Case Index

Title
Date
AB AHAD MIR Vs. SYED
January 1, 1998
AB AZIZ Vs. STATE OF J&K
October 20, 1998
AB AZIZ SHAH Vs. UNION OF INDIA
April 28, 1998
AB GANI MIR Vs. STATE ROAD TRANSPORT CORPORATION, J&K
July 5, 1998
AB GANI WAR Vs. STATE
August 7, 1998
AB HAMID Vs. STATE OF J&K
August 5, 1998
AB HAMID KACHROO Vs. GH HASSAN JAFRI
February 5, 1998
AB HAMID MIR Vs. CHIEF ENGINEER, ELECTRIC MAINT AND RUAL ELECTRIFICATION WING SGR
August 17, 1998
AB HAMID SHEIKH Vs. STATE OF J&K
December 7, 1998
AB MAJID Vs. STATE OF J&K
March 10, 1998
AB MAJID DAR Vs. DIRECTOR FIRE SERVICES
April 2, 1998
AB MAJID FAZILI Vs. STATE OF J&K
November 5, 1998
AB MAJID KHAN Vs. STATE OF J&K
October 16, 1998
AB RASHID Vs. SURAM SINGH
March 11, 1998
AB RASHID BADU Vs. EXECUTIVE OFFICER
September 10, 1998
AB RASHID DAR Vs. STATE
December 10, 1998
AB REHMAN BHAT Vs. ALI MOHD MANROO
July 8, 1998
AB REHMAN SHORA Vs. DIRECTOR ESTATES, SRINAGAR
August 25, 1998
AB SALAM Vs. GH AHMED MAGREY
July 3, 1998
ABDUL AZIZ GATOO Vs. STATE OF JAMMU AND KASHMIR
February 24, 1998
ABDUL GANI RATHER Vs. STATE OF J and K
November 11, 1998
ABDUL HAMID Vs. STATE OF JAMMU AND KASHMIR
June 26, 1998
ABDUL HAMID SHAH Vs. JAMMU AND KASHMIR KHADI
September 22, 1998
ABDUL LATIF THOKAR, S/O ALI MOHD THOKAR R/O LASJAN, BADGAM Vs. STATE OF J&K THROUGH ADDL CHIEF SECRETARY, HOME DEPARTMENT
March 11, 1998
ABDUL LATIF THOKKAR Vs. STATE OF J & K
January 1, 1998
ABDUL MAJID Vs. SUDESH KUMAR
January 22, 1998
ABDUL RASHID DAR Vs. STATE
December 1, 1998
ABDUL RASHID SOFI Vs. UNIVERSITY OF KASHMIR
September 9, 1998
ABDUL REHMAN Vs. STATE OF J&K THROUGH CHIEF SECRETARY TO GOVT
July 22, 1998
ABDUL REHMAN RESHI Vs. BASHIR BHAT
May 27, 1998
ABDULLAH BHAT Vs. STATE
September 25, 1998
ABDULLAH JHAT Vs. STATE OF JAMMU AND KASHMIR
September 25, 1998
ABID ALI Vs. ADDITIONAL CHIEF SECRETARY (HOME), J&K GOVERNMENT CIVIL SECRETARIAT, JAMMU AND OTHERS
November 12, 1998
ADARSH KOUR Vs. STATE OF J&K
August 4, 1998
ADMINISTRATION SRINAGAR MUNICIPALITY Vs. ZAMINDARAN VILLAGE LASJAN
May 12, 1998
ADMINISTRATOR JAMMU MUNICIPALITY Vs. J AND K SPECIAL TRIBUNAL
February 3, 1998
ADMINISTRATOR SRINAGAR MUNICIPALITY Vs. KAIS GROUP
July 31, 1998
ADVANCE GOODS CARRIERS Vs. J&K STATE
November 26, 1998
AHED & ORS. Vs. KAILASH RAM & ORS.
July 13, 1998
AIJAZ HUSSAIN SHAH Vs. DIRECTOR HEALTH SERVICES, JAMMU
March 31, 1998
AJAY SINGH Vs. STATE
February 23, 1998
ALI MOHD Vs. STATE OF J&K
February 12, 1998
ALI MOHD RATHER Vs. STATE
September 11, 1998
ALI MOHMMAD BHAT Vs. ZIA BEGUM
December 8, 1998
ALLIYA MEDICATE Vs. UNION OF INDIA
August 27, 1998
AMARPALI STRUCTURAL PVT LTD Vs. STATE OF J&K
October 22, 1998
AMRIT LAL Vs. PUBLIC SERVICE COMMISSION, J&K
February 27, 1998
ANAND RAM Vs. A K JAIN
July 20, 1998
ANAYAT REHMAN Vs. STATE OF JAMMU AND KASHMIR
July 13, 1998
ANIL SHARMA Vs. STATE OF JAMMU AND KASHMIR
March 25, 1998
ANJU RANA Vs. VICE CHANCELLOR, JAMMU UNIVERSITY
December 28, 1998
ANJUM ASGAR Vs. UNION OF INDIA
July 9, 1998
ANMOLAK SINGH Vs. STATE OF J&K & ORS
August 12, 1998
ANWAR FAROOQI Vs. UNION OF INDIA
July 6, 1998
ARJUN DEV KOHLI Vs. STATE OF JAMMU AND KASHMIR
November 27, 1998
ARSHAD HUSSAIN Vs. STATE OF J&K
May 13, 1998
ARSHAD HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
May 15, 1998
ARUN PRAKASH Vs. JAMMU DEV AUTHORITY
December 11, 1998
ARVIND GOSWAMI Vs. VICE CHANCELLOR
November 23, 1998
ASGAR ALI Vs. STATE
August 26, 1998
ASHOK KUMAR Vs. UNION OF INDIA
April 30, 1998
ASHOK KUMAR Vs. STATE OF J&K
November 5, 1998
ASHOK KUMAR RAINA Vs. J&K BANK LTD
December 17, 1998
ASHRAFA JEELANI Vs. STATE OF J and K
April 6, 1998
