Case Index

Title
Date
KALYANAKUMAR V Vs. STATE OF KERALA
November 5, 2009
RAJAN @ RAJU Vs. STATE OF KERALA
August 4, 2009
SUJITH K. M Vs. STATE OF KERALA
October 21, 2009
A C VALSALA Vs. KERALA STATE WAREHOUSE CORPORATION; SECRETARY TO GOVERNMENT AGRICULTURE
November 9, 2009
A DEVADAS, DEPUTY SUPERINTENDENT/JAILOR Vs. STATE OF KERALA; SECRETARY TO GOVERNMENT; CONVENER; DIRECTOR GENERAL OF POLICE(PRISONS)
November 10, 2009
A G ABRAHAM Vs. STATE OF KERALA
July 29, 2009
A G PREMACHANDRAN Vs. SALES TAX OFFICER
May 5, 2009
A GOPALAN Vs. STATE OF KERALA
December 22, 2009
A JAYARAJ Vs. STATE OF KERALA
July 10, 2009
A K SULTHAN Vs. DIRECTOR OF PANCHAYATHS; DEPUTY DIRECTOR OF PANCHAYATHS; STATE OF KERALA; ELAPPULLY GRAMA PANCHAYATH COUNCIL; Y M ABOOBACKER
November 25, 2009
A K VENEERS PVT LTD Vs. STATE OF KERALA
June 24, 2009
A KARTHYAYANI Vs. STATE REPRESENTED BY THE PUBLIC
November 10, 2009
A M NOUSHAD Vs. M JAMAL
September 23, 2009
A O THOMAS Vs. STATE
January 1, 2009
A P ABOOBACKER Vs. T V CHANDRAN
May 28, 2009
A P STEEL RE ROLLING MILL PVT LTD Vs. CHIEF ENGINEER
June 5, 2009
A R MOHAN Vs. STATE OF KERALA
June 5, 2009
A R NAGAR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
December 4, 2009
A R NAGAR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
October 4, 2009
A RAJAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
June 3, 2009
A RAJAN, S/O RAMANKUTTY MOOTHAN Vs. COMMISSIONER OF LANE REVENUE; REVENUE DIVISIONAL OFFICE; VILLAGE OFFICER
December 1, 2009
A S BAFAKKITHANGAL S/O ABDULLA KOYA THANGAL Vs. PURUSHOTHAMAN
March 18, 2009
A S NARAYANAN PILLAI Vs. STATE OF KERALA
June 10, 2009
A SALAHUDDIN Vs. UNION OF INDIA
January 1, 2009
A SALIM Vs. FOSTER FOODS P LTD
May 5, 2009
A SANKARANARAYANAN S/O ACHUTHAN NAIR Vs. BRANCH MANAGER; P VELAYUDAN S/O KUMARAN
December 7, 2009
A SHAHAN SHA Vs. STATE OF KERALA
November 6, 2009
A V PRADEEP KUMAR Vs. C K SINDHU
October 14, 2009
A VALSARAJAN Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTION; ASSISTANT EDUCATIONAL OFFICER; MANAGER, IRSHADIYA A U P SCHOOL
May 28, 2009
A. MADHOJI RAO Vs. STATE OF KERALA AND ORS.
September 15, 2009
A. RAMESH SHENOY S/O. AYYUTH SHENOY Vs. SUSILA AND DAYANANDA MALLER AND ORS.
June 1, 2009
A. SHAJAHAN Vs. J. ASOKAN
October 5, 2009
A.L. PHILOMINA Vs. THE STATE OF KERALA,
October 30, 2009
A.P. AJAYAN, OFFICIAL RECEIVER Vs. DY. SP. CBCID
April 28, 2009
A.P. SIBUNISA Vs. THE SECRETARY, THALASSERY MUNICIPALITY
June 1, 2009
A.V. THOMAS @ THOMACHAN S/O ULAHANNAN Vs. STATE OF KERALA
April 24, 2009
A.V.G. MOTORS LIMITED Vs. THE KERALA STATE ELECTRICITY BOARD,
May 12, 2009
AARIFA BEEVI Vs. STATE OF KERALA
June 25, 2009
ABBAS W/O. YUSUF AND ALIAHAMMED S/O. ABDUL KADER Vs. STATE OF KERALA
April 15, 2009
ABDU MANAF, S/O MUHAMMED K Vs. KERALA STATE ELECTRICITY BOARD; KERALA PUBLIC SERVICE COMMISSION
November 3, 2009
ABDU RAHIMAN Vs. DISTRICT COLLECTOR MALAPPURAM
September 29, 2009
ABDUL ASEEA Vs. DEVAKI
April 8, 2009
ABDUL AZEEZ N E Vs. REGIONAL TRANSPORT AUTHORITY
February 27, 2009
ABDUL HAMEED Vs. STATE OF KERALA
April 1, 2009
ABDUL HARIF Vs. STATE
May 12, 2009
ABDUL KADER NISSAR Vs. PASSPORT OFFICER
June 19, 2009
ABDUL KAREEM Vs. K K HASSAN
March 18, 2009
ABDUL KAREEM M ALIAS KUNHIPPA Vs. KUNNATHADATHIL KUTTYHASSAN
March 18, 2009
ABDUL KAREEM S/O ABOOBACKER Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
December 4, 2009
ABDUL LATHEEF THONDIKKADAN Vs. STATE OF KERALA
June 5, 2009
ABDUL MAJEED Vs. DISTRICT COLLECTOR
July 27, 2009
ABDUL NAZAR Vs. STATE OF KERALA
August 3, 2009
ABDUL NAZAR S/O. MUHAMMED Vs. STATE OF KERALA AND MS. SUHARA D/O. IBRAHIM
May 29, 2009
ABDUL NAZIR Vs. TAHSILDAR KOZHIKODE
August 19, 2009
ABDUL RAHUMAN Vs. STATE OF KERALA
January 8, 2009
ABDUL RAUF, S/O ABDUL SALAM Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
November 17, 2009
ABDUL RAZACK Vs. ASSISTANT PASSPORT OFFICER
December 2, 2009
ABDUL RAZACK Vs. STATE OF KERALA
August 27, 2009
ABDUL SALAM Vs. STATE OF KERALA
March 27, 2009
ABDUL SHUKKOOR Vs. DISTRICT COLLECTOR ERNAKULAM
June 10, 2009
ABDULKHADER Vs. STATE OF KERALA
September 17, 2009
ABDULKHADER K M Vs. STATE OF KERALA
May 12, 2009
ABDULLA K M Vs. SECRETARY
August 19, 2009
ABDULLA V Vs. DISTRICT COLLECTOR; C I OF POLICE
December 3, 2009
ABDULRAHIMAN Vs. STATE OF KERALA
July 2, 2009
ABDULRAHIMAN Vs. GOVERNMENT OF KERALA
February 13, 2009
ABOOBACKER SIDHIK S/O MUHAMMED Vs. DISTRICT COLLECTOR,OFFICE OF THE; SUB INSPECTOR OF POLICE
December 2, 2009
ABOOBAKER Vs. MOHAMMED SHAFFIN
September 22, 2009
ABRAHAM ROY Vs. PHILIP ALIAS PAPPACHAN
March 18, 2009
ABRAHAM SHARON Vs. CIRLCE INSPECTOR OF POLICE
May 12, 2009
ABRAHAM THOMSON Vs. KUNJAMMA JEEVAMONY
November 19, 2009
ABU Vs. STATE OF KERALA
November 10, 2009
ABU Vs. STATE OF KERALA
November 9, 2009
ABU KUNHIMUHAMMAD V V Vs. RETURNING OFFICER TIRURANGADI GRAMA PANCHAYAT
June 8, 2009
ABY ENGINEERING AND CONSULTANTS (P) LTD Vs. ASSISTANT COMMISSIONER
November 4, 2009
ABY ENGINEERS AND CONSULTANTS P LTD Vs. ASST COMMISSIONER
March 6, 2009
ACCOUNTANAT GENERAL Vs. P M JAMES
June 17, 2009
ACCOUNTANT GENERAL OF KERALA; STATE OF KERALA; SECRETARY TO GOVERNMENT; ASSISTANT EDUCATIONAL OFFICER Vs. MARY K ABRAHAM, RETD HEADMISTRESS
November 23, 2009
ACHAMMA Vs. STATE OF KERALA
May 5, 2009
ACHAMMA JOHN Vs. ANUPAMA ELIZEBATH
August 6, 2009
ACHAPULLY IBRAHIM Vs. UNION OF INDIA
February 16, 2009
ADAM MUSTHAFA Vs. STATE OF KERALA
June 8, 2009
AFSAL, S/OABDUL KAREEM Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
November 11, 2009
AGI K J Vs. STATE OF KERALA
March 16, 2009
AGRO TECH PET P LTD Vs. STATE OF KERALA
June 3, 2009
AHAMMED KUNJU Vs. STATE OF KERALA
December 18, 2009
AHAMMEDKUTTY, S/O SAIDALI Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 1, 2009
AISHA Vs. COMPETENT AUTHORITY SAFEM
August 13, 2009
AJAYA KUMAR S; M PUSHKARAN Vs. COMMISSIONER OF EXCISE; GOVERNMENT OF KERALA; ASSISTANT EXCISE COMMISSIONER; SAJEEVU KUMAR T P, PREVENTIVE OFFICER
November 24, 2009
AJAYRAJ Vs. STATE OF KERALA
July 10, 2009
AJI C K Vs. SUB INSPECTOR OF POLICE
May 5, 2009
AJI SEBASTIAN Vs. STATE OF KERALA
June 5, 2009
AJI VASUDEVAN Vs. STATE OF KERALA
May 5, 2009
AJIKUMAR S/O. PRABHAKARAN Vs. STATE OF KERALA AND ORS.
December 11, 2009
AJITH KUMAR V S Vs. STATE OF KERALA
February 26, 2009
AJITHA Vs. STATE OF KERALA
April 3, 2009
AJITHKUMAR Vs. SHAIMA
June 15, 2009
AJITHKUMAR Vs. REJINKUMAR
June 11, 2009
AKAY FLAVOURS & AROMATICS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 26, 2009
AKBAR Vs. STATE OF KERALA
November 24, 2009
AKKARAMMAL MOHAMMED Vs. P. DAMODARAN
May 27, 2009
AL AHALI BUSINESS TRADE LINKS PVT LTD Vs. STATE
November 16, 2009
ALAGADURAI Vs. IMMANUEL NASA JUSTIN
March 3, 2009
ALAGADURAI Vs. IMMANUEL
March 5, 2009
ALAN GEORGE Vs. CONTROLLER OF EXAMINATION
May 8, 2009
ALBERT JERONE Vs. STATE OF KERALA
June 8, 2009
ALEX C JOSEPH Vs. INCOME TAX OFFICER
November 11, 2009
ALEX CHERIAN Vs. COMMISSIONER OF INCOME-TAX
July 14, 2009
ALEX M MURICKEN; PRAVEEN S; RENJUMON P R Vs. STATE OF KERALA; CHIEF WELFARE FUND INSPECTOR; WELFARE FUND INSPECTOR; MANAGING DIRECTOR
November 6, 2009
ALI Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
July 23, 2009
ALI HASA Vs. STATE OF KERALA
March 30, 2009
ALI JISHAN @ JISHAN CHAWHAN Vs. STATE OF KERALA AND MANOJ KUMAR
November 26, 2009
ALL INDIA RUBBER BOARD EMPLOYEES UNION Vs. RUBBER BOARD
July 31, 2009
ALL KERALA HOUSE BOAT OWNERS Vs. STATE OF KERALA; DIRECTOR OF TOURISM; DISTRICT COLLECTOR, ALAPPUZHA; MEMBER SECRETARY, KERALA STATE; CHIEF ENGINEER; CHIEF INSPECTOR OF BOATS
December 11, 2009
ALL KERALA PRIVATE ASSOCIATION Vs. STATE OF KERALA
November 20, 2009
ALLIANCE GRAIN PRODUCTS PVT LTD Vs. STATE OF KERALA
August 10, 2009
ALPHONE THOMAS Vs. ALEY
July 16, 2009
AMAL GEORGE Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
December 9, 2009
AMALA CANCER HOSPITAL Vs. KERALA STATE ELECTRICITY BOARD; SPECIAL OFFICER (REVENUE), K S E B; DEPUTY CHIEF ENGINEER IN-CHARGE; ASSISTANT EXECUTIVE ENGINEER
May 28, 2009
AMBIKA ALIAS AMBI Vs. STATE OF KERALA
May 5, 2009
AMBIKA DEVI B Vs. STATE OF KERALA; INSPECTOR GENERAL
November 23, 2009
AMBIKA RAJAN Vs. BASHEERA BEEVI
April 3, 2009
AMBROSE ALIAS LALAN Vs. YESUDAS
March 24, 2009
AMMALUKUTTY AMMA Vs. DAMODARAN
July 8, 2009
AMMINI Vs. STATE OF KERALA
May 12, 2009
AMOSE Vs. SELVARAJ
November 9, 2009
AMRUTHA KUMAR M A Vs. STATE OF KERALA
January 12, 2009
AMWAY INDIA ENTERPRISES Vs. STATE OF KERALA
February 13, 2009
AN MARY JOSEPH Vs. STATE OF KERALA
May 8, 2009
ANAND GRAMPANCHAYAT Vs. KERALA STATE ELECTION COMMISSION
May 21, 2009
ANANDAN Vs. STATE OF KERALA
August 28, 2009
ANANTHA NARAYANA BHATT Vs. CENTRAL BUREAU OF INVESITGATION
July 31, 2009
ANBU G Vs. STATE OF KERALA
June 3, 2009
ANCHALA SUNNY Vs. SREEKUMAR
April 1, 2009
ANCY ROSE K, U D TYPIST Vs. DIRECTOR OF AGRICULTURE SOIL; DISTRICT SOIL CONSERVATION OFFICER; T R REMESAN, SENIOR GRADE TYPIST
November 9, 2009
ANEESH Vs. SUB INSPECTOR OF POLICE
June 4, 2009
ANEESH Vs. STATE OF KERALA
October 28, 2009
ANEESH RAJAMANI Vs. STATE OF KERALA
May 12, 2009
ANI G MATTATHIL Vs. STATE OF KERALA
February 10, 2009
ANIL KUMAR Vs. RAMKRISHNA KARTHA
January 20, 2009
ANIL KUMAR Vs. STATE
June 4, 2009
ANIL KUMAR B P Vs. STATE OF KERALA
February 25, 2009
ANILA Vs. STATE OF KERALA
January 14, 2009
ANILKUMAR Vs. SINDHU
April 7, 2009
ANILKUMAR Vs. STATE OF KERALA
July 23, 2009
ANILKUMAR OVIL MAILAMON Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 9, 2009
ANITHA THOMAS Vs. STATE OF KERALA AND ORS.
September 30, 2009
ANJIL VELLACHI Vs. MAMUNI BHASKARAN ALIAS VATTAYIL BHASKARAN
August 10, 2009
ANNAMMA KURIAKKOSE Vs. STATE OF KERALA
June 4, 2009
ANNAMMA MATHEW W/O. C.C. MATHEW AND Vs. RAJAPPAN, S/O. NARAYANAN
May 27, 2009
ANNAMMA THOMAS Vs. STATE OF KERALA
September 29, 2009
ANNIE T VARGHESE Vs. STATE OF KERALA
May 29, 2009
ANNIE VARGHESE W/O. LATE SUNIL GEORGE Vs. STATE OF KERALA AND UNION OF INDIA (UOI)
April 7, 2009
ANOOP Vs. STATE OF KERALA
October 20, 2009
ANTONITTO Vs. CHIEF CIT
February 3, 2009
ANTONY Vs. CHELLANAM GRAMA PANCHAYAT
July 9, 2009
ANTONY IRUMBAN S/O DEVASSY Vs. STATE OF KERALA REPRESENTED; K P RAPHEL S/O PERINCHU
May 28, 2009
ANU S Vs. SUPERINTENDENT OF POLICE
May 5, 2009
APPOLLO TYRES LIMITED Vs. ASSITANT COMMISSIONER
December 7, 2009
APPOLLO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 15, 2009
APPUKUTTAM PILLAI Vs. STATE OF KERALA
September 15, 2009
APPUKUTTAN Vs. STATE OF KERALA
September 22, 2009
APPUPILLAI MADHAVAN PILLAI Vs. STATE OF KERALA
May 8, 2009
ARAMUGHAN Vs. SUDHEESH KUMAR
February 11, 2009
ARAVIND SHAJI Vs. STATE OF KERALA
June 9, 2009
ARAVINDAKSHAN K Vs. BALAKRISHNA MENON
June 12, 2009
AROMA BINDING UNIT Vs. STATE OF KERALA
November 5, 2009
ARSHAD BEEGUM Vs. NAJEEBA
September 17, 2009
ARSHAD BEEGUM Vs. NAJEEB
July 17, 2009
ART LEASING LTD. Vs. COMMISSIONER OF INCOME-TAX
September 15, 2009
ARUN GEORGE Vs. STATE OF KERALA
October 7, 2009
ARUN S BABY Vs. STATE OF KERALA
May 12, 2009
ARUN SUNNY Vs. DEPUTY COMMISSIONER OF INCOME-TAX
June 4, 2009
ARUNA T.K. W/O P.R. NARAYANAN Vs. STATE OF KERALA AND THE DIRECTOR OF HEALTH SERVICES
May 22, 2009
ARUNKRISHNAN T P Vs. STATE OF KERALA
March 11, 2009
ARVIND KUMAR Vs. COMMISSIONER OF INCOME TAX
December 14, 2009
ARYAMOL. A Vs. UNIVERSITY OF KERALA AND THE REGIONAL DIRECTOR
August 28, 2009
ASAD AHAMMED KUTTY Vs. SUB INSPECTOR OF POLICE
May 12, 2009
ASHA MANJU K M Vs. K P S C
January 28, 2009
ASHA P Vs. STATE OF KERALA
November 12, 2009
ASHA. V, HIGH SCHOOL ASSISTANT (H.S.A.) Vs. STATE OF KERALA REP. BY SECRETARY AND ORS.
October 1, 2009
ASHARANI Vs. DIRECTOR OF VOCATIONAL HIGHER SECONDARY EDUCATION
July 2, 2009
ASHIQUE ENTERPRISES Vs. ASSISTENT COMMISSIONER
September 24, 2009
ASHOK CHACKO THOMAS Vs. MAHATMA GANDHI UNIVERSITY
October 14, 2009
ASHOK KUMAR Vs. STATE OF KERALA
April 30, 2009
ASHOK NAIR Vs. STATE LEVEL COMMITTEE FOR SALES TAX EXEMPTION
May 25, 2009
ASHRAF Vs. STATE OF KERALA
April 2, 2009
ASHRAF Vs. STATE OF KERALA
October 13, 2009
ASIANET SATELITE COMMUNICATIONS LTD Vs. STATE OF KERALA
August 27, 2009
ASIYA Vs. HAMEED
March 31, 2009
ASMA RUBBER PRODUCTS P LTD Vs. STATE BANK OF INDIA
January 1, 2009
ASOKAN Vs. C I OF POLICE
November 13, 2009
ASOKAN VASU Vs. STATE OF KERALA,
September 10, 2009
ASSISTANT COMMISSIONER ASSESSMENT Vs. HINDALCO INDUSTRIES LTD
March 11, 2009
ASSISTANT EXECUTIVE ENGINEER KSEB Vs. P MADHAVAN NAIR
June 10, 2009
ASSOCIATE TRADE LIMK Vs. STATE OF KERALA
July 2, 2009
ASST EXISE CONMMISSIONER Vs. PAULSON
January 6, 2009
ASSYST INTERNATIONAL PVT LTD Vs. STATE OF KERALA
August 14, 2009
AUGUSTINE K S Vs. STATE OF KERALA
August 28, 2009
AUGUSTINE MATHEW Vs. STATE OF KERALA
February 16, 2009
AYISHA TEACHER Vs. DISTRICT COLLECTOR
July 30, 2009
AYISHUMMA Vs. HASSAN
June 29, 2009
AYISUMMA WIDOW OF ABDUL KHADER AND ORS. Vs. PAZHANIYAPPA PILLAI AND ORS.
September 25, 2009
AYYAPPAN PILLAI Vs. STATE OF KERALA
March 18, 2009
AZAD IBRAHIM Vs. STATE OF KERALA
May 5, 2009
AZAR FAMIN K K Vs. VICE CHANCELLOR
November 19, 2009
AZHIMALA BEACH RESORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 3, 2009
B INDIRAMMA Vs. INCOME TAX OFFICER
May 21, 2009
B R NAIR, ASSISTANT BRANCH MANAGER Vs. LIFE INSURANCE CORPORATIONN OF INDIA; EXECUTIVE DIRECTOR (PERSONNEL); SECRETARY, PERSONAL ADMINISTRATION; K SWAMINATHAN, SENIOR DIVISIONAL
November 3, 2009
B RAJU Vs. UNION OF INDIA
January 6, 2009
B SARALAMANI Vs. STATE OF KERALA; LAND REVENUE COMMISSIONER; DISTRICT COLLECTOR; DISTRICT SUPERINTENDENT OF SURVEY; ADDL TAHSILDAR; VILLAGE OFFICER; RAJU VARGHESE; OMANA RADHAKRISHNAN; MEENAKSHY AMMA
December 8, 2009
B. S. T. & P. S. P. WORKERS UNION Vs. GOVERNMENT OF INDIA
August 3, 2009
BABU Vs. STATE OF KERALA
December 4, 2009
BABU Vs. STATE OF KERALA
December 17, 2009
BABU Vs. R T A THRISSUR
November 5, 2009
BABU GEORGE Vs. ALL KERALA EX SERVICEMEN SECURITY STAFF
January 23, 2009
BABU GEORGE, Vs. THE AGRICULTURAL PRODUCTION AND ORS.
September 29, 2009
BABU M N Vs. SECRETARY CORPORATION OF KOCHI
June 2, 2009
BABU P BENEDICT Vs. PRINCIPAL MACT
December 21, 2009
BABY JOHN Vs. LIFE INSURANCE CORPORATION OF INDIA
August 17, 2009
BABY M.P., SUB INSPECTOR OF POLICE Vs. STATE OF KERALA AND SOOPY S/O. KUNHAMMED
March 5, 2009
BAKAR ALI SARESS M S/O ABDUL KAREEM Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
December 4, 2009
BALACHANDRAN Vs. STATE OF KERALA
August 13, 2009
BALACHANDRAN Vs. PARTHASARATHY
July 27, 2009
BALACHANDRAN S Vs. N KRISHNAMOORTHY
February 26, 2009
BALAKRISHNA PILLAI G Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES KOLLAM
March 3, 2009
BALAKRISHNAN Vs. BALAN
August 27, 2009
BALAKRISHNAN KELAPPAN Vs. STATE OF KERALA
May 8, 2009
BALAKRISHNAN M V S/O ACHUTHAN Vs. DISTRICT COLLECTOR, COLLECTORATE; SUB INSPECTOR OF POLICE
December 11, 2009
BALAKRISHNAN S/O NARAYANA GUPTHAN Vs. DIVISIONAL FOREST OFFICER; DEPUTY RANGER
November 30, 2009
BALAKRISHNAN S/O RAGHAVAN; ANISH S/O KUNJUMANI; PRAKASAN S/O KUTTAN Vs. DISTRICT COLLECTOR; VILLAGE OFFICER, PALLASSENA; TAHSILDAR, CHITTUR
November 19, 2009
BALAKRISHNAN S/O. KUMARAN Vs. THE VICAR, ST. MATHEWS CHURCH
May 28, 2009
BALAN Vs. DEVAKI R NAYAR
December 22, 2009
BALAN Vs. STATE OF KERALA
June 24, 2009
BALAN Vs. STATE OF KERALA
June 11, 2009
BALAN Vs. STATE OF KERALA
June 3, 2009
BALANOOR PLANTATION INDUSTRIES LTD Vs. SECRETARY PLANTATION LABOUR UNION
March 13, 2009
BALATHANDAIUDAN Vs. REVENUE DIVISIONAL OFFICER
December 3, 2009
BANERJI MEMORIAL Vs. DEPUTY COMMISSIONER OF EXCISE
July 23, 2009
BASHEER Vs. SUHARA
September 10, 2009
BASHEER P U Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE; GEOLOGIST
November 19, 2009
BASHEER P U S/O UMMER Vs. SUB INSPECTOR OF POLICE; DISTRICT COLLECTOR
November 3, 2009
BAZEENA SUNILKUMAR Vs. THANKAM
June 3, 2009
BBP PROPERTIES LTD Vs. CHENGAMANADU GRAMA PANCHAYAT
October 20, 2009
BEATRICE DSILVA, Vs. STATE OF KERALA AND ORS.
March 16, 2009
BEENA Vs. ASHA KRISHNAN
June 18, 2009
BEERAN KOYA C. Vs. COMMISSIONER, COMMERCIAL TAXES
August 7, 2009
BENNY Vs. STATE OF KERALA
May 5, 2009
BENNY KURIAN Vs. STATE OF KERALA
September 20, 2009
BENNY KURIAN Vs. STATE OF KERALA
September 29, 2009
BENNY VARGHESE PATHIYAN HOUSE Vs. STATE OF KERALA; ADDITIONAL DISTRICT MAGISTRATE; SUPERINTENDENT OF POLICE; SUB INSPECTOR OF POLICE
December 4, 2009
BETSY Vs. STATE OF KERALA
October 16, 2009
BETTY P S Vs. KERALA PUBLIC SERVICE COMMISSION
January 1, 2009
BHAGAVATHI KAVUNGAL MUHAMMEDALI Vs. ERAPPARAMBAN SAINABA
January 1, 2009
BHAGEERATHI Vs. STATE OF KERALA
July 29, 2009
BHARATHEEYA VIDYA NIKETHAN COLLEGE OF TEACHER EDUCATION Vs. CALICUT UNIVERSITY
March 12, 2009
BHARATHIYA VIDHYABHAVAN Vs. STATE OF KERALA
April 6, 2009
BHASKAR AND CO Vs. COMMISSIONER OF INCOME TAX
September 15, 2009
BHASKARAN Vs. DEPUTY COLLECTOR
August 17, 2009
BHASKARAN M P Vs. STATE OF KERALA
February 27, 2009
BHATSONS ACQUATIC PRODUCTS Vs. COMMISSIONER OF INCOME TAX
December 18, 2009
BHOOPESH Vs. NEW INDIA ASSURANCE CO LTD
August 10, 2009
BHUVANENDRAM Vs. LIC HOUSING FINANCE LTD
July 24, 2009
BHUVANENDRAN T. Vs. LIC HOUSING FINANCE LTD. AND ORS.
August 24, 2009
BHUVANESWARY AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE,
June 1, 2009
BIJAMMA THOMAS, LECTURER IN MATHEMATICS Vs. THE MAHATMA GANDHI UNIVERSITY AND
May 27, 2009
BIJEESH DEVASSY SON OF DEVASSY Vs. THE DISTRICT COLLECTOR AND THE SUB INSPECTOR OF POLICE
June 15, 2009
BIJO SAM ABRAHAM Vs. MAHATMA GANDHI UNIVERSITY
May 8, 2009
BIJU Vs. STATE OF KERALA
November 6, 2009
BIJU Vs. S I OF POLICE
November 19, 2009
BIJU Vs. K S R T C
August 7, 2009
BIJU EAPPEN Vs. STATE OF KERALA
December 21, 2009
BIJU GOPALAN Vs. STATE OF KERALA
March 18, 2009
BIJU KUMAR T ALIAS UNNI Vs. STATE OF KERALA
May 12, 2009
BIJU KUNJUMON Vs. STATE OF KERALA
June 4, 2009
BIJU P D, S/O DINESHAN Vs. GEOLOGIST; REVENUE DIVISIONAL OFFICER; JOINT DIRECTOR OF AGRICULTURE; DISTRICT COLLECTOR
December 1, 2009
BIJU P MATHI Vs. STATE OF KERALA
June 19, 2009
BIJU P V S/O BHASKARAN Vs. DISTRICT COLLECTOR,COLLECTORATE; SUB INSPECTOR OF POLICE,TIRUR POLICE
December 2, 2009
BIJU P V S/O BHASKARAN Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 11, 2009
BIJU R S Vs. KERALA STATE ELECTION COMMISSION
February 9, 2009
BIJULAL KUMAR G. S/O. GOPALAKRISHNAN AND ORS. Vs. THE TRAVANCORE DEVASWOM BOARD,
May 28, 2009
BINDHU Vs. R T A KOTTAYAM
June 19, 2009
BINDHU K S Vs. SECRETARY
June 19, 2009
BINDHU SWARNAMMA Vs. STATE OF KERALA
May 5, 2009
BINDU K C Vs. JUBY THOMAS
March 16, 2009
BINDU R, D/O M RAJAN Vs. STATE OF KERALA; DISTRICT MEDICAL OFFICER (HEALTH); KERALA PUBLIC SERVICE COMMISSION; DISTRICT OFFICER
November 2, 2009
BINEESH P K Vs. STATE OF KERALA
June 4, 2009
BINI ANILKUMAR Vs. BHASKARAN
June 15, 2009
BINIL BABU, S/O BABU Vs. STATE OF KERALA; PRINCIPAL & CHIEF SUPERINTENDENT; VICE CHANCELLOR, M G UNIVERSITY; CONTROLLER OF EXAMINATIONS
December 2, 2009
BINISH Vs. K K SUDHAKARAN
January 20, 2009
BINU Vs. STATE OF KERALA
May 8, 2009
BINU KUMAR Vs. PUBLIC SERVICE COMMISSION
December 8, 2009
BINU SAHADEVAN Vs. STATE OF KERALA
May 5, 2009
BOSE Vs. GERVASIS
June 16, 2009
BRIGHT RAJENDRAN Vs. STATE OF KERALA AND ORS.
