad Bench and Ors.
December 5, 2009
Union of India and Ors. Vs. Ishwari Narayan Singh.
December 8, 2009
Union of India and Others Vs. Qadir Mohammad
July 22, 2009
Union of India and Others Vs. Dhruwa Dev Rai
July 30, 2009
Union of India and Others Vs. Satyendra Kumar Sahai and Another
July 27, 2009
Union of India and others Vs. Brij Mohan and others
August 6, 2009
UNITED BANK OF INDIA Vs. STATE OF U P
November 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. PHULMATA
September 18, 2009
UNITED INDIA INSURANCE CO LTD Vs. REKHA RANI
June 29, 2009
UNITED INDIA INSURANCE CO LTD Vs. MANJU
May 26, 2009
UNITED INDIA INSURANCE CO LTD Vs. ARCHANA SRIVASTAVA
March 26, 2009
UNITED INDIA INSURANCE CO LTD Vs. MEENA AND ORS
October 30, 2009
UNITED INDIA INSURANCE CO. LTD Vs. URMIAL
September 1, 2009
United India Insurance Co. Ltd. Vs. Asha Devi and others
October 23, 2009
United India Insurance Co. Ltd., Lucknow Vs. U. P. State Road Transport Corporation., Lucknow and Ors. etc.
September 18, 2009
United India Insurance Co.Ltd. Vs. Sarojani Devi and others
October 7, 2009
United India Insurance Co.Ltd. Vs. Ram Kali & Qrs.
September 18, 2009
UNITED INDIA INSURANCE COMP LTD Vs. SITA @ RAJ RANI AND ORS
August 7, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. MEENA
August 26, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. GEETA SHARMA
May 27, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. KM. BITOLA
September 18, 2009
United India Insurance Company Ltd. Vs. Neema Parihar & others
May 4, 2009
UNIVERSAL VISCOSE OIL PRODUCTS Vs. COMMISSIONER, TRADE TAX
October 27, 2009
UPENDRA Vs. STATE OF U P
May 13, 2009
UPPER DEOB SUGAR MILLSLTD Vs. DEPUTY LABOUR COMMISSIONER SAHARANPUR
March 17, 2009
URMILA DEVI Vs. STATE OF U P
April 21, 2009
URMILA DEVI Vs. STATE OF U P
April 27, 2009
URMILA DEVI Vs. M A C T A D J AZAMGARH
May 25, 2009
Urmila Devi Vs. State of U.P.
December 24, 2009
Urmila Kapoor Vs. State of U.P. and another
August 13, 2009
URMILA SINGH Vs. STATE OF U P
May 5, 2009
USHA Vs. STATE OF U P
April 1, 2009
USHA DEVI Vs. STATE OF U P
May 7, 2009
USHA DEVI Vs. BOARD OF REVENUE THRU ITS CHAIRMAN LUCKNOW
April 28, 2009
USHA KHANNA Vs. STATE OF U P
February 11, 2009
USHA SHARMA Vs. ROHIT GUPTA
April 2, 2009
USHA SHARMA Vs. STATE OF U P
April 10, 2009
USMAL ALI Vs. RAM MOORTI
May 7, 2009
UTPAL RAI Vs. STATE OF U P
April 15, 2009
UTSAV OIL TRADERS Vs. COMMISSIONER, COMMERCIAL TAX
October 6, 2009
UTTAR PRADESH MASIHI SANGTHAN Vs. STATE OF U P
April 7, 2009
UTTAR PRADESH STATE ROAD TRANSPORT CORPN. Vs. SHARIKUN
December 25, 2009
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BHARAT SINGH
September 1, 2009
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. KAILASH NARAIN SRIVASTAVA AND OTHERS.
July 20, 2009
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. SAVITRI DEVI
September 1, 2009
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION, THROUGH ITS REGIONAL MANAGER, LUCKNOW REGION, LUCKNOW Vs. SMT. ZANTUNNISA
July 1, 2009
Uttaranchal Transport Corporation Vs. Shoorbir Singh Panwar
April 28, 2009
V K UPADHYAYA Vs. STATE OF U P
February 26, 2009
V KUMAR Vs. R KUMAR
April 29, 2009
V.C. LUCKNOW UNIVERSITY, LUCKNOW Vs. MAYANK KUMAR SINGH
November 27, 2009
V.C. MISHRA Vs. BAR COUNCIL OF U.P.
