Case Index

Title
Date
A AND B Vs. STATE
May 25, 2009
A B G INFRALOGISTICS LTD Vs. INDIAN OIL CORPORATION LTD
September 16, 2009
A C DHAWAN GUN HOUSE Vs. GOVT OF N C T OF DELHI
April 8, 2009
A I SINGH Vs. UOI
April 16, 2009
A J K FERNANDEZ Vs. CENTRAL BUREAU OF INVESTIGATION
May 14, 2009
A K ARORA Vs. NATIOANL BUILDING CONSTRUCTIONS CORPORATION LTD
February 20, 2009
A K BHARDWAJ Vs. UNION OF INDIA
July 29, 2009
A K G EXIM PVT LTD Vs. EFESAN DEMIR SANAYI VE TICARET A S
September 23, 2009
A K JAISON Vs. STATE
March 27, 2009
A K JAJODIA Vs. STATE
May 27, 2009
A L MEHTA Vs. NIIT LTD
February 10, 2009
A M F EXPORTS Vs. HIMMAT SINGH
August 26, 2009
A N SHUKUL Vs. PHILIPS INDIA
September 7, 2009
A R CHADHA & CO (INDIA) P LTD Vs. WORKMAN BALDEV SINGH & ANR
December 14, 2009
A. DAYANAND CHANDELA Vs. CHIEF ELECTROAL OFFICER
July 23, 2009
A.B. GUPTA Vs. RAJBIR SINGH AND ORS.
May 4, 2009
A.K. SINHA Vs. MAHANAGAR TELEPHONE NIGAM LTD. AND ORS.
October 30, 2009
A.K. VERMA Vs. GOVERNOR
July 30, 2009
A.M. ATTAR Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
September 24, 2009
A.P. GULATI Vs. LAND & DEVELOPMENT OFFICE
October 27, 2009
A.S. SACHDEVA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
October 6, 2009
A.S. SACHDEVA AND SONS (P) LTD Vs. DEHLI DEVELOPMENT AUTHORITY
August 7, 2009
AADHAR STUMBH TOWNSHIP PVT LTD Vs. DELHI DEVLOPMENT AUTHORITY
July 28, 2009
AADHAR STUUMB TOWNSHIP P. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 16, 2009
AADIK EXPORTS Vs. DIRECTORATE OF ENFORCEMENT
August 17, 2009
AARTI SABHARWAL Vs. JITENDER SINGH CHOPRA
November 18, 2009
AARTI SABHARWAL Vs. JITENDER SINGH CHOPRA
August 18, 2009
AAS MOHD ALIAS JAVED ALIAS BIRJU Vs. STATE NCT OF DELHI
September 10, 2009
ABDUL AZIZ Vs. D.D.A.
February 9, 2009
ABDUL LATIF Vs. NASIR AHMED
November 6, 2009
ABDUL MUNEER Vs. MOINUDDIN
March 24, 2009
ABDUL QASIM Vs. STATE
October 15, 2009
ABDUL RAHIM Vs. STATE DELHI ADMN
October 22, 2009
ABDUL WAHID @ CHACHU Vs. THE STATE (NCT OF DELHI)
March 13, 2009
ABHA DAVE Vs. DIRECTOR ARMY INSTITUTE OF MANAGEMENT AND TECHNOLOGY
May 28, 2009
ABHA TYAGI Vs. STATE
April 13, 2009
ABHAY SINGH KUSHWAHA AND ANR Vs. JAMIA MILLIA ISLAMIA
September 25, 2009
ABHAY TYAGI Vs. STATE OF DELHI
March 3, 2009
ABHAY TYAGI Vs. STATE (NCT OF DELHI)
February 24, 2009
ABHAY TYAGI Vs. STATE NCT OF DELHI
March 24, 2009
ABHERAJ JASWAL Vs. GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED AND ORS.
July 15, 2009
ABHEY RAM Vs. FOOD CORPORATION OF INDIA AND ANR.
February 26, 2009
ABHIMANYU SINGH Vs. DELHI UNIVERSITY
August 27, 2009
ABHINAV GUPTA Vs. STATE
October 29, 2009
ABHISHEK ANTIL Vs. NATIONAL AVIATION COMPANY OF INDIA LTD.
July 24, 2009
ABHISHEK INDUSTRIAL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
October 23, 2009
ABHISHEK SAINI Vs. UNIVERSITY OF DELHI AND ANR.
August 13, 2009
ABID MALIK Vs. UNION OF INDIA
May 4, 2009
ABUL KALAM (ADVOCATE) Vs. STATE OF (NCT) DELHI AND ORS.
December 4, 2009
ABW INFRASTRUCTURE LTD. AND ORS. Vs. RAIL LAND DEVELOPMENT AUTHORITY AND ANR.
December 10, 2009
AC SUDEVANANDA AVADHUTA Vs. CENTRAL BUREAU OF INVESTIGATION
October 21, 2009
ACHINT KAUR UPPAL Vs. DEEPAK KUMAR AND ORS.
May 4, 2009
ACHINTYA MANDAL Vs. CHAITANYA AGRO PRODUTS
February 10, 2009
ACTION CONSTRUCTION EQUIPMENT Vs. GULATI INDUSTRIAL FABRIC P LTD
April 13, 2009
ADARSH BHUSHAN MITRA Vs. STATE GOVT OF NCT
December 16, 2009
ADARSH KAUR GILL Vs. AJIT SINGH
January 27, 2009
ADDITIONAL COMMISSIONER OF POLICE Vs. JAGBIR SINGH
March 13, 2009
ADITYA GOEL AND ANR. Vs. NALINI STEWART AND ORS.
April 23, 2009
ADITYA INSTITUTE OF TECHNOLOGY Vs. GOVERNMENT OF NCT OF DELHI
July 3, 2009
ADITYA KUMAR Vs. UPSC AND ANR.
May 19, 2009
ADOBE SYSTEMS Vs. P. BHOOMINATHAN
March 5, 2009
ADOBE SYSTEMS INC Vs. K. KANNAN
March 23, 2009
ADOBE SYSTEMS INC. AND ORS. Vs. THINKING MACHINE PVT. LTD.
January 15, 2009
ADOBE SYSTEMS INCORPORATED Vs. A RAY
April 8, 2009
ADOBE SYSTEMS, INC. AND ANR. Vs. MR. MAHINDRA SAXENA AND ANR.
July 7, 2009
ADONIS INDIA Vs. ASHU ELECTRONICS & REFRIGERATION
August 21, 2009
ADRASH GUPTA Vs. STATE OF NCT OF DELHI
October 26, 2009
AGARWAL GRAIN SYNDICATES Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
November 23, 2009
AGC FLAT GLASS EUROPE SA Vs. ANAND MAHAJAN
September 10, 2009
AGENCY SALES LIMITED Vs. DELHI VIDYUT BOARD
July 3, 2009
AGGARWAL & MODI ENTERPRISES (CINEMA PROJECT) PRIVATE LTD Vs. NEW DELHI MUNICIPAL CORPORATION
January 9, 2009
AGGARWAL INDUSTRIAL CORPN Vs. STATE BANK OF INDIA
January 29, 2009
AGGARWAL PACKERS AND LOGISTICS PVT LTD Vs. DRS LOGISTICS PVT LTD
November 25, 2009
AGGARWAL STRUCTURAL CONSULTANTS (P) LTD Vs. UNION OF INDIA
May 14, 2009
AGGRESSIVE EXPORTS INDUSTRIES PVT LTD Vs. RAM KUMAR
November 9, 2009
AGI LOGISTICS INC AND ANR. Vs. MR. SHER JANG BHADHUR AND ANR.
September 16, 2009
AGM PROTECTION DEVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 2009
AGNI CONSTRUCTIONS PVT. LTD. Vs. GNB BROTHERS PVT. LTD.
February 16, 2009
AGRO TECH FOODS LTD. Vs. SUDHA CHURIWAL
March 31, 2009
AHMED ALI SARDAR Vs. STATE
April 6, 2009
AIA ENGINEERING LTD. Vs. MAGOTTEAUX INTERNATIONAL S.A. AND ORS.
November 11, 2009
AIDS HEALTHCARE FOUNDATION INDIA CARES Vs. NATIONAL AIDS CONTROL ORGANIZATION
August 28, 2009
AIR INDIA LTD Vs. RAKESH BEDI
March 20, 2009
AIRPORT AUTHORITY OF INDIA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
October 15, 2009
AISHI LAL SALUJA Vs. DHARAMBIR AND ORS.
May 4, 2009
AITA RAM Vs. HINDUSTAN TIMES LTD
October 12, 2009
AJAY A.P. TOPPO Vs. UNION OF INDIA (UOI) AND ORS.
August 19, 2009
AJAY ENTERPRISES P LTD Vs. MCD
May 6, 2009
AJAY GUPTA Vs. NORTH CENTRAL ZONE CULTURAL CENTRE
November 9, 2009
AJAY INDUSTRIAL CORPN Vs. DIR. GENERAL, FOREIGN TRADE
July 16, 2009
AJAY KUMAR Vs. STATE
December 11, 2009
AJAY KUMAR Vs. STATE
October 20, 2009
AJAY KUMAR Vs. PANDIT MUNSHI RAM AND ASSOCIATES P LTD
September 16, 2009
AJAY KUMAR Vs. STATE OF NCT OF DELHI
April 15, 2009
AJAY KUMAR AND ORS. Vs. KILLBURN OFFICE AUTOMATION LTD.
March 27, 2009
AJAY KUMAR JAIN Vs. BALJIT KAUR JAIN
May 21, 2009
AJAY KUMAR SANGHI Vs. DELHI POLICE
September 1, 2009
AJAY KUMAR SANGHI Vs. DELHI POLICE AND ORS.
January 9, 2009
AJAY MAKHIJA Vs. DOLLARMINE EXPORTS PVT LTD
August 19, 2009
AJAY PAL @ AJIT SINGH Vs. THE STATE
May 12, 2009
AJAY SAGAR & ANR. Vs. DIRECTORATE OF REVENUE INTELLIGENCE
April 13, 2009
AJAY SERVICE STATION Vs. ITS WORKMAN SH. DILGABH SINGH AND 7 ORS.
February 16, 2009
AJAY VERMA Vs. STATE
February 10, 2009
AJESH KUMAR Vs. STATE
August 6, 2009
AJIT MITTAL Vs. HEAT EXCHANGE (P) LTD.
September 15, 2009
AJIT SINGH Vs. UOI
December 4, 2009
AJIT SINGH Vs. ADARSH KAUR GILL
November 3, 2009
AJIT SINGH Vs. STATE GOVT OF NCT OF DELHI
May 19, 2009
AJIT SINGH Vs. U.O.I.
April 30, 2009
AJIT SINGH Vs. STATE, GOVT. OF N.C.T. OF DELHI
November 24, 2009
AKASH DEEP Vs. STATE
July 7, 2009
AKASH ELECTRONICS Vs. SURESH CHAND
January 20, 2009
AKBAR Vs. STATE
May 29, 2009
AKHAND PRATAP SINGH Vs. UNION OF INDIA
March 5, 2009
AKHIL BHARTIYA LOK KALYAN PARI Vs. UNION OF INDIA (UOI) AND ANR.
April 20, 2009
AKHIL SACHDEVA Vs. STATE AND ANR.
April 22, 2009
AKHLAK @ BHURA Vs. STATE OF THE NCT OF DELHI
December 2, 2009
AKHLAK ALIAS BHURA Vs. STATE G N C T OF DELHI
January 14, 2009
AKTIEBOLAGET VOLVO Vs. R VENKATACHALAM
May 5, 2009
AKTIEBOLAGET VOLVO Vs. R VENKATACHALAM
May 18, 2009
AKUMS DRUGS AND PHARMACEUTICALS LTD. Vs. PANJON PHARMA LTD.
August 25, 2009
AL HAMAN EXPORT AND IMPORTS Vs. UNION OF INDIA
April 8, 2009
AL-MADINA CONTRACTING EST. CO. AND SURAJ KANT SOOD Vs. UNION OF INDIA (UOI) AND ORS.
March 25, 2009
ALANKAR SLIMMING AND CONSMETIC CLINIC PRIVATE LIMITED Vs. SHRI SAMEER BHATIA
December 7, 2009
ALBERTO CULVER USA INC Vs. NEXUS HEALTH AND HOME CARE P LTD
September 10, 2009
ALCATEL INDIA Vs. KOSHIKA TELECOM
February 9, 2009
ALEX P. MOHAN Vs. GOVT. NCT DELHI AND ORS.
February 18, 2009
ALFA OFFSET PRINTING PRESS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANR.
October 12, 2009
ALFA THERM LIMITED Vs. CANARA BANK
October 6, 2009
ALFA THERM LIMITED Vs. CANARA BANK
October 16, 2009
ALISHA CHAUDHARY Vs. TARUN CHAUDHARY
April 6, 2009
ALKA GUPTA Vs. NARENDER KUMAR GUPTA
September 7, 2009
ALKA GUPTA Vs. NARENDER KUMAR GUPTA
March 13, 2009
ALKEM LABORATORIES LTD Vs. MEGA INTERNATIONAL P LTD
September 14, 2009
ALL HARYANA TOURIST TRANSPORT WELFARE ASSOCIATION GURGAON Vs. UNION OF INDIA
January 15, 2009
ALL INDIA ASSOCIATION OF TEACHER EDUCATORS Vs. UNIVERSITY OF DELHI
August 13, 2009
ALL INDIA CENTRAL GOVERNMENT HEALTH SCHEME EMPLOYEES ASSOCIATION (DELHI BRANCH) Vs. UNION OF INDIA
May 4, 2009
ALL INDIA CRIME PREVENTION SOCIETY Vs. UOI
May 5, 2009
ALL INDIA HELMET MANUFACTURERS ASSN. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
July 30, 2009
ALL INDIA INSTITUTE OF MED SC Vs. RAJESH PRAKASH
October 27, 2009
ALL INDIA LAWYERS UNION Vs. GOVT. OF NCT OF DELHI
September 22, 2009
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. GOVERNMENT OF NCT OF DELHI DEPARTMENT OF FORESTS AND WILDLIFE
July 14, 2009
ALL INDIA PUNJAB NATIONAL BANK WORKERS Vs. PUNJAB NATIONAL BANK
October 8, 2009
ALLAH NOOR Vs. NCT OF DELHI
September 24, 2009
ALLIED MOTORS LTD Vs. BHARAT PETROLEUM CORPN LTD
May 6, 2009
ALOK KUMAR Vs. STATE
July 6, 2009
ALOK KUMAR Vs. STATE
October 15, 2009
ALOK THAKAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
December 8, 2009
ALORA TRADING COMPANY LTD Vs. JOINT DIRECTOR OPS DELHI
August 26, 2009
AMAN MEDICAL PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS
September 16, 2009
AMANDEEP Vs. STATE
March 23, 2009
AMAR BANSAL Vs. NORTH DELHI POWER LIMITED
May 1, 2009
AMAR JYOTI SCHOOL Vs. GOVT. OF THE NATIONAL CAPITAL TERRITORY OF DELHI
March 3, 2009
AMAR KAUR AND ORS. Vs. TEK CHAND AND ORS.
October 26, 2009
AMAR NATH Vs. SHEETAL SINGH
April 27, 2009
AMAR NATH CHARANJI LAL AND CO Vs. TELECOMMUNICATION CONSULTANTS INDIA LTD
April 29, 2009
AMAR NATH HIRA Vs. D.D.A.
December 16, 2009
AMAR PAL SINGH Vs. JAWAHAR LAL AND ORS.
May 29, 2009
AMAR SARKAR Vs. STATE
January 23, 2009
AMAR SINGH AND ANR. Vs. THE STATE
March 12, 2009
AMAR SINGH CHAWAL WALA Vs. SHREE VARDHMAN RICE AND GENL MILLS
May 29, 2009
AMARJEET MISHRA ALIAS PAPPU Vs. STATE
November 27, 2009
AMARJEET SINGH Vs. DIRECTOR OF REVENUE INTELLIGENCE
May 29, 2009
AMARJIT SINGH Vs. STATE
May 18, 2009
AMBUJ KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 11, 2009
AMBUJA HOTELS AND REAL ESTATES P. LTD. Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
April 16, 2009
AMEET AGGARWAL Vs. STATE
October 14, 2009
AMIR HAMJA ANSARI Vs. STATE
August 3, 2009
AMIRUDDIN Vs. STATE DELHI ADMINISTRATION
August 26, 2009
AMIT BAJAJ Vs. REGISTRAR COOP SOCIETIES
April 15, 2009
AMIT CHATURVEDI Vs. STATE OF NCT OF DELHI
March 5, 2009
AMIT KUMAR YADAV Vs. TRANSCO
October 15, 2009
AMIT SHARMA ALD MANOJ DUBEY Vs. STATE GOVT NCT OF DELHI
July 21, 2009
AMIT SINGH Vs. INDU SINGH AND ORS.
November 30, 2009
AMITA BATRA Vs. ANAND AUTO CORPORATION AND ORS.
September 22, 2009
AMITY BUSINESS SCHOOL Vs. P.K. GUPTA
September 17, 2009
AMJAD ALI Vs. STATE
September 14, 2009
AMRIK SINGH LYALLPURI PETITIONER Vs. STATE
August 3, 2009
AMRIK SINGH SALUJA Vs. UNION OF INDIA
May 5, 2009
AMRIT AGENCIES PVT. LIMITED Vs. NU TECH SECURITY PRINTERS
December 18, 2009
AMRIT LAL Vs. MOHINDER SINGH AND ORS.
April 27, 2009
AMRIT PAL SINGH Vs. BALDEV SINGH AND ORS.
April 6, 2009
AMRIT ROAD TRANSPORT CORP Vs. MCD
May 5, 2009
AMRIT SHARMA AND ORS. Vs. DTC AND ORS.
April 27, 2009
AMUL KUMAR SARDAR Vs. STATE
September 4, 2009
ANAG PAL SINGH Vs. REGISTRAR COOP. SOCIETIES
September 11, 2009
ANAND ENGINEERING COLLEGE Vs. UNION OF INDIA
July 16, 2009
ANAND FLORI FARMS INDIA (P) LTD. Vs. INCOME TAX OFFICER
December 17, 2009
ANAND KUMAR Vs. SINGHAL CEMENT AND ALLIED INDUSTRIES LTD
July 20, 2009
ANAND KUMAR Vs. STATE
November 18, 2009
ANAND MEHRA Vs. D.D.A.
March 12, 2009
ANAND PRAKASH Vs. GODREJ SARA LEE LTD
September 14, 2009
ANAND PRAKASH SHARMA Vs. MAHARAJA AGRASEN COLLEGE AND ORS.
March 13, 2009
ANANG PAL Vs. UOI
October 6, 2009
ANANT RAJ AGENCIES Vs. SHARMA
October 15, 2009
ANANT RAJ AGENCIES Vs. D D A
October 15, 2009
ANANT RAJ AGENCIES Vs. D D A
December 4, 2009
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
July 8, 2009
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
April 30, 2009
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
November 9, 2009
ANANT RAJ AGENCIES P. LTD. Vs. SH. HARVINDER SINGH SAINI AND ANR.
September 4, 2009
ANANT RAJ AGENCIES PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
May 14, 2009
ANANT RAJ AGENCIES PVT. LTD. AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
January 14, 2009
ANANT RAJ INDUSTRIES LIMITED Vs. SOMESH KUMAR BISHNOI
March 19, 2009
ANANT RAJ INDUSTRIES LTD Vs. SANJAY KAUSHISH
May 29, 2009
ANEES AHMED Vs. STATE
September 4, 2009
ANEESH ISSAR AND ANR. Vs. ANITA AND ORS.
September 4, 2009
ANIL Vs. STATE GOVT OF NCT DELHI
May 20, 2009
ANIL ANAND Vs. BINITA DEVI
February 10, 2009
ANIL BHARGAVA AND Vs. UNION OF INDIA (UOI) AND ORS.
July 8, 2009
ANIL KAPOOR Vs. S R SHARMA
May 25, 2009
ANIL KUMAR Vs. STATE
April 18, 2009
ANIL KUMAR Vs. STATE
December 18, 2009
ANIL KUMAR Vs. STATE OF DELHI
September 14, 2009
ANIL KUMAR @ KAKE Vs. STATE (NCT OF DELHI)
April 23, 2009
ANIL KUMAR BALUNI Vs. RAJESH KUMAR
July 9, 2009
ANIL KUMAR GAUR @ TITU Vs. THE STATE OF NCT OF DELHI
February 5, 2009
ANIL KUMAR SHARMA Vs. STATE
November 12, 2009
ANIL LUSANA ALIAS ANIL RATHI Vs. STATE NCT OF DELHI
October 23, 2009
ANIL MADAN Vs. R K MADAN
August 21, 2009
ANIL MOOLCHANDANI Vs. DDA
November 17, 2009
ANIL NAMDA Vs. ESCORTS LTD
January 16, 2009
ANIL NANDA AND ANR. Vs. ESCORTS LTD. AND ORS.
September 8, 2009
ANIL RAI ELECTRONICS ENTERPRISES P LTD Vs. ANAND INTERNATIONAL INDIA
October 9, 2009
ANIL RAO Vs. UOI
November 23, 2009
ANIL SETHI Vs. SATISH
January 27, 2009
ANIL SHARMA Vs. CENTRAL SOIL AND MATERIAL RESEARCH STATION
October 13, 2009
ANIL SHARMA Vs. VINOD KUMAR AND ORS.
April 6, 2009
ANIL SURI Vs. VIKRANT KHANNA
September 16, 2009
ANIRUDDHA BAHAL Vs. STATE
December 9, 2009
ANIS Vs. STATE NCT OF DELHI
December 16, 2009
ANIS Vs. STATE NCT OF DELHI
January 16, 2009
ANISH ALIAS MONU Vs. STATE
July 23, 2009
ANISH MALIK Vs. STATE
May 25, 2009
ANITA AND ORS. Vs. BIJENDER AND ORS.
August 24, 2009
ANITA GARG Vs. GOVT OF NCT OF DELHI
November 30, 2009
ANITA J GURSAHANI Vs. CHIEF INFORMATION COMMISSIONER
November 10, 2009
ANITA MALHOTRA Vs. APPAREL EXPORT PROMOTION COUNC
December 16, 2009
ANITA MITTAL Vs. PAL SINGH KARTAR SINGH
October 27, 2009
ANITA SAXENA Vs. STATE
September 7, 2009
ANITA SETHI AND ORS. Vs. SUBHASH SETHI AND ORS.
March 5, 2009
ANITA SURI Vs. TEXTILE COMMITTEE
April 23, 2009
ANITHA GURUKAR Vs. BARISTA COFFEE COMPANY LTD.
September 17, 2009
ANJANI KUMAR GOENKA Vs. GOENKA INSTITUTE OF EDUCATION AND RESEARCH
February 24, 2009
ANJU @ PANKAJ Vs. STATE
September 14, 2009
ANJU BALA JAIN Vs. GIRISH KUMAR JAIN
January 30, 2009
ANJU RAGTAH Vs. DDA
April 23, 2009
ANKIT SINGH Vs. UNIVERSITY OF DELHI AND ANR.
May 11, 2009
ANKIT SINGH DABAS Vs. KULDEEP SINGH
April 8, 2009
ANKUSH GUPTA Vs. STATE
August 6, 2009
ANNAPURNA INFRASTRUCTURE P. LTD. AND ANR. Vs. INDIABULLS RETAIL SERVICES LTD. AND ANR.
November 30, 2009
ANOOP PRAKASH AWASTHI Vs. UNIVERSITY OF DELHI AND ANR.
April 27, 2009
ANSAL HOUSING AND CONSTRUCTION LTD Vs. COMMISSIONER OF INCOME TAX
October 30, 2009
ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs. Y L SUD
December 1, 2009
ANSUYA AHLUWALIA Vs. UNION OF INDIA
August 3, 2009
ANSUYA AHLUWALIA Vs. UNION OF INDIA (UOI) AND ORS.
July 3, 2009
ANUP SURI Vs. VIPUL TIWARI AND ORS.
April 28, 2009
ANURAG Vs. STATE
March 18, 2009
ANURAG RAWAT Vs. UNION OF INDIA
September 14, 2009
ANURENA TRISTAR Vs. I.T.O.
September 14, 2009
ANWAR AHMAD Vs. GOVERNMENT OF NCT OF DELHI
January 16, 2009
ANWAR ALI Vs. STATE
September 16, 2009
APOLLO HOSPITAL ENTERPREISES LTD. Vs. SH. SURESH MALLIK AND ORS.
March 31, 2009
AQUIL KHAN Vs. STATE
December 23, 2009
ARAVALI RESIDENT WELFARE ASSOCIATION AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
January 19, 2009
ARDATH TABACCO COMPANY LTD Vs. MUNNA BHAI
January 9, 2009
ARIF IQBAL Vs. STATE
November 6, 2009
ARIF PARDESI MOHAMMED NAZIR Vs. THE SPECIAL DIRECTOR OR ENFORCEMENT
November 30, 2009
ARIHANT TEA COMPANY Vs. JAYSHREE TEA AND INDUSTRIES LTD
April 22, 2009
ARINZE BERNARD EMENIKE Vs. AKHILESH K MISHRA
April 28, 2009
ARJUN AMLA Vs. ENFORCEMENT DIRECTORATE
March 13, 2009
ARJUN CHOWDHRY Vs. ANKUR SACHDEVA
November 6, 2009
ARRAYCOM INDIA LTD Vs. UNION OF INDIA
February 2, 2009
ARSHAD Vs. STATE NCT OF DELHI
February 25, 2009
ARSHAD Vs. STATE
May 15, 2009
ARTI MITTAL Vs. STATE
October 21, 2009
ARTI MITTAL Vs. STATE
February 5, 2009
ARUN AGGARWAL Vs. WORLD ASSOCIATION FOR SMALL AND MEDIUM ENTERPRISES
January 28, 2009
ARUN BATRA Vs. BIMLA DEVI
April 9, 2009
ARUN COLOUR CHEM Vs. MITHUMAL ESSANCE MART
September 14, 2009
ARUN DUGGAL Vs. D N TALWAR
October 9, 2009
ARUN KAPUR Vs. VIKRAM KAPUR
April 30, 2009
ARUN KATHAPALIA Vs. J M MUKHI
May 25, 2009
ARUN KATHURIA Vs. STATE
December 21, 2009
ARUN KUMAR Vs. STATE OF TRANSPORT AUTHORITY
August 20, 2009
ARUN KUMAR GOENKA Vs. STATE NCT OF DELHI
December 8, 2009
ARUN S GUPTA Vs. STATE
February 13, 2009
ARUNA JAIN Vs. STATE
May 29, 2009
ARUNA MALHOTRA Vs. CHETAN DAYAL AND ORS.
December 23, 2009
ARUNA NARANG Vs. RAJINDER KUMAR AND ORS.
July 23, 2009
ARVIND ALIAS CHHOTU Vs. STATE
August 10, 2009
ARVIND CONSTRUCTION COMPANY PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
March 2, 2009
ARVIND DUBEY AND ORS. Vs. STATE
April 27, 2009
ARVIND S. LAL Vs. STATE OF DELHI
January 15, 2009
ARVIND SINGH Vs. FARUKH AHMED
September 24, 2009
ARVINDER PAL SINGH AND ORS. Vs. JAGDISH SINGH AND ANR.
December 4, 2009
ARYAVART OVERSEAS P LTD Vs. KAY AAR BISCUITS P LTD
September 14, 2009
ASAHI GLASS INDIA Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION
September 25, 2009
ASCOT ESTATES PVT.LTD Vs. LALA DIWAN CHAND TRUST
May 22, 2009
ASGAR @ PAKORI Vs. STATE (GOVT. OF NCT OF DELHI)
April 18, 2009
ASHA DEVI AND ORS. Vs. JITENDER SHARMA AND ORS.
March 6, 2009
ASHA RANI Vs. SATINDER KUMAR
April 21, 2009
ASHA RANI DHINGRA Vs. SANJIV VERMA
July 20, 2009
ASHA SHARMA Vs. SANIMIYA VANIJIYA P. LTD
September 1, 2009
ASHARFI DEVI AND ORS. Vs. KISHORI LAL AND ORS.
October 21, 2009
ASHARFI LAL Vs. UOI
July 14, 2009
ASHIM TREHAN Vs. STATE (NCT OF DELHI)
September 25, 2009
ASHISH CHAUDHARY Vs. STATE
January 19, 2009
ASHISH GUPTA Vs. NALINI GUPTA
April 13, 2009
ASHISH KUMAR MAZUMDAR Vs. AISHI RAM BATRA CHARITABLE TRUST AND ORS.
December 23, 2009
ASHOK Vs. STATE
July 28, 2009
ASHOK ADHIKARY Vs. UNION OF INDIA
July 29, 2009
ASHOK ARORA Vs. COMMISSIONER OF INCOME TAX
December 22, 2009
ASHOK BISWAL Vs. RAMESH ANEJA
November 30, 2009
ASHOK CHITKARA Vs. GOVT OF NCT OF DELHI
November 16, 2009
ASHOK CHITKARA Vs. GOVT. OF NCT OF DELHI AND ANR.
November 6, 2009
ASHOK DOGRA Vs. STATE
April 8, 2009
ASHOK JAIN Vs. STATE
December 3, 2009
ASHOK JAIN Vs. STATE
October 8, 2009
ASHOK KAMAL CAPITAL BUILDERS Vs. STATE
August 27, 2009
ASHOK KUMAR Vs. STATE
December 8, 2009
ASHOK KUMAR Vs. ANIL KUMAR GUPTA
January 28, 2009
ASHOK KUMAR Vs. STATE NCT OF DELHI
July 21, 2009
ASHOK KUMAR Vs. STATE NCT OF DELHI
July 9, 2009
ASHOK KUMAR Vs. GULSHAN KUMAR
September 11, 2009
ASHOK KUMAR Vs. UNION OF INDIA
October 27, 2009
ASHOK KUMAR Vs. STATE
April 28, 2009
ASHOK KUMAR Vs. DR. BUTA SINGH AND ORS.
May 20, 2009
ASHOK KUMAR Vs. LT. GOVERNOR OF DELHI AND ANR.
September 17, 2009
ASHOK KUMAR ALIAS GOVIND Vs. STATE
April 9, 2009
ASHOK KUMAR AND ANR. Vs. MATBAR SINGH AND ORS.
October 6, 2009
ASHOK KUMAR CHHABRA Vs. UNION OF INDIA
July 30, 2009
ASHOK KUMAR GUPTA Vs. D.D.A
March 26, 2009
ASHOK KUMAR RASWANT Vs. CBI
February 6, 2009
ASHOK KUMAR VERMA Vs. UOI
November 24, 2009
ASHOK NARAIN Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
December 9, 2009
ASHOK NATH CHAKRAVARTY Vs. UNION OF INDIA (UOI)
July 20, 2009
ASHOK POKHARKAR Vs. APPELLATE TRIBUNAL FOR FOREIGN
May 18, 2009
ASHOK RAI Vs. STATE
February 9, 2009
ASHOKA ESTATE PVT LTD Vs. DEWAN CHAND BUILDERS PVT LTD
April 16, 2009
ASHU JAIN Vs. RAKESH GUPTA
May 12, 2009
ASHU KUMAR Vs. STATE
May 6, 2009
ASHVIKA CONSTRUCTION PVT. LTD. Vs. GOVT. OF INDIA AND ORS.
December 22, 2009
ASHWANI KUMAR Vs. STATE
September 1, 2009
ASHWANI KUMAR Vs. STATE AND ANR.
January 9, 2009
ASHWANI KUMAR MITTAL Vs. VIMLA SECURITIES PVT LTD
July 20, 2009
ASHWANI KUMAR VERMA Vs. RAJBIR SINGH AND ANR.
May 28, 2009
ASHWIN BALUBHAI BHATT Vs. STATE AND ORS.
August 11, 2009
ASI BIKRAM SINGH Vs. GOVT OF NCT OF DELHI
December 17, 2009
ASI DEVENDER KUMAR Vs. GOVT OF NCT OF DELHI
July 16, 2009
ASIA PASIFIC BREWERISE Vs. SUPERIOR INDUSTRIES
March 6, 2009
ASIAN CENTER FOR ORGANIZATION RESEARCH & DEVELOPMENT Vs. DEPUTY DIRECTOR
February 17, 2009
ASIAN ELECTRONICS LTD Vs. JUMBO ELECTRIC COMPANY
November 12, 2009
ASIAN FANS AND APPLIANCES CO PVT LTD Vs. USAKA INDUSTRIAL COMPONENTS PVT LTD
March 23, 2009
ASIAN PAINTS LTD. Vs. M.P. PAINTS AND ORS.
November 9, 2009
ASIF IQBAL, IRS Vs. UNION OF INDIA
September 1, 2009
ASLAM Vs. STATE
February 2, 2009
ASPIRE INVESTMENTS PRIVATE LTD Vs. NEXGEN EDUSOLUTIONS PRIVATE LTD
November 20, 2009
ASRA BANO Vs. STATE
July 31, 2009
ASSAM IMPORT AGENCY Vs. CEMENT CORP. OF INDIA LTD.
August 20, 2009
ASSAM STATE COOPERATIVE MKTG. AND CONSUMERS FED. Vs. K.S. FOOD PRODUCTS AND ORS.
July 1, 2009
ASSOCIATED PRESS Vs. LAURINDA KEYS LONG
July 31, 2009
ASSOCIATES TRADERS AND ENGG. LTD. Vs. BHARTI RANA
November 9, 2009
ATAUR REHMAN Vs. STATE
November 23, 2009
ATHAR PERVAIZ Vs. N.T.P.C. LTD.
January 29, 2009
ATISH KUMAR NISCHAL Vs. JASMER SINGH AND ORS.
September 23, 2009
ATLAS INTERACTIVE INDIA PVT. LTD. Vs. UNION OF INDIA
October 30, 2009
ATMA RAM Vs. THE STATE OF NCT OF DELHI
May 13, 2009
ATS INFRASTRUCTURE LTD Vs. CIT
May 27, 2009
ATTAR SINGH WADHWA Vs. NCT OF DELHI AND ANR.
December 23, 2009
ATUL GUPTA Vs. TRIDENT PROJECTS LTD
January 19, 2009
ATUL KR. SHARMA AND ORS. Vs. THE HONÂ’BLE HIGH COURT OF DELHI
October 23, 2009
ATUL KUMAR JAIN Vs. UTI AMC (P) LTD. AND ORS.
March 31, 2009
ATUL SACHDEV Vs. MEENU SACHDEV
March 31, 2009
ATV PROJECTS INDIA LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
May 5, 2009
ATV PROJECTS INDIA LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
January 22, 2009
AUSTIN NICHOLS AND COMPANY INC Vs. INTELLECTUAL PROPERTY APPELLATE BOARDS
January 27, 2009
AUTODESK, INC AND ORS. Vs. MR. KUMAR SAM PRAHLAD AND ORS.
March 18, 2009
AUTODESK, INC. AND ANR. Vs. MR. RAJIV P. GANDHI AND ORS.
March 13, 2009
AVDESH Vs. STATE
May 14, 2009
AVDHESH PANDEY Vs. GOVERNMENT OF N C T
July 24, 2009
AVI COACH BUILDERS Vs. UOI
January 22, 2009
AVIRAL MITTAL Vs. STATE
August 7, 2009
AVTAR SINGH Vs. STATE NCT OF DELHI
July 27, 2009
AYESHA CHAUDHARY Vs. UNIVERSITY OF DELHI
September 17, 2009
AYODHYA DEVI Vs. DDA
January 7, 2009
AZAD SINGH Vs. UNION OF INDIA
December 7, 2009
AZEEM HUSSAIN Vs. STATE OF DELHI
November 23, 2009
B BRAUN MELSUNGEMN AG Vs. RISHI BAID
April 15, 2009
B C PANDEY Vs. COMMISSIONER TRANSPORT NCT OF DELHI
April 1, 2009
B K MATHUR Vs. UNION OF INDIA
May 20, 2009
B K SURI Vs. G D CHOPRA
October 6, 2009
B M PATEL Vs. CITI BANK NA NEW DELHI
November 24, 2009
B O C PROPERTIES LTD Vs. DELHI DEVELOPMENT AUTHORITY
July 13, 2009
B P KAUSHIK VAID Vs. GOVT OF NCT OF DELHI
December 8, 2009
B P SINGH Vs. STATE
April 6, 2009
B S E S RAJDHANI POWER LTD Vs. GARIB DASS
July 31, 2009
B S E S RAJDHANI POWER LTD & ORS Vs. MAMRAJ
May 29, 2009
B S INDUSTRIES Vs. UNION OF INDIA
April 16, 2009
B S OBEROI Vs. P S OBEROI
February 5, 2009
B. BARUN MELSUNGEN AG Vs. MOHINDER PAUL
July 2, 2009
B. PURBANCHAL ROAD SERVICES (P) LTD. Vs. FOOD CORPORATION OF INDIA AND ORS.
March 27, 2009
B.B.C.SHIPPING AND SHIP BUILDING Vs. GOVT. OF NCT OF DELHI
February 9, 2009
B.C. PATHAK Vs. THE OFFICE OF THE PRIME MINISTER OF INDIA AND ORS.
November 25, 2009
B.G. CREATIONS PVT. LTD Vs. STATE BANK OF SAURASHTRA
December 18, 2009
B.K. MODI Vs. MORGAN SECURITIES & CREDITS PVT LTD
April 9, 2009
B.K. TICKU AND ORS. Vs. MOHINDER SINGH AND ORS.
April 20, 2009
B.L. BHARTIYA Vs. STATE
November 18, 2009
B.L. MALHOTRA Vs. DDA
October 30, 2009
B.N. KAUSHIK Vs. REGISTRAR OF COMPANIES
April 8, 2009
B.N. SINGH PROPRIETOR YASHPAL BULK ROAD LINES Vs. INDIAN OIL CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
January 19, 2009
B.S. AUJLA AND ANR. Vs. ZAKIR HUSSAIN AND ORS.
May 26, 2009
B.S. NEGI Vs. STATE AND BARSATI LAL
December 23, 2009
B.S. OBEROI Vs. P.S. OBEROI
November 25, 2009
B.S.E.S. RAJDHANI POWER LTD Vs. VIJAY KUMAR GUPTA
April 6, 2009
BABITA Vs. STATE
April 9, 2009
BABU LAL AND ANR. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
April 20, 2009
BABU LAL RAM GOPAL AND ANR. AND UDAY SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
August 6, 2009
BABU RAM SAGAR Vs. PRESIDING OFFICER LABOUR COURT NO VII DELHI
February 3, 2009
BABU RAM SETHI Vs. REGISTRAR OF TRADE MARKS
March 5, 2009
BABUDDIN Vs. STATE
July 21, 2009
BABY ZAHRA Vs. GOVT. OF NCT OF DELHI AND ANR.
March 17, 2009
BABY ZAHRA AHMAD Vs. GOVT. OF NCT OF DELHI AND ANR.
May 29, 2009
BACHRAJ BENGANI Vs. A K ROY
April 6, 2009
BACKBONE TARMATNG Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
November 13, 2009
BADAL AND ORS. Vs. NIRANJAN PROPTECH AND ORS.