ASHUTOSH SHARMA Vs. STATE OF JAMMU AND KASHMIR
July 13, 1998
ASSOCIATE DEAN INCHARGE ACADEMIC AND ADMINISTRATION FACULTY OF VETERINARY SCIENCE AND ANIMAL HUSBANDRY SRINAGAR Vs. UNIVERSITY OF AGRICULTURAL SCIENCE AND TECHNOLOGY
June 1, 1998
ATYA SHAMIM Vs. DEPUTY COMMISSIONER COLLECTOR DELHI PRESCRIBED AUTHORITY UNDER CITIZENSHIP ACT
February 20, 1998
B K KULSHRESHTA (MAJOR GENERAL) Vs. UNION OF INDIA
April 3, 1998
BABU RAM Vs. STATE OF J&K
July 27, 1998
BACHAN LAL Vs. STATE OF J&K
August 20, 1998
BALBIR KOUR Vs. STATE OF J&K AND OTHERS
November 12, 1998
BALBIR SINGH Vs. STATE ROAD TRANSPORT CORPORATION, J&K
February 17, 1998
BANARSI LAL SHARMA Vs. CENTRAL BANK OF INDIA
July 31, 1998
BANK OF INDIA Vs. RAKESH JAIN
May 26, 1998
BANK OF INDIA Vs. AJIT SINGH CHAIL & CO
December 14, 1998
BANSI LAL Vs. STATE OF JAMMU AND KASHMIR
March 16, 1998
BARKAT HUSSAIN Vs. STATE OF J&K
May 25, 1998
BASHIER AHMED DHOBI Vs. STATE OF J&K
May 13, 1998
BASHIR AHMAD SHAH Vs. STATE OF JAMMU AND KASHMIR
May 27, 1998
BASHIR AHMAD SHAH Vs. STATE OF J&K
June 23, 1998
BASHIR AHMED Vs. STATE OF J&K
December 7, 1998
BASHIR AHMED MIR Vs. GH HASSAN WANI
February 6, 1998
BEACON SHYAM LAL & CO Vs. INDUSTRIAL TRIBUNAL/ LABOUR COURT SRINAGAR
September 23, 1998
BEHARI LAL Vs. STATE OF J&K
February 3, 1998
BERU RAM Vs. SHANKAR DASS
March 10, 1998
BHAG SINGH Vs. STATE OF JAMMU AND KASHMIR
July 31, 1998
BIMLA KUMARI Vs. UNION OF INDIA
November 13, 1998
BRIG. AVTAR SINGH Vs. UNION OF INDIA
May 22, 1998
BUA DITTA Vs. ANANTI
July 31, 1998
C N MALLA Vs. STATE OF J&K
December 16, 1998
C N MALLA Vs. STATE OF J & K
December 15, 1998
CH MOHD ABDULLAH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT, JAMMU
October 12, 1998
CH MOHD ABDULLAH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
December 10, 1998
CHAHAL DISTRIBUTORS Vs. STATE OF J&K
March 9, 1998
CHARAN DASS Vs. SHEELA DEVI
May 29, 1998
CHIEF CONSERVATOR OF FORESTS J AND K Vs. MOHAMMAD ISMAIL DAR
June 24, 1998
CHIEF ENGINEER, J&K URBAN ENVIRONMENTAL ENGINEERING Vs. RESIDENTS OF CHANPORA
April 28, 1998
CHILLOO ENTERPRISES Vs. STATE
July 20, 1998
COL M L SETHI Vs. UNION OF INDIA
February 10, 1998
COLLECTOR (ASSISTANT COMMISSIONER) LAND ACQUISITION Vs. SANSAR CHAND
September 18, 1998
COLLECTOR LAND ACQUISITION U E E D Vs. ZAMINDARANI BRARI NAMBAL
April 16, 1998
COLLECTOR W and P LAND ACQUISITION Vs. ASHMI
September 9, 1998
COMMAND, UDHAMPUR Vs. UNION OF INDIA
April 3, 1998
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS Vs. RIAZ JAN
May 15, 1998
DALJIT SINGH SAMBYAL Vs. STATE OF J&K
November 27, 1998
DAULAT RAM Vs. STATE
November 20, 1998
DAVINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
January 28, 1998
DAVINDER SINGH Vs. STATE OF J&K
February 13, 1998
DES RAJ Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
September 3, 1998
DES RAJ Vs. STATE OF JAMMU AND KASHMIR
July 27, 1998
DEV DUTT Vs. STATE OF JAMMU AND KASHMIR
March 23, 1998
DHAN RAJ BARGOTRA Vs. ELECTION COMMISSION OF INDIA
August 10, 1998
DHARINTER SINGH Vs. UNION OF INDIA
July 9, 1998
DIL AFROZA Vs. STATE OF J&K
May 13, 1998
DR. JOGA SINGH Vs. STATE OF JAMMU AND KASHMIR
February 18, 1998
DR. URMAL KANTA Vs. STATE OF JAMMU AND KASHMIR
March 31, 1998
DURGA DASS Vs. REETA DEVI
February 12, 1998
ECO SANITATION WELFARE COUNCIL Vs. STATE OF J&K
March 10, 1998
EVEREADY INDUSTRIES EMPLOYEES Vs. STATE OF J&K
August 28, 1998
EXECUTIVE ENGINEER ELECTRICITY M AND RE DIVISION AWANTIPORA ANANTNAG Vs. MOHMMAD ASHRAF BHAT
October 8, 1998
EXECUTIVE ENGINEER FLOOD CONTROL DIVISION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 2, 1998
FAROOQ AHMAD MATOO Vs. STATE