October 9, 2009
V.C.Mishra and Another Vs. Bar council of U.P, Allahabad and Another
October 9, 2009
Vagish Chandra Sharma and Another Vs. State of U.P. and Others
August 12, 2009
VAIBHAV MAHESHWARI Vs. STATE OF U P
July 1, 2009
VAKEEL AHMAD Vs. STATE OF U P
September 3, 2009
VAKEELA HASAN Vs. ALIMUDDIN
April 21, 2009
VAKIL AHMAD Vs. STATE OF U P
April 24, 2009
Van Dana Vs. State of U.P. and Another
December 5, 2009
VANDANA Vs. STATE OF U P
December 5, 2009
VANDANA PATEL Vs. PHOOLKALI
May 21, 2009
VARNIT KUMAR Vs. STATE OF U P
March 26, 2009
VARUN GANDHI Vs. STATE OF U P
March 25, 2009
VARUN KUMAR Vs. ADDITIONAL DISTRICT JUDGE MEERUT
December 17, 2009
Vashistha Deo Dwivedi Vs. Commissioner, Allahabad Division, Allahabad and others
August 3, 2009
Vashistha Dev Dwivedi Vs. Commissioner, Allahabad Division, Allahabad and Others
March 8, 2009
VASUDEO DAS ALIAS VASUDEO RAM Vs. DISTRICT SOCIAL WELFARE OFFICER GHAZIPUR
February 16, 2009
VASUDEO RAO GETHA Vs. PREMENDRA NATH SINGH
February 13, 2009
VED PAL Vs. STATE OF U P
September 1, 2009
VED PAL SINGH BHATI Vs. STATE OF U P
March 2, 2009
VED PRAKASH Vs. STATE OF U P
April 16, 2009
VED PRAKASH Vs. STATE OF U P
November 4, 2009
VED PRAKASH Vs. SUSHIL KUMAR AND ORS
October 29, 2009
VED PRAKASH SHARMA Vs. STATE OF U P
April 1, 2009
VED RAM Vs. STATE OF U P
November 17, 2009
VEENA KHURANA Vs. S D M SADAR PRESCRIBED AUTHORITY UNDER SOCIETIES REGISTRATION ACT 1860 LUCKNOW
February 20, 2009
Veena Mathur Vs. Ram Charan Lal Ram Autar & another
September 3, 2009
VEENA MISHRA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION II VTH REGION VARANASI
April 10, 2009
VEENA MISHRA Vs. REGIONAL DY DIRECTOR OF EDUCATION VARANASI
May 7, 2009
VEER BAL SINGH Vs. STATE OF U P
January 30, 2009
VEER PAL Vs. STATE OF U P
April 13, 2009
Veer Pal Singh Vs. State of U.P. and Ors.
November 27, 2009
VEER PAL SINGH BHADAURIA S S 512 2007 Vs. STATE OF U P
May 14, 2009
Veer Singh (In Jail) Vs. State of U.P.
August 25, 2009
Veer Singh Chauhan Vs. State of U.P. and Others
August 13, 2009
Veerawali Vs. State of U.P. and Others
July 8, 2009
VEERMATI Vs. RAJU SINGH
July 27, 2009
VEERPAL SINGH Vs. STATE OF U P
April 16, 2009
VENUS AUTO (P) LTD. Vs. COMMISSIONER OF INCOME TAX
December 8, 2009
VERENDRA SINGH Vs. COMMITTEE OF MANAGEMENT CHOUDHRY BALDEO SINGH UCHCHTAR MADHYAMIK VIDYALAYA BAMNAULY DHAMPUR BIJNOR
February 2, 2009
VIBHA TIWARI Vs. STATE OF U P
May 11, 2009
VIBHA TIWARI Vs. STATE OF U P
July 8, 2009
VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH Vs. NISHIT SHARMA
March 30, 2009
VICE-CHANCELLOR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR AND Vs. SHASHIKALA
January 13, 2009
VIDHYA SAGAR VERMA Vs. STATE OF U P
April 22, 2009
VIDHYARTHI UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
April 17, 2009
Vidya Devi Vs. State of U.P. and others
July 8, 2009
VIDYADEVI Vs. STATE OF U P
February 26, 2009
VIDYAWATI Vs. 1ST ADDITIONAL DISTRICT JUDGE BULANDSHAHR
January 19, 2009
VIJAI BAHADUR Vs. STATE OF U P
April 24, 2009
VIJAI KUMAR Vs. STATE OF U.P.
