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Case Index
Title
Date
A ARUNA Vs. K PARAMESWARA RAO
February 18, 1998
A B SRINIVASAN Vs. STATE OF ANDHRA PRADESH
January 23, 1998
A G SATYANARAYANA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 9, 1998
A J PETER Vs. CONSERVATOR OF FORESTS ANANTHAPUR
August 6, 1998
A KODANDAM Vs. PRINCIPAL KAMALA NEHRU POLYTECHNIC FOR WOMEN HYD
July 15, 1998
A MONM Vs. GOPINATH
December 22, 1998
A NARAYANA RAO Vs. ASST SECRETARY REGIONAL TRANSPORT AUTHORITY SECUNDERABAD
December 24, 1998
A P OIL MILLERS ASSOCIATION Vs. COMMISSIONER OF CIVIL SUPPLIES
September 10, 1998
A P PAPER MILLS LIMITED SECUNDERABAD Vs. 1ST ADDITIONAL DISTRICT MUNSIF RAJAHMUNDRY
November 11, 1998
A P POWER DIPLOMA ENGINEERS ASSOCIATION Vs. A P S E B VIDYUT SOUDHA HYD
November 27, 1998
A P PUBLIC HEALTH AND MEDICAL EMPLOYEES UNION Vs. DIRECTOR OF HEALTH GOVERNMENT OF ANDHRA PRADESH HYDERABAD
September 15, 1998
A P SCHEDULED CASTES WELFARE ASSOCIATION Vs. GOVT OF ANDHRA PRADESH
July 24, 1998
A P SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 3, 1998
A PESHETTY Vs. STATE OF ANDHRA PRADESH
August 4, 1998
A PRAMILA Vs. G V RATHAIAH
August 18, 1998
A RAFGHUNANDAN Vs. ASSISTANT SECRETARY GUDI MALKAPUR HYDERABAD
October 8, 1998
A RAGHUNATHA RAO Vs. GOVT OF ANDHRA PRADESH
November 20, 1998
A RAJESWAR Vs. MANANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 1, 1998
A RAMA RAO Vs. DEPUTY GENERAL MANAGER
September 1, 1998
A RAMASWAMY DIED Vs. K RAMA MURTHY DIED
December 31, 1998
A RUKMINI Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL
February 18, 1998
A SANYASI Vs. STATE
December 2, 1998
A SANYASI RAJU Vs. STATE OF A P
November 30, 1998
A SARVAGNA CHOWDARY Vs. STATE BANK OF INDIA LOCAL HEAD OFFICE BANK STREET HYDERABADS
September 10, 1998
A SATYANARAYANA RAJU Vs. AKIVEEDU GRAM PANCHAYAT AKIVEEDU MANDAL W GODAVARI DIST
March 4, 1998
A SHIVALINGAM Vs. A C NARASAMMA
January 21, 1998
A T M RANGARAMANUJAM Vs. STATE OF ANDHRA PRADESH
January 21, 1998
A V R K PARAMA HAMSA Vs. DIRECTOR PERSONNEL N T P C LIMITED NEW DELHI
August 6, 1998
A VASUDEVAIAH Vs. EXECUTIVE OFFICER TTD TIRUPATHI
December 18, 1998
ABBAYOLLA M SUBBA REDDY Vs. PADMAMMA
July 27, 1998
ABC INDIA LIMITED Vs. GOVT OF ANDHRA PRADESH
August 5, 1998
ABDUL KHUDDUS Vs. STATE OF ANDHRA PRADESH
October 13, 1998
ABDUL RASHEED Vs. ABDUL HAKEEM
October 12, 1998
ABDUL RAZACK Vs. UNION OF INDIA
December 16, 1998
ABDUL WAHAB Vs. SECRETARY A P WAKF BOARD
October 16, 1998
ABDUL WAJEED Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REGIONAL MANAGER KARIMNAGAR
November 3, 1998
ADAGARI ARUNA Vs. KAMMAMPATI alias KHAMBHAMPATI PARAMESWARA RAO
February 18, 1998
ADDALA NAGESWARA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
August 13, 1998
ADDEPALLI HANUMANTHARAO Vs. DEVARAPALLI NARAYANAMMA
December 1, 1998
ADE BHASKARA RAO Vs. STATE
July 22, 1998
ADUSUMILLI VENKATESHWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 7, 1998
ADVOCATE GENERAL HIGH COURT BUILDINGS HYDERABAD Vs. SRINIVASA RAO KUMBHARI
August 4, 1998
AERO WINGS Vs. VIF AIRWAYS LIMITED
December 14, 1998
AFZAL BEGUM Vs. AHMED ALI KHAN
March 12, 1998
AGRICULTURAL MARKET COMMITTEE ANANTAPUR Vs. COMMISSIONER ANANTAPUR MUNICIPALITY ANANTAPUR
March 24, 1998
AIR OFFICER COMMANDING IN CHIEF Vs. CPL BALIYA SP