March 18, 2009
BADALPUR POWER ENGINEERS AND WORKERS UNION Vs. GENERAL MANAGER BADARPUR THERMAL POWER STATION
March 25, 2009
BAGESHWAR MAURYA Vs. MANAGEMENT NAVEEN PROJECTS P LTD
July 16, 2009
BAHL BUILDERS PVT LTD Vs. UNION OF INDIA
July 22, 2009
BAJAJ ALLIANZ GENERAL INSURANCE Vs. IMRAN HUSSAIN AND ORS.
May 19, 2009
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
August 4, 2009
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. KAMLA BIST
November 4, 2009
BAJAJ ALLIAZ GENERAL INSURANCE Vs. BALJINDER KAUR AND ORS.
July 28, 2009
BAJAJ ALLIZNZ INSURANCE COMPANY LTD. Vs. PRABHA DEVI
November 18, 2009
BAJRANG SECURITY SERVICES Vs. B S CHAUHAN
April 8, 2009
BAKSHI SPEEDWAYS Vs. HINDUSTAN PETROLEUM CORPORATION
August 19, 2009
BAL BAHADUR Vs. CUSTOMS AIR CUSTOMS OFFICER IGI AIRPORT
April 8, 2009
BAL KISHAN Vs. BHAGINI NIVEDITA COLLEGE
August 18, 2009
BAL KISHAN Vs. STATE
October 22, 2009
BAL KISHAN Vs. STATE
December 18, 2009
BAL KISHAN BANSAL Vs. JAMMU & KASHMIR BANK LTD
August 25, 2009
BAL KRISHAN SHARMA Vs. STATE AND ANR.
March 2, 2009
BALACHANDRA BHIKAJI NALWADE Vs. UNION OF INDIA
September 18, 2009
BALBIR SINGH Vs. STATE
May 19, 2009
BALBIR SINGH MAYAL AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
March 30, 2009
BALDEV Vs. STATE
October 30, 2009
BALDEV RAJ ARORA Vs. MODEX INTERNATIONAL SECURITIES LTD
November 9, 2009
BALDEV RAJ KAPUR Vs. STATE
February 6, 2009
BALENDU LOHIYA Vs. DELHI METRO RAIL CORPN
May 20, 2009
BALI RAM Vs. MUNICIPAL CORPORATION OF DELHI
April 13, 2009
BALJEET KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
August 6, 2009
BALKAU TIMBERS (P) LTD. Vs. P.B. STATE INDUSTRIAL DEVELOPMENT CORPORATION
December 23, 2009
BALMIKI MANDAL ALIAS CHUNNU Vs. STATE NCT OF DELHI
October 9, 2009
BALRAM SINGH Vs. STATE
July 20, 2009
BALVINDER SINGH Vs. UNION OF INDIA (UOI) AND ANR.
May 20, 2009
BALVINDER SINGH NIGAH Vs. GENERAL MANAGER OPERATIONS HOTEL CORPORATION OF INDIA LTD
October 22, 2009
BALVINDER SINGH NIGAH Vs. GENERAL MANAGER (OPERATIONS) HOTEL CORPORATION OF INDIA LIMITED
July 27, 2009
BALWAN SINGH Vs. SH. RANDHIR SINGH AND ORS.
May 4, 2009
BALZOR SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA AND ANR.
April 20, 2009
BANS RAJ Vs. GANGA RAM HOSPITAL
October 5, 2009
BANSAL BROTHERS Vs. NATIONAL INSURANCE CO. LTD.
September 4, 2009
BANSAL COMMODITIES Vs. RAKESH KUMAR AGGARWAL
September 4, 2009
BANSAL PAPER MART Vs. STATE
February 6, 2009
BANWARI LAL CHARITABLE TRUST Vs. UNION OF INDIA (UOI)
September 18, 2009
BANYAN TREE HOLDING P LIMITED Vs. A MURALI KRISHNA REDDY
November 23, 2009
BAR COUNCIL OF DELHI Vs. SURENDER PAL SINGH CHAUHAN
April 30, 2009
BARFO DEVI Vs. D D A
July 31, 2009
BARNABAS YUHANNA Vs. NARAYAN CHAUDHARY
July 13, 2009
BASANT BAGDE Vs. HINDUSTAN PREFAB LTD.
May 28, 2009
BASANT DAYAL Vs. STATE
December 4, 2009
BASANT KUMAR SHARMA Vs. GOVERNMENT OF INDIA
December 2, 2009
BASANT N. SINGHVI Vs. STATE
February 25, 2009
BASANTI DEVI Vs. THE REGIONAL COMMISSIONER (PENSION), EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
November 18, 2009
BASHIR-UDDIN Vs. UNION OF INDIA (UOI) AND ANR.
May 14, 2009
BASIC TELE SERVICES LTD Vs. UNION OF INDIA
May 28, 2009
BAWA SATYAPAUL SINGH Vs. UNION OF INDIA
January 27, 2009
BAYER CORPORATION Vs. UOI
August 18, 2009
BCI OPTICAL DISC LTD Vs. M R S FILM CRAFT AND ADVERTISING PVT LTD
May 5, 2009
BEADONPURA DURGA PUJA SAMITI (REGD.) Vs. MCD AND ORS.
March 31, 2009
BECTON DICKINSON INDIA LTD Vs. SHIKA PHARMA P LTD
March 27, 2009
BEDI AND SONS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
September 25, 2009
BEDO DEVI Vs. JAGAT SINGH
February 11, 2009
BEERU @ SURENDER Vs. STATE (GNCT OF DELHI)
July 3, 2009
BEL-ACC (JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA LTD.
December 3, 2009
BELLISS INDIA LTD Vs. UP STATE SUGAR CORPORATION LRD
May 11, 2009
BELWAL SPINNING MILLS LTD Vs. ICDS LTD
July 7, 2009
BENNETT COLEMAN AND CO. LTD. Vs. SHRI RAKESH KUMAR SINHA
November 17, 2009
BENTEX EXPORTS PRIVATE LIMITED Vs. BENTEX TOWERS PRIVATE LIMITED
February 26, 2009
BERJESH GOYAL Vs. DAILY FOODS INDIA
January 30, 2009
BESTECH INDIA PRIVATE LIMITED Vs. MGF DEVELOPMENTS LTD
April 6, 2009
BHAG SINGH Vs. DELHI HIGH COURT
December 9, 2009
BHAGAT CONSTRUCTION CO P LTD Vs. DELHI DEVELOPMENT AUTHORITY
November 12, 2009
BHAGAT SINGH MANRAL Vs. DELHI DEVELOPMENT AUTHORITY
August 10, 2009
BHAGWAN DASS @ MITTU Vs. STATE
November 20, 2009
BHAGWAN DASS AND ORS. Vs. STATE
January 23, 2009
BHAGWAN DASS S/O LATE TARA CHAND Vs. RAMA DEVI
December 7, 2009
BHAGWAN GUPTA Vs. RAM KISHORE
July 6, 2009
BHAGWAN KANSAL AND ORS. Vs. STATE (NCT OF DELHI)
November 16, 2009
BHAGWATI CONTRACTORS Vs. UNION OF INDIA (UOI) AND ANR.
December 22, 2009
BHAI MANJIT SINGH Vs. BHAI ANALJIT SINGH AND ORS.
December 4, 2009
BHAI MANJIT SINGH Vs. BHAI ANALJIT SINGH AND ORS.
November 4, 2009
BHAI SARBAJIT SINGH ALIAS SABI SABHARWAL Vs. STATE
July 15, 2009
BHAIRAV SINGH Vs. STATE
March 23, 2009
BHAIYA LAL Vs. RAMJI DASS DHAMIJA
December 10, 2009
BHANDARI BUILDERS LTD Vs. NEW INDIA MOSAIC AND MARBLES CO P LTD
April 8, 2009
BHANWAR PAL SINGH Vs. STATE GOVERNMENT OF NCT OF DELHI
August 13, 2009
BHANWARLAL BOTHRA Vs. STATE AND ORS.
October 27, 2009
BHARAT ALUMINIUM CO LTD Vs. MAHARASHTRA ALUMINIUM CORPORATION
May 1, 2009
BHARAT BATTERIES MANUFACTURING COMPANY PVT LTD Vs. UNION OF INDIA
November 20, 2009
BHARAT BHUSHAN Vs. M.P. GOEL
December 7, 2009
BHARAT BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
December 16, 2009
BHARAT CATERING CORPORATION Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
October 28, 2009
BHARAT CATERING CORPORATION Vs. INDIAN RAILWAY CATERING AND TOURISM CORP LTD
May 26, 2009
BHARAT HOTELS LTD. Vs. UNION OF INDIA (UOI) AND ANR.
September 8, 2009
BHARAT LITHO Vs. ARJUN MEHTO AND ANR.
August 12, 2009
BHARAT PETROLEUM CORPORATION LTD. Vs. TECHNO DESIGNERS
March 2, 2009
BHARAT SANCHAR NIGAM LTD Vs. BWL LTD
May 19, 2009
BHARAT SANCHAR NIGAM LTD Vs. RENEWABLE ENERGY SYSTEM LTD
July 6, 2009
BHARAT SANCHAR NIGAM LTD Vs. SANCHAR NIGAM EXECUTIVES ASSOCIATION INDIA LTD
April 24, 2009
BHARAT SANCHAR NIGAM LTD Vs. KAVVERI TELECOM PRODUCTS LTD
August 10, 2009
BHARAT SANCHAR NIGAM LTD. Vs. BWL LTD.
May 13, 2009
BHARAT SANCHAR NIGAM LTD. Vs. HUGHES NETWORKS SYSTEMS
July 8, 2009
BHARATI VIDYAPEETH AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
February 20, 2009
BHARPAI DEVI AND ORS. Vs. DHARAMVIR SINGH AND ORS.
April 6, 2009
BHARTI INFRATEL LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
July 6, 2009
BHARTIYA CONST. CO. Vs. DELHI DEVELOPMENT AUTHORITY
March 31, 2009
BHASIN PETROL PUMP SERVICE STATION Vs. MUGHLA KHATOON
October 30, 2009
BHASKARENDU DATTA MAJUMDAR Vs. UNION OF INDIA
January 9, 2009
BHATERI DEVI AND ORS. Vs. RANBIR SINGH AND ORS.
April 27, 2009
BHATNAGAR'S CO-OP. HOUSE BUILDING SOCIETY LTD Vs. TARUN BHATNAGAR
August 19, 2009
BHAVIKA BUILDERS PVT. LTD. Vs. SH. VINOD KUMAR CHAWLA
March 18, 2009
BHAVNA MEHRA Vs. UNION OF INDIA (UOI) AND ORS.
May 25, 2009
BHEEMA Vs. STATE
January 20, 2009
BHEL Vs. V.D. SWAMI AND COMPANY
July 15, 2009
BHIKHARI MEHTO Vs. STATE
November 19, 2009
BHIM SINGH Vs. UNION OF INDIA
May 1, 2009
BHIMA @ KALE Vs. STATE
November 5, 2009
BHIRBHAN Vs. SHIV NARAIN AND ORS.
April 6, 2009
BHOLASINGH JAIPRAKASH CONSTRUCTION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OFINDIA
January 15, 2009
BHRINGU NATH Vs. STATE
February 26, 2009
BHUMIKA ENTERPRISES PVT LTD Vs. ATUL ENTERPRISES
July 9, 2009
BHUPINDER CHAUDHARY Vs. CHANDER PARKASH
April 27, 2009
BHUPINDER SINGH Vs. THE STATE (GOVT. OF N.C.T. OF DELHI)
July 31, 2009
BHURE KHAN @ JAKKA Vs. STATE (GOVT. OF NCT OF DELHI)
May 25, 2009
BHURE SINGH Vs. RAM JEET SINGH
May 4, 2009
BHUSHAN KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 2009
BHUSHAN THR. RAJ RANI ARORA Vs. SATPAL AND ORS.
November 19, 2009
BHUTTO RAM Vs. STATE GNCT OF DELHI
August 27, 2009
BIBA SETHI Vs. DYNA SECURITIES LIMITED
March 17, 2009
BIDYUG CHAKRABORTY Vs. DELHI UNIVERSITY
May 29, 2009
BIHAR TUBES LTD Vs. GARG ISPAT LTD
October 26, 2009
BIHARI LAL S/O. SH. KHACHERU AND SH. NATHI RAM @ NATHI S/O. SH. KHACHERU Vs. THE STATE (DELHI ADMINISTRATION)
April 9, 2009
BIHARI SINGH Vs. CISF
November 30, 2009
BIJENDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
May 25, 2009
BIJENDER SINGH Vs. STATE
September 16, 2009
BIKANERVALA Vs. BIKANER SWEETS
August 24, 2009
BIKRAM CHARAN MUNDA, IES S/O SHRI LAMBA MUNDA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH ITS SECRETARY DEPARTMENT OF ECONOMIC AFFAIRS (IES DIVISION) MINISTRY OF FINANCE,
January 16, 2009
BILORI Vs. DTC
May 25, 2009
BIMLA CHAUDHARY Vs. UOI
July 15, 2009
BIMLA GROVER Vs. D.D.A.
April 16, 2009
BIMLA SEHGAL Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 2009
BIMLA TAING Vs. CHARANJEET SINGH AND ORS.
September 7, 2009
BINA SHARMA Vs. HDFC BANK LTD
August 10, 2009
BINATONE COMPUTERS PVT LTD Vs. SETECH ELECTRONICS LTD
August 21, 2009
BINAY KUMAR AND ORS. Vs. STATE AND ANR.
March 16, 2009
BINDRA PRASAD TIWARI Vs. MANOJ KUMAR AND ANR.
December 7, 2009
BINDU Vs. STATE
March 25, 2009
BINOD ENGINEERING ALIAS MECHANICAL WORKS Vs. UNION OF INDIA
July 6, 2009
BIOTECH INTERNATIONAL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 20, 2009
BIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 4, 2009
BIR SINGH AND ANR. Vs. STATE
October 23, 2009
BIRBAL AND ORS. Vs. STATE
March 2, 2009
BIRENDRA MAHTO Vs. UNION OF INDIA
February 27, 2009
BISHAMBER LAL KAPUR Vs. CHAIRMAN ALLAHABAD BANK
November 9, 2009
BISHAN @ BINNY @ BAGGA AND ANR. Vs. STATE
April 6, 2009
BISHANSWARUP RAM KRISHAN AND MAHESH AGRO P. LTD. AND ORS. Vs. STC OF INDIA LTD.
February 19, 2009
BITUM IMPEX Vs. COMMISSIONER OF CUSTOMS (SIIB)
January 7, 2009
BJCL-BRITE (JV) THROUGH ITS LEAD PARTNER BHOLASINGH JAIPRAKASH CONSTRUCTION LIMITED (BJCL) Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI)
January 15, 2009
BLB LTD Vs. CALCUTTA STOCK
January 19, 2009
BOMBAY COLOUR LAB Vs. JINDAL PHOTO FILMS LIMITED
December 2, 2009
BONDWELL ENTERPRISES Vs. UOI
August 18, 2009
BONNY PRODUCTS PVT LTD Vs. BONNE CARE PVT LTD
May 22, 2009
BOSCH INDIA LIMITED (EARLIER KNOWN AS MOTOR INDUSTRIES COMPANY LTD.) Vs. GAGANDEEP TRADING COMPANY
February 16, 2009
BOSS GEARS LTD Vs. MOHTA BRIGHT STEELS P LTD
April 20, 2009
BRAHAM PAL ARYA Vs. BABITA ARYA ALIAS KILA DEVI
October 29, 2009
BRAHAM PRAKASH Vs. MAHABIR PARSHAD GOEL
May 28, 2009
BRAHM PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
July 27, 2009
BRAHM SINGH Vs. STATE N C T OF DELHI
November 23, 2009
BRAHMAPUTRA INFRASTRUCTURE LTD Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 2009
BRAWN LABORATORIES LIMITED THROUGH ITS DIRECTOR MR. B.R. GUPTA Vs. GOVT. OF NCT OF DELHI THE DIRECTOR OF HEALTH SERVICES
January 19, 2009
BRAWN PHARMACEUTICALS LIMITED Vs. RAMU POKHREL AND ORS.
May 19, 2009
BRIDGESTONE INDIA PVT. LTD. Vs. CHAWLA TYRE HOUSE AND ORS.
May 28, 2009
BRIG.V.K. ANAND Vs. UNION OF INDIA
February 20, 2009
BRIGHT ELECTRICALS Vs. RAMESH KUMAR PATEL
September 3, 2009
BRIJ KISHAN Vs. STATE
September 14, 2009
BRIJ KISHORE PUSHP Vs. ARUN GOEL
February 27, 2009
BRIJ KISHORE PUSHP Vs. SH. ARUN GOEL AND ORS.
April 30, 2009
BRIJ LAL THAKUR Vs. UOI
December 4, 2009
BRIJ MOHAN @ BIRJU Vs. STATE
September 11, 2009
BRIJ MOHAN SHARMA Vs. MILTON PLASTICS
December 3, 2009
BRIJ PAL SINGH Vs. STATE OF NCT OF DELHI
April 8, 2009
BRIJESH @ GUDDU Vs. STATE OF THE NCT OF DELHI
December 16, 2009
BRIJESH DEVI Vs. UNION OF INDIA
November 4, 2009
BRIJESH KUMAR Vs. THE STATE NCT OF DELHI
January 23, 2009
BRIJESH SINGH Vs. STATE
September 3, 2009
BRIJPAL SINGH Vs. STATE
December 4, 2009
BRINDAVAN BEVERAGES PVT. LTD Vs. COMMR.OF CENTRAL EXCISE MEERUT
May 1, 2009
BRITANNIA INDUSTRIES LTD Vs. UDAY VIR SINGH
July 22, 2009
BRITISH AIRWAYS INDIAN AIR HOSTESS UNION Vs. REGIONAL LABOUR COMMISSIONER
August 4, 2009
BRUK ELECTRICALS PVT LTD Vs. NCT DELHI
April 13, 2009
BSES RAJDHANI POWER LIMITED Vs. MADAN MOHAN RATAWAL
March 30, 2009
BSES RAJDHANI POWER LTD Vs. R.C. GUPTA
July 2, 2009
BSES RAJDHANI POWER LTD Vs. STATE
March 17, 2009
BSES RAJDHANI POWER LTD Vs. ISHWAR CHAND
February 10, 2009
BSES RAJDHANI POWER LTD Vs. STATE NCT DELHI
February 2, 2009
BSES RAJDHANI POWER LTD Vs. SAURASHTRA COLOR TONES PVT LTD
July 2, 2009
BSES RAJDHANI POWER LTD Vs. STATE N C T OF DELHI
November 25, 2009
BUDH PRAKASH Vs. D.T.C. AND ORS.
May 6, 2009
BWL LTD Vs. NATIONAL HYDRO ELECTRIC POWER CORP
September 15, 2009
C B S E Vs. DHARAM PAL SINGH
October 23, 2009
C I T Vs. DALMIA CEMENT BHARAT LTD
July 24, 2009
C K DUBEY Vs. UNION OF INDIA
November 26, 2009
C K INDUSTRIES Vs. RAM BIHARI
November 5, 2009
C P THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
April 8, 2009
C R CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
March 3, 2009
C.D. SECURITY SERVICES NETWORK LTD. Vs. THE LABOUR COMMISSIONER AND ANR.
May 1, 2009
CADBURY LTD Vs. TIMS FOODS PRIVATE LTD.
January 9, 2009
CADILA HEALTHCARE LTD Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD
September 8, 2009
CAIRN ENERGY INDIA PTY LTD Vs. UNION OF INDIA
August 4, 2009
CAJETAN JOHN FARIA Vs. UNION OF INDIA (UOI) AND ANR.
September 24, 2009
CANARA BANK Vs. K.L. RAJGARHIA
February 12, 2009
CANARA BANK Vs. M.K. INDUSTRIES AND ORS.
February 12, 2009
CANBANK MUTUAL FUND Vs. STATE OF DELHI
July 30, 2009
CAPITAL CARGO CARRIERS Vs. ASSISTANT COLLECTOR GRADE I
August 4, 2009
CAPITAL LAND BUILDERS PVT LTD Vs. SHAHEED MEMORIAL SOCIETY
May 25, 2009
CAPITAL LAND BUILDERS PVT LTD Vs. SHAHEED MEMORIAL SOCIETY
April 20, 2009
CAPITAL LAND BUILDERS PVT LTD Vs. SHAHEED MEMORIAL SOCIETY
August 6, 2009
CAPITAL LAND BUILDING Vs. SHAHEED MEMORIAL SOCIETY
November 6, 2009
CAPT SUNIL KUMAR Vs. UNION OF INDIA
January 9, 2009
CARGIL FOODS INDIA LTD. Vs. MR. M.P. MANDOT AND ANR.
March 19, 2009
CARLTON OVERSEAS PVT. LTD. Vs. INCOME TAX OFFICER
August 18, 2009
CARRIER AIRCONDITIONING AND REFRIGERATION LTD. Vs. LINC DIGITAL SYSTEMS PVT. LTD. AND ORS.
April 9, 2009
CASTROL LIMITED AND ANR. Vs. JATINDER SINGH AND ANR.
August 18, 2009
CATHOLIC SYRIAN BANK Vs. BOARD OF INDUATRIAL AND FINANCIAL RECONSTRUCTION
October 21, 2009
CBI Vs. SHRI ARUN KUAMR GOENKA AND ANR.
January 23, 2009
CEC LTD. Vs. INDIAN RAILWAY CORPORATION COMPANY LTD.
November 11, 2009
CEE EXCEL DRGS AND PHARMASEUTICALS LTD Vs. HAB PHARMASEUTICALS AND RESEARCH LIM
March 16, 2009
CEE PARKES AUTO INDSUTRIES THR Vs. D.S.I.D.C. LTD.
August 21, 2009
CELEBRITY FITNESS (INDIA) PVT. LTD. Vs. JMD LTD. AND ANR.
August 13, 2009
CEMENT CORP. OF INDIA Vs. SHRI SHRIRAM CHAURASIA AND ORS.
May 30, 2009
CEMENT CORPORATION OF INDIA Vs. SHRIRAM CHAURASIA
March 25, 2009
CEMENT CORPORATION OF INDIA LTD Vs. RAJ KISHAN AND CO.
September 1, 2009
CENTRAL BANK OF INDIA Vs. SHYAM LAL JAIN
August 20, 2009
CENTRAL BANK OF INDIA Vs. SHRI J.N. DUBEY
April 28, 2009
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MUNICIPAL CORPORATION OF DELHI
August 6, 2009
CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LTD. Vs. KAMLESH PRASAD AND ORS.
May 6, 2009
CENTRAL WAREHOUSING CORPORATION Vs. POWER MAXX AND ANR.
December 10, 2009
CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. ANSAL PROPERTIES AND INFRASTRUCTURE
March 16, 2009
CENTRE FOR PUBLIC INTEREST LIGATION Vs. UNION OF INDIA (UOI) AND ORS.
July 27, 2009
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
November 13, 2009
CENTURIAN SERVICES P LIMITED Vs. DHARAMVEER
November 4, 2009
CHAMAN LAL Vs. UOI MINISTRY OF DEFENC
October 22, 2009
CHAMPAL SINGH CHAUDHARY AND Vs. GOVT. OF NCT AND ANR.
December 8, 2009
CHANANA BROTHERS Vs. COMMISSIONER OF INDUSTRIES, GOVT. OF NCT OF DELHI
July 1, 2009
CHANCHAL JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 24, 2009
CHANCHAL JAIN Vs. UNION OF INDIA (UOI) AND ORS.
August 26, 2009
CHANCHAL KUMARI Vs. GOVERNMENT OF NCT OF DELHI
July 30, 2009
CHAND Vs. JAI BHAGWAN SHARMA
January 13, 2009
CHAND KHAN ALIAS CHAND MIAN Vs. STATE
December 9, 2009
CHAND RAM Vs. MANAGEMENT OF MCD
September 17, 2009
CHAND SINGH Vs. STATE
July 27, 2009
CHANDAN SINGH Vs. D.T.C. AND ANR.
May 4, 2009
CHANDER BAGAI AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
August 11, 2009
CHANDER BHAN S/O SHRI CHHOTEY LAL R/O VILLAGE DHUL Vs. 11 JANUARY 2010 UNION OF INDIA
December 16, 2009
CHANDER BOSE Vs. VED PRAKASH
February 2, 2009
CHANDER KANT AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
November 11, 2009
CHANDER KANT AND CO. Vs. THE VICE CHAIRMAN, DDA AND ORS.
May 26, 2009
CHANDER KANT AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
April 21, 2009
CHANDER KANTA LAMBA Vs. STATE
December 21, 2009
CHANDER KANTA LAMBA & ORS Vs. STATE & ORS
February 21, 2009
CHANDER MOHAN GUPTA AND ANR. Vs. SMT. SWARAN BHALLA
October 23, 2009
CHANDER MOHAN JAIN Vs. N K BAGRODIA PUBLIC SCHOOL
September 1, 2009
CHANDER PAL Vs. STATE
May 14, 2009
CHANDER SAIN Vs. J B GARMENTS
April 17, 2009
CHANDER SHEKHAR Vs. STATE
October 23, 2009
CHANDERWATI Vs. SATENDER KUMAR
November 16, 2009
CHANDRA PRASAD PILLAI Vs. STATE
November 30, 2009
CHANDRANSH PANDEY Vs. UNION OF INDIA
December 21, 2009
CHANDRO DEVI Vs. UOI
April 8, 2009
CHARAN MEDICAL DEVICES Vs. BIOTRONIK MEDICAL DEVICES INDIA PVT LTD
April 15, 2009
CHARAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 25, 2009
CHARLIE CREATIONS PVT. LTD. Vs. CHAHAT CREATIONS PVT. LTD.
February 6, 2009
CHAUBEY K. OIL DEPOT Vs. COMMISSIONER, FOOD AND SUPPLY AND ANR.
March 25, 2009
CHAUDHARY AND SONS FORGINGS P LTD Vs. ASSET SALES COMMITTEE
April 27, 2009
CHAUDHARY KNITTING MACHINE PVT LTD Vs. GHANSHYAM DASS
July 8, 2009
CHD DEVLOPERS LTD Vs. RAJINDER PRASAD
April 1, 2009
CHEMICALS AND ALLIED INDUSTRIES Vs. NATIONAL FERTILIZERS LTD
April 1, 2009
CHEMTURA CORPORATION Vs. UNION OF INDIA
August 28, 2009
CHERAN HOLDINGS PVT LTD Vs. DATA ACCESS INDIA LTD
November 20, 2009
CHERRY HILL INTERIORS P. LTD. Vs. COMMISSIONER OF S.T.
September 8, 2009
CHETAN Vs. STATE (NCT OF DELHI)
March 5, 2009
CHHAYA INDUSTRIES Vs. LUCKNOW SANSTHAN
July 21, 2009
CHHAYA SHRIRAM AND ANR. Vs. MRS. SANTOSH D. SHRIRAM AND ORS.
April 28, 2009
CHIC-TEX INC. Vs. SUPREME TEX MART LIMITED AND ORS.
July 1, 2009
CHINTU MALHOTRA Vs. THE STATE
May 11, 2009
CHIRANJI LAL Vs. STATE
July 29, 2009
CHIRANJI LAL SHARMA Vs. MANJIT SINGH
April 13, 2009
CHIRAWA INVESTMENT LIMITED Vs. INDIABULLS FINANCIAL SERVICE LTD
October 7, 2009
CHITRA GARG Vs. SURINDER KUMAR BANSAL
September 9, 2009
CHITRANJAN VOHRA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
September 2, 2009
CHOPRA ENTERPRISES Vs. DDA
November 20, 2009
CHOTEY KHAN Vs. STATE
July 2, 2009
CHOTTI DEVI Vs. NATIONAL INSURANCE CO LTD
February 17, 2009
CHOUDHARY Vs. NARENDRA DEV RELAN
January 13, 2009
CHUKHAN SINGH Vs. GOVT. OF NCT OF DELHI AND ANR.
August 24, 2009
CHUNNI LAL Vs. UNIVERSITY OF DELHI
July 1, 2009
CHUNNI LAL Vs. STATE GOVT OF NCT OF DELHI
September 18, 2009
CHURCH OF INDIA Vs. CHURCH OF NORTH INDIA TRUST ASSOCIATION AND ORS.
December 23, 2009
CICO TECHNOLOGIES LTD Vs. FRC COMPOSITES LTD
May 22, 2009
CINNI FOUNDATION Vs. RAJ KUMAR SAH AND SONS
September 11, 2009
CIT Vs. ESHAAN HOLDING (P) LTD.
August 31, 2009
CIT Vs. HINDUSTAN TIN WORKS LTD.
February 13, 2009
CIT Vs. BHARAT ALUMUNIUM CO. LTD.
October 15, 2009
CIT DELHI IV NEW DELHI Vs. D S PROMOTERS AND DEVELOPERS PVT LTD
May 1, 2009
CIT, CENTRAL-II, NEW DELHI Vs. K.J. BUSINESS CENTRE
April 2, 2009
CIT-II Vs. JAGDAMBA MARBLES LTD.
April 9, 2009
CITI BANK Vs. DEEPAK KUMAR
October 14, 2009
CITI-MATES BUILDERS AND PROMOTERS PVT. LTD. Vs. MRS. SUSHMA THADANI
October 20, 2009
CITIBANK, N.A. Vs. UNION OF INDIA (UOI) AND ANR.
January 16, 2009
CLASSIC EQUIPMENTS P LTD Vs. JOHNSON ENTERPRISES
July 15, 2009
CLIMATE SYSTEMS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
October 9, 2009
CLINIQUE LABORATORIES LLC Vs. GUFIC LIMITED
April 9, 2009
CMC LTD Vs. DELHI TRANSPORT CORPORATION
October 6, 2009
COCA COLA COMPANY Vs. BISLERI INTERNATIONAL PVT LTD
October 20, 2009
COCA COLA INDIA Vs. CP MALIK
April 18, 2009
COCHIN INTERNATIONAL AIRPORT LIMITED Vs. PRESIDING OFFICER DRT
December 23, 2009
COGENT EMR SOLUTIONS LIMITED Vs. VIRENDRA KUMAR SHARMA
July 29, 2009
COGENT EMR SOLUTIONS LTD Vs. VIRENDRA KUMAR SHARMA
May 29, 2009
COL S S CHAUDHARY Vs. STATE
May 9, 2009
COL T PRASAD Vs. S S PANDAY
May 27, 2009
COL. (RETD.) SURESH CHAND AND ANR. Vs. SH. SATISH DAYAL
October 28, 2009
COL. R.S. AHLUWALIA AND ANR. Vs. CAPTAIN P.S. AHLUWALIA AND ORS.
November 17, 2009
COL. T. PRASAD Vs. UNION OF INDIA
May 27, 2009
COLGATE PALMOLIVE AND ORS. Vs. CAPITAL OVERSEAS LTD.
November 18, 2009
COMMANDER S.P. SURI (RETD.) Vs. ALANKIT ASSIGNMENTS LIMITED
January 15, 2009
COMMISSIIONER OF INCOME TAX Vs. SOPHISTICATED MARBLES AND GRANITE INDUSTRIES
August 11, 2009
COMMISSIONER INCOME TAX Vs. MMTC OF INDIA
October 23, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. KANDHARI RADIO
April 22, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. NATRAJ INDUSTRIES
February 9, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. V M ROLLING MILLS
January 29, 2009
COMMISSIONER OF INCOME TAX Vs. INSILOC LIMITED
February 27, 2009
COMMISSIONER OF INCOME TAX Vs. H B STOCK HOLDINGS LIMITED
July 24, 2009
COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. YAMAHA MOTOR INDIA PVT LTD
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. SPORTKING INDIA LIMITED
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. TRANS BHARAT AVIATION (P) LTD.
July 16, 2009
COMMISSIONER OF INCOME TAX Vs. SHAMBHU MERCANTILE LTD.
February 10, 2009
COMMISSIONER OF INCOME TAX Vs. J.D. FARMS
September 8, 2009
COMMISSIONER OF INCOME TAX Vs. N.I.I.T. LTD
September 22, 2009
COMMISSIONER OF INCOME TAX Vs. BONANZA PORTFOLIO LTD
August 27, 2009
COMMISSIONER OF INCOME TAX Vs. DB (INDIA) SECURITIES LTD
July 2, 2009
COMMISSIONER OF INCOME TAX Vs. RAMSONS ORGANICS LTD.
September 3, 2009
COMMISSIONER OF INCOME TAX Vs. ADVANCE DETERGENTS LTD.
November 30, 2009
COMMISSIONER OF INCOME TAX Vs. CREATIVE DYEING AND PRINTING PVT. LTD.
September 22, 2009
COMMISSIONER OF INCOME TAX Vs. HYBRID RICE INTERNATIONAL PVT. LTD.
October 9, 2009
COMMISSIONER OF INCOME TAX Vs. EICHER LTD.
July 15, 2009
COMMISSIONER OF INCOME TAX Vs. GUJARAT GUARDIAN LIMITED
January 23, 2009
COMMISSIONER OF INCOME TAX Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES
September 25, 2009
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LTD
September 4, 2009
COMMISSIONER OF INCOME TAX Vs. AIMIL LIMITED
December 23, 2009
COMMISSIONER OF INCOME TAX Vs. SUNBEAM AUTO LTD
September 11, 2009
COMMISSIONER OF INCOME TAX Vs. ERICSSION COMMUNICATIONS PVT. LTD
September 25, 2009
COMMISSIONER OF INCOME TAX Vs. IKEA TRADING HONG KONG LTD
January 16, 2009
COMMISSIONER OF INCOME TAX Vs. AAR PEE APARTMENTS P. LTD.
August 28, 2009
COMMISSIONER OF INCOME TAX Vs. INDIAN RAILWAY CONSTRUCTION CO. LTD.
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. SAHIB CHITS (DELHI) (P) LTD.
July 24, 2009
COMMISSIONER OF INCOME TAX Vs. MS. SUSHMA KAPOOR
October 26, 2009
COMMISSIONER OF INCOME TAX Vs. DASS TRADING AND HOLDING (P) LTD.
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. NESTOR PHARMACEUTICALS LTD.
December 23, 2009
COMMISSIONER OF INCOME TAX Vs. JACKSON ENGINEERS LTD.
December 23, 2009
COMMISSIONER OF INCOME TAX Vs. SAMTEL ELECTRON DEVICES LTD.
September 25, 2009
COMMISSIONER OF INCOME TAX Vs. JAGATJIT INDUSTRIES LTD.
September 25, 2009
COMMISSIONER OF INCOME TAX Vs. KISHORI LAL CONSTRUCTION LTD.
December 23, 2009
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LTD.
October 30, 2009
COMMISSIONER OF INCOME TAX Vs. RAINEE SINGH
August 20, 2009
COMMISSIONER OF INCOME TAX Vs. JINDAL EXPORTS LTD.
February 6, 2009
COMMISSIONER OF INCOME TAX Vs. HONDA SIEL POWER PRODUCTS LTD.
August 25, 2009
COMMISSIONER OF INCOME TAX Vs. JINDAL EQUIPMENTS LEASING & CONSULTANCY
December 23, 2009
COMMISSIONER OF INCOME TAX Vs. TECHDRIVE (INDIA) (P) LTD.
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. TADASHI MURAKAMI
October 22, 2009
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTONS & RINGS LTD.
December 23, 2009
COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD.
July 6, 2009
COMMISSIONER OF INCOME TAX Vs. HARYANA SHEET GLASS LTD.
September 10, 2009
COMMISSIONER OF INCOME TAX Vs. PAWAN GUPTA
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH*
February 27, 2009
COMMISSIONER OF INCOME TAX Vs. JAIPUR GOLDEN TRANSPORT CO. (REGD.)
March 18, 2009
COMMISSIONER OF INCOME TAX Vs. CONCORDE CAPITAL MANAGEMENT CO. LTD.
May 20, 2009
COMMISSIONER OF INCOME TAX Vs. TDI MARKETING (P) LTD.
May 19, 2009
COMMISSIONER OF INCOME TAX Vs. ASHISH RAJPAL
May 14, 2009
COMMISSIONER OF INCOME TAX Vs. JITIN GUPTA
March 3, 2009
COMMISSIONER OF INCOME TAX Vs. HI LUX AUTOMOTIVE (P) LTD.
March 23, 2009
COMMISSIONER OF INCOME TAX Vs. PANACEA BIOTECH LTD.
July 27, 2009
COMMISSIONER OF INCOME TAX Vs. JAGDAMBA MARBLES LTD.
August 28, 2009
COMMISSIONER OF INCOME TAX Vs. SELAN EXPLORATION TECHNOLOGY LTD.
September 4, 2009
COMMISSIONER OF INCOME TAX Vs. H.B. STOCK HOLDINGS LTD.
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. KSA TECHNOPAK (INDIA) (P) LTD.
November 4, 2009
COMMISSIONER OF INCOME TAX Vs. NESTOR PHARMACEUTICALS (P) LTD.
November 19, 2009
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
March 2, 2009
COMMISSIONER OF INCOME TAX Vs. D.D. INDUSTRIES LTD.
October 29, 2009
COMMISSIONER OF INCOME TAX Vs. INDO RAMA SYNTHETIC LTD.
January 29, 2009
COMMISSIONER OF INCOME TAX Vs. FORTIS HEALTH CARE LTD.
January 20, 2009
COMMISSIONER OF INCOME TAX Vs. ANITA JAIN
January 21, 2009
COMMISSIONER OF INCOME TAX Vs. ROSE SERVICES APARTMENT INDIA (P) LTD.
February 20, 2009
COMMISSIONER OF INCOME TAX Vs. DENSO HARYANA (P) LTD.
November 5, 2009
COMMISSIONER OF INCOME TAX Vs. ZORAVAR VANASPATI LTD.
July 24, 2009
COMMISSIONER OF INCOME TAX Vs. DALMIA (BROS.) (P) LTD.
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. USHA (INDIA) LTD.
March 5, 2009
COMMISSIONER OF INCOME TAX Vs. DEEKSHA HOLIDAYS LTD.
August 17, 2009
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE (P.) LTD.
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. ESCORTS FINANCE LTD.
October 9, 2009
COMMISSIONER OF INCOME TAX Vs. RANJEET SINGH DHAWAN
October 22, 2009
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN LTD.
October 15, 2009
COMMISSIONER OF INCOME TAX Vs. ADIDAS INDIA MARKETING (P) LTD.
September 22, 2009
COMMISSIONER OF INCOME TAX Vs. ABHINANDAN INVESTMENT LTD.
February 6, 2009
COMMISSIONER OF INCOME TAX Vs. HARYANA SHEET GLASS LTD.
October 9, 2009
COMMISSIONER OF INCOME TAX Vs. NALWA INVESTMENT LTD
February 6, 2009
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR
May 14, 2009
COMMISSIONER OF INCOME TAX Vs. D.C.M. LTD
January 13, 2009
COMMISSIONER OF INCOME TAX Vs. CAPITAL POWER SYSTEMS LIMITED
January 16, 2009
COMMISSIONER OF INCOME TAX Vs. GANGOUR INVESTMENT LTD
January 30, 2009
COMMISSIONER OF INCOME TAX Vs. SAMTEL COLOR LIMITED
January 30, 2009
COMMISSIONER OF INCOME TAX Vs. LUTHRA JEWELLERS
May 6, 2009
COMMISSIONER OF INCOME TAX Vs. ASWANI CHOPRA
July 14, 2009
COMMISSIONER OF INCOME TAX Vs. RITU ANURAG AGGARWAL
July 22, 2009
COMMISSIONER OF INCOME TAX Vs. REDSON TECHNOLOGIES LTD.