November 13, 2009
VIJAI PAL SINGH Vs. STATE OF U.P. THROUGH SECRETARY MADHYAMIC AND ORS.
October 30, 2009
VIJAI PANDEY Vs. STATE OF U P
October 6, 2009
VIJAY BAHADUR Vs. BOARD OF REVENUE U P AT ALLAHABAD
April 15, 2009
VIJAY CHAND Vs. BAIJNATH PRASAD GUPTA
October 13, 2009
VIJAY GUPTA Vs. CHAIRPERSON, DEBTS RECOVERY TRIBUNAL, ALLAHABAD
October 6, 2009
Vijay Krishna Srivastava and another Vs. Tahira Khatoon and another
November 26, 2009
VIJAY KUMAR Vs. STATE OF U P
May 22, 2009
VIJAY KUMAR Vs. STATE OF UTTAR PRADESH
March 20, 2009
VIJAY KUMAR BHARADWAJ Vs. STATE OF U P
April 27, 2009
VIJAY KUMAR MISRA Vs. GENERAL MANAGER INDIAN TELEPHONE INDUSTRIES NAINI
May 8, 2009
VIJAY KUMAR PANDEY Vs. STATE OF U P
April 24, 2009
VIJAY KUMAR TRIVEDI Vs. STATE OF U P
April 13, 2009
VIJAY KUMAR YADAV Vs. STATE OF U P
May 11, 2009
VIJAY KUMR Vs. STATE
December 13, 2009
Vijay Laxmi Vs. State of U.P.
December 16, 2009
VIJAY LAXMI SINGH Vs. STATE OF U P
November 16, 2009
VIJAY LAXMI SRIVASTAVA Vs. UNION OF INDIA
May 14, 2009
VIJAY PAL Vs. UNION OF INDIA
May 8, 2009
VIJAY PICTURE PLACE Vs. STATE OF U P
January 27, 2009
VIJAY PRAKASH Vs. SANDHYA VERMA
January 20, 2009
VIJAY PRAKASH Vs. MUNSHI LAL
November 16, 2009
VIJAY SETH Vs. STATE OF U P
June 15, 2009
VIJAY SHANKAR SINGH Vs. STATE OF U P
March 4, 2009
Vijay Shanker Rai Vs. State of U.P. and Ors.
September 2, 2009
VIJAY STONE PRODUCT Vs. UNION OF INDIA
August 21, 2009
Vijay Thapliyal and others Vs. State of U.P.
March 26, 2009
VIJENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAGHPAT AND ANOTHER
May 18, 2009
VIJENDRA KUMAR Vs. STATE OF U P
April 24, 2009
VIKAS ALIAS BABLOO Vs. STATE OF U P
July 29, 2009
VIKAS JAISWAL Vs. STATE OF U P
December 17, 2009
VIKAS MISHRA Vs. STATE
September 14, 2009
VIKAS PANDEY Vs. BANARAS HINDU UNIVERSITY
April 10, 2009
VIKAS SING Vs. STATE OF U P
May 13, 2009
VIKASH Vs. STATE OF U P
November 12, 2009
VIKASH CHANDRA PATEL Vs. STATE OF U.P. AND OTHERS
September 18, 2009
Vikka Vs. State
March 26, 2009
VIKRAM MATHUR Vs. STATE OF U P
May 1, 2009
VIKRAM VERMA Vs. STATE OF U P
April 17, 2009
VIMAL DEV Vs. STATE OF U P
May 22, 2009
VIMAL KISHORE TIWARI Vs. DISTRICT DEVELOPMENT AUTHORITY
November 6, 2009
VIMAL KUMAR SINGH Vs. STATE OF U P
May 7, 2009
Vimla Chauhan Vs. Yashpal Singh Chauhan
May 20, 2009
VIMLA DEVI Vs. STATE OF U P
May 12, 2009
VIMLA DEVI Vs. STATE OF U.P. AND OTHERS
December 22, 2009
Vimla Jaiswar Vs. Presiding Officer, Labour Court, U.P., Kanpur and another
February 3, 2009
VIMLESH KUMAR RAI Vs. STATE OF U.P. AND OTHERS
September 9, 2009
VIMLESH KUMAR SHUKLA Vs. STATE OF U P
May 6, 2009
VINAY KUMAR Vs. STATE OF U P
July 29, 2009
VINAY KUMAR AGARWAL Vs. UNITED INDIA INSURANCE CO LTD
May 21, 2009
VINAY KUMAR DUBEY Vs. JALESAR
May 26, 2009
VINAY KUMAR SINGH Vs. STATE OF U P
April 21, 2009
Vinay Kumar Singh Vs. District Inspector of Schools, Jaunpur and Others
August 13, 2009
Vinay Kumar Tiwari Vs. State of U.P. and Others
November 5, 2009
VINAY KUMAR UPADHYAY Vs. STATE OF U.P.