August 3, 2009
BRO JOSHEPH ANTONY Vs. KERALA STATE ELECTRICITY BOARD
August 17, 2009
BY JU P P, JUNIOR HEALTH INSPECTOR; SUDHEER BABU M Vs. STATE OF KERALA; MUNICIPALITY OF KANNUR; MUNICIPALITY OF KANHANGAD; DIRECTOR OF MUNICIPAL ADMINISTRATION; DEPUTY EXAMINER OF LOCAL
November 3, 2009
C B SUDHAKARAN Vs. COCHIN EDUCATIONAL SOCIETY
January 20, 2009
C B SUDHAKARAN Vs. COCHIN EDUCATIONAL SOCIETY
October 23, 2009
C BHASKARAN NAIR Vs. B MOHANAN
June 2, 2009
C G GOPUKRISHNAN Vs. JAYASREE VISHUNBHAVAN
June 4, 2009
C HAMZA Vs. AMINA
January 1, 2009
C I ACHARI W/O ABRAHAM Vs. P SARASWATHI D/O RAMAN NAIR; STATE OF KERALA REPRESENTED BY PUBLIC
May 28, 2009
C KRISHNA DAS Vs. STATE OF KERALA
June 4, 2009
C MADHAVADAS Vs. STATE OF KERALA
June 3, 2009
C P SHABEER Vs. STATE
June 3, 2009
C S ANANDAN, VADASSERITHEKKETHIL Vs. VIJAYAKUMARI W/O GOPINATHAN NAIR; SANIL KUMAR S/O GOPINATHAN NAIR; SASEENDRA BABU S/O SUKUMARAN
December 8, 2009
C S SAMUEL SECRETARY GOLDEN Vs. DISHNET WIRELESS LTD
June 4, 2009
C SEBASTIAN Vs. STATE OF KERALA
November 19, 2009
C V JOSE Vs. STATE OF KERALA
June 3, 2009
C V MOHAMMED RAFI Vs. GEORGI P MATHACHAN; ASOKAN; P M PRABHU
December 11, 2009
C VIJAYA LAKSHMI Vs. STATE OF KERALA
June 26, 2009
C Y YACOB Vs. STATE OF KERALA
December 4, 2009
C. MADHAVAN, MYLADUM PARAYIL VEETTIL AND KUTTYAMMA W/O. MADHAVAN Vs. CHELLAMMA, VADKE KALAPARAMBIL VEEDU AND ORS.
May 25, 2009
C. RAVI Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 5, 2009
C.B. BIBIN AND GEETHA DEVI L. Vs. STATE OF KERALA,
June 2, 2009
C.M. ABOOBACKER S/O. ARABI, MIYANATH, Vs. THE STATE OF KERALA
September 25, 2009
C.M. JAHISH S/O. LATE SUDHAKARAN AND Vs. THE REGIONAL MANAGER,
September 25, 2009
C.V. SASIDHARAN SON OF VASUDEVAN Vs. STATE OF KERALA REP. BY,
May 26, 2009
CATHERINE THOMAS Vs. COMMISSIONER OF INCOME TAX
December 1, 2009
CATHOLIC SYRIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
August 3, 2009
CDR P J MATHEW Vs. INCOME TAX OFFICER
October 21, 2009
CENTRAL BUREAU OF INCESTIGATION Vs. JAMON PUTHENPURAKKAL
January 8, 2009
CHACKO VARGHESE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
January 19, 2009
CHAKKORU Vs. CHANDRAMATHY
February 17, 2009
CHAKO K Vs. TALUK SUPPLY OFFICER
November 5, 2009
CHALA SERVICE CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
August 18, 2009
CHALAKKUDY MUNICIPALITY Vs. MINOR MALAVIKA
November 9, 2009
CHALINI NADESWARAN Vs. STATE OF KERALA
May 12, 2009
CHANDRADAS K P Vs. A NIZAR
August 12, 2009
CHANDRAMATHY Vs. THANKAPPAN
January 6, 2009
CHANDRAN AYYAPPAN Vs. STATE OF KERALA
May 8, 2009
CHANDRAN S/O VELAYUDHAN Vs. STATE OF KERALA; DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 7, 2009
CHANDRAN S/O. VELAN AND ORS. Vs. STATE OF KERALA,
August 13, 2009
CHANDRASEKHARAN K A Vs. STATE OF KERALA
June 15, 2009
CHANDRASEKHARAN PILLAI K P Vs. KESAVA PILLAI
March 25, 2009
CHANDRATHIL NIJIL Vs. STATION HOUSE OFFICER
November 2, 2009
CHANDRIKA Vs. STATE OF KERALA
December 17, 2009
CHATHUKUTTY P Vs. KALPETTA MUNICIPALITY
September 8, 2009
CHAVASSERY SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
November 24, 2009
CHEANDRAN S/O KUNJIKANNAN Vs. DISTRICT COLLECTOR
December 7, 2009
CHEELIL KARAYI SATHEESHAN, S/O. NANU AND ORS. Vs. STATE OF KERALA TO BE REP. BY PUBLIC AND S.H.O.
April 15, 2009
CHEERANGAN MOIDEEN Vs. KHADEEJA M.T.
December 23, 2009
CHEERANS AUTO AGRENCIES Vs. STATE OF KERALA
September 24, 2009
CHELADIMEETHAL MADHAVAN Vs. K FIROZ S/O NAFEESABEEVI; ANEESH AND BALAN
January 22, 2009
CHELLAMMA Vs. K S E B
July 20, 2009
CHELLAMMA Vs. SANTHIMADAM
October 16, 2009
CHENGAMANAD SERVICE CO OPERATIVE BANK LTD Vs. P R MOHANAN
June 19, 2009
CHENTRAPPINNI SECONDARY SCHOOL Vs. STATE OF KERALA
March 19, 2009
CHERIAN M P Vs. TRANSPORT COMMISSIONER KERALA
March 13, 2009
CHERIYA CHAMY Vs. PATTAMBI GRAMA PANCHAYATH
August 27, 2009
CHERIYAN MATHEW MATHEW Vs. N M JOSEPH
May 5, 2009
CHERIYATH JYOTHI Vs. CABINET SECRETARY; CHIEF SECRETARY
December 4, 2009
CHIEF COMMISSIONER OF INCOME TAX Vs. JIMMICHAN M. VARICATT
December 17, 2009
CHINNAMMA VARGHESE Vs. ANIL PETER ALIAS ANIL PATHROSE
January 1, 2009
CHINNASWAMY Vs. STATE OF KERALA
March 31, 2009
CHITHARA GRAMA PANCHAYAT Vs. STATE OF KERALA REP. BY AND ORS.
May 22, 2009
CHRISTIAN EDUCATIONAL TRUST KOLENCHERRY Vs. M G UNIVERSITY
April 7, 2009
CINAZAC TECHNICAL SERVICE Vs. STATE OF KERALA
June 29, 2009
CISHWANATHAN Vs. SINDHU
September 15, 2009
CIT Vs. CHANDRASEKHAR BALAGOPAL
April 2, 2009
CIT Vs. SULAIKHA CLAY MINES
March 26, 2009
CIT Vs. C.V. JAYACHANDRAN
February 19, 2009
CITIZEN INTEREST AGENCY, A REGISTERED Vs. COCHIN PORT TRUST AND ORS.
May 23, 2009
CITY MAN CLOTHINGS INDIA LTD Vs. MUHAMMED ASHRAF
June 5, 2009
CLARA Vs. YASODA
August 13, 2009
CLASSIC SPECES PVT LTD Vs. STATE OF KERALA
March 4, 2009
CLASSIC SPICES PVT.LTD Vs. STATE OF KERALA
February 6, 2009
COCHIN INTERNATIONAL AIRPORT LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 1, 2009
COCHIN INTERNATIONAL AIRPORT LTD Vs. REGIONAL LABOUR COMMISSONER
March 25, 2009
COCHIN SERVICE CO-OPERATIVE BANK LTD. AND MOHANDAS P., S/O PARAMESWARAN NAIR Vs. UNION OF INDIA (UOI)
October 12, 2009
COMBINED FOODS PVT. LTD. Vs. STATE OF KERALA
December 14, 2009
COMMISIONER OF INCOM TAX Vs. PONNAMMA LAKSHMI NARAYANI
February 26, 2009
COMMISSIONER OF C. EX. & CUS., KOCHI Vs. ORIENTAL STEEL TRUNKS AGRICO INDUSTRIES
March 18, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. P.C. PAULOSE
July 10, 2009
COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX & CUSTOMS, COCHIN Vs. M/S. CAR WORLD AUTOLINE
June 23, 2009
COMMISSIONER OF CUSTOMS Vs. M/S. NAVPAD ENTERPRISES
June 5, 2009
COMMISSIONER OF CUSTOMS Vs. OFFICIAL LIQUIDATOR
December 21, 2009
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX Vs. FEDERAL BANK LTD
July 27, 2009
COMMISSIONER OF GIFT-TAX Vs. B. INDIRA DEVI
April 6, 2009
COMMISSIONER OF INCOME TAX Vs. KERALA INFRASTRUCTURE INVESTMENT FUND BOARD
December 11, 2009
COMMISSIONER OF INCOME TAX Vs. BIJU VARGHESE
October 20, 2009
COMMISSIONER OF INCOME TAX Vs. POPULAR VEHICLES AND SERVICES LTD.
October 6, 2009
COMMISSIONER OF INCOME TAX Vs. ACCELERATED FREEZE DRYING CO. LTD.
December 18, 2009
COMMISSIONER OF INCOME TAX Vs. ACCEL TRANSMATIC SYSTEMS LTD.
December 2, 2009
COMMISSIONER OF INCOME TAX Vs. SADIQUE UMMER
December 8, 2009
COMMISSIONER OF INCOME TAX Vs. AISHWARYA TRADING CO.
March 19, 2009
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI WEAVING WORKS
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD
December 22, 2009
COMMISSIONER OF INCOME TAX Vs. DIRECTOR, PRASAR BHARTI
November 20, 2009
COMMISSIONER OF INCOME TAX Vs. P T CHACKO AND CO
November 5, 2009
COMMISSIONER OF INCOME TAX Vs. KALLUR CHIT FUNDS & FINANCE (P) LTD.
March 3, 2009
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LTD.
June 10, 2009
COMMISSIONER OF INCOME TAX Vs. TBS PUBLISHERS & DISTRIBUTORS
November 4, 2009
COMMISSIONER OF INCOME TAX Vs. A.R. CHOCKALINGAM CHETTIAR & SONS
December 18, 2009
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LTD.
March 18, 2009
COMMISSIONER OF INCOME TAX Vs. MEDICAL TRUST HOSPITAL
November 10, 2009
COMMISSIONER OF INCOME TAX Vs. EASTERN CONDIMENTS (P) LTD.
October 28, 2009
COMMISSIONER OF INCOME TAX Vs. B. RAJASHEKHARAN NAIR
November 4, 2009
COMMISSIONER OF INCOME TAX Vs. VAMADEVAN BHANU
December 3, 2009
COMMISSIONER OF INCOME TAX Vs. C. VLJAYAN & CO.
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. KALLADA WINES
November 6, 2009
COMMISSIONER OF INCOME TAX Vs. M. THANKAMMA
November 26, 2009
COMMISSIONER OF INCOME TAX Vs. POPULAR VEHICLES & SERVICES LTD.
December 15, 2009
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
December 15, 2009
COMMISSIONER OF INCOME TAX Vs. KUTTUKKARAN ENGINE REBUILDERS
December 10, 2009
COMMISSIONER OF INCOME TAX Vs. SEGO RESTAURANT AND AIRLAND LODGINGS TRICHUR
December 14, 2009
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LTD
December 16, 2009
COMMISSIONER OF INCOME TAX Vs. KUMBAZHA TOURIST HOME
December 4, 2009
COMMISSIONER OF INCOME TAX Vs. DESAI
November 26, 2009
COMMISSIONER OF INCOME TAX Vs. GAYLORD CONTRUCTIONS
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. TRAVANORE TITANIUM PRODUCTS LTD
September 9, 2009
COMMISSIONER OF INCOME TAX Vs. MANGALAM PUBLICATIONS
October 16, 2009
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD
October 15, 2009
COMMISSIONER OF INCOME TAX Vs. MANGALAM PUBLICATIONS
October 12, 2009
COMMISSIONER OF INCOME TAX Vs. CHITRA THIRUNAL COLLEGE
October 27, 2009
COMMISSIONER OF INCOME TAX Vs. URALUNGAL LABOUR CONTRACT
October 29, 2009
COMMISSIONER OF INCOME TAX Vs. INTERSEAS SEA FOOD EXPORTS
November 6, 2009
COMMISSIONER OF INCOME TAX Vs. TCM LTD
November 17, 2009
COMMISSIONER OF INCOME-TAX Vs. HOTEL SAMRAT
November 25, 2009
COMMISSIONER OF INCOME-TAX Vs. SWISS TIMES AND ELECTRONICS
March 26, 2009
COMMISSIONER OF INCOME-TAX Vs. EDAMON VANITHA SOCIETY
February 19, 2009
COMMISSIONER OF INCOME-TAX Vs. G.P.N. CASHEW EXPORTING CO.
March 24, 2009
COMMISSIONER OF INCOME-TAX Vs. N. SHAJILAL
February 13, 2009
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN NEWSPRINT LTD.
March 20, 2009
COMMISSIONER OF WEALTH TAX Vs. JOHN L. CHACKOLA
December 7, 2009
COMMISSIONER OF WEALTH TAX Vs. K.R. USHASREE
July 24, 2009
COMMISSIONER OF WEALTH TAX Vs. A A SALAM
July 24, 2009
COMMISSIONER OF WEALTH TAX Vs. REMAMANI BHARIRAVAN
December 9, 2009
COMMISSIONER, CENTRAL EXCISE Vs. COCHIN INTERNATIONAL AIRPORT LTD.
July 9, 2009
COMMONWEALTH TRUST INDIA LTD Vs. LABOUR COMMISSIONER
January 8, 2009
COMPETENT AUTHORITY Vs. M H HAMEED
June 30, 2009
CRESENT TRADING COMPANY Vs. SUB INSPECTOR OF POLICE
June 17, 2009
CYRIC S/O. UTHUPPAN AND Vs. DISTRICT COLLECTOR AND ORS.
May 29, 2009
CYRIL JOHNSON Vs. STATE OF KERALA
October 7, 2009
D JAGADAMMA Vs. MANAGING DIRECTOR; CHIEF MANAGER; CHIEF MANAGER; ASSISTANT GENERAL MANAGER IV; MANAGER
November 12, 2009
D PAPPAN Vs. STATE OF KERALA
May 5, 2009
D REMADEVI W/O B GOPALAKRISHNA Vs. DIRECTOR, DEPARTMENT OF FISHERIES; ASSISTANT DIRECTOR OF FISHERIES; ACCOUNT GENERAL OF KERALA
November 20, 2009
D SAM ZACHARIAS Vs. STATE OF KERALA
December 22, 2009
D SREEDEVI AMMA Vs. THRESIAMMA MARIYAMUTHU
May 5, 2009
D SREEKUMAR Vs. KERALA STATE HOUSING BOARD; SECRETARY, KERALA STATE HOUSING
November 2, 2009
D V M N N M HIGHER SECONDARY SCHOOL Vs. SECRETARY TO GOVERNMENT
July 3, 2009
DAS P.V. AND ORS. Vs. ANOOP T. CHANDRAN AND STATE OF KERALA
March 11, 2009
DASAN Vs. STATE OF KERALA
June 24, 2009
DASAN Vs. JANARDHANAN
February 27, 2009
DASAN K M Vs. STATE OF KERALA
June 15, 2009
DASAN PAUL Vs. STATE OF KERALA
June 5, 2009
DASAPPAN Vs. SECRETARY TO GOVT TAXES DEPARTMENT
August 18, 2009
DAVID Vs. KURUPPAMPADY SERVICE CO OPERATIVE BANK LTD
March 26, 2009
DAVIS M P MANJALY HOUSE; SANALKUMAR M D, MANJALY HOUSE Vs. STATE OF KERLA REPRESENTED; DISTRICT COLLECTOR, PALAKKAD; SUB INSPECTOR OF POLICE
December 14, 2009
DAVIS THOMAS Vs. DISTRICT COLLECTOR KOTTAYAM
May 5, 2009
DEEPA T.S. AND ORS. Vs. THE DIRECTOR OF HIGHER SECONDARY,
May 29, 2009
DELTA TELECOM INDIA PVT. LTD. Vs. THE SUB INSPECTOR OF POLICE AND ORS.
October 12, 2009
DERRICK JOY Vs. DIRECTOR TECHNICAL EDUCATION
December 22, 2009
DEVAKI Vs. STATE OF KERALA
April 15, 2009
DEVAKI ANTHARJANAM, Vs. NARAYANARU THRIVIKRAMARU AND MADHAVAN POTTI
March 4, 2009
DEVARAJAN RAGHAVAN Vs. STATE OF KERALA
May 5, 2009
DEVAYANI AMMA Vs. DY COMMISSIONER OF INCOME TAX
October 28, 2009
DEVDHAN LOTTERY SERVICE Vs. STATE OF KERALA
September 17, 2009
DEVENDRA PRASAD ALIAS DEVENDRA PRATAP Vs. STATE OF KERALA
November 5, 2009
DHANASREE SERVICE SOCIETY Vs. STATE OF KERALA
November 2, 2009
DHARMA MANI Vs. PARASSALA BLOCK PANCHAYAT
February 9, 2009
DILEEP N J S/O JAYAPRAKASH Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 8, 2009
DINESAN Vs. STATE OF KERALA
July 1, 2009
DIRECTOR AMALA INSTITUTE OF MEDICAL SCIENCES Vs. UNIVERSITY OF CALICUT
February 5, 2009
DIRECTOR OF POLICE INSTRUCTIONS Vs. MINI JOSEPH
January 28, 2009
DISHNET WIRELESS LTD Vs. CIRCLE INSPECTOR OF POLICE
February 13, 2009
DISTRICT EXECUTIVE OFFICER Vs. M ABBAS
June 3, 2009
DISTRICT TRANSPORT OFFICER KSRTC Vs. S KUNCHAN
August 12, 2009
DIVAKARAN Vs. COMMISSIONER OF EXCISE
October 23, 2009
DIVINE MEDICAL CENTRE LTD. Vs. STATE OF KERALA,
June 2, 2009
DIVYA PONNAN Vs. MAHATMA GANDHI UNIVERSITY
September 8, 2009
DLIM, DEPUTY DIRECTOR OF AGRICULTURE Vs. STATE OF KERALA; DIRECTOR OF AGRICULTURE; PRINCIPAL AGRICULTURE OFFICER
November 25, 2009
DOSAL LTD Vs. STATE OF KERALA
June 23, 2009
DR. M.P. GIRIDHARAN Vs. KERALA AGRICULTURAL UNIVERSITY,
June 3, 2009
DR. S. LYLAJAM, SENIOR LECTURER Vs. DIRECTOR OF MEDICAL EDUCATION,
September 25, 2009
DR. SREEDHAR KAVIL Vs. STATE OF KERALA AND ORS.
May 12, 2009
DR. V. PREMAN S/O. ANANTHAN Vs. KANNUR MUNICIPALITY AND ORS.
August 24, 2009
DROUPATHY Vs. KESAVAN
July 16, 2009
E HARIHARAN Vs. KARULI SRI CHEMMANTHITTA BHAGAVATHY; ASSISTANT COMMISSIONER; MALABAR DEVASWOM BOARD; K SATHYANARAYANN
November 13, 2009
E K HUSSAIN Vs. ASSISTANT ENGINEER
June 5, 2009
E P BINU Vs. STATE OF KERALA
May 12, 2009
E P JAYARAJAN Vs. SURENDRAN
November 13, 2009
E R SAJI ALIAS AAYI SAJI Vs. STATE OF KERALA
August 28, 2009
E S I CORPORATION Vs. PUSHPA
June 23, 2009
E S I CORPORATION Vs. LEELA
June 27, 2009
E.P. KOCHUKRISHNAN, Vs. STATE OF KERALA AND THE CHITTUR THATHAMANGALAM MUNICIPALITY
November 20, 2009
EAPEN ANTONY Vs. JOSEPH
February 13, 2009
EASSA HAJI Vs. STATE OF KERALA
March 20, 2009
ELDHOSE Vs. YACOB
March 6, 2009
ELDHOSE KURIAKKOSE Vs. COMMERCIAL TAX OFFICER
January 20, 2009
ELITE SUPER MARKET AND DISTILLERIES Vs. STATE OF KERALA
March 27, 2009
ELIYAMMA KURIAKOSE Vs. PLANTATION CORPORATION OF KERALA LTD
November 20, 2009
EMPEES MODERN RICE MILLS Vs. STATE OF KERALA
June 11, 2009
EMPLOYEES KURIES LTD Vs. O J CLARAMMA
October 20, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. LEELA
July 27, 2009
ERNAKULAM DISTRICT ROLLING SHUTTER Vs. COMMISSIONER
March 25, 2009
ESCOTEL MOBILE COMMUNICATIONS LTD Vs. STATE OF KERALA
January 8, 2009
ESSAR OIL LIMITED Vs. INTELLIGENCE OFFICER
August 19, 2009
EXECUTIVE DIRECTOR Vs. P S SARANYA
June 25, 2009
EXECUTIVE ENGINEER, PWD ROADS Vs. T K JAYACHANDRAN, KARIYIL HOUSE
November 12, 2009
EXECUTIVE OFFICER Vs. SANTHINI
June 10, 2009
EXPRESS PUBLICATIONS MADURAI LTD Vs. K DAGLAS
October 5, 2009
F A C T MANAGERS STAFF HOUSE CONSTRUCTION CO-OPERATIVE SOCIETY Vs. KARTHIYANI UNNI
March 2, 2009
F YESUDAS Vs. KERALA LIVESTOCK DEVELOPMENT BOARD LIMITED
November 12, 2009
F. LOUIS Vs. COMMISSIONER OF CENTRAL EXCISE
April 21, 2009
FAISEL C P Vs. KERALA STATE ELECTION COMMISSION
November 26, 2009
FAR EAST TRADING ESTABLISHMENT Vs. INTELLIGENCE OFFICER
May 28, 2009
FAROOK R A S/O ABU Vs. SUB INSPECTOR OF POLICE; DISTRICT COLLECTOR, THRISSUR
December 10, 2009
FASILA B. AND AFSAL KHAN Vs. THE COMMISSIONER OF POLICE AND ORS.
December 23, 2009
FATHERY ANTONY JINO GEORGE CHAKKALAKKAL Vs. MALABAR AYURVEDICS
June 5, 2009
FATHIMA Vs. STATE OF KERALA
May 12, 2009
FATHIMA SHAMEEMA P; FEBINA M B D/O M B BASHEER; HASNA P S D/O SIDHICK P A Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATION
December 7, 2009
FAZALUDEEN Vs. STATE OF KERALA
June 3, 2009
FEDERAL BANK LTD Vs. GOVERNMENT OF INDIA
April 3, 2009
FEMY VARGHESE D/O. VARGHESE Vs. MAHATMA GANDHI UNIVERSITY,
June 1, 2009
FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. KUMARAN
May 28, 2009
FOOD INSPECTOR PALAKKAD Vs. SURESH MENON
October 9, 2009
FORUM FOR SOCIAL JUSTICE KALAVOOR Vs. STATE OF KERALA
September 7, 2009
FR BERNADINE M LOUIS Vs. KOTTUKAL GRAMA PANCHAYAT
January 1, 2009
FR JOSE POOTHRIKKAYIL Vs. UNION OF INDIA
January 15, 2009
FR. ANTONY JINO GEORGE CHAKKALAKKAL AND ANOTHER Vs. M/S. MALABAR AYURVEDICS
June 5, 2009
FR. JOHN JOSEPH Vs. THE MANAGER,
September 30, 2009
FRANCIS Vs. CHERUPUSHPAM
June 25, 2009
FRANCIS Vs. STATE OF KERALA
December 4, 2009
FRDERAL BANK OF INDIA Vs. T SREEKANTAN
April 3, 2009
FREDIN XAVIER Vs. STATE OF KERALA
May 12, 2009
G 4S SECURITY SERVICE INDIA PVT LTD Vs. SATHEESHKUMAR
December 14, 2009
G ANILKUMAR Vs. STATE OF KERALA
May 5, 2009
G JASUDASAN Vs. JOINT REGISTRAR KOLLAM
May 26, 2009
G KARUNAKARAN NAIR Vs. STATE OF KERALA
May 12, 2009
G KRISHNAN Vs. STATE OF KERALA; MANAGING DIRECTOR KERALA STATE; KELTRON COUNTERS LTD
November 9, 2009
G KRISHNAN, SUB INSPECTOR OF POLICE Vs. STATE OF KERALA; SUPERINTENDENT OF POLICE; ASISTANT COMMANDANT OF POLICE
November 10, 2009
G P SANGEETA Vs. STATE OF KERALA
December 22, 2009
G PRAKASH Vs. YESODA BHUVANENDRAN
June 3, 2009
G S SREEDAYA, SREE BHAVAN Vs. STATE OF KERALA REPRESENTED BY ITS
December 1, 2009
G THOMAS Vs. PRESIDENT
May 5, 2009
G VARGHESE Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES; DISTRICT COLLECTOR; TALUK SUPPLY OFFICER
November 13, 2009
G. JESUDASAN, PRESIDENT Vs. JOINT REGISTRAR OF CO-OPERATIVE
April 30, 2009
G. RAJESWARI Vs. STATE OF KERALA
March 25, 2009
G.T.N. TEXTILES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 17, 2009
GAMMON INDIA LTD Vs. STATE OF KERALA
January 22, 2009
GANGADHARAN Vs. STATE OF KERALA
January 30, 2009
GEETHA S Vs. GEO THOMAS K
September 30, 2009
GEETHA. A, SENIOR CLERK Vs. STATE OF KERALA AND ORS.