July 29, 1998
FAROOQ AHMAD WANI Vs. STATE OF J&K
June 24, 1998
FAROOQ AHMED BHAT Vs. STATE OF JAMMU AND KASHMIR
August 6, 1998
FAROOQ AHMED BHAT Vs. SHEIKH NOORUDDIN
May 4, 1998
FATA Vs. STATE
May 27, 1998
FATA BIBI Vs. INDIAN RED CROSS SOCIETY
June 23, 1998
FOZIA TURK Vs. STATE OF JAMMU AND KASHMIR
May 20, 1998
G H HASSAN MIR Vs. REGISTRAR HIGH COURT OF J AND K SRINAGAR
April 6, 1998
G H VAIDA Vs. STATE OF J&K
September 1, 1998
GAYAS-UD-DIN Vs. MANAGING DIRECTOR
September 17, 1998
GENERAL OFFICER COMMANDING Vs. STATE OF J&K
December 24, 1998
GH AHMAD NAGOO Vs. MANAGING DIRECTOR, J&K STATE FOREST
September 25, 1998
GH AHMAD RATHER Vs. STATE OF J&K
September 3, 1998
GH HASSAN SHEIKH Vs. REGISTRAR OF REGISTRATION
June 29, 1998
GH HUSSAIN BHAT Vs. STATE OF J&K
August 31, 1998
GH MOHD Vs. STATE OF J&K
October 21, 1998
GH MOHD DARZI Vs. STATE OF J&K
May 27, 1998
GH MOHD LONE Vs. STATE OF J&K
October 16, 1998
GH MOHD LONE Vs. STATE OF J&K
February 28, 1998
GH MOHD RESHI Vs. STATE OF J&K
May 1, 1998
GH MOHI-UD-DIN BHAT Vs. STATE OF J&K
August 18, 1998
GH MOHI-UD-DIN SHEIKH Vs. SENIOR SUPERINTENDENT OF P&T
July 3, 1998
GH MUZAFFAR SHAH Vs. KAMRAZ RURAL BANK, SOPORE, KASHMIR
April 7, 1998
GH QADIR BHAT Vs. UNION OF INDIA
October 16, 1998
GH RASOOL Vs. STATE OF J&K
September 18, 1998
GH RASOOL (MASTER) Vs. STATE OF J&K
June 23, 1998
GH RASOOL DAR Vs. STATE
September 8, 1998
GHANSHAM Vs. CHIEF CONSERVATOR OF FORESTS
July 31, 1998
GHARU RAM Vs. UNION OF INDIA
February 27, 1998
GHULAM MOHAMMAD MALLA Vs. HALIMA
August 17, 1998
GHULAM MOHAMMAD WANI Vs. STATE OF JAMMU AND KASHMIR
November 30, 1998
GHULAM MOHI UD DIN NAJAR Vs. ADDL CHIEF SECRETARY HOMES SRINAGAR JAMMU
September 29, 1998
GHULAM NABI BHAT Vs. GH NABI MIR
June 1, 1998
GHULAM NABI SHEIKH Vs. STATE OF J&K THROUGH MANAGING DIRECTOR GOVT SEMINA WOOLEN MILLS, SRINAGAR
June 29, 1998
GHULAM QADIR MALIK Vs. STATE THROUGH SECRETARY
March 31, 1998
GIAN CHAND Vs. KAMLESH DEVI
December 3, 1998
GIAN SINGH Vs. STATE OF JAMMU & KASHMIR
February 27, 1998
GIRDHARI LAL RAINA Vs. VED MANDIR
February 19, 1998
GIRDHARI SINGH Vs. STATE OF J&K
November 2, 1998
GIRDHARI SINGH, ABDUL KARIM Vs. CHAIRMAN, NATIONAL HYDROELECTRIC POWER CORPORATION LTD
September 11, 1998
GOTAM RAJ Vs. STATE OF JAMMU AND KASHMIR
February 10, 1998
GOVIND RAM Vs. RAM SAROOP
September 25, 1998
GULAM MOHAMMAD SHAH Vs. STATE OF JAMMU AND KASHMIR
June 1, 1998
GULZAR AHMAD Vs. STATE
September 21, 1998
GURBAKHASH SINGH Vs. UNION OF INDIA
September 29, 1998
H S SAHNI Vs. STATE
December 18, 1998
H S VAID Vs. STATE OF J&K
March 9, 1998
HAFIZA BEGUM Vs. STATE OF J&K
April 3, 1998
HAIDER ALI Vs. UNION OF INDIA
March 25, 1998
HAJI GHULAM MUHAMMAD SHAH Vs. DISTRICT MAGISTRATE SRINAGAR
March 17, 1998
HAMIDA BANOO Vs. MOHD MUZAFFAR YATOO
September 22, 1998
HANS RAJ MASTER Vs. NARAIN SINGH
December 3, 1998
HARBANS SINGH RAINAL Vs. STATE OF J&K
March 30, 1998
HARI LAL KOTWAL Vs. UNION OF INDIA
March 25, 1998
HARJIT SINGH Vs. UNION OF INDIA
May 18, 1998
HARSHDEV SINGH MLA Vs. ELECTION COMMISSION OF INDIA
January 27, 1998
HEALTH WAYS CHEMISTS, PULWAMA Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE PULWAMA
September 11, 1998
HEENA MASRAT Vs. STATE OF J&K
March 25, 1998
HEM RAJ Vs. STATE OF J&K
February 18, 1998
HEM RAJ Vs. STATE OF JAMMU AND KASHMIR
March 19, 1998
HEM RAJ Vs. STATE OF J&K
March 31, 1998
HILAL AHMAD BHAT Vs. ADDL CHIEF SECRETARY HOME SRINAGAR JAMMU
June 23, 1998
HIMALAYA CONSTRUCTION Vs. EXECUTIVE ENGINEER
December 30, 1998
HUSSAIN ALAM Vs. STATE
February 12, 1998
ILLAM DIN Vs. MOHD HAFIZ
May 11, 1998