July 22, 2009
COMMISSIONER OF INCOME TAX Vs. KUBER PLORITECH LTD.
August 7, 2009
COMMISSIONER OF INCOME TAX Vs. KUBER RESORTS LTD.
July 23, 2009
COMMISSIONER OF INCOME TAX Vs. EGHAN HOLDINGS (P.) LTD.
August 31, 2009
COMMISSIONER OF INCOME TAX Vs. GAMA INVESTMENT
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. OCL LTD.
September 10, 2009
COMMISSIONER OF INCOME TAX Vs. NAMITA JAIN
July 10, 2009
COMMISSIONER OF INCOME TAX Vs. AIRPORT AUTHORITY OF INDIA
July 13, 2009
COMMISSIONER OF INCOME TAX Vs. BHASIN MOTORS INDIA (P.) LTD.
April 24, 2009
COMMISSIONER OF INCOME TAX Vs. CONIMETERS ELECTRICALS (P.) LTD.
August 20, 2009
COMMISSIONER OF INCOME TAX Vs. K.B. INDIA (P.) LTD.
September 22, 2009
COMMISSIONER OF INCOME TAX Vs. FRANUS WAEZICARG
August 17, 2009
COMMISSIONER OF INCOME TAX Vs. SANJAY RAJ SHOBHA
July 6, 2009
COMMISSIONER OF INCOME TAX Vs. OM BUDHISATNA TRUST
July 28, 2009
COMMISSIONER OF INCOME TAX Vs. IMPULSE INDIA (P.) LTD.
August 11, 2009
COMMISSIONER OF INCOME TAX Vs. DASS TRADING & CO.
July 21, 2009
COMMISSIONER OF INCOME TAX Vs. DEBAN INTERNATIONAL LTD.
July 30, 2009
COMMISSIONER OF INCOME TAX Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES (SCOPE)
August 25, 2009
COMMISSIONER OF INCOME TAX DELHI Vs. PAWAN KUMAR GARG
January 16, 2009
COMMISSIONER OF INCOME TAX DELHI Vs. ESCORTS FINANCE LIMITED
August 24, 2009
COMMISSIONER OF INCOME TAX DELHI Vs. TRIVENI ENGINEERING AND INDUSTRIES LIMITED
January 23, 2009
COMMISSIONER OF INCOME TAX DELHI-V Vs. PRIYA VILLAGE ROADSHOWS LTD.
August 24, 2009
COMMISSIONER OF INCOME TAX NEW DELHI Vs. SINGAPORE AIRLINES LTD
April 13, 2009
COMMISSIONER OF INCOME TAX, DELHI Vs. MEREENA CREATIONS
October 30, 2009
COMMISSIONER OF INCOME TAX, DELHI Vs. TONY ELECTRONICS LIMITED
October 9, 2009
COMMISSIONER OF INCOME TAX, DELHI - III Vs. SAMTEL INDIA LTD.
February 19, 2009
COMMISSIONER OF INCOME TAX, DELHI-IV Vs. DLF POWER LTD
October 9, 2009
COMMISSIONER OF INCOME TAX, DELHI-IX, NEW DELHI Vs. B.B. ARORA
July 21, 2009
COMMISSIONER OF INCOME TAX-II Vs. JAGDAMBA MARBLES LTD.
September 4, 2009
COMMISSIONER OF INCOME TAX-III Vs. SENIOR INDIA PVT. LTD.
September 4, 2009
COMMISSIONER OF INCOME-TAX Vs. JMD COMPUTERS AND COMMUNICATIONS (P.) LTD
January 16, 2009
COMMISSIONER OF INCOME-TAX Vs. SHARDA MOTOR INDUSTRIAL LTD
September 3, 2009
COMMISSIONER OF INCOME-TAX Vs. NANAK RAM JAISINGHANIA
July 10, 2009
COMMISSIONER OF INCOME-TAX Vs. SHRAVAN KUMAR GURJAR
August 20, 2009
COMMISSIONER OF INCOME-TAX Vs. RAJHANS AROMATICS
September 1, 2009
COMMISSIONER OF INCOME-TAX Vs. RAMPUR ENGG. LTD.
July 2, 2009
COMMISSIONER OF INCOME-TAX Vs. JAIPUR JEWELLERS
July 13, 2009
COMMISSIONER OF INCOME-TAX Vs. K.C. FIBRES LTD.
July 8, 2009
COMMISSIONER OF INCOME-TAX Vs. DALMIA AGENCIES (P.) LTD.
July 21, 2009
COMMISSIONER OF INCOME-TAX Vs. C.B.K.R. ENTERPRISES
July 16, 2009
COMMISSIONER OF INCOME-TAX Vs. ASPENTECH INDIA (P.) LTD.
September 11, 2009
COMMISSIONER OF INCOME-TAX Vs. VISHNU AND CO. P. LTD.
September 2, 2009
COMMISSIONER OF INCOME-TAX Vs. EXIM SECURITIES AND CREDITS (P.) LTD.
May 4, 2009
COMMISSIONER OF POLICE Vs. DAYA NAND
September 2, 2009
COMMISSIONER OF POLICE Vs. RAM NIWAS AND ANR.
December 7, 2009
COMMISSIONER OF POLICE AND ORS. Vs. SI KARUNA SAGAR
April 20, 2009
COMMISSIONER OF SALES TAX Vs. LIOYDS SALES CORPORATION
January 9, 2009
COMMISSIONER OF SALES TAX Vs. BEHL CONSTRUCTION AND ARAVALI ALUMINIUM PVT. LTD.
January 23, 2009
COMMISSIONER OF SALES TAX Vs. JITENDER MITTAL ENGINEERS AND CONTRACTORS
January 23, 2009
COMMISSIONER OF SERVICE TAX Vs. DELHI GYMKHANA CLUB LTD.
August 28, 2009
COMMISSIONER VAT TRADE AND TAXES DEPARTMENT Vs. INTERNATIONAL TRAVEL HOUSE LTD
September 8, 2009
COMMODORE G C MITRA AVSM Vs. ASHISH DOGRA
April 13, 2009
COMPETENT INVESTMENT LIMITED Vs. GL ASIA MAURITIUS II CAYMAN LTD
February 5, 2009
COMPETITION REVIEW PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 2, 2009
COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ANR. Vs. SURAJIT PANIGRAHI AND ORS.
March 13, 2009
CONSTABLE MANJEET SINGH Vs. GOVT OF NCT OF DELHI
December 9, 2009
CONSTABLE RAJENDER KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
April 17, 2009
CONTAINER CORPORATION OF INDIA LTD Vs. TEXMACO LIMITED
May 25, 2009
CONTINENTAL CARBON INDIA LTD Vs. MODI RUBBER LTD
November 9, 2009
CONTINENTAL ENTERPRISES LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
December 16, 2009
CONTINENTAL MILKOSE INDIA LTD Vs. DELHI MILK SCHEME
May 11, 2009
CONTINENTAL TELEPOWER INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
July 8, 2009
COSMIQUE LTD. Vs. UNION OF INDIA (UOI)
April 29, 2009
COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI
July 15, 2009
COURT ON ITS OWN MOTION Vs. STATE
July 10, 2009
COURT ON ITS OWN MOTION Vs. SWARAN SINGH BANDA
February 17, 2009
COURT ON ITS OWN MOTION Vs. AJAY YADAV
November 6, 2009
COURT ON ITS OWN MOTION Vs. SOHAN SINGH
August 27, 2009
COURT ON ITS OWN MOTION Vs. LOK NATH GROVER AND ANR.
March 6, 2009
CPIO, SUPREME COURT OF INDIA, TILAK MARG, NEW DELHI Vs. SUBHASH CHANDRA AGARWAL
September 2, 2009
CPL N K JAKHAR Vs. UNION OF INDIA
October 21, 2009
CRAIG ALLEN COATES Vs. STATE THROUGH INDIAN
August 31, 2009
CROP. CARE FEDERATION OF INDIA Vs. RAJASTHAN PATRIKA (PVT.) LTD. AND ORS.
November 27, 2009
CROWN COMMERCIAL HOUSE Vs. ICICI BANK
August 25, 2009
CULCUTTA WIRE NETTING INDUSTRIES Vs. RAMESHWAR DAYAL GUPTA
November 11, 2009
CUSTOMS Vs. AHMAD URUKAPA
February 4, 2009
CUTLER HAMMER PROVIDENT FUND T AND Vs. PRADESHIYA INDUSTRIAL AND INVEST.
July 8, 2009
D B S FINANCIAL SERVICES LTD Vs. INDIA TOURISM DEVLOPMENT CORPN LTD
March 19, 2009
D BABU Vs. BHARTIA INDUSTRIES LTD
March 4, 2009
D C M LIMITED Vs. MAHABIR SINGH RANA
December 17, 2009
D C PANDEY Vs. U O I
October 6, 2009
D D A Vs. MEENAKSHI CHOUDHARIE
November 30, 2009
D D A Vs. NAV BHARAT CONST CO
April 20, 2009
D D A Vs. MAHARAJ KRISHAN KAPOOR
July 16, 2009
D D A Vs. NAV BHARAT CONST CO
April 24, 2009
D K ATTERY Vs. KANWAL SINGH MEHRA
April 9, 2009
D L F UNIVERSAL LIMITED Vs. UNION OF INDIA
May 14, 2009
D M JAWAHAR MERICAN Vs. ENGINEERS INDIA LTD
March 30, 2009
D N TANTY Vs. UOI
December 15, 2009
D R SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
July 23, 2009
D S CHAUDHARY Vs. LT GOVERNOR
August 7, 2009
D S CONSTRUCTIONS LTD Vs. RAJ KALI DEVI
October 23, 2009
D T C Vs. RAM CHANDER MAHTO
July 17, 2009
D. BABU Vs. BHARTIA INDUSTRIES LTD.
April 3, 2009
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July 8, 2009
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May 14, 2009
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April 9, 2009
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August 11, 2009
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July 16, 2009
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July 6, 2009
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February 3, 2009
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February 2, 2009
D.K. ENTERPRISES Vs. THE EMPLOYEES STATE INSURANCE CORPORATION AND ANR.
March 20, 2009
D.M. JAWHAR MERICAN Vs. ENGINEERS INDIA LIMITED
March 3, 2009
D.M.H.P. SALES LTD Vs. NEW HOW RAH TRANSPORT COMPANY
August 13, 2009
D.P. TYAGI Vs. UNION OF INDIA (UOI) THROUGH ITS SECY. HOME AFFAIRS AND ORS.
October 27, 2009
D.R. PATEL Vs. STATE
March 23, 2009
D.T.C. Vs. ISHWAR SINGH AND ORS.
January 16, 2009
D.V. RANA AND ORS. Vs. VICE CHAIRMAN, DELHI AGRICULTURE MARKETING BOARD AND ORS.
January 28, 2009
DABUR INDIA LTD Vs. COLORTEK MEGHALAYA PVT LTD
December 4, 2009
DABUR INDIA LTD Vs. ALKA AYURVEDIC PVT LTD
October 6, 2009
DABUR INDIA LTD Vs. ASHOK AUSHADHI UDYOG
September 23, 2009
DAELIM INDUSTRIAL CO LTD Vs. NUMALIGARH REFINERY LTD
March 13, 2009
DAELIM INDUSTRIAL CO. LTD. Vs. NUMALIGARH REFINERY LTD.
July 29, 2009
DAISY TRADING CORPORATION Vs. UNION OF INDIA (UOI)
July 27, 2009
DALBIR SINGH Vs. BS ES RAJDHANI POWER LTD
February 6, 2009
DALIP SINGH YADAV Vs. UNION OF INDIA
December 18, 2009
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
October 27, 2009
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
November 3, 2009
DALJIT KAUR SETHI Vs. DELHI DEVELOPMENT AUTHORITY
December 7, 2009
DALU RAM AND ORS. Vs. VINITA BERI AND ORS.
August 27, 2009
DAMODAR VALLEY CORPORATION Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
July 7, 2009
DANIEL FUEHRE Vs. DIRECT INFORMATION PVT LTD
August 3, 2009
DARBARI LAL KATARIA, ADARSH CABLE INDUSTRIES AND GAURAV FANS AND ANR. Vs. DELHI POLLUTION CONTROL COMMITTEE
October 13, 2009
DARPAN KWATRA Vs. RAMESH CHANANA
February 6, 2009
DARSHAN LAL Vs. STATE (CBI)
July 31, 2009
DARSHANA Vs. STATE
March 13, 2009
DASHMESH MECHANICAL WORKS Vs. HARI SINGH
December 23, 2009
DASHRATH SINGH CHAUHAN Vs. C.B.I.
July 20, 2009
DASS GUPTA & ASSOCIATES Vs. COMMISSIONER OF INCOME TAX
July 31, 2009
DASSAULT SYSTEMS S.A. Vs. SPHINX WORLDBIZ LIM
October 6, 2009
DATADEEN Vs. LT. GOVERNOR OF DELHI AND ORS.
May 4, 2009
DATAMATION CONSULTANT PVT. LTD. Vs. SHRI RANJIT KUMAR
March 25, 2009
DAUJI RAM Vs. STATE OF N C T OF DELHI
May 29, 2009
DAULAT Vs. STATE GOVT OF NCT DELHI
February 11, 2009
DAVENDER LAL MEHTA Vs. DHARMENDER MEHTA
May 14, 2009
DAVINDER Vs. STATE
August 19, 2009
DAVINDER SINGH Vs. SURJEET SINGH
September 25, 2009
DAVINDER SOOD Vs. CHET RAM AND ANR.
April 30, 2009
DAY G C Vs. MANAGEMENT OF EUREKA FORBES LTD
July 28, 2009
DAYA CHAND AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ORS.
May 4, 2009
DAYA KOD Vs. FINANCIAL COMMISSIONER
November 11, 2009
DAYANAND DEC Vs. UOI
February 3, 2009
DAYANAND DEC. THR. LR"S Vs. UOI
March 3, 2009
DCM LIMITED Vs. DDA
May 29, 2009
DCM SHRIRAM CONSOLIDATED LIMITED Vs. LAXAMI TRADER
October 23, 2009
DCM SHRIRAM CONSOLIDATED LTD. Vs. SHRI JAI SINGH
May 19, 2009
DDA Vs. KALYAN CHAND GOYAL & CO.
April 13, 2009
DDA Vs. ISHWAR CHAND
December 23, 2009
DDA Vs. JAI KANWAR JAIN
April 2, 2009
DDA Vs. CDS GUJRAL
July 2, 2009
DDA Vs. MOHAN CONSTRUCTION
July 2, 2009
DDA Vs. JAGAN NATH ASHOK KUMAR
January 21, 2009
DDA Vs. K.C. CHIBBER AND CO.
July 23, 2009
DDA Vs. ANJUMAN COOP. GROUP HOUSING SOCIETY LTD.
October 28, 2009
DDA Vs. RAJESH KUMAR AND ORS.
May 29, 2009
DDA Vs. MAHABIR PRASAD
December 8, 2009
DDA Vs. CEMENT CORPORATION OF INDIA
October 5, 2009
DDA Vs. HARISH KUMAR
December 21, 2009
DDA Vs. NAV BHARAT CONSTRUCTION CO.
December 23, 2009
DEAN MAULANA AZAD MEDICAL COLLEGE Vs. BUDH PRIYA RAHUL
April 20, 2009
DEAR INVESTMENTS PVT. LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED.
January 13, 2009
DEBABRATA GHOSH Vs. UOI
December 7, 2009
DEBASISH GHOSH Vs. REGIONAL P F COMMISSIONER
October 20, 2009
DEBI CHARAN Vs. DURGA PRASAD
December 23, 2009
DECONAR SERVICES PVT. LTD. Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
December 16, 2009
DECOR INDIA PVT LTD Vs. MINISTRY OF EXTERNAL AFFAIRS
November 17, 2009
DEEP MEHTA Vs. I O C LTD
November 6, 2009
DEEP PUBLIC SCHOOL Vs. CENTRAL INFORMATION COMMISSION
September 15, 2009
DEEPA DEVI Vs. GOVT OF NCT OF DELHI
December 14, 2009
DEEPA DEVI Vs. STATE OF NCT OF DELHI
December 11, 2009
DEEPA MANN Vs. DILIP KR BANDYOPADHYAY
April 17, 2009
DEEPAK Vs. STATE
September 15, 2009
DEEPAK KAUL Vs. THE STATE OF NCT OF DELHI
December 16, 2009
DEEPAK KHOSLA Vs. UOI
October 8, 2009
DEEPAK KR. ARYA Vs. JATINDER GUPTA
October 28, 2009
DEEPAK KUMAR Vs. UNION OF INDIA
August 7, 2009
DEEPAK KUMAR Vs. UNIVERSITY OF DELHI
April 17, 2009
DEEPAK KUMAR Vs. STATE
February 5, 2009
DEEPAK KUMAR SHARMA Vs. DOMINOS PIZZA LTD
April 17, 2009
DEEPAK MAINI Vs. STAR PLUS
July 29, 2009
DEEPAK NEGI Vs. ASHOK KHARE
September 1, 2009
DEEPAK NEGI AND ANR., Vs. UNIVERSITY OF DELHI AND ORS.
September 1, 2009
DEEPAK R MEHTRA Vs. NATIONAL SPORTS CLUB OF INDIA
April 21, 2009
DEEPAK SAXENA Vs. KULVINDER SINGH AND ORS.
May 4, 2009
DEEPAK SOLANKI ALIAS SANSAR Vs. STATE
July 3, 2009
DEEPAN KUMAR Vs. JAI PRAKASH AGGARWAL
April 6, 2009
DEEPMALA BHANDAR AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
April 9, 2009
DEEWAN ARORA Vs. TARA DEVI SEN
October 12, 2009
DELHI ADMINISTRATION LAND AND BUILDING Vs. KANWAR SAIN GOEL
December 9, 2009
DELHI ADMINISTRATION THROUGH CHIEF SECRETARY, GOVT. OF NCT AND Vs. SMT. SHASHI PATEL W/O SHRI K. PATEL AND
March 13, 2009
DELHI APARTMENTS PVT LTD Vs. C R SONS BUILDERS AND DEVELOPERS
April 15, 2009
DELHI APARTMENTS PVT. LTD Vs. C.R. SONS BUILDERS AND DEVELOPERS PVT. LTD
April 21, 2009
DELHI AUTOMOBILES LTD Vs. MOHAN EXPORTS INDIA LTD
March 4, 2009
DELHI CEVLOPMENT AUTHORITY Vs. SUDESH KUMAR
January 29, 2009
DELHI CONSUMER COOPERATIVE WHOLESALE STORES LIMITED Vs. UNION OF INDIA
December 15, 2009
DELHI DAYALBAGH COOP. HOUSE BUILDING SOCIETY Vs. DEPUTY REGISTRAR, REGISTRAR OF COOPERATIVE SOCIETIES
October 28, 2009
DELHI DEVELOPMENT AUTHORITY Vs. BHAI SARDAR SINGH
March 16, 2009
DELHI DEVELOPMENT AUTHORITY Vs. MADHUR KRISHNA
March 19, 2009
DELHI DEVELOPMENT AUTHORITY Vs. CONSTRUCTION & DESIGN SERVICES U.P. JAL NIGAM
November 20, 2009
DELHI DEVELOPMENT AUTHORITY Vs. SUNDER
January 28, 2009
DELHI DEVELOPMENT AUTHORITY Vs. JAI SINGH
April 15, 2009
DELHI DEVELOPMENT AUTHORITY Vs. BHARAT FURNISHING COMPANY
July 15, 2009
DELHI DEVELOPMENT AUTHORITY Vs. GURCHARAN SINGH
December 18, 2009
DELHI DEVELOPMENT AUTHORITY Vs. K P GARG
November 5, 2009
DELHI DEVELOPMENT AUTHORITY Vs. VERMA CONSTRUCTION COMPANY
October 29, 2009
DELHI DEVELOPMENT AUTHORITY Vs. CHUGH KATHURIA ENGINEERS PVT LTD
October 12, 2009
DELHI DEVELOPMENT AUTHORITY Vs. AMITA NAND AGGARWAL ASSOCIATES
May 8, 2009
DELHI DEVELOPMENT AUTHORITY Vs. SHRI SUBHASH CHAND GARG
November 11, 2009
DELHI DEVELOPMENT AUTHORITY Vs. C.D. SHARMA
January 21, 2009
DELHI DEVELOPMENT AUTHORITY Vs. PREM NATH SAROOP
March 3, 2009
DELHI DEVELOPMENT AUTHORITY Vs. CHANDER KANT AND CO. AND ANR.
April 21, 2009
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
April 17, 2009
DELHI DEVELOPMENT AUTHORITY Vs. PANDIT MUNSHI RAM ASSOCIATES (PVT.) LTD AND ANR.
May 5, 2009
DELHI DEVELOPMENT AUTHORITY Vs. PREM CHAND SHARMA AND CO.
January 20, 2009
DELHI DEVELOPMENT AUTHORITY Vs. TANTIA CONSTRUCTION COMPANY
March 23, 2009
DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. MRS. JOGINDER KAUR W/O SARDAR SOHAN SINGH,
May 30, 2009
DELHI FINANCIAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX
September 24, 2009
DELHI GYMKHANA CLUB LIMITED Vs. UNION OF INDIA
April 15, 2009
DELHI HIGH COURT LEGEL SERVICES COMMITTEE Vs. GOVT. OF NCT OF DELHI
September 23, 2009
DELHI JAL BOARD Vs. ITS WORKMAN (SRI BALBIR SINGH)
March 17, 2009
DELHI JAL BOARD Vs. GOBIND SINGH
September 24, 2009
DELHI JAL BOARD Vs. JAI PRAKASH
September 24, 2009
DELHI JAL BOARD Vs. SITA RAM AHUJA
September 25, 2009
DELHI JAL BOARD Vs. DIGVIJAY SANITATIONS
May 26, 2009
DELHI JAL BOARD & ANR. Vs. DHANI RAM & ANR.
November 30, 2009
DELHI LABOUR UNION Vs. GOVT OF NCT OF DELHI
February 25, 2009
DELHI MAHILA SAMAJ TRUST (REGD.) AND ORS. Vs. RUMMA S. SUNDER AND ORS.
February 20, 2009
DELHI MEDICAL ASSOCIATION Vs. UNION OF INDIA
April 24, 2009
DELHI METRO RAIL CORPORATION Vs. PANCHKUIAN ROAD FURNITURE MARKET ASSON
August 21, 2009
DELHI METRO RAIL CORPORATION Vs. PANCHKUIAN ROAD FURNITURE MARKET ASSON.
August 28, 2009
DELHI MILK SCHEME Vs. MAHABIR SINGH
February 13, 2009
DELHI PAPER AND PRODUCT COMPANY LTD Vs. UNION OF INDIA
July 15, 2009
DELHI PRADESH CITIZEN COUNCIL Vs. GOVT OF INDIA
April 29, 2009
DELHI PRESS PATRA PRAKASHAN LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 11, 2009
DELHI STATE CIVIL SUPPLIES CORPORATION LTD Vs. UNION OF INDIA
September 4, 2009
DELHI STATE CIVIL SUPPLY CORORATION LTD Vs. CHARANJIT KAUR
August 21, 2009
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CROP LTD Vs. INTEGRATED TECHNO SYSTEM PVT LTD
May 25, 2009
DELHI SWEET HOUSE Vs. SMT. DARSHANA RANI WD/O LATE SH. KAMAL DEV SHARMA,
September 17, 2009
DELHI TABLE TENNIS ASSOCIATION Vs. TABLE TENNIS FEDERATION OF INDIA
September 18, 2009
DELHI TOWERS LTD Vs. G.N.C.T. OF DELHI
December 1, 2009
DELHI TOWERS LTD. Vs. G.N.C.T. OF DELHI
December 4, 2009
DELHI TRANSCO LIMITED Vs. HINDUSTAN VIDYUT PRODUCTS LTD
February 5, 2009
DELHI TRANSPORT CORPORATION Vs. OM PARKASH
January 27, 2009
DELHI TRANSPORT CORPORATION Vs. DHARAM PAL
January 9, 2009
DELHI TRANSPORT CORPORATION Vs. BISHAN SWAROOP
February 24, 2009
DELHI TRANSPORT CORPORATION Vs. CHANDI RAM
February 26, 2009
DELHI TRANSPORT CORPORATION Vs. VIDYAWATI
March 23, 2009
DELHI TRANSPORT CORPORATION Vs. SAHAB SINGH
May 14, 2009
DELHI TRANSPORT CORPORATION Vs. ROHTASH SINGH
May 13, 2009
DELHI TRANSPORT CORPORATION Vs. NAND KISHORE
July 20, 2009
DELHI TRANSPORT CORPORATION Vs. MANJEET SINGH
July 29, 2009
DELHI TRANSPORT CORPORATION Vs. SH ATTAR SINGH
July 23, 2009
DELHI TRANSPORT CORPORATION Vs. SEM PAL
October 13, 2009
DELHI TRANSPORT CORPORATION Vs. DHARAMBIR SINGH
October 8, 2009
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR
October 20, 2009
DELHI TRANSPORT CORPORATION Vs. ANUP SINGH
August 19, 2009
DELHI TRANSPORT CORPORATION Vs. JUGMINDER SINGH EX-CONDUTOR
August 6, 2009
DELHI TRANSPORT CORPORATION Vs. ADWEL ADVERTISING
October 9, 2009
DELHI TRANSPORT CORPORATION Vs. MEHAR SINGH
November 23, 2009
DELHI TRANSPORT CORPORATION Vs. RAMESH CHANDER
January 13, 2009
DELHI TRANSPORT CORPORATION Vs. HARPAL SINGH
January 9, 2009
DELHI TRANSPORT CORPORATION Vs. CHANDER KUMAR
February 9, 2009
DELHI TRANSPORT CORPORATION Vs. SH. MAHENDER KUMAR SHARMA
March 25, 2009
DELHI TRANSPORT CORPORATION Vs. NEM SINGH AND ORS.
March 12, 2009
DELHI TRANSPORT CORPORATION Vs. SH. RANBIR SINGH
May 28, 2009
DELHI TRANSPORT CORPORATION Vs. SH. RAM KISHAN (EX-DRIVER)
August 12, 2009
DELHI TRANSPORT CORPORATION Vs. CAPITAL BODY BUILDERS AND ANR.
July 14, 2009
DELHI TRANSPORT CORPORATION Vs. BISHAN SINGH
March 27, 2009
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR AND ORS.
April 30, 2009
DELHI TRANSPORT CORPORATION Vs. SH. O.P. NANDWANI
August 13, 2009
DELHI TRANSPORT CORPORATION Vs. RAJINDER PARKASH & ANOTHER
May 19, 2009
DELHI TRANSPORT CORPORATION Vs. SHRI ROOP SINGH
April 15, 2009
DELHI TRANSPORT CORPORATION Vs. SH. KISHAN DEV MISHRA
March 18, 2009
DELHI TRANSPORT CORPORATION Vs. RAM KISHAN
May 8, 2009
DELHI TRANSPORT CORPORATION Vs. SH. RANBIR SINGH AND ANR.
February 11, 2009
DELHI TRANSPORT CORPORATION Vs. SHRI JEET SINGH (EX. DRIVER)
September 10, 2009
DELHI TRANSPPORT CORPORATION Vs. GAJENDER PAL SINGH
May 1, 2009
DELHI VIDYUT BOARD Vs. SUBHASH CHANDER AND CO.
November 12, 2009
DELHI VIDYUT BOARD Vs. JAY GEE CONSTRUCTION COMPANY PVT. LTD. AND ANR.
December 22, 2009
DEPPAK KUMAR BALI Vs. HMT LIMITED
January 23, 2009
DES RAJ GUPTA Vs. STATE
May 11, 2009
DESH KUMAR Vs. INDIAN INSTITUTE OF ARCHITECTS
November 24, 2009
DESH RAJ Vs. KEWAL KRISHAN
November 23, 2009
DESICCANT ROTORS INTERNATIONAL PVT LTD Vs. BAPPADITYA SARKAR
July 14, 2009
DESIGN DIALOGUES INDIA PVT. LTD. Vs. N.D.M.C.
July 8, 2009
DEUTSCHE POSTBANK HOME FINANCE LTD Vs. H M VASAVAIAH
April 1, 2009
DEV KUMAR JAIN Vs. INCOME TAX OFFICER
January 19, 2009
DEV RAJ Vs. D.T.C.
March 25, 2009
DEVASHIS BHARRACHARYA Vs. UNION OF INDIA
April 21, 2009
DEVDUTT Vs. MADAN AND ORS.
April 27, 2009
DEVELOPMENT CREDIT BANK Vs. DEVENDER KUMAR AND COMPANY AND ANR.
March 18, 2009
DEVENDER KUMAR Vs. BHARTI CELLULAR LTD
September 24, 2009
DEVENDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
September 22, 2009
DEVENDER SINGH MEHTA Vs. RAKESH KUMAR JAIN
March 6, 2009
DEVENDRA GARG Vs. YOGENDER KUMAR GARG AND ANR.
January 20, 2009
DEVESH DUTTA Vs. NATIONAL BOARD OF EXAMINATIONS
August 6, 2009
DEVI DAYAL @ RAJU Vs. STATE
July 1, 2009
DEVIKA ESTATE MANAGEMENT PVT. LTD. Vs. DEVIKA ESTATE
April 22, 2009
DEVINDER PAWAR Vs. DELHI JAL BOARD AND ANR.
April 29, 2009
DEVINDERA KUMARI AND ORS. Vs. DTC AND ORS.
September 2, 2009
DEVRAJ MASON Vs. SHANTI DEVI
July 16, 2009
DEVRAJ SHARMA Vs. GOVT OF NCT OF DELHI
November 11, 2009
DEWAN CONSULTANTS AND PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
November 3, 2009
DFC STAFF ASSOCIATION Vs. B.I.F.R. AND ANR.
July 10, 2009
DGS REALTORS PVT. LTD. Vs. REALOGY CORPORATION
September 3, 2009
DHANANJAY KUMAR Vs. CRPF
December 4, 2009
DHANESHWAR AND ORS. Vs. SATPAL AND ANR.
September 1, 2009
DHANJIT SINGH NANDA Vs. STATE
February 9, 2009
DHANPATI AND ORS. Vs. SUBHASH AND ORS.
November 11, 2009
DHARAM PAL Vs. DELHI ADMINISTRATION
April 15, 2009
DHARAM PAL Vs. STATE
November 11, 2009
DHARAM PAL Vs. PRINCIPAL & ORS
October 20, 2009
DHARAM RAJ Vs. UNION OF INDIA (UOI) AND ORS.
October 7, 2009
DHARAM SINGH Vs. STATE
March 23, 2009
DHARAMBIR Vs. STATE
July 30, 2009
DHARAMBIR Vs. CENTRAL BUREAU OF INVESTIGATION
February 13, 2009
DHARAMBIR Vs. STATE
November 6, 2009
DHARAMBIR KHATTAR Vs. CENTRAL BUREAU OF INVESTIGATION
May 5, 2009
DHARAMPAL Vs. STATE
August 12, 2009
DHARAMVIR KHERA Vs. COMMISSIONER OF POLICE AND ANR.
March 30, 2009
DHARAMVIR SINGH Vs. MANAGEMENT OF SHRI AURBINDO COLLEGE
August 28, 2009
DHARAMVIR SINGH Vs. N D M C
July 22, 2009
DHARMENDER KUMAR Vs. STATE (NCT OF DELHI)
April 15, 2009
DHEERU Vs. GOVERNMENT OF NCT OF DELHI
February 9, 2009
DHIRAJ DHAR GUPTA AND ANR. Vs. FOREIGN INVESTMENT PROMOTION BOARD AND ORS.
July 31, 2009
DHIRAJ TOKAS Vs. CHHALURAM
May 11, 2009
DHIRENDER SINGH TOMAR Vs. STATE
November 23, 2009
DHIRINDER NEGI AND ORS. Vs. MANAGEMENT OF ASHOKA HOTEL
March 17, 2009
DHRUV KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
August 12, 2009
DHRUVA PARATE Vs. CBSE
March 23, 2009
DHURENDER SINGH Vs. STATE OF NCT OF DELHI
September 14, 2009
DIGEMBER JAIN SOCIETY FOR CHILD WELFARE Vs. DIRECTOR GENERAL OF INCOME TAX
October 9, 2009
DIGICABLE NETWORK INDIA PVT LTD Vs. STAR DEN MEDIA SERVICES PVT LTD
April 16, 2009
DILAWAR MIR Vs. CBI
March 12, 2009
DILBAGH SINGH Vs. D R J
May 14, 2009
DILIP G. KRISHNAN AND ANR. Vs. MEHBOOB KHAN ETC.
May 25, 2009
DILLIP KUMAR PARIDA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
February 6, 2009
DILSHAD Vs. STATE OF NCT OF DELHI
October 9, 2009
DILSHAD Vs. STATE (GOVT. OF NCT OF DELHI)
May 1, 2009
DILWAR SINGH Vs. COMMISSIONER OF POLICE AND ANR.
December 7, 2009
DIN COOPERATIVE G H SOCIETY LTD Vs. A S RANA
November 3, 2009
DINA NATH Vs. NEW PANJAB MOTORS AND TRACTOR WORKS
March 26, 2009
DINESH BANSAL Vs. OM KUMAR
December 23, 2009
DINESH BHAKTA SHRESTHA Vs. MMTC LTD
August 11, 2009
DINESH DUTT SHARMA Vs. GOVT OF NCT OF DELHI
December 2, 2009
DINESH GUPTA Vs. RAJ KUMARI GUPTA
December 8, 2009
DINESH GUTPA Vs. D D A
April 1, 2009
DINESH KHANNA Vs. GOVT OF NCT OF DELHI
August 24, 2009
DINESH KUMAR Vs. UNIVERSITY OF DELHI AND ORS.
April 24, 2009
DINESH MILLS LTD Vs. KAMAL KISHORE MEHRA
November 20, 2009
DINESH MOHINDRA Vs. DCM FINANCIAL SERVICES LTD
February 16, 2009
DIRECTOR GENERAL OF WORKS CPWD Vs. SH. DAYA SHANKAR PRASAD
January 14, 2009
DIRECTOR GENERAL WORKS CPWD Vs. EKNATH
August 17, 2009
DIRECTOR OF EDUCATION Vs. KRISHNA KUMARI
December 21, 2009
DIRECTOR OF INCOME TAX Vs. SHERATON INTERNATIONAL INC., NEW DELHI
January 30, 2009
DIRECTOR OF INCOME TAX Vs. GALILEO INTERNATIONAL INC.
February 25, 2009
DIRECTOR OF INCOME TAX Vs. APPREAL EXPORTS PROMOTION COUNCIL
August 20, 2009
DIRECTORATE OF ENFORCEMENT Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE THROUGH ITS REGISTRAR AND ANR.
May 15, 2009
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MONI
December 2, 2009
DIRECTORATE OF REVENUE INTELLIGENCE Vs. HARSH VASANT
November 16, 2009
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MD JAMIL ALIAS WASIM ALIAS BHURA
July 15, 2009
DIRECTORATE OF REVENUE INTELLIGENCE Vs. VIKAS KUMAR
May 20, 2009
DIVISIONAL PERSONNEL OFFICER Vs. PRATAP RAI
September 23, 2009
DIVYA MUBAYI Vs. KRISHNA MUBAYI AND ORS.
July 2, 2009
DIWAKAR ENGINEERS LTD Vs. INCOME TAX OFFICER
September 9, 2009
DIWAKAR GUPTA Vs. UNION OF INDIA
May 25, 2009
DLF HOME DEVELOPERS Vs. VIBES DEVELOPERS PVT. LTD. AND ANR.
July 1, 2009
DLF INDUSTRIES LTD Vs. INDIAN OIL CORPORATION LTD
August 21, 2009
DON KUMAR SAHU Vs. STATE
May 22, 2009
DOODH NATH Vs. DELHI DEVELOPMENT AUTHORITY
July 13, 2009
DOODH NATH MAHADEO MANDIR SABHA (REGISTERED) Vs. UNION OF INDIA (UOI) AND ANR.
November 10, 2009
DR. (MRS.) SARLA RAJPUT Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
July 2, 2009
DR. (MRS.) SHAKUNTALA S. JAIMAN Vs. MRS. UNOU BEHL SATSANGI AND ORS.
December 4, 2009
DR. ALEXANDER EDUCATIONAL FOUNDATION Vs. UNION OF INDIA (UOI) AND ORS.
July 28, 2009
DR. ANIL BANSAL Vs. KALPANA SHREE AGGARWAL AND ORS.
March 20, 2009
DR. ANUPAM BHARGAVA Vs. STATE AND ORS.
March 26, 2009
DR. ASHOK KUMAR TANEJA AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 13, 2009
DR. DEEPAK SINGH Vs. VICE CHANCELLOR, JAWAHAR LAL NEHRU UNIVERSITY AND ORS.
July 22, 2009
DR. DIPESH SOOD AND ORS. Vs. THE STATE AND ANR.
May 14, 2009
DR. F. KAMIL Vs. STATE AND ORS.
April 27, 2009
DR. GURDEEP SINGH Vs. UNIVERSITY OF DELHI AND ORS.
September 15, 2009
DR. GURDIP SINGH SINDHU AND ANR. Vs. SH. HARBANS SINGH SIDHU
July 14, 2009
DR. HARISH UPPAL Vs. MR. J.N. UPPAL AND ORS.
March 18, 2009
DR. INDERJIT Vs. UNION OF INDIA (UOI) AND ORS.
November 26, 2009
DR. INDERJIT SINGH MANN Vs. CHARANJIT SINGH GREWAL
July 31, 2009
DR. INDIRA SARNATH Vs. UNION OF INDIA (UOI) AND ORS.
January 9, 2009
DR. KIRAN DATAR Vs. SH. H.B. DATAR
July 31, 2009
DR. MANGAL DASS KAPOOR Vs. SMT. KAMLA RANI
August 11, 2009
DR. MANISH PATNECHA Vs. CHAIRPERSON COUNSELING COMMITTEE, A.I.I.M.S.
December 10, 2009
DR. RAJINDER KUMAR BABBAR Vs. SMT. A. BHASIN AND ORS.
May 4, 2009
DR. RAVI KANT Vs. SHRI VED RAM AND ORS.
May 4, 2009
DR. SAMIR MAJUMDAR Vs. EXXON MOBILE CO. INDIA (P) LTD. AND ANR.
September 2, 2009
DR. SATYA PRAKASH Vs. GOVT. OF NCT OF DELHI
May 15, 2009
DR. TILAK RAJ JAGGI Vs. SMT. PRIYA RANI AND ORS.
November 11, 2009
DR. V.P. SHARMA Vs. STATE AND ANR.
January 23, 2009
DR. VIJAY SHANKAR MISHRA S/O LATE DR. RAM PRASAD MISHRA Vs. THE STATE GOVT. OF NCT OF DELHI,
September 3, 2009
DR. VIKRAM SETH AND ANR. Vs. DELHI TRANSPORT CORPORATION AND ANR.
April 20, 2009
DR. VISHAKHA KAPOOR Vs. NATIONAL BOARD OF EXAMINATION AND ANR.