May 29, 2009
GEEVARGHESE K. PAUL Vs. COMMISSIONER OF LAND REVENUE TVM
May 28, 2009
GENERAL SECRETARY Vs. SECRETARY; JOINT SECRETARY (CUSTOMS); COMMISSIONER OF CUSTOMS
November 25, 2009
GEORGE Vs. STATE OF KERALA,
April 21, 2009
GEORGE Vs. LAW SECRETARY
February 5, 2009
GEORGE Vs. STATE OF KERALA
April 6, 2009
GEORGE Vs. SHIRLEY VARKEY
February 26, 2009
GEORGE Vs. STATE OF KERALA
March 18, 2009
GEORGE JOSEPH Vs. RAMACHANDRAN
December 4, 2009
GEORGE JOSEPH Vs. CHANDRAMOHAN NAIR
November 20, 2009
GEORGE K Vs. THANKAMMA VARGHESE
April 6, 2009
GEORGE K V Vs. STATE BANK OF INDIA
June 18, 2009
GEORGE KUNDUKULANGARA ITTOOP Vs. THOMA CHITTILAPPILLIKUNNATH LAZAR
June 3, 2009
GEORGE MATHEW Vs. STATE OF KERALA
May 5, 2009
GEORGE MATHEW AND AANI GEORGE Vs. THE SUB INSPECTOR OF POLICE AND C.J. TITTO
September 7, 2009
GEORGE ORTHODOX CHURCH Vs. STATE OF KERALA
July 29, 2009
GEORGE THOMS JUNIOR Vs. MAHATHMA GANDHI UNIVERSITY
April 2, 2009
GIREESH CHANDRA BABU Vs. DIVISIONAL FOREST OFFICER
February 19, 2009
GIRISH P Vs. STATE OF KERALA
November 20, 2009
GIRNAR INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
August 17, 2009
GODREJ AND BOYCE MFG CO LTD Vs. STATE OF KERALA
November 4, 2009
GOKULDAS Vs. GEOLOGIST
July 24, 2009
GOMATHY Vs. STATE OF KERALA
June 8, 2009
GOPAKUMAR Vs. STATE OF KERALA
January 15, 2009
GOPAKUMAR B Vs. PARANTHAL SERVICE CO OPERARTIVE
June 3, 2009
GOPAKUMAR P.K., EX. SAPPER Vs. UNION OF INDIA (UOI) AND THE C.D.A. (PENSION)
May 21, 2009
GOPALAKRISHNA PILLAI Vs. SYAM KUMAR
February 16, 2009
GOPALAKRISHNAN Vs. SARASI
February 13, 2009
GOPALAN Vs. KERALA STATE ELECTION COMMISSION
September 15, 2009
GOPIKUTTAN Vs. SUB INSPECTOR OF POLICE
June 4, 2009
GOPINATHAN Vs. AREA MANAGER FOOD CORPORATION OF INDIA
March 13, 2009
GOPINATHAN K KARALATH HOUSE Vs. CAN FIN HOMES LTD
June 5, 2009
GOPINATHAN NAIR Vs. STATE OF KERALA
May 12, 2009
GOSRI CHIT FUNDS PVT LTD Vs. DHARMAPALAN
April 2, 2009
GOVERNMENT EMPLOYEES RECREATION CLUB Vs. STATE OF KERALA
June 18, 2009
GOVINDAN Vs. RASHID
January 20, 2009
GOVINDANKUTTY Vs. STATE OF KERALA
August 7, 2009
GOVINDANKUTTY MENON Vs. SHAJI
November 24, 2009
GRAND MOTOR SALES CORPORTION Vs. COMMISSIONER OF COMMERCIAL TAXES
February 24, 2009
GRAPHIC SYSTEMS AND CO Vs. S I OF POLICE
June 2, 2009
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. ENKON ENGINEERS AND CONTRACTORS
August 21, 2009
GUNASINGH Vs. STATE OF KERALA
December 9, 2009
GURUVAYUR DEVASWOM Vs. P V SASIDHARAN
August 28, 2009
GURUVAYURAPPAN Vs. DHANSHREE CREDITS INVESTMENTS AND KURIES
July 2, 2009
H A IMBICHI PATHUMABI Vs. THE STATE OF KERALA
November 30, 2009
H M EBRAHIM, DELIGHT ENTERPRISES Vs. STATE OF KERALA
November 2, 2009
H M T LIMITED Vs. SIMON T K
June 9, 2009
HABEEB RAHMAN S/O MUHAMMED Vs. M C MOHANDAS
November 13, 2009
HABEEB SHAJI Vs. STATE OF KERALA
August 24, 2009
HAIDARALI Vs. STATE OF KERALA
May 12, 2009
HAJEE ABUBAKER Vs. REVENUE DIVISIONAL OFFICER
August 14, 2009
HAJEE MA MAHAMED KANNU Vs. SA NAZRUDEEN
July 22, 2009
HALEEMA IBRAHIM Vs. KERALA FINANCIAL CORPORATION
October 14, 2009
HAMEED Vs. JAMEELA
October 13, 2009
HAMSA S/O. KUNJUMUHAMMED Vs. STATE OF KERALA,
May 12, 2009
HAMZA N Vs. STATE OF KERALA
September 10, 2009
HAMZA S/O. MOHAMMEDKUTTY Vs. ASIYA
May 22, 2009
HAMZA T K S/O MOIDEEN Vs. DISTRICT COLLECTOR
June 3, 2009
HANSALIA AGENCIES Vs. JOHNY S/O. SEBASTIAN AND LUCYKUTTY JOHNY W/O. JOHNY
March 4, 2009
HARIDASAN Vs. STATE OF KERALA
October 9, 2009
HARIHARAN NAIR M. S. Vs. STATE OF KERALA
October 22, 2009
HARIKUMAR G NAIR Vs. STATE OF KERALA
June 3, 2009
HARMONY INTERNATIONAL PROJECTS PVT. LTD. Vs. THE STATE OF KERALA,
September 8, 2009
HARRIS K E Vs. INTELLIGENCE OFFICER COMMERCIAL
June 3, 2009
HARRISONS MALAYALAM LTD Vs. ASHRAF
February 2, 2009
HARRISONS MALAYAM LTD Vs. BALAN
September 17, 2009
HARU ADHIKARI Vs. STATE OF KERALA
March 5, 2009
HASEENA M A D/O AZIZ M A Vs. CONTROLLER OF EXAMINATIONS
December 8, 2009
HASHIM Vs. UNIVERSITY OF KERALA
December 3, 2009
HASSAN Vs. AMBALI HAMSA @ A. HAMSA AND ANR.
October 19, 2009
HASSAN M M Vs. V A ARUNKUMAR
February 5, 2009
HDFC BANK Vs. SWAMYNATHAN T S
January 1, 2009
HELEN VALENTINE Vs. THE KERALA PUBLIC SERVICE COMMISSION,
May 29, 2009
HENRY VIJAYAKUMAR Vs. STATE OF KERALA
August 11, 2009
HINDUSTAN LEVER LIMITED Vs. CONTROLLER OF LEGAL METROLOGY
April 8, 2009
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER
July 23, 2009
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ASSISTANT COMMISIONER COMMERCIAL TAXES
October 8, 2009
HOSDURG SERVICE CO-OPERATIVE BANK LTD Vs. NARAYANAN K, S/O BATTIYAN
November 10, 2009
HOTEL LEELA VENTURE LTD Vs. STATE OF KERALA
June 8, 2009
HOTEL ZODIAC Vs. STATE OF KERALA
May 25, 2009
HUBERT PEYOLI Vs. SANTHAVILASATHU KESAVAN SIVADASAN
January 29, 2009
I B S SOFTWARE SERVICE GROUP P LTD Vs. LEO THOMAS
November 6, 2009
I F B INDUSTRIES LTD Vs. STATE OF KERALA
June 26, 2009
IBRAHIMKUNNU MOHAMMED ABDULKHADER Vs. STATE OF KERALA
May 5, 2009
IDEAL TRADING COMPANY Vs. SALES TAX OFFICER
July 8, 2009
IDUKKI DISTRICT CO OP SOCIETY HOSPITAL LTD Vs. AST PROVIDENT FUND COMMISSIONER
April 3, 2009
IMBICHIMON S/O. KUNHIMOHAMMED Vs. STATE OF KERALA
October 19, 2009
INDIAN AIRPORTS KAMGAR UNION Vs. THE UNION OF INDIA (UOI) AND ORS.
September 8, 2009
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. ABRAHAM
February 18, 2009
INDIRA Vs. VENUGOPAL
May 5, 2009
INDIRADEVI Vs. PRASANNAN
February 25, 2009
INDRASENAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
January 27, 2009
INDU N NAIR Vs. KERALA PUBLIC SERVICE COMMISSION; STATE OF KERALA; DIRECTOR
December 10, 2009
INDULEKHA Vs. THE GOVERNMENT OF KERALA,
September 7, 2009
INDUSTRIAL SWEING SYNDICATE Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD.
May 25, 2009
INFOPARKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 16, 2009
INIMOL S SYSTEM ADMINISTRATOR Vs. SASTHAMKOTTA CO OPERATIVE AGRICULTU
June 4, 2009
INSPECTOR TODDAY WORKERS WELFARE FUND BOARD Vs. VIJAYAN
January 12, 2009
INTEGRATED FINANCE COMPANY Vs. THOMAS GEORGE AND
May 28, 2009
IRINJALAKUDA CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. KERALA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
February 19, 2009
IRITTY CO-OPERATIVE RURAL BANK LTD Vs. COMMISSIONER OF INCOME TAX
November 24, 2009
IRITTY VANITHA CO OPERATIVE SOCIETY LTD Vs. JOINT REGISTRAR OF CO OPERATIVE
May 12, 2009
ISMAIL Vs. DEPUTY RANGE OFFICER
December 4, 2009
ISMAIL Vs. SUDHAKARA SHENOY
November 23, 2009
ISMAIL P @ ISMAIL KUNJU Vs. STATE OF KERALA; DISTRICT COLLECTOR; SUB-INSPECTOR OF POLICE; SHANAVAS S, S/O SHAMSUDEEN KUNJU
November 20, 2009
ISSAC THOMAS Vs. STATE OF KERALA
November 6, 2009
ITEL INDUSTRIES LTD Vs. STATE OF KERALA
December 18, 2009
IVY ABRAHAM Vs. ITTY
November 20, 2009
J AND S GRANITES COMPANY Vs. STATE OF KERALA
March 5, 2009
J ANTONY Vs. SUPERINTENDENT OF POLICE KOLLAM
May 5, 2009
J C R TRADING P LTD Vs. VARGHESE
February 19, 2009
J M DAVIS Vs. KERALA FINANCIAL CORPORATION
June 5, 2009
J RAMACHANDRAN NAIR Vs. LEBBA KUNJU AMEER HAMSA
April 6, 2009
J SARALA DEVI; K SUBAIDA BEEVI; M T ELEYKUTTY Vs. STATE OF KERALA; N MURALEEDHARAN NAIR; J UNNIKRISHNAN NAIR; S SAFFIA BEEVI; K A ACHAMMA; K VENUGOPAL; V VENUGOPAL; P MOHANADAS; C P MANOHARAN; N GOPALAKRISHNAN NAIR; P K VIJAYA KUMAR; K VIJAYAMMA; K PADMARAJU
November 6, 2009
J. ALBY, DRIVER HC 4112, ARMED Vs. STATE OF KERALA,
May 29, 2009
J. PRAKASAN Vs. JAYAPALAN
February 3, 2009
JABBAR S/O MOITHEEN PILLAI Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR, ERNAKULAM
December 10, 2009
JACOB CHACKO Vs. YORK PROPERTIES AND DEVELOPERS PVT LTD
June 4, 2009
JACOB CHERIAN Vs. T G RAMACHANDRAN
September 25, 2009
JACOB KURUVILA Vs. MERLY JACOB
January 5, 2009
JACOB STEPHEN Vs. KERALA STATE CO OP AGRICULTURE AND RURAL DEVLOPMENT BANK LTD
April 8, 2009
JACSONS VENEERS AND PANELS PVT LTD Vs. STATE BANK OF TRAVANCORE
September 18, 2009
JAGAN T S/O THANKARAJ Vs. STATE OF KERALA; DISTRICT COLLECTOR; TAHSILDAR; GEOLOGIST; SUB INSPECTOR OF POLICE; COMMERCIAL TAX OFFICER
December 7, 2009
JAIN ABRAHAM Vs. BEST BUY T V AND HOME APPLIANCES
January 16, 2009
JALEEL KOYA Vs. SHAIRA BANU
December 2, 2009
JAMES K AVARAN Vs. JANCY RITAMMA GEORGE
June 5, 2009
JAMES K JOSEPH Vs. GOVERNMENT OF INDIA
February 18, 2009
JAMES NORMAN HILL Vs. COMMERCIAL TAX OFFICER
May 5, 2009
JAMES PARAMALA Vs. STATE OF KERALA
May 12, 2009
JAMES, S/O MANOHARAN Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, TAHSILDAR, VILLAGE OFFICER, COMMANDANT, EMPLOYMENT OFFICER,
December 4, 2009
JANARDHAN Vs. STATE CO OPERATIVE ELECTION COMMISSION
January 6, 2009
JANCY MATHEW, HSST. JR. CHEMISTRY Vs. STATE OF KERALA REPRESENTED BY AND
September 25, 2009
JANCY RAJAN Vs. STATE
February 9, 2009
JANUAMMA K K Vs. UNION OF INDIA; STATE OF KERALA; DISTRICT COLLECTOR
November 24, 2009
JASAR S C Vs. STATE OF KERALA
May 5, 2009
JAYA Vs. STATE
May 8, 2009
JAYADEV SINGH A K Vs. M A MAJEETH
August 14, 2009
JAYAKUMAR @ JAYAN Vs. STATE OF KERALA
May 28, 2009
JAYALEKSHMI MENON M Vs. SECRETARY TO GOVERNMENT; DIRECTOR; ADMINISTRATIVE OFFICER; LEENA GEORGE
November 25, 2009
JAYAN Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LTD
April 2, 2009
JAYARANJAN Vs. SPECIAL TAHSILDAR
January 23, 2009
JAYASREE Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
April 8, 2009
JAYASREE P T Vs. DIRECTOR OF HEALTH SERVICES
November 3, 2009
JEETHU VIJAYAN S/O K VIJAYAN Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
December 7, 2009
JERIL BABU P Vs. UNIVERSITY OF CALICUT
May 8, 2009
JESIN ELSA JOSE Vs. MAHATMA GANDHI UNIVERSITY; VICE - CHANCELLOR; CONTROLLER OF EXAMINATIONS
November 13, 2009
JESUDASAN Vs. JOINT REGISTRARR OF CO OPERATIVE SOCIETES
March 12, 2009
JESUDASAN G Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
May 26, 2009
JIBU JOHN Vs. SECRETARY TO GOVERNMENT
August 3, 2009
JIJI JACOB T C Vs. STATE OF KERALA
June 4, 2009
JIJI VIJAYAN Vs. K P S C
December 22, 2009
JIKKU PAUL, STUDENT Vs. THE M.G. UNIVERSITY
December 22, 2009
JINARAJADASAN S/O VELAYUDHAN Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER HRM; CHIEF VIGILANCE OFFICER; DEPUTY CHIEF ENGINEER; K S JAYARAJ
November 25, 2009
JINDAL PHOTO LTD Vs. COMMISSIONER COMMRCIAL TAXES
March 4, 2009
JITHIN Vs. DISTRICT EDUCATIONAL OFFICER
May 5, 2009
JITHIN V Vs. STATE OF KERALA
November 25, 2009
JOBIN CLINNY Vs. STATE OF KERALA
May 8, 2009
JOEL JOHN ABRAHAM Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
November 4, 2009
JOHN Vs. ELIKUTTY
April 8, 2009
JOHN Vs. ORIENTAL KURIES LTD
January 15, 2009
JOHN Vs. M/S CATHOLIC SYRIAN BANK LTD
January 2, 2009
JOHN Vs. ALOSIOUS
October 13, 2009
JOHN ARTHUR HENSHAW Vs. SULOCHANA
November 6, 2009
JOHN BOSCO, SECTION OFFICER, UNIVERSITY AND JACOB PHILIP, SECTION GRADE ASSISTANT Vs. STATE OF KERALA AND ORS.
December 10, 2009
JOHN GEORGE Vs. KORAN
June 8, 2009
JOHN VARGHESE Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 27, 2009
JOHNSON Vs. STATE OF KERALA
August 19, 2009
JOHNSON AND JOHNSON LTD Vs. ASSISTANT COMMISSIONER
March 24, 2009
JOHNSON FERNANDEZ L Vs. M K SREENARAYANAN ELAYATH
May 28, 2009
JOHNSON P JOHN Vs. K S E B
June 29, 2009
JOHNSON THOMAS Vs. STATE OF KERALA
June 27, 2009
JOINT REGISTRAR Vs. THIRUVALLA EAST CO OPERATIVE BANK LTD
June 19, 2009
JOINT REGISTRAR Vs. GOPALAKRISHNA PILLAI
November 11, 2009
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES Vs. P KRISHNAN NAIR
July 7, 2009
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL Vs. P KRISHNAN NAIR
July 2, 2009
JOLLY Vs. STATE OF KERALA
May 5, 2009
JOMON Vs. TAHSILDAR
June 9, 2009
JOSE Vs. STATE OF KERALA
May 8, 2009
JOSE Vs. ASSISTANT COMMISSIONER
November 23, 2009
JOSE Vs. JOJO ANTONY
June 30, 2009
JOSE Vs. SHIJO
August 21, 2009
JOSE FRANCIS Vs. KERALA STATE ELECTRICITY BOARD
October 9, 2009
JOSE PETER Vs. C K VIJAYKUMAR
June 18, 2009
JOSE T A Vs. STATE OF KERALA
March 3, 2009
JOSEPH Vs. GIJI VARGHESE
September 15, 2009
JOSEPH Vs. STATE OF KERALA
October 23, 2009
JOSEPH A V Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
February 27, 2009
JOSEPH GEORGE & CO. Vs. INCOME TAX OFFICER
October 15, 2009
JOSEPH K C Vs. KERALA FINANCIAL CORPORATION
June 5, 2009
JOSEPH KURIAN Vs. UNION OF INDIA
February 20, 2009
JOSEPH P JOSEPH Vs. MARKOSE
June 9, 2009
JOSEPH P P Vs. ASSISTANT LABOUR OFFICER
February 13, 2009
JOSEPH PAILY Vs. PETER JOSEPH
May 5, 2009
JOSEPH THOMAS; R JANARDHANAN NAIR; K BALAKRISHNA PILLAI; P P SREEDHARAN,S/O P K PADMANABHAN; THOMAS CHERIAN,S/O M V CHERIAN Vs. STATE OF KERALA; MANAGING DIRECTOR
November 2, 2009
JOSEY FRANCIS Vs. SUNJOY K BALAN
June 16, 2009
JOSHI, S/O KRISHNAN Vs. THE DISTRICT COLLECTOR; THE CIRCLE INSPECTOR OF POLICE; THE SUB INSPECTOR OF POLICE
November 6, 2009
JOSHY JOSEPH Vs. THE FEDERAL BANK LTD. AND ORS.
April 21, 2009
JOY ALUKKAS TRADERS Vs. STATE OF KERALA
November 11, 2009
JOY CHERIAN Vs. GEORGE CHERIAN
June 5, 2009
JOY JOSEPH Vs. DISTRICT COLLECTOR
March 24, 2009
JOY JOSEPH S/O. JOSEPH Vs. ANITHAKUMARI W/O. AJAYAKUMARAN AND P.N. AJAYAKUMARAN
June 2, 2009
JOY KUTTY THOMAS Vs. VILLAGE OFFICER
January 19, 2009
JOY PHILIP Vs. STATE OF KERALA
June 8, 2009
JUBY THOMAS S/O THOMAS Vs. STATE OF KERALA
April 15, 2009
JULIUS K J Vs. UNION OF INDIA
February 19, 2009
JUMANA Vs. ABDURAHMAN AMBATTUPARAMBIL
June 8, 2009
JUSTINE PAUL Vs. SUB INSPECTOR OF POLICE
June 5, 2009
JYOTHISH S/O. UNNIKRISHNAN Vs. THE STATE OF KERALA
October 16, 2009
K A SULAIMAN S/O ALAVI Vs. STATE OF KERALA; DIRECTOR OF PANCHAYATHS; DIRECTOR OF EMPLOYMENT
November 2, 2009
K ANANDAN Vs. STATE OF KERALA
July 28, 2009
K BALAKRISHNAN Vs. STATE OF KERALA; CHIEF ENGINEER; CONVENOR; ABIDA BEEGOM; SASIDHARAN NAIR V; SANTHA T V; UMMER K; SASI KALA K S; AMRUTHA L; VIJAYAKUMARI AMMA M G
November 2, 2009
K C MATHEW Vs. KERALA CO-OPERATIVE TRIBUNAL
June 5, 2009
K C VASU Vs. STATE OF KERALA REPRESENTED
November 20, 2009
K F J RAYMOND Vs. THANKAM
May 5, 2009
K G AJAYAKUMAR Vs. M R AMALAMMA
November 4, 2009
K G AJITH KUMAR Vs. K P S C
July 30, 2009
K G GEETHA Vs. INDIAN OIL CORPORATION LTD; SENIOR DIVISIONAL RETAIL SALES MANAGER
December 8, 2009
K G POLLY, S/O GEORGE Vs. SUB INSPECTOR OF POLICE; DISTRICT COLLECTOR; KANNAPPAN
December 1, 2009
K GOPALAKRISHNAN Vs. STATE OF KERALA
October 1, 2009
K I JACOB Vs. R PRADEEP NAIK
February 26, 2009
K I PAREED Vs. STATE OF KERALA
June 5, 2009
K J FRANCIS Vs. ANTHIKAD BLOCK HOUSING CO OP SOCIETY
June 4, 2009
K J SAVY S/O JOSEPH Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER(CIVIL CONSTRUCTION); EXECUTIVE ENGINEER; SHAJU M P DRIVER SPECIAL GRADE-II
November 12, 2009
K K GOPINATHAN Vs. K KUTTAN NAIR
August 10, 2009
K K MOHAMMED FAROOK Vs. STATE OF KERALA
June 8, 2009
K K SALIM Vs. STATE OF KERALA
June 8, 2009
K KRISHNA KUMAR Vs. UNION OF INDIA
February 27, 2009
K KRISHNAN NAIR Vs. SECRETARY CORPORATION OF THIRUVANANTHAPURAM
September 7, 2009
K M ABDULLA Vs. SECRETARY PAYYANNUR MUNICIPALITY
August 19, 2009
K M BABY Vs. STATE OF KERALA
May 12, 2009
K M IBRAHIM Vs. K P MOHAMMED
January 1, 2009
K MOIDU MAMMOO Vs. STATE OF KERALA
June 26, 2009
K N GOVINDAN KUTTY MENON Vs. C D SHAJI
November 24, 2009
K NATARAJAN Vs. MANAGING DIRECTOR KSRTC CHIEF OFFICE
October 14, 2009
K NOUSHAD Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 3, 2009
K O M PARAMESWARAN NAMPOOTHIRIPAD; K O M BHAVADASAN Vs. K O M SUMA, D/O LATE KALI ANTHARJANAM; STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTIONS; ASSISTANT EDUCATIONAL OFFICER
November 4, 2009
K P ABDULLAKUTTY Vs. STATE OF KERALA
June 4, 2009
K P ANTONY Vs. FLORY XAVIER
July 2, 2009
K P ISSUE AND SONS PVT LTD Vs. TAHSILDAR
October 22, 2009
K P KRISHNAN Vs. JOSEPH JOHN
March 12, 2009
K P NAMBOODIRIS AYURVEDICS Vs. STATE OF KERALA
November 12, 2009
K P PRASEENA Vs. KERALA PUBLIC SERVICE COMMISSION
January 28, 2009
K P S C Vs. VIVINA
March 13, 2009
K P S JAYAN Vs. STATE
May 12, 2009
K P SANALKUMAR Vs. COMMERCIAL TAX OFFICER
June 5, 2009
K PADMAKUMAR, MEMBER, SYNDICATE Vs. UNIVERSITY OF KERALA, REPRESENTED BY
December 1, 2009
K PARAMESWARAKURUP Vs. DEPUTY TAHSILDAR
June 4, 2009
K PRASANNA, W/O KUTTAPPAN Vs. DIRECTOR OF MEDICAL EDUCATION; PHILIP MATHEW, EEG TECHNICIAN; PRINCIPAL; SECRETARY (HEALTH AND FAMILY WELFARE)
December 1, 2009
K R CHANDRAMOHAN Vs. DEBT RECOVERY TRIBUNAL
June 4, 2009
K R MOHANLAL Vs. TRAVANCORE DEVASWOM BOARD
June 4, 2009
K R SREEKUMAR S/O RAMAKRISHNA PILLAI Vs. UNIVERSITY OF KERALA; PRINCIPAL, KERALA LAW
November 17, 2009
K RADHAKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY THE COMMISSIONER OF RURAL DEVELOPMENT
November 13, 2009
K RAMANANADA MALLYA Vs. K ANASUYA BAI
March 17, 2009
K RATHEESH ALIAS RATHI Vs. SUB INSPECTOR OF POLICE
June 5, 2009
K RAVIKUMAR Vs. STATE OF KERALA
May 8, 2009
K S ALPHONS Vs. V N VENUGOPAL
February 5, 2009
K S BINURAJ Vs. A H THALISH
December 8, 2009
K S E B Vs. KUTTUKKAN UMMERKUTTY
January 1, 2009
K S E B Vs. S VIDYA PRAKASH
July 10, 2009
K S MUHAMMAD SHERIEF Vs. STATE OF KERALA; DIRECTOR OF EMPLOYMENT; JAYACHANDRAN NAIR
November 13, 2009
K S R T C Vs. UNION OF INDIA
December 1, 2009
K S SREEJITH Vs. STATE OF KERALA
May 8, 2009
K SAJIN Vs. KANNUR UNIVERSITY
May 8, 2009
K SANTHI Vs. STATE OF KERALA
May 5, 2009
K T BABY Vs. ABRAHAM VARGHESE
May 12, 2009
K T JOSEPH Vs. KERALA STATE ROAD TRANSPORT
May 5, 2009
K T KALLIANI Vs. THOTTILEDATH BALAGOPALAN
January 8, 2009
K U PAUL Vs. STATE OF KERALA
June 3, 2009
K UNNIKRISHNAN Vs. REVENUE DIVISION OFFICER
June 5, 2009
K USSAIN KHADER Vs. SUB INSPECTOR OF POLICE
June 3, 2009
K VENUGOPALAN; SREEJA K R, W/O K VENUGOPALAN; JIJI M U Vs. INSPECTOR GENERAL OF REGISTRATION; DEPUTY INSPECTOR GENERAL (LICENSING); DISTRICT REGISTRAR (GENERAL); SUB REGISTRAR; SUPERINTENDENT
November 10, 2009
K. GOVINDAN AND ORS. Vs. STATE OF KERALA
May 22, 2009
K. INDIRA AMMA D/O. KARTHIYANI PILLAI Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY AND ORS.
August 21, 2009
K. ISMAIL KUNJU Vs. ANCY ROY W/O P.C. ROY
September 29, 2009
K. JAYAKUMAR Vs. STATE OF KERALA
April 15, 2009
K. KOCHUMON Vs. UNION OF INDIA
March 20, 2009
K. KUMARAN Vs. V. HUSSAIN HAJI
May 27, 2009
K. LATHEEFA BEEVI Vs. THE PRINCIPAL, HEALTH AND FAMILY WELFARE
October 15, 2009
K. M. J. RICE MILL Vs. SALES TAX OFFICER
June 4, 2009
K. M. MOOSA Vs. INSPECTING ASSISTANT COMMISSIONER
November 5, 2009
K. MUSTHAFA S/O. MAMMED Vs. ABDUL JABBAR K.P.,
March 19, 2009
K. PEETHAMBARAN Vs. HIGH COURT OF KERALA REP. BY ITS,
May 21, 2009
K. PRASANTHAN Vs. STATE OF KERALA
May 21, 2009
K. RAMACHANDRAN Vs. K. IBRAHIMKUTTY,
October 13, 2009
K. SREEDHARAN AND CO. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
February 16, 2009
K. VASU Vs. STATE OF KERALA AND ORS.
July 16, 2009
K.A. CHANDRAN S/O. AYYAPPAN Vs. THE CIRCLE INSPECTOR OF POLICE
October 1, 2009
K.A. DEVASSYKUTTY S/O ANTONY AND K.J. JOSE S/O JOSEPH Vs. THE STATE OF KERALA,
October 15, 2009
K.A. THOMAS Vs. GOVT. OF KERALA
May 22, 2009
K.C. JOSEPH S/O. CHERIYAN Vs. THE STATE OF KERALA,
April 6, 2009
K.C. MOHAMMED IQBAL Vs. THE STATE OF KERALA REPRESENTED BY THE
May 29, 2009
K.C. UNNIKRISHNAN Vs. K. KRISHNAN,
October 23, 2009
K.G. UNNIKRISHNAN Vs. STATE OF KERALA AND ORS.