INDERJEET KOUR Vs. GANDOTRA TRADING AND LEASING CORPN JAMMU
March 2, 1998
INDERJEET SINGH Vs. JAMMU DEVELOPMENT AUTHORITY
July 20, 1998
INDIAN STEEL AND METAL INDUSTRIES SANAT NAGAR, BARZULLA THROUGH ITS PROPRIETOR MOHAMMAD ASHRAF MIR Vs. POWER DEVELOPMENT CORPORATION, SRINAGAR
August 17, 1998
INSPECTOR CUSTOMS AND CENTRAL EXCISE AMRITSAR Vs. JAGDEV SINGH ALIAS JABA
August 10, 1998
ISHFAQ HUSSAIN BEIGH Vs. STATE OF JAMMU AND KASHMIR
December 8, 1998
J K SHARMA Vs. UNION OF INDIA
July 27, 1998
J.C. BALI, SENIOR SUPERINTENDENT OF POLICE Vs. STATE OF JAMMU AND KASHMIR
April 30, 1998
JAGAN NATN BHAN AND ANOTHERS Vs. STATE OF J & K
December 4, 1998
JAGDISH CHANDER GUPTA Vs. STATE OF JAMMU AND KASHMIR
March 31, 1998
JAGIR SINGH Vs. UNION OF INDIA
October 22, 1998
JALAL-UD-DIN Vs. STATE OF J&K
September 21, 1998
JAMEEL AHMAD MIRZA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 5, 1998
JAMEET SINGH Vs. STATE OF J&K
November 27, 1998
JAMMU BOTTLING COMPANY PVT LTD Vs. UNION OF INDIA
March 19, 1998
JAMMU CENTRAL CO-OPERATIVE BANK Vs. RAJINDER RAJ SHARMA
November 19, 1998
JAN MOHD AND MOHD ISMAIL BHAT Vs. STATE
June 23, 1998
JANGI RAM Vs. STATE OF JAMMU AND KASHMIR
February 18, 1998
JASWANT SINGH Vs. UNION OF INDIA
May 20, 1998
JASWANT SINGH & ORS. Vs. STATE
December 22, 1998
JAVED ANWAR Vs. STATE OF JAMMU AND KASHMIR
November 3, 1998
JAVED IQBAL Vs. STATE OF J&K
November 9, 1998
JIA LAL Vs. UNION OF INDIA
January 31, 1998
JOGINDER LAL KUTHIALA Vs. ADMINISTRATOR JAMMU MUNICIPALITY
August 13, 1998
JOGINDER SINGH Vs. STATE OF J&K
February 27, 1998
JOGINDER SINGH Vs. STATE THROUGH COMMISSIONER-CUM-SECRETARY
February 10, 1998
JOHAN MASSIH Vs. STATE OF J&K
August 10, 1998
JUGAL RAJ GANDOTRA Vs. YASHPAL SAHNI
January 21, 1998
K BAHADUR SINGH Vs. STATE OF J&K
November 27, 1998
K S JAMWAL (LT COL ) Vs. RAJNI SEHGAL
February 4, 1998
KAILASH KUMARI Vs. STATE OF J&K
February 27, 1998
KAMAL SAINI Vs. CHANDAN KUMAR
July 22, 1998
KANCHAN KUMARI Vs. UNIVERSITY OF JAMMU
February 26, 1998
KANSHI RAM Vs. MORNI
June 1, 1998
KANSHI RAM Vs. BANSO DEVI
December 22, 1998
KANTA DEVI Vs. PRABH DAYAL
March 2, 1998
KANTA DEVI Vs. MAAN SINGH
August 12, 1998
KAPOOR SINGH Vs. UNION OF INDIA
July 27, 1998
KARAN KUMAR Vs. RAJINDER KUMAR GUPTA
February 24, 1998
KARNAIK SINGH Vs. STATE OF J&K
November 24, 1998
KARTAR CHAND Vs. SHANKAR FINANCE CO
February 24, 1998
KASHMIR PASHMINA EMBROIDERY Vs. STATE OF J&K
October 9, 1998
KASHMIR TRAVEL Vs. STATE
August 31, 1998
KEWAL KRISHAN Vs. TIRATH SINGH
December 31, 1998
KEWAL KRISHAN GUPTA Vs. STATE OF JAMMU AND KASHMIR
November 20, 1998
KHAJOOR SINGH Vs. D R SHARMA
March 5, 1998
KHAR SINGH Vs. UNION OF INDIA
February 19, 1998
KHURSHID AHMAD SHEIKH Vs. STATE OF J&K
March 31, 1998
KIRPAL SINGH Vs. STATE OF JAMMU AND KASHMIR
February 27, 1998
KIRPAL SINGH Vs. HARBAJAN SINGH
December 8, 1998
KOHLI TRANSPORT CARRIERS PVT LTD Vs. SANTOSH KUMARI
December 29, 1998
KRANTI GHOSH Vs. JAMMU DEVELOPMENT AUTHORITY
May 22, 1998
KRISHAN CHAND Vs. STATE OF J&K
September 24, 1998
KRISHAN CHAND GANESH DASS GIRDARI LAL AND CO Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
December 11, 1998
KRISHAN KUMAR Vs. STATE OF J&K
March 19, 1998
KRISHAN LAL Vs. STATE OF J&K
July 27, 1998
KRISHEN LEELA Vs. STATE OF J&K
September 11, 1998
KULDEEP KUMAR Vs. UNION OF INDIA
November 12, 1998
KULDEEP SINGH Vs. S PRITHPAUL SINGH
July 2, 1998
KULDIP BOOK CENTRE Vs. STATE OF J&K
February 28, 1998
KULWANT SINGH Vs. STATE
February 19, 1998
KUMAR KANT Vs. STATE OF J&K
April 1, 1998
LACHMAN SINGH Vs. SOHAN LAL
August 24, 1998
LAL CHAND Vs. COLLECTOR LAND ACQUISITION
November 10, 1998