September 14, 1998
AITIPAMULA SHIVALINGAM Vs. AITIPAMULA CHINNA NARSAMMA
January 21, 1998
AJEYA BHARAT PARTY Vs. UNION OF INDIA
June 29, 1998
ALAPATI JALAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER
August 27, 1998
ALHARI NARAYANA SWAMY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT TILAK ROAD HYDERABAD
June 24, 1998
ALHARI NARAYANA SWAMY Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDERABAD
July 1, 1998
AMAR TRADERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 5, 1998
AMARASWAMY VENKATASWAMY Vs. SUB REGISTRAR REGISTRATION and STAMPS BADVEL CUDDAPAH DISTRICT
June 29, 1998
AMATI HYMAVATHI Vs. NISSANKARARAO SRIKRISHNAMURTHY
January 21, 1998
ANANTAPUR DISTRICT GOVT EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL COOPERATIVE OFFICER ANANTAPUR
April 27, 1998
ANANTASAYANAM P G Vs. M SATHIRAJU
February 27, 1998
ANDHRA BANK INKOLLU Vs. CHITTABATHUNI SREE RAMULU
March 26, 1998
ANDHRA CEMENTS CO LTD Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM
April 3, 1998
ANDHRA NATIONAL TEXTILE WORKERS UNION Vs. COMMISSIONER OF LABOUR
March 16, 1998
ANDHRA PRADESH BANKERS AND PAWN BROKERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD
November 27, 1998
ANDHRA PRADESH COMPUTER STATIONERY MANUFACTURERS ASSOCIATION Vs. STATE OF A P
March 12, 1998
ANDHRA PRADESH OIL MILLERS ASSOCIATION LIMITED KISHEN GUNJ Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER AFFAIRS HYDERABAD
September 10, 1998
ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LTD Vs. KURUMARDHALI RAGHURAMAM
July 1, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REDDY and COMPANY
March 24, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P T RAO
February 10, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P VENKATA REDDY
August 12, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY RTA GUNTUR
December 24, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. S RAJASEKHARAM
August 21, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
February 26, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD Vs. AKKEWSARA RAO
February 10, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. LABOUR COURT I A P HYD
January 1, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. C PENTAIAH
February 27, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. C V REDDI
March 16, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. P VENKAT REDDY
August 11, 1998
ANDHRA PRADESH STATE WAREHOUSING CORPORATION Vs. R NAGARAJU
June 24, 1998
ANDHRA PRADESH TOBACCO GROWERS CO OPERATIVE LTD Vs. ANJANEYA TOBACCO CO
July 9, 1998
ANDHRA REFRIGERATION CO Vs. STATE OF ANDHRA PRADESH
March 11, 1998
ANDHRA UNIVERSITY PARIRAKSHANA JOINT ACTION COMMITTEE WALTAIR Vs. GOVT OF ANDHRA PRADESH
December 31, 1998
ANIL KUMAR Vs. TURAKA KONDALA RAO
July 13, 1998
ANISETTY KRISHNA RAO Vs. RADHAKRISHNA VASUKU KSHETRAM NARASARAOPET
October 6, 1998
ANNAPU REDDY RAMA RAO Vs. GRAM PANCHAYAT AVANIGADDA KRISHNA DIST
March 27, 1998
ANNAPURNA INDUSTRIES RICE MILL Vs. SUPERINTENDING ENGINEER APSEB HYD
October 8, 1998
ANURAG FARMS PRIVATE LIMITED HYDERABAD Vs. UNION OF INDIA SECRETARY LAW DEPARTMENT PARLIAMENT HOUSE NEW DELHI
November 25, 1998
APCO TECHNICAL EMPLOYEES UNION SECUNDERABAD Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSHWCS LTD
June 11, 1998