September 7, 2009
K.GOPI Vs. KERALA STATE ROAD TRANSPORT
March 20, 2009
K.K. CHANDRAN Vs. UNION OF INDIA (UOI) AND COCHIN SHIPYARD LTD.
October 1, 2009
K.K. MANOHARAN AND T.S. KRISHNANKUTTY Vs. STATE OF KERALA,
December 9, 2009
K.K. SIVADASAN S/O. KOCHUKUTTAN AND VIJU S/O. SEBASTIAN Vs. STATE OF KERALA
April 15, 2009
K.K. YOUSAF KOYA THANGAL Vs. THE ADDITIONAL DISTRICT MAGISTRATE,
June 2, 2009
K.M. JANARDHANAN KUTTY KARTHA AND M. NEELAKANDA KARTHA S/O. NARAYANA Vs. THE DIRECTOR OF COLLEGIATE EDUCATION,
November 30, 2009
K.M. THOMAS Vs. KERALA KHADI AND VILLAGE INDUS. BOARD
October 15, 2009
K.P.RAGHAVAN PILLAI Vs. THOMAS
January 8, 2009
K.R. KUMARAN Vs. K.R. PURUSHOTHAMAN
June 2, 2009
K.S. DILIP Vs. UNION OF INDIA (UOI) AND THE PRESIDING OFFICER, DEBTS
December 18, 2009
K.SADIKALI Vs. COMMERCIAL TAX OFFICER
June 9, 2009
K.V. MOHAMMED ZAKIR Vs. K.S.E.B.
May 26, 2009
K.V. NARAYANAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
September 7, 2009
K.V. PUSHPA W/O LATE O.A. RAGHAVAN AND ORS. Vs. STATE OF KERALA AND THE DIRECTOR GENERAL OF POLICE
May 25, 2009
K.V. SREEKUMAR AND ORS. Vs. THE STATE OF KERALA AND THE PRINCIPAL SECRETARY TO GOVERNMENT
May 21, 2009
KABEER K.P. Vs. THE LOWER DIVISION CLERK,
June 15, 2009
KADINHIMOOLA VISHNUMURTHY DEVASWOM Vs. KERALA STATE ELECTRICITY BOARD
January 27, 2009
KAIRALI SWAYAM SAHAYA SANGAM Vs. STATE OF KERALA
March 26, 2009
KAJIRAMKULAM PRASANNA CHITTY Vs. KRISHNA NADAR
May 23, 2009
KALA Vs. NAINA
July 24, 2009
KALATHARACHIRA PADASEKHARAM Vs. CHELLANAM GRAMA PANCHAYAT
September 16, 2009
KALLIANI Vs. BALAGOPALAN
January 18, 2009
KAMARUDEEN NARUDEEN KUNJU Vs. STATE OF KERALA
May 5, 2009
KANAKA RAJ Vs. STATE OF KERALA
June 24, 2009
KANAKAMMA Vs. N RAVEENDRANATHAN
November 9, 2009
KANAM LATEX INDUSTRIES P LTD Vs. STATE OF KERALA
February 12, 2009
KANISHK STEEL INDUSTRIAL LTD Vs. ANNIE SWEETY
July 29, 2009
KANIYAMPURAM METAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER; COMMISSIONER OF COMMERCIAL TAXES
November 2, 2009
KANNAN T Vs. STATE OF KERALA
June 9, 2009
KANNUR UNIVERSITY Vs. ACHUTHANANDAN KUNIYIL, PUBLIC RELATIONS AND
September 25, 2009
KAPPIL SHOUKATH ALI Vs. PERINTHALMANNA CO OPERATIVE BANK
December 1, 2009
KARIBHAGHOM COIR INDUSTRIES, Vs. THE STATE OF KERALA,
September 8, 2009
KARIM Vs. STATE OF KERALA
June 4, 2009
KARITHALA RESIDENCE ASSOCIATION Vs. STATE OF KERALA
June 3, 2009
KARTHIAYANI W/O. KUNHIRAMAN AND P.V. OMANA W/O. GOVINDAN Vs. THE STATE OF KERALA AND ORS.
May 5, 2009
KARUNAKARAN Vs. VASANTHI
February 13, 2009
KATTENTAVIDA MULLOLI KARUNAN S/O. GOPI Vs. VAZHAYIL KELOTH SREEMATHI AND
May 25, 2009
KAVIL RADHA AMMA Vs. KODIYERI GOPALAKRISHNA MENON
July 7, 2009
KEDAR APTE Vs. INSPECTOR LEGAL METROLOGY
June 9, 2009
KEESHMAD KHADI AND VILLAGE INDUSTRIES Vs. STATE OF KERALA
May 8, 2009
KEEZHUR EDATHIL DEVAKI AMMA Vs. KEEZHUR EDATHIL KUNHI KRISHNAN
January 1, 2009
KELUKUTTY Vs. STATE OF KERALA
September 16, 2009
KERAFIBERTEX INTERNATIONAL P LTD Vs. KERAFIBERTEX EMPLOYEES ASSOCIATION
June 25, 2009
KERALA AGRICULTURAL UNIVERSITY Vs. BEENA V I
November 2, 2009
KERALA AGRICULTURAL UNIVERSITY Vs. CHETTY K V SELECTION GRADE PEON
June 4, 2009
KERALA BUILDERS FORUM Vs. STATE OF KERALA
August 28, 2009
KERALA CBSE SCHOOL MANAGMENTS ASSOCIATION Vs. STATE OF KERALA
July 3, 2009
KERALA CURRY HOUSE Vs. SALES TAX OFFICER
October 7, 2009
KERALA ELECTRIC TRADERS ASSOCIATION Vs. STATE OF KERALA
October 8, 2009
KERALA ENGINEERING DIPLOMA HOLDERS Vs. STATE OF KERALA; CHIEF ENGINEER
November 2, 2009
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. BABBALAN
February 2, 2009
KERALA HIGH COURT STAFF ASSOCIATION Vs. STATE OF KERALA
October 16, 2009
KERALA LAND REVENUE STAFF ASSOCIATION Vs. SUDHEER BABU
June 11, 2009
KERALA PLANTATION FEDERATION Vs. UNION OF INDIA
February 25, 2009
KERALA POLICE HOUSING AND CONSTRUCTION CORPORATION LTD Vs. SKYPARK BUILDERS AND DISTRIBUTORS
August 10, 2009
KERALA PUBLIC SERVICE COMMISSION Vs. MANJUSHA
June 23, 2009
KERALA RURAL EMPLOYMENT AND WELFARE SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME-TAX
January 19, 2009
KERALA STATE CIVIL SUPPLIES CORPORATION LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
July 13, 2009
KERALA STATE CO OP MARKETING FEDERATION LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
May 25, 2009
KERALA STATE CO OPERATIVE LTD Vs. KERALA STATE FARMERS DEBT RELIEF COMMISSION
October 20, 2009
KERALA STATE CONSTRUCTION CORPORATION LTD Vs. REGIONAL JOINT LABOUR COMMISSIONER
September 16, 2009
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. MANGALY TIMBER AND FURNITURE
October 16, 2009
KERALA STATE ESTATE & PLANTATION Vs. M/S HARRISON MALAYALAM LIMITED; CONSERVATOR OF FIRESTS; PRINCIPAL CONSERVATOR; STATE OF KERALA
November 20, 2009
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. ASST COMMISSIONER OF INCOME TAX
August 11, 2009
KERALA STATE LINGUISTIC MINORITY TAMIL T Vs. DY DIRECTOR OF EDUCATION
June 5, 2009
KERALA STATE PARMACY COUNCIL Vs. STATE OF KERALA
November 18, 2009
KERALA STATE ROAD TRANSPORT Vs. N R BABUDAS, S/O RAMAN NAIR; STATE TRANSPORT APPELLATE TRIBUNAL; REGIONAL TRANSPORT AUTHORITY; SECRETARY
December 1, 2009
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
September 30, 2009
KERALA STATE SPORTS COUNCIL Vs. JALESH KUMAR S. S/O. SUKUMARAN NAIR AND G. SUBI, S/O. GANGADHARAN
December 22, 2009
KERALA STATE WAREHOUSING CORPORATION Vs. STATE OF KERALA
July 17, 2009
KERALA TEXTILE & GARMENTS DEALERS WELFARE ASSOCIATION Vs. STATE OF KERALA
February 3, 2009
KERALA TOURISM DEVELOPMENT CORPORATION LTD Vs. STATE OF KERALA
July 2, 2009
KERALA TRANSPORT COMPANY Vs. SCIENTICO INSTRUMENTS
June 3, 2009
KESAVAN M, S/O LATE MUNIYAN Vs. STATE OF KERALA; ADMINISTRATOR; EXECUTIVE ENGINEER
November 30, 2009
KESHAV MOHAN Vs. UNIVERSITY OF KERALA
October 7, 2009
KHADEEJA Vs. STATE
March 26, 2009
KILIMANOOR CO-OPERATIVE AGRICULTURAL Vs. STATE OF KERALA,
May 27, 2009
KIRANNATH ALIAS KIRAN Vs. STATE OF KERALA
June 19, 2009
KITEX GARMENTS LTD Vs. STATE OF KERALA
February 24, 2009
KMP TIMBERS Vs. COMMERCIAL TAX INSPECTOR
August 7, 2009
KOLDY PETROLEUM INDIA LTD Vs. STATE OF KERALA
January 28, 2009
KOLLAM JILLA THEERADESA PUROGAMANA Vs. STATE OF KERALA,
October 6, 2009
KOMALA KUMAR Vs. STATE
June 2, 2009
KOMALAN Vs. STATE OF KERALA
April 3, 2009
KOOLERI PADINJARE VEETTIL NARAYANAN Vs. NALUPURAPPATTIL TAHIRA
July 15, 2009
KOSHY AILAS BABU PANIYADIMA Vs. CIRCLE INSPECTOR OF POLICE KOLLAM
May 5, 2009
KOTTACHERY S S SHENOY BORS Vs. KODOTH KRISHNAN NAIR
February 16, 2009
KOTTAYAM DISTRICT CO-OPERATIVE HOSPITAL LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 25, 2009
KRILAX IMPEX PRIVATE LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 3, 2009
KRISHNA KUMAR Vs. DISTRICT COLLECTOR KOZHIKKODE
June 5, 2009
KRISHNAKUMARI THAMPURAN Vs. PALACE ADMINISTRATION BOARD KALIKOTTA FORT
February 26, 2009
KRISHNAMMA Vs. VISWAJITH
September 30, 2009
KRISHNAN NAIR S Vs. S JAYAKUMARI
October 28, 2009
KRISHNAPRASANTH Vs. STATE OF KERALA
June 8, 2009
KRISHNAT MADHUKAR KADAM Vs. STATE OF KERALA
November 11, 2009
KRUPA AND CHARITABLE Vs. STATE OF KERALA; CONTROLLER OF DRUGS UNION OF INDIA, CIPLA LTD
September 24, 2009
KRUPA PROLIFERS Vs. STATE OF KERALA
September 24, 2009
KUHAHAMMED Vs. UNNIMODEENKUTTY
February 6, 2009
KUMAR N S Vs. K BINCY
January 19, 2009
KUMARADASAN NAIR J Vs. IRIC SOHAN
July 8, 2009
KUMARAN K V Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
November 3, 2009
KUMARAVELAN M M Vs. DISTRICT COLLECTOR COLLECTORATE; SUB INSPECTOR OF POLICE KUNNAMKULM; PANJAL GRAMA PANCHAYATH
December 2, 2009
KUMARI Vs. VINODHAN
June 15, 2009
KUMARI SURESH NAIR Vs. R SUGANTHAM
May 5, 2009
KUMARI VARMA Vs. STATE OF KERALA
October 16, 2009
KUNDOTTIL SUKUMARAN NAIR Vs. SPECIAL TAHSILDAR
October 1, 2009
KUNHIKANNAN NAMBIAR K K Vs. M V PRABHAKARAN
June 12, 2009
KUNHUMUHAMMED Vs. M D BHARATHIYA TRANSPORT CORPORATION
June 10, 2009
KUNIYIL SUDHEESH Vs. KERALA STATE ELECTRICITY BOARD
June 25, 2009
KUNJACHAN J Vs. STATE OF KERALA
October 15, 2009
KUNJU MOHAMMED Vs. K S R T C
June 11, 2009
KUNJU MOHAMMED Vs. KSFE LTD
June 11, 2009
KUNJUNJAMMA Vs. ROSAMMA
March 24, 2009
KUNNAMKULAM PAPER MILLS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 30, 2009
KURIAKOSE Vs. SANTHOSH KUMAR
February 18, 2009
KURIAKOSE ELIAS TRUST FOR COMMUNICATION AND DEVELOPMENT Vs. PRINCIPAL SECRETARY DEPARTMENT
March 4, 2009
KURIAKOSE K V Vs. STATE OF KERALA
August 25, 2009
KURIAN JOSE Vs. KERALA STATE FINANCIAL CORPORATION
July 22, 2009
KURUNGATTIL MOHAMMED KUTTY Vs. THE COMPETENT AUTHORITY
May 25, 2009
KUTAGUPTAN Vs. CANARA BANK
November 23, 2009
L VIJAYAM Vs. PARASSALA BLOCK PANCHAYAT
February 9, 2009
LAILA Vs. MUHAMMEDALI
July 2, 2009
LAILA BEEVI ALIAS LAILA BUHARI Vs. N SUMINA ALIAS SUMMAYYA
August 13, 2009
LAKSHMI DEVI TILE WORKS Vs. DISTRICT COLLECTOR
March 30, 2009
LAKSHMI VELUMBI Vs. STATE OF KERALA
May 8, 2009
LAL JOHN Vs. C.R. MANOHARAN AND ORS.
November 16, 2009
LALJI R Vs. UNIVERSITY OF KERALA
October 14, 2009
LALU C V Vs. DIRECTOR OF MINING AND GEOLOGY
June 25, 2009
LATHAKUMARI Vs. PUBLIC SERVICE COMMISSION
November 23, 2009
LATHIKA. C. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
May 25, 2009
LEELA BAI Vs. STATE OF KERALA
June 3, 2009
LEENA SAJEEVAN Vs. S I OF POLICE
July 17, 2009
LEKSHMANAN Vs. RATHEESAN
January 30, 2009
LENNYAMMA Vs. UNION OF INDIA
February 3, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDY JOSEPH
August 20, 2009
LILLY ANTONY Vs. ADDL DISTRICT MAGISTRATE
June 3, 2009
LIZZY BABU Vs. ING VYSAYA BANK LTD
June 3, 2009
LONAPPAN Vs. C M YACOB
June 4, 2009
M A ANTHONY Vs. UNION OF INDIA
January 1, 2009
M A HASSAN Vs. STATE OF KERALA
December 10, 2009
M AJITH KUMAR Vs. K JEEJA ALIAS SANILA
February 4, 2009
M AKHILA Vs. DIRECTOR GENERAL OF POLICE
June 5, 2009
M ARAVINDAKSHAN NAIR Vs. STATE OF KERALA
June 5, 2009
M B VASANTHAKUMARI Vs. FACT EMPLOYEES CO OPERATIVE CREDIT
June 3, 2009
M C MUHAMMED Vs. SAIFUNNISA
January 1, 2009
M C RAVI Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES; DISTRICT COLLECTOR; DISTRICT SUPPLY OFFICER; S SENAN, KRISHNA NIVAS; BIJU KUMAR VS S/O VELUKUTTY NAIR
November 16, 2009
M CHINMAYEEDEVI Vs. STATE OF KERALA; DIRECTOR OF AGRICULTURE; PRINCIPAL AGRICULTURAL OFFICER
November 25, 2009
M D KOMALAM Vs. KOMALAN
December 1, 2009
M D THOMAS Vs. C L SURESH
February 3, 2009
M FAR HOTELS LIMITED Vs. UNION OF INDIA
November 5, 2009
M GOPAKUKMARAN NAIR Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE; VILLAGE OFFICER
December 4, 2009
M JAYACHANDRAN, S/O NARAYANI AMMA Vs. MANNATHUR BHASKARAN NAIR, S/O KALYANI; MANNATHUR NARAYANAN NIAR; MANNATHOOR MEENAKSHMI AMMA; M RAVEENDRAN, S/O NARAYANI AMMA; M SURESH BABU, S/O NARAYANI AMMA
November 25, 2009
M K RAJENDRAN Vs. UNITED INDIA INSURANCE CO LTD
June 10, 2009
M K RAMACHANDRAN NAIR Vs. STATE OF KERALA
June 30, 2009
M M SALEELAMOL, FULL TIME SWEEPER Vs. STATE OF KERALA; DIRECTOR OF PANCHAYATHS; DEPUTY DIRECTOR OF PANCHAYATS; E K THANKAMANI; B SUJATHA
November 30, 2009
M MANI, S/O MADHAVAN PILLAI; L KRISHNAMMA, W/O M MANI Vs. STATE OF KERALA; PRINCIPAL SECRETARY; DEPUTY COLLECTOR (LAND ACQUISITION); KERALA STATE ROAD TRANSPORT
November 2, 2009
M P AGENCIES Vs. STATE OF KERALA
April 6, 2009
M P PRASANTH Vs. STATE OF KERALA
January 1, 2009
M P SHAMSUDDIN Vs. STATE OF KERALA
May 12, 2009
M R JAYASREE Vs. KRISHNAMMA KUNJULEKSHMY AMMA
June 5, 2009
M RAMAKRISHNAN, RESERVE INSPECTOR; S MOHAMMED KABEER,RESERVE INSPECTOR Vs. STATE OF KERALA; DIRECTOR GENERAL OF POLICE; K J MICHAEL, ASSISTANT COMMANDANT; V DEVADASAN,ASSISTANT COMMANDANT; V AJANTHAN, ASSISTANT COMMANDANT; P A CYRIL SHAJI, ASSISTANT; P S SURESH KUMAR,ASSISTANT
November 18, 2009
M RISHANTH Vs. C I OF POLICE
May 5, 2009
M SATHI DEVI Vs. VISWA HINDU PARISHAD
April 1, 2009
M T NOUSHAD Vs. VINAYAKA MUTUAL FUND
June 3, 2009
M UMMAR Vs. STATE OF KERALA
May 21, 2009
M V MAHEEDHARAN Vs. STATE OF KERALA
April 1, 2009
M V NALINAKSHAN Vs. M RAMESHAN
January 30, 2009
M V RAGHAVAN Vs. RETURNING OFFICER
March 13, 2009
M. KANNAN S/O. MUTHU Vs. THE VILLAGE OFFICER
May 28, 2009
M.A. ANTO Vs. COMMISSIONER OF INCOME TAX
December 18, 2009
M.D. THOMAS Vs. C.L. SURESH
January 3, 2009
M.D. VENU NAMBOODIRI Vs. THE TRAVANCORE DEVASWOM BOARD AND THE COMMISSIONER
October 1, 2009
M.K. RAGHU Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
February 10, 2009
M.K. THAHA Vs. UNION OF INDIA
March 12, 2009
M.M. PHILIP Vs. KERALA STATE,
December 2, 2009
M.N. HANEES KHAN Vs. DISTRICT COLLECTOR AND ORS.
May 25, 2009
M.O. PUSHPENDRAN, DEPUTY DIRECTOR Vs. STATE OF KERALA AND THE DEPARTMENTAL PROMOTION COMMITTEE
September 7, 2009
M.V. LONAPPAN, Vs. KERALA STATE ELECTRICITY BOARD,
May 28, 2009
MADAPPEN MUHASSIN Vs. STATE OF KERALA
May 25, 2009
MADHAVAN @ RAJAN Vs. STATE OF KERALA
November 9, 2009
MADHAVAN H Vs. STATE
September 17, 2009
MADHAVAN NADAR Vs. KAMALAKUMARI AMMA
March 6, 2009
MADHAVAN T S Vs. MUNDADAN CHITTIES
June 26, 2009
MADHU ALIAS MADHUSOODANAN BAVA Vs. KUTTAN ALIAS SUBRAMONIAN
June 5, 2009
MADHU P K POLACHIRAYIL VEEDU Vs. STATE OF KERALA
May 5, 2009
MADHUAMUNI R Vs. V K MUHAMMED ALI
May 5, 2009
MADHUKUMAR Vs. GOPALA MENON
August 4, 2009
MADHUMITA GUHA Vs. BENNY BABY
June 8, 2009
MADHUSOODHANAN S/O. MADHAVI AMMA Vs. K.P. SASIDHARAN S/O. GOPALAKRISHNAN
April 7, 2009
MADHUSOODHANAN, P Vs. UNION OF INDIA (UOI),
June 1, 2009
MADRAS CEMENTS Vs. ASSISTANTS COMMISSIONER COMMERCIAL TAXES
November 30, 2009
MAHALINGAM R Vs. STATE OF CO OPERATIVE ELECTION COMMISSION
December 8, 2009
MAHATMA GANDHI UNIVERSITY Vs. MANAGER ST JOSEPH S COLLEGE
June 23, 2009
MAHAVIR RICE AND PLUSE MILLS Vs. JAIKRISHNAN TRADING COMPANY
September 18, 2009
MAHESH Vs. STATE OF KERALA
August 3, 2009
MAJU BALAKRISHNAN Vs. STATE OF KERALA
March 31, 2009
MALABAR MAR THOMA SYRIAN CHRISTIANEVANGELISTIC ASSOCIATION Vs. LALLY MATHEW
March 25, 2009
MALABAR ORGANICS LTD Vs. STATE OF KERALA
August 18, 2009
MALABAR RURAL INDUSTRIES Vs. STATE OF KERALA; DIVISIONAL FOREST OFFICER
November 30, 2009
MALAYILMEETHAL KUMARAN Vs. MAMBATTA GEETHA
June 5, 2009
MALAYILMEETHAL KUMARAN Vs. MAMBATTA GEETHA
June 6, 2009
MANAF Vs. STATE OF KERALA
May 8, 2009
MANAGER Vs. ABDUL MAJEED
April 1, 2009
MANAGER Vs. VARGHESE K. T
June 26, 2009
MANAGER MALANKARA SYRIAN CATHOLIC COLLEGES ASSOCIATION Vs. KERALA UNIVERSITY
August 28, 2009
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. ZUHRA
July 17, 2009
MANAGER VENGERI A U P SCHOOL Vs. STATE OF KERALA
May 22, 2009
MANAGING COMMITTEE OF THE VALLAPPUZHA S C B LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES PALAKKAD
July 20, 2009
MANAGING DIRECTOR Vs. JAYAKUMAR
June 10, 2009
MANAGING DIRECTOR DURGA TALKIES Vs. SHASHIKUMAR
December 18, 2009
MANAGING DIRECTOR, KERALA STATE Vs. SUSEELAN B DEVAKI MANDIRAM; GIRISH KUMAR, MANGALATHU VEEDU
November 2, 2009
MANAGING DIRECTOR, KERALA STATE CONSTRUCTION CORPORATION LTD. Vs. REGIONAL JOINT, LABOUR COMMISSIONER
September 16, 2009
MANATHANATH KUNHAHAMMED Vs. KIZHAKKE THERUVATHAKATH CHERAMMAL THODIYIL UNNIMOIDEENKUTTY
February 6, 2009
MANDEEP Vs. STATE OF PUNJAB AND OTHERS
September 22, 2009
MANI Vs. ASST COMMISSIONER ASSESSMENT COMMERCIAL TAXES
June 15, 2009
MANI Vs. STATE OF KERALA
December 3, 2009
MANIKANDAN NAIR Vs. GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY
September 17, 2009
MANJU SANTHOSH Vs. STATE OF KERALA
June 3, 2009
MANJU VARGHESE Vs. STATE OF KERALA
February 8, 2009
MANJU VARGHESE Vs. STATE OF KERALA
February 6, 2009
MANOHARA WARRIER R Vs. STATE OF KERALA
May 21, 2009
MANOHARAN Vs. STATE OF KERALA
May 5, 2009
MANOHARAN Vs. KARTHIKEYAN
January 30, 2009
MANOHARAN MADHAVA MANNADIAR Vs. ARUCHAMY
June 5, 2009
MANOHARAN. T. Vs. PRASANNA KUMARI AND ORS.
September 30, 2009
MANOJ C V Vs. VIDHYA
December 10, 2009
MANOJ KOCHUKUNJU Vs. STATE OF KERALA
May 5, 2009
MANOJ SASI Vs. STATE OF KERALA
May 12, 2009
MANOJKUMAR Vs. SUBRAMANIAN
November 5, 2009
MANOJKUMAR R Vs. MANJUSHA V
June 23, 2009
MANUAL K.M., LECTURER (SELECTION GRADE) Vs. STATE OF KERALA REPRESENTED BY THE,
June 1, 2009
MAR BASELIOS MEDICAL MISSION HOSPITAL Vs. JOSEPH BABU
October 30, 2009
MAR PHILEXINOS VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
December 9, 2009
MARAKKAR Vs. STATE OF KERALA
September 18, 2009
MARCOSE ALIAS JERIKAL Vs. STATE OF KERALA
May 8, 2009
MARIA PADMA Vs. STATE OF KERALA
February 26, 2009
MARIA THOMAS Vs. CHAIRMAN AND MANAGING DIRECTOR,
August 21, 2009
MARIAMMA APREM Vs. ABRAHAM A V
August 24, 2009
MARITA JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
February 18, 2009
MARTIN & HARRIS PVT. LTD Vs. ASSISTANT COMMISSIONER
November 10, 2009
MARY JAMES W/O. ADAI JAMES AND Vs. SINDHU @ SUJI W/O GIGI GEORGE AND
May 29, 2009
MARY JULIET FRANCIS Vs. KERALA PUBLIC SERVICE COMMISSION
March 16, 2009
MARYMOL T P Vs. DIRECTOR GENERAL CISF HQ
October 27, 2009
MATHAI Vs. THRESSIAMMA
December 1, 2009
MATHER PROJECTS P LTD Vs. GOVERMENT OF KERALA
November 25, 2009
MATHEW Vs. SHAJI MATHEW
July 14, 2009
MATHEW Vs. VALAKOM GRAMA PANCHAYAT
July 8, 2009
MATHEW PHILIP ALIAS THANKACHAN Vs. K J EMMANUEL
November 23, 2009
MATTUL SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME-TAX OFFICER
August 18, 2009
MEENACHIL RUBBER MARKETING & PROCESSING COOPERATIVE SOCIETY LTD Vs. COMMERCIAL TAX OFFICER
March 6, 2009
MEERAN Vs. DY COMMISSIONER OF INCOME TAX
November 2, 2009
MERCY GEORGE Vs. KERALA STATE ELECTION COMMISSION
July 3, 2009
MERLY Vs. SAJI K JOSEPH
June 30, 2009
METHEW Vs. INCOME TAX OFFICER
October 21, 2009
METHEW NARIVELY Vs. STATE OF KERALA
March 3, 2009
METRO SILKS AND SAREES Vs. SARPAN TRADERS
July 23, 2009
MICROQUAL TECHNO PVT LTD Vs. SUB INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE; NOUSHAD K V, EDAYATTIL HOUSE
November 26, 2009
MICROTROL STERILIZATION Vs. STATE OF KERALA
March 25, 2009
MIKDAD Vs. SUB INSPECTOR OF POLICE
May 5, 2009
MINAR ALLOYS AND FORGINGS PVT LTD Vs. ASST COMMISSIONER
May 8, 2009
MINI Vs. STATE OF KERALA
June 5, 2009
MINI GEORGE Vs. BABU PHILIP
March 5, 2009
MINI MUTHOOTTU MUTUAL FUNDS LTD. Vs. COMMISSIONER OF INCOME-TAX
February 19, 2009
MINI PHILIP Vs. P J MATHEW
December 16, 2009
MINI THYAGARAJAN Vs. SHOBHANA
January 1, 2009
MNAGER LAHAI ESTATE Vs. PRESIDENT
September 10, 2009
MODIDU Vs. STATE OF KERALA
June 26, 2009
MOHAMMAD BASHEER Vs. STATE OF KERALA
August 18, 2009
MOHAMMED ALI Vs. KULUKKALLOOR GRAMA PANCHAYAT
November 13, 2009
MOHAMMED K Vs. CALICUT CORPORATION
August 27, 2009
MOHAMMED KUNHI Vs. FOREST RANGE OFFICER
September 10, 2009
MOHAMMED KUNJI Vs. V P ANDRU
January 30, 2009
MOHAMMED SAHAD C A Vs. STATE OF KERALA
May 12, 2009
MOHAMMED SAHEER K K; RAMSHAD T V; EDWIN K JOHN Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
November 10, 2009
MOHAMMED SHERIFF AND Vs. SIVADASAN AND
September 25, 2009
MOHAMMED SULAIMAN Vs. STATE OF KERALA; MALABAR CEMENTS LTD; R JAYAPRAKASH
November 2, 2009
MOHAMMEDALI Vs. STATE OF KERALA
October 16, 2009
MOHANAN Vs. STATE OF KERALA
December 16, 2009
MOHANAN Vs. STATE OF KERALA
July 29, 2009
MOHANAN NARAYANAN Vs. VINOD KUNJAN
May 5, 2009
MOHANDAS Vs. STATE ELECTION COMMISSIONER
November 19, 2009
MOHANDAS K P Vs. STATE ELECTION COMMISSIONER
October 20, 2009
MOIDEEN ALIAS MOIDU Vs. STATE OF KERALA
June 9, 2009
MOLY ELDHOSE Vs. ADDITIONAL SALES TAX OFFICER
July 9, 2009
MONICA DANIEL Vs. DANIAL THOMAS AND ORS.