LAL HUSSAIN Vs. BLOCK EDUCATION OFFICER (POONCH)
March 31, 1998
LALIT GOEL Vs. STATE OF JAMMU AND KASHMIR
February 26, 1998
LATIF AHMAD WANI Vs. STATE OF JAMMU AND KASHMIR
April 21, 1998
LIFE INSURANCE CORP OF INDIA Vs. ANURADHA
November 20, 1998
LIFE INSURANCE CORP OF INDIA Vs. AB AZIZ BHAT
September 23, 1998
MAAN SINGH Vs. EXECUTIVE ENGINEER HOUSING BOARD DIVISION NO 1 JAMMU
March 11, 1998
MADAN LAL Vs. JAGDISH CHANDER
March 23, 1998
MAJRA SINGH Vs. INDIAN OIL CORPORATION
August 12, 1998
MANAGEMENT OF CENTAUR LAKE VIEW HOTEL Vs. STATE OF J&K THROUGH COMMR /SECY
June 23, 1998
MANAGING DIRECTOR, J&K INDUSTRIES LTD Vs. GHULAM AHMAD SOFI
January 1, 1998
MANMOHAN SINGH Vs. STATE OF J&K
August 12, 1998
MANOHAR LAL Vs. STATE OF JAMMU AND KASHMIR
December 25, 1998
MANOHAR LAL Vs. STATE OF JAMMU AND KASHMIR
September 7, 1998
MANZOOR AHMAD BAQAL Vs. SRINAGAR MUNICIPALITY
April 29, 1998
MAQBOOL AHMAD Vs. HAJI GH HASSAN
July 2, 1998
MARYAM BANO Vs. STATE OF J & K
July 29, 1998
MEHBOOB AHMED BHAT Vs. STATE OF J&K
February 13, 1998
MEHTA FOODS PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
July 2, 1998
MILKHI RAM BHAGAT Vs. STATE OF J&K
March 19, 1998
MIR ABDULLAH Vs. STATE
May 18, 1998
MIR NAJIB ULLAH Vs. AB AHAD BHAT
February 26, 1998
MISS LAL MIRJAN Vs. STATE AND OTHERS
November 20, 1998
MOHAMMAD FAROOQ AHANGER Vs. STATE OF JAMMU AND KASHMIR
March 20, 1998
MOHAMMAD FEROZ Vs. STATE OF JAMMU AND KASHMIR
December 7, 1998
MOHAMMAD IRFAN KHAN Vs. ADDL CHIEF SECRETARY HOME
May 4, 1998
MOHAMMAD SHAFFI Vs. STATE OF JAMMU AND KASHMIR
April 7, 1998
MOHAMMAD SIDEEQ NATH Vs. NEW INDIA ASSURANCE CO LTD
August 24, 1998
MOHAMMAD YOUSUF MAGRAY Vs. HAJI GHULAM HASSAN
April 22, 1998
MOHAMMAD YUNIS SHAH Vs. STATE OF JAMMU AND KASHMIR
July 30, 1998
MOHAMMADA Vs. ALI MOHD
November 16, 1998
MOHAN SINGH S Vs. STATE OF J AND K
October 14, 1998
MOHD ABDULLAH LONE Vs. STATE OF J&K
December 7, 1998
MOHD AMIN KHAN Vs. SRINAGAR MUNICIPALITY
August 20, 1998
MOHD AMIN SHAH Vs. UNION OF INDIA
November 27, 1998
MOHD ASLAM LAIGAROO Vs. STATE
July 8, 1998
MOHD ASLAM WANI Vs. STATE OF J&K
February 27, 1998
MOHD BASHIR Vs. MADHU LAL, COMMR./SECY. TO GOVT.
October 22, 1998
MOHD BASHIR KHAN Vs. STATE OF J&K
March 5, 1998
MOHD HAYAT Vs. STATE OF JAMMU AND KASHMIR
July 31, 1998
MOHD HUSSAIN KHAN Vs. JABEEN
May 27, 1998
MOHD MANSOOR WANI Vs. STATE OF J&K
July 14, 1998
MOHD MAQBOOL Vs. J K INDUSTRIES, SRINAGAR
June 23, 1998
MOHD RAMZAN BHAT Vs. STATE OF J&K
July 20, 1998
MOHD SADIQ KANT Vs. STATE OF J&K
March 12, 1998
MOHD SALEEM CHAK Vs. STATE OF J&K
August 28, 1998
MOHD SHER Vs. STATE OF J&K
March 6, 1998
MOHD SULTAN SHAH Vs. STATE OF J&K
July 20, 1998
MOHD YUSUF DAR Vs. STATE OF J&K
February 27, 1998
MOHD. RAMZAN Vs. STATE OF J&K
March 31, 1998
MOHINDER KOUR Vs. UNION OF INDIA
December 11, 1998
MOHINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
March 19, 1998
MOHMMAD MUZAFFAR SHAH Vs. KAMRAZ RURAL BANK
July 4, 1998
MOOL CHAND Vs. UNION OF INDIA
July 13, 1998
MRS. SHASHI PRABHA Vs. UNIVERSITY OF JAMMU
July 31, 1998
MUKHTAR AHMAD MALIK Vs. STATE AND ORS
September 9, 1998
MULKH RAJ Vs. RAM KUMAR
March 19, 1998
MUNSHI RAM DOGRA Vs. STATE OF J&K
February 3, 1998
MUSHTAQ AHMAD DAR Vs. MOHMMAD ISHAQ ZAROO
September 3, 1998
MUSHTAQ AHMAD SHEIKH Vs. STATE OF J&K
April 6, 1998
MUSHTAQ AHMAD WAGAY Vs. STATE OF JAMMU AND KASHMIR
April 6, 1998
MUZAFFAR AHMAD MIR Vs. STATE OF JAMMU AND KASHMIR
February 10, 1998
N D RADHA KRISHEN AND CO Vs. STATE OF JAMMU AND KASHMIR
March 11, 1998
NAIK BALWANT SINGH Vs. DY INSPECTOR GENERAL, NORTHERN ZONE
November 8, 1998
NARESH KUMAR GUPTA Vs. S.F.C.