ARIF ABDUL GHANI Vs. SHAIK CHAND
April 9, 1998
ASST COMMISSIONER OF PROHIBITION AND EXCISE RAGAREDDY DIST Vs. K VIDYA SAGAR
October 28, 1998
ASSTT DIRECTOR ENFORCEMENT DIRECTORATE FOREIGN EXCHANGE REGULATION ACT MADRAS Vs. M A WAJID HYDERABAD
June 19, 1998
AUROBINDO PHARMA LIMITED Vs. STATE OF ANDHRA PRADESH
September 4, 1998
AUTHORISED OFFICER LAND REFORMS MEDAK Vs. V SURYANARAYANA RAJU
July 2, 1998
AVISA VIJAYA BABU Vs. PADELLA VENKATA SUBBA REDDY
March 4, 1998
B ANAND MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 1998
B ARUNA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
October 20, 1998
B ARUNKUMAR TRADING PRIVATE LIMITED MUMBAI Vs. COMMERCIAL TAX OFFICER KURUPAM MARKET ROAD VISAKHAPATNAM
November 13, 1998
B BALAKRISHNA RAO Vs. H M T LIMITED BANGALORE
November 17, 1998
B H NAGARATHANA Vs. KANATAKA STATE ROAD TRANSPORT CORPORATION
July 16, 1998
B HARI BABU Vs. DISTRICT JUDGE KURNOOL
August 18, 1998
B KISTAIAH Vs. GOVERNMENT OF INDIA
July 6, 1998
B KRISHNA MURTHY RAO Vs. C S SAKUNTHALAMMA
November 20, 1998
B L ANAND Vs. JAFFAR HUSSAIN
August 7, 1998
B LAKSHMAIAH Vs. VEERAMALLI NAGESH
December 11, 1998
B N K JAIN Vs. LABOUR COURT HYDERABAD
September 16, 1998
B NAGESWARA RAO Vs. DISTRICT JUDGE WEST GODAVARI
December 18, 1998
B NARAYANA Vs. REGIONAL TRANSPORT OFFICER
January 20, 1998
B PAPA RAO Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION
March 18, 1998
B PARAMESWARAN Vs. STATE
December 28, 1998
B R ASSOCIATES Vs. COMMISSIONER OF INCOME TAX
July 21, 1998
B R BAPUJI Vs. UNIVERSITY OF HYDERABAD
December 11, 1998
B RAMANAIAH Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY CO OPERATION NELLORE
April 9, 1998
B RAMULU Vs. E N SETTY
February 20, 1998
B S SANTHA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
July 9, 1998
B SATYANARAYANA Vs. TIRUMALA TIRUPATHI DEVASTHANAM
December 10, 1998
B SIVA SANKER RAO Vs. HIGH COURT OF ANDHRA PRADESH
July 23, 1998
B SREELAXMI Vs. B T GURUMURTHY
November 19, 1998
B SUDHAKAR REDDY Vs. ENGINEER IN CHIEF PUBLIC HEALTH GOVT OF ANDHRA PRADESH
October 14, 1998
B VENKATA PRASHANT Vs. GOVERNMENT OF ANDHRA PRADESH
February 16, 1998
B YASHODABAI Vs. REGISTRAR OF CO OP SOCIETIES GOVT OF ANDHRA PRADESH HYDERABAD
August 6, 1998
BADSHAH RESTAURANT Vs. COMMISSIONER OF POLICE HYDERABAD
April 20, 1998
BAJAJ ORGANICS LIMITED Vs. SPROLAC LABORATORIES (P) LTD.
July 23, 1998
BAKARAM JANGAIAH Vs. GUNDE LAXMAMMA
July 24, 1998
BAL RAJ P Vs. STATE OF ANDHRA PRADESH
April 29, 1998
BAL REDDY T Vs. R R SUDARSHAN RAO
November 16, 1998
BALAKRISHNA V Vs. H M T LTD
December 22, 1998
BANDI NAGARAJU Vs. MANDAL REVENUE OFFICER GARLADINNE MANDAL ANANTAPUR DISTRICT
December 30, 1998
BANDI NAGARAJU Vs. MANDAL REVENUE OFFICER GARLADINNE MANDAL ANANTAPUR DISTRICT
December 13, 1998
BANGURU RAMATHULASAMMA Vs. YEDEM MASTHAN REDDY
August 10, 1998
BANK OF INDIA SC ST WELFARE ORGANISATION Vs. ZONAL MANAGER BANK OF INDIA ZONAL OFFICE A P ZONE HYDERABAD
July 22, 1998
BARFI BAI Vs. SAVITRI BAI
June 26, 1998
BASHEER HUSAIN Vs. GOVERNMERT OF ANDHRA PRADESH
October 11, 1998
BEAGARI PENTAIAH Vs. STATE OF ANDHRA PRADESH
September 1, 1998
BETHI RAMSWAMY Vs. MADALA SEETHARAMAIAH
September 8, 1998
BHAGAVANDAS LAHOTI Vs. GOVERNMENT OF ANDHRA PRADESH
February 19, 1998
BHAGYA LAKSHMI COOPERATIVE HOUSING SOCIETY LIMITED Vs. SUB REGISTRAR BOWENPALLI SECUNDERABAD CANTONMENT