April 15, 2009
MONISH KUMAR VIKRAMAN PILLAI Vs. STATE OF KERALA
May 8, 2009
MONUSHA. M., REPRESENTED BY FATHER Vs. THE SECRETARY, BOARD OF PUBLIC AND THE COMMISSIONER FOR GOVT. EXAMINATIONS
March 13, 2009
MONY Vs. STATE OF KERALA
December 18, 2009
MOOPAN MOTORS PVT LTD Vs. TAHSILDAR
February 25, 2009
MOOPPAN MOTORS PVT LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 3, 2009
MOOSA C Vs. STATE OF KERALA
August 14, 2009
MOOSA HAJI Vs. STATE OF KERALA
June 8, 2009
MOOSAKUTTY Vs. D E O WANDOOR
June 29, 2009
MOOSAN K P; VINODKUMAR A Vs. DIRECTOR OF HEALTH SERIVCES; ADDITIONAL DIRECTOR OF HELATH SERVICES
November 12, 2009
MOUNT ZION COLLEGE OF ENGTINEERING Vs. ASSISTANT COMMISSIONER
June 4, 2009
MR. ASHARAF K.H Vs. STATE OF KERALA AND
May 26, 2009
MRIDUL MOHAN C Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
November 11, 2009
MRS. ELAMMA KURUVILLA Vs. DEPUTY COMMISSIONER OF WEALTH TAX
May 23, 2009
MUBARAK K. Vs. CHIEF ELECTION COMMISSIONER
April 8, 2009
MUHAMMAD RAFI Vs. STATE OF KERALA
February 26, 2009
MUHAMMED Vs. SUB INSPECTOR OF POLICE
July 29, 2009
MUHAMMED BASHEER Vs. DY GENERAL MANAGER KANNUR DISTRICT CO OPERATIVE BANK LTD
June 24, 2009
MUHAMMED DAVOOD Vs. HAFSATH
October 16, 2009
MUHAMMED FASAL K Vs. DISTRICT COLLECTOR
December 3, 2009
MUHAMMED FAZIL MOOSA Vs. STATE OF KERALA
May 5, 2009
MUHAMMED KALEEMULLA @ KALEEM AND ORS. Vs. STATE OF KERALA
April 15, 2009
MUHAMMED KUNHI Vs. KANHIRODE WEAVERS CO OPERATIVE SOCIETY LTD
March 31, 2009
MUHAMMED NAVAS A Vs. STATION HOUSE OFFICER EDAKKAD
July 31, 2009
MUHAMMED SHAHIN Vs. CIRCLE INSPECTOR OF POLICE
June 5, 2009
MUJEEB RAHMAN, S/O ANASU Vs. DISTRICT COLLECTOR, MALAPPURAM; SUB INSPECTOR OF POLICE
November 20, 2009
MUJEEB REHMAN S/O MOHAMMED Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 10, 2009
MUJEEB REHUMAN MUHAMMED KUNJU Vs. STATE OF KERALA
June 8, 2009
MUKUNDAN SANKARAN Vs. STATE OF KERALA
May 5, 2009
MULAMTHURUTHY GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
October 22, 2009
MULLIKULANGARA DEVI KSHETHRA BHARANA Vs. THE DISTRICT COLLECTOR AND ORS.
November 20, 2009
MUNNAR WOODS Vs. STATE OF KERALA
July 22, 2009
MURALEEDHARAN K.B. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
September 14, 2009
MURALEEDHARAN NAIR K Vs. STATE OF KERALA
December 2, 2009
MURALEEDHARAN, Vs. KURAKKAVU DEVASWOM TRUST BHARANA SAMITHI,
May 22, 2009
Murali Vs. State of Kerala
March 16, 2009
MUSTHAFA S/O. MUHAMMED Vs. STATE OF KERALA AND R.D.O.
July 3, 2009
MUTHOOT PAPPACHAN CONSULTANCY AND MANAGEMENT SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 15, 2009
MUTHOOT PAPPACHAN S AND M SERVICE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 14, 2009
MUTHOOT VEHICLE AND ASSET FINANCE LTD Vs. GOPALAN KUTTAPPAN
September 10, 2009
MUZHAYAN RAVI @ RAVEENDRAN ASARI Vs. THE STATE OF KERALA
November 24, 2009
N A SHERIFFA Vs. KALAMSSERY MUNICIPALITY
June 4, 2009
N D NAIR Vs. GEORGE MARTIN
October 16, 2009
N K BALAKRISHNAN Vs. KERALA WATER AUTHORITY
March 11, 2009
N K SASIDHARAN Vs. REMANI GOPALAN
June 3, 2009
N K SIVARAMAN Vs. STATE OF KERALA
June 9, 2009
N NISHANA MOL Vs. ALAPPUZHA MUNICIPALITY
June 26, 2009
N P CHANDRACHOODAN Vs. STATE OF KERALA
May 12, 2009
N P GOPALAN Vs. MAYYANNUER WEAVERS CO OPERATIVE
June 3, 2009
N RAMANI BAI Vs. GOVERNMENT OF KERALA
October 16, 2009
N S S MEDICAL MISSION HOSPITAL Vs. SULBETH BEEVI
February 13, 2009
N SASIDHARAN Vs. ELECTION COMMISSION OF INDIA
March 31, 2009
N VAMADEVAN Vs. SREE NARAYANA DHARMA PARIPALANA YOGAM
September 14, 2009
N VISWANATHAN Vs. DISTRICT COLLECTOR
December 14, 2009
N VISWAPRASAD Vs. PATHANAMTHITTA MUNICIPALITY; DIRECTOR, URBAN AFFAIRS
November 2, 2009
N. SREENIVASAN, DIRECTOR, A-ONE MILK Vs. N. VIDHYADHARAN AND OTHERS
January 15, 2009
N.J. DEVASSIA S/O. N.R. JOSEPH Vs. H.D.F.C. LTD. AND THE BRANCH MANAGER
August 18, 2009
N.P. ASOKAN Vs. THE FOREST RANGE OFFICER
May 27, 2009
N.S. PRAMOD Vs. STATE OF KERALA REP. BY ITS SECRETARY,
August 17, 2009
N.V. YACOB AND ANR. Vs. SUBHASH E.P. AND ORS.
April 3, 2009
NABEEL AHAMMED P M Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
December 3, 2009
NABEESA ABDUL KHADER Vs. SURESH KURIAN
February 17, 2009
NAJMUNNISA Vs. STATE OF KERALA
November 11, 2009
NAJUMA Vs. STATE OF KERALA
July 27, 2009
NAJUMA Vs. STATE OF KERALA
July 24, 2009
NAJUMUDHEEN N K Vs. STATE OF KERALA
May 12, 2009
NALAN Vs. VINESH
July 17, 2009
NAMBI NARAYANAN Vs. STATE OF KERALA
December 18, 2009
NANDAKUMAR Vs. INCOME TAX OFFICER
March 23, 2009
NANDAKUMAR K V Vs. FEDERAL BANK LIMITED
September 18, 2009
NANDU SEKHAR Vs. MAHATMA GANDHI UNIVERSITY
September 23, 2009
NARAYANAN Vs. STATE OF KERALA
February 13, 2009
NARAYANAN Vs. STATE OF KERALA
July 10, 2009
NARAYANAN Vs. UMMER
July 23, 2009
NARAYANAN Vs. UNNIKRISHNAN
November 10, 2009
NARAYANAN NAIR Vs. STATE OF KERALA
July 31, 2009
NARAYANAN NAIR Vs. STATE OF KERALA
May 12, 2009
NARAYANAN NAMBOODIRI Vs. SARASWATHY
October 13, 2009
NARAYANANKUTTY MENON Vs. STATE
February 17, 2009
NARIKKUNDIL NARAYANAN Vs. KILERI MANOHARAN
November 26, 2009
NARIKUNIYIL NARAYAAN Vs. PALAL UMMER
July 23, 2009
NASAR Vs. MALAPPURAM MUNICIPALITY
June 10, 2009
NASSAR Vs. STATE OF KERALA
July 1, 2009
NATARAJAN K.M. S/O MALLU Vs. STATE OF KERALA,
October 19, 2009
NATIONAL INSURANCE CO LTD Vs. SUDHEESH
December 8, 2009
NATIONAL INSURANCE CO LTD Vs. DIVAKARAN
August 25, 2009
NATIONAL INSURANCE CO LTD Vs. RANJITH KUMAR K P
June 5, 2009
NATIONAL INSURANCE CO LTD Vs. C L BIJU
April 1, 2009
NATIONAL INSURANCE COMPANY Vs. VENUGOPALAN
June 4, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. BIJU A ANANDAN
June 4, 2009
NATTAKAM SURESH Vs. KERALA STATE ELECTION COMMISSION
August 25, 2009
NAUFAL S/O MUHAMMED Vs. DISTRICT COLLECTOR; TAHSILDAR
November 4, 2009
NAVAIKULAM CASHEW WORKERS INDUSTRIAL CO OPREATIVE LTD Vs. ENFORCEMENT OFFICER
August 28, 2009
NEELU NAGAMMA Vs. USHARAMANI
June 3, 2009
NEENA Vs. PUBLIC SERVICE COMMISION
December 14, 2009
NEETHA AZEEZ Vs. CONTROLLER OF EXAMINATION; UNIVERSITY OF CALICUT
November 9, 2009
NELLIKKAPARAMBU JUMAATH PALLI COMMITTEE Vs. KERALA STATE WAKF BOARD
December 3, 2009
NEW INDIA ASSURANCE CO LTD Vs. ALEKUTTY ANTONY
September 9, 2009
NIAMATHULLA P A Vs. UNION OF INDIA
May 22, 2009
NIBU ALIAS APPU Vs. SUB INSPECTOR OF POLICE
June 5, 2009
NIKITHA BASHEER Vs. CENTRAL BOARD OF SECONDARY EDUCATION
May 27, 2009
NIMISHA K.N., KRISHNA KRIPA AND ORS. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
April 6, 2009
NIMMI MOHAN D/O MOHANAN Vs. CONTROLLER OF EXAMINATION; COCHIN UNIVERSITY OF SCIENCE; PRINCIPAL
November 12, 2009
NIRMALADIVE Vs. STATE OF KERALA
November 30, 2009
NISAMUDHEEN Vs. JIONT R T O
July 27, 2009
NISHA RAFEEK Vs. DISTRICT COLLECTOR
December 7, 2009
NISHA SALIM Vs. STATE OF KERALA
June 8, 2009
NITHIN JOSE Vs. STATE OF KERALA
August 12, 2009
NITHIN K P Vs. KANNUR UNIVERSITY
May 8, 2009
NIZAR Vs. STATE OF KERALA
June 3, 2009
NOBLE KURIES Vs. SEBASTIAN
October 22, 2009
NOKKARA KUNHIRAMAN Vs. THEKKUNCHERI KUNNEL GEORGE
June 10, 2009
NOOR MUHAMMDIYA JAMA ATHU WAKF BOARD Vs. KERALA STATE WAKF BOARD
June 4, 2009
NORKA ROOTS Vs. COMMISSIONER OF INCOME-TAX
March 19, 2009
NUR MUHAMMED Vs. MOIDEEN ROWTHER
October 5, 2009
OFFICER IN CHARGE ARMY MEDICAL RECORDS Vs. RAJESH U
July 16, 2009
OFFICIAL LIQUIDATOR Vs. D THAMPY
June 11, 2009
OLAM EXPORTS (INDIA) LTD. Vs. COMMISSIONER OF INCOME-TAX
May 29, 2009
OMANA D/O. SARASAMMA Vs. STATE OF KERALA
April 15, 2009
OMANA THOMAS, PROFESSIONAL ASST. Vs. THE UNIVERSITY OF CALICUT,
November 4, 2009
OMANAKUTTAN @ KEERIKKADAN Vs. STATE
October 21, 2009
ORAVAKKOTTIL HAMZA AHAMMED Vs. KARATT VALLAT JANAKI AMMA
June 4, 2009
ORCHID DESIGNS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
June 16, 2009
ORIENTAL INSURANCE CO LTD Vs. ABDUL SALIM
July 3, 2009
ORIENTAL INSURANCE CO LTD Vs. UNNICHEKKAN CHATHAN
June 5, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. PURUSHOTHAMAN S/O UNNI; R SATHEESAN S/O RAJU; BABU C T
December 9, 2009
OTTIYIL BABU Vs. STATION HOUSE OFFICER IRITTY POLICE
May 8, 2009
OUSEPH CHACKO Vs. JOSE POTHEN
June 3, 2009
OUSEPH P.O. Vs. STATE OF KERALA
May 23, 2009
P A JOSE Vs. REGIONAL TRANSPORT OFFICER
May 12, 2009
P A JOSEPH Vs. STATE OF KERALA
June 9, 2009
P A RADHAKRISHNAN Vs. STATE OF KERALA
June 19, 2009
P B THIMOTHIYOS Vs. STATE OF KERALA
June 5, 2009
P G NARAYANAN NAIR Vs. MANJAPPETTY MILK PRODUCERS CO OPERATIVE
June 4, 2009
P K BOSE Vs. SECRETARY TO GOVERNMENT
September 30, 2009
P K KRISHNASWAMY Vs. STATE OF KERALA; DISTRICT EDUCATIONAL OFFICER; HEADMASTER, SARVAJANA HIGH SCHOOL; P CHANDRASEKHARAN,S/O M KUNHUNNI NAIR
November 20, 2009
P K KUMARA MENON Vs. PADMAKUMAR
June 16, 2009
P K RAMAKRISHNAN, S/O KRISHNANKUTTY Vs. DISTRICT COLLECTOR, COLLECTORATE; SUB INSPECTOR OF POLICE
December 2, 2009
P K SANTHAMMA ATTENDANT Vs. DIRECTOR OF ANIMAL HUSBANDRY
June 3, 2009
P K USMAN Vs. CORPORATION OF CALICUT
December 8, 2009
P K VIJAYAN Vs. BIJU M S
June 4, 2009
P LAKSHMANAN Vs. STATE OF KERALA; MANAGING DIRECTOR; CHAIRMAN; ACCOUNTANT & AUDITOR GENERAL
November 25, 2009
P M KUTTAPPAN Vs. STATE OF KERALA
January 1, 2009
P M MANOJ Vs. MADHAVAN
February 4, 2009
P M SUNNY Vs. STATE OF KERALA
October 7, 2009
P MUHAMMEDALI Vs. STATION HOUSE OFFICER KELAKAM
May 12, 2009
P N ANANDAN Vs. DAMODARAN
June 26, 2009
P P ABRAHAM PHILIPOSE Vs. T K JACOB
June 8, 2009
P P ALAVI S/O KUNHAYAMU Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 9, 2009
P P ASHIQUE Vs. STATE OF KERALA
May 5, 2009
P P PURUSHOTHAMAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD; ASSISTANT COMMISSIONER
November 10, 2009
P P RAVI, S/O LATE CHANDAN Vs. STATE OF KERALA; DIRECTOR; CHIEF MEDICAL OFFICER
December 1, 2009
P PURUSHOTHAMA BHAT Vs. P BABU
June 3, 2009
P R RAVEENDRAN NAIR S/O A P GOVINDA Vs. STATE OF KERALA; DIRECTOR OF URBAN AFFAIRS; DIRECTOR OF MUNICIPAL ADMINISTRATION; SECRETARY OF MUNICIPALITY PALA; SECRETARY OF MUNICIPALITY
November 9, 2009
P RAJESH Vs. STATE OF KERALA
June 3, 2009
P RAMACHANDRA KURUP, S/O KUNHAMBU Vs. SECRETARY; DIRECTOR OF PANCHAYATHS
November 10, 2009
P RAVEENDRAN Vs. A JAYKUMAR FOOD INSPECTOR
July 31, 2009
P S BABU Vs. STATE OF KERALA; KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER
November 10, 2009
P S BALAKRISHNAN Vs. COMMERCIAL TAX OFFICER
May 5, 2009
P S SARADAMBAL Vs. P N GOPALAKRISHNAN
January 1, 2009
P SASI Vs. DIRECTOR OF PUBLIC INSTRUCTION
May 21, 2009
P SURENDRAN Vs. STATE OF KERALA
December 22, 2009
P T KANNAPPAN Vs. DISTICT COLLECTOR
April 1, 2009
P T KUNHALI Vs. STATE OF KERALA
May 5, 2009
P T POULOSE Vs. STATE OF KERALA; CHIEF ENGINEER; EXECUTIVE ENGINEER; ASST EXECUTIVE ENGINEER
November 5, 2009
P T VENU Vs. EXCISE COMMISSIONER THIRUVANANTHAPURAM
October 12, 2009
P V IBRAHIM S/O VEERAN KUTTY Vs. STATE OF KERALA
December 2, 2009
P V MADHAVI Vs. P V BALAKRISHNAN
June 10, 2009
P X ALEXANDER S/O XAVIER, V H M RAFEEQUE Vs. REGIONAL TRANSPORT AUTHORITY; MANAGER, CANARA BANK, SECRETARY
May 26, 2009
P. A. SULAIMAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME DEPARTMENT
June 15, 2009
P. ABOOBACKER Vs. COMMISSIONER
March 25, 2009
P. AHAMMED Vs. STATE OF KERALA
June 2, 2009
P. J. JOSE Vs. STATE OF KERALA
March 4, 2009
P. KOMU, POTHENKODE HOUSE AND OTHERS. Vs. P. SAJITH AND ANOTHER
March 4, 2009
P. KUKNHAPPA NAIR Vs. DEPUTY COMMISSIONER OF INCOME-TAX
November 17, 2009
P. SARADA, SEWING TEACHER Vs. THE SECRETARY TO GOVERNMENT,
November 23, 2009
P. SHAMSEER S/O. MOHAMMED Vs. THE SUB INSPECTOR OF POLICE,
December 4, 2009
P. SNINEESH, HINDI TEACHER Vs. STATE OF KERALA,
September 25, 2009
P. SUBASH CHANDRAN, PROPRIETOR Vs. SHYAMKUMAR SON OF RAGHAVAN
October 1, 2009
P. SUDHAKARAN Vs. DEPUTY COMMISSIONER OF INCOME-TAX
June 2, 2009
P.A. ANIJAN, JUNIOR SUPERINTENDENT Vs. THE DIRECTOR OF PANCHAYATS,
May 22, 2009
P.A. PORINCHU Vs. AGRICULTURAL INCOME TAX & SALES TAX APPELLATE TRIBUNAL
January 8, 2009
P.A. VASU, S/O AYYAPPAN Vs. THE DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE
June 17, 2009
P.B. ABDUL BASHEER Vs. AGRICULTURAL INCOME TAX AND COMMERCIAL AND TAHSILDAR (REVENUE RECOVERY)
December 11, 2009
P.C. THOMAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 13, 2009
P.D. JOSEPH Vs. KEDANHATH MEHOMOOD
June 2, 2009
P.G. SASI Vs. SAINABA W/O KUNJUMOHAMMED AND STATE OF KERALA
April 28, 2009
P.J. GARVASEES S/O. JOSEPH Vs. STATE OF KERALA AND ORS.
March 31, 2009
P.J. MATHEW, PADINJARE KARA VEEDU AND P.V. REGHU Vs. THE STATE OF KERALA
March 2, 2009
P.K. GANGADHARAN NAIR, ADVOCATE AND MRS. MANI G. NAIR Vs. STATE OF KERALA,
November 17, 2009
P.K. JOHN, SENIOR BRANCH MANAGER (RETD.) Vs. THE LIFE INSURANCE CORPORATION OF,
May 28, 2009
P.K. JOY S/O. KURUVILLA Vs. STATE OF KERALA,
May 27, 2009
P.K. KURIAN Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
August 25, 2009
P.K. MARGALEETHA Vs. STATE OF KERALA AND ORS.