December 8, 1998
NAROTAM DASS Vs. SAT PAUL
May 21, 1998
NASEEM FIRDOUS Vs. STATE OF J&K
August 17, 1998
NASEEMA FIRDOUS Vs. STATE OF J&K
August 12, 1998
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. GH RASOOL HAMAL
May 25, 1998
NATIONAL INSURANCE CO LTD Vs. FARIDAH
September 20, 1998
NATIONAL INSURANCE CO LTD Vs. DINESH SINGH
December 11, 1998
NATIONAL INSURANCE CO LTD Vs. NARRINDER KUMAR
December 1, 1998
NATIONAL INSURANCE CO LTD Vs. AB RAZAK MIR & SONS
October 6, 1998
NATIONAL INSURANCE CO LTD Vs. KANTA RAINA
September 24, 1998
NATIONAL INSURANCE CO LTD Vs. BASHIR AHMAD GOJRI
May 11, 1998
NATIONAL INSURANCE COMPANY LTD Vs. FARIDAH
September 2, 1998
NAWAZ UL HAQ Vs. STATE OF JAMMU AND KASHMIR
August 27, 1998
NAZIR AHMAD LONE Vs. STATE
October 23, 1998
NAZIR AHMAD PIR Vs. STATE OF JAMMU AND KASHMIR
September 21, 1998
NAZIR AHMAD SHEIKH Vs. STATE
November 12, 1998
NAZIR AHMED SHEIKH Vs. UNIVERSITY OF KASHMIR
September 17, 1998
NAZIR AHMED WANI Vs. STATE OF JAMMU AND KASHMIR
February 6, 1998
NEEL KANTH Vs. DEWAN CHAND
February 26, 1998
NEELAM KUMARI Vs. STATE OF JAMMU AND KASHMIR
December 25, 1998
NETAR PARKASH Vs. STATE
May 14, 1998
NEW INDIA ASSURANCE CO LTD Vs. BASHIR AHMAD WANI
March 19, 1998
NEW INDIA ASSURANCE CO LTD Vs. MUSHTAQ AHMAD DALAL
July 2, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL AHAD KANNA
February 18, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NATIONAL RUBBER
February 5, 1998
NIRMAL KUMAR SINGH Vs. UNIVERSITY OF JAMMU
August 26, 1998
NISHA JAIN Vs. UNIVERSITY OF JAMMU
September 9, 1998
NISSAR AHMAD SHAH Vs. STATE OF J&K
December 24, 1998
NONI RIGZIN Vs. RENU DYSON RIGZIN
May 19, 1998
NOOR-UL-DIN Vs. ADMINISTRATIVE OFFICER
September 8, 1998
NOTIFIED AREA COMMITTEE Vs. BHARAT BHUSHAN
October 6, 1998
O P SHARMA Vs. UNION OF INDIA
October 22, 1998
OMKAR NATH KOUL Vs. HONBLE HIGH COURT OF J&K
September 28, 1998
ORIENTAL INSURANCE CO LTD Vs. PYARE LAL KOUL
November 13, 1998
ORIENTAL INSURANCE CO LTD Vs. KRISHAN CHAND SHARMA
November 10, 1998
ORIENTAL INSURANCE CO LTD Vs. SURAN DASS
September 24, 1998
ORIENTAL INSURANCE CO LTD Vs. SUDESH KUMARI
March 17, 1998
PARAMJIT SINGH Vs. AJIT SINGH
February 20, 1998
PARMOD BARU Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
November 27, 1998
PARSHOTAM LAL Vs. STATE OF J&K
February 9, 1998
PARVEENA AKHTAR Vs. STATE OF J&K
November 18, 1998
PARVEZ AHMED NAIK Vs. UNIVERSITY OF JAMMU
December 8, 1998
PERMANAND Vs. SPECIAL TRIBUNAL, J&K, JAMMU
November 12, 1998
PRITHVIRAJ BAKSHI Vs. UNION OF INDIA
June 30, 1998
PROVINCIAL POWER EMPLOYEES UNION Vs. STATE OF JAMMU AND KASHMIR
April 30, 1998
PURAN CHAND Vs. BISHAN DASS
October 21, 1998
PURAN CHAND Vs. STATE OF JAMMU AND KASHMIR
March 10, 1998
PURAN SINGH Vs. STATE OF JAMMU AND KASHMIR
January 28, 1998
PURAN SINGH Vs. STATE OF J&K
December 9, 1998
PUSHKAR NATH ZUTSHI Vs. STATE OF J&K
March 31, 1998
R C PARMAR Vs. UNION OF INDIA AND OTHERS
June 30, 1998
R K RAINA , PRINCIPAL GOVT MEDICAL COLLEGE Vs. STATE OF J&K
August 20, 1998
RACHPAL SINGH Vs. UNION OF INDIA
December 31, 1998
RAGHBIR SINGH Vs. STATE OF JAMMU AND KASHMIR
February 2, 1998
RAJ PAUL Vs. SUMITRA DEVI
February 20, 1998
RAJ SINGH Vs. STATE OF J&K
November 5, 1998
RAJA BASHIR AHMAD KHAN Vs. STATE
February 28, 1998
RAJEEV KUMAR Vs. UNION OF INDIA
November 12, 1998
RAJESH KOHLI Vs. MADAN KISHORE PHULL
December 3, 1998
RAJINDER KUMAR Vs. STATE
December 15, 1998
RAKA DOGRA Vs. STATE
February 13, 1998
RAKESH KHAJURIA Vs. STATE OF JAMMU AND KASHMIR
December 8, 1998
RAKESH KUMAR MISRI Vs. CHAIRMAN J&K SERVICE SELECTION RECRUITMENT BOARD
December 2, 1998
RAKESH SINGH Vs. HINDUSTAN PETROLEUM CORP
May 15, 1998
RAKHA SINGH Vs. EXECUTIVE ENGINEER
October 8, 1998
RAM Vs. STATE OF JAMMU AND KASHMIR
February 13, 1998
RAM KRISHAN RAINA Vs. REGIONAL MANAGER, PUNJAB NATIONAL BANK
February 23, 1998
RAM PANJWANI AND COMPANY JAMMU Vs. STATE OF JAMMU AND KASHMIR
April 3, 1998
RAM PAUL KHAJURIA Vs. THE STATE OF JAMMU AND KASHMIR
November 5, 1998
RAM RATTAN KHAJURIA Vs. JAMMU DEVELOPMENT AUTHORITY
March 25, 1998
RAM RATTAN VERMA Vs. STATE OF J&K
November 19, 1998
RAM SAROOP Vs. ELECTION COMMISSIONER
August 27, 1998
RAM SWAROOP CHOWDHARY Vs. JAMMU DEVELOPMENT AUTHORITY