August 12, 2009
VINAY KUMAR UPADHYAY Vs. SURENDRA SINGH
December 15, 2009
Vinay Singh @ Sonu Vs. State of U.P.
December 16, 2009
VINAYAK Vs. STATE OF U P
May 11, 2009
VINDHAYACHAL Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH
May 22, 2009
VINEET KISHORE JAIN Vs. VANDANA AGARWAL
August 25, 2009
VINEET KUMAR AGNIHOTRI Vs. COMMISSIONER KANPUR REGION KANPUR
January 27, 2009
Vineet Kumar Jain Vs. Special Judge (E.G.ACT), Additional District Judge, Mainpuri and others
April 21, 2009
VINEETA MISHRA Vs. U P BASIC EDUCATION BOARD ALLAHABAD
June 12, 2009
VINNETA DEVI Vs. STATE OF U P
May 7, 2009
VINOD KUMAR Vs. STATE OF U P
May 11, 2009
VINOD KUMAR Vs. NATIONAL INSURANCE CO LTD
May 7, 2009
VINOD KUMAR Vs. STATE OF U P
May 13, 2009
VINOD KUMAR Vs. STATE OF U P
June 12, 2009
VINOD KUMAR Vs. UNION OF INDIA
April 24, 2009
VINOD KUMAR Vs. INSPECTOR GENERAL OF POLICE MEERUT RANGE MEERUT
April 15, 2009
VINOD KUMAR Vs. JAI PRAKASH
December 2, 2009
Vinod Kumar and others Vs. Rahmat Ali
August 18, 2009
VINOD KUMAR BURMAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
January 9, 2009
VINOD KUMAR JAIN Vs. MANDERSH
May 14, 2009
VINOD KUMAR JAISWAL Vs. STATE OF UTTAR PRADESH
May 22, 2009
VINOD KUMAR MISHRA Vs. ADDITIONAL DISTRICT JUDGE
March 25, 2009
Vinod Kumar Pandey Vs. State of U.P. and Others
July 15, 2009
Vinod Kumar Pandey Vs. State of U.P. and Others
November 13, 2009
VINOD KUMAR SHARMA Vs. UNION OF INDIA
December 18, 2009
VINOD KUMAR SHUKLA Vs. JAL MANDAL LTD
August 25, 2009
VINOD KUMAR SINGH Vs. STATE OF U P
February 26, 2009
Vinod Kumar Singh Vs. District Inspector of Schools, Azamgarh & Ors.
June 29, 2009
VINOD KUMAR SRIVASTAVA Vs. STATE OF U P
May 7, 2009
VINOD KUMAR SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE
April 30, 2009
Vinod Kumar Tripathi and Another Vs. State of U.P. and Others
July 3, 2009
VINOD SHANKER MISRA Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOK MARG NEW DELHI
February 20, 2009
VIPIN BIHARI SINGH Vs. STATE OF U P
December 16, 2009
VIPIN KUMAR Vs. STATE OF U.P.
August 25, 2009
VIPIN KUMAR Vs. STATE OF U.P.