March 3, 2009
DR. YOJNA KALIA Vs. THE UNIVERSITY OF DELHI AND ANR.
August 18, 2009
DR. ZILE RAM AND ANR. Vs. THE STATE
January 16, 2009
DRISHTICON PROPERTIES LTD Vs. CHOPRA MARKETING PVT LTD
January 21, 2009
DRIVING SKILL INSTITUTE AND RESEARCH Vs. GOVT. OF N.C.T. OF DELHI AND ANR.
April 29, 2009
DTC Vs. AJIT SINGH
April 20, 2009
DTC Vs. INTERNATIONAL AVENUES
July 3, 2009
DTC Vs. LAXMAN SINGH
December 4, 2009
DTC Vs. KAMAL KUMAR
December 17, 2009
DTC Vs. BISHAN SINGH, COND.
November 24, 2009
DTC Vs. HUKUM SINGH
May 19, 2009
DTC AND ORS. Vs. SARITA SETH AND ORS.
April 27, 2009
DTC OF SOCIAL WELFARE Vs. TARA CHAND
December 15, 2009
DTC WORKERS UNION (REGD.) THR. ITS PRESIDENT SHRI RAJARAM TYAGI Vs. DTC AND ANR.
May 18, 2009
DUBEY BUILDERS AND INDUSTRIES Vs. BIRDH RAJ BHANDARI
November 5, 2009
DUDH NATH Vs. STATE
July 31, 2009
DUFLON POLYMERS P. LTD. AND ORS. Vs. THE ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE AND ANR.
January 14, 2009
DULARI Vs. BABLU
July 14, 2009
DULARI DEVI AND ORS. Vs. M.C.D.
May 19, 2009
DULARI EXPORTS PVT. LTD. Vs. SECRETARY MINISTRY OF TEXTILES AND ORS.
December 14, 2009
DUNLOP INDIA LIMITED Vs. BANK OF BARODA AND ANR.
December 23, 2009
DUNLOP INDIA LTD Vs. BANK OF BARODA
January 7, 2009
DURGA LAXMI BUILDERS Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
April 29, 2009
DURGA PRASAD Vs. STATE
September 10, 2009
DURGA PRASAD Vs. UNION OF INDIA (UOI) AND ANR.
February 19, 2009
DURGA PRASAD ALIAS BABLU Vs. STATE
August 28, 2009
DURGA TRAVELS & TOURS Vs. UOI
November 23, 2009
DURHAM CARELINE INDIA PVT. LTD Vs. STUDIO LINE
February 13, 2009
DVH INDUSTRIES Vs. HARTLEY KNITS
May 13, 2009
DWARIKA PRASAD PANT Vs. CHIEF SECRETARY
November 24, 2009
DY. COMMISSIONER OF POLICE Vs. EX. HEAD CONSTABLE SATBIR SINGH
January 14, 2009
EAGLE FASHIONS Vs. DUE ESSE DI SALVATORE SUPPA
August 4, 2009
EAST END APARTMENTS COOPERATIVE Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
May 21, 2009
EB POCKET RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
November 3, 2009
ECON PURI CONSORTIUM Vs. PURI INTERNATIONAL PVT.LTD
April 18, 2009
EICHER GOODEARTH PVT. LTD. Vs. LAXMAN MARKETING PVT. LTD.
August 13, 2009
EICHER MOTORS LTD Vs. MRS PUSHPA CHAND
August 4, 2009
ELAYATHARIL JOSEPH DANIEL Vs. UOI
April 6, 2009
ELECTION COMMISSION OF INDIA Vs. CENTRAL INFORMATION COMMISSION
November 4, 2009
ELECTRICAL MANUFACTURING COMPANY LTD. Vs. POWER GRID CORPORATION OF INDIA LTD. AND ORS.
December 1, 2009
ELEGANT FINVEST P. LTD. Vs. BHARAT GULATI AND ANR.
January 23, 2009
EMCA CONSTRUCTION CO Vs. ARCHELOLOGICAL SURVEY OF INDIA
October 30, 2009
EMIRATES BANK INTERNATIONAL PJSC Vs. VIJAY TALWAR
November 6, 2009
EMMPAC HOLDINGS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
October 15, 2009
EMPLOYEES STATE INSURANCE CORP. THROUGH ITS REGIONAL DIRECTOR Vs. B.S. ELECTRO CHEM THROUGH ITS MANAGING PARTNER S. KULDIP SINGH
July 21, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOHAN KUMAR
May 15, 2009
EMPLOYEES STATE INSURANCE CORPORATION (THROUGH ITS REGIONAL DIRECTOR) Vs. RADHA MAHESHWARI W/O S.M. MAHESHWARI
August 11, 2009
EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI Vs. OM PRAKASH
August 13, 2009
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR Vs. PAHALWAN HOTEL
December 14, 2009
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, Vs. SHRI GIRDHARI LAL BATRA S/O SHRI J.R. BATRA PROPRIETOR OF BAT BRO ENGINEERING AND GENERAL MANUFACTURING BADLI INDUSTRIAL ESTATE
December 14, 2009
ENCHANTE JEWELLERY Vs. CITIBANK N A
March 4, 2009
ENERGO ENGINEERING PROJECTS LTD. Vs. GUJARAT STATE ELECTRICITY CORPORATION LTD. AND ANR.
April 2, 2009
ENGG. PROJECTS INDIA LTD. Vs. NOOR MOHD. AND SONS AND SH. C. RAMA RAO
July 9, 2009
ENGINEERING DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
December 8, 2009
ENGINEERING DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
September 22, 2009
ENGINEERING PROJECTS INDIA LTD Vs. ARVIND CONSTRUCTION COMPANY LTD
May 29, 2009
EQUESTERIAN FEDERATION OF INDIA AND ORS. Vs. I.S. LAMBA
December 7, 2009
EQUIPMENT CONDUCTORS AND CABLES LTD Vs. UNION OF INDIA
March 26, 2009
ERA INFRA ENGINEERING LIMITED Vs. RAMVIR SINGH
May 29, 2009
ERA INFRA ENGINEERING LTD Vs. EMERALD MINERAL EXIM P LTD
August 26, 2009
ERA LANDMARKS (INDIA) LTD. Vs. SHRI DHANROOP MAL MEHTA
September 24, 2009
ESCORTS COMMUNICATIONS LTD. Vs. UNION OF INDIA (UOI)
May 14, 2009
ESKAY ELECTRONICS I PVT LTD Vs. P K KHERA SUPRINTENDENT CENTRAL EXSICE
September 11, 2009
ESTATE OF MEERA MALHOTRA Vs. VIJAY DIXIT
October 30, 2009
ESTER INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 6, 2009
ESYS INFORMATION TECHNOLOGIES PVT. LTD Vs. POLARIS RETAIL INFOTECH LTD
September 10, 2009
ETHAN STEIN Vs. BALKRISHNA V DOSHI
February 2, 2009
EUROPEAN METAL RECYCLING LIMITED Vs. BLUE PRECISION LIMITED
December 22, 2009
EVEREST BOX MANUFACTURING CO. THROUGH ITS PROP. SH. UMESH GUPTA Vs. DARSHAN VANASPATHI THROUGH ITS PROP. DARSHAN OILS LTD.
March 2, 2009
EVEREST ENTERPRISES THR. SOLE PROPRIETOR RAJESH SHARMA Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD.
January 19, 2009
EVEREST ROLLING PVT. LTD. Vs. UNION OF INDIA
September 25, 2009
EX CONSTABLE MANJUNATH Vs. U O I
December 9, 2009
EX CT JASMINDER SINGH Vs. UNION OF INDIA
October 12, 2009
EX NK SINGHESWAR SINGH Vs. UNION OF INDIA
August 28, 2009
EX-CONSTABLE MAHABIR SINGH S/O SHRI KEDAR SINGH AND Vs. UNION OF INDIA (UOI) THROUGH COMMISSIONER OF POLICE,
September 2, 2009
EX. CONSTABLE JAI SINGH @ JAI PAL SINGH S/O SHRI CHATTE SINGH Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS,
November 23, 2009
EX. CONSTABLE SHRI BHAGWAN S/O SHRI MUNSHI RAM Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY,
October 27, 2009
EX. CONT. PAWAN KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
July 3, 2009
EX. CT/PAINTER, CRPF SURESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
December 22, 2009
EX. L/NK DHARAM PAL SINGH Vs. UNION OF INDIA
March 23, 2009
EX. MAJ. ANIL BEHL Vs. UNION OF INDIA (UOI) AND ANR.
December 2, 2009
EXCEL CASTINGS PVT. LTD Vs. COGENT VENTURES INDIA LTD
April 2, 2009
EXCEL GENERATORS PVT LTD Vs. IJM CORPORATION BERHAD
May 13, 2009
EXCLUSIVE MOTORS PRIVATE LTD. Vs. INDIA TOURISM DEVELOPMENT CORPORATION
February 6, 2009
EXCLUSIVE MOTORS PVT. LTD. Vs. ITDC AND ORS.
July 1, 2009
EXECUTIVE ENGINEER Vs. NAV NIRMAN CONSTRUCTION CO.
December 23, 2009
EXECUTIVE ENGINEER CPWD Vs. REGIONAL LABOUR COMMISSION CENTRAL
August 10, 2009
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs. SAWHNEY EXPORTS HOUSE
November 11, 2009
EXPRESS TRAVELS PVT LTD Vs. INTERNATIONAL AIR TRANSPORT ASSOCIATION
May 28, 2009
F HOFFMANN-LA ROCHE LTD Vs. CIPLA LTD
April 24, 2009
FAISAL AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ANR.
February 3, 2009
FAMY CARE LIMITED Vs. UNION OF INDIA
March 26, 2009
FEDERATION OF G 17 AREA RESIDENTS ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
April 29, 2009
FEDERATION OF TATA COMMUNICATIONS Vs. UNION OF INDIA
July 3, 2009
FELEX ENTERPRISES PRIVATE LTD. Vs. MR. V. SREENIVAS AND ANR.
September 7, 2009
FIITJEE LIMITED Vs. SURAT SINGH VIRK
April 20, 2009
FINAL HAQ Vs. STATE
October 26, 2009
FIRE BALL SECURITIES AND CONSULTANTS Vs. O.P. RAWAT
May 27, 2009
FIVE DIMENSIONS COMPUTERS (P) LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
May 1, 2009
FIVE STAR ENGG. AND AGENTS PVT. LTD. Vs. P.B. STATE INDUSTRIAL DEVELOPMENT CORPORATION
December 23, 2009
FLEMINGO DUTY FREE SHOP P LTD Vs. UOI
November 4, 2009
FLEMINGO DUTY FREE SHOP PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
December 16, 2009
FLOWMORE PRIVATE LIMITED Vs. NATIONAL THERMAL POWER CORPORATION
October 21, 2009
FOOD CORPORATION OF INDIA Vs. GLOBUS CONTRACTORS PVT LTD
July 27, 2009
FOOD PLAZA RESTAURANT Vs. INDIA TRADE PROMOTION ORGANIZATION
September 4, 2009
FOODWORLD Vs. FOODWORLD HOSPITALITY PVT LTD
November 30, 2009
FORE SCHOOL OF MANAGEMENT Vs. NAVIN CHANDRA KANDPAL
September 16, 2009
FORESIGHT SHIPPING CORP Vs. UOI
May 4, 2009
FORESIGHT SOCIETY OF HUMAN RESOURCES AND DEVELOPMENT Vs. ASHISH JAIN
May 4, 2009
FRANCIS O AKAHIE Vs. N C B
December 3, 2009
FRANKFINN AVIATION SERVICES PVT. LTD. Vs. AKASH GUPTA
December 22, 2009
FRESH AND HONEST CAFE LIMITED Vs. HEWITT ASSOCIATES INDIA PRIVATE LIMITED
September 18, 2009
FRITO-LAY INDIA Vs. RADESH FOODS
April 8, 2009
FURKAN @ YUSUF Vs. STATE (NCT OF DELHI)
November 10, 2009
G A ARIFE ALIAS ARTI SHARMA Vs. GOPAL DUTT SHARMA
April 29, 2009
G B S BHALLA Vs. STATE
July 6, 2009
G B S BHALLA Vs. STATE
July 15, 2009
G D TEWARI AND CO Vs. UNION OF INDIA
October 6, 2009
G E CAPITAL TRANSPORATION FINANCIALSERVICES LTD Vs. STATE
April 22, 2009
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. STATE & ANR
April 2, 2009
G L CHOWDHARY Vs. UNION OF INDIA
July 17, 2009
G.D. BHUTANI AND CO. Vs. DDA AND ORS.
September 11, 2009
G.D.R. ENTERPRISES AND Vs. NEELKANTH TRADERS (THROUGH ITS PROP. SHTI DHARAMBIR)
September 23, 2009
G.K. MURTHY Vs. THE CHAIRMAN AND MANAGING DIRECTOR, IRCC LTD.
May 19, 2009
G.R. INFRAPROJECTS LTD. Vs. AIRPORTS AUTHORITY OF INDIA
April 16, 2009
GAGANDEEP SINGH Vs. RAVINDER KAUR
July 31, 2009
GAIL INDIA LIMITED AND ANR. Vs. K.R. CONSTRUCTION COMPANY
May 4, 2009
GAIL INDIA LTD Vs. ADVANCE GLASS WORKS
July 15, 2009
GAJADHAR Vs. STATE
October 14, 2009
GAJANAND ALIAS GAJJU Vs. STATE DELHI ADMN
December 10, 2009
GAJE SINGH Vs. UNION OF INDIA
May 13, 2009
GAJENDER VERMA @ CHETAN Vs. THE STATE (N.C.T. OF DELHI)
April 22, 2009
GAJRAJ Vs. STATE
March 18, 2009
GAJRAJ SINGH Vs. GOVT. OF NCT OF DELHI
October 12, 2009
GAJRAJ SINGH Vs. STATE
January 12, 2009
GAJRAJ SINGH TOMAR Vs. STATE
February 2, 2009
GAMMA INVESTMENTS Vs. NATIONAL INSURANCE COMPANY LTD
January 23, 2009
GAMMON INDIA LTD. Vs. GAIL (INDIA) LTD. AND ANR.
April 2, 2009
GANDHI SCIENTIFIC COMPANY Vs. GULSHAN KUMAR
April 13, 2009
GANESH BAHADUR CHETTRY Vs. SH. JOGINDER SINGH
May 4, 2009
GANESH MANI Vs. SHIKHA SAINI
May 15, 2009
GANESH MANI Vs. SHIKHA SAINI
May 19, 2009
GANGA SARAN Vs. JOGENDER SINGH
March 24, 2009
GANGADEEP BUILDERS PVT. LTD. Vs. MAHANAGAR TELEPHONE NIGAM LTD.
May 14, 2009
GANGADHAR BAJPAI Vs. I O C
October 28, 2009
GANGESH KUMAR NAYAK Vs. STATE
January 7, 2009
GANNON DUNKERLEY AND CO LTD Vs. NATIONAL THERMAL POWER CORPORATION
November 5, 2009
GANPATI OIL PVT. LTD. Vs. K.S. CONSUPRO INDIA PVT. LTD.
April 27, 2009
GARGIA Vs. UNION OF INDIA
November 3, 2009
GARHWAL CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
October 8, 2009
GASTECH PROCESS ENGINEERING INDIA PVT LTD Vs. SAIPEM
May 18, 2009
GATI LIMITED Vs. DY LABOUR COMMISSIONER
April 17, 2009
GATI LIMITED Vs. NATIONAL AVIATION COMPANY OF INDIA LIMITED
April 1, 2009
GAURI JHA AND ORS. Vs. HARDYAL MUNICIPAL PUBLIC LIBRARY AND ORS.
September 25, 2009
GAURI SHANKER Vs. MUNICIPAL CORPORATION OF DELHI
September 18, 2009
GAUTAM ASSOCIATES Vs. FOOD CORPORATION OF INDIA
July 29, 2009
GAYASUDDIN AND ANR. Vs. WALI MOHD AND ORS.
September 3, 2009
GAYWAYS PUBLICITY (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
April 8, 2009
GE CAPITAL SERVICES INDIA Vs. G. NEUROMED DIAGNOSTIC CENTRE PVT LTD
March 4, 2009
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. RAJ TOURS PRIVATE LIMITED
April 20, 2009
GEEP INDUSTRIAL SYNDICATE LTD. Vs. UNION OF INDIA (UOI) THROUGH DIRECTOR-GENERAL OF SUPPLIES AND DISPOSAL
July 17, 2009
GEETA Vs. STATE
August 13, 2009
GEETA DEVI Vs. UNION OF INDIA (UOI) AND ORS.
September 15, 2009
GEETA LAMBA W/O JAGMOHAN LAMBA Vs. SUSHIL KUMAR LAMBA S/O PREM SINGH LAMBA
December 23, 2009
GEETA SHARMA Vs. TARUN KUMAR AND ORS.
May 4, 2009
GEETA SINGH AND ORS. Vs. VIRENDER AND ORS.
August 27, 2009
GEETHA AND ANR. Vs. BALBIR SINGH AND ORS.
October 21, 2009
GEETIKA BATRA Vs. O P BATRA
February 6, 2009
GEMALTO TERMINALS INDIA PVT. LTD. AND ORS. Vs. PINE LABS PVT. LTD.
December 8, 2009
GEMS COMMERCIAL CO. LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED
January 13, 2009
GENERAL ELECTRIC COMPANY Vs. H. SINGH
January 9, 2009
GENERAL ELECTRIC INTERNATIONAL INC Vs. U.C. JAIN HUF
February 26, 2009
GENERAL EXPORTS AND CREDITORS LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED
January 13, 2009
GENERAL MANAGER Vs. OBEROI THERMIT PVT LTD
October 20, 2009
GENERAL MANAGER ASHOK HOTEL Vs. ASSTT COLLECTOR
July 28, 2009
GENGESH KUMAR NAYAR Vs. STATE
February 11, 2009
GEO ENPRO PETROLEUM LTD Vs. DY. COMMISSIONER OF INCOME TAX
May 4, 2009
GERMAN HOMOEPATHIC DISTRIBUTORS PRIVATE LIMITED Vs. DEUTSCHE HOMEOPATHIC-UNION DHU ARZNEIMITTEL GMBH
July 31, 2009
GG PROMOTERS AND DEVELOPERS PVT. LTD. Vs. MANPOWER PVT. LTD.
January 29, 2009
GHAN SHAM DASS Vs. SHANKER
April 6, 2009
GHAN SHAM DASS AND ORS. Vs. SHANKER AND ORS.
April 16, 2009
GHANSHYAM @ BABLU Vs. STATE
December 5, 2009
GHANSHYAM ALIAS JAVED Vs. STATE
September 1, 2009
GIAN CHAND MEHTA Vs. UNIONOF INDIA
February 17, 2009
GIAN SHARMA AND OTHERS Vs. SATINDER KUMAR AND OTHERS
February 11, 2009
GIAN SINGH Vs. STATE
December 11, 2009
GIAN SINGH Vs. STATE
December 21, 2009
GILLETTE COMPANY Vs. BHISHAM
February 2, 2009
GIRDHARI LAL Vs. SRI BHAGWAN AND ANR.
April 6, 2009
GIRDHARI SINGH Vs. STATE
February 4, 2009
GIRISH AHUJA Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
September 10, 2009
GIRISH BAHADUR SAXENA Vs. BHOLA SHANKAR AND ORS.
April 13, 2009
GIRISH KUMAR KANOJIA AND ORS. Vs. VINOD KUMAR AND ORS.
April 29, 2009
GIVO LTD Vs. DAVID JOHNSON
April 23, 2009
GLAXO SMITHKLINE CONSUMER HEALTHEARE Vs. ANCHORE HEALTH AND BEAUTY CARE
July 13, 2009
GLAXO SMITHKLINE PHARMACEUTICALS INDIA LIMITED Vs. UNION OF INDIA
October 22, 2009
GLAXOSMITHKLINE CONSUMER HEALTHCARE LIMITED Vs. HEINZ INDIA P LIMITED
January 7, 2009
GLAXOSMITHKLINE PHARMACEUTICALS LTD. Vs. R.S. TRADERS AND ORS.
August 18, 2009
GLOBAL LANDCON PVT. LTD. Vs. NOVA UDYOG LIMITED AND ORS.
March 26, 2009
GLOBAL STEEL PHILIPPINES Vs. STATE TRADING CORPORATION OF INDIA LTD
May 12, 2009
GLOBAL STEEL PHILIPPINES SPV AMC Vs. STC OF INDIA LTD
May 8, 2009
GLOBE CONSTRUCTION CO. Vs. UNION OF INDIA (UOI)
May 11, 2009
GOBIND DEWAN Vs. PRAVIN LALWANI
November 23, 2009
GODREJ AGROVET LIMITED Vs. SURYA SOAPS AND CHEMICALS
December 16, 2009
GOEL ASSOCIATES Vs. KK COOP GROUP HOUSING
December 21, 2009
GOEL ASSOCIATES Vs. SHAMA COOPERATIVE GROUP HOUSING SOCIETY
November 3, 2009
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May 12, 2009
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November 20, 2009
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May 15, 2009
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September 23, 2009
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March 20, 2009
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July 16, 2009
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July 20, 2009
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December 1, 2009
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July 20, 2009
INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED Vs. INCOME TAX OFFICER
February 26, 2009
INDIAN POTASH LTD Vs. MEDIA CONTENTS & COMMUNICATION SERVICES (INDIA) PVT. LTD
March 4, 2009
INDIRA GANDHI AIRPORT TDI KARAMCHARI UNION Vs. UNION OF INDIA (UOI) AND ORS.
December 18, 2009
INDIRA GANDHI INSTITUTE OF PHYSICAL EDUCATION AND SPORTS SCIENCES Vs. O P PAHWA
July 31, 2009
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. SPICK AND SPAN FACILITIES MANAGEMENT PVT. LTD
March 13, 2009
INDIRA UPPAL Vs. J N UPPAL
January 22, 2009
INDO ALUSYS INDUSTRIES LTD Vs. ASSOTECH CONTRACTS INDIA LTD
April 5, 2009
INDO ALUSYS INDUSTRIES LTD Vs. ASSOTECH CONTRACTS INDIA LTD
April 15, 2009
INDO RAMA SYNTHETICS (I) LTD. Vs. COMMISSIONER OF INCOME TAX
September 25, 2009
INDO RAMA SYNTHETICS (I) LTD. Vs. COMMISSIONER OF INCOME TAX
September 22, 2009
INDOTECH GROUP Vs. UOI
February 12, 2009
INDRA DEVI GOEL Vs. BHUP SINGH
July 14, 2009
INDRAPARSTHA GAS LIMITED Vs. UNION OF INDIA
July 23, 2009
INDRAPRASTHA CANCER SOCIETY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 13, 2009
INDRAPRASTHA ICE AND COLD STORAGE Vs. ARENJA AND CO. AND ORS.
April 8, 2009
INDRAPRASTHA MEDICAL CORPORATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 30, 2009
INDRAPRASTHA MEDICAL CORPORATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 30, 2009
INDRAPRASTHA POWER GENERATION COMPNAY LTD. Vs. SH. P.C. JAIN AND ANR.
March 31, 2009
INDUSIND BANK LTD Vs. RAM LAXMAN HOTELS LTD
July 15, 2009
INDUSIND BANK LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR.
May 8, 2009
INDUSTRIAL PROGRASSIVE (INDIA) Vs. D.S.I.D.C. LTD. AND ANR.
July 31, 2009
INFOSYS TECHNOLOGES LIMITED Vs. MARWADI INFOSYS PVT LTD
July 23, 2009
INFOSYS TECHNOLOGIES LTD. Vs. BYTES INFOSYS INDIA PVT. LTD.
December 1, 2009
INJORIA DEVI Vs. NEW INDIA ASSURANCE CO LTD
November 24, 2009
INSTITUTE OF CHARTERED ACC. Vs. ASHOK KUMAR TYAGI AND ORS.
November 23, 2009
INSURANCE CO LTD Vs. SAROJ
August 4, 2009
INTEG ELECTRONICS Vs. SUNIL KUMAR
October 13, 2009
INTERLUDE TECHNOLOGIES Vs. POPULAR ENTERTAINMENT NETWORK LTD.
April 13, 2009
INTERMEDIA CABLE COMMUNICATION PVT LTD Vs. ZEE TURNER LTD
October 20, 2009
INTERMEDIA CABLE COMMUNICATION PVT. LTD Vs. ZEE TURNER LTD
October 27, 2009
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. M.L. DALMIYA AND CO. LTD.
March 19, 2009
INTERNATIONAL BUSINESS CORPORATION Vs. BHAGIRATH DOLKHERIA
April 15, 2009
IQBAL SINGH AND ORS. Vs. SH. ASHOK KUMAR NIGAM
April 29, 2009
IRSHAD ALI Vs. AGRICULTURE MARKETING PRODUCE COMMITTEE
January 20, 2009
ISHAN KAUL Vs. MEDICAL COUNCIL OF INDIA
March 5, 2009
ISHITA GOEL Vs. PRINCIPAL
September 4, 2009
ISHMALI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
August 24, 2009
ISHTKAR AND ANR. Vs. STATE OF DELHI
April 13, 2009
ISHWAR CHAND Vs. STATE
August 25, 2009
ISHWAR DAYAL SHARMA Vs. PRESIDING OFFICER
September 2, 2009
ISHWAR DEVI THROUGH L.R.S Vs. TILAK RAJ GUPTA
November 11, 2009
ISHWAR SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
December 23, 2009
ISPAT INDUSTRIES LTD Vs. UNION OF INDIA
November 4, 2009
ITC LIMITED Vs. MR. SHALEEN GAMBIR AND ANR.
March 18, 2009
ITE INDIA (P) LTD. Vs. MUKESH SHARMA AND ORS.
September 18, 2009
ITHAD TRANSPORT P LTD Vs. MALHOTRA AUTO SUPPLIERS
May 1, 2009
ITPO Vs. V MEERA
August 3, 2009
IVECO MAGIRUS Vs. UOI
February 13, 2009
IVES LABORATORIES INC Vs. SUNNY BAKSHI
February 6, 2009
IZHAR AHMED Vs. B S E S RAJDHANI POWER LTD
March 2, 2009
J AND K CIGARETTES LTD. AND ORS. Vs. COLLECTOR OF CENTRAL EXCISE AND ORS.
August 28, 2009
J B EXPORTS LTD Vs. AKHILESH KUMAR
April 9, 2009
J C DEY Vs. D C BANERJEE
December 16, 2009
J K FORGINGS Vs. ESSAR CONSTRUCTION INDIA LTD
October 7, 2009
J K GUPTA Vs. REGISTRAR OF CO OP SOCIETIES
December 22, 2009
J K INDUSTRIES LTD Vs. TEXMACO LIMITED
April 9, 2009
J R SABHARWAL VICE PRINCIPAL Vs. UOI
May 5, 2009
J S CONSTRUCTION Vs. DDA
April 16, 2009
J. KHUSHALANI Vs. BADARPUR THERMAL POWER STATION AND ORS.
July 17, 2009
J.C. SHARMA AND ORS. Vs. AMARJIT SINGH AND ANR.
October 23, 2009
J.K. LAKSHMI CEMENT LTD Vs. NAMIT PLASTIC (P) LTD
February 2, 2009
J.L. GUGNANI HUF Vs. O.P. ARORA AND ANR.
October 20, 2009
J.M. ARORA Vs. D.D.A.
March 5, 2009
J.P. SINGHAL Vs. LIC OF INDIA AND ORS.
April 6, 2009
J.P.N. SINGH Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD.
September 15, 2009
J.S. CONSTRUCTION THROUGH PROPRIETOR SHRI JAI SINGH Vs. DDA AND ORS.
August 20, 2009
JAFAR MALIK Vs. STATE OF NCT OF DELHI
March 3, 2009
JAGAN NATH ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
September 16, 2009
JAGAT NARAIN SHARMA Vs. UNION OF INDIA
May 26, 2009
JAGAT RAM ALIAS NANKU Vs. STATE
July 21, 2009
JAGAT RAM TREHAN Vs. DELHI DEVELOPMENT AUTHORITY
November 19, 2009
JAGAT SINGH AND ANR. Vs. HOSHIARI DEVI AND ORS.
January 9, 2009
JAGATJIT BROWN FORMAN (INDIA) LTD. (IN LIQUIDATION) THROUGH THE OFFICIAL LIQUIDATOR Vs. SEN LAW AND COMPANY
October 9, 2009
JAGBIR SINGH Vs. JAI SINGH PANWAR
May 27, 2009
JAGDEV SINGH Vs. GURDIP SINGH AND ORS.
May 4, 2009
JAGDISH AND ORS. Vs. GOVT. OF NCT OF DELHI
May 6, 2009
JAGDISH CHANDER Vs. NEW DELHI MUNICIPAL COUNCIL
May 27, 2009
JAGDISH CHANDER Vs. LT GOVERNOR
July 22, 2009
JAGDISH GANDHI Vs. STATE
February 18, 2009
JAGDISH KUMAR Vs. UOI
November 16, 2009
JAGDISH PRASAD Vs. STATE DELHI ADMN
December 2, 2009
JAGDISH PRASAD Vs. STATE
March 23, 2009
JAGDISH PRASAD AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
July 7, 2009
JAGDISH RAI Vs. RAM KISHAN AND ORS.
January 15, 2009
JAGDISH RAI VADHERA AND ORS. Vs. SUHARSH MOHAN VADHERA
July 6, 2009
JAGDISH SINGH ARORA Vs. JASWANT RAI
July 22, 2009
JAGGI AYURVEDIC PHARMACY Vs. JAGGI AYURVEDIC RESEARCH FOUNDATION
November 11, 2009
JAGJIT PAL SINGH Vs. COMMISSIONER OF INCOME TAX DELHI
November 30, 2009
JAGJIT SINGH Vs. STATE
July 16, 2009
JAGJIT SINGH WALIA @ JOJO Vs. STATE OF DELHI
April 18, 2009
JAGJIT SINGH WALIA ALIAS JOJO Vs. STATE NCT OF DELHI
March 13, 2009
JAGMOHAN Vs. STATE
November 25, 2009
JAGMOHAN CHAWLA Vs. YES BANK
November 17, 2009
JAGMOHAN SINGH Vs. STATE
November 5, 2009
JAGPAL SINGH AND ORS. Vs. SHANKAR AND ORS.
September 25, 2009
JAGRATI AND ORS. Vs. RANDHIR SINGH AND ORS.
April 6, 2009
JAHANGIR ALIAS ABRAHIM Vs. STATE
July 20, 2009
JAHAR LAL BASU AND ORS. Vs. AIR INDIA
November 27, 2009
JAHID @ LAMBU Vs. STATE (G.N.C.T. OF DELHI)
April 23, 2009
JAHUR Vs. AGRICULTURE MARKETING PRODUCE COMMITTEE, SHAHDARA (AN UNDERTAKING OF GOVT. OF NCT OF DELHI) THROUGH ITS ADMINISTRATOR, GHAZI PUR, SUBZI MANDI, DELHI
January 20, 2009
JAI BHAGWAN @ KABAR Vs. STATE
January 15, 2009
JAI BHAGWAN GOEL DAL MILL Vs. D S I I D C LTD
July 20, 2009
JAI BHAGWAN GOEL DAL MILL AND ORS. Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ANR.
October 22, 2009
JAI KISHAN SHARMA Vs. STATE AND ORS.
April 20, 2009
JAI LAKSHMI SHARMA Vs. DROPATI DEVI
August 18, 2009
JAI NANDAN LAL Vs. STATE OF U P
August 26, 2009
JAI NARAIN Vs. THE STATE
April 6, 2009
JAI PAL SINGH Vs. UNION OF INDIA
November 25, 2009
JAI PAL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
July 16, 2009
JAI PRAKASH ASSOCIATES LTD Vs. NATIONAL HYDROELECTRIC POWER CORPORATON LTD
September 18, 2009
JAI PRAKASH NARAIN SINGH Vs. N B C C LTD
May 18, 2009
JAI SINGH Vs. STATE NCT OF DELHI
February 20, 2009
JAI SINGH (EX CONSTABLE) Vs. UNION OF INDIA & ORS
November 23, 2009
JAIN EXPORTS P. LTD. Vs. UNION OF INDIA
August 25, 2009
JAIN MOTOR CAR COMPANY Vs. DEEPTI JAIN
April 9, 2009
JAIN STEEL AND POWER LTD Vs. NATIONAL ENVIRONMENT APPELLATE AUTHORITY
August 26, 2009
JAININDER JAIN Vs. ARIHANT JAIN
August 13, 2009
JAIPUR GOLDEN CHARITABLE CLINICAL Vs. DDA
December 9, 2009
JAIPUR GOLDEN GAS VICTIMS ASSOCIATION Vs. UOI
October 23, 2009
JAL DEV SINDHU Vs. UNION OF INDIA (UOI) AND ORS.
November 25, 2009
JAL HOTELS CO LTD Vs. ASSTT DIR OF INCOME TAX
May 25, 2009
JAMAUNAPAR FRUIT AND VEG. COMSIS Vs. GOVT. OF N.C.T OF DELHI AND ORS.
February 2, 2009
JAMEEL @ KALWA @ NASEEM Vs. STATE
August 31, 2009
JAMES J PONGRACE Vs. POWER MACHINES INDIA LTD
November 23, 2009
JAMESH CHAND Vs. STATE OF NCT OF DELHI
January 9, 2009
JAMUNA DEVI Vs. STATE
March 13, 2009
JAN CHETNA Vs. UNION OF INDIA
October 14, 2009
JANAK KUMARI Vs. DELHI DEVELOPMENT AUTHORITY
August 24, 2009
JAPAN TRAVEL SERVICES Vs. ALL NIPPON AIRWAYS CO LTD
November 10, 2009
JAS PAL SINGH Vs. NSIC LTD.
July 15, 2009
JASJEET SINGH MARWAHA Vs. UNION OF INDIA (UOI) AND ORS.
February 13, 2009
JASJIT KAUR Vs. REGISTRAR CO OP SOCIETIES
July 8, 2009
JASMINE AND COMPANY Vs. STATE OF NAGALAND
January 20, 2009
JASWANT KAUR SETHI Vs. TAMAL DAS AND ORS.
October 26, 2009
JASWANT LAL NAGPAL Vs. ANAND SINGH AND ORS.
April 6, 2009
JASWANT SINGH Vs. SURINDER KAUR KOHLI
February 16, 2009
JASWANT SINGH Vs. UOI
May 6, 2009
JASWANT SINGH Vs. NDPL
May 19, 2009
JASWANT SINGH Vs. SMT. SURINDER KAUR KOHLI
September 4, 2009
JASWANT SINGH SODHI Vs. ANIL KUMAR
April 29, 2009
JASWINDER SINGH Vs. ENFORCEMENT DIRECTORATE
September 14, 2009
JASWINDER SINGH BHATIA Vs. NIRMALJEET KAUR BHATIA
July 15, 2009
JATAN BUILDERS Vs. ARMY WELFARE HOUSING ORGANIATION
May 8, 2009
JATAN SINGH S/O ISHWARI PARSAD Vs. STATE OF NCT DELHI
September 23, 2009
JATINDER KAUR RIAR @ NINA RIAR Vs. JYOTI MITTAL AND ORS.
May 4, 2009
JAVA SINGH Vs. C B I
May 6, 2009
JAVED Vs. STATE
April 21, 2009
JAWAHAR LAL KHANNA Vs. JIA LAL KHANNA
May 14, 2009
JAWAHAR SINGH Vs. UNION OF INDIA
July 13, 2009
JAY BHARAT MARUTI LTD. Vs. COMMISSIONER OF INCOME TAX
April 20, 2009
JAY SHANKAR SINGH Vs. INSURANCE REGULATORY DEVELOPME
July 15, 2009
JAY SHREE TEA AND IDUSTRIES LTD Vs. DROPTI DEVI
September 3, 2009
JAY THAREJA Vs. LIEUTENANT GOVERNOR
April 15, 2009
JAY YUSHIN LTD Vs. SUDHIR GOEL
September 16, 2009
JAYANTI PARIHAR Vs. UOI
December 4, 2009
JAYASANKAR M N Vs. UOI
November 16, 2009
JAYASWAL NECO INDUSTRIES LTD Vs. UOI
August 19, 2009
JAYASWAL NECO INDUSTRIES LTD. Vs. TATA STEEL LTD. AND ORS.
May 18, 2009
JAYNA ENGINEERING WORKS Vs. ASHWANI SHARMA
November 11, 2009
JAYPEE INSTITUTE OF INFORMATION TECHNOLOGY SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS)
August 21, 2009
JBS UDYOG LTD Vs. AIRPORTS AUTHORITY OF INDIA
May 11, 2009
JEET SINGH Vs. DELHI DEVELOPMENT AUTHORITY
July 22, 2009
JEET SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
August 11, 2009
JESUDOSS MAHENDER Vs. UOI
November 26, 2009
JETINDER SHARMA Vs. STATE
November 30, 2009
JETLITE INDIA LTD Vs. CAPT R KHOSLA
January 7, 2009
JHUMAN SINGH AND ORS. Vs. PRITHVI RAJ AND ORS.
April 20, 2009
JIALALL KISHORILALL PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
September 8, 2009
JINDAL DYECHEM INDUSTRIES PVT LTD Vs. PAHWA INTERNATIONAL PVT LTD
August 21, 2009
JINDAL EXPORTS LTD Vs. FUERST DAY LAWSON LTD
December 11, 2009
JINDAL STEEL AND POWER LIMITED Vs. N.S. ATWAL, SOLE PROPRIETOR GURU MEHAR CONSTRUCTION
December 3, 2009
JITEN BHALLA Vs. GAYTRI BAJAJ
July 10, 2009
JITENDAR V. JAIN AND ANR. Vs. LIVING MEDIA LTD.
July 2, 2009
JITENDER Vs. STATE
May 5, 2009
JITENDER Vs. STATE
October 6, 2009
JITENDER KUMAR Vs. STATE NCT OF DELHI
January 6, 2009
JITENDER KUMAR Vs. ORIENTAL INSURANCE CO LTD
July 31, 2009
JITENDER KUMAR GARG Vs. SMT. LEELAWATI AND ORS.
December 7, 2009
JITENDER MUNJAL Vs. MUNICIPAL CORPORATION OF DELHI
December 7, 2009
JITENDER SINGH AULAKH Vs. ARUN KUMAR MITTAL
March 13, 2009
JITENDER SINGH TYAGI Vs. DIRECTOR OF EDUCATION AND ORS.
January 16, 2009
JITENDRA KUMAR SINGH Vs. STATE THR. CBI
January 23, 2009
JK ROWLING AND ANR. Vs. VINAY VERMA AND ORS.
December 14, 2009
JOEL SWAMI Vs. MANAGEMENT OF ORDINANCE FACTORY
April 2, 2009
JOGINDER Vs. STATE
September 16, 2009
JOGINDER KUMAR Vs. DSSSB
May 19, 2009
JOINT PLANT COMMITTEE Vs. SHRI RAM
April 30, 2009
JOLEN INTERNATIONAL LTD Vs. STATE
January 30, 2009
JOY POLYEHEM INDIA LTD Vs. KOTAK MAHINDRA BANK LTD
March 31, 2009
JUGAL KISHORE LAWARIA Vs. UOI
May 6, 2009
JUKI SINGAPORE PVT. LTD Vs. JAY CEE ENTERPRISES PVT. LTD
January 20, 2009
JYOTI CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ORS.