February 13, 1998
RAMESH LAL MULLAH Vs. UNION OF INDIA
December 25, 1998
RAMESH SINGH JASROTIA Vs. MANAGING DIRECTOR
February 5, 1998
RAMZAN BHAT Vs. STATE OF J&K
September 21, 1998
RATTAN LAL Vs. MAHESHWAR SINGH
February 12, 1998
RAVI KANT ABROL Vs. PUNJAB NATIONAL BANK LTD
July 24, 1998
RAVI KUMAR Vs. STATE OF JAMMU AND KASHMIR
February 17, 1998
REEKA DEVI Vs. STATE OF J&K
February 4, 1998
REENA KUMARI Vs. KENDRIYA VIDYALAYA SANGATHAN
November 30, 1998
RENU BHAGAT Vs. STATE OF J&K
August 28, 1998
RESIDENTS OF HELMATPORA Vs. STATE
February 2, 1998
REVA SHARMA AND SAVITA BHAU Vs. UNIVERSITY OF JAMMU
September 2, 1998
RITA SHARMA Vs. STATE OF J&K
June 1, 1998
RIYAZ AHMAD Vs. STATE OF J&K
October 22, 1998
ROMESH LAL Vs. STATE
November 23, 1998
ROOP KRISHEN ZAROO Vs. UNION OF INDIA
May 19, 1998
ROSHAN LAL BHAT Vs. STATE OF JAMMU AND KASHMIR
April 30, 1998
S AJIT SINGH Vs. STATE OF JAMMU AND KASHMIR
November 26, 1998
S ATTAR SINGH Vs. STATE OF JAMMU AND KASHMIR
May 5, 1998
S ATTAR SINGH Vs. STATE OF J&K
May 15, 1998
S AYA SINGH Vs. STATE OF J&K
June 1, 1998
S GURCHARAN SINGH Vs. S KULDIP SINGH
October 23, 1998
S HAKEEKAT SINGH Vs. STATE OF J&K
February 13, 1998
SAJA Vs. GH -UD-DIN TELI
July 21, 1998
SALAL WORKERS UNION Vs. UNION OF INDIA
March 25, 1998
SALAL WORKERS UNION (REGD ) Vs. UNION OF INDIA
April 30, 1998
SALIMA JABEEN Vs. NATIONAL INSURANCE COMPANY LIMITED
October 14, 1998
SAMEER KUMAR RAINA Vs. STATE OF J&K
March 31, 1998
SANJAY DUTTA Vs. STATE OF J&K
April 30, 1998
SANJAY RAINA Vs. STATE OF J & K
March 27, 1998
SANJEEV KUMAR Vs. STATE OF JAMMU AND KASHMIR
May 6, 1998
SANJEEV SHARMA Vs. STATE OF J&K
September 16, 1998
SARAJ SINGH Vs. STATE OF J&K
August 4, 1998
SARDAR SINGH SARDARI Vs. STATE OF JAMMU AND KASHMIR
March 3, 1998
SARFRAZ AHMED CHOUDHARY Vs. UNION OF INDIA
September 21, 1998
SAROJ SHARMA Vs. CHANCHAL SHARMA
May 29, 1998
SAT PAL Vs. SPECIAL TRIBUNAL, J&K
December 24, 1998
SATISH KUMAR Vs. RESERVE BANK OF INDIA
March 5, 1998
SATISH KUMAR TIKKO Vs. STATE
June 30, 1998
SATYA PAL Vs. STATE OF JAMMU AND KASHMIR
March 6, 1998
SHABIR AHMAD BABA Vs. STATE OF J&K
May 20, 1998
SHABNAM ARA Vs. STATE OF J&K
March 30, 1998
SHADI LAL Vs. STATE OF J&K
April 30, 1998
SHAFIQ YOUSUF BHAT Vs. STATE OF J&K
December 22, 1998
SHAH PASANDEEDA Vs. BASHIR AHMED MIR
December 24, 1998
SHAHID IFTIKHAR Vs. STATE
October 12, 1998
SHAHID SHEIKH Vs. STATE OF JAMMU AND KASHMIR
December 28, 1998
SHAKEEL AHMED Vs. STATE OF J & K
November 19, 1998
SHAKUNTALA DEVI Vs. JAGDISH CHANDER
May 26, 1998
SHALINI SHARMA Vs. STATE
July 6, 1998
SHAMEEMA Vs. GH AHMAD MIR
March 9, 1998
SHANKER Vs. DY COMMISSIONER
June 26, 1998
SHARIEF UD-DIN Vs. HARBANS SINGH
April 22, 1998
SHEEP WORKERS ASSOCIATION Vs. STATE OF J&K
July 8, 1998
SHEER AHMAD KHAN Vs. STATE
July 6, 1998
SHEIKH ARIF NAZIR Vs. STATE OF JAMMU AND KASHMIR
November 24, 1998
SHEIKH MOHD MUSHARAF Vs. STATE OF J&K
July 16, 1998
SHIV KUMAR SHARMA Vs. WAZIR AJAY VIR CHAND
March 26, 1998
SHIV PAUL ALIAS PALOO Vs. STATE
January 28, 1998
SHIV RAM SHARMA Vs. STATE OF JAMMU AND KASHMIR
February 19, 1998
SHIV SINGH SAMBYAL Vs. UNION OF INDIA
December 24, 1998
SHYAMA KUMARI Vs. STATE OF J&K
July 6, 1998
SIKANDER LAL BANGOTRA Vs. STATE OF JAMMU AND KASHMIR
November 30, 1998
SIMLA KUMARI Vs. UNION OF INDIA AND ORS
December 3, 1998
SITA RAM Vs. STATE OF J & K
November 23, 1998
SOBA RAM Vs. STATE OF J&K
July 3, 1998
SOHAN LAL RAINA Vs. STATE OF JAMMU AND KASHMIR
March 25, 1998
SOHANLAL Vs. UNION OF INDIA UOI
April 30, 1998
SOM NATH Vs. STATE OF J&K
December 31, 1998
SOM PARKASH Vs. BANSI LAL
December 24, 1998
STATE Vs. SUNIL KUMAR BHASIN
May 4, 1998
STATE Vs. SUBASH SINGH
April 20, 1998
STATE Vs. MOHAMMAD AKBAR
August 27, 1998
STATE Vs. JAGIR SINGH
June 29, 1998
STATE Vs. KHALIQ DAR
June 29, 1998
STATE BANK OF INDIA Vs. SHARMA PROVISION STORE
May 29, 1998
STATE BANK OF INDIA Vs. GHULAM NABI
January 20, 1998
STATE OF J & K Vs. TILAK RAJ
December 2, 1998
STATE OF J & K Vs. KRISHAN LAL
December 10, 1998
STATE OF J&K Vs. SYED & CO
May 4, 1998
STATE OF J&K Vs. AB GAFFAR SURMA
June 25, 1998
STATE OF J&K Vs. S KEHAR SINGH
December 9, 1998
STATE OF J&K Vs. M ANAWAR HUSSAIN
December 9, 1998