November 23, 2009
VIPIN KUMAR MISHRA Vs. STATE OF U.P. AND OTHERS
April 9, 2009
VIPIN KUMAR PANDEY Vs. STATE OF U P
February 20, 2009
VIPIN KUMAR SAINI Vs. STATE OF U P
April 10, 2009
VIPUL AGARWAL Vs. STATE OF U.P.
November 7, 2009
VIRENDRA Vs. ADDITIONAL DISTRICT JUDGE
April 2, 2009
VIRENDRA AMERIA Vs. REGIONAL MANAGER U P ROAD TRANSPORT CORPORATION
December 6, 2009
Virendra Ameria Vs. Regional Manager, U.P. State Road Transport Corporation, Jhansi Region, Jhansi and Another
December 16, 2009
VIRENDRA KUMAR Vs. STATE OF U P
December 14, 2009
VIRENDRA KUMAR Vs. BHAGWAT DAYAL
July 17, 2009
Virendra Kumar Bind and Others Vs. State of U.P. and Another
October 8, 2009
Virendra Kumar Jaiswal Vs. Chief Metropolitan Magistrate, Kanpur Nagar and Another
August 20, 2009
Virendra Kumar Tyagi Vs. State of U.P.and others
February 19, 2009
VIRENDRA NATH SHUKLA INSTITUTE OF EDUCATION AND TECHNOLOGY AND Vs. STATE OF U P
June 4, 2009
VIRENDRA PAL SINGH Vs. STATE OF U P
May 29, 2009
VIRENDRA PANDEY Vs. M A C T DISTRICT JUDGE CHITRAKOOT
May 11, 2009
VIRENDRA PRASAD SRIVASTAVA Vs. VAISHYA BROTHERS & CO. (P) LTD. AND ANOTHER
July 3, 2009
VIRENDRA PRATAP SINGH Vs. STATE OF U P
April 9, 2009
Virendra Singh Vs. District Inspector of Schools, Deoria & Ors.
July 30, 2009
Virendra Singh Vs. Puspa Devi and others
March 23, 2009
VISHAL VARSHNEY Vs. STATE OF U P
April 7, 2009
Visheshwar Dayal Tripathi Vs. State of U.P. and Others
September 11, 2009
VISHNU BHAGWAN AGARWAL Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 29, 2009
VISHNU BHAGWAN AGARWAL Vs. STATE OF U P
June 4, 2009
VISHNU DAYAL SHARMA Vs. STATE OF U P
April 24, 2009
Vishnu Dutt Sharma Vs. Collector/District Magistrate, Pilibhit and Others
April 29, 2009
Vishnu Mishra Vs. State of U.P. and another
September 9, 2009
VISHNU NARAIN GARG Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR NAGAR
December 10, 2009
VISHRAM Vs. STATE OF U P
May 14, 2009
VISHWAJEET SINGH Vs. STATE OF U P
April 20, 2009
VISHWAKARMA PRASAD Vs. STATE OF U P
April 22, 2009
VISHWANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
February 3, 2009
VISHWANATH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANSI AND OTHERS
September 3, 2009
VIVEK KUMAR Vs. STATE OF U.P. AND OTHERS
November 18, 2009
VIVEK KUMAR GUPTA Vs. IIIRD A D J
May 18, 2009
VIVEKANAND COLLEGE OF EDUCATION ALIGARH Vs. STATE OF U P
June 4, 2009
VRINDA RANA Vs. STATE OF U P
June 23, 2009
Vrindavan Lal and Others Vs. Roopkishor Singhal and Another
November 11, 2009
VXL REALTORS PVT LTD Vs. STATE OF U P
May 29, 2009
VYSYA BANK LTD. Vs. COMMISSIONER OF TRADE TAX
October 27, 2009
WAFIA KHATOON Vs. ASSISTANT CUSTODIAN GENERAL E P U P LUCKNOW
January 23, 2009
WAHEED Vs. STATE OF U P
April 22, 2009
WAHID Vs. MOHD ANWAR
April 9, 2009
WAJID ALI Vs. STATE OF U P
April 6, 2009
WAJID ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR
July 2, 2009
Wajid Husain and Others Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and Others
August 20, 2009
WAKF AL AULAD YUSFIA Vs. CONTROLLING AUTHORITY/COMMISSIONER
May 15, 2009
WALI MOHAMMAD ALIAS PAINTER Vs. STATE OF U P
May 22, 2009
Waqar Alam Vs. Addl. District Judge and another
December 7, 2009
WAQF SYED ALI ZAMIN WAQF NO 844-FAIZABAD Vs. STATE OF U P
April 27, 2009
WASAN SHOES LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL
July 29, 2009
WASEEM KHAN Vs. STATE OF U P
May 13, 2009
WASIF HAIDER Vs. STATE OF U P
May 29, 2009
YADAV BRICKS UDYOG MARKA M H S Vs. STATE OF U P
April 29, 2009
YADAV TRADERS Vs. STATE OF U.P. AND ORS.