September 18, 2009
JYOTI KUKREJA Vs. NEW INDIA ASSURANCE CO LTD
August 12, 2009
JYOTI KUMAR Vs. P K TALWAR
January 30, 2009
JYOTI LTD Vs. E I H LIMITED
April 9, 2009
JYOTIKA KUMAR Vs. ANIL SONI
January 9, 2009
JYOTSANA SHARDA Vs. GAURAV SHARDA
December 22, 2009
K C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 2009
K C TANWAR Vs. UOI
October 13, 2009
K D AUTO INDUSTRIES Vs. RAM PRATAP
July 20, 2009
K K AGARWAL Vs. ENFORCEMENT DIRECTORATE
February 2, 2009
K K KAUSHIK Vs. UNION OF INDIA
November 24, 2009
K K MODI INVESTMENT AND FINANCIAL SERVICES P LTD Vs. APOLLO INTERNATIONAL
August 11, 2009
K K MODI INVESTMENT AND FINANCIAL SERVICES PVT LTD Vs. APOLLO INTERNATIONAL INC
May 25, 2009
K K NANGIA Vs. GOVERNMENT OF NCT OF DELHI
April 15, 2009
K L AHUJA Vs. DIRECTOR GENERAL CSIR & ANR
December 21, 2009
K L SETHI Vs. S KISHAN SINGH
May 1, 2009
K M INDUSTRIES Vs. KARAN KUMAR
May 25, 2009
K MOHAMMED IMRAN Vs. UOI
April 17, 2009
K N PANDEY Vs. UNION OF INDIA
October 14, 2009
K N SHAMSUDDIN Vs. STATE
April 21, 2009
K N SHARMA Vs. SPORTS AUTHORITY OF INDIA
November 26, 2009
K S AHLUWALIA Vs. INDRAPRASHTA GAS LTD
April 29, 2009
K T CORPORATION Vs. INDIA TOURISM DEVELOPMENT CORPORATION
May 18, 2009
K VALLABHDAS Vs. ROTARY INTERNATIONAL
September 7, 2009
K. C. MEHRA Vs. SATISH MEHRA
July 1, 2009
K. MOHAMMED IMRAN Vs. UNION OF INDIA (UOI) AND ORS.
May 18, 2009
K.A. PAUL Vs. K. NATWAR SINGH
August 12, 2009
K.C. SHARMA THE LEGAL HEIRS Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 2009
K.D. AGGARWAL Vs. DISTRICT AND SESSION JUDGE
September 17, 2009
K.K. KHARBANDA Vs. THE UNION OF INDIA (UOI) AND ORS.
March 23, 2009
K.K. MANCHANDA Vs. SD TECHNICAL SERVICES PVT. LTD
July 1, 2009
K.K. MOHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 2009
K.K. WADHAWAN Vs. PRESIDING OFFICER
May 15, 2009
K.L. ANAND (DECD.) THR. LRS. Vs. UNION OF INDIA (UOI) AND ORS.
December 22, 2009
K.O. ISSAC Vs. STATE
October 21, 2009
K.P. SINGH Vs. ISTYAK KHAN AND ORS.
April 27, 2009
K.R. BUILDERS Vs. DDA
September 25, 2009
K.V. KOHLI THR LRS Vs. STATE AND ORS.
September 4, 2009
K.V. KULKARNI Vs. BANK OF INDIA AND ORS.
August 13, 2009
KADIR Vs. STATE OF DELHI
June 17, 2009
KAILASH CHAND Vs. STATE
November 18, 2009
KAILASH CHAND Vs. STATE
November 5, 2009
KAILASH CHANDER Vs. D.D.A.
October 5, 2009
KAILASH CHANDER Vs. DELHI TRANSPORT CORPORATION
December 14, 2009
KAILASH NATH AGARWAL, S/O HANUMAN PRASAD AGARWAL, Vs. AAREN EXPORTS
November 17, 2009
KAILASH SHARMA Vs. NCT OF DELHI
May 6, 2009
KAKKU E AND P CONTROL PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
December 2, 2009
KALAWATI Vs. UNION OF INDIA
January 27, 2009
KALESHWAR BUILDERS & DEVELOPERS (P) LTD Vs. M.C.D.
May 12, 2009
KALI PADO Vs. STATE
January 6, 2009
KALLO PASSI Vs. STATE
April 1, 2009
KALLU BAI Vs. PARMOD YADAV AND ORS.
September 1, 2009
KALPNA GUPTA AND ORS. Vs. D.D.A. AND ORS.
May 8, 2009
KALYANPUR CEMENT LTD. Vs. UNION OF INDIA (UOI)
May 28, 2009
KAMAL CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
December 18, 2009
KAMAL KALRA Vs. RAMDEV
October 14, 2009
KAMAL KHANNA Vs. STATE
December 23, 2009
KAMAL KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
August 25, 2009
KAMAL KISHORE Vs. THE UNION OF INDIA (UOI) AND ORS.
March 16, 2009
KAMAL KUMAR Vs. STATE
February 11, 2009
KAMAL SINGH Vs. STATE CBI
February 2, 2009
KAMALJIT SINGH Vs. STATE
September 25, 2009
KAMLA Vs. STATE
November 25, 2009
KAMLESH Vs. STATE
November 19, 2009
KAMLESH Vs. STATE
July 9, 2009
KAMLESH Vs. STATE
September 7, 2009
KAMLESH Vs. D.S.S.S.B. AND ORS.
March 17, 2009
KAMLESH AGARWAL Vs. E C E INDUSTRIES LTD
September 25, 2009
KAMLESH SHARMA Vs. DELHI FINANCE CORPORATION
November 30, 2009
KAMLESH YADAV Vs. SH. RAJBIR SINGH AND ORS.
April 13, 2009
KAMLI DEVI Vs. JAMSHED ALAM
April 27, 2009
KANCHAN LATA MISHRA Vs. UOI
November 30, 2009
KANIKA SINGH Vs. VICE CHANCELLOR JAMIA MILLIA ISLAMIA UNIVERSITY
September 14, 2009
KANISHKA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
November 9, 2009
KANNU ALIAS TILAK Vs. STATE
December 21, 2009
KANSHI RAM Vs. INDER SINGH
March 18, 2009
KANTA KOCHHAR Vs. SIR GANGA RAM TRUST SOCIETY
October 21, 2009
KANTA KUMARI Vs. AJIT SINGH
November 26, 2009
KANWAL MALHOTRA Vs. MEGHNA KULKARNI
January 9, 2009
KAPOOR CHAND Vs. DAL CHAND THRU
March 4, 2009
KAPTAN SINGH Vs. D.D.A.
March 2, 2009
KARAM CHAND THAPAR Vs. NATIONAL HYDROELECTRIC POWER CORP
October 13, 2009
KARAM CHAND THAPAR AND BROS. (CS) LTD. Vs. GANESH PRASAD SETH AND ORS.
August 11, 2009
KARAMSHI JETHABHAI SOMAIYA DELHI TRUST Vs. ANANT RAJ AGENCIES PVT LTD
April 16, 2009
KARAN MANDAL Vs. STATE
January 20, 2009
KARAN PROMOTOERS P LTD Vs. GREAT EASTERN SHIPPING CO LTD
March 4, 2009
KARAN SINGH Vs. STATE
January 27, 2009
KARAWAL NAGAR ROAD MARKET WELFARE ASSOCIATION Vs. UOI
May 21, 2009
KARDIO CONTROL COMPANY Vs. JITENDER SINGH
February 9, 2009
KARMA PHUNTSOK AND ORS. Vs. N.C.B.
December 9, 2009
KARMYOGI SHELTERS PVT LTD Vs. BENARSI KRISHNA COMMITTEE
August 28, 2009
KARTARI DEVI Vs. SABU R
December 1, 2009
KARTIKEYA KAPUR Vs. KIM SUKH SINHA
December 3, 2009
KARUNA KHAITAN AND ORS. Vs. FASHION DESIGN COUNCIL OF INDIA AND ANR.
March 26, 2009
KARUNAPATI PANDEY Vs. UCO BANK AND ORS.
March 30, 2009
KASHMIRA ALIAS SALIM Vs. STATE
October 14, 2009
KASTURI LAL Vs. THE LIFE INSURANCE CORPN. OF INDIA
November 13, 2009
KAUR AHLUWALIA Vs. DELHI DEVELOPMENT AUTHORITY
August 31, 2009
KAUSHALYA @ TILLA Vs. STATE
December 7, 2009
KAVERI INFRASTRUCTURE PVT LTD Vs. DELHI JAL BOARD
August 12, 2009
KAVITA AND ASHA AND ORS. Vs. SCERT AND ANR.
January 27, 2009
KAVITA GAMBHIR Vs. HARI CHAND GAMBHIR
September 7, 2009
KAY BEE ALUMS P. LTD. Vs. UNION OF INDIA (UOI)
February 2, 2009
KAY TENT INDUSTRIES Vs. UNION OF INDIA (UOI) AND ANR.
October 12, 2009
KEHAR SINGH Vs. STATE
September 24, 2009
KEJRIWAL ENTERPRISES Vs. UNION OF INDIA
September 25, 2009
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January 4, 2009
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April 20, 2009
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September 25, 2009
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September 25, 2009
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August 13, 2009
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December 15, 2009
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August 21, 2009
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October 20, 2009
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August 4, 2009
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September 11, 2009
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November 24, 2009
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March 4, 2009
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January 6, 2009
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November 27, 2009
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November 10, 2009
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April 8, 2009
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May 5, 2009
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December 23, 2009
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July 31, 2009
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September 2, 2009
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December 3, 2009
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September 7, 2009
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April 22, 2009
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October 26, 2009
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January 16, 2009
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May 13, 2009
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April 27, 2009
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November 16, 2009
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August 13, 2009
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February 19, 2009
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November 19, 2009
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August 10, 2009
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April 21, 2009
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July 23, 2009
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December 11, 2009
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August 25, 2009
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March 5, 2009
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February 16, 2009
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March 30, 2009
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August 18, 2009
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July 29, 2009
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October 22, 2009
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April 13, 2009
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November 11, 2009
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May 15, 2009
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July 17, 2009
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November 27, 2009
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April 27, 2009
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November 19, 2009
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September 7, 2009
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November 3, 2009
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May 20, 2009
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July 13, 2009
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April 24, 2009
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November 10, 2009
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September 8, 2009
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September 25, 2009
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March 20, 2009
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February 16, 2009
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May 5, 2009
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August 21, 2009
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February 17, 2009
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August 28, 2009
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May 14, 2009
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May 25, 2009
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September 1, 2009
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December 7, 2009
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September 23, 2009
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September 11, 2009
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November 3, 2009
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November 16, 2009
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February 2, 2009
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August 27, 2009
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November 18, 2009
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September 9, 2009
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March 27, 2009
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August 11, 2009
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February 13, 2009
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October 20, 2009
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May 19, 2009
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July 20, 2009
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May 4, 2009
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September 10, 2009
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December 8, 2009
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May 18, 2009
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March 20, 2009
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December 7, 2009
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September 24, 2009
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March 23, 2009
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November 10, 2009
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September 18, 2009
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April 27, 2009
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March 6, 2009
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August 18, 2009
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July 27, 2009
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September 2, 2009
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October 21, 2009
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October 22, 2009
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November 26, 2009
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May 6, 2009
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January 13, 2009
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September 24, 2009
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November 26, 2009
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January 13, 2009
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November 23, 2009
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October 9, 2009
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July 24, 2009
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April 29, 2009
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September 8, 2009
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July 15, 2009
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October 13, 2009
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July 6, 2009
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May 29, 2009
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October 8, 2009
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September 11, 2009
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March 20, 2009
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November 19, 2009
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April 16, 2009
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May 25, 2009
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May 4, 2009
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December 8, 2009
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October 20, 2009
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August 7, 2009
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July 30, 2009
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March 27, 2009
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February 16, 2009
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May 4, 2009
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March 20, 2009
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September 16, 2009
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March 31, 2009
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July 23, 2009
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November 30, 2009
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September 7, 2009
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February 26, 2009
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November 30, 2009
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February 17, 2009
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January 28, 2009
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August 17, 2009
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January 12, 2009
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September 14, 2009
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April 27, 2009
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July 7, 2009
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August 3, 2009
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August 27, 2009
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July 24, 2009
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January 22, 2009
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May 25, 2009
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January 27, 2009
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January 9, 2009
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May 22, 2009
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October 8, 2009
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September 18, 2009
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August 27, 2009
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July 2, 2009
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January 7, 2009
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March 30, 2009
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July 7, 2009
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November 12, 2009
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August 4, 2009
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April 22, 2009
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April 8, 2009
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February 2, 2009
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November 13, 2009
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July 17, 2009
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February 11, 2009
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April 29, 2009
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July 30, 2009
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February 16, 2009
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February 12, 2009
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December 16, 2009
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November 26, 2009
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April 20, 2009
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February 6, 2009
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August 17, 2009
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February 24, 2009
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July 15, 2009
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July 27, 2009
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April 23, 2009
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September 4, 2009
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March 16, 2009
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July 30, 2009
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April 17, 2009
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May 4, 2009
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October 7, 2009
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February 19, 2009
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July 17, 2009
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September 10, 2009
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October 26, 2009
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February 16, 2009
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December 15, 2009
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July 30, 2009
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September 25, 2009
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December 17, 2009
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August 27, 2009
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August 3, 2009
MANAGEMENT OF ELECTRIC CONTROL SWITCHBOARDS Vs. PRESIDING OFFICER
February 13, 2009
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April 1, 2009
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September 22, 2009
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January 22, 2009
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August 20, 2009
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July 27, 2009
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May 15, 2009
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February 25, 2009
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December 7, 2009
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August 24, 2009
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September 15, 2009
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December 4, 2009
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July 31, 2009
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September 8, 2009
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September 18, 2009
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August 10, 2009
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July 8, 2009
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September 16, 2009
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October 12, 2009
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September 9, 2009
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July 27, 2009
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September 2, 2009
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March 5, 2009
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May 27, 2009
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March 31, 2009
MUNICIPAL CORPORATION OF DELHI Vs. AMAR SINGH
August 3, 2009
MUNICIPAL CORPORATION OF DELHI Vs. SH DHAN PAL
July 31, 2009
MUNICIPAL CORPORATION OF DELHI Vs. BABU LAL
July 6, 2009
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN DELHI MUNICIPAL KARAMCHARI UNION
July 13, 2009
MUNICIPAL CORPORATION OF DELHI Vs. V LAXMI DEVI
July 9, 2009
MUNICIPAL CORPORATION OF DELHI Vs. JAI PRAKASH
August 17, 2009
MUNICIPAL CORPORATION OF DELHI Vs. RADHEY SHYAM
August 7, 2009
MUNICIPAL CORPORATION OF DELHI Vs. ABID ALI
September 3, 2009
MUNICIPAL CORPORATION OF DELHI Vs. MAHENDER SINGH
October 12, 2009
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM PAL
September 16, 2009
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN DASS
September 18, 2009
MUNICIPAL CORPORATION OF DELHI Vs. BHASIN ASSOCIATES LTD
July 31, 2009
MUNICIPAL CORPORATION OF DELHI Vs. DEVINDER NARAYAN
December 15, 2009
MUNICIPAL CORPORATION OF DELHI Vs. SHRI RAJ PAL
December 15, 2009
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM SINGH
December 11, 2009
MUNICIPAL CORPORATION OF DELHI Vs. MAHINDER SINGH
December 11, 2009
MUNICIPAL CORPORATION OF DELHI Vs. RAJESH
November 9, 2009
MUNICIPAL CORPORATION OF DELHI Vs. BALRAJ SINGH
November 20, 2009
MUNICIPAL CORPORATION OF DELHI Vs. RAKESH BROTHERS
May 6, 2009
MUNICIPAL CORPORATION OF DELHI Vs. PRADEEP OIL MILLS P. LTD.
January 15, 2009
MUNICIPAL CORPORATION OF DELHI Vs. THANDAPANI
September 22, 2009
MUNICIPAL CORPORATION OF DELHI Vs. THE CARE TAKER GROUP AND ORS.
April 27, 2009
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH
November 18, 2009
MUNICIPAL CORPORATION OF DELHI Vs. SMT. BASO DEVI
April 22, 2009
MUNICIPAL CORPORATION OF DELHI AND ANR. Vs. B.D. SHARMA
April 2, 2009
MUNIRA SIDDIQI AND ANR. THROUGH HER NEXT FRIEND AND GRANDMOTHER, RASHIDA SIDDIQI AND ANR. Vs. MUSTAFA ALEEM SIDDIQI AND ORS.
May 19, 2009
MUNSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
October 27, 2009
MURAIF QAMAR Vs. STATE
August 28, 2009
MURARI LAL Vs. BIRJU SINGH
December 11, 2009
MURLI MANOHAR LEASING AND FINANCE CO PVT LTD Vs. INTRAPORT INDIA LTD
July 20, 2009
MURTI DEVI Vs. UOI
November 6, 2009
MUSSARAT BEGUM Vs. STATE OF DELHI
November 10, 2009
MYSORE COFFEE CURING WORKS LTD. Vs. MINISTRY OF COMMERCE AND ORS.
March 30, 2009
N D M C Vs. KARAM CHAND THAPAR AND BROTHERS P LTD
July 16, 2009
N D M C Vs. AVAT RAM MAMTANI
May 11, 2009
N E LINK EXPRESS Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 4, 2009
N. MURALIDHARAN NAIR Vs. STATE OF DELHI
April 1, 2009
N.D.M.C Vs. MANJU MAINI
October 6, 2009
N.D.M.C. Vs. BRESH KUMAR
March 13, 2009
N.D.M.C. Vs. AVAT RAM MAMTANI
May 11, 2009
N.I.I.T. INSTITUTE OF INFORMATION TECHNOLOGY Vs. WEST STAR CONSTRUCTION PVT. LTD.
April 27, 2009
N.K. GARG & CO Vs. UNION OF INDIA
March 18, 2009
N.K. INDUSTRIES AND ANR. Vs. SPECIAL DIR. ENFORCEMENT FOREIG
May 19, 2009
N.K. TRIPATHI Vs. GOVT. OF NCT OF DELHI AND ORS.
February 13, 2009
N.P.A. ENGINEERS & CONTRACTORS Vs. GOVERNMENT OF INDIA
April 1, 2009
NADEEM Vs. STATE
October 13, 2009
NAEEM AHMED S/O LATE HAJI ZAHOOR AHMED Vs. UGGAR SAIN JAIN S/O G C JAIN
December 21, 2009
NAFE SINGH KHATRI Vs. SUKHDEV SINGH
July 13, 2009
NAGARJUNA CONSTRUCTION COMPANY LTD Vs. DELHI JAL BOARD
January 29, 2009
NAGENDRA VASHISHT Vs. BHAGWAT SAWROOP SHARMA
November 23, 2009
NAHEED CHAUDHARY Vs. UNION OF INDIA
May 25, 2009
NALINEE VERMA Vs. MCD
April 24, 2009
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February 16, 2009
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April 13, 2009
NANGIA CONSTRUCTION PVT. LTD. Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES
November 18, 2009
NANHEY Vs. STATE GOVT OF NCT OF DELHI
September 4, 2009
NARAIN DAS Vs. KORAMAL
April 8, 2009
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November 6, 2009
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September 9, 2009
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October 20, 2009
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November 10, 2009
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November 5, 2009
NARCOTIC CONTROL BUREAU Vs. ALI MOHD.
February 13, 2009
NARCOTIESCONTROL BUREAU Vs. SHYAM LAL
March 31, 2009
NARENDER @ SONU AND ORS. Vs. STATE (NCT OF DELHI)
October 15, 2009
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March 30, 2009
NARENDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
February 20, 2009
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December 7, 2009
NARENDER KUMAR JAIN Vs. STATE OF N C T OF DELHI
December 18, 2009
NARENDER KUMAR S/O SH. PURSHOTTAM DASS, Vs. STATE (DELHI ADMN.)
March 6, 2009
NARENDER SINGH Vs. STATE
October 12, 2009
NARENDER SINGH Vs. ENFORCEMENT DIRECTORATE
April 27, 2009
NARENDER SINGH Vs. SOMPAL AND ORS.
May 20, 2009
NARENDER YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
November 20, 2009
NARENDRA Vs. STATE
May 15, 2009
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May 29, 2009
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January 22, 2009
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November 5, 2009
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September 2, 2009
NARESH GAUR Vs. UMA GUPTA
August 13, 2009
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September 24, 2009
NARESH KUMAR Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI
October 29, 2009
NARESH KUMAR Vs. STATE
November 20, 2009
NARESH KUMAR Vs. STATE
February 16, 2009
NARESH KUMAR GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
September 14, 2009
NARESH KUMAR JAIN Vs. UOI
July 14, 2009
NARESH KUMAR MITTAL Vs. STATE BANK OF INDIA
July 17, 2009
NARESH MAHESHWARI Vs. COMMISSIONER MCD
May 29, 2009
NARESH MAHESHWARI Vs. COMMISSIONER MCD
September 25, 2009
NARESH MAHESHWARI Vs. COMMISSIONER, TRANSPORT DEPARTMENT AND ORS.
November 3, 2009
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January 30, 2009
NARESH PAL Vs. STATE
May 22, 2009
NARINDER BATRA Vs. UNION OF INDIA
March 2, 2009
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April 2, 2009
NARINDER SINGH Vs. DEVINDER KAUR
January 20, 2009
NARYANAN CONSULTANCY Vs. INDIAN OIL CORPORATION LTD. AND ORS.
May 12, 2009
NARYANAN CONSULTANCY Vs. INDIAN OIL CORPORATION LTD. AND ORS.
March 23, 2009
NASRUDDIN Vs. THE STATE
January 6, 2009
NATHA SINGH AND ORS. Vs. RAMESHWAR SINGH AND ORS.
April 13, 2009
NATHPA JHAKRI POWER CORPORATION LTD. Vs. NATHPA JHAKRI VENTURE AND ORS.
December 3, 2009
NATIOANL INSURANCE CO LGTD Vs. PAHALAD TEMPO SERVICE
March 18, 2009
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. MEGNOSTAR TELECOMMUNICATION P LTD
September 23, 2009
NATIONAL AGRICULTURAL CO-OPERATIVE Vs. RAJESH KHANNA
May 13, 2009
NATIONAL AGRICULTURAL CO-OPERATIVE FEDERATION OF INDIA LTD Vs. ROSHAN LAL LALIT MOHAN
October 12, 2009
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. (NAFED) Vs. MEGNOSTAR TELECOMMUNICATION (P) LTD. AND ORS.
May 8, 2009
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. (NAFED) Vs. EARTHTECH ENTERPRISES LTD. AND ANR.
April 23, 2009
NATIONAL AGRICULTURAL COOPERATION MARKETING FEDERATION OF INDIA LTD Vs. WOMEN DEVELOPMENT ORGANIZATION
May 4, 2009
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. RAJESH KHANNA
May 27, 2009
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. HANDUM INDUSTRIES LTD
May 20, 2009
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. VIRAT EXPORTS PVT. LTD. AND ANR.
August 31, 2009
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. DISHA IMPEX (PVT.) LTD.
September 15, 2009
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. ROJ ENTERPRISES (P) LTD.
September 3, 2009
NATIONAL AGRICULTURAL CORP. MARKETING Vs. RELIANCE POLYCRETE LTD
September 25, 2009
NATIONAL AGRICULTUREAL MARKETING FEDRETION OF INDIA LTD Vs. ALIMENTA S A
July 10, 2009
NATIONAL AVIATION COMPANY OF INDIA LTD Vs. SECRETARY MINISTRY OF LABOUR
August 11, 2009
NATIONAL BICYCLE KARAMCHARI Vs. UNION OF INDIA
May 27, 2009
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. DEPUTY LABOUR COMMISSIONER CUM CESS COLLECTOR GOVT OF NCT OF DELHI
August 28, 2009
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March 20, 2009
NATIONAL FERTILIZERS LTD Vs. HARNEK SINGH
March 30, 2009
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SOM DATT BUILDERS- NCC-NEC(JV)
November 17, 2009
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. YOUONE MAHARIA (JV)
July 1, 2009
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September 17, 2009
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHELADIA ASSOCIATES INC
August 21, 2009
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August 11, 2009
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August 7, 2009
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October 30, 2009
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. K K SARIN
April 9, 2009
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July 3, 2009
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD.
August 17, 2009
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April 6, 2009
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July 1, 2009
NATIONAL HYDRO ELECTRIC POWER CORPN LTD Vs. PUNJAB AND SIND BANK
September 3, 2009
NATIONAL INSTALLATION CO. Vs. NEW DELHI MUNICIPAL COUNCIL
March 23, 2009
NATIONAL INSURANCE CO Vs. JASWANT SINGH
July 10, 2009
NATIONAL INSURANCE CO LTD Vs. FARZANA
July 14, 2009
NATIONAL INSURANCE CO LTD Vs. HASNU
July 16, 2009
NATIONAL INSURANCE CO LTD Vs. NATIONAL CO-OPERATIVE CONSUMER FEDERATION OF INDIA LTD
May 21, 2009
NATIONAL INSURANCE CO LTD Vs. SHIELA AVINASHI
July 2, 2009
NATIONAL INSURANCE CO LTD Vs. MADHUBALA
March 31, 2009
NATIONAL INSURANCE CO LTD Vs. GEETA
March 27, 2009
NATIONAL INSURANCE CO LTD Vs. MITHLESH DEVI
April 24, 2009
NATIONAL INSURANCE CO LTD Vs. MUMTAZ
October 7, 2009
NATIONAL INSURANCE CO LTD Vs. RANJIT SINGH @ RANA; HARVINDER KAUR W/O DALBIR SINGH
November 26, 2009
NATIONAL INSURANCE CO. LTD. Vs. AHRAR AHMED AND ORS.
November 25, 2009
NATIONAL INSURANCE CO. LTD. Vs. KAMLESH SINGH AND ORS.
October 27, 2009
NATIONAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
May 29, 2009
NATIONAL INSURANCE CO. LTD. Vs. NIVEDITA SHARMA AND ORS.
July 29, 2009
NATIONAL INSURANCE CO. LTD. Vs. NISHA DEVI AND ORS.
September 3, 2009
NATIONAL INSURANCE CO. LTD. Vs. HEMANTI AND ORS.
September 1, 2009
NATIONAL INSURANCE CO. LTD. Vs. SHRI RANJIT SINGH @ RANA AND SMT. HARVINDER KAUR W/O. SH. DALBIR SINGH
November 26, 2009
NATIONAL INSURANCE CO. LTD. Vs. KANIKA SABOO AND ORS.
March 26, 2009
NATIONAL INSURANCE CO. LTD. Vs. PRABHAWATI SHARMA AND ORS.
December 8, 2009
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. RAJ MALA AND ORS.
November 4, 2009
NATIONAL INSURANCE CO.LTD Vs. PUSHPA
September 1, 2009
NATIONAL INSURANCE COMPANY Vs. PAPPU
November 6, 2009
NATIONAL INSURANCE COMPANY LTD Vs. VASDEV KUKREJA & ORS
August 27, 2009
NATIONAL INSURANCE COMPANY LTD Vs. PREM PAL SINGH & ORS
August 12, 2009
NATIONAL MUSKETRY STORES Vs. D.S.I.D.C. AND ANR.
March 25, 2009
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April 15, 2009
NATIONAL RESEARCH DEVELOPMENT CORPN Vs. ABS PLASTICS LIMITED
April 1, 2009
NATIONAL RUBBER CORPORATION Vs. M R CHOUDHARY
August 18, 2009
NATIONAL SMALL INDUSTRIES Vs. DUAL STRUCTURAL AND INDUSTRIES LTD
August 21, 2009
NATIONAL SMALL INDUSTRIES Vs. GAAJRA INTERNATIONAL
January 30, 2009
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December 14, 2009
NATIONAL SMALL INDUSTRIRA CORPORATION LTD. Vs. ASA RUBBER INDUSTRIES PVT. LTD.
September 1, 2009
NATIONAL TEXTILE CORPORATION LTD. Vs. THE PRESIDING OFFICER
May 19, 2009
NATIONAL THERMAL POWER CORPORATION LTD Vs. WIG BROTHERS BUILDERS AND ENGINEERS LTD
April 27, 2009
NATIONAL THERMAL POWER CORPORATION LTD Vs. WIG BROTHERS BUILDERS AND ENGINEERS LTD
April 17, 2009
NATIONAL THERMAL POWER CORPORATION LTD. Vs. V.U. SEEMON AND ANR.
August 7, 2009
NATIONALAGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. STATE
November 27, 2009
NAURANG DEVI Vs. MAN SINGH
September 7, 2009
NAUSHAD Vs. STATE
November 5, 2009
NAV BHARAT ELECTRONICS Vs. SHANKER LAL AND ANR.
February 26, 2009
NAV NIRMAN ENGG AND CONTRACTORS Vs. VIVEKANAND MAHILA COLLEGE
April 21, 2009
NAV YUWAK GRAM VIKAS SAMITI Vs. GOVT OF NCT OF DELHI
August 27, 2009
NAVAL GENT MARITIME LIMITED Vs. SHIVNATH RAI HARNARAIN I LTD
September 17, 2009
NAVAL KISHORE Vs. INDIAN CEMENT
December 18, 2009
NAVEEN JAIN Vs. BHAJAN SINGH AND ORS.
October 27, 2009
NAVEEN KUMAR Vs. STATE
March 13, 2009
NAVEEN KUMAR KEDIA @ NAVEEN KEDIA Vs. STATE
January 13, 2009
NAVEEN METAL Vs. RAM BALI
November 4, 2009
NAVEET KUMAR TIWARI Vs. UOI
November 12, 2009
NAVINYA BUILDCON PRIVATE LIMITED Vs. UNION OF INDIA
April 8, 2009
NAVITA VASHISHTH Vs. MOHD. RASHID AND ORS.
April 27, 2009
NAVNIT TALWAR Vs. REGISTRAR, APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE AND ORS.
May 15, 2009
NAWAB CONSULTANTS FOR IDEAS Vs. UNION OF INDIA
July 31, 2009
NAWAL Vs. STATE
September 3, 2009
NAWAL KISHORE Vs. STATE
December 11, 2009
NAWAL KISHORE GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 20, 2009
NAZ FOUNDATION Vs. GOVERNMENT OF NCT OF DELHI
July 2, 2009
NB SINGH Vs. PERFEXA SOLUTIONS PVT LTD
May 29, 2009
NCB Vs. AZIZ AHMAD
December 4, 2009
NEELAM CHOPRA Vs. UNIVERSITY OF DELHI AND ANR
October 20, 2009
NEELAM PAWAR Vs. NATIONAL INSURANCE CO LTD
August 7, 2009
NEENA KHANNA Vs. PEEPEE PUBLISHERS AND DISTRIBUTORS PVT. LTD.
July 17, 2009
NEERA VIRA Vs. STATE BANK OF INDIA
May 20, 2009
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April 21, 2009
NEERAJ SHARMA Vs. NCT OF DELHI
April 6, 2009
NEERU WALIA Vs. INDERBIR SINGH UPPAL
May 29, 2009
NEETU YADAV Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
July 17, 2009
NEKH PAL ALIAS NEK PAL Vs. STATE
December 9, 2009
NEO GURISHI EDUCATIONAL SOCIETY (REGISTERED) Vs. DIRECTOR OF INCOME TAX
July 7, 2009
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September 16, 2009
NETAJI SUBHASH INST OF TECHNOLOGY Vs. ALKA AHUJA
August 21, 2009
NETWORK SOLUTIONS, LLC Vs. NETWORK SOLUTIONS PVT. LTD.
August 11, 2009
NEW DELHI MUNICIPAL CORPORATION Vs. RAMBIR
July 7, 2009
NEW DELHI MUNICIPAL COUNCIL Vs. UNION OF INDIA
August 17, 2009
NEW DELHI MUNICIPAL COUNCIL Vs. OM PRAKASH SETHI
September 18, 2009
NEW DELHI MUNICIPAL COUNCIL Vs. BUDH RAM
December 14, 2009
NEW INDIA ASSURANCE CO LTD Vs. RAKESH AHUJA
December 3, 2009
NEW INDIA ASSURANCE CO LTD Vs. SUSHILA
September 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. VIDYA DEVI
August 10, 2009
NEW INDIA ASSURANCE CO LTD Vs. INDRA SARDANA
July 20, 2009
NEW INDIA ASSURANCE CO LTD Vs. UNION OF INDIA
July 2, 2009
NEW INDIA ASSURANCE CO LTD Vs. SURINDER PAL
May 21, 2009
NEW INDIA ASSURANCE CO LTD Vs. UOI
April 18, 2009
NEW INDIA ASSURANCE CO LTD Vs. GEETA DEVI
March 31, 2009
NEW INDIA ASSURANCE CO LTD Vs. PRATIBHA SHRIVASTAVA
March 23, 2009
NEW INDIA ASSURANCE CO LTD Vs. OM VATI
February 2, 2009
NEW INDIA ASSURANCE CO LTD Vs. RAKESH AHUJA
December 23, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. AMRITA DEVI
November 12, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. GURSHARAN KAUR AND ORS.
September 22, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. GANGA DEVI AND ORS.
November 23, 2009
NEW INDIA ASSURANCE CO.LTD Vs. RAMESH
August 26, 2009
NEW INDIA ASSURANCE COMPANY Vs. LAXMI DEVI
August 21, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAGPATI AND OTHERS
August 10, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARISH KUMAR ARYA
May 19, 2009
NEW INDIA ASSURANCE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
February 20, 2009
NEW MACHINE CO. LTD. Vs. S.B. AIR CONTROLS PVT. LTD.
February 13, 2009
NEWS LINE Vs. UNION OF INDIA
April 2, 2009
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May 6, 2009
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May 26, 2009
NEX TENDERS (INDIA) PVT. LTD Vs. MINISTRY OF COMMERCE & INDUSTRY
April 2, 2009
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August 7, 2009
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October 23, 2009
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January 6, 2009
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January 16, 2009
NIIT LTD Vs. UNION OF INDIA
December 11, 2009
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September 18, 2009
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August 31, 2009
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July 22, 2009
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December 23, 2009
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July 21, 2009
NIRMAL BHANWARLAL JAIN Vs. GHCL EMPLOYEES STOCK OPTION TRUST
December 14, 2009
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July 29, 2009
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November 17, 2009
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August 24, 2009
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April 13, 2009
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August 7, 2009
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February 25, 2009
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January 16, 2009
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September 22, 2009
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December 10, 2009
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September 22, 2009
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July 27, 2009
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August 31, 2009
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April 24, 2009
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August 25, 2009
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October 12, 2009
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August 24, 2009
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July 15, 2009
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July 24, 2009
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April 8, 2009
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February 13, 2009
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May 5, 2009
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September 11, 2009
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February 6, 2009
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August 3, 2009
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August 31, 2009
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October 9, 2009
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May 14, 2009
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September 11, 2009
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February 26, 2009
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July 14, 2009
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August 6, 2009
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April 27, 2009
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September 3, 2009
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December 11, 2009
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December 3, 2009
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February 9, 2009
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July 30, 2009
OM PRAKASH Vs. GOVERNMENT OF N C T
July 24, 2009
OM PRAKASH Vs. LAMBA PLASTICS
July 13, 2009
OM PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
May 4, 2009
OM PRAKASH AND ANR. Vs. STATE (GOVT. OF NCT OF DELHI)
December 7, 2009
OM PRAKASH AND ORS. Vs. MUKHTIAR SINGH AND ORS.
April 20, 2009
OM PRAKASH BAJAJ Vs. SOM DUTT BAJAJ
February 2, 2009
OM PRAKASH KAPOOR Vs. STATE
January 7, 2009
OM PRAKASH SHARMA Vs. KISHAN
January 30, 2009
OM PRAKASH SHRIVASTAV Vs. UNION OF INDIA
February 6, 2009
OM PRAKASH SHRIVASTAVA ALIAS BABLOO SHRIVASTAVA Vs. STATE OF NCT OF DELHI
October 15, 2009
OM PRAKASH TIWARI Vs. STATE
April 6, 2009
OM SINGH @ OMI Vs. THE STATE, DELHI ADMN.
September 14, 2009
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January 19, 2009
OMBIR SINGH Vs. STATE OF NCT OF DELHI
December 16, 2009
ON DOT COURIERS AND CARGO LTD Vs. ANAND SINGH RAWAT
October 26, 2009
ONGC VIDESH LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 21, 2009
ONKAR INVESTMENTS PVT. LTD. Vs. SH. J.P. RAWAT
December 9, 2009
ONLINE HOTEL RESERVATIONS PVT. LTD Vs. CLASSIC CITI INVESTMENT PVT. LTD
April 2, 2009
ONLINE IT SHOPPE INDIA PVT. LTD. Vs. STATE
November 20, 2009
ORIENTAL BANK OF COMMERCE Vs. GINNI PLASTIC INDUSTRIES
January 21, 2009
ORIENTAL INSURANCE CO LTD Vs. AMIT KUMAR
December 2, 2009
ORIENTAL INSURANCE CO LTD Vs. RAJINDER
November 19, 2009
ORIENTAL INSURANCE CO LTD Vs. VED PRAKASH MADAN
October 7, 2009
ORIENTAL INSURANCE CO LTD Vs. SATPAL
March 31, 2009
ORIENTAL INSURANCE CO LTD Vs. UOI
July 1, 2009
ORIENTAL INSURANCE CO. LTD. Vs. JITENDER KUMAR
November 23, 2009
ORIENTAL INSURANCE CO. LTD. Vs. SMT. MAN SINGH AND ORS.
April 21, 2009
ORIENTAL INSURANCE CO. LTD. Vs. URMILA DEVI AND ORS.
April 22, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLESH
December 4, 2009
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October 14, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. NEELAM JAIN AND ORS.
September 23, 2009
ORISSA OIL INDUSTRIES LTD Vs. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA
October 26, 2009
ORRISA INDUSTRIES LTD. Vs. CEMENT CORPORATION OF INDIA LTD.
March 25, 2009
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September 1, 2009
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August 18, 2009
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November 3, 2009
P C HOTA Vs. C B S E
November 25, 2009
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July 14, 2009
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July 22, 2009
P K GUPTA Vs. MAM CHAND
May 18, 2009
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August 26, 2009
P P JEWELLERS PVT LTD Vs. P P BUILDWELL PVT LTD
September 24, 2009
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November 20, 2009
P. L. GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
July 7, 2009
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April 13, 2009
P.E.C. LTD. (A GOVT. OF INDIA ENTERPRISES) Vs. JAI BHAGWAN
May 27, 2009
P.K. OMANA MOHAN DAS AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
October 23, 2009
P.K. SARIN Vs. UNION OF INDIA (UOI) AND ORS.
February 25, 2009
P.N. CHAWLA Vs. COMMISSIONER OF INDUSTRIES AND ORS.