STATE OF J&K Vs. GH NABI
February 17, 1998
STATE OF J&K Vs. GH RASOOL BHAT
March 19, 1998
STATE OF J&K Vs. DORJAI TSERING
May 29, 1998
STATE OF J&K Vs. PREM NATH PATWARI HALQA CHOGAL
April 20, 1998
STATE OF J&K Vs. MOHD ASHRAF RATHER
October 13, 1998
STATE OF J&K Vs. TIRATH RAM
November 24, 1998
STATE OF J&K Vs. VIRENDERAJIT SINGH
May 29, 1998
STATE OF J&K Vs. RAM SAROOP SHARMA
March 31, 1998
STATE OF J&K Vs. SANITARY INSPECTORS ASSOCIATION, SRINAGAR
May 5, 1998
STATE OF J&K Vs. NAZIR AHMAD BHAT
February 16, 1998
STATE OF JAMMU & KASHMIR Vs. HARBANS LAL SHARMA
May 15, 1998
STATE OF JAMMU AND KASHMIR Vs. JASVINDER SINGH
May 28, 1998
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD AMIN
February 20, 1998
STATE OF JAMMU AND KASHMIR Vs. ABDUL REHMAN
March 31, 1998
STATE OF JAMMU AND KASHMIR Vs. DARSHAN SINGH
June 29, 1998
SUBASH SINGH Vs. STATE ROAD TRANSPORT CORPORATION, J&K
July 20, 1998
SUDERSHAN SETHI Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
December 24, 1998
SUDERSHAN SETHI Vs. STATE OF J & K
February 20, 1998
SUDESH KUMARI Vs. OM PARKASH
February 2, 1998
SUDESH PANDITA Vs. STATE OF J&K
April 7, 1998
SUKH DEV SINGH Vs. STATE OF J&K
October 13, 1998
SURAJ PRAKASH SHARMA Vs. STATE OF J&K
July 29, 1998
SUREKSHA RANI Vs. STATE OF J&K
July 6, 1998
SURESH CHANDER Vs. STATE OF J&K
March 23, 1998
SURESH CHANDER SHARMA Vs. STATE OF J&K
October 14, 1998
SURINDER SINGH Vs. STATE OF J&K
March 23, 1998
SURINDER SINGH Vs. UNION OF INDIA
November 10, 1998
SYED AIJAZ FARIDE Vs. STATE
July 29, 1998
SYED ASGAR ALI Vs. STATE OF JAMMU AND KASHMIR
November 27, 1998
SYED MEHDI SHAH Vs. STATE
February 28, 1998
SYED MOHD SHAFI Vs. STATE
September 1, 1998
SYED YAQOOB DILKHASH Vs. STATE OF J&K
May 8, 1998
T K TICKOO Vs. NATIONAL HYDROELECTRIC POWER CORP LTD
October 12, 1998
TARIQ AHMAD GANAI Vs. STATE OF J&K
March 11, 1998
TARIQ AHMAD GOGIA Vs. STATE
December 29, 1998
TEJ KRISHAN Vs. STATE OF J&K
May 2, 1998
TH DIVAKAR SINGH Vs. STATE OF J&K
November 6, 1998
TIRATH RAM Vs. STATE OF JAMMU AND KASHMIR
May 12, 1998
TRAMBOO AND CO Vs. J AND K AGRO INDUSTRIES DEVELOPMENT CORPN SRINAGAR
April 22, 1998
TRAMBOO JOINERY PVT LTD Vs. AUTHORITY UNDER PAYMENT AND WAGES ACT
February 28, 1998
UFAIRA RASHID Vs. STATE OF JAMMU AND KASHMIR
July 2, 1998
UMERDIN Vs. STATE OF JAMMU AND KASHMIR
November 10, 1998
UNEMPLOYED UNION OF KALAKOTE Vs. STATE
February 27, 1998
UNION OF INDIA Vs. GH NABI SHEIKH
April 6, 1998
UNION OF INDIA Vs. HARI TARA CHARITABLE TRUST
November 20, 1998
UNION OF INDIA Vs. RATTAN LAL
December 10, 1998
UNION OF INDIA Vs. SWASTIC CONSTRUCTION COMPANY
October 22, 1998
UNION OF INDIA Vs. ABDUL RAHIM
July 23, 1998
UNITED INDIA INSURANCE CO LTD Vs. MOHD MAQBOOL RESHI
August 3, 1998
UNITED INDIA INSURANCE CO LTD Vs. MAHAL SINGH
September 15, 1998
UNITED INDIA INSURANCE CO LTD Vs. GH MOHD MIR
May 11, 1998
UPENDER PACHNANDA, ACF Vs. STATE OF JAMMU & KASHMIR
July 29, 1998
UPINDER SINGH SUDAN Vs. STATE OF JAMMU AND KASHMIR
November 27, 1998
V KAK, PRINCIPAL Vs. STATE OF J & K
March 19, 1998
V P S PANWAR, COMMANDANT Vs. UNION OF INDIA
July 29, 1998
VED PARKASH Vs. SPECIAL TRIBUNAL JAMMU
October 13, 1998
VED RAJ SHARMA Vs. M N MAZOOMDAR
July 22, 1998
VIDYA SADOTRA Vs. STATE OF J.& K. AND OTHERS
July 27, 1998
VIDYA SADOTRA Vs. STATE
February 20, 1998
VIJAY BHAT Vs. STATE OF J&K
April 1, 1998
VIJAY KUMAR SHARMA Vs. STATE OF JAMMU & KASHMIR
April 30, 1998
VIKRAM SINGH Vs. STATE OF J&K
February 7, 1998
VIKRAM TRISAL Vs. UNION OF INDIA
February 23, 1998
VINAY KUMAR Vs. STATE OF JAMMU AND KASHMIR
April 7, 1998
VINOD GANDOTRA Vs. GEETA GANDOTRA
December 21, 1998
VISHWA RAJ GUPTA Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
September 18, 1998
WASTHIM TRAVELS AND TOURS Vs. J AND K BANK LIMITED
December 3, 1998
WAZIR KANWAL SINGH Vs. WAZIR BAIJ NATH
February 9, 1998
YASH PAL KOTWAL Vs. JAGDEV SINGH
March 4, 1998
YASH PAUL SHARMA & YASEER EJAZ TAK Vs. UNIVERSITY OF JAMMU
February 27, 1998
YOGINDER ANAND Vs. STATE OF J&K
September 2, 1998
YUDHVIR KHANNA Vs. SARITA GUPTA
November 9, 1998
Z S TRADERS Vs. DIRECTOR SIEMENS LTD
May 29, 1998
ZAHOOR AHMAD KAWOOSA Vs. STATE OF J&K
April 28, 1998
ZAINAB ABDULLAH Vs. STATE OF JAMMU AND KASHMIR
October 22, 1998