May 21, 2009
P.K. PONNAPPAN Vs. STATE OF KERALA
April 15, 2009
P.M. HARIFA D/O. MOHAMMED KUNHI, Vs. STATION HOUSE OFFICER
April 15, 2009
P.N. MOHANADASAN Vs. THE STATE INFORMATION COMMISSION,
December 10, 2009
P.O.THOMAS Vs. M.N.JAYAPRAKASH
March 16, 2009
P.P. THOMAS S/O. PAILY Vs. COCHIN PORT TRUST, THE CHAIRMAN, COCHIN PORT TRUST AND CHIEF MECHANICAL ENGINEER
September 8, 2009
P.P. UMMERKUTTY Vs. COMMISSIONER OF INCOME TAX
November 3, 2009
P.S. ARUCHAMI Vs. CANARA BANK
June 2, 2009
P.V. VASU, SENIOR GRADE TYPIST Vs. THE MANAGING DIRECTOR,
May 26, 2009
PADINHARE VEETIL MADHAVI Vs. PACHIKARAN VEETIL BALAKRISHNAN
June 10, 2009
PADMAKARAN K V Vs. VENUGOPALAN NAIR
February 3, 2009
PADMAKSHY Vs. MADHAVI
August 11, 2009
PADMAKUMARI S, SCIENTIFIC ASSISTANT; V SOJAKUMAR, SCIENTIFIC ASSISTANT Vs. STATE OF KERALA; SECRETARY, DEPARTMENT OF AGRICULTURE; AGRICULTURE PRODUCTION COMMISSIONER; DIRECTOR OF AGRICULTURE
November 3, 2009
PADMANABHA NAIR Vs. DEVAKI BRHAMANI AMMA
January 16, 2009
PADMANABHA UDUPA Vs. INCOME TAX OFFICER
August 17, 2009
PADMANABHAN V MENON Vs. INSPECTOR GENERAL OF REGISTRATION
March 27, 2009
PADMAVATHI AMMA Vs. UNION OF INDIA
August 24, 2009
PADMINI A K Vs. STATE OF KERALA
October 6, 2009
PAKEER MUHAMMED FIROSKHAN Vs. THE ASST. COMMISSIONER OF CUSTOMS AND
May 25, 2009
PALAKKAD RUBBER PVT LTD Vs. DEPUTY COMMISSIONER
June 5, 2009
PALLICHAL GRAMA PANCHAYAT Vs. LALITHAMBIKA A
March 23, 2009
PALLIPATTU KADEEJA D/O ASSAINAR Vs. K. BEERAN S/O MOHAMMED
May 23, 2009
PALM FIBERS AND YARS TRADING CO. Vs. STATE OF KERALA,
May 29, 2009
PANCHAMAN TRADERS Vs. COMMISSIONER OF INCOME TAX
October 30, 2009
PANDI ALIAS LAKSHAM PANDI Vs. STATE OF KERALA
May 12, 2009
PANKAJAKSHI AMMA Vs. GOURIKUTTY AMMA
November 30, 2009
PARAMESWARAM K Vs. STATE OF KERALA
July 3, 2009
PARAMESWARAN NAIR Vs. SURENDRAN
January 23, 2009
PARANGODAN Vs. K M BAVA
January 1, 2009
PARAPALLIYIL DASAN Vs. SASI K K
July 1, 2009
PARAYIL GRANULAR INDUSTRIES Vs. KUMARANALLOOR GRAMA PANCHAYAT
June 2, 2009
PARISONS ROLLER FLOUR MILLS PVT LTD Vs. STATE OF KERALA
March 27, 2009
PARISTHITHI SAMRAKSHANA SANGHAM Vs. STATE OF KERALA
March 30, 2009
PARTHAKUMAR Vs. VENUGOPALAN
February 11, 2009
PARTHAS TEXTILES KOTTAYAM Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL
October 20, 2009
PARVATHY JAYAN C/O K JAYAN Vs. CONTROLLER OF EXAMINATIONS; REGISTRAR
December 14, 2009
PATHANAMTHITTA DISTRICT RAILWAY, Vs. UNION OF INDIA (UOI),
November 19, 2009
PATHU Vs. STATE OF KERALA
November 6, 2009
PAVITHRAN Vs. STATE OF KERALA
August 19, 2009
PC PAULOSE Vs. STATE OF KERALA
May 12, 2009
PEERU MUHAMMED Vs. STATE OF KERALA
July 6, 2009
PEOPLES COUNCIL FOR CIVIL RIGHTS Vs. STATE OF KERALA
February 12, 2009
PEPSICO INDIA HOLDINGS PVT LTD Vs. FOOD INSPECTOR
February 19, 2009
PERANCHI ABOOBACKER Vs. ALIKKAL MYMOONA
January 1, 2009
PERINGOTTUKARA NAMBOOTHIRI YOGAKSHEMA SABHA Vs. ALIYAR
January 2, 2009
PERINTHALMANNA TALUKA RURAL HOUSING CO OP SOCIETY Vs. UNNIKRISHNAN
November 18, 2009
PHILIP Vs. STATE OF KERALA
June 26, 2009
PHILIP. K. GEORGE S/O. VARKEY, Vs. PHILOMINA W/O. JOSE AND ACHAMMA D/O. CHACKO
May 29, 2009
PHILIPOSE Vs. CHANDY
September 23, 2009
PHILOMINA JOSEPH Vs. STATE OF KERALA
January 29, 2009
PINARAYI SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
March 27, 2009
PODIYAN Vs. STATE OF KERALA
May 5, 2009
PONALI SURENDRAN Vs. P M MAMMOOTTY
February 20, 2009
PONNAMMA Vs. STATE OF KERALA
June 9, 2009
PONNAN S/O. ANAMU, Vs. STATE OF KERALA REPRESENTED BY
May 26, 2009
POOKKADAN MOIDEENKUTTY Vs. KUTTIYALI
July 14, 2009
POOLAKANDI KUMARAN Vs. KULANGARA VEETTIL MATHU
January 22, 2009
POOTHDAY SERVICE CO OP BANK LTD Vs. JOINT REGISTRAR
January 14, 2009
PORINCHU T K Vs. JOINT REGISTRAR
August 28, 2009
POST MASTER GENERAL Vs. STATE OF KERALA
June 24, 2009
POWER GRID CORPORATION OF INDIA LTD. Vs. P.N. BHASKARAN, JAYA BHAVANAM
April 7, 2009
PRABHAKARAN Vs. SAJINI
December 8, 2009
PRABHAKARAN N T Vs. ADDITIONAL SECRETARY TO THE GOVRNMENT
February 19, 2009
PRABHAKARAN P R Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
November 5, 2009
PRABHU L K Vs. OFFICIAL LIQUIDATOR
October 30, 2009
PRABIN KUMAR MOHAMKUMAR Vs. STATE OF KERALA
June 4, 2009
PRADEEP KUMAR Vs. SINDHU
August 18, 2009
PRADEEP, Vs. STATE OF KERALA
April 15, 2009
PRAJEESH P V, S/O A VIJAYAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION; JOINT SECRETARY; PRINCIPAL, SAINIK SCHOOL
November 16, 2009
PRAJIN P GOPI Vs. COCHIN UNIVERSITY OF SCIENCE; CONTROLLER OF EXAMINATIONS
December 9, 2009
PRAKASAN K V S/O VASU; LATEESH P S/O PURUSHOTHAMAN; REJI S NALANDA; N PEETHAMBARAN; V G AMBUJAKSHSAN; O N SADANADAN S/O NARAYANAN; K R SAHAJAN S/O RAGHAVAN; SUBHASH S/O SREEDHARAN Vs. DISTRICT COLLECTOR, COLLECTORATE; GEOLOGIST, MINING AND GEOLOGY
December 8, 2009
PRAKASAN S/O KUTTAN Vs. REJI @ OUSEPH S/O MATHEW; V M JOSE S/O MATHAI; ORIENTAL INSURANCE CO LTD; RAVEENDRAN E K, EAZHA PARAMBIL HOUSE
December 8, 2009
PRAKASH Vs. STATE OF KERALA
October 8, 2009
PRAKASH ALIAS AJAYAN Vs. STATE OF KERALA
February 6, 2009
PRAKASH AUTOMOBILES Vs. COMMISSIONER OF INCOME-TAX
November 5, 2009
PRAKASHAN Vs. VASUDEVAN
June 29, 2009
PRAMIN ABRAHAM Vs. STATE OF KERALA
January 1, 2009
PRAMOD Vs. KERALA CRICKET ASSOCIATION
July 8, 2009
PRAMOD ISSAC Vs. STATE OF KERALA
June 8, 2009
PRAMOD LAL S/O LALAPPAN Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR
December 10, 2009
PRAMOD S/O. CHANDRAN PILLAI Vs. STATE THROUGH THE EXCISE INSPECTOR
May 29, 2009
PRAN THAMPI Vs. DISTRICT COLLECTOR
June 3, 2009
PRASANTH KUMAR Vs. C I OF POLICE
July 22, 2009
PRASEETHA Vs. STATE OF KERALA
September 16, 2009
PRATHAP KUMAR N P Vs. RAMADAS
September 23, 2009
PRAVEEN ALEXANDER Vs. SUB INSPECTOR OF POLICE
May 8, 2009
PREETHA S NAIR Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
October 5, 2009
PREMIER TYRES LIMITED Vs. STATE OF KERALA
October 9, 2009
PRESENTATION CONVENT G H S Vs. STATE OF KERALA
March 6, 2009
PRESIDENT, THIRUVALLA EAST CO-OP. BANK LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES
August 2, 2009
PRINCELAL C. Vs. G. PRASANNA KUMARI
June 17, 2009
PRINCELAL G Vs. PRASANNAKUMARI
June 18, 2009
PRINCIPAL SIENA COLLEGE OF PROFESSIONAL; MANAGER, SIENA COLLEGE OF PROFESSIONAL Vs. MAHATMA GANDHI UNIVERSITY; VICE CHANCELLOR
November 19, 2009
PRINCY Vs. JOSE
March 13, 2009
PRIYAN Vs. STATE OF KERALA
December 10, 2009
PROCTOR AND GAMBLE HYGIENE AND HEALTH CARE LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 30, 2009
PROVINCIAL SUPERIOR FRANCISCAN CLARIST CONGREGATION OF NUNS Vs. STATE OF KERALA
January 30, 2009
PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSION
October 28, 2009
PUBLIC SERVICE COMMISSION Vs. VIVINA
March 13, 2009
PULIMOOTTIL AUTOMOBILES Vs. MANOHARLAL, PROPRIETOR
May 27, 2009
PUNATHIL ROLLER FLOUR MILLS P LTD Vs. STATE OF KERALA
July 2, 2009
PUNNAKKATTU HIDAYATHULLA Vs. CHERUSSOLA SOUDATH
October 16, 2009
PURSHOTHAMAN Vs. STATE OF KERALA
April 1, 2009
PURUSHOTHAMAN Vs. SANDHYA ALIAS INDUMOL
June 8, 2009
PURUSHU @ PURUSHOTHAMAN Vs. STATE OF KERALA
September 25, 2009
PUSHPAGIRI MEDICAL COLLEGE HOSPITAL Vs. COMMERCIAL TAX INSPECTOR
June 10, 2009
PUSHPALATHA Vs. STATE OF KERALA
May 5, 2009
PUSHPALATHA Vs. STATE BANK OF TRAVANCORE
February 11, 2009
PUSHPAM SIMON Vs. KARUMKULAM GRAMA PANCHAYAT
September 8, 2009
PUSHPAM THANKAM Vs. STATE OF KERALA
May 5, 2009
R ANILKUMAR Vs. STATE OF KERALA
April 1, 2009
R GEORGE PEREIRA Vs. JOSEPHS INTERNATIONAL ACADEMY
May 8, 2009
R LATHA Vs. COMMISSIONER OF COMMERCIAL TAXES
June 2, 2009
R S A POLYMERS P LTD Vs. SALES TAX OFFICER
August 4, 2009
R SANTHOSH KUMAR Vs. DIRECOR GENERAL, CISF, HEADER QUARTERS; INSPECTOR GENERAL,CISF, SOUTH SECTION; DEPTY INSPECTOR GENERAL,CISF, SOUTH ZONE; GROUP COMMANDANT,CISF, GROUP HEAD; VIDYADHARAN, ASSISTANT COMMANDANT
November 10, 2009
R SHAJI S/O RAGHAVAN Vs. STATE OF KERALA
December 10, 2009
R. G. VILASKUMAR Vs. S. RAMACHANDRAN
January 6, 2009
R. P. G. TRANSMISSION LIMITED Vs. COMMERCIAL TAX OFFICER
October 22, 2009
R. VIJAYAKUMAR Vs. B. THULASEEDHARAN
February 11, 2009
R.P. PATEL Vs. COMMISSIONER OF INCOME-TAX
April 3, 2009
RADHA K PART TIME SWEEPER Vs. DIRECTOR OF STATE LOTTERIES; DISTRICT LOTTERY OFFICER
November 10, 2009
RADHA PICTURE PALACE Vs. DY COMMISSIONER OF INCOME TAX
December 10, 2009
RADHA THANKAPPAN Vs. STATE OF KERALA
June 4, 2009
RADHAKRISHAN Vs. PANKAJAM
June 16, 2009
RADHAKRISHNA NAYAK Vs. STATE OF KERALA
June 8, 2009
RADHAKRISHNAN Vs. PRIYA S
September 22, 2009
RADHAKRISHNAN Vs. CIRCLE INSPECTOR OF POLICE
March 4, 2009
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
July 10, 2009
RADHAMANI Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
November 12, 2009
RADHAMONY L Vs. STATE OF KERALA
June 3, 2009
RADHIKA A DAS Vs. CONTROLLER OF EXAMINATION; M G UNIVERSITY
December 9, 2009
RAFA K K D/O K K ABDUL RAOOF Vs. REGISTRAR PAREEKSHA BHAVAN; CONTROLLER OF EXAMINATIONS
December 7, 2009
RAFEEQ ABDUL RAHIMAN Vs. STATE OF KERALA
May 8, 2009
RAGHU VARMA Vs. STATE OF KERALA
March 30, 2009
RAGHUCHANDRABAL Vs. STATE OF KERALA
August 18, 2009
RAGHUVARA PANICKER R Vs. SECRETARY
August 18, 2009
RAHUL S MOHANAN; SANDEEPAN C Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
November 16, 2009
RAHUMATH Vs. PUBLIC SERVICE COMMISSION
November 13, 2009
RAHUMATH S Vs. K P S C
November 25, 2009
RAJAGOPAL Vs. DISTRICT COLLECTOR; S I OF POLICE
December 11, 2009
RAJAMMA JOSEPH Vs. BINU PRASAD
December 22, 2009
RAJAN Vs. STATE OF KERALA
July 17, 2009
RAJAN Vs. JAYSHREE NAYAR
December 2, 2009
RAJAN Vs. POIL RAGHAVAN
January 15, 2009
RAJAN Vs. MUHAMMED
January 6, 2009
RAJAN Vs. P N RAGHAVAN
October 6, 2009
RAJAN Vs. TAHSILDAR
March 25, 2009
RAJAN K S Vs. PRAVITH
August 24, 2009
RAJAN K S Vs. ELECTORAL OFFICER ASST REGISTRAR OF CO OP SOCIETIES
August 12, 2009
RAJAN KUDUMBATHIL Vs. UNION OF INDIA (UOI) AND ORS.
November 12, 2009
RAJAN MATHAI Vs. STATE OF KERALA
August 25, 2009
RAJAN PALACKAL PARAMBIL Vs. SONY VARGHESE
January 1, 2009
RAJAN, Vs. THE CIRCLE INSPECTOR AND STATE OF KERALA
June 3, 2009
RAJAN. N.C. Vs. THE DIRECTOR OF TREASURIES,
May 22, 2009
RAJAPPAN Vs. SHAJU
July 8, 2009
RAJASEKHARAN NAIR S Vs. STATE OF KERALA
October 20, 2009
RAJEEV G Vs. STATE OF KERALA
October 23, 2009
RAJEEV G.H.S.A., Vs. STATE OF KERALA AND ORS.
December 10, 2009
RAJEEV KUMARAN Vs. STATE OF KERLA
May 8, 2009
RAJEEV P. Vs. STATE OF KERALA
August 28, 2009
RAJEEVAN ALIAS KUNJUMON Vs. STATE OF KERALA
June 3, 2009
RAJEEVAN P P Vs. STATE OF KERALA
May 28, 2009
RAJENDRA D K Vs. P K SAJEENDRAN
July 13, 2009
RAJENDRAN Vs. SAJEENDRAN
July 13, 2009
RAJENDRAN ALIAS MANIKUTTAN Vs. SUB INSPECTOR OF POLICE
May 8, 2009
RAJENDRAN M R Vs. LAILA RAMAKRISHNAN
June 26, 2009
RAJESH Vs. DISTRICT COLLECTOR
August 3, 2009
RAJESH Vs. STATE OF KERALA
May 5, 2009
RAJESH Vs. JOINT R T O
February 27, 2009
RAJESH @ KOCHUMON S/O KUNJAN KUNJU Vs. STATE OF KERALA
October 1, 2009
RAJESH KRISHNAN Vs. ASST PROVIDENT FUND COMMISSIONER
April 3, 2009
RAJESH P. F. Vs. STATE OF KERALA
August 20, 2009
RAJESH S/O. SANKARAN Vs. STATE OF KERALA, REP. BY THE PUBLIC AND SUB INSPECTOR OF POLICE
October 16, 2009
RAJESWARAN NAIR Vs. DISTRICT COLLECTOR
June 9, 2009
RAJMOHAN Vs. STATE OF KERALA
October 15, 2009
RAJU Vs. STATE OF KERALA
August 5, 2009
RAJU M LECTURER IN ELECTRICAL Vs. STATE OF KERALA
June 4, 2009
RAJU P P Vs. DISTRICT COLLECTOR ALAPPUZHA
September 23, 2009
RAJU PUZHANKARA Vs. KODIYERI BALAKRISHNAN
February 9, 2009
RAJU RAJESH Vs. STATE OF KERALA
June 3, 2009
RAKHI Vs. ACCOUNTANT GENERAL
November 10, 2009
RAMACHANDRA S/O. KRISHNA Vs. STATE OF KERALA
April 15, 2009
RAMACHANDRAN Vs. BABURAJ
August 17, 2009
RAMACHANDRAN Vs. RAVIKUMAR
July 28, 2009
RAMACHANDRAN Vs. STATE OF KERALA
June 2, 2009
RAMACHANDRAN MASTER K K Vs. K JYOTHILAL
November 3, 2009
RAMACHANDRAN NAIR Vs. JAMES
May 22, 2009
RAMACHANDRAN V Vs. S ABDUL RAHIM; GOVERNMENT OF KERALA; DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE
November 19, 2009
RAMACHANDRANA NAIR S/O. NARAYANA KURUPU Vs. STATE OF KERALA
December 18, 2009
RAMAKRISHNAN Vs. RAMADAS
November 16, 2009
RAMAKRISHNAN T K Vs. C N SUBHADRA
February 18, 2009
RAMAMORTHY Vs. FOOD INSPECTOR
December 10, 2009
RAMAN GOPI Vs. KUNJU RAMAN UTHAMAN
July 10, 2009
RAMANKUTTY KUNJAN Vs. STATE OF KERALA
May 5, 2009
RAMASWAMY Vs. KAMARAJ PONNUSWAMY
November 3, 2009
RAMCHANDRA PILLAI Vs. STATE OF KERALA
May 26, 2009
RAMCHANDRAN NAIR Vs. LEBBA KUNJU
March 31, 2009
RAMER PICHA Vs. STATE OF KERALA
June 3, 2009
RAMESH Vs. M M BADRUDHEEN
June 2, 2009
RAMESH Vs. STATE OF KERALA
December 9, 2009
RAMESH ALIAS HARISH THALIPADAPPU Vs. SUB INSPECTOR OF POLICE
May 5, 2009
RAMESH B T S/O RAJAN Vs. DISTRICT COLLECTOR, COLLECTORATE; TAHSILDAR, PONNANI TALUK, TALUK OFFICE; SUB INSPECTOR OF POLICE; THAVANUR GRAMAPANCHAYATH
December 9, 2009
RAMESH KUMAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 13, 2009
RAMESH S/O ISTHACKY Vs. STATE OF KERALA; DISTRICT COLLECTOR; TAHSILDAR; GEOLOGIST, MINING AND GEOLOGY; SUB INSPECTOR OF POLICE; COMMERCIAL TAX INSPECTOR
December 7, 2009
RAMLATH Vs. NASAR ABDUL RAZAK
July 7, 2009
RAMLATH MEMORIAL CHARITABLE TRUST Vs. PEERUKANNU
November 13, 2009
RAMSHEED SHAFI Vs. STATE OF KERALA
June 3, 2009
RANJINI Vs. STATE OF KERALA
July 17, 2009
RANJITH Vs. HIGH COURT OF KERALA
May 21, 2009
RANJITH Vs. CIRCLE INSPECTOR OF POLICE ERNAKULAM
November 16, 2009
RANNY PERINAD GRAMA PANCHAYAT Vs. STATE OF KERALA
August 4, 2009
RASHEED P S/O MOHAMMED Vs. DISTRICT COLLECTOR, MALAPPURAM; SUB INSPECTOR OF POLICE
December 9, 2009
RATHEESH S/O ARAVINDAGHOSH Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR,ERNAKULAM
December 10, 2009
RATHEESH VIJAYAN Vs. STATE OF KERALA
June 4, 2009
RAVEENDRA PANICKER Vs. STATE OF KERALA
May 12, 2009
RAVEENDRAN PILLAI P N Vs. UNION OF INDIA
July 24, 2009
RAVI VARMA RAJA Vs. MUNSIFFS COURT
November 24, 2009
RAVIDAS M Vs. KERALA PUBLIC SERVICE COMMISSION
March 16, 2009
RAVIKUMAR Vs. KESUKKUTTAN NAIR
September 29, 2009
RAVINDRAN C, ASSISTANT ENGINEER LSGD Vs. CHIEF ENGINEER LSGD,
May 25, 2009
RAVINDRAN PILLAI Vs. GOPAKUMAR RAJAN
July 27, 2009
REEBA VARKEY Vs. KURUVILLA JACOB AND THE STATE ELECTION COMMISSIONER
November 24, 2009
REENA JOHN Vs. DIRECTOR GENERAL OF POLICE
January 2, 2009
REGHU VISWANATHA PANICKER Vs. STATE OF KERALA
June 4, 2009
REGHUNATH Vs. STATE OF KERALA
March 2, 2009
REGHUNATHAN K Vs. STATE OF KERALA
June 9, 2009
REGIONAL DIRECTOR Vs. SRINATH CORPORATION
June 3, 2009
REGIONAL DIRECTOR E S I CORPORATION Vs. B MOHANCHANDRAN NAIR
July 8, 2009
REGIONAL DIRECTOR ESI CORPORATION THRISSUR Vs. G SIVAPRASAD PROPRIETOR M S BRICKS KOLLAM
July 15, 2009
REGIONAL P F COMMISIONER E P F ORGANISATION TRIVANDRUM Vs. ADMINISTRATOR COSMOPOLITAN HOSPITALS P LTD
September 7, 2009
REGIONSL DIRECTOR ESI CORPORATION Vs. P ASOKAN
July 22, 2009
REHABILITATION PLANTATIONS LTD Vs. P S ANSARY
December 21, 2009
REJI JOSE Vs. DIRECTOR GENERAL OF POLICE THIRUVANANTHAPURAM
November 10, 2009
REJI JOSEPH S/O. PAPPACHAN, KOCHILATH Vs. STATE OF KERALA
September 25, 2009
REJI P P Vs. V J FRANCIS
June 5, 2009
REJI PUNNAPPAN Vs. STATE OF KERALA
June 4, 2009
REJINA C Vs. G SUKUMARI
December 7, 2009
REKHA Vs. VINODAN T S
July 27, 2009
REKHA B Vs. STATE OF KERALA
April 1, 2009
RELIANCE COMMUNICATION INFRASTRUCTURE LIMITED REP BY ITS CIRCLE COMMERCIAL MANAGER, S MEENAKSHINATHAN AND RELIANCE INFOCOMM LTD REP BY ITS CIRCLE COMMERCIAL MANAGER, SRI S MEENAKSHINATHAN Vs. STATE OF KERALA REP BY THE SECRETARY TO MINISTRY OF FINANCE
February 13, 2009
REMA A Vs. S I OF POLICE
June 8, 2009
REMANI C Vs. K P S C
November 5, 2009
RESHMA K, D/O K K RAMADAS Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
November 2, 2009
RETNAKUMAR Vs. BENNY
November 25, 2009
REV BISHOP CHACKO Vs. JAYAPRAKASH
June 8, 2009
REV DR GEORGE NJARAKUNNEL Vs. STATE OF KERALA
July 6, 2009
REV FR PAULOSE Vs. SAHJAHAN
June 26, 2009
REVI MENON Vs. STATE OF KERALA
March 11, 2009
RIJO Vs. STATE OF KERALA
October 14, 2009
RISHAB IMPEX Vs. STATE OF KERALA,
September 25, 2009
RISWANA BEGAM Vs. STATE OF KERALA
March 30, 2009
RIYAS M H Vs. STATE OF KERALA
June 9, 2009
RIYAS S/O. ABOOBACKER Vs. STATE OF KERALA
October 16, 2009
RMP INFOTECH (P) LTD. Vs. THE INTELLIGENCE OFFICER,
April 30, 2009
ROCKY V A Vs. V I VAKKACHAN
July 2, 2009
RUBFILA INTERNATIONAL LIMITED Vs. UNION OF INDIA
June 30, 2009
S ABDUL JALEEL, ATTENDER; T R MANOHARAN, PHARMACIST; N M MUHAMMED KUNJU Vs. STATE OF KERALA; DIRECTOR OF HOMOEOPATHY; KERALA PUBLIC SERVICE COMMISSION
November 30, 2009
S KUMAR Vs. SUDHAKARAN
February 12, 2009
S LYLAJAM, SENIOR LECTURER Vs. IRECTOR OF MEDICAL EDUCATION; SECRETARY, HEALTH AND FAMILY WELFARE; CONVENOR, DEPARTMENTAL PROMOTION AND; PRAMODKUMAR A V
September 25, 2009
S NAZEERKHAN Vs. KERALA STATE ELECTION COMMISSION
February 3, 2009
S SHAHIDA BEEVI Vs. LIC OF INDIA
December 15, 2009
S SREENIVASA KAMATH Vs. EXECUTIVE ENGINEER
June 4, 2009
S SUGATHAN; SREELATHA V G D/O GANGADHARAN V R Vs. SECRETARY
May 29, 2009
S. DAVID Vs. THE DISTRICT COLLECTOR,
August 3, 2009
S. KRISHNAKUMARI Vs. STATE OF KERALA AND ORS.
October 15, 2009
S. KRISHNAN NAIR Vs. S. JAYAKUMARI
October 28, 2009
S. MANI S/O CHINNASWAMI Vs. THE C.I. OF POLICE, KASABA POLICE
September 29, 2009
S. P. L. LTD Vs. COMMERCIAL TAX INSPECTOR
February 26, 2009
S. SHAFFI MUSALIAR Vs. COMMISSIONER OF INCOME-TAX
February 10, 2009
S. SINDHU, MUSIC TEACHER Vs. STATE OF KERALA AND ORS.
March 20, 2009
S. STHANUKUMARAN THAMPI Vs. CENTRAL BOARD OF DIRECT TAXES
January 21, 2009
S. UNNIKRISHNAN NAIR, STOREKEEPER (RTD) Vs. THE STATE OF KERALA AND
October 1, 2009
S.M. THAJ Vs. REGISTRAR OF COMPANIES
November 2, 2009
SABAIDA ASHRAF Vs. DISTRICT GENERAL MANAGER
November 13, 2009
SABARI JITHESH Vs. TAHSILDAR; DISTRICT COLLECTOR
November 11, 2009
SABU ALIAS SAM Vs. STATE OF KERALA
June 5, 2009
SABU ERANACKAL Vs. NIGGY SABU
August 17, 2009
SADANANDAN Vs. STATE OF KERALA
May 5, 2009
SADIK BHASHA S/O MUHAMMEDKUTTY Vs. DISTRICT COLLECTOR,MALAPPURAM
December 10, 2009
SADIKALI Vs. COMMERCIAL TAX OFFICER VAT
June 9, 2009
SAHRDAYA COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. UNIVERSITY OF CALICUT
August 21, 2009
SAIDALAVI HAJI Vs. TANUR GRAMA PANCHAYAT
February 25, 2009
SAIDHU MUHAMMED A. S/O. ABDUL RAHIMAN Vs. THE DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE
August 12, 2009
SAINUDHEEN S/O. MOHAMMED Vs. THE DISTRICT COLLECTOR AND THE SUB INSPECTOR OF POLICE
May 29, 2009
SAJ FLIGHT SERVICES P LTD Vs. TAHSILDAR
June 5, 2009
SAJAN Vs. SUB INSPECTOR OF POLICE
May 5, 2009
SAJAN S/O. SUBRAMANIAN Vs. SAJEEV S/O. PARAMESWARAN AND ORS.
May 28, 2009
SAJEEV Vs. INTELIGENCE OFFICER
July 10, 2009
SAJEEV KUMAR Vs. DISTRICT COLLECTOR
June 5, 2009
SAJEEV S PWD CONTRACTOR, SAMUDRA Vs. STATE OF KERALA; DIRECTOR OF MEDICAL EDUCATION; PRINCIPAL, MEDICAL COLLEGE; CHIEF ENGINEER, PWD BUILDINGS; EXECUTIVE ENGINEER
December 7, 2009
SAJEEVAN KRISHNAPANICKER Vs. STATE OF KERALA
June 3, 2009
SAJEEVE N J Vs. UNION OF INDIA
October 27, 2009
SAJI Vs. AN INIMATE OF MENTAL HEALTH CENTRE
May 28, 2009
SAJI ER Vs. STATE OF KERALA
August 28, 2009
SAJI THOMAS Vs. SHEEBA REJI,
August 18, 2009
SAJI VARGHESE Vs. K MOHAMMEDKUTTY
August 26, 2009
SAJIDEVAN Vs. STATE OF KERALA
November 4, 2009
SAJIN Vs. ASST EXCISE COMMISSIONER
March 24, 2009
SAJITHI Vs. DEPUTY DIRECTOR EDUCATION
April 2, 2009
SAJU DAVID Vs. SECRETARY, KERALA PUBLIC SERVICE COMMISSION, THIRUVANANTHAPURAM AND ORS.