August 27, 1998
BHAGYANAGAR KHADI SAMITHI HYDERABAD Vs. S B CHITNIS DIED
August 28, 1998
BHARAT METALS, CHIRALA, PRAKASAM DIST. Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER, (DS), CHIRALA AND ANOTHER
July 6, 1998
BHASKARA HOUSING P LTD Vs. APSEB HYDERABAD
November 3, 1998
BHEEMA OIL MILLS Vs. STATE OF ANDHRA PRADESH
November 23, 1998
BHEERAVOLU MADAN MOHAN REDDY Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER POLANCHA KHAMMAM DIST
July 10, 1998
BHUPATHI M A Vs. M KOTESWARA MUDALI
January 28, 1998
BHUPINDER INVESTMENT COMPANY P LIMITED Vs. MIDLAND INDUSTRIES LIMITED
August 7, 1998
BOLISETTI VENKATARATHANAMMA DIED Vs. N VENKATESWARA RAO
October 20, 1998
BOMPADA CHANDRASEKHAR Vs. STATE OF ANDHRA PRADESH
December 16, 1998
BONGU RAMULU Vs. GUDUR NARENDER REDDY
April 15, 1998
BOPPANA SATYA RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD
July 23, 1998
BUCHIRAIU D Vs. D BANGARAMMA
December 30, 1998
BULASALA SUBBARAVAMMA DIED PER LRS Vs. SAPARAM VENKATA SUBBAMMA
July 21, 1998
C A MUTHU KRISHNAN Vs. M RAJYALAKSHMI
July 9, 1998
C BALA VARADA REDDY Vs. DISTRICT REGISTRAR
August 7, 1998
C H SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
August 13, 1998
C HANUMANTHA RAO Vs. M PREM SUDHAKAR RAO
January 21, 1998
C MANIYAMMA Vs. JUNIOR CIVIL JUDGE NARAYANAPET DIST MAHABOOBNAGAR
July 27, 1998
C PATTABHIRAMA SASTRY Vs. BANK OF BARODA BOMBAY
August 10, 1998
C RAMESH CHANDER Vs. C A HANUMANTHA RAO
December 18, 1998
C S R ESTATES Vs. H U D A
November 2, 1998
C SUBBA RAO Vs. GOVT OF INDIA
January 2, 1998
C V NANA RAO Vs. SECRETARY TO GOVERNMENT L A AND J GOVT OF ANDHRA PRADESH
August 18, 1998
C V S NAGESWARA KUMAR Vs. INDIAN OVERSEAS BANK MADRAS
February 4, 1998
C VENKATESULU ALIAS VENKATESU Vs. STATE OF ANDHRA PRADESH
February 20, 1998
CANARA BANK AND INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. BOPANNA OILS LTD
February 23, 1998
CH ESWARI LAXMI BAI Vs. VICE CHAIRMAN AND MANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
December 23, 1998
CH JAGANNATHA REDDY Vs. UNION OF INDIA
March 25, 1998
CH JAGANNATHA REDDY Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISHKHAPATNAM
March 25, 1998
CH RAJENDRA Vs. GOVERNMENT OF ANDHRA PRADESH
October 23, 1998
CH RAMARAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 16, 1998
CH SANGAIAH Vs. M SOWBHAGYAMMA
November 5, 1998
CH SATYANARAYANA Vs. SEETHARAMA SWAMY PRABHUVU VARU KHAMMAM DIST
August 5, 1998
CH V RAGHAVACHARYULU Vs. J VISWANADHAM DIED PER L R
February 2, 1998
CHAITANYA GRAMEENA BANK MORISPET TENALI Vs. S V L NARAYANA
December 31, 1998
CHAKRAVARTHULA VENKATA RAGHAVACHARYULU Vs. JEENU VISWANADHAM
February 2, 1998
CHALLA RAJENDRA PRASAD Vs. ASIAN COFFEE LIMITED
October 16, 1998
CHANDI RANGANAYAKULU ENGINEERING COLLEGE Vs. GOVT A P
December 18, 1998
CHANDRA MOULI REDDY Vs. MEMBER SECRETARY APSEB VIDYUT SOUDHA HYD
March 18, 1998
CHANDRA MOULI REDDY Y Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 18, 1998
CHENOY G Y MRS Vs. COMMISSIONER OF INCOME TAX
April 22, 1998
CHEPURI KRISHNAMURTHY Vs. STATE
April 29, 1998
CHIEF ENGINEER ROADS AND BUILDINGS ERRAMANZIL HYD Vs. R K ENGINEERS HYD
June 16, 1998
CHIEF GENERAL MANAGER CUM DISPLINARY AUTHORITY STATE BANK OF INDIA Vs. S YESUDAS
October 7, 1998