October 23, 2009
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July 6, 2009
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August 24, 2009
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November 30, 2009
PACIFIC GREENS INFRACON PVT LTD Vs. SENIOR BUILDERS LTD
April 15, 2009
PADAM EXPORTS Vs. UNION OF INDIA
July 17, 2009
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January 6, 2009
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April 27, 2009
PAL SINGH ALIAS PALA Vs. STATE
March 4, 2009
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September 15, 2009
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August 12, 2009
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September 15, 2009
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March 2, 2009
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May 5, 2009
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September 25, 2009
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April 13, 2009
PAPPAN Vs. STATE GOVT OF N C T OF DELHI
November 10, 2009
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May 27, 2009
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April 8, 2009
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July 1, 2009
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December 24, 2009
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August 31, 2009
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September 17, 2009
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April 21, 2009
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February 9, 2009
PARAS RAM Vs. VICE CHAIRMAN DDA
August 26, 2009
PARASUCO JEANS INC. Vs. THE ORIENTAL FOUNDATION AND ORS.
December 22, 2009
PARBATI Vs. STATE OF DELHI
August 26, 2009
PARDEEP KUMAR Vs. STATE DELHI ADMINISTRATION
February 2, 2009
PARDES DEHYDRATION CO. Vs. UNION OF INDIA (UOI)
December 16, 2009
PARIVAR SEVA SANSTHA AND ORS. Vs. THE STATE
October 20, 2009
PARMESH KUMAR Vs. STATE
March 6, 2009
PARMINDER JEET SINGH Vs. KULJIT SINGH
February 6, 2009
PARMIT @ PEHLWAN Vs. STATE
January 29, 2009
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December 23, 2009
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January 9, 2009
PARUL HOMEO LABORATORY PVT LTD Vs. RAJ RANI AGGARWAL
October 22, 2009
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September 22, 2009
PARUL SARWAL Vs. C B S E
August 7, 2009
PARVATI DEVI MEHTA Vs. SURESH KUMAR
March 31, 2009
PARVIN BAHL Vs. OFFICE OF SECRETARY LABOUR
January 23, 2009
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April 2, 2009
PARYAVARAN AVAM JANUTHAN MISSION Vs. LT GOVERNOR
November 18, 2009
PATEL RAJESH KUMAR ARVIND KUMAR Vs. UNION OF INDIA
November 6, 2009
PATIALA DISTILLERS Vs. U O I
November 10, 2009
PATTI RAM Vs. KUSHAL PAL SINGH
November 4, 2009
PAUL BERKOWITZ Vs. RAJIB SAHA AND ANR.
April 29, 2009
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May 25, 2009
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October 15, 2009
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April 9, 2009
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July 29, 2009
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July 15, 2009
PAWAN VERMA Vs. S H O P S MODEL TOWN
February 10, 2009
PAWITTRA CO-OPERATIVE HOUSING SOCIETY LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
May 8, 2009
PDM COLLEGE OF ENGINEERING Vs. GOVT OF NCT OF DELHI
April 1, 2009
PEAREY LAL S/O. SHRI FATEH CHAND Vs. SURENDRA NATH
August 27, 2009
PEARL WOOLLEN MILLS Vs. UNION OF INDIA
July 15, 2009
PEEPEE PUBLISHER AND DISTRIBUTORS P LTD Vs. NEENA KHANNA
May 8, 2009
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March 5, 2009
PEOPLES UNION FOR CIVIL LIBERTIES Vs. M KHALILULLAH
March 3, 2009
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July 27, 2009
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May 27, 2009
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April 20, 2009
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May 11, 2009
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December 15, 2009
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April 13, 2009
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April 8, 2009
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March 12, 2009
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March 2, 2009
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July 31, 2009
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October 7, 2009
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September 1, 2009
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September 11, 2009
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October 14, 2009
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April 27, 2009
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December 8, 2009
PINTOO SAMADAR Vs. STATE OF NCT DELHI
December 5, 2009
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September 11, 2009
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January 13, 2009
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December 17, 2009
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February 20, 2009
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September 3, 2009
PLAYBOY ENTERPRISES INTERNATIONAL INC. Vs. MR. CHAITANYA PRABHU AND ORS.
April 21, 2009
PLAZA PLASTICS Vs. GOVT. OF NCT
January 22, 2009
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December 22, 2009
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September 15, 2009
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May 25, 2009
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August 28, 2009
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April 17, 2009
POLYTRON AND FRAGRANCE INDUSTRIES P LTD Vs. NATIONAL INSURANCE CO LTD
April 27, 2009
POOJA GIRIDHAR Vs. SURINDER NATH GIRIDHAR (DELHI)
December 18, 2009
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March 17, 2009
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December 7, 2009
POONAM KHATTAR Vs. LIFE INSURANCE CORPORATION OF INDIA
July 22, 2009
POONAM MANSHANI Vs. J AND K BANK LTD
November 10, 2009
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May 6, 2009
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September 25, 2009
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August 17, 2009
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April 21, 2009
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July 14, 2009
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September 1, 2009
POYSHA OXYGEN PVT LTD Vs. SH ASHWINI SURI
July 30, 2009
PRABHAT KUMAR SRIVASTAVA Vs. DIRECTOR OF ENFORCEMENT
July 17, 2009
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December 2, 2009
PRABHU DAYAL Vs. STATE
November 17, 2009
PRABHU NATH Vs. STATE
March 23, 2009
PRADEEP KUMAR Vs. INTERNATIONAL TRAVEL HOUSE LTD
July 27, 2009
PRADEEP KUMAR Vs. BIJENDRA KUMAR
July 9, 2009
PRADEEP KUMAR Vs. INTERNATIONAL TRAVEL HOUSE LTD. AND ANR.
July 3, 2009
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February 2, 2009
PRADEEP KUMAR CHAKRABORTY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
July 3, 2009
PRADEEP KUMAR KASHYAP Vs. MANAGING DIRECTOR, HOTEL CORPORATION OF INDIA LIMITED
May 30, 2009
PRADEEP KUMAR SHARMA Vs. RATNA SHARMA
July 3, 2009
PRADEEP SAINI AND ANR. Vs. STATE
September 9, 2009
PRADEEP SHARMA AND ANR. Vs. JAGVEER SINGH AND ORS.
July 31, 2009
PRADIP KUMAR CHAKRAVARTY Vs. SATISH MIGLANI
August 10, 2009
PRADYOT KUMAR GHOSH Vs. PARAS DYES AND CHEMICALS
November 26, 2009
PRAFULLA SAMANTRA Vs. MINISTRY OF ENVIRONMENT AND FORESTS
May 6, 2009
PRAGATI MGFR Vs. U O I
October 29, 2009
PRAGATI MGFR. AND SUPPLIERS Vs. U.O.I
October 19, 2009
PRAJAN KUMAR JAIN Vs. RAVI MALHOTRA
October 26, 2009
PRAKASH ATLANTA JV AND ORS. Vs. NHAI AND ORS.
March 30, 2009
PRAKASH BAFNA Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE AND ORS.
December 11, 2009
PRAKASH CHAND Vs. SUPEREX INDUSTRIES
August 26, 2009
PRAKASH CHAND YADAV Vs. ENFORCEMENT DIRECTORATE
April 6, 2009
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July 20, 2009
PRAKASH TUBES LTD Vs. UNION OF INDIA
May 1, 2009
PRAKRITI RESTAURANT P. LTD Vs. INDIA TRADE PROMOTION ORGANIZATION
July 27, 2009
PRAMOD Vs. STATE OF NCT OF DELHI
December 11, 2009
PRAMOD KHANNA AND ANR. Vs. SUBOD KHANNA AND ANR.
July 6, 2009
PRAMOD KUMAR Vs. CONTINENTAL TELEPOWER INDUSTRIES LTD
September 1, 2009
PRAMOD KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
August 6, 2009
PRAMOD KUMAR Vs. GENERAL EXPORT AGENCIES
May 12, 2009
PRAMOD KUMAR Vs. P S DHINGRA
January 19, 2009
PRAMOD KUMAR Vs. STATE
November 11, 2009
PRAMOD KUMAR @ PINTOO Vs. STATE
February 9, 2009
PRAMOD KUMAR DIXIT Vs. STATE BANK OF INDIA
May 25, 2009
PRAMOD KUMAR JAIN Vs. LT GOVERNOR
October 29, 2009
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July 20, 2009
PRANAV KUMAR MISHRA Vs. GOVT OF NCT OF DELHI
April 8, 2009
PRANSHU S RAGHUVANSH Vs. INDRAPRASTHA INSTITUTE OF INFORMATION TECHNOLOGY
October 7, 2009
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May 12, 2009
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January 21, 2009
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September 22, 2009
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November 11, 2009
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October 9, 2009
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February 5, 2009
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April 28, 2009
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April 23, 2009
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August 27, 2009
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May 14, 2009
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August 20, 2009
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October 5, 2009
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November 5, 2009
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November 30, 2009
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October 23, 2009
PRAVEEN MITTAL Vs. DEPARTMENT OF ENVIROMENT GOVT OF NCT
August 28, 2009
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May 26, 2009
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September 18, 2009
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October 8, 2009
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May 28, 2009
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April 21, 2009
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May 22, 2009
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December 4, 2009
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February 9, 2009
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August 13, 2009
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October 12, 2009
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May 30, 2009
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August 27, 2009
PREM NATH DIESELS PVT LTD Vs. STATE
July 1, 2009
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January 7, 2009
PREM POWER CONSTRUCTION PVT LTD Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
May 4, 2009
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November 23, 2009
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May 5, 2009
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July 9, 2009
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November 16, 2009
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January 9, 2009
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February 27, 2009
PRIMA DEVELOPERS Vs. LORDS CO OP GROUP HOUSINGH SOCIETY LTD
May 8, 2009
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December 18, 2009
PRINTER HOUSE PVT LTD Vs. NISHI SINGH
March 23, 2009
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May 29, 2009
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April 13, 2009
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January 20, 2009
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March 27, 2009
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October 21, 2009
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November 26, 2009
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April 2, 2009
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May 25, 2009
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November 18, 2009
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July 24, 2009
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April 1, 2009
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October 6, 2009
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August 21, 2009
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May 21, 2009
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October 9, 2009
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July 30, 2009
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February 5, 2009
PROMILA ANAND Vs. REGISTRAR COOPERATIVE SOCIETIES
September 14, 2009
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December 21, 2009
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April 6, 2009
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November 6, 2009
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August 12, 2009
PSJ FINANCE & INVESTMENT LTD. Vs. COMMISSIONER OF INCOME TAX
May 27, 2009
PT MUNSHI RAM AND ASSOCIATES PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
July 2, 2009
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April 1, 2009
PT. MUNSHI RAM AND ASSOCIATES (P) LTD. Vs. RITES AND ANR.
October 28, 2009
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January 23, 2009
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July 10, 2009
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April 27, 2009
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April 6, 2009
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October 13, 2009
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September 10, 2009
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February 17, 2009
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December 8, 2009
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May 8, 2009
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August 25, 2009
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August 26, 2009
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May 11, 2009
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August 7, 2009
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October 7, 2009
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November 3, 2009
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May 5, 2009
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September 15, 2009
PUNJAB TRACTORS LIMITED Vs. INTERNATIONAL TRACTORS LTD
September 18, 2009
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August 10, 2009
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August 12, 2009
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October 20, 2009
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January 30, 2009
PURE DRINKS (NEW DELHI) LTD. Vs. COMMISSIONER OF VALUE ADDED TAX, NEW DELHI
September 25, 2009
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October 6, 2009
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July 30, 2009
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January 19, 2009
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April 24, 2009
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July 28, 2009
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October 6, 2009
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August 21, 2009
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April 8, 2009
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July 2, 2009
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January 16, 2009
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August 4, 2009
PVR PICTURE LTD Vs. STUDIO 18
July 9, 2009
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September 23, 2009
PYARE LAL Vs. STATE
November 16, 2009
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January 9, 2009
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March 2, 2009
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April 21, 2009
R C SHARMA Vs. STATE CBI
February 11, 2009
R D SHARMA AND SONS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
August 12, 2009
R K MISHRA Vs. STATE
August 17, 2009
R K SAHU Vs. UOI
July 27, 2009
R K SANGWAN Vs. STATE
March 18, 2009
R K SINGH Vs. D D A
January 7, 2009
R K SINHA Vs. STATE
August 18, 2009
R N BHATNAGAR Vs. UOI
November 19, 2009
R N SINHA Vs. NISHA JAGATIANI
April 9, 2009
R P BUILDERS Vs. DDA
July 24, 2009
R P MATHUR PROP RADHIKA LEATHER FASHIONS Vs. S R P INDUSTRIES LTD
February 9, 2009
R P S EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 2009
R R KABELS LTD Vs. AAIFR
April 9, 2009
R S MEWATI Vs. UNION OF INDIA
December 17, 2009
R SEN GUPTA Vs. MAY AND BAKER INDIA LTD
February 6, 2009
R. GOWRISHANKER AND ORS. Vs. NARAIN JEWELLERS
August 26, 2009
R. NALLATHURAI Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.
March 30, 2009
R.A. SHARMA Vs. R.B. RAM ROOP VIDYA MANDIR SR. SECONDARY SCHOOL AND ANR.
May 21, 2009
R.A. SHARMA AND ORS. Vs. RAJ KUMAR AND ORS.
April 20, 2009
R.C. SABHARWAL Vs. COMMISSIONER OF INCOME TAX
July 29, 2009
R.D. SHARMA AND SONS Vs. IRTC LTD. AND ORS.
July 30, 2009
R.K. ASSOCIATES Vs. THE MANAGING DIRECTOR, IRCTC AND ANR.
January 14, 2009
R.K. BHANDARI Vs. STATE
July 14, 2009
R.K. BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
July 20, 2009
R.K. GARG Vs. UNION OF INDIA
September 9, 2009
R.K. INDUSTRIES Vs. RAM KISHAN AND ORS.
January 16, 2009
R.K. NANDA Vs. THE STATE
July 20, 2009
R.K. OJHA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
July 3, 2009
R.K. REFRESHMENTS AND ENTERPRISES (P) LTD. Vs. INDIAN RAILWAY CATERING AND TOURISM CORP. LTD. AND ORS.
October 21, 2009
R.K. SHARMA Vs. BHARAT LITHO
May 19, 2009
R.K. VERMA Vs. DTC
October 21, 2009
R.K. YADAV Vs. UNION OF INDIA (UOI) AND ORS.
May 13, 2009
R.M. YADAV AND ORS. Vs. UUION OF INDIA (UNION OF INDIA) AND ORS.
March 31, 2009
R.N. SHARMA Vs. ASHOK GAUTAM AND ORS.
May 19, 2009
R.P. SINGLA Vs. C.K. KAPUR
March 2, 2009
R.P.S. PANWAR Vs. UNION OF INDIA (UOI) AND ORS.
December 7, 2009
R.S. DUBEY Vs. UNION OF INDIA (UOI) AND ORS.
October 12, 2009
R.S. MISRA Vs. UNION OF INDIA (UOI) AND ORS.
July 10, 2009
R.S.MISHRA Vs. RANGLAL JAMUDA
January 21, 2009
RACHAN SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
February 16, 2009
RADHA DUBEY Vs. GOVERNMENT OF NATIONAL CAPITAL
December 21, 2009
RADHIKA NARANG Vs. KARUN RAJ NARANG
January 16, 2009
RADHIKA SPINNING MILLS LTD Vs. STRESSED ASSETS STABLISATION FUND
April 8, 2009
RAFI AHMED AND ANR. Vs. STATE
April 17, 2009
RAGHBIR SINGH Vs. SHEELA WANTI
February 18, 2009
RAGHUBIR SINGH Vs. DELHI TRANSPORT CORPORATION
April 23, 2009
RAGHUBIR SINGH Vs. STATE
April 2, 2009
RAGHUBIR SINGH Vs. STATE
September 4, 2009
RAGHUBIR SINGH ARORA Vs. D.D.A.
April 16, 2009
RAGHUNATH PRASAD SAKET Vs. SATYAWATI COLLEGE AND ORS.
October 6, 2009
RAHIS AHMED Vs. STATE
November 30, 2009
RAHUL CHAUDHARY Vs. OIL AND NATURAL GAS CORPORATION
December 8, 2009
RAHULIJEE AND COMPANY P. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL
December 23, 2009
RAI SANDEEP Vs. STATE
January 27, 2009
RAI SINGH Vs. STATE
November 24, 2009
RAIHAN RAZA Vs. UNION OF INDIA (UOI) AND ORS.
August 21, 2009
RAJ AND ASSOCIATES Vs. VIDESH SANCHAR VIGAM LIMITED
April 29, 2009
RAJ CHAUDHARY Vs. DIR OF EDUCATION
August 7, 2009
RAJ CHAWLA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
January 12, 2009
RAJ KHURANA Vs. AMRAWATI MADAN
August 18, 2009
RAJ KISHORE Vs. STATE
July 29, 2009
RAJ KISHORE SINGH AND ORS. Vs. THE CENTRAL CIVIL SERVICES BOARD
January 16, 2009
RAJ KUMAR Vs. STATE
April 20, 2009
RAJ KUMAR Vs. STATE OF NCT OF DELHI
January 28, 2009
RAJ KUMAR Vs. FINANCIAL COMMISSIONER
December 17, 2009
RAJ KUMAR Vs. STATE
September 7, 2009
RAJ KUMAR Vs. THE STATE (N.C.T. OF DELHI)
May 21, 2009
RAJ KUMAR @ PAPPU Vs. THE STATE (GOVT. OF NCT) DELHI
January 9, 2009
RAJ KUMAR @ RAJU Vs. STATE
November 12, 2009
RAJ KUMAR @ RAJU Vs. STATE
March 25, 2009
RAJ KUMAR @ RAJU Vs. THE STATE (G.N.C.T. OF DELHI)
October 30, 2009
RAJ KUMAR ALIAS PAPPU Vs. STATE
December 7, 2009
RAJ KUMAR ALIAS RAJU Vs. STATE
September 9, 2009
RAJ KUMAR BANSAL Vs. STATE
October 21, 2009
RAJ KUMAR JAISWAL Vs. RANGI INTERNATIONAL PVT LTD
October 27, 2009
RAJ KUMAR KAPOOR Vs. STATE GOVT OF NCT OF DELHI
January 27, 2009
RAJ KUMAR LINDER Vs. STATE OF NCT OF DELHI
April 28, 2009
RAJ KUMAR SHARMA Vs. STATE OF DELHI
July 30, 2009
RAJ KUMARI AND ORS. Vs. SHRI SATNAM SINGH AND ORS.
April 13, 2009
RAJ RANI BHASIN Vs. STATE
April 23, 2009
RAJ SINGH Vs. STATE
December 15, 2009
RAJ SINGH Vs. STATE
September 11, 2009
RAJ SINGH Vs. M C D
October 23, 2009
RAJA RAM AND ANR. Vs. THE STATE
November 26, 2009
RAJALAKSHMI EDUCATIONAL TRUST Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER
September 14, 2009
RAJAN BABU T.B. HOSPITAL PATIENTS WELFARE SOCIETY REGD. Vs. SAVITRI DEVI
May 28, 2009
RAJAN NAIR Vs. KRISHNAN ASSOCIATES P LTD
August 26, 2009
RAJAT BHATIA Vs. ROLI BHATIA
November 18, 2009
RAJAT PHARMACHEM LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
July 24, 2009
RAJBIR SINGH Vs. STATE OF DELHI
December 17, 2009
RAJBIR SINGH Vs. UOI
December 8, 2009
RAJBIR SINGH Vs. ASHOK KUMAR
September 9, 2009
RAJEEV CHOUDHARY Vs. STATE
May 1, 2009
RAJEEV JAGGI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
November 19, 2009
RAJEEV JOSHI Vs. UNION OF INDIA
April 23, 2009
RAJEEV KUMAR Vs. D.T.C.
May 4, 2009
RAJEEV KUMAR SINHA Vs. STATE
March 13, 2009
RAJEEV MEHRA Vs. SUDHIR KUMAR SACHDEV
February 6, 2009
RAJEEV PREENJA Vs. SARIKA
February 26, 2009
RAJEEV SHEOPURI Vs. REGISTRAR COOPERATIVE SOCIETIES
September 2, 2009
RAJENDER KUMAR AND ANR. AND Vs. STATE COUNCIL OF EDUCATION RESEARCH AND TRAINING AND ORS.
January 29, 2009
RAJENDER KUMAR BANSAL AND ORS. Vs. J.J. JEWELLERS AND ANR.
December 23, 2009
RAJENDER SINGH Vs. STATE
January 16, 2009
RAJENDER SINGH Vs. STATE
February 16, 2009
RAJENDERA SETHIA Vs. GAIL INDIA LIMITED
April 30, 2009
RAJENDRA KUMAR Vs. GOVT OF NCT OF DELHI
April 17, 2009
RAJENDRA KUMAR SHUKLA Vs. STATE N.C.T. OF DELHI AND ORS.
April 15, 2009
RAJESH Vs. STATE
April 24, 2009
RAJESH Vs. STATE
December 21, 2009
RAJESH ARORA Vs. STATE
March 25, 2009
RAJESH BANSAL Vs. PRITAM SINGH
January 12, 2009
RAJESH BHAGIRTH (DR ) Vs. PRADEEP SETHI
November 10, 2009
RAJESH GUPTA Vs. MCD
August 10, 2009
RAJESH JAIN Vs. STATE N CT OF DELHI
November 24, 2009
RAJESH JOSHI Vs. UOI
October 6, 2009
RAJESH KUKMAR GARG Vs. J.K. GARG
December 7, 2009
RAJESH KUMAR Vs. DIRECTOR GENERAL BSF
November 16, 2009
RAJESH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
August 6, 2009
RAJESH KUMAR Vs. COMMISSIONER OF INCOME TAX
April 9, 2009
RAJESH KUMAR Vs. GOPAL KRISHAN KAPOOR AND ORS.
July 27, 2009
RAJESH KUMAR AGGARWAL Vs. STATE AND ORS.
January 28, 2009
RAJESH KUMAR BAJAJ Vs. PURSHOTAM LAL BAJAJ AND ORS.
July 6, 2009
RAJESH KUMAR TIWARI Vs. STATE
December 2, 2009
RAJESH MAAN Vs. DELHI METRO RAIL CORPORATION
November 4, 2009
RAJESH MANCHANDA Vs. STATE
April 22, 2009
RAJESH SHARMA Vs. STATE OF DELHI
April 28, 2009
RAJESH SHARMA Vs. UNION OF INDIA
May 6, 2009
RAJESH SHARMA @ PAPPU Vs. STATE OF THE NCT OF DELHI
December 1, 2009
RAJESH SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 1, 2009
RAJESH TYAGI Vs. JAIBIR SINGH
December 21, 2009
RAJESH TYAGI Vs. JAIBIR SINGH
June 8, 2009
RAJESH TYAGI Vs. JAIBIR SINGH
May 28, 2009
RAJESH TYAGI Vs. JAIBIR SINGH
December 16, 2009
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
September 25, 2009
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
November 5, 2009
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
May 18, 2009
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
April 21, 2009
RAJESH TYAGI AND ORS. Vs. JASBIR SINGH AND ORS.
July 20, 2009
RAJESH WIRE INDUSTRIES Vs. UMESH
March 20, 2009
RAJESHWAR KUMAR Vs. NEM SINGH
July 29, 2009
RAJESHWAR KUMAR GUPTA Vs. LT. GOVERNOR AND ORS.
February 27, 2009
RAJIB SAHA Vs. PAUL BERKOWITZ
April 29, 2009
RAJIB SAHA AND ANR. Vs. PAUL BERKOWITZ
July 20, 2009
RAJINDER Vs. HARSH VOHRA
December 1, 2009
RAJINDER ALIAS LAL Vs. STATE
July 3, 2009
RAJINDER JAINA Vs. CENTRAL INFORMATION COMMISSION
November 14, 2009
RAJINDER JAINA Vs. CENTRAL INFORMATION COMMISSION
November 4, 2009
RAJINDER KISHAN GUPTA Vs. GOVERNOR GOVT OF N C T OF DELHI
September 8, 2009
RAJINDER KUMAR Vs. STATE
July 15, 2009
RAJINDER KUMAR AND ANIL Vs. STATE AND ANR.
March 19, 2009
RAJINDER KUMAR GUPTA Vs. ESCORTS SECURITIES LTD.
August 13, 2009
RAJINDER KUMAR GUPTA Vs. ESCORTS SECURITIES LTD.
September 4, 2009
RAJINDER SINGH Vs. MANJIT SINGH
July 27, 2009
RAJINDER SINGH Vs. D D A
April 2, 2009
RAJINDER SINGH Vs. NARENDER SINGH AND ORS.
April 27, 2009
RAJINDER SINGH AND ANR. Vs. STATE
December 23, 2009
RAJINDER SINGH SALUJA Vs. SARBJYOT KAUR SALUJA
May 14, 2009
RAJINDRA IRON MART Vs. D D A
August 21, 2009
RAJIV DHAWAN AND ANR. Vs. PHIRTU AND ANR.
November 30, 2009
RAJIV DHAWAN AND ANR. Vs. PHIRTU AND ANR.
August 19, 2009
RAJIV KATYAL Vs. STATE
July 3, 2009
RAJIV KUMAR Vs. REGISTRAR OF COMPANIES NCT OF DELHI
May 5, 2009
RAJIV NARULA Vs. STATE
August 11, 2009
RAJIVE STOCK BROKERS LIMITED Vs. SAROJ BALA
August 17, 2009
RAJKUMAR Vs. UNION OF INDIA
December 9, 2009
RAJKUMAR @ LINDER Vs. STATE OF THE NCT OF DELHI
December 21, 2009
RAJNEESH BHOLA Vs. D.D.A.
April 24, 2009
RAJNEESH KLER Vs. STATE
January 28, 2009
RAJNI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
August 18, 2009
RAJNI PALRIWALA Vs. D. MOHAN
April 22, 2009
RAJNISH AGGARWAL Vs. ANANTAM
November 26, 2009
RAJNISH GOENKA Vs. RAJ KUMAR GUPTA
October 27, 2009
RAJPAL Vs. STATE
October 30, 2009
RAJU Vs. STATE
April 2, 2009
RAJU SHARMA Vs. SAYONA PRINTERS
February 4, 2009
RAJVEER FOOD MARKETING I PVT LTD Vs. AMRIT BANASPATI COMPANY LTD
December 2, 2009
RAJWANTI Vs. KISHAN CHAND SHEHRAWAT
May 20, 2009
RAKBRO INDUSTRIAL CORPORATION Vs. RAJENDER PRASHAD
July 21, 2009
RAKESH Vs. STATE OF DELHI
January 28, 2009
RAKESH BALA ANEJA Vs. J.S. SOOD
October 30, 2009
RAKESH BHATIA Vs. PARMOD SHARMA
April 21, 2009
RAKESH BHHATIA Vs. PRAMOD SHARMA
July 20, 2009
RAKESH KR. KAPOOR AND ORS. Vs. COMPETENT AUTHORITY AND ORS.
March 26, 2009
RAKESH KUMAR Vs. UMESH KUMAR
April 16, 2009
RAKESH KUMAR Vs. STATE
March 18, 2009
RAKESH KUMAR Vs. STATE
August 27, 2009
RAKESH KUMAR Vs. PRATAP SINGH
February 6, 2009
RAKESH KUMAR GAUR Vs. VIPIN GAUR
March 12, 2009
RAKESH KUMAR GUPTA Vs. MCD
October 28, 2009
RAKESH KUMAR GUPTA Vs. STATE
September 18, 2009
RAKESH KUMAR SHARMA AND SONS Vs. SARAF PROJECTS PVT LTD
May 27, 2009
RAKESH KUMAR YADAV Vs. UOI
December 8, 2009
RAKESH MADAN Vs. RAJASTHAN FINANCIAL
January 13, 2009
RAKESH MAHENDRU Vs. LABOUR COMMISSIONER WEST
October 27, 2009
RAKESH PANDEY Vs. GOVT. OF NCT DELHI AND ORS.
August 31, 2009
RAKHI Vs. G.E. MONEY FINANCIAL SERVICES LTD. AND ANR.
August 13, 2009
RAM AVTAR SHARMA Vs. MAHARAJA AGRASEN COLLEGE
September 4, 2009
RAM AVTAR TYAGI Vs. STATE NCT OF DELHI
December 15, 2009
RAM BABOO DUBEY AND ANR. Vs. HARYANA ROADWAYS AND ANR.
July 29, 2009
RAM BABU Vs. STATE
August 21, 2009
RAM BABU MISHRA Vs. SECRETARY STATE TRANSPORT AUTHORITY GOVT OF NCT OF DELHI
September 11, 2009
RAM BARAN Vs. STATE
July 31, 2009
RAM BHAGAT RAM Vs. STATE
February 24, 2009
RAM CHANDER Vs. STATE GOVT OF NCT OF DELHI
May 4, 2009
RAM CHANDER Vs. DELHI TRANSPORT CORPORATION
July 16, 2009
RAM CHANDER AND ORS. Vs. TIRATH SINGH AND ORS.
October 27, 2009
RAM CHANDER EDUCATION SOCIETY Vs. ASHOK KUMAR NIGAM
August 17, 2009
RAM CHANDER RAI Vs. KHOSLA AUTOMOTIVE PVT LTD
October 26, 2009
RAM CHANDRA KRISHAN CHANDRA FANTASY AND ORS. Vs. RAJ ENTERPRISES AND ORS.
September 25, 2009
RAM DAYAL Vs. STATE
March 3, 2009
RAM KALAN Vs. STATE
July 27, 2009
RAM KARAN Vs. STATE DELHI ADMN
December 4, 2009
RAM KISHAN Vs. STATE
August 18, 2009
RAM KISHAN Vs. MANAGEMENT OF AMERICAN EXPRESS BANKING CORPORATION
August 27, 2009
RAM KISHAN Vs. MANAGEMENT OF AMERICAN EXPRESS BANKING
December 18, 2009
RAM KISHAN S/O LATE ASHA RAM Vs. ADMINISTRATOR UNION TERRITORY OF DELHI RAJ NIWAS
November 23, 2009
RAM KISHAN YADAV Vs. UOI
December 18, 2009
RAM KISHORE Vs. RAM SARAN AND ORS.
May 29, 2009
RAM KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
August 6, 2009
RAM KUMAR Vs. COMMR. OF POLICE AND ORS.
August 18, 2009
RAM KUMAR R. Vs. UNION OF INDIA (UOI) AND ORS.
July 23, 2009
RAM KUMAR SHREE KISHAN Vs. D.D.A.
October 13, 2009
RAM LAL AND ANR. Vs. ARJAN DASS AND ORS.
April 13, 2009
RAM LAL BHARGAV @ VASUDEV @ GUPTA Vs. STATE
October 23, 2009
RAM MEHAR SINGH Vs. THE NEW INDIA ASSURANCE LTD. AND ORS.
April 20, 2009
RAM MURTHI Vs. STATE NCT OF DELHI
August 11, 2009
RAM MURTI DEVI Vs. STATE OF HARYANA
September 3, 2009
RAM MURTI GOEL Vs. DARSHAN SINGH
November 4, 2009
RAM NATH SURAJ SINGH AND RISHI KUMAR Vs. N.D.M.C. AND ANR.
January 16, 2009
RAM NIWAS Vs. STATE
October 22, 2009
RAM PAL Vs. BANWARI LAL AND ORS.
April 13, 2009
RAM PARKASH SON OF SHRI HANS RAJ Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY DEPARTMENT OF AGRICULTURAL RESEARCH AND EDUCATION MINISTRY OF AGRICULTURE AND ORS.
August 3, 2009
RAM PARWAR Vs. STATE OF DELHI AND ORS.
May 13, 2009
RAM PAT (SINCE DECEASED) THROUGH LR. SH. RAJENDRA KUMAR, Vs. KHAZANI (SINCE DECEASED) THROUGH LRS. LAL SINGH BABU LAL
December 15, 2009
RAM PRAKASH Vs. D.N. SHRIVASTAVA
August 21, 2009
RAM PRAKASH @ RAJU KHARKAR AND RAJESH @ RAJA Vs. THE STATE
January 22, 2009
RAM PRATAP BARASIA Vs. INDO RAMA SYNTHETICS INDIA LTD
November 3, 2009
RAM PYARI ANAND Vs. NATIONAL INSURANCE CO LTD
December 8, 2009
RAM RATTI Vs. OM PARKASH
March 25, 2009
RAM SEWAK GUPTA Vs. GOVT OF NCT OF DELHI
November 9, 2009
RAM SINGH Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
July 16, 2009
RAM SINGH Vs. STATE
February 12, 2009
RAM SWAROOP Vs. STATE GNCT OF DELHI
May 4, 2009
RAMA KANT Vs. UNIVERSITY OF DELHI
September 25, 2009
RAMA PANDEY Vs. UNION OF INIDA
July 22, 2009
RAMA SHANKAR Vs. STATE
February 17, 2009
RAMAI Vs. BACHCHU SINGH
August 19, 2009
RAMAKANT JHA Vs. STATE
December 4, 2009
RAMAN KUMAR SHARMA ALIAS A K A PANDIT Vs. UNION OF INDIA
May 28, 2009
RAMBIR SINGH Vs. STATE (GOVERNMENT OF THE NCT OF DELHI)
October 8, 2009
RAME Vs. DHANPAL
November 6, 2009
RAME AND ORS. Vs. DHANPAL
July 6, 2009
RAMESH Vs. STATE (GOVT. OF NCT)
December 21, 2009
RAMESH AHUJA Vs. RAM NATH JAIN
April 1, 2009
RAMESH BHATIJA Vs. UNION OF INDIA
September 1, 2009
RAMESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 2009
RAMESH CHAND DANG Vs. B.S.E.S.RAJDHANI POWER LTD
January 7, 2009
RAMESH CHAND GUPTA Vs. UNION OF INDIA
February 6, 2009
RAMESH CHAND YADAV Vs. SECRETARY LABOUR GOVT OF NCT OF DELHI
May 12, 2009
RAMESH CHANDER DUBEY Vs. DIRECTOR OF EDUCATION
March 23, 2009
RAMESH CHANDER SETHI Vs. INDER MOHAN SETHI
August 12, 2009
RAMESH CHANDER SIBBAL Vs. STATE GOVT OF NCT OF DELHI
August 13, 2009
RAMESH CHANDRA Vs. C B I
March 25, 2009
RAMESH KUMAR Vs. STATE
February 26, 2009
RAMESH KUMAR Vs. VIKRANT MALHOTRA
January 7, 2009
RAMESH KUMAR Vs. STATE (GOVT. OF NCT DELHI)
February 2, 2009
RAMESH KUMAR Vs. REGIONAL MANAGER P.N.B.
January 16, 2009
RAMESH KUMAR Vs. THE STATE
November 20, 2009
RAMESH KUMAR ALIAS HAMESHI Vs. STATE OF DELHI
August 31, 2009
RAMESH KUMAR ALIAS RAMESHWAR Vs. STATE
July 24, 2009
RAMESH KUMAR DUTTA Vs. DELHI AUTO & GENERAL FINANCE (P) LTD.
August 24, 2009
RAMESH KUMAR JAIN Vs. SANDEEP JAIN
February 17, 2009
RAMESH KUMAR MAINI Vs. UNITED INSURANCE CO. LTD.
July 22, 2009
RAMESHWAR DAYAL Vs. DELHI TRANSPORT CORPORATION
December 11, 2009
RAMESHWAR PRASAD GUPTA AND ANR. Vs. MCD AND ORS.
October 6, 2009
RAMESHWAR SINGH Vs. UNION OF INDIA
November 25, 2009
RAMNATH INTERNATIONAL CONSTRUCTION (P) LTD. Vs. UNION OF INDIA (UOI) THROUGH NORTHERN RAILWAY
January 19, 2009
RAMNORD RESEARCH LAB PVT. LTD Vs. RANVIR KUMAR
November 6, 2009
RAMPARKASH Vs. SURESHWATI
May 28, 2009
RAMU Vs. STATE OF DELHI (NCT) AND ORS.
May 5, 2009
RAMU PASWAN Vs. STATE
May 18, 2009
RAMVEER Vs. STATE NCT OF DELHI
December 1, 2009
RAMVIR Vs. STATE
November 4, 2009
RAN SINGH AND ORS. Vs. ORIENTAL INSURANCE CO. AND ORS.
April 20, 2009
RANA PARTAP Vs. STATE
February 6, 2009
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA
December 18, 2009
RANBAXY LABORATORIES LTD Vs. MUNNA LAL
July 30, 2009
RANBAXY LABORATORIES LTD. Vs. HIMANSHU KR. SHARMA
February 4, 2009
RANBIR KAUSHIK Vs. BSES R P LTD
August 18, 2009
RANBIR KUMAR Vs. UOI
December 3, 2009
RANBIR SINGH KHARAB Vs. STATE NCT OF DELHI
May 27, 2009
RANDHIR KUMAR SHARMA Vs. UNION OF INDIA
March 18, 2009
RANDHIR SINGH Vs. STATE
November 6, 2009
RANI PARVATI DEVI Vs. TURNER MORRISON LTD
October 15, 2009
RANI PARVATI DEVI AND ANR. Vs. TURNER MORRISON LTD. AND ORS.
March 6, 2009
RANJANA Vs. MANAGER, CITY PUBLIC CO EDUCATION MIDDLE SCHOOL
February 11, 2009
RANJEET SINGH GILL Vs. STATE
February 24, 2009
RANJIT KAUR Vs. G S SANDHU
August 3, 2009
RANJIT RAJ Vs. SANJAY MISHRA
November 27, 2009
RANVEER SINGH RAJPOOT Vs. GOVT OF NCT OF DELHI & ORS
December 15, 2009
RANVIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
September 7, 2009
RAPTI CONTRACTORS Vs. RELIANCE ENERGY LTD
February 10, 2009
RARE CREATIONS LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
April 16, 2009
RARIPUR ROTOCAST RAVI AND CO Vs. UNION OF INDIA
July 29, 2009
RASAL SINGH Vs. DELHI ADMINISTRATION
July 16, 2009
RASHID KHAN Vs. STATE
August 24, 2009
RASHIMA VERMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 23, 2009
RASHMI DHARA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
May 30, 2009
RATAN ALIAS RATANIA Vs. STATE
September 18, 2009
RATNA COMMERCIAL ENTERPRISES LTD. Vs. VASU TECH LTD. AND ORS.