February 20, 2009
SAJU GEORGEGEORGE Vs. BABU SUBRAMONIAN
June 5, 2009
SAJU VARGHESE YESUDASAN Vs. NAVEEN VARGHESE
October 20, 2009
SAKARIA Vs. STATE OF KERALA
May 5, 2009
SALEENA Vs. MALABAR CHRISTIAN COLLEGE
April 2, 2009
SALES TAX OFFICER Vs. AKAY FLAVOURS AND AROMATICS LTD
May 28, 2009
SALES TAX OFFICER Vs. KERALA CURRY HOUSE
December 23, 2009
SALI Vs. SANTHOSH
March 27, 2009
SALIM KUMAR S/O THANKAPPAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
September 10, 2009
SALIM THAYIL Vs. STATE OF KERALA
June 3, 2009
SALU VARGHESE Vs. PRABHAKARAN
November 19, 2009
SAM JOSEPH Vs. STATE OF KERALA
June 10, 2009
SAM T K Vs. STATE OF KERALA
June 9, 2009
SAM ZACHARIAS D Vs. STATE OF KERALA
December 22, 2009
SAMEENA M A D/O AZIZ M A Vs. CONTROLLER OF EXAMINATIONS
December 8, 2009
SAMUEL GEORGE Vs. STATE OF KERALA
June 29, 2009
SAMUL PHILIPOSE Vs. KOSHY THOMAS
August 19, 2009
SAMURAI TECHNO TRADING CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
November 4, 2009
SANGEETA G. P. Vs. STATE OF KERALA
December 22, 2009
SANIL RAJ D; P K BINDU Vs. SECRETARY TO GOVERNMENT; DIRECTOR OF URBAN AFFAIRS
November 3, 2009
SANJAY GUPTA Vs. KERALA STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD
July 29, 2009
SANJAY JACOB Vs. SAKTHAN KURIES AND LOANS P LTD
January 12, 2009
SANKARAN Vs. STATE OF KERALA
September 25, 2009
SANOSH SADANANDAN MUNGAM KAVUNGAL Vs. STATE OF KERALA
May 12, 2009
SANTHA SAKKU BAI Vs. STATE BANK OF INDIA
August 27, 2009
SANTHA V M Vs. KOZHIKODE CORPORATION
September 10, 2009
SANTHAKUMARI, W/O KRISHNANKUTTY Vs. REVENUE DIVISIONAL OFFICER; VILLAGE OFFICER, ATHIYANNOOR; SECRETARY, ATHIYANNOOR GRAMA
December 1, 2009
SANTHAMMA Vs. DISTRICT MAGISTRATE
December 14, 2009
SANTHOSH ALIAS MALAYATTOOR SANTHOSH Vs. STATE OF KERALA
November 11, 2009
SANTHOSH KUMAR Vs. STATE OF KERALA
May 12, 2009
SANTHOSH KUMAR S/O. BALAKRISHNAN Vs. THE EXCISE INSPECTOR, NEYYATTINKARA
April 15, 2009
SANTHOSH S/O. GOPALAN Vs. STATE OF KERALA
April 15, 2009
SANTHOSH SUKUMARAN Vs. STATE OF KERALA
June 8, 2009
SANTHOSHJI S/O LATE KUNJU PILLAI Vs. EXECUTIVE ENGINEER, KERALA STATE,
November 4, 2009
SANTOSH Vs. STATE
November 23, 2009
SARANYA P S Vs. STATE OF KERALA
March 31, 2009
SARASAMMA M V Vs. CHARLEY ABRAHAM
February 13, 2009
SARASWATHI AMMA Vs. CHANDRASEKHARAN NAIR
August 21, 2009
SAREESH Vs. DISTRICT COLLECTOR
May 25, 2009
SAROJINI Vs. UNION OF INDIA
October 6, 2009
SAROJINI Vs. KARTHIYANI AMMA
December 7, 2009
SASEENDRAN S/O KUNHIRAMAN, Vs. SECRETARY TO GOVERNMENT AND CENTRE FOR WATER RESOURCES DEVELOPMENT
May 23, 2009
SASI CHELLAPPAN ALIAS M C SASI Vs. RAJU KUNJU ALIAS K K RAJU
August 11, 2009
SASI GOPALAN Vs. ABDUL HAMEED
June 4, 2009
SASI ROAD FINISHERS AND ENGINEERING CONTRACTOR Vs. STATE OF KERALA
September 18, 2009
SASIDHARAN Vs. EDAPPAYIL PREMLATHA
February 24, 2009
SASIDHARAN Vs. EDAPPAYIL PREMALATHA
January 16, 2009
SASIDHARAN NAIR Vs. ALI
August 10, 2009
SASIDHARAN NAIR Vs. ALI
July 27, 2009
SASIDHARAN NAIR Vs. TRIVANDATUM CO OP URBAN BANK LTD
January 20, 2009
SASIDHARAN NAIR M P Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, JOINT SECRETARY TO GOVERNMENT
December 2, 2009
SASIKUMAR Vs. GEETHA
June 25, 2009
SASIKUMAR Vs. SHEEBA
August 25, 2009
SASIKUMAR Vs. BINDU S
March 27, 2009
SASIKUMAR Vs. MOHAMMED BASHEER
June 5, 2009
SATELLITE CABLE NETWORK Vs. THE KERALA STATE ELECTRICITY BOARD AND THE ASSISTANT EXECUTIVE ENGINEER
August 21, 2009
SATELLITE CABLE TV NETWORK Vs. THRISSUR CORPORATION
June 5, 2009
SATHEESH Vs. STATE OF KERALA
July 16, 2009
SATHEESH C Vs. STATE OF KERALA
May 5, 2009
SATHEESH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
March 2, 2009
SATHEESH N V Vs. STATE OF KERALA
July 15, 2009
SATHEESH R Vs. STATE OF KERALA
June 4, 2009
SATHEESHKUMAR Vs. STATE OF KERALA
June 26, 2009
SATHESH Vs. JOINT REGIONAL TRANSPORT OFFICER
January 15, 2009
SATHI Vs. STATE OF KERALA
July 2, 2009
SATHJITH Vs. SHAJU
May 26, 2009
SATHYAN Vs. STATE OF KERALA
January 1, 2009
SATHYAN KOCHUKUNJU Vs. STATE OF KERALA
May 5, 2009
SATHYAVAN K.M. S/O. MADHAVAN Vs. THE SUB INSPECTOR OF POLICE,
June 15, 2009
SAVITHRI Vs. DIVISIONAL PERSONAL OFFICER
June 4, 2009
SAVITHRI B Vs. DIRECTOR OF STATE LOTTERIES
July 20, 2009
SEBASTIAN Vs. JUDICIAL FIRST CLASS MAGISTRATE COURT
June 15, 2009
SEBASTIAN JOSE Vs. INDIAN OVERSEAS BANK LTD
November 13, 2009
SEBASTIAN. C. Vs. UNION OF INDIA (UOI) REPRESENTED BY
May 27, 2009
SEBY KURIAN Vs. STATE OF KERALA AND THE SUB INSPECTOR OF POLICE
April 28, 2009
SECRETARY TO GOVERNMENT Vs. NAZAR
December 21, 2009
SECRETARY-IN-CHARGE, CHERTHALA SERVICE Vs. DEPUTY LABOUR COMMISSIONER AND P. VAMADEVAN
August 12, 2009
SEENA K C ANANDASARAMOM; ANJANA T ANANDASRAMOM Vs. STATE OF KERALA; DEPUTY DIRECTOR OF EDUCATION; GENERAL MANAGER
December 2, 2009
SEENATH Vs. IQBAL
February 6, 2009
SELVAN RAGHAVAN NADAR Vs. STATE OF KERALA
May 12, 2009
SELVIN J PUTHIYADAM Vs. MURALEEDHARAN
June 5, 2009
SELVY VALENTRINA Vs. STATE OF KERALA
November 17, 2009
SENIOR DEPUTY ACCOUNTING GENERAL (ADMN.), Vs. V.S. BINU S/O. SADASIVAN
April 6, 2009
SENSO C SCARIA Vs. DIRECTOR OF MINES SAFETY
July 16, 2009
SEPHY Vs. UNION OF INDIA
January 1, 2009
SETHUNATH Vs. CHIEF ELECTION COMMISSIONER
February 17, 2009
SEYAD Vs. STATE OF KERALA
September 8, 2009
SEYAD A Vs. STATE OF KERALA
September 6, 2009
SHAFEEK Vs. STATE OF KERALA
April 8, 2009
SHAFI Vs. KHADERKUNHI
August 3, 2009
SHAHABUDEEN P A Vs. DISTRICT COLLECTOR EKM
August 24, 2009
SHAHAN SHA A Vs. STATE OF KERALA
December 9, 2009
SHAHANAZ SHUKKOOR Vs. CHELANNUR GRAMA PANCHAYAT
August 19, 2009
SHAIK ISHAQUE Vs. STATE
May 12, 2009
SHAJAHAN T.K. Vs. DISTRICT COLLECTOR
June 2, 2009
SHAJI ALIAS KONNAKUZHI SHAJI Vs. STATE OF KERALA
May 5, 2009
SHAJI V S Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
January 1, 2009
SHAJITHA Vs. DISTRICT COLLECTOR
June 3, 2009
SHAJU N I Vs. T K PAULOSE
July 17, 2009
SHAMSUDEEN CHIRAMMAL Vs. UNION OF INDIA
July 22, 2009
SHAMSUDEEN JAMALUDEEN KUNJU Vs. NAZAR ABDUL KHADER
May 5, 2009
SHAMSUDHEEN K P, S/O MOYIN K P Vs. DISTRICT COLLECTOR, MALAPPURAM; SUB INSPECTOR OF POLICE
November 11, 2009
SHANAVAS T K Vs. CONTROLLER OF EXAMINATION
June 5, 2009
SHANTHI POULTRY FARM PVT LTD Vs. COMMERCIAL TAX INSPECTOR
October 27, 2009
SHASHUL HAMEED Vs. PUBLIC SERVICE COMMISSION
March 27, 2009
SHASTHA Vs. MEENA PANICKER
May 5, 2009
SHEEBA C THOMAS Vs. ROSAMMA THOMAS
June 9, 2009
SHEEBA C THOMAS Vs. ROSAMMA THOMAS
July 9, 2009
SHEEJA SELIN Vs. STATE
June 5, 2009
SHEEJA SELIN D/O SUJATHA Vs. NIL
June 5, 2009
SHEELA Vs. CORPORATION OF THIRUVANANTHAPURAM
June 24, 2009
SHEELAKUMARI P B , STAFF NURSE GRADE I Vs. STATE OF KERALA; DISTRICT MEDICAL OFFICER; DIRECTOR OF HEALTH SERVICES; DEEPA L , STAFF NURSE
November 2, 2009
SHEFIQ YOUSEPH Vs. STATE OF KERALA
April 7, 2009
SHEMEER ,S/O MAITHEEN KUNJU Vs. STATE OF KERALA; DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
November 18, 2009
SHEREEF ALIAS KUNJUMON Vs. STATE OF KERALA
June 8, 2009
SHESHAPPA Vs. STATE
June 3, 2009
SHIBIN Vs. STATE OF KERALA
September 16, 2009
SHIBU Vs. STATE OF KERALA
November 26, 2009
SHIBU ALIAS FIROSH Vs. STATE OF KERALA
May 8, 2009
SHIHABUDHEEN ALIAS MAHIN Vs. SHYBI
August 26, 2009
SHIJO ANTONY Vs. SEBASTIAN JOSEPH
June 2, 2009
SHIJUKUMAR CHANDRADAS Vs. STATE OF KERALA
June 5, 2009
SHINEY AUGUSTINE Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
October 9, 2009
SHINY A Vs. STATE OF KERALA
October 16, 2009
SHIVA Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
November 9, 2009
SHIVASHANKARA P Vs. STATE OF KERALA; PUBLIC SERVICE COMMISSION; DIRECTOR OF COLLEGIATE EDUCATION
November 30, 2009
SHOBHANA W/O. CHANDRAN Vs. THE STATE OF KERALA AND ORS.
September 10, 2009
SHOJA V.V. AND Vs. STATE OF KERALA REPRESENTED BY,
May 29, 2009
SHOUKATHALI Vs. TAHSILDAR
February 10, 2009
SHREEDIVYA Vs. SUDHEER
June 16, 2009
SHRUTHI Vs. STATE OF KERALA
October 6, 2009
SIDCO Vs. GAB INDUSTRIES
October 8, 2009
SIDHARDHAN Vs. PARAVUR MUNICIPALITY
July 29, 2009
SIDHIK Vs. STATE OF KERALA
December 2, 2009
SIJI ANTONY Vs. SAJI JOHN
December 18, 2009
SIJO SOMAN Vs. STATE OF KERALA
May 8, 2009
SINAJ HUSSAINAR Vs. STATE OF KERALA
June 3, 2009
SINDHU Vs. STATE OF KERALA
October 21, 2009
SIRAJ. C.H Vs. STATION HOUSE OFFICER
October 19, 2009
SIRAJUDHEEN Vs. SREEDHAR K KOTTARAM
December 9, 2009
SIRAJUDHEEN Vs. S I OF POLICE
May 8, 2009
SIRAJUDHEEN S/O MUHAMMED Vs. THE SUPERINTENDENT OF POLICE,
September 10, 2009
SISHMON Vs. STATION HOUSE OFFICER
June 9, 2009
SITADAYANANDAN Vs. STATE OF KERALA
September 15, 2009
SITHARA Vs. RAJESH
August 26, 2009
SIVADASA PANICKER Vs. TRAVANCORE MATS AND MITTING CO
January 16, 2009
SIVADASAN Vs. THE STATE OF KERALA
May 27, 2009
SIVADASAN NAIR K Vs. REGISTRAR OF COOPERATIVE SOCITIES
March 5, 2009
SIVAN P K Vs. STATE OF KERALA
June 8, 2009
SIVANANDAN Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 8, 2009
SIVARAMAN Vs. STATE OF KERALA
June 15, 2009
SIYAD MAJITHA Vs. SUPERINTENDENT OF POLICE KOLLAM
May 5, 2009
SMT. P. THANKAMONY AMMA Vs. THE STATE OF KERALA AND ORS.
July 7, 2009
SMT. SANTHAKUMARI M.A. Vs. STATE OF KERALA AND ORS.
December 14, 2009
SNINEESH Vs. STATE OF KERALA
October 6, 2009
SOBHANA Vs. STATE OF KERALA, REP BY PUBLIC
April 15, 2009
SOCIAL SERVICE GUILD OF ASSISS Vs. OUESEPE CHACKO
March 3, 2009
SOCIETY THOMAS KURIAN Vs. C T BABU SO THOMAS
April 6, 2009
SOJA BEEGUM Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
October 15, 2009
SOLAR CASHEW Vs. STATE OF KERALA
March 5, 2009
SOMARAJAN C G Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
June 29, 2009
SOMASUNDARAM K S S/O SIVARAMAN ACHARY Vs. HMT LTD; GENERAL MANAGER UNION OF INDIA
November 12, 2009
SONIYA JOSE Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
November 2, 2009
SONU DAVIS Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
December 4, 2009
SOOFIA MADANI Vs. VARGHESE
December 17, 2009
SOPPY HAJI Vs. STATE OF KERALA
January 6, 2009
SOUTH INDIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
December 2, 2009
SOUTH INDIAN WORKERS CONGRESS Vs. SREE SANKARA UNIVERSITY OF SANSKRIT
August 19, 2009
SP FORT HOSPITAL Vs. REGIONAL PROVIDENT FUND
June 4, 2009
SPECIAL DEPUTY COLLECTOR Vs. ABDUL LATHEEF MUSALIAR
June 3, 2009
SPECIAL TAHSILDAR Vs. MURALEEKRISHNAN
September 17, 2009
SPEED AND SAFE COURIER SERVICE Vs. COMMISSIONER CENTRAL EXCISE
November 5, 2009
SR. ANNIE Vs. KERALA STATE ELECTRICITY BOARD
April 6, 2009
SREE GOKULAM CHIT AND FINANCE CO P LTD Vs. DIVYA SATHEESHKUMAR
January 1, 2009
SREE HANUMAN TRADING CO. Vs. INCOME TAX OFFICER
December 15, 2009
SREE KUMAR @ THAMPI, Vs. STATE OF KERALA
May 23, 2009
SREEDEVI AMMA Vs. DISTRICT COLLECTOR
February 27, 2009
SREEDHANYA CONSTRUCTION COMPANY Vs. UNION OF INDIA
March 4, 2009
SREEJA Vs. UNION OF INDIA
January 23, 2009
SREEJITH Vs. STATE OF KERALA
May 5, 2009
SREEJITH C PADMANABHAN Vs. UNIVERSITY OF CALICUT
June 5, 2009
SREEJU Vs. STATE OF KERALA
October 9, 2009
SREEKALA B. NAIR, ASSISTANT ENGINEER AND ORS. Vs. STATE OF KERALA,
June 2, 2009
SREEKUMAR Vs. STATE OF KERALA
June 25, 2009
SREEKUMAR K B S/O BHASKARAN NAIR Vs. JIBY P JOSEPH; ORIENTAL INSURANCE CO LTD
December 9, 2009
SREEKUMAR, S/O. ISAKKIVIL MUTHU Vs. STATE OF KERALA, REP. BY PUBLIC
April 15, 2009
SREEKUMARAN NAIR Vs. COMMISSIONER OF INCOME TAX
October 19, 2009
SREEMATHY BHAVANY Vs. STATE OF KERALA
May 5, 2009
SREENIVASAN VENUGOPALAN Vs. JUSTICE M M PAREED PILLAY
May 22, 2009
SREENIVASAN; P R BEENA; SUSEELAN; J SREERAJ; M P VALSAMA Vs. TRAVANCORE DEVASWOM BOARD; COMMISSIONER; CHIEF ENGINEER
November 9, 2009
SRI K. CHANDRAN Vs. N. GOPINATHA MENON,
May 27, 2009
SRI KAMALA KRISHNAN NAIR Vs. NAIR SERVICE SOCIETY (N.S.S.) AND ORS.
May 23, 2009
SRILANKAN AIRLINES LTD. AND THE AIRPORT MANAGER Vs. THE PERMANENT LOK ADALAT AND V. SASIDHARAN
November 3, 2009
SRILANKAN AIRTHNES LTD Vs. PERMANENT LOK ADALAT
August 5, 2009
SRUTHI Vs. STATE OF KERALA
June 4, 2009
ST BERKMANS COLLEGE CHANGANACHERRY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
March 6, 2009
ST JOSEPHS MODEL HIGH SCHOOL Vs. VARGHESE
June 26, 2009
STAE Vs. SRI M.S. RAVI, THE PARTNER,
January 19, 2009
STAR FISH EXPORTS Vs. MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
November 17, 2009
STATE Vs. DEVAKI PUNNUPARAMBIL
June 5, 2009
STATE Vs. PALLISSERY NARAYANAN KUTTY
June 5, 2009
STATE Vs. SAJI AN INMATE OF MENTAL HEALTH CENTRE
May 28, 2009
STATE Vs. SRI M.S. RAVI, THE PRINTER AND PUBLISHER,
March 25, 2009
STATE Vs. OFFICIAL LIQUIDATOR
June 11, 2009
STATE BANK OF INDIA Vs. M K RAVEENDRAN
October 30, 2009
STATE BANK STAFF UNION Vs. STATE BANK OF INDIA
March 5, 2009
STATE HUMAN RIGHTS PROTECTION CENTRE Vs. STATE OF KERALA
August 11, 2009
STATE OF KERALA Vs. DEVIKA ASOKAN AND UNION OF INDIA (UOI)
November 6, 2009
STATE OF KERALA Vs. DIRECTOR OF COLLEGIATE EDUCATION; DEPUTY DIRECTOR OF COLLEGIATE; SUB TREASURY OFFICER, SUB TREASURY; ANITHA THOMAS, W/O T J DANIAL; PRINCIPAL,BISHOP ABRAHAM MEMORIAL; MAHATMA GANDHI UNIVERSITY
November 24, 2009
STATE OF KERALA Vs. K. BHASKARAN S/O. KRISHNAN,
April 8, 2009
STATE OF KERALA Vs. SUCHITHRA
June 12, 2009
STATE OF KERALA Vs. FEROKE TIMBER TRADERS
June 11, 2009
STATE OF KERALA Vs. KRISHNA KUMAR
June 26, 2009
STATE OF KERALA Vs. KRISHNAKUMAR T G
June 29, 2009
STATE OF KERALA Vs. KAYCEE DISTILLERIES
July 24, 2009
STATE OF KERALA Vs. MARY
July 23, 2009
STATE OF KERALA Vs. M/S. RADHESYAM KHANDENWALL
February 17, 2009
STATE OF KERALA Vs. LUCY LONAPPAN
August 3, 2009
STATE OF KERALA Vs. SOUTHERN UNION PHARMACEUTICALS
July 7, 2009
STATE OF KERALA Vs. ALIKUNHI HAJEE
July 6, 2009
STATE OF KERALA Vs. SAJI
July 16, 2009
STATE OF KERALA Vs. K P GIRIJAKUMARI
July 17, 2009
STATE OF KERALA Vs. K.M.ABDUL GAFOOR
January 19, 2009
STATE OF KERALA Vs. GEORGE JACOB
February 11, 2009
STATE OF KERALA Vs. KUNHIKANNAN JEWELLERY
February 12, 2009
STATE OF KERALA Vs. ANITHA BALAN
January 30, 2009
STATE OF KERALA Vs. A.K.P.METALS
February 25, 2009
STATE OF KERALA Vs. THANIKUDAM BHAGAVATHI MILLS (P)LTD
May 22, 2009
STATE OF KERALA Vs. HITESH M. KOTHARI
October 28, 2009
STATE OF KERALA Vs. THAMPI
June 22, 2009
STATE OF KERALA Vs. P. P. ALPHONSA
May 29, 2009
STATE OF KERALA Vs. K REGHU VARMA
August 6, 2009
STATE OF KERALA Vs. KOOLI SASEENDRAN S/O. KANNAN, PEON AND ORS.
May 23, 2009
STATE OF KERALA Vs. MOLLY BABU
March 2, 2009
STATE OF KERALA Vs. SASEENDRAN
March 2, 2009
STATE OF KERALA Vs. MAAKA CREAM HOLDINGS P LTD
February 26, 2009
STATE OF KERALA Vs. HYMA JEWELLERS
February 24, 2009
STATE OF KERALA Vs. THOMAS PAUL
April 1, 2009
STATE OF KERALA Vs. S SHEELA
March 20, 2009
STATE OF KERALA Vs. IVAN RATHINAM
April 8, 2009
STATE OF KERALA Vs. MUKKADANS HOTEL
June 2, 2009
STATE OF KERALA Vs. KATCHERIKANDY BHASKARAN
June 4, 2009
STATE OF KERALA Vs. GODREJ APPLIANCE LTD
June 8, 2009
STATE OF KERALA Vs. RADHAMONY AMMA MADHAVA VILASATHU
June 5, 2009
STATE OF KERALA Vs. KALU GOPINATH
June 4, 2009
STATE OF KERALA Vs. UNITECH MACHINES LTD
October 13, 2009
STATE OF KERALA Vs. CROMPTON GREAVES LTD
October 14, 2009
STATE OF KERALA Vs. NEW SWAPNA BAR AND RESTAURANT
October 22, 2009
STATE OF KERALA Vs. OXFORD MOUNLDINGS P LTD
October 27, 2009
STATE OF KERALA Vs. K SWAMIDAS
September 18, 2009
STATE OF KERALA Vs. GLAXO SMITHKLINE PHARMACEUTICALS LTD
October 1, 2009
STATE OF KERALA Vs. ARUN GEORGE
October 7, 2009
STATE OF KERALA Vs. THRIMATHY CONTRACTING COMPANY
September 8, 2009
STATE OF KERALA Vs. SILPI CONSTRUCTIONS CONTRACTORS
September 16, 2009
STATE OF KERALA Vs. JOSE SIMON
January 23, 2009
STATE OF KERALA Vs. VIJAYA KUMAR
January 16, 2009
STATE OF KERALA Vs. BERKUMANS
January 13, 2009
STATE OF KERALA Vs. JAYAN
January 13, 2009
STATE OF KERALA Vs. INDEC INTERIORS
February 12, 2009
STATE OF KERALA Vs. P K RAGHAVAN
February 3, 2009
STATE OF KERALA Vs. VARKALA RADHAKRISHNAN
February 3, 2009
STATE OF KERALA Vs. ECOWOOD LTD
February 18, 2009
STATE OF KERALA Vs. GOPALKRISHANA PILLAI
February 16, 2009
STATE OF KERALA Vs. T S KALYANARAMAN
February 13, 2009
STATE OF KERALA Vs. K P BALACHANDRAN
January 2, 2009
STATE OF KERALA Vs. ALEX V CHACKO
January 1, 2009
STATE OF KERALA Vs. PANAMOOTTIL INVESTMENTS
December 17, 2009
STATE OF KERALA Vs. WESTERN INDIA OSMETIC AND HEALTH PRODUCTS LTD
December 16, 2009
STATE OF KERALA Vs. PRIYAN
December 10, 2009
STATE OF KERALA Vs. HASHIM
November 24, 2009
STATE OF KERALA Vs. SEVEN STAR HOTEL
November 30, 2009
STATE OF KERALA Vs. PURUSHOTHAMAN
November 26, 2009
STATE OF KERALA Vs. N MADHAVAN NAIR
November 23, 2009
STATE OF KERALA, Vs. M. PHILLIS W/O. MICHEAL
March 27, 2009
STATE OF KERALA, Vs. MATHAI DEVASIA S/O. MATHAI
March 27, 2009
STEEL AND INDUSTRIAL FORGINGS LTD Vs. DY COMMISSIONER OFINCOME TAX
January 5, 2009
STEELA STEPHEN Vs. STATE OF KERALA
December 7, 2009
SUB REGISTRAR Vs. C M NADIRSHA
January 28, 2009
SUB REGISTRAR ERNAKULAM Vs. C M NADIRSHA
January 29, 2009
SUBAIR ALI Vs. STATE OF KERALA
May 12, 2009
SUBASH Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
November 23, 2009
SUBASH KURIAKOSE Vs. KERALA STATE SCIENCE AND TECHNOLOGY DEPA
November 18, 2009
SUBASH S/O PARAMESWARA PILLAI Vs. DISTRICT COLLECTOR,PATHANAMTHITTA; SUB INSPECTOR,ENATHU POLICE STATION
December 9, 2009
SUBHASH Vs. STATE OF KERALA
May 12, 2009
SUBRAMANIA PILLAI Vs. SENIOR DIVISIONAL MANAGER LIC
July 9, 2009
SUBRAMANIAN Vs. DISTRICT COLECTOR MALAPPURAM
September 29, 2009
SUBRAMONIAM Vs. SECRETARY FOOD AND CIVIL SUPPLIER DEPARTMENT
August 13, 2009
SUBRAMONY K Vs. OFFICIAL LIQUIDATOR MALABAR PHYTO CHEMICAL LTD
January 2, 2009
SUDEESH Vs. K S E B
June 25, 2009
SUDHA R PAI Vs. SOMANATHA PAI
June 4, 2009
SUDHA RAMACHANDRAN Vs. UNION OF INDIA
December 1, 2009
SUDHAKARAN ALIAS SUDHAN Vs. EXCISE INSPECTOR
April 15, 2009
SUDHAKARAN S/O SATHYADEVAN PILLAI Vs. STATE OF KERALA
September 30, 2009
SUDHEER Vs. SUSHEELA
September 9, 2009
SUDHEER C B Vs. STATE OF KERALA
November 26, 2009
SUDHEER C.B. Vs. STATE OF KERALA AND ORS.
November 27, 2009
SUDHEESH BABU T P Vs. SHERLY P
October 22, 2009
SUDHISH K Vs. STATE OF KERALA
September 24, 2009
SUGUNAN THAMPI Vs. MANI
February 13, 2009
SUHARABI Vs. SPECIAL TAHSILDAR
November 3, 2009
SUJAN S Vs. STATE OF KERALA
June 4, 2009
SUJATHA C. W/O LATE CHELLAPPAN K. AND M.N. NALINIYAMMA Vs. STATE OF KERALA AND THE DIRECTOR GENERAL OF POLICE
May 25, 2009
SUJATHA M V, MUPALLY HOUSE Vs. KERALA PUBLIC SERVICE COMMISSION; DISTRICT OFFICER
November 30, 2009
SUJATHA P G Vs. K P KRISHNA KUMAR
November 12, 2009
SUJEEVAN S/O KUMARAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
May 15, 2009
SUJITH M S Vs. STATE OF KERALA
May 12, 2009
SUKANYA KURIES AND LOANS Vs. C.J. VARGHESE S/O. JOSEPH AND
September 29, 2009
SUKUMARAN ANNAYYA Vs. STATE OF KERALA
June 8, 2009
SUKUMARAN S/O. RAMANKUTTY Vs. STATE OF KERALA REPRESENTED BY
June 1, 2009
SULAIMAN Vs. STATE OF KERALA
December 14, 2009
SULAIMAN P A Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
June 16, 2009
SULFIKAR ALI P T Vs. KANNUR UNIVERSITY; CONTROLLER OF EXAMINATIONS; SYNDICATE OF THE KANNUR UNIVERSITY; PRINCIPAL, CENTURY INTERNATIONAL
December 2, 2009
SULOCHANA W/O RAJAN Vs. STATE OF KERALA; ASSISTANT CONSERVATOR OF FOREST; FOREST RANGE OFFICER
November 2, 2009
SUMATHY AMMA Vs. THANKAPPAN NAIR
April 1, 2009
SUMATHYKUTTY AMMA Vs. SUMANGALA DEVI
July 22, 2009
SUMESH SOMAN Vs. STATE OF KERALA
May 12, 2009
SUMMER SAND HILL RESTORS AND AYURVEDIC CENTRE Vs. STATE BANK OF INDIA
August 11, 2009
SUNDARAM FINANCE LTD Vs. STATE OF KERALA
November 18, 2009
SUNDARI D/O KESIA Vs. THE STATION HOUSEK OFFICER,
September 10, 2009
SUNDERDAS P Vs. KERALA STATE ELECTRICITY BOARD
February 19, 2009
SUNDERLAL Vs. UNION OF INDIA
September 9, 2009
SUNEESH JANARDHANAN Vs. STATE OF KERALA
June 3, 2009
SUNIL @ SUNI Vs. DEPUTY SUPERINTENDENT OF POLICE, ALAPPUZHA
October 27, 2009
SUNIL ALIAS LALAN Vs. STATE OF KERALA
June 9, 2009
SUNIL KUMAR Vs. STATE OF KERALA
August 18, 2009
SUNIL KUMAR Vs. STATE OF KERALA
June 5, 2009
SUNIL.K.EASO Vs. ERAYIL INVESTMENTS
January 20, 2009
SUNILKUMAR Vs. STATE OF KERALA
June 4, 2009
SUNILKUMAR GOVINDAN ACHARY Vs. STATE OF KERALA
May 12, 2009
SUNNY Vs. STATE OF KERALA
November 5, 2009
SUNNY MATHEW Vs. K.S. SIVAKUMAR
July 29, 2009
SUO MOTU Vs. RAVI
March 25, 2009
SUO MOTU CONTEMPT Vs. STATE OF KERALA
January 19, 2009
SUO MOTU EDWARD JOHN Vs. STATE
September 9, 2009
SURENDRAN Vs. DEVIDAS
September 25, 2009
SURENDRAN Vs. DISTRICT COLLECTOR THRISSUR
October 28, 2009
SURENDRAN Vs. DISTRICT COLLECTOR
October 29, 2009
SURENDRAN Vs. CENTRAL BOARD OF DIRECT TAXES
January 21, 2009
SURENDRAN Vs. SUB INSPECTOR OF POLICE,
September 7, 2009
SURENDRAN Vs. STATE OF KERALA
July 16, 2009
SURENDRAN UNNITHAN Vs. SAKTHIBADRAN PANDARATHIL
January 19, 2009
SURESH Vs. M G UNIVERSITY
February 17, 2009
SURESH Vs. STATE OF KERALA
July 15, 2009
SURESH BABU Vs. C.K. MINI
January 14, 2009
SURESH BABU Vs. T K CHANDRASEKHARAN
September 18, 2009
SURESH BABU Vs. SUPERINTENDENTS OF POLICE
February 20, 2009
SURESH KUMAR Vs. UNION OF INDIA
October 15, 2009
SURESH KUMAR Vs. STATE OF KERALA
November 26, 2009
SURESH KUMAR Vs. STATE OF KERALA
June 11, 2009
SURESH KUMAR S THIRUVATHIRA Vs. TRAVANCORE CEMENTS LTD; KERALA STATE BEVERAGES
November 9, 2009
SURESH KUNJUKUNJ Vs. STATE OF KERALA
May 8, 2009
SURESH M V Vs. STATE OF KERALA
May 5, 2009
SURESH VIJAYAN Vs. STATE OF KERALA
May 12, 2009
SURESH, S/O PONNU,MUTHUVETTIL Vs. DISTRICT COLLECTOR,PALAKKAD; SUB INSPECTOR OF POLICE
December 1, 2009
SURESHKUMAR S/O GOPALAN Vs. DISTRICT COLLECTOR; STATION HOUSE OFFICER
December 3, 2009
SUSANIA SEENA SANTHOSH Vs. PRADEEP K S
April 7, 2009
SWAMYNADHAN V V Vs. CIRCLE INSPECTOR OF POLICE
March 17, 2009
SWAPNA SIJU Vs. UNION OF INDIA
December 21, 2009
SWAROOPA K.P. Vs. STATE OF KERALA,
May 29, 2009
SYAM KUMAR J Vs. UNIVERSITY OF CALICUT; CONTROLLER OF
November 2, 2009
SYAMALADEVI Vs. SARALADEVI
February 2, 2009
SYED ABDUL BASITH Vs. ASSISTANT COMMISSIONER OF POLICE
March 17, 2009
T ABOOBACKER, S/O MOHAMED Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
November 11, 2009
T ASOKAN Vs. C K RAVI
June 3, 2009
T B PRADEEP Vs. STATE OF KERALA
June 3, 2009
T CHANDRAKUMAR Vs. SUB INSPECTOR OF POLICE
June 8, 2009
T CHANDRASEKHARAN Vs. STATSE OF KERALA; COMMISSIONER OF COMMERCIAL TAXES; SECRETARY TO GOVERNMENT; DIRECTOR, VIGILANCE; DEPUTY SUPERINTENDENT OF POLICE
November 9, 2009
T E THOMAS Vs. TAHSILDAR PARAVUR
June 3, 2009
T JAYAPRASAD Vs. DEPUTY TAHSILDAR
May 5, 2009
T K AJAYAKUMAR BABU Vs. COMMISSIONER OF POLICE; SUB INSPECTOR OF POLICE; ASSISTANT SUB INSPECTOR OF POLICE; RADHAKRISHNAN NAIR
November 9, 2009
T K BABU Vs. REGIONAL TRANSPORT AUTHORITRY; SECRETARY, REGIONAL TRANSPORT AUTHORITY; STATE TRANSPORT APELLATE TRIBUNAL
November 2, 2009
T L SEBASTIAN S/O T C LUKOSE; MARY SEBASTIAN W/O T L SEBASTIAN Vs. P V C CHIT FUND, A FIRM REG UNDER
May 28, 2009
T M L FINANCIAL SERVICES LTD Vs. VINOD KUMAR
November 20, 2009
T MADHAVA VARIER Vs. DISTRICT COLLECTOR; ACCOUNTANT GENERAL; DIRECTOR OF VIGILANCE; COMMISIONER (LAND REVENUE)
November 9, 2009
T P BHASKARAN Vs. THAYAMBATH BHASKARAN
June 5, 2009
T P RAJU Vs. STATE OF KERALA
June 10, 2009
T S RAJAMANY Vs. DHANALAKSHMI BANK
June 4, 2009
T SUDHA LEKSHMANAN Vs. STATE OF KERALA
May 5, 2009
T THANKARAJU THANKAPPAN ACHARY Vs. STATE OF KERALA
June 5, 2009
T V R FUND Vs. OFFICIAL RECEIVER
June 22, 2009
T Y SHAMSU Vs. TATAPURAM CO OPERATIVE STORES LTD
June 4, 2009
T. ABRAHAM Vs. D.S. MENON
May 26, 2009
T. JOSEPH S/O. THOMAS Vs. ANTONY S/O. JOSEPH AND JOSEPH S/O. JOSE
March 11, 2009
T. MANI S/O SREEDHARAN Vs. THE KERALA FINANCE CORPORATION AND ORS.
November 12, 2009
T. RAJA S/O THANKAMONY Vs. STATE OF KERALA
November 4, 2009
T.CHANDRAN Vs. GANAPATHY
February 12, 2009
T.D. SURESH Vs. STATE OF KERALA AND ORS.