CHIEF SECRETARY TO GOVERNMENT OFA P GAD Vs. P K JAIN
September 3, 1998
CHIEF SECURITY COMMISSIONER RPF SC RAILWAY SECUNDERABAD Vs. VAHEEDUNNISA
August 12, 1998
CHIGURIPATI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
December 21, 1998
CHILUKURI RAMARAO Vs. GOVT OF ANDHRA PRADESH
April 16, 1998
CHINTA RANGA PRASAD Vs. ASST DIRECTOR OF MINES AND GEOLOGY RAJAHMUNDRY
October 13, 1998
CHIPPAGRI MINERALS AND CHEMICALS Vs. K MENAKETHARA REDDY DY DIRECTOR OF MINES AND GEOLOGY CUDDAPAH
October 28, 1998
CHOWK MOSQUE NANDYAL Vs. P V H MAQBAL BASHA
November 20, 1998
CLOUTH GUMMIWERKE AKTIENGESELLSCHAFT Vs. COMMISSIONER OF INCOME TAX
October 16, 1998
COLOR COATS SULTAN BAZAR HYDERABAD Vs. VENKATARAMANA HOTELS LTD
February 11, 1998
COMMIONER OF INCONE TAX Vs. MUMTAZ YARUD DOWLA WA0F
August 3, 1998
COMMISSIONER ENDOWMENTS DEPARTMENT Vs. VITTAL RAO
October 21, 1998
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. R SIDDAPPA
June 11, 1998
COMMISSIONER OF INCOM TAX AP II HYD Vs. MUMTAZ YARUD DOWLA WAQF HYD
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. MAHINDRA NISSAN ALLYWIN LIMITED
April 20, 1998
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA
April 30, 1998
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LTD
June 18, 1998
COMMISSIONER OF INCOME TAX Vs. KOYO SEIKO CO LIMITED
February 19, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI MINERAL AND TRADING CO
March 30, 1998
COMMISSIONER OF INCOME TAX Vs. RASSI CEMENT LIMITED
April 9, 1998
COMMISSIONER OF INCOME TAX Vs. GOGINENI TOBACCO LIMITED
October 16, 1998
COMMISSIONER OF INCOME TAX Vs. COROMANDAL FERTILIZERS
October 21, 1998
COMMISSIONER OF INCOME TAX Vs. BELLIEN MICHAEL ANDRESMANT
October 8, 1998
COMMISSIONER OF INCOME TAX Vs. D JAGADISHWAR
October 7, 1998
COMMISSIONER OF INCOME TAX Vs. BHOORATNAM AND CO
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. YAMUNA DIGITAL ELECTRONICS P LIMITED
August 17, 1998
COMMISSIONER OF INCOME TAX Vs. NAVBHARAT ENTERPRISES P LIMITED
August 20, 1998
COMMISSIONER OF INCOME TAX Vs. RAMDAS MOTOR TRANSPORT
August 27, 1998
COMMISSIONER OF INCOME TAX Vs. A P SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION
August 27, 1998
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH LIGHTINGS LIMITED
August 24, 1998
COMMISSIONER OF INCOME TAX Vs. A M CONSTRUCTIONS
August 26, 1998
COMMISSIONER OF INCOME TAX A P Vs. MAHINDRA NISSAN ALLYWIN LTD
April 29, 1998
COMMISSIONER OF INCOME TAX A P I Vs. AGARWAL ENTERPRISES
September 14, 1998
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. BAKELITE HYLAM LTD
October 6, 1998
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. NOVAPAN INDIA LTD
October 5, 1998
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. T T D CO OP STORES LTD
March 27, 1998
COMMISSIONER OF INCOME TAX A P II HYD Vs. P B JAI SING
September 23, 1998
COMMISSIONER OF INCOME TAX A P II HYDERABAD Vs. DHANPAL JAGADISHWAR
October 7, 1998
COMMISSIONER OF INCOME TAX AP III HYDERABAD Vs. DURGA TOBACCO COMPANY AMARAVATHI ROAD GUNTUR
June 29, 1998
COMMISSIONER OF INCOME TAX VIJAYAWADA Vs. NEW SRINIVASA CONSTRUCTION COMPANY
August 5, 1998
COMMISSIONER OF INCOME TAX VIJAYAWADA Vs. VIJAYALAKSHMI MINERAL AND TRADING CO MADRAS
March 13, 1998
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. ATTILI NARAYANA RAO VISAKHAPATNAM
April 