November 26, 2009
RATTAN KUMAR GOEL Vs. STATE
September 24, 2009
RATTAN LAL AGGARWAL Vs. UNION OF INDIA
December 16, 2009
RAVI Vs. STATE
March 18, 2009
RAVI AGGARWAL Vs. ANIL JAGOTA
May 18, 2009
RAVI AGGARWAL Vs. ANIL JAGOTA
March 26, 2009
RAVI BHARTI SIKSHA SAMITTEE Vs. MADHUKAR GUPTA
July 29, 2009
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November 19, 2009
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March 5, 2009
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February 25, 2009
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May 25, 2009
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March 25, 2009
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February 17, 2009
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April 18, 2009
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August 11, 2009
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February 6, 2009
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November 9, 2009
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May 18, 2009
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October 13, 2009
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May 4, 2009
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July 3, 2009
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February 3, 2009
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October 22, 2009
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May 11, 2009
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March 24, 2009
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September 7, 2009
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September 7, 2009
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December 4, 2009
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January 19, 2009
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August 4, 2009
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September 18, 2009
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November 18, 2009
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May 6, 2009
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August 7, 2009
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August 31, 2009
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January 16, 2009
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August 13, 2009
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February 6, 2009
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October 6, 2009
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August 26, 2009
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February 26, 2009
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February 25, 2009
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January 16, 2009
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March 18, 2009
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February 6, 2009
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July 7, 2009
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January 23, 2009
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May 1, 2009
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August 17, 2009
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August 26, 2009
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December 16, 2009
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December 16, 2009
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March 24, 2009
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February 9, 2009
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March 17, 2009
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January 14, 2009
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October 13, 2009
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August 7, 2009
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July 13, 2009
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September 16, 2009
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April 2, 2009
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August 26, 2009
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August 6, 2009
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December 18, 2009
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April 8, 2009
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April 6, 2009
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February 2, 2009
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March 18, 2009
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August 21, 2009
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February 18, 2009
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May 20, 2009
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August 12, 2009
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September 22, 2009
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December 8, 2009
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October 28, 2009
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May 18, 2009
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August 13, 2009
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July 20, 2009
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March 3, 2009
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November 3, 2009
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February 19, 2009
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September 14, 2009
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May 12, 2009
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November 12, 2009
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December 11, 2009
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May 19, 2009
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August 21, 2009
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November 20, 2009
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August 13, 2009
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May 11, 2009
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April 9, 2009
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September 3, 2009
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September 11, 2009
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November 10, 2009
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March 27, 2009
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November 16, 2009
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January 16, 2009
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October 29, 2009
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December 21, 2009
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May 26, 2009
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February 5, 2009
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April 13, 2009
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September 18, 2009
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January 19, 2009
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September 7, 2009
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November 12, 2009
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August 28, 2009
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September 14, 2009
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September 22, 2009
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December 23, 2009
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May 19, 2009
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November 19, 2009
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January 23, 2009
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July 20, 2009
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November 23, 2009
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August 24, 2009
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November 19, 2009
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March 25, 2009
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July 23, 2009
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February 19, 2009
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April 29, 2009
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June 22, 2009
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September 10, 2009
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September 24, 2009
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SARVODAYA COOP. HOUSING SOCIETY LTD. Vs. UNION OF INDIA (UOI) AND ORS.
July 7, 2009
SASKEN COMMUNICATION TECHNOLOGIES LTD Vs. ANUPAM AGGARWAL
October 12, 2009
SATBERO DEVI Vs. STATE OF NCT OF DELHI
March 13, 2009
SATBIR SINGH Vs. STATE GOVT OF NCT OF DELHI
February 2, 2009
SATBIR SINGH Vs. STATE
January 23, 2009
SATBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
October 23, 2009
SATBIR SINGH @ GATTU Vs. THE STATE (G.N.C.T. OF DELHI)
February 3, 2009
SATENDER Vs. STATE
May 20, 2009
SATENDER KUMAR S/O. LATE SH. PYARE LAL PROP. PRAYE LAL AND SONS VENDING CONTRACTOR AND ORS. Vs. UNION OF INDIA (UOI) SERVICE TO BE EFFECTED THROUGH SECRETARY, MINISTRY OF RAILWAYS GOVERNMENT OF INDIA,
August 19, 2009
SATENDER PAL SINGH @ TWINKLE Vs. STATE
March 24, 2009
SATENDER PAL SINGH ALIAS TWINKLE Vs. STATE NCT OF DELHI
September 16, 2009
SATENDRA SINGH Vs. UOI
October 15, 2009
SATHYA SAI VIDYA VIHAR Vs. RATI RAM
April 2, 2009
SATINDER KAPUR Vs. PNB AND ORS.
December 21, 2009
SATINDER SINGH ALIAS SUNDER Vs. STATE
December 1, 2009
SATISH Vs. STATE NCT OF DELHI
May 11, 2009
SATISH CHAND GUPTA Vs. PRESIDING OFFICER DELHI CO-OPERATIVE TRIBUNAL
April 20, 2009
SATISH CHAND GUPTA Vs. PRESIDING OFFICER DELHI CO OPERATIVE TRIBUNAL
March 4, 2009
SATISH CHAND RAJESH KUMAR PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 23, 2009
SATISH CHANDER JAIN AND ORS. Vs. SUBHASH CHANDER AND ORS.
April 27, 2009
SATISH CHANDRA MISHRA Vs. UNION OF INDIA
May 30, 2009
SATISH KHOSLA Vs. UNION OF INDIA
December 4, 2009
SATISH KUMAR Vs. STATE NCT OF DELHI
October 13, 2009
SATISH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
August 13, 2009
SATISH KUMAR Vs. UNION OF INDIA
January 27, 2009
SATISH KUMAR Vs. C B I
February 5, 2009
SATISH KUMAR Vs. C B I
February 6, 2009
SATISH KUMAR BHALLA Vs. UNION OF INDIA
February 26, 2009
SATISH KUMAR JAIN Vs. RAJ SINGH YADAV
March 31, 2009
SATISH KUMAR KALRA Vs. D.D.A.
October 27, 2009
SATISH KUMAR MANN Vs. MCD
May 13, 2009
SATISH KUMAR MEHTA Vs. UNION OF INDIA
September 23, 2009
SATISH SACHIV BABA BELDAR Vs. MANAGEMENT OF ALL INDIA
May 25, 2009
SATISH VERMA Vs. JEETINDRA CHURAMANI AND ANR.
December 23, 2009
SATNAM KAUR Vs. ASHLAR STORES P. LTD
March 19, 2009
SATNAM OVERSEAS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 11, 2009
SATNAM SINGH Vs. NSIC
April 22, 2009
SATPAL Vs. DELHI DEVELOPMENT AUTHORITY
August 26, 2009
SATPAL Vs. DELHI JAL BOARD
March 20, 2009
SATPAL JUNEJA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
May 18, 2009
SATPAL SINGH BEDI Vs. STATE
February 10, 2009
SATWANTI DEVI & ORS. Vs. ROHTASH DECD. THR. LRS.
July 16, 2009
SATYA BRAT SINGH Vs. UOI
October 13, 2009
SATYA NARAIN AND ANR. Vs. STATE
February 26, 2009
SATYA NARAIN SHARMA HUF Vs. ASHWANI SAREES PVT LTD
April 6, 2009
SATYA NARAYAN SHARMA Vs. DELHI COLLEGE OF ENGINEERING
August 28, 2009
SATYA PAL Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 2009
SATYA PAL ASHTA Vs. NEW INDIA ASSURANCE COMPANY LTD.
November 25, 2009
SATYA PAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
August 26, 2009
SATYA PRAKASH AND BROS Vs. MCD
May 4, 2009
SATYA PRAKASH AND ORS. Vs. STATE
September 16, 2009
SATYA PRAKASH GUPTA Vs. CENTRAL WAREHOUSING CORP.
August 13, 2009
SATYAVIR SINGH RATHI Vs. STATE
September 18, 2009
SATYAWAN Vs. STATE
July 9, 2009
SAURABH AGROTCH (P) LTD. Vs. MOTIVE AGRO OILS PVT. LTD. AND ANR.
November 10, 2009
SAVITA Vs. GURNAM KAUR
April 30, 2009
SAVITRI DEVI Vs. GAYATRI DEVI
December 11, 2009
SAVITRI GOENKA Vs. KANTI BHAI DAMANI
March 3, 2009
SAVITRI GOENKA Vs. KANTI BHAI DAMANI
February 3, 2009
SAWHNEY BROTHERS Vs. UNION OF INDIA (UOI)
May 13, 2009
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA (UOI) AND ORS.
May 13, 2009
SAYAR KUMARI Vs. STATE
October 9, 2009
SAYED ABU NASIR Vs. STATE
August 17, 2009
SBI Vs. RAMAN KAPUR
January 21, 2009
SCHERING CORPORATION Vs. ALKEM LABORATORIES LTD
December 1, 2009
SECRETARY (SERVICES) AND ANR. Vs. ALPANA SINGH
December 21, 2009
SEEMA @ DHANWANTI @ OTHERS Vs. THE STATE, NCT OF DELHI
April 20, 2009
SEEMA BANSAL Vs. CHITRA GARG
December 23, 2009
SEEMA GUPTA Vs. NDMC
July 30, 2009
SEEMA SHARMA Vs. S S AGRAWAL
May 5, 2009
SEEMA THAKUR Vs. UOI
October 28, 2009
SEHDEV Vs. STATE
May 20, 2009
SEIKO BRUSHWARE INDIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
July 15, 2009
SELECTED MARBLE HOME Vs. ARUN KUMAR KAMAL KUMAR
July 24, 2009
SENBO ENGINEERING LTD. Vs. AHLCON READY MIX CONCRETE DIVISION OF AHLUWALIA CONSTRACT INDIA LTD.
February 10, 2009
SETHI ENGINEERING CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
February 20, 2009
SH HARIPAL Vs. PATEL OIL MILLS
July 10, 2009
SH HARJINDER PAL Vs. SH HARMESH KUMAR FC+
February 2, 2009
SH I P HANDA Vs. NDMC
July 6, 2009
SH MAHINDER PAL Vs. DELHI TRANSPORT CORPORATION
July 24, 2009
SH MANMOHAN MEHTA Vs. MANAGEMENT OF R V SALES PVT LTD
July 27, 2009
SH SURENDER PAL SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 6, 2009
SH SURENDER SINGH RAWAT Vs. PATEL OIL MILLS
July 10, 2009
SH VIJAY SINGH YADAV Vs. RAJESH YADAV
July 10, 2009
SH. AMAN SINGH Vs. THE MANAGEMENT OF DELHI TRANSPORT CORPORATION
March 24, 2009
SH. ANAND PRAKASH AND ANR. Vs. SH. CHANDRAKESH AND ORS.
April 13, 2009
SH. ARUN JAITLY Vs. ISHWAR INDUSTRIES AND ORS.
July 24, 2009
SH. ARUN KUMAR GOEL Vs. THE SR. GENERAL MANAGER, DSCSC LTD. AND ORS.
November 19, 2009
SH. ASHOK GOYAL Vs. ICICI PRUDENTIAL LIFE INSURANCE COM. LTD. AND ORS.
July 7, 2009
SH. ASHOK KUMAR Vs. SH. SURAJ PAL AND ORS.
April 6, 2009
SH. ASHWANI KUMAR Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
March 2, 2009
SH. BALRAJ BEDI AND ORS. Vs. SH. BRIJ LAL BEDI AND ORS.
April 8, 2009
SH. BISHAN CHAND Vs. SH. ANIL KUMAR AND ORS.
January 19, 2009
SH. BISHWAJEET SINGH Vs. SH. BIKRAMJIT SINGH AND ORS.
November 10, 2009
SH. CHAMAN GOEL S/O. SH. R.L. GOEL Vs. VARENDER KUMAR SINGH SAINI S/O. LATE ATMA RAM SAINI
December 8, 2009
SH. G. PRASAD MISHRA Vs. UNION OF INDIA (UOI)
April 22, 2009
SH. GIAN CHAND Vs. GAON SABHA AYA NAGAR AND ORS.
September 10, 2009
SH. GOBIND DEWAN Vs. SH. PRAVIN LALWANI AND ANR.
December 3, 2009
SH. H.S. BHOGAL Vs. UNION OF INDIA (UOI) AND ORS.
November 23, 2009
SH. HARVINDER PAL SINGH DUA AND ANR. Vs. SH. S.K. MUKHERJEE AND ANR.
March 25, 2009
SH. JAGRAM @ N.D. TIWARI Vs. SH. RAMESH CHANDER AND ANR.
April 6, 2009
SH. JAI SINGH, S/O SH. BALBIR SINGH Vs. INDUSIND BANK LTD., PREVIOUSLY KNOWN AS ASHOK LEYLAND FINANCE LTD.
December 1, 2009
SH. JITENDER SINGH YADAV Vs. THE MANAGEMENT - D.T.C.
May 8, 2009
SH. JUGAL KISHORE Vs. HAJI MALIK GHULAM AHMED SHAH AND ANR.
October 12, 2009
SH. KAUSHAL CHAND MISRA S/O. LATE SH. J.P. MISRA Vs. SH. AZAR S/O. SHRI MOJIM
July 28, 2009
SH. KRISHAN KUMAR JAIN AND ANR. Vs. SH. NATHU LAL AND ORS.
April 6, 2009
SH. KUNDAN LAL S/O SH. TIRATH DAS AND ORS. Vs. SMT. PRAKASH DEVI WD./O SH. PRITAM DAS
August 28, 2009
SH. L.N. SURI AND ORS. Vs. SH. RAMESH KUMAR KATYAL AND ORS.
April 13, 2009
SH. LALIT MOHAN Vs. SH. KULVINDER SINGH
April 6, 2009
SH. MAHESH CHAND TYAGI Vs. DELHI JAL BOARD
April 8, 2009
SH. MAHINDER PAL Vs. DELHI TRANSPORT CORPORATION AND ANR.
July 24, 2009
SH. MAHINDER SINGH AND ANR. Vs. SH. MANGAL SINGH AND ORS.
April 27, 2009
SH. MANGAL Vs. SH. KALE SINGH AND ORS.
May 4, 2009
SH. MOHAN LAL Vs. SH. RAJ BIR SINGH AND ORS.
April 6, 2009
SH. MOHD. UMAR AND ANR. Vs. THE ESTATE OFFICER AND ORS.
February 18, 2009
SH. MOHINDER SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ANR.
January 28, 2009
SH. MUNISH KUMAR Vs. B.S.TRADERS
April 20, 2009
SH. NARESH KUMAR BAOND Vs. UNION OF INDIA (UOI) AND ORS.
October 12, 2009
SH. NAVEEN KUMAR GUPTA Vs. SH. NAND GOPAL RAI AND ORS.
April 6, 2009
SH. OM PRAKASH MAHENDRA AND ORS. Vs. SH. NASIRUDDIN AND ORS.
April 13, 2009
SH. PARAS Vs. M/S LOVELY TICKET WALA
April 21, 2009
SH. PREETINDER SINGH THAPAR Vs. SH. HARDEEP SINGH THAPAR AND ORS.
September 2, 2009
SH. PREM CHAND GOEL AND ORS. Vs. SH. ISHWAR SINGH AND ORS.
December 23, 2009
SH. RAJINDER SINGH Vs. DELHI TRANSPORT CORPORATION
May 19, 2009
SH. RAKESH JAIN Vs. SH. JAWAHAR LAL SHARMA AND ORS.
April 6, 2009
SH. RAM PRATAP SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
May 4, 2009
SH. RAM SARAN AND ORS. Vs. SH. RAM KUMAR AND ORS.
November 26, 2009
SH. RAMA NAND AND ORS. Vs. HAR BHAJAN SINGH AND ORS.
April 6, 2009
SH. RAVINDER PRAKASH PUNJ Vs. THE HONGKONG AND SHANGHAI BANKING CORPN. LTD.
February 3, 2009
SH. RIAZUDDIN Vs. DTC AND ANR.
April 13, 2009
SH. S. KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
November 18, 2009
SH. SADRUDDIN Vs. SH. PREM SINGH AND ORS.
May 4, 2009
SH. SALAMUDDIN Vs. THE PRESIDING OFFICER LABOUR COURT-V AND ANR.
April 20, 2009
SH. SEWA SINGH Vs. SMT. SATNAM KAUR AND ORS.
July 2, 2009
SH. SHYAM SUNDER MAHESHWARI (HUF) THROUGH ITS KARTA MR. SHYAM SUNDER MAHESHWARI PROP. SHYAM SUNDER MAHESHWARI Vs. GARG AND COMPANY THOUGH ITS PROPRIETOR, SH. KAMAL KUMAR
October 15, 2009
SH. SIRI LAL AND ORS. Vs. DELHI TRANSPORT CORPN. AND ANR.
April 20, 2009
SH. SOHAN LAL S/O. LATE SH. NARAYAN Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAYS
July 22, 2009
SH. SUBASH CHANDER Vs. DELHI TRANSPORT CORPORATION
September 9, 2009
SH. SUBHASH SHARMA AND ORS. Vs. SH. SATISH KUMAR AND ORS.
April 6, 2009
SH. SUDHIR CHAUDHARY Vs. SH. JITENDER SINGH @ SUNNY
October 5, 2009
SH. SUDHIR KOHLI Vs. SMT. SATISH KOHLI AND ORS.
October 8, 2009
SH. SURENDRA BEHARI LAL Vs. SHRI SRI RAM AND ORS.
April 20, 2009
SH. SURENDRA TRIKHA Vs. SMT. MONIKA GUPTA AND ORS.
March 2, 2009
SH. TARLOCHAN SINGH AND ORS. Vs. UNION BANK OF INDIA AND ORS.
August 13, 2009
SH. V.P. TALWAR Vs. CANARA BANK AND ORS.
January 14, 2009
SH. VIKAS AGGARWAL Vs. PUNJ LLOYD LIMITED AND ANR.
March 18, 2009
SH. VISHAL MITTAL Vs. DTC
April 6, 2009
SH. YASHPAL AND ORS. Vs. SH. RAM NARAYAN AND ORS.
May 4, 2009
SH.CHAND RAM Vs. THE MANAGEMENT OF MCD AND ANR.
March 31, 2009
SHABUDDIN Vs. THE STATE OF NCT OF DELHI
March 4, 2009
SHAFIQ Vs. THE STATE
January 6, 2009
SHAH NANJI NAGSI Vs. F C I
November 17, 2009
SHAHBUDDIN S/O. SHRI NAZRUDDIN Vs. MOHD. AKHLAQ S/O. MOHD. ASHFAQ
September 8, 2009
SHAHEED MEMORIAL SOCIETY REGD Vs. STATE
February 17, 2009
SHAHZAMA Vs. RAKESH KUMAR
August 20, 2009
SHAIFALI AND ORS. Vs. SH. ASHOK KUMAR AND ORS.
April 13, 2009
SHAILENDRA SWARUP Vs. DIRECTOR ENFORCEMENT DIRECTORATE
November 18, 2009
SHAKALU Vs. STATE
January 16, 2009
SHAKEELALIAS BHURA Vs. STATE
January 14, 2009
SHAKKIR MOHAMMED KUNHI Vs. MEDICAL COUNCIL OF INDIA
July 22, 2009
SHAKTI TOWERS P. LTD. Vs. PROF. J.D. AGARWAL
March 5, 2009
SHAKUNTALA Vs. GOVT OF NCT OF DELHI
July 1, 2009
SHAKUNTALA AND ORS. Vs. LAXMAN ETC.
August 31, 2009
SHAKUNTALA BHOLLA Vs. SHEEL CHAND JAIN
January 29, 2009
SHAKUNTALA DEVI Vs. FCI
May 4, 2009
SHAKUNTALA DEVI Vs. KULBHUSHAN LAL
September 4, 2009
SHAKUNTLA GUPTA Vs. UNION OF INDIA
April 16, 2009
SHAKUNTLA GUPTA AND ORS. Vs. D.T.C. AND ORS.
August 17, 2009
SHAM LAL Vs. DHARAMVIR AND ANR.
April 13, 2009
SHAM LAL S/O SHRI GOKAL CHAND Vs. RAJ KUMAR, S/O SHRI CHARANJI LAL
November 13, 2009
SHAM SUNDER Vs. C.B.I.
October 20, 2009
SHAMBHU DAYAL Vs. MAAN SINGH
February 25, 2009
SHAMBHU PRASAD PRAJAPATI Vs. GOVT OF NCT DELHI
November 23, 2009
SHAMBHU THAKUR Vs. DILIP
November 10, 2009
SHAMIM Vs. ADDL. COMM., SLUM AND J.J., MCD
November 16, 2009
SHAMSHAD Vs. STATE NCT OF DELHI
October 13, 2009
SHAMSHER SINGH Vs. STATE
March 27, 2009
SHAMSUDDIN Vs. STATE
May 15, 2009
SHANKER DASS Vs. STATE
November 12, 2009
SHANTI CHAUHAN Vs. JAMSHED KHAN
November 11, 2009
SHANTI DEVI Vs. SHRI ASHOK KUMAR
April 13, 2009
SHANTI LAKARA Vs. STATE
July 20, 2009
SHANTI SPORTS CLUB Vs. UOI
November 13, 2009
SHARAD KUMAR AGRAWAL Vs. THE STATE
July 20, 2009
SHARDA Vs. DELHI STATE CIVIL SUPPLY CORPORATION LTD
July 24, 2009
SHARIF Vs. STATE
March 23, 2009
SHARMA ENTERPRISES Vs. HOTEL LEELAVENTURE LTD
April 13, 2009
SHARMILA Vs. ZUBER ALAM
August 13, 2009
SHASHI KAUSHAL Vs. STATE
January 27, 2009
SHASHI SHARMA Vs. RAVI KUMAR
February 17, 2009
SHEELA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
February 3, 2009
SHEELA DEVI AND ORS. Vs. M.C.D. AND ORS.
July 27, 2009
SHEELA SHARMA AND ORS. Vs. SHIV PRASAD SAHU AND ORS.
September 9, 2009
SHEIKH TAHIR Vs. THE STATE
January 19, 2009
SHENZEN KONKA TELECOMN Vs. A2VP DISTRIBUTORS P LTD
December 17, 2009
SHER SINGH Vs. NARESH KUMAR
March 31, 2009
SHER SINGH Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT LABOUR COURT
May 11, 2009
SHERPAL SINGH Vs. DELHI TRANSPORT CORPORATION
July 2, 2009
SHIBAN KRISHAN KAUL Vs. INDIAN BANK AND ORS.
January 30, 2009
SHILPI JAIN Vs. ANIL KUMAR BANSAL
April 30, 2009
SHIPRA SRIVASTAVA Vs. ASSTT. COMMISSIONER OF INCOME TAX
September 8, 2009
SHIV CHARAN DASS RASTOGI Vs. RATTAN SINGH AND ORS.
April 13, 2009
SHIV DULARE Vs. UNION OF INDIA
November 11, 2009
SHIV KUMAR Vs. STATE (NCT OF DELHI)
April 21, 2009
SHIV KUMAR SHARMA Vs. THE STATE
July 3, 2009
SHIV KUMARI Vs. CHOUDHARY PREM SINGH
December 3, 2009
SHIV KUMARI Vs. STATE
October 21, 2009
SHIV LAL Vs. CHARAN SINGH
November 3, 2009
SHIV NATH RAJ HAR NARAIN Vs. UNION OF INDIA
March 19, 2009
SHIV RAM VERMA Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA AND ORS.
March 23, 2009
SHIV SHAKTI KIRANA KENDRA Vs. COMMISSIONER
August 19, 2009
SHIV SHANKAR LAL Vs. STATE
March 2, 2009
SHIVA AND CO. Vs. IMPETUS TECHNOLOGIES
February 12, 2009
SHIVA CONSTRUCTION Vs. HINDUSTAN PERTROLEUM CONRPORATION LTD
September 7, 2009
SHIVA KANT JHA Vs. UNION OF INDIA
November 11, 2009
SHIVAAI INDUSTRIES P LTD Vs. DELHI TRANSPORT CORPORATION
September 11, 2009
SHIVANI Vs. STATE
August 17, 2009
SHIVENDER KUMAR VERMA @ RAJ SINHA @ SINHA Vs. STATE (NCT OF DELHI)
May 4, 2009
SHIVENDRA BAHADUR SINGH Vs. STATE AND ORS.
October 9, 2009
SHIVINDER SINGH Vs. SETTLEMENT OFFICER SDM NAJAFGARH
November 20, 2009
SHIVNATH RAI HARNARAIN INDIA COMPANY Vs. GLENCORE GRAIN ROTTERDAM
November 6, 2009
SHOBHA DAVID Vs. OM PRAKASH GULATI
February 3, 2009
SHOBHA GULHAR Vs. RAM PAL
November 19, 2009
SHOBHA SARAF Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 2009
SHOBHA SHRESTHA Vs. JAY RANDOLPH VASS
March 31, 2009
SHOES EAST LTD Vs. DELHI STOCK EXCHANGE ASSOC
May 6, 2009
SHRADHA WASSAN Vs. ANIL GOEL
May 5, 2009
SHREE CHAND Vs. STATE AND ORS.
April 18, 2009
SHREE DIGVIJAY CEMENT COMPANY LTD Vs. UNION OF INDIA
February 9, 2009
SHREE FORWARDING AGENCY Vs. CEMENT CORPORATION OF INDIA LTD
October 15, 2009
SHREE KRISHNA VANASPATI INDUSTRIES (P) LTD. Vs. VIRGOZ OILS AND FATS PTE LTD. AND ANR.
May 29, 2009
SHREE RAM STORE Vs. THE COMMISSIONER FOOD AND SUPPLIES DELHI AND ANR.
May 13, 2009
SHREE VIJAYA FABRICS Vs. UNITED APPARELS INDIA
February 16, 2009
SHRI ADYA KATYAYANI SHAKTI PEETH MANDIR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
July 21, 2009
SHRI ANKIT GAUTAM Vs. STATE (GOVT. OF NCT) AND ANR.
September 10, 2009
SHRI AZAD SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 4, 2009
SHRI BADAL RUDRA Vs. SMT. PADMA RANI PAUL AND ANR.
December 22, 2009
SHRI BALDEV SINGH AND ANR. Vs. SHRI JASMAIR SINGH AND ORS.
November 19, 2009
SHRI BALLE RAM Vs. ASHOK KAPOOR, SECY. (LABOUR) AND ANR.
May 6, 2009
SHRI BANARASI DASS CHANDIWALA SEWA SMARK TRUST SOCIETY Vs. MCD AND ORS.
September 10, 2009
SHRI BHAGWAN DASS S/O LATE SHRI TARA CHAND Vs. SMT. RAMA DEVI D/O SHRI TARA CHAND W/O SHRI VIJAY KUMAR AND THE STATE (GOVT. OF NCT OF DELHI)
December 7, 2009
SHRI BHANWAR SINGH Vs. THE PRESIDING OFFICER, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
November 16, 2009
SHRI BHUSHAN KUMAR Vs. DTC AND ORS.
April 13, 2009
SHRI BRAHAM SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ANR.
May 6, 2009
SHRI CHANDER PAL Vs. UNION OF INDIA (UOI) AND ANR.
August 31, 2009
SHRI D.R. CHHATWANI Vs. ASSISTANT COLLECTOR AND ORS.
July 15, 2009
SHRI DEVENDER KUMAR AND ANR. Vs. SH. RAJBIR SINGH TOKAS AND ORS.
April 21, 2009
SHRI DHAN PRAKASH GUPTA AND ORS. Vs. SHRI KEDAR NATH GUPTA AND ORS.
July 29, 2009
SHRI DIVYASH PANDIT Vs. THE MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS
April 24, 2009
SHRI GAURI DUTT Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
May 19, 2009
SHRI GAUTAM THAPAR Vs. STATE AND ORS.
May 6, 2009
SHRI H.P. GUPTA Vs. DELHI ADMINISTRATION AND ORS.
July 16, 2009
SHRI HARI NARAIN CHADHA Vs. SHRI DHANESH KUMAR CHADHA AND ORS.
July 2, 2009
SHRI HARSHARAN SINGH Vs. STATE
March 2, 2009
SHRI HIRDEY NARAIN AND ORS. Vs. RAVINDER KUMAR AND ORS.
April 6, 2009
SHRI JAGBIR SINGH Vs. GULDAMAN SINGH AND ANR.
October 6, 2009
SHRI JAGESHWAR NATH S/O LATE SHRI RAM KISHAN DASS Vs. STATE,
December 18, 2009
SHRI JAI PRAKASH GUPTA Vs. SH. CHANDAR BAHADUR AND ORS.
April 13, 2009
SHRI JASWANT SINGH Vs. NORTH DELHI POWER LIMITED
March 23, 2009
SHRI JEET SINGH Vs. DELHI TRANSPORT CORPORATION
September 10, 2009
SHRI KARTAR SINGH Vs. SHRI NARAYAN
March 13, 2009
SHRI KARTAR SINGH AND ORS. Vs. GOVT. OF NCT, DELHI AND ORS.
March 25, 2009
SHRI KRISHAN LAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 11, 2009
SHRI KUNWAR MAHINDER SINGH Vs. BHUPINDER SINGH AND ORS.
May 4, 2009
SHRI LAL CHAND KAPOOR Vs. NAIK ARJUN SINGH AND ORS.
April 6, 2009
SHRI MAHARAJ I.S. WAHI Vs. SMT. RENUKA WAHI
November 23, 2009
SHRI MAHAVIR INDUSTRIES Vs. CESTAT
March 19, 2009
SHRI MOHD. SHAKIR Vs. SUNDER LAL JAIN HOSPITAL
March 30, 2009
SHRI MOOL CHAND Vs. MUNICIPAL CORPORATION DELHI
February 17, 2009
SHRI NAEEM AHMED S/O LATE HAJI ZAHOOR AHMED AND Vs. SHRI UGGAR SAIN JAIN S/O SHRI G.C. JAIN AND
December 21, 2009
SHRI NARAIN SINGH DABAS Vs. SHRI RAJ PAL SINGH AND ANR.
March 13, 2009
SHRI NARENDER KUMAR MAKHIJA Vs. INTERNATIONAL AMUSEMENT LTD.
March 30, 2009
SHRI NARESH MAHESHWARI Vs. THE COMMISSIONER (MCD) AND ANR.
March 16, 2009
SHRI OM PRAKASH Vs. DELHI TRANSPORT CORPORATION AND ORS.
February 24, 2009
SHRI P.K. MUDGIL (SINCE DECEASED) THROUGH LEGAL HEIRS Vs. UNION OF INDIA (UOI) AND ANR.
August 10, 2009
SHRI P.S. VASUDEVA Vs. UNION OF INDIA (UOI) AND ORS.
May 22, 2009
SHRI PARMESHWAR PRASAD Vs. THE CHAIRMAN AND MANAGING DIRECTOR, NTPC
May 30, 2009
SHRI PRAMOD KUMAR Vs. GENERAL EXPORT AGENCIES
March 26, 2009
SHRI PRAN NATH KAPOOR AND ANR. Vs. SHRI SURENDER HOODA
July 1, 2009
SHRI PUNIT MALHAN Vs. SMT. NEHA MALHAN AND ORS.
July 17, 2009
SHRI RAJ PAL Vs. STATE (NCT OF DELHI) AND ORS.
June 17, 2009
SHRI RAJESH KAUSHIK AND ANR. Vs. SHRI YOGESHWAR KAUSHIK AND ORS.
November 19, 2009
SHRI RAJIV GARG Vs. STATE
November 3, 2009
SHRI RAKESH RISHI Vs. CHETAN VATS
February 2, 2009
SHRI RAKESH SURI Vs. ENGINEERING PROJECT (INDIA) LTD. AND ANR.
November 11, 2009
SHRI RAM HET Vs. MUNICIPAL CORPORATION OF DELHI
July 23, 2009
SHRI RAM KISHAN S/O LATE SHRI ASHA RAM Vs. THE ADMINISTRATOR UNION TERRITORY OF DELHI,
November 23, 2009
SHRI RAM KUMAR Vs. DIRCTORATE OF EDUCATION GOVT. OF NCT OF DELHI
May 8, 2009
SHRI RAMESH CHANDER GUPTA Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
July 21, 2009
SHRI RAVI KUMAR Vs. THE STATE (NCT OF DELHI)
April 1, 2009
SHRI S.B. VERMA CONSTRUCTION CO. Vs. TEKNOW CONSULTANTS AND ENGINEERS PVT. LTD. AND ANR.
February 9, 2009
SHRI SATYAPAL TYAGI Vs. GOVERNMENT OF INDIA AND ORS.
May 29, 2009
SHRI SHERU S/O SH. UDAY BHAN AND Vs. M.G.F. SERVICES LTD. THROUGH SH. JAVED AKHTAR
October 12, 2009
SHRI SHYAM LAL Vs. SHRI KHUSHAL CHAND AHUJA AND ORS.
July 30, 2009
SHRI SIDHI VINAYAK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND ORS.
March 13, 2009
SHRI SOHAN LAL Vs. NOVEX (P) LTD.
March 26, 2009
SHRI SUBHASH RASTOGI AND ORS. Vs. JAI PAL AND ORS.
April 6, 2009
SHRI SURENDER KUMAR (WORKMAN) Vs. THE PRESIDING OFFICER
March 30, 2009
SHRI SURENDER KUMAR AND ANR. Vs. STATE AND ANR.
July 28, 2009
SHRI SURINDER SINGH CHAWLA Vs. STATE OF DELHI AND ORS.
May 6, 2009
SHRI SURYA KUMAR PANDE AND ORS. Vs. SHRI HIRDESH KUMAR AND ORS.
July 13, 2009
SHRI V.T. SAINUDDIN S/O SHRI ALI VALIYATHODI Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY MINISTRY OF EXTERNAL AFFAIRS,
January 9, 2009
SHRI VASUDEV Vs. DELHI DEVELOPMENT AUTHORITY
December 23, 2009
SHRI VIKAS JAIN AND ORS. Vs. SHRI MADAN LAL BANGA AND ORS.
April 20, 2009
SHRI VINEY KUMAR MAHAJAN Vs. SHRI VIKRAM BAKSHI AND ANR.
July 2, 2009
SHRI VINOD KRISHAN KHANNA Vs. A.B.C. INDO-US ACADEMY AND ORS.
March 31, 2009
SHRI VIVEK GUPTA Vs. SHRI VIKRAM DEV MALHOTRA AND ANR.
December 4, 2009
SHRIRAM PISTONS & RINGS LTD. Vs. M/S USHA INTERNATIONAL LTD.
October 9, 2009
SHUBHAM ENTERPRISES Vs. GOVERNMENT OF N C T OF DELHI
October 21, 2009
SHYAM DEV YADAV Vs. STATE NCT OF DELHI
May 25, 2009
SHYAM LAL Vs. STATE
December 18, 2009
SHYAM LAL Vs. PRESIDING OFFICER, CGIT AND ORS.
January 29, 2009
SHYAM NARAIN Vs. ASHWANI PLASTICS
July 20, 2009
SHYAM NARAIN Vs. STATE
February 12, 2009
SHYAM SINGH Vs. STATE
February 19, 2009
SHYAM SUNDER Vs. STATE
January 6, 2009
SHYAM SUNDER Vs. SHEO PAL
November 5, 2009
SHYAM SUNDER BHARTIA Vs. STATE
January 22, 2009
SHYAM SUNDER TYAGI Vs. STATE OF NCT OF DELHI
January 13, 2009
SHYAMRAJ ALIAS SHYAM Vs. STATE
August 28, 2009
SHYOPAT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 5, 2009
SIDDHARTH MEHTA Vs. S.B. SARKAR
May 12, 2009
SIDDHARTH POLYMERS Vs. UOI
July 13, 2009
SIDDHARTHA SALES AGENCY Vs. SONY INDIA PVT LTD
July 3, 2009
SIDDIQUA Vs. STATE
May 20, 2009
SIEL Edible Oils Limited Vs. Khemka Sales P LTD
December 7, 2009
SIEMENS AKTIENGESELLSCHAFT Vs. DELHI TRANSCO LIMITED
January 19, 2009
SIEMENS LTD Vs. SOUTH INDIA CEMENTS LTD
July 27, 2009
SIEMENS PUBLIC COMMUNICATION NETWORK Vs. SUKHANLAL MEMORIAL CHARITABLE SOCIETY
July 1, 2009
SIKKA PROMOTER (PVT.) LTD. Vs. THE MUNICIPAL CORPORATION OF DELHI
February 13, 2009
SIMON AND ORS. Vs. STATE
March 16, 2009
SIMPLEX CONCRETE PILES INDIA LTD Vs. UNION OF INDIA
April 21, 2009
SIMPLEX INFRASTRUCTURE LTD. Vs. D.S. CONSTRUCTION LTD.
March 5, 2009
SINEXIMCO PTE. LTD. Vs. M.M.T.C. LIMITED
May 12, 2009
SINGER COMPANY LIMITED Vs. CHETAN MACHINE TOOLS
February 26, 2009
SINGER INDIA LTD Vs. BIRENDER SINGH
September 10, 2009
SIRIDHAR Vs. STATE
October 28, 2009
SIRNU Vs. THE STATE OF NCT DELHI
March 5, 2009
SITA DEVI Vs. STATE OF DELHI
November 5, 2009
SITA RAM Vs. STATE NCT OF DELHI
July 8, 2009
SITA RAM ALIAS SONU Vs. STATE
October 30, 2009
SITA RANI Vs. UNION OF INDIA
April 15, 2009
SKYLINE N.E.P.C. Vs. UNION OF INDIA
April 29, 2009
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. ICICI BANK LTD. AND ORS.
November 19, 2009
SMJ RK SD JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
August 7, 2009
SMT. ANGOORI DEVI Vs. THE STATE
January 16, 2009
SMT. ANGOORI DEVI AND ORS. Vs. AMIRI LAL AND ORS.
April 27, 2009
SMT. ANITA AND ORS. Vs. SHRI KRISHAN LAL AND ORS.
April 27, 2009
SMT. BANDANA KUMARI AND ORS. Vs. SH IMTIAZ AND ORS.
April 20, 2009
SMT. BASMATI AND ORS. Vs. SH. RAJKUMAR AND ORS.
May 4, 2009
SMT. BHAGWATI DEVI AND ORS. Vs. SH. MANJIT SINGH AND ORS.
April 20, 2009
SMT. CHAND MEHTA AND ORS. Vs. UMED SINGH AND ORS.
April 6, 2009
SMT. DEEPIKA KALRA Vs. BSES RAJDHANI POWER LTD.
July 31, 2009
SMT. DOLLY LOYALL AND ORS. Vs. SHRI JUGGAN LALL AND ORS.
April 6, 2009
SMT. DURGESH BANSAL Vs. STATE
December 31, 2009
SMT. GEETA AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD.
April 27, 2009
SMT. GEETA DEVI AND ORS. Vs. DTC
April 13, 2009
SMT. GOPA MANISH VORA Vs. UNION OF INDIA (UOI) AND ANR.
February 10, 2009
SMT. HARBANS KAUR Vs. GURMARG APPLIANCES PVT. LTD. AND ORS.
May 5, 2009
SMT. HARDEVI AND ORS. Vs. DHANPAT SINGH AND ORS.
April 6, 2009
SMT. ISHWARI KUMARI AND ORS. Vs. SHRI GURDEEP SINGH AND ORS.
April 6, 2009
SMT. JAGRANI AND ORS. Vs. PRADEEP KUMAR AND ORS.
April 13, 2009
SMT. KAILASH KATARIA Vs. SHYAM SUNDER AND ORS.
April 13, 2009
SMT. KAMLA AND ORS. Vs. SH. VISHWANATH AND ORS.
April 13, 2009
SMT. KAMLESH AND ORS. Vs. SURAIN SINGH AND ORS.
April 20, 2009
SMT. KANTA DEVI Vs. GOVT. OF NCT DELHI AND ORS.
February 2, 2009
SMT. KANTA SAXENA AND ORS. Vs. SUBE SINGH AND ORS.
April 13, 2009
SMT. KARAMJIT KAUR AND ORS. Vs. PUSHOTAM MAHAJAN AND ORS.
April 6, 2009
SMT. KARPAI Vs. STATE (DELHI ADMN)
July 3, 2009
SMT. KASHMIR KAUR AND ORS. Vs. SH. MOHINDER PAUL AND ORS.
April 27, 2009
SMT. KASTURI DEVI AND ORS. Vs. SH. RANJIT SINGH AND ORS.