September 16, 2009
T.N. PRATHAPAN, MLA S/O. LATE NARAYANAN Vs. THE STATE OF KERALA AND THE COMMISSIONER OF EXCISE
August 28, 2009
T.O. ABRAHAM & COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 23, 2009
TA ALEEMUL ISLAM TRUST Vs. STATE OF KERALA
August 25, 2009
TAHSILDAR PATHANAPURAM Vs. CANARA BANK
July 13, 2009
TATA TEA LTD Vs. GENERAL SECRETARY DEVICOLAM
September 9, 2009
TEA BUYERS ASSOCIATION, INDIAN CHAMBER, Vs. TEA BOARD, REP. BY ITS CHAIRMAN AND THE TEA TRADE ASSOCIATION OF COCHIN
July 7, 2009
TELLESMON P JOSEPH S/O JOSEPH Vs. STATE OF KERALA; DISTRICT COLLECTOR; TAHSILDAR, MEENACHIL TALUK; VILLAGE OFFICER, MELUKAVU; KIRTHADS REPRESENTED BY ITS DIRECTOR
November 10, 2009
THALAPALAM SERVICE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
August 26, 2009
THALAPALAM SERVICE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
September 17, 2009
THALAPALAM SERVICE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
April 3, 2009
THALAPALAM SERVICE CO OPERATIVE LTD Vs. UNION OF INDIA
August 28, 2009
THAMPAN PARAMU Vs. STATE OF KERALA
June 3, 2009
THAMPURAN R R V Vs. UNION OF INDIA
September 17, 2009
THANGAL KUNJU MUSALIAR INSTITUTE Vs. THE COCHIN UNIVERSITY OF SCIENCE AND THE VICE CHANCELLOR
October 5, 2009
THANKAMANI @ RANJITHAM Vs. TATA TEA LTD., A CO. INCORPORATED IN
May 29, 2009
THANKAMANI VARGHESE Vs. KERALA STATE ELECTRICITY BOARD
June 3, 2009
THANKAMMA BABY Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI
October 29, 2009
THANKAMMA ESTHAPPAN Vs. STATE OF KERALA
March 25, 2009
THANKAMMA JOSEPH Vs. STATE OF KERALA
July 31, 2009
THANKAMMA MATHEW Vs. CORPORATION OF COCHIN
November 4, 2009
THANKAPANDI GANESAN Vs. STATE OF KERALA
May 8, 2009
THANKAPPAN KANI @ THANKA VELU Vs. STATE OF KERALA
December 10, 2009
THANKAPPAN PILLAI C N; DIRECTOR OF SCHEDULED CASTE Vs. STATE OF KERALA
November 11, 2009
THARA Vs. SYAMALA
January 9, 2009
THAVAKKARA KOOLATH VALAPPIL SREEDHARAM Vs. CHALAKKADAN KODICHI NALINI
November 24, 2009
THE ALUMINIUM INDUSTRIES LIMITED Vs. THE F.A.C.T.
May 21, 2009
THE ASSISTANT EDUCATION OFFICER, Vs. K.N. LAKSHMI W/O V.R. GOPALAN
November 23, 2009
THE CHIEF GENERAL MANAGER, TELECOM, Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND JOBY. C.M. S/O. LATE C.O. MATHAI
April 8, 2009
THE COMMISSIONER OF CUSTOMS Vs. M/S. NAVPAD ENTERPRISES
June 5, 2009
THE COMMISSIONER OF INCOME TAX Vs. THE PHARMACEUTICAL CORPORATION (IM)
November 11, 2009
THE COMMISSIONER OF INCOME TAX Vs. SYNTHITE INDUSTRIAL CHEMICALS LTD.
November 18, 2009
THE COMMISSIONER OF INCOME TAX,THRISSUR. Vs. SEGO RESTAURANT & AIRLAND LODGINGS, THRICHUR
December 14, 2009
THE CORPORATE MANAGER, CMS SCHOOLS AND THE PRINCIPAL Vs. JOSEPHINE SHERLY PAUL W/O P. MATHAI AND ORS.
November 2, 2009
THE DISTRICT COLLECTOR, Vs. SAKEER. C. S/O KHADER
December 4, 2009
THE DISTRICT COLLECTOR, Vs. ABDUL KASIM S/O MUHAMMAD
December 4, 2009
THE HEAD, RE DIVISION Vs. SHRI SIVAKUMAR SHENOY AND
May 27, 2009
THE MAHATMA GANDHI UNIVERSITY Vs. VISWAJYOTHI COLLEGE OF ENGINEERING AND
October 1, 2009
THE MANAGER, DARUSSALAM L.P. SCHOOL Vs. THE STATE OF KERALA AND ORS.
May 15, 2009
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SUGANTHI W/O. LATE MOHANAN,
December 8, 2009
THE REVENUE DIVISIONAL OFFICER Vs. KERALA LOK AYUKTA AND C.M. KURIAKOSE
April 6, 2009
THE SECRETARY Vs. ANTONY JOSEPH S/O. JOSEPH,
May 5, 2009
THE SOUTH INDIAN BANK LTD. Vs. SMT. BINU,
November 19, 2009
THE STATE OF KERALA AND CUSTODIAN OF VESTED FORESTS Vs. VISALAKSHI W/O SUBRAMANIAM
October 16, 2009
THEKKEPURAYIL SUMITH Vs. STATE OF KERALA
September 8, 2009
THERUVATH KANDIYIL ASOKAN Vs. V. K. KRISHNAN
February 3, 2009
THILAKAM D/O LATE P K VASUDEVAN Vs. STATE OF KERALA; SUPERINTENDING ENGINEER; EXECUTIVE ENGINEER, N H DIVISION; FEDERAL BANK LTD, FEDERAL TOWERS; C V JAYADAS S/O VELAYUDHAN
December 2, 2009
THILAKAN Vs. COMMISSIONER OF EXCISE
June 26, 2009
THIRUVALLA EAST CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PATHANAMTHITTA
August 27, 2009
THIRUVANANTHAPURAM REGION Vs. JOY Y. S/O YOHANNAN,
October 16, 2009
THIRUVANKULAM GRAMA PANCHAYAT Vs. STATE OF KERALA
July 1, 2009
THOMAS Vs. THAHIRA BEEVI
June 29, 2009
THOMAS Vs. THAHIRA BEEVI
June 22, 2009
THOMAS Vs. DISTRICT COLLECTOR; S I OF POLICE
November 19, 2009
THOMAS Vs. BENNY THOMAS
November 24, 2009
THOMAS @ SHAJI S/O THOMAS KOLADY AND ALEYKUTTY W/O THOMAS Vs. ANNAMMA @ JAYARANI
September 7, 2009
THOMAS E P Vs. K C SIVADASAN
November 13, 2009
THOMAS GEORGE Vs. DEPUTY TAHSILDAR RR
May 28, 2009
THOMAS JOSEPH Vs. SUNEESH KUMAR R. AND
May 26, 2009
THOMAS MATHEW Vs. S I OF POLICE
May 5, 2009
THOMAS MATHEW S/O ABRAHAM MATHAI AND MATHEW M. PHILIP Vs. THE STATE BANK OF INDIA AND THE AUTHORIZED OFFICER
October 12, 2009
THOMAS S/O. MATHEW Vs. NANDAKUMAR NAIR AND
October 5, 2009
THOMAS V C Vs. ACHAMMA THOMAS
May 22, 2009
THOMAS; ELSY THOMAS Vs. JOSEPH S/O PAPPU
May 28, 2009
THONIKKADAVATH SHOUKATHALI Vs. STATE OF KERALA
February 10, 2009
THOOMBATH HARIS Vs. KHADEEJA SHERBIN
August 20, 2009
THRISSION DISTRICT PETROLEUM DEALERS ASSOCIATION Vs. STATE OF KERALA
September 29, 2009
THRISSUR BUILDERS (P) LTD Vs. COMMERCIAL TAX OFFICER
July 27, 2009
THUNDICHI Vs. STATE OF KERALA
July 22, 2009
THUNDICHI Vs. STATE OF KERALA
July 10, 2009
TINTU MOL GEORGE; SREEJITH M R S/O M R RAJEEV; STEPHY KURIAKOSE D/O K V KURIAKOSE; SUSAN ABRAHAM D/O BEENA ABRAHAM; STEPHY PHILIP D/O THOMAS PHILIP; BENJAMIN WILLIAMS S/O K C WILLIAMS; RUJAIB P S/O AVARAN KOYA; MILAN MARY JACOB D/O K V JACOB Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS; PRINCIPAL
December 2, 2009
TITUS CHRIAN, SENIOR ASSISTANT Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER (HRM) KSEB; EXECUTIVE ENGINEER, KSEB
November 9, 2009
TOJI JOSEPH Vs. STATE OF KERALA
May 21, 2009
TOMY Vs. STATE OF KERALA
June 4, 2009
TONY Vs. STATE OF KERALA
December 21, 2009
TOWER VISION INDIA (P) LIMITED Vs. THE SUPERINTENDENT OF POLICE AND ORS.
December 1, 2009
TRANSFORMERS AND ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
April 6, 2009
TRAVANCORE RUBBER AND TEA CO LTD Vs. PERUVANTHANAM GRAMA PANCHAYAT
July 30, 2009
TRAVANCORE RUBBER AND TEA CO LTD Vs. SECRETARY
July 30, 2009
TRICHUR FINANCIAL SERVICES (P) LTD Vs. SALIH
June 3, 2009
TRITON TECHNOLOGIES INDIA P LTD Vs. PRIYADARSHAN CO OP SPINNING MILLS LTD
September 29, 2009
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA
August 28, 2009
TRIVENI PRAMANAND Vs. KERALA STATE ELECTRICITY BOARD
April 1, 2009
TROPICAL PLANTATIONS LTD Vs. STATE OF KERALA
January 29, 2009
UDAYAKUMAR KOCHUKUNJU Vs. STATE OF KERALA
May 8, 2009
ULLASKUMAR SETHUMADHAVAN PILLAI Vs. STATE OF KERALA
June 3, 2009
ULTRA TECH CEMENT LTD Vs. STATE OF KERALA
November 30, 2009
UMA Vs. STATE OF KERALA
February 19, 2009
UMESAN Vs. EZHUPUNNA SOUTH CO OPERATIVE BANK LTD
April 7, 2009
UMESH CHALLIYIL Vs. K P RAJENDRAN
June 17, 2009
UMMULQURA SECONDARY SCHOOL Vs. ISLAMIC PRIMARY SCHOOL
December 21, 2009
UNION OF INDIA Vs. M CHELLAMMAL
January 1, 2009
UNION OF INDIA Vs. SUNNY
November 26, 2009
UNION OF INDIA Vs. PRAMEELA
September 18, 2009
UNION OF INDIA Vs. LEELAMMA
February 25, 2009
UNION OF INDIA (UOI), Vs. A.K. SOMANATHAN
March 23, 2009
UNITED INDIA INSURANCE CO LTD Vs. MATHAI
June 22, 2009
UNITED INDIA INSURANCE CO LTD Vs. VIJAYARAJAN
June 22, 2009
UNIVERSITY OF CALICUT Vs. DIRECTOR AMALA INSTITUTE OF MEDICAL SCIENCES
March 13, 2009
UNIVERSITY OF CALICUT AND THE VICE CHANCELLOR Vs. THE CHAIRMAN,
December 8, 2009
UNNI Vs. STATE OF KERALA
March 25, 2009
UNNI Vs. PERINIJANAM GRAMA PANCHAYAT
May 23, 2009
UNNI K G Vs. N ABDUL RASHEED
December 8, 2009
UNNI MADHAVAN NAIR Vs. SREENARAYANA INVESTMENT
July 7, 2009
UNNI NARAYANAN Vs. STATE OF KERALA
April 6, 2009
UNNI T V Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE; SECRETARY
December 2, 2009
UNNIKIRHSNAN T.V. Vs. THE DISTRICT COLLECTOR,
August 17, 2009
UNNIKRISHNAN AND AMMUKUTTY AMMA Vs. JOSSY S/O. PONKOTH JOSEPH AND ORS.
May 5, 2009
UNNIKRISHNAN K M Vs. MANAGER
December 11, 2009
UPPUTHARA GRAMA PANCHAYAT Vs. DIRECTOR OF PANCHAYATS
October 28, 2009
US TECHNOLOGIES INTERNATIONAL PVT Vs. COMMISSIONER OF INCOME TAX
June 16, 2009
USHA GOVINDAN Vs. STATE OF KERALA
June 4, 2009
USHA JOSE D/O P.J. JOSEPH Vs. THE MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
November 19, 2009
USHA MARY Vs. KERALA FINANCIAL CORPORATION
August 18, 2009
USHA THAYYIL Vs. STATE OF KERALA
September 9, 2009
USMAN Vs. CORPORATION OF CALICUT
December 18, 2009
USMATECH TEXTILE ENGINEERS PVT LTD Vs. BRANCH MANAGER K F C LTD
March 6, 2009
V K DEVASSY; CICILY, WIFE OF V K DEVASSY; LINCY Vs. A A AUGUSTINE; SHAJU JOSEPH; NATIONAL INSURANCE COMPANY LIMITED; SUBRAMAHNIAN, SON OF SREEDHARAN
December 8, 2009
V M HANEEFA Vs. STATE OF KERALA
June 4, 2009
V N SASANKAN NAIR S/O NARAYANAN NAIR Vs. KERALA STATE CIVIL SUPPLIES; MANAGING DIRECTOR; JUNIOR MANAGER
November 5, 2009
V O JOHAN Vs. CATHOLIC SYRIAN BANK LTD
January 2, 2009
V RAJENDRAN Vs. STATE OF KERALA; ADMINISTRATOR; EXECUTIVE ENGINEER
November 2, 2009
V S PRADEEP KUMAR Vs. STATE OF KERALA
May 12, 2009
V S PRASAD S/O V V SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR; KANNAPPAN; THAHASILDAR
November 17, 2009
V SAKKARIA Vs. CIRCLE INSPECTOR OF POLICE
May 8, 2009
V SIVADAS, MANAGER Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTION; DEPUTY DIRECTOR OF EDUCATION; DISTRICT EDUCATIONAL OFFICER; ASSISTANT EDUCATIONAL OFFICER
December 2, 2009
V SURENDRAN Vs. STATE OF KERALA
December 14, 2009
V V GEORGE, ASSISTANT ENGINEER Vs. CHAIRMAN, KSEB; SECRETARY, KSEB; CHIEF ENGINEER(HRM); DEPUTY CHIEF ENGINEER; EXECUTIVE ENGINEER
November 4, 2009
V VASU Vs. MURALIDHARAN
January 13, 2009
V. GOVINDARAJU S/O. VADIVELU CHETTIAR Vs. DEPUTY COMMISSIONER (APPEALS),
April 21, 2009
V. SATHEESH KRISHNAN, PROPRIETOR Vs. INTELLIGENCE INSPECTOR, SQUAD NO. VI
April 21, 2009
V.A. HAKKIM S/O. VAVAKUNJU RAWTHER Vs. THE SUPERINTENDENT OF POLICE,
September 15, 2009
V.A. VARGHESE Vs. STATE OF KERALA, REP. BY THE PUBLIC AND FR. GODWIN, PROVINCIAL OF CAPUCHIN
February 13, 2009
V.G. SASIDHARAN NAIR AND K. LALITHA SASIDHARAN Vs. THE DIRECTOR GENERAL OF POLICE,
December 11, 2009
V.K. NIRMALA W/O LATE K.K. UNNI AND ORS. Vs. STATE OF KERALA REP. BY PRINCIPAL AND THE DIRECTOR GENERAL OF POLICE
May 25, 2009
V.R. DEVARAJAN Vs. THE DISTRICT COLLECTOR,
August 14, 2009
V.R. RAMAN NAIR Vs. STATE
May 26, 2009
V.T. JOSEPH (RETIRED ASSISTANT DIRECTOR) Vs. STATE OF KERALA,
May 23, 2009
VAIGAI THREAD PROCSSORS P Vs. GOVERNMENT OF KERALA
June 3, 2009
VALIYAPARAMBATH RAJAN Vs. POLI RAGHVAN
January 15, 2009
VALLAPPUZHA SERVICE CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR
July 20, 2009
VALLIKKADAN MAYINKUTTY, Vs. THE STATE OF KERALA AND
May 26, 2009
VALSA KURIAKOSE Vs. VILLAGE OFFICER
November 23, 2009
VALSALA Vs. SARADA
June 10, 2009
VALSALA KUMAR Vs. COMMANDANT
February 13, 2009
VALSAMMA KURIAN Vs. RAPHEAL CHURCH
December 18, 2009
VALSAMMA T C Vs. STATE OF KERALA
April 8, 2009
VALSAMMA VARGHESE Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
June 17, 2009
VAMADEVAN N Vs. SNDP
September 29, 2009
VARAMBUMURIYAN ABOOTTY Vs. STATE
January 1, 2009
VARGHESE Vs. STATE OF KERALA
February 12, 2009
VARGHESE Vs. BENEDICT ALIAS BIJU
October 21, 2009
VARGHESE Vs. KERALA STATE ELECTION COMMISSION
June 12, 2009
VARGHESE Vs. DISTRICT COLLECTOR
June 15, 2009
VARGHESE PAUL Vs. KORATH
April 1, 2009
VARGHESE V Vs. SUNNY M P
March 4, 2009
VARGHESE VARGHESE Vs. STATE OF KERALA
June 5, 2009
VARKEY ABRAHAM Vs. ST. THOMAS ORTHODOX SYRIAN CHURCH
October 14, 2009
VARKEY JACOB Vs. DEPUTY COMMISSIONER OF INCOME-TAX
December 16, 2009
VARKEY JACOB L/H OF LATE SMT. LUCY KOCHUVAREED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 15, 2009
VASANTHA Vs. STATE OF KERALA
March 2, 2009
VASANTHAKUMARI Vs. RAICHAL BANITTA
November 11, 2009
VASANTHAKUMARY Vs. OMANAKUTTAN NAIR
June 5, 2009
VASU K C Vs. STATE OF KERALA
November 29, 2009
VASU K C Vs. STATE OF KERALA
November 20, 2009
VASU S/O CHENTHI Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
December 11, 2009
VASUDEVAN NAIR Vs. V K JAYALAKSHMI
June 5, 2009
VASUDEVAN NAMBOODIRI Vs. KRISHAN NAMBOODIRI
June 22, 2009
VASUDEVAN VADAKKOTTATHARA Vs. REVENUE DIVISIONAL OFFICER
May 5, 2009
VEENA G D/O MOHAN S V, PADMA Vs. STATE OF KERALA; STATE COMMISSIONER FOR PERSONS; DISTRICT COLLECTOR
November 13, 2009
VELAYUDHAN Vs. SANTOSH KUMAR
March 16, 2009
VELAYUDHAN Vs. R T O KASARAGOD
December 14, 2009
VELAYUDHAN NAIR P R Vs. CHIMMINIKKARA KARTHIAYANI
July 10, 2009
VELLICHIRAMMAL SIVADASAN Vs. T.K. PRASANNA
October 19, 2009
VENGALATH VEETTIL APPU Vs. P KRISHNAKUMAR
April 3, 2009
VENGODE MUSLIM JAMA ATH Vs. SHAJAHAN
August 5, 2009
VENUGOPAL Vs. STATE OF KERALA
July 1, 2009
VENUGOPAL K N Vs. STATE OF KERALA
August 7, 2009
VENUGOPAL T P S/O SUBRAMANIAN Vs. DIRECTOR OF PANCHAYATS; DEPUTY DIRECTOR OF PANCHAYATS; NARAYANANKUTTY; BEENA THOMAS JOHN; VALSALA; KEEZHATTUR GRAMA PANCHAYAT
November 25, 2009
VENUGOPALAN A K Vs. C M PUSHPAVALLY
December 23, 2009
VIANI PAPERS Vs. FAST TRACK TEAM
January 12, 2009
VICTOR SAMUEL Vs. STATE OF KERALA
October 20, 2009
VICTORIA GOLD GALLERY Vs. COMMISSIONER OF INCOME TAX
February 24, 2009
VIDYA Vs. GOVERNMENT OF INDIA
October 29, 2009
VIJAY RETREADS Vs. DIRECTOR DIRECTORATE OF INDUSTRIES AND COMMERCE
January 16, 2009
VIJAYA SHETTY Vs. MOHANA SHETTY
January 22, 2009
VIJAYA SHETTY Vs. MOHANA SHETTY
July 22, 2009
VIJAYACHANDRAN PILLAI Vs. UNIVERSITY OF CALICUT
May 28, 2009
VIJAYAKUMARAN NAMBIAR Vs. STATE OF KERALA
August 14, 2009
VIJAYALAKSHMI AMMA Vs. BINDU
December 2, 2009
VIJAYAMMA SASEENDRAN Vs. K S BABU
May 5, 2009
VIJAYAN Vs. STATE OF KERALA
November 20, 2009
VIJAYAN Vs. STATE OF KERALA
October 15, 2009
VIJAYAN C Vs. CATHOLIC SYRIAN BANK
July 9, 2009
VIJAYAPPA KURUP Vs. PADMANABHAN
May 23, 2009
VIJAYAPRAKASH, S/O THEVARGUPTHAN Vs. DISTRICT COLLECTOR, PALAKKAD; SUB INSPECTOR OF POLICE
December 1, 2009
VIJAYKUMAR Vs. STATE
March 18, 2009
VIJAYKUMAR G Vs. T P HARI
March 18, 2009
VIJEESH ARUMUGHAN Vs. STATE OF KERALA
June 4, 2009
VIJI P ISSAC Vs. WILSON JOSEPH
July 17, 2009
VIJOY VARGHESE Vs. INTELLIGENCE INSPECTOR
May 8, 2009
VIJU PJOHN Vs. BABY JOHN
January 9, 2009
VIJUKUMAR Vs. STATE OF KERALA
July 23, 2009
VILASINI MANIKANDAN Vs. STATE OF KERALA
June 3, 2009
VINCENT JOSEPH; C P HAPPY; P T VARKEY; RAJU MADHAVAN; K K JOSE Vs. STATE OF KERALA; DIRECTOR GENERAL OF POLICE
November 13, 2009
VINEETH K THARAMEL HOUSE Vs. M G UNIVERSITY, KOTTAYAM; CONTROLLER OF EXAMINATION
December 9, 2009
VINEETH SOMARAJAN Vs. STATE OF KERALA
July 24, 2009
VINIJA Vs. STATE OF KERALA
June 18, 2009
VINOD Vs. STATE OF KERALA
May 8, 2009
VINOD NAIR S/O VASUDEVAN NAIR Vs. THE SUB INSPECTOR OF POLICE AND ORS.
November 23, 2009
VINOD O R Vs. STATE OF KERALA
April 15, 2009
VINOD S/O SAHADEVAN Vs. THE ADDITIONAL DISTRICT MAGISTRATE,
May 29, 2009
VINODKUMAR Vs. FAIZAL
November 26, 2009
VINOJ APPUKUTTAN Vs. STATE OF KERALA
May 12, 2009
VIPIN Vs. STATE OF KERALA
June 3, 2009
VIPIN JOSE Vs. CONTROLLER OF EXAMINATIONS
May 8, 2009
VISWAMBARAN M. K Vs. STATE OF KERALA
May 8, 2009
VISWANATHAN Vs. S I OF POLICE
March 25, 2009
VISWANATHAN P K Vs. SINDU M K
September 15, 2009
VISWANATHAN S/O. VAVA Vs. SUGATHAN S/O. RAJAPPAN AND ORS.
May 29, 2009
VISWANATHAN S/O. VIKRAMAN Vs. S. REMA D/O. SARASAMMA
May 26, 2009
WESTERN INDIA COTTONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2009
WESTERN INDUSTRIES Vs. DY TAHSILDAR
January 5, 2009
WILSAKUMAR VARGHESE Vs. STATE OF KERALA
May 12, 2009
WILSON Vs. STATE OF KERALA
November 18, 2009
WILSON JOSEPH Vs. COMMERCIAL TAX OFFICER
August 17, 2009
WILSON JOSEPH Vs. COMMERCIAL TAX OFFICER
September 23, 2009
WILSON MATHEW Vs. STATE OF KERALA
June 18, 2009
X CENTRAL KERALA Vs. STATE OF KERALA
March 11, 2009
XAVIER S/O. MATHEW Vs. STATE OF KERALA
September 30, 2009
YACOB Vs. THAMPUNNI,
June 2, 2009
YAHYA KASIM Vs. STATE OF KERALA
June 3, 2009
YUSUF Vs. R T A ERNAKULAM
October 5, 2009
ZACHARIA Vs. JOLLY CHERIAN
June 26, 2009
ZAKKIR HUSSAIN MOHAMMED SHAFI Vs. TAHSILDAR NEYYATTINKARA TALUK
June 4, 2009
ZUBAIR ALI HAJI MOIDU Vs. STATE OF KERALA
May 5, 2009