March 19, 2009
YADUNATH SINGH Vs. STATE OF U P
September 1, 2009
Yagya Narain Shukla Vs. State of U.P. and Others
October 7, 2009
YAMUNA NARAYAN MISHRA Vs. STATE OF U P
April 9, 2009
YAMUNA PRASAD DUBEY Vs. STATE OF U P
April 7, 2009
Yashpal and Another Vs. State of U.P.
November 4, 2009
YASHWANT SHAHI AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 28, 2009
YASHWANT SINGH Vs. STATE OF U P
April 16, 2009
YASHWANT SINGH SACHAN Vs. STATE OF U P
May 7, 2009
YOGENDRA Vs. STATE OF UP
December 16, 2009
YOGENDRA KUMAR AGARWAL Vs. SUSHMA DEVI
September 3, 2009
YOGENDRA KUMAR SHARMA Vs. STATE OF U P
November 17, 2009
YOGENDRA PAL SINGH Vs. STATE OF U P
May 15, 2009
YOGENDRA RAI Vs. STATE OF U P
April 21, 2009
YOGENDRA SINGH Vs. STATE OF U P
April 16, 2009
YOGENDRA SINGH JHA ALIAS YOGI Vs. STATE OF U P
April 1, 2009
Yogesh Kumar Vs. State of U.P.
December 11, 2009
YOGMAYA Vs. STATE OF U P
April 7, 2009
Yograj Sharma and Another Vs. State of U.P. and Others
July 8, 2009
YUNUS Vs. STATE OF U P
July 10, 2009
YUSUF Vs. D D C MUZAFFAR NAGAR
March 2, 2009
Z.A. SIDDIQUI Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA, SITAPUR AND OTHERS
August 6, 2009
ZAFAR AHMAD KHAN ALIAS CHANDA KHAN Vs. STATE OF U P
May 8, 2009
ZAFEER ALI Vs. DISTRICT BASIC EDUCATION OFFICER SANT KABIR NAGAR
May 22, 2009
ZAHID Vs. STATE OF U P
October 29, 2009
ZAHID HUSSAIN Vs. RAM SWAROOP GUPTA
July 24, 2009
ZAHIRUDDIN Vs. NAIRUNNISA BIBI
September 3, 2009
ZAIGHAM ALI Vs. STATE OF U P
May 11, 2009
Zakir Husain Vs. Nagar Palika Parishad, Moradabad
October 7, 2009
Zakir Hussain and Another Vs. State of U.P. and Another
August 12, 2009
ZILA BASIC SHIKSHA ADHIKARI DISTRICT SITAPUR Vs. SATI PRASAD DIXIT
January 29, 2009
ZILA BASIC SHIKSHA ADHIKARI KANPUR NAGAR Vs. DHOOPA DEVI
August 4, 2009
ZILA GRAMODYOG ADHIKARI Vs. PRADEEP KUMAR
April 10, 2009
Zishan Vs. Superintendent, District Jail, Muzaffar Nagar And Ors.
May 29, 2009
ZONAL MANAGER LIC OF INDIA KANPUR Vs. DEPUTY INSPECTOR GENERAL REGESTRATION DEPUTY COMMISSIONER STAMPS
July 24, 2009
Zonal Manager, Life Insurance Corporation of India, Kanpur Vs. Presiding Officer and Others
July 28, 2009
ZUBAIR Vs. STATE OF U P
April 8, 2009