April 6, 2009
SMT. KAUSHAL AGGARWAL AND ANR. Vs. ASHOK MALHOTRA AND ORS.
February 17, 2009
SMT. KRIHSNA DEVI AND ORS. Vs. SHRI MOHAN LAL CHUGH AND ORS.
April 8, 2009
SMT. KRISHNA AND ORS. Vs. SH. BHANWAR SINGH AND ORS.
April 27, 2009
SMT. KRISHNA KOHLI AND ORS. Vs. NARENDER SINGH AND ORS.
April 13, 2009
SMT. KUNTI DEVI Vs. SILAB RAM
April 13, 2009
SMT. LAJWANTI DEVI AND ORS. Vs. VINOD KUMAR AGGARWAL AND ORS.
April 27, 2009
SMT. M.R. TSHERING W/O SHRI P.D. TSHERING, Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA DEPARTMENT OF POSTS AND ORS.
September 9, 2009
SMT. MAINI DEVI W/O LATE SH. KAILASH CHAND AND BABY SUNITA D/O LATE SH. KAILASH CHAND Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAYS
July 21, 2009
SMT. MAJIDAN AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD.
April 13, 2009
SMT. MALA DEVI AND ORS. Vs. SHRI RAM MEHAR AND ORS.
April 27, 2009
SMT. MALTI DEVI AND ORS. Vs. DHARAM PAL SINGH AND ORS.
April 20, 2009
SMT. MAMTA MAHARANA AND ORS. Vs. PURUSHOTAM AND ORS.
April 6, 2009
SMT. MANJU GUPTA Vs. SH. SANJAY GARG
March 31, 2009
SMT. MANJU SINGHAL Vs. SH. RAJBIR AND ORS.
April 27, 2009
SMT. MURTI DEVI AND ORS. Vs. SHRI RAJ KUMAR AND ORS.
April 20, 2009
SMT. MURTI DEVI AND ORS. Vs. DELHI TRANSPORT CORPORATION AND ORS.
April 20, 2009
SMT. NAMITA SAXENA Vs. STATE AND ORS.
March 30, 2009
SMT. NARINDER KAUR AND ORS. Vs. SHRI TARLOK SINGH AND ORS.
April 13, 2009
SMT. NASEEM BANO Vs. SH. PURAN SINGH AND ORS.
April 6, 2009
SMT. NEENU DUTTA Vs. SH. ALIMUDDIN AND ORS.
May 4, 2009
SMT. NEHA GUPTA Vs. DHARAMVIR SINGH AND ANR.
April 13, 2009
SMT. NIRMALA AGGARWAL AND ORS. Vs. RAJEEV SHARMA AND ORS.
April 20, 2009
SMT. NISHA Vs. LT. GOVERNOR OF DELHI AND ORS.
July 21, 2009
SMT. PARAMJIT KAUR AND ORS. Vs. SHRI AYUB KHAN AND ORS.
April 20, 2009
SMT. POONAM Vs. GOVERNMENT, NCT OF DELHI AND ANR.
February 2, 2009
SMT. POONAM GUPTA AND ORS. Vs. SH. GEORGE PARERA KADOS AND ORS.
April 20, 2009
SMT. PREETAM DEVI ASIJA AND ORS. Vs. MUNISH KHURANA AND ORS.
April 20, 2009
SMT. RADHA SINGH AND ANR. Vs. THE NCT OF DELHI
July 29, 2009
SMT. RAJ AND ORS. Vs. MOOLA RAM AND ORS.
April 13, 2009
SMT. RAJ KUMARI GUPTA AND ORS. Vs. SHRI MUNNA AND ORS.
April 13, 2009
SMT. RAJ RANI AND ORS. Vs. SHRI KULDIP SINGH AND ORS.
April 13, 2009
SMT. RAJ RANI AND ORS. Vs. MALOOK CHAND AND ORS.
April 20, 2009
SMT. RAJBIRI DEVI W/O SH. BISHAMBER SINGH THROUGH LRS. (SH. BISHAMBER SINGH, Vs. TRILOK SINGH AND ANR.
May 4, 2009
SMT. RAJINDER KUMARI SARASWAT AND ANR. Vs. PRAHLAD SINGH AND ORS.
April 20, 2009
SMT. RAJWANT KAUR Vs. STATE OF DELHI
December 22, 2009
SMT. RAM DEI Vs. UNION OF INDIA (UOI) AND ORS.
September 7, 2009
SMT. RAM KALI Vs. SH. RAM KUBER AND ORS.
May 4, 2009
SMT. RAM KALI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
April 20, 2009
SMT. RAMESH DEVI ARORA Vs. SMT. ANITA SINGH AND ANR.
February 20, 2009
SMT. RANJANA KAPOOR Vs. THE REGISTRAR AND ORS.
August 3, 2009
SMT. RANJANA SABHARWAL W/O SH. SANDEEP SABHARWAL, Vs. SMT. RAMA DEVI AND MS. PURVASHI VAISH D/O SH. OM PARKASH VAISH
November 25, 2009
SMT. REKHA KHANNA Vs. SH. JOGINDER PAL KOHLI AND ORS.
January 13, 2009
SMT. RUNU GHOSH Vs. CENTRAL BUREAU OF INVESTIGATION
September 24, 2009
SMT. SANDHYA KHANDELWAL AND ANR. Vs. KANAHIYA LAL AND ORS.
April 20, 2009
SMT. SANGITA AGGARWAL AND ANR. Vs. SHRI VIRENDER SINGH ROHTAGI AND ANR.
August 28, 2009
SMT. SANTOSH Vs. SH. BABU LAL
April 27, 2009
SMT. SANTOSH JAIN (DECEASED) THROUGH HER L.R., SHRI SANJEEV JAIN, Vs. THE REGISTRAR, COOPERATIVE SOCIETIES,
April 17, 2009
SMT. SAROJ GUPTA Vs. SHRI INDERJEET GUPTA AND ANR.
May 4, 2009
SMT. SATRUPA AGGARWAL Vs. SH. NATH (HUF) THROUGH IS KARTA SHRI SRI NATH AND ORS.
August 7, 2009
SMT. SATYA RANI AND ORS. Vs. LEKH RAJ AND ORS.
April 13, 2009
SMT. SAVITRI DEVI Vs. SHRI ASHOK TIWARI AND ORS.
May 4, 2009
SMT. SHAKUNTALA GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
August 7, 2009
SMT. SHALINI GUPTA Vs. MUKESH KUMAR
February 13, 2009
SMT. SHANTI DEVI Vs. SH. BHAGWAN DASS AND ORS.
April 6, 2009
SMT. SHANTI DEVI Vs. SH. ASHOK KUMAR AND ORS.
April 13, 2009
SMT. SHASHI DEVI Vs. COMMISSIONER FOOD AND SUPPLIES AND ORS.
December 7, 2009
SMT. SHRUTI AGGARWAL AND ANR. Vs. SH. SUBHASH KUMAR AND ORS.
December 23, 2009
SMT. SITARA BEGUM Vs. RISHI PAL AND ORS.
April 6, 2009
SMT. SONIA @ SONA Vs. MINISTRY OF RAILWAYS AND ORS.
May 19, 2009
SMT. SUBHDRA DEVI AND ORS. Vs. OM PRAKASH AND ORS.
April 27, 2009
SMT. SUNITA Vs. THE STATE (NCT OF DELHI) AND ORS.
April 28, 2009
SMT. SUNITA AGGARWAL Vs. SMT. MANORMA AGGARWAL AND ANR.
January 14, 2009
SMT. SURESH KHULLAR Vs. SHRI VIJAY KHULLAR
July 20, 2009
SMT. SUSHMA MEHTA AND ORS. Vs. MR. RAJU AND ORS.
April 6, 2009
SMT. USHA JAIN Vs. NEW INDIA ASSURANCE CO. LTD.
April 6, 2009
SMT. VIDYA Vs. SH. SAT PRAKASH AND ORS.
May 4, 2009
SMT. VIDYA DEVI AND ORS. Vs. SHRI SUBHASH CHAND AND ORS.
April 13, 2009
SMT. ZAKIYA SHAMIM AND ORS. Vs. KHUSHI RAM AND ORS.
April 6, 2009
SNEH BAHL Vs. STATE
December 4, 2009
SOBHAG NARAIN MATHUR Vs. PRAGYA AGRAWAL
November 11, 2009
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVT. OF N.C.T. OF DELHI
September 16, 2009
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVERNMENT OF NCT OF DELHI AND ANR.
April 15, 2009
SOCIETE DES PRODUITS NESTLE, SA AND ANR. Vs. BASANT ALAL KOKCHA AND ORS.
October 9, 2009
SOCIETY FOR SAFE STRUCTURES REGD. SOCIETY THR. ITS GENERAL SECRETARY ANIL AGGARWAL Vs. UNION OF INDIA (UOI) AND ORS.
May 13, 2009
SOHAL AGENCIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, NCT OF DELHI AND HARYANA
November 13, 2009
SOHAL AGENCIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
December 2, 2009
SOHAN LAL ALIAS SONU Vs. STATE
December 17, 2009
SOHAN SAHAI Vs. STATE
July 3, 2009
SOHNU @ SONU Vs. RAJESH GUWA
April 20, 2009
SOM CHAI SRI CHAWLA Vs. STATE
May 6, 2009
SOM NATH BOBAL Vs. FOREVER PRECIOUS JEWELLERY AND DIAMONDS LTD
April 15, 2009
SOMARI DEVI Vs. RAGWAR SINGH
May 22, 2009
SOMESH PAL Vs. STATE
January 27, 2009
SOMESH PAL Vs. STATE
October 9, 2009
SONA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD.
May 22, 2009
SONALI SHANKAR Vs. SONU AND ANR.
September 3, 2009
SONI ENGINEERING WORKS Vs. WORKMAN, HARPAL SINGH
March 23, 2009
SONIA AND CO. (PVT.) LTD. Vs. SABOO CYLINDERS PVT. LTD. AND ANR.
January 20, 2009
SONIA MAGU Vs. COMMISSIONER OF INCOME TAX
August 11, 2009
SONIA MANN Vs. STATE
May 22, 2009
SONIA OVERSEAS P LTD Vs. ASST COMMR CUSTOMS
February 19, 2009
SONU ALIAS KAPIL Vs. STATE NCT OF DELHI
November 4, 2009
SOUTH DELHI CLUB LTD Vs. LAL CHAND PUBLIC CHARITABLE TRUST
January 9, 2009
SOUTH DELHI DISTRIBUTORS Vs. GOVT. OF NCT OF DELHI & ANR.
December 15, 2009
SOUTH INDIA SHIPPING AND EXPORT CO. (SISECO) Vs. TRIBAL COOPERATIVE MRKT. DEV. FED. OF INDIA LTD. (TRIFED)
April 2, 2009
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. AND ORS. Vs. UNION OF INDIA (UOI)
November 23, 2009
SPARSH BUILDERS Vs. MAHARISHI AYURVEDA PRODUCTS
September 16, 2009
SPECIAL DIRECTOR OF ENFORCEMENT Vs. ANIL AGARWAL AND ANR.
March 31, 2009
SPENTEX INDUSTRIES LIMITED Vs. INDO RAM SYNTHETICS I LTD
May 25, 2009
SPENTEX INDUSTRIES LTD Vs. INDO RAM SYNTHETICS I LTD
July 20, 2009
SPENTEX INDUSTRIES LTD Vs. DUNVANT S A
October 29, 2009
SPENTEX INDUSTRIES LTD Vs. INDO RAM SYNTHETICS (I) LTD
January 13, 2009
SPENTEX INDUSTRIES LTD Vs. O.P. LOHIA
September 10, 2009
SPENTEX INDUSTRIES LTD. Vs. DUNAVANT SA AND ANR.
May 29, 2009
SQN LDR P J B KHURANA Vs. STATE
September 9, 2009
SRI AMAR CONSTRUCTIONS AND ORS. Vs. ESCORTS FINANCE LTD. AND ANR.
December 9, 2009
SRI NIWAS Vs. STATE
January 20, 2009
SRI OM Vs. STATE OF NCT OF DELHI
February 26, 2009
SRI PAL SINGH RAGHAV Vs. MURTHI SINGH AND ORS.
April 27, 2009
SRI SATHYA SAI VIDYA VIHAR Vs. SH. RATI RAM
February 4, 2009
SRI. KISHAN PODDAR Vs. THE STATE (GOVT. OF NCT DELHI)
March 17, 2009
SRIDHAR SHRIVASTAVA Vs. V P SINGH
July 3, 2009
SRS ENTERTAINMENT LIMITED Vs. HOME STORES INDIA LTD
September 16, 2009
SSIPL RETAIL LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 18, 2009
ST. IVES LABORATORIES INC Vs. LOTUS HERBALS UK LTD
November 9, 2009
ST. IVES LABORATORIES INC Vs. ARIF PERFUMERS
February 6, 2009
STANDARD CHARTERED BANK Vs. VINAY KUMAR SOOD
February 6, 2009
STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
December 18, 2009
STAR BAZAAR PVT LTD Vs. TRENT LTD
October 22, 2009
STAR CRUISE MANAGEMENT LTD. Vs. DELHI EXPRESS TRAVELS PRIVATE LTD.
May 22, 2009
STATE Vs. SHAHID MIAN
July 16, 2009
STATE Vs. GIAN CHAND JAIN
December 14, 2009
STATE Vs. SANJAY DASS
October 27, 2009
STATE Vs. VED PRAKASH GUPTA
January 20, 2009
STATE Vs. RAJ KUMAR KHANDELWAL
May 8, 2009
STATE Vs. MUKESH
August 6, 2009
STATE Vs. LAKHBIR SINGH
August 6, 2009
STATE Vs. BABLOO
August 12, 2009
STATE Vs. RAJ RANI
September 1, 2009
STATE Vs. MAQSOOD AHMED ALIAS ASHRAF ABBU MUJAHID
September 7, 2009
STATE Vs. RAMEEZ
April 6, 2009
STATE Vs. NIKHIL @ RAHUL
November 27, 2009
STATE Vs. GOPAL ALIAS MANI GOPAL
August 31, 2009
STATE Vs. NASEEM
November 6, 2009
STATE Vs. NIKHIL ALIAS RAHUL
November 9, 2009
STATE Vs. RAVI KANT
November 10, 2009
STATE Vs. INDER KUMAR SHARMA
November 19, 2009
STATE Vs. UNION OF INDIA
February 2, 2009
STATE Vs. ANIL KUMAR SODHI
February 18, 2009
STATE Vs. RAVINDER SINGH
February 9, 2009
STATE Vs. MAHAVIR
March 20, 2009
STATE Vs. PRAMOD
April 9, 2009
STATE Vs. BHUPINDER
April 9, 2009
STATE Vs. RAMINDER SINGH ALIAS HAPPY
April 8, 2009
STATE Vs. CHANDER SHEKHAR
May 1, 2009
STATE Vs. NARESH CHAND
July 20, 2009
STATE Vs. MEWA SINGH
July 24, 2009
STATE Vs. SHARAFTA SHEIKH
July 31, 2009
STATE Vs. AVADH KISHORE
January 30, 2009
STATE Vs. JYOTISH PRASAD AND ANR.
July 10, 2009
STATE Vs. MANBEER SINGH
March 2, 2009
STATE Vs. IBOTOMBI SAPAM
March 26, 2009
STATE Vs. IRASHAD AHMAD MALIK AND ORS.
March 26, 2009
STATE Vs. JANKI PARSHAD
January 7, 2009
STATE Vs. BALBIR SINGH
July 3, 2009
STATE Vs. VIKAS YADAV AND ANR.
August 7, 2009
STATE Vs. ONKAR
January 19, 2009
STATE Vs. HARDAWARI LAL
February 13, 2009
STATE Vs. ASHU BANSAL AND ANR.
January 16, 2009
STATE Vs. MEHTAB LAL ETC.
November 12, 2009
STATE Vs. GIRISH KUMAR BHASIN
August 13, 2009
STATE (DELHI ADMINISTRATION) Vs. SUBHASH CHAND
January 7, 2009
STATE (GNCT) OF DELHI Vs. SARWAR SIDDIQUI
February 17, 2009
STATE (THROUGH CBI) Vs. MAHESH CHANDER NAGAR AND ANR.
December 11, 2009
STATE (THROUGH DEPUTY SECRETARY (HOME) GOVERNMENT OF NCT OF DELHI) Vs. IBOTOMBI SAPAM AND ORS.
May 27, 2009
STATE OF DELHI Vs. DAL CHAND
November 25, 2009
STATE OF HARYANA Vs. S D DUBEY
August 3, 2009
STATE OF NCT OF DELHI Vs. NEERAJ
July 2, 2009
STATE OF NCT OF DELHI Vs. SHIV CHARAN BANSAL
May 29, 2009
STATE OF NCT OF DELHI Vs. VIJAY KR. DHINGRA AND ORS.
February 26, 2009
STATE OF TRADING CORPORATION LTD Vs. INDIAN CEMENTS LTD
July 14, 2009
STATE OF WEST BENGAL Vs. GOVERNMENT OF NCT OF DELHI
November 3, 2009
STATE TRADING CORPN. OF INDIA LTD Vs. UNIVERSAL PAPER EXPORT CO. LTD.
May 13, 2009
STATE TRADING CORPORATION OF INDIA LTD. Vs. BORAX MORARJI LTD. AND ANR
December 7, 2009
STEELCO (INDIA) PVT. LTD. Vs. QUALITY STEELS AND FORGINGS LTD.
May 11, 2009
STERLING AND WILSON ELECTRICALS PVT LTD Vs. SILICON GRAPHICS SYSTEMS INDIA PVT LTD
May 4, 2009
STERLING MACHINE TOOLS Vs. CENTRAL GOVERNMENT
September 16, 2009
STERLITE OPTCAL TECHNOLOGIES Vs. BHARAT SANCHAR NIGAM LTD.
January 14, 2009
STRENGTH AND SUPPORT BUILDERS PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY
April 6, 2009
STRIX LIMITED Vs. MAHARAJA APPLIANCES LIMITED
September 10, 2009
STUP CONSULTANTS PVT LTD Vs. INDIAN OIL CORPORATION LTD
December 15, 2009
SUBASH AHUJA SOLE PROPRIETOR OF NAWAB CONSULTANTS FOR IDEAS Vs. UNION OF INDIA (UOI)
July 13, 2009
SUBASH CHAND Vs. MITSUI AND COMPANY
July 10, 2009
SUBASH CHANDER Vs. BHAGWAN YADAV
November 25, 2009
SUBHASH Vs. STATE OF NCT OF DELHI
February 3, 2009
SUBHASH CHAND Vs. STATE
September 7, 2009
SUBHASH CHAND GUPTA Vs. STATE
May 14, 2009
SUBHASH CHANDER Vs. AAKARSHAN JEWELLERY PALACE
July 8, 2009
SUBHASH CHANDER Vs. UNION OF INDIA
November 18, 2009
SUBHASH CHANDRA PRASHARI Vs. VED PRAKASH KAPOOR
December 11, 2009
SUBHASH VERMA Vs. THE CO-OPERATIVE SOCIETY CELL, DDA AND ORS.
December 2, 2009
SUBHO MOJUMDAR Vs. UNIVERSITY OF DELHI
May 29, 2009
SUBIYA DEVI Vs. L.I.C. AND ORS.
March 26, 2009
SUBODH RAI AND ORS. Vs. CH. CHARAN SINGH AND ORS.
April 27, 2009
SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA
December 16, 2009
SUDARSHAN OVERSEAS LTD Vs. RESERVE BANK OF INDIA
May 28, 2009
SUDDESH Vs. JAI PRAKASH
November 16, 2009
SUDEER ASSOCIATES Vs. U.O.I
May 6, 2009
SUDERSHAN KUMARI JAIN Vs. SH PRAN NATH JAIN
February 11, 2009
SUDESH JAIN Vs. STATE OF NCT DELHI
October 20, 2009
SUDESH KUMARI Vs. RAJINDER KUMAR
July 16, 2009
SUDESH MARWAH Vs. VIRPAL AND ORS.
August 25, 2009
SUDHA GARG Vs. UNION OF INDIA
January 7, 2009
SUDHANSHU KUMAR KHARE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
May 27, 2009
SUDHIR Vs. STATE
September 7, 2009
SUDHIR BROS Vs. DELHI DEVELOPMENT AUTHORITY
September 18, 2009
SUDHIR BROSB Vs. DELHI DEVELOPMENT AUTHORITY
March 20, 2009
SUDHIR KUMAR RANGA Vs. UNION OF INDIA
December 23, 2009
SUDHIR SHARMA Vs. NATIONAL GANDHI MUSEUM
August 31, 2009
SUDHIR YADAV Vs. RADHEY SHYAM
February 4, 2009
SUJANA STEELS LTD. AND ORS. Vs. SPECIAL DIRECTOR OF ENFORDEMENT AND ANR.
November 30, 2009
SUKH CHAIN Vs. STATE
December 15, 2009
SUKHBIR SINGH Vs. UNION OF INDIA
April 15, 2009
SUKHBIRI DEVI Vs. UOI
August 25, 2009
SUKHCHAIN SINGH AND ANR. Vs. THE STATE (NCT OF DELHI)
September 22, 2009
SUKHDEV SINGH Vs. STATE
September 25, 2009
SUKHDEV SINGH Vs. AMRIT PAL SINGH
January 13, 2009
SUKHDEV SINGH AND ANR. Vs. THE STATE (NCT OF DELHI)
December 23, 2009
SUKHINDER SINGH Vs. GURBUX SINGH
August 26, 2009
SUKHJINDER SINGH BHATIA Vs. DELHI DEVELOPMENT AUTHORITY
July 27, 2009
SUKHVINDER SINGH Vs. REGIONAL DIRECTOR AND ORS.
February 19, 2009
SUKUMAR CHAND JAIN Vs. MUNICIPAL CORPORATION OF DELHI
May 29, 2009
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
November 6, 2009
SUKUMAR CHAND JAIN Vs. RAIL VIHAR SEHKARI AVAS SAMITI LTD.
December 18, 2009
SUKUMAR CHAND JAIN AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY
November 12, 2009
SULTAN MOHD. SIDDIQUE Vs. GHALIB MEMORIAL COOP GROUP HOUSE BUILDING SOCIETY AND ANR.
September 14, 2009
SUMAN AKBAR Vs. COMMISSIONER OF POLICE POLICE HEAD QUARTERS
November 30, 2009
SUMAN KHATTAR Vs. NAVYUG EDUCATION SOCIETY
May 8, 2009
SUMAN LATA AND ORS. Vs. SURAJ BHAN AND ORS.
July 31, 2009
SUMAN SINGH ALIAS RANJEET Vs. STATE
November 24, 2009
SUMATI Vs. SARLA PURI
February 9, 2009
SUMIT GUPTA Vs. STATE (GOVT. OF NCT OF DELHI)
March 20, 2009
SUMITRA AND ORS. Vs. UP STATE ROADWAYS TPT. CORPN. AND ANR.
March 31, 2009
SUMITRA PAL Vs. VIVEK NARAYAN PAL
October 6, 2009
SUMMIT INFOTECH LTD Vs. KODAK INDIA LTD
August 5, 2009
SUMMIT INFOTECH LTD Vs. KODAK INDIA LTD
August 7, 2009
SUN F AND B BUSINESS Vs. 21ST HOSPITALITY PRIVATE LIMITED
December 18, 2009
SUNAIR HOTELS LTD Vs. REGISTRAR OF COMPANIES
March 18, 2009
SUNAYANA MALHOTRA Vs. ICICI BANK
October 6, 2009
SUNAYNA GROVER Vs. STATE
February 9, 2009
SUNCITY PROJECTS PVT. LTD Vs. GOVERNMENT OF N.C.T. OF DELHI
January 21, 2009
SUNDER ALIAS LALA Vs. STATE
May 11, 2009
SUNDER LAL KHATRI AND SONS Vs. DDA
August 18, 2009
SUNIL @ BABLOO Vs. STATE
March 18, 2009
SUNIL @ TIGAN @ AKHILESH Vs. STATE OF DELHI
February 11, 2009
SUNIL AGGARWAL Vs. STATE
December 15, 2009
SUNIL ALIAS MUNN Vs. STAT GOVT OF NCT
November 27, 2009
SUNIL AND ORS. Vs. STATE
July 28, 2009
SUNIL CHADHA AND ANR. Vs. NEW INDIA INSURANCE CO. AND ORS.
November 30, 2009
SUNIL CHOPRA Vs. ZAMIL NEW DELHI INFRASTRUCTURE
September 23, 2009
SUNIL DUA Vs. GOVT. OF NCT OF DELHI AND ANR.
May 12, 2009
SUNIL DUTT Vs. BHAG SINGH
January 20, 2009
SUNIL GUPTA Vs. KAMAL KANT
September 2, 2009
SUNIL JAIN Vs. UNIVERSITY OF JAMIA MILLIA ISLAMIA
August 18, 2009
SUNIL JOLLY Vs. KRISHNA JOLLY
April 8, 2009
SUNIL KAPOOR Vs. STATE
October 6, 2009
SUNIL KAPOOR & ANR Vs. STATE & ANR
September 16, 2009
SUNIL KUMAR Vs. STATE
September 17, 2009
SUNIL KUMAR Vs. STATE
October 21, 2009
SUNIL KUMAR Vs. DELHI DEVLOPMENT AUTHORITY
August 11, 2009
SUNIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
May 4, 2009
SUNIL KUMAR Vs. INDIAN OIL CORPORATION LTD.
August 6, 2009
SUNIL KUMAR Vs. STATE OF DELHI
January 30, 2009
SUNIL KUMAR AND ANR. Vs. VIJAY PATHAK AND ORS.
February 25, 2009
SUNIL KUMAR JEPH Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
September 11, 2009
SUNIL KUMAR RAJPUT Vs. GOVT OF NCT OF DELHI
August 27, 2009
SUNIL MANCHANDA Vs. STATE
November 11, 2009
SUNIL NAYAK Vs. STATE
May 25, 2009
SUNIL TANEJA AND ANR. Vs. MCD AND ANR.
October 23, 2009
SUNIL TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
May 14, 2009
SUNITA CHANDER Vs. GOVT OF NCT OF DELHI DRUGS CONTROL DEPARTMENT NEW DELHI
October 28, 2009
SUNITA GROVER Vs. THE STATE
July 13, 2009
SUNITA JAMWAL Vs. D S MARKETING PVT LTD
January 6, 2009
SUNITA LR OF LATE SHRI JASWANT SINGH Vs. ASST LABOUR COMMISSIONER GOVT OF N C T OF DELHI
August 26, 2009
SUNITA RANI Vs. DINESH RAI AND ORS.
May 6, 2009
SUNITA SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
February 17, 2009
SUNNY Vs. STATE
December 18, 2009
SUNNY @ BHOLA Vs. STATE
September 18, 2009
SUNNY PACKERS Vs. EMPLOYEES STATE INDUSRANCE CORPORATION
July 17, 2009
SUNRISE CONSTRUCTION Vs. VEENA WAHI
May 12, 2009
SUPER CASSETTES INDUSTRIES LTD Vs. PUNIT GOENKA
May 29, 2009
SUPER CASSETTES INDUSTRIES LTD Vs. PUNIT GOENKA
August 13, 2009
SUPER CASSETTES INDUSTRIES LTD Vs. UTTAM KHAN
October 12, 2009
SUPERBRANDS LTD. AND ORS. Vs. SUPERBRAND HOME CARE PRODUCTS PVT. LTD. AND ORS.
September 25, 2009
SUPERINTENDENT OF POST OFFICES AGRA DIVISION AGRA Vs. R K JAIN
January 16, 2009
SUPERIOR INDUSTRIES LTD Vs. MOUNT SHIVALIK BREWERIES LTD
August 6, 2009
SUPREME COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. DDA
April 29, 2009
SUPREME HI-FIDELITY PVT. LTD. Vs. STREAMLINE CAR DECORATORS
February 19, 2009
SURAJ @ SURESH Vs. STATE (NCT) OF DELHI
November 17, 2009
SURAJ BHAN Vs. UNION OF INDIA (UOI) AND ORS.
December 18, 2009
SURAJ DASS Vs. SHIV KUMAR AND ORS.
April 6, 2009
SURAJ PAL Vs. STATE
February 19, 2009
SURAT SINGH THR. L.RS. Vs. UNION OF INDIA (UOI) AND ANR.
July 14, 2009
SURAT SINGH VIRK Vs. FIT JEE FRANCHISE NETWORKS LTD
May 4, 2009
SUREN MANDAL S/O RAKSHIK MANDAL Vs. THE STATE (GOVT. OF NCT)
February 9, 2009
SURENDER Vs. STATE
October 21, 2009
SURENDER KUMAR Vs. STATE BANK OF MYSORE AND ORS.
July 21, 2009
SURENDER KUMAR @ DIMPY AND ORS. Vs. STATE
November 19, 2009
SURENDER MOHAN RANA Vs. SDM RA SARASVATI VIHAR
May 6, 2009
SURENDER PAL SINGH CHAUHAN Vs. BAR COUNCIL OF INDIA
April 21, 2009
SURENDER RATHI Vs. STATE OF DELHI
May 11, 2009
SURENDER SINGH Vs. NIRUPAM SINGH
April 24, 2009
SURESH Vs. STATE OF NCT DELHI
December 10, 2009
SURESH BABU Vs. INDRAPRASTHA GAS LIMITED
May 1, 2009
SURESH CHAND Vs. DELHI CO OPERATIVE TRIBUNAL
November 19, 2009
SURESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
August 25, 2009
SURESH GOEL AND ASSOCIATES Vs. UNION OF INDIA
January 19, 2009
SURESH GULATI Vs. RAJIV CHAWLA
October 23, 2009
SURESH JAIN Vs. ORIENT CARPET GALLERY PVT. LTD
July 24, 2009
SURESH KUMAR Vs. DELHI VIDHYUT BOARD AND ANR.
August 7, 2009
SURESH KUMAR Vs. DIRECTOR OF EDUCATION AND ORS.
September 8, 2009
SURESH KUMAR @ SAIJU Vs. THE STATE (GOVT. OF NCT OF DELHI)
September 16, 2009
SURESH KUMAR GUPTA Vs. STATE AND ORS.
December 18, 2009
SURESH KUMAR SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
July 7, 2009
SURESH KUMAR WADHAWAN Vs. DHARAMVIR SINGH AND ORS.
April 27, 2009
SURESH MOHAN CHOPRA Vs. G P AHUJA
April 15, 2009
SURESH PAL Vs. COMMISSIONER OF POLICE
December 7, 2009
SURESH SHARMA Vs. NEW COOLWELL INDUSTRIES
January 23, 2009
SURESHANAND Vs. UNION OF INDIA
August 24, 2009
SUREY ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
February 4, 2009
SURINDER JAIN Vs. STATE
February 13, 2009
SURINDER KAUR Vs. SARDAR MANGAL SINGH
March 6, 2009
SURINDER KUMAR Vs. THE STATE (GOVT. OF DELHI)
December 15, 2009
SURINDER KUMAR BAJAJ Vs. SHEELA RANI PASRICHA
November 30, 2009
SURINDER KUMAR BALI Vs. STATE
November 27, 2009
SURINDER KUMAR KANSAL Vs. NADAR KHAN AND ORS.
April 6, 2009
SURINDER KUMAR S/O SH. CHANGE PRASHAD GUPTA Vs. STATE (DELHI ADMINISTRATION)
May 26, 2009
SURINDER PAL @ BILLOO Vs. STATE OF DELHI
November 27, 2009
SURINDER PAL KAUR Vs. STATE
December 14, 2009
SURINDER SINGH Vs. STATE N C T OF DELHI
November 18, 2009
SURINDER SINGH Vs. GURU HARKISHAN PUBLIC SCHOOL
March 16, 2009
SURJEET KAUR Vs. KRISHAN BHANDARI
April 28, 2009
SURJEET SINGH Vs. VIRENDER KUMAR AND ORS.
April 27, 2009
SURJIT KAUR Vs. D S KAPOOR
October 9, 2009
SURJIT SINGH Vs. PREM ANTH
September 3, 2009
SURJIT SINGH AND ANR. Vs. EXPRESS RETAIL SERVICES PVT. LTD. AND ORS.
September 8, 2009
SURYA FOOD AND AGRO LTD Vs. PRIYA GOLD TEA COMPANY
September 14, 2009
SURYA PRAKASH TYAGI Vs. LT. GOVERNOR OF DELHI
May 6, 2009
SUSHANT RAY Vs. DEAN AND HEAD FACULTY OF LAW UNIVERSITY OF DELHI
July 24, 2009
SUSHIL AGGARWAL Vs. UOI
January 7, 2009
SUSHIL ANSAL Vs. STATE OF DELHI
September 3, 2009
SUSHIL CHOUDHERY Vs. NEERAJ BASOYA
October 30, 2009
SUSHIL JEETPURIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 18, 2009
SUSHIL K. CHAKRAVARTY Vs. TEJ PROPERTIES P. LTD.
August 24, 2009
SUSHIL KUMAR Vs. RAMESH KUMAR AND ORS.
April 13, 2009
SUSHIL KUMAR Vs. N.C.T. OF DELHI AND ORS.
August 20, 2009
SUSHIL KUMAR AND ORS. Vs. RAJBIR SINGH AND ORS.
February 19, 2009
SUSHIL KUMAR BHARDWAJ Vs. UNION OF INDIA (UOI)
March 17, 2009
SUSHIL KUMAR JAIN TRADING AS TARA PRODUCTS Vs. KEPREJ ELECTRONICS
March 31, 2009
SUSHIL MOHAN SAINI Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
July 7, 2009
SUSHIL SURI Vs. C B I
May 12, 2009
SUSHIL SURI Vs. C B I
May 21, 2009
SUSHMA NAYAR Vs. MANAGING COMMITTEE DELHI PUBLIC SCHOOL
July 17, 2009
SUSHMA NAYAR Vs. DIRECTOR OF EDUCATION
October 30, 2009
SUSHMA RANI AHUJA Vs. NEPAL SINGH AND ORS.
September 3, 2009
SUSHMA SHARMA Vs. STATE BANK OF INDIA
April 8, 2009
SUSHMA SHARMA AND ANR. Vs. RAJA RAM AND ORS.
April 27, 2009
SWADESHI CABLES (I) LTD. Vs. NATIONAL ALUMINIUM CO. OF INDIA LTD.
May 5, 2009
SWADESHI CONSTRUCTION CO. Vs. EXECUTIVE ENGINEER, DTTDC LTD
October 22, 2009
SWAMI NATH PANDEY Vs. MANAGEMENT OF D T D C LIMITED
September 22, 2009
SWAMI VIVEKANAND COLLEGE OF EDUCATION TARKWARI Vs. UNION OF INDIA
April 23, 2009
SWARAN DUTT SHARMA Vs. ORIENTAL BANK OF COMMERCE AND ORS.
August 13, 2009
SWARAN SINGH BANDA Vs. MANPREET SINGH CHHATWAL
February 17, 2009
SWAROVSKI INDIA PVT. LTD. Vs. SPA AGENCIES
July 3, 2009
SWAYAM SIDHA COOPERATIVE GROUP HOUSING SOCIETY Vs. FINANCIAL COMMISSIONER
May 8, 2009
SWISS GARNIER LIFE SCIENCES Vs. UNION OF INDIA
December 3, 2009
SYED AMIN CHOUDHARY Vs. STATE AND ORS.
August 31, 2009
SYNDICATE BANK Vs. SANJAY KAPOOR
May 19, 2009
SYNGENTA INDIA LTD Vs. UNION OF INDIA
July 1, 2009
SYNGENTA INDIA LTD. Vs. UNION OF INDIA (UOI) THROUGH DEPARTMENT OF AGRICILTURE AND CO-OPERATION AND ORS.
August 11, 2009
T V RAMANATHAN Vs. GOVERNMENT OF NCT OF DELHI
September 1, 2009
T.S. DAGAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 7, 2009
TAGORE EDUCATION SOCIETY REGD Vs. KAMLA TANDON
May 13, 2009
TAGORO EDUCATION SOCIETY REGD Vs. KAMLA TANDON
July 10, 2009
TAJ PRATAP SINGH Vs. U O I
July 16, 2009
TAJUDIN ALIAS NANHE Vs. N C T OF DELHI
December 21, 2009
TALAT PARVEEN NAQVI Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 2009
TALHA NASIR Vs. HASHIMUDDIN
February 6, 2009
TALWAR BROTHERS PVT. LTD. Vs. P.B. STATE INDUSTRIAL DEVELOPMENT CORPORATION
December 23, 2009
TANDAV FILM ENTERRAINMENT PVT LTD Vs. FOUR FRAME PICTURES
December 3, 2009
TANDAV FILMS ENTERTAINMENT P LTD Vs. FOUR FRAMES PICTURES
October 20, 2009
TANEJA DEVELOPERS AND INFRASTRUCTURE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX DELHI
February 24, 2009
TAPAN BISWAS Vs. STATE
July 24, 2009
TARA CHAND AGGARWAL Vs. BABU LAL AND ORS.
May 8, 2009
TARA DUTT Vs. STATE
April 29, 2009
TARA INTERNATIONAL Vs. UOI
November 27, 2009
TARA SINGH Vs. STATE OF DELHI
October 13, 2009
TARAN JEET Vs. G S BHATIA
January 16, 2009
TARAN SINGH MANOHAR SINGH AND ORS. Vs. GOVT. OF NCT DELHI AND ORS.
September 16, 2009
TARUN BHALLA Vs. STATE (NCT OF DELHI)
September 25, 2009
TARUN KHOSLA AND ANR. Vs. UNION OF INDIA (UOI)
May 15, 2009
TARUN KUMAR ROY Vs. UNIVERSITY OF DELHI
May 25, 2009
TARUN TYAGI Vs. C B I
May 18, 2009
TARUNA Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 2009
TASLEEMA Vs. STATE (NCT OF DELHI)
July 3, 2009
TATA IRON AND STEEL CO LTD Vs. JHALANI TOOLS INDIA LTD
January 6, 2009
TATA MOTORS LTD. Vs. STATE
February 12, 2009
TATA POWER COMPANY LIMITED Vs. UNION OF INDIA
April 13, 2009
TATA SONS LIMITED Vs. MR. LAXMAN AND ANOTHER
December 14, 2009
TATA SONS LTD Vs. TATA INDUSTRIAL RECRUITMENT
October 27, 2009
TATA SONS LTD. Vs. A.K. CHAUDHARY
April 6, 2009
TATA STEEL LTD. Vs. UNION OF INDIA (UOI) AND ANR.
April 27, 2009
TECHMAN SHELTERS PVT. LTD. Vs. SH. VIJAY CHOUDHARY AND
September 9, 2009
TECHNO CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI
September 11, 2009
TECHNOLOGY DEVELOPMENT BOARD DECREE HOLDER Vs. PUSHKAR CHEM LIMITED
April 8, 2009
TEJ PAL GUPTA Vs. RATTAN SINGH
May 25, 2009
TEJA @ TEJVEER SINGH @ TEJ PAL Vs. N.C.T. GOVT. OF DELHI (STATE)
September 22, 2009
TEJINDER VIRDI @ DOLLY Vs. STATE
December 16, 2009
TEJPAL GARG AND ANR. Vs. STATE OF NCT OF DELHI AND ORS.
July 30, 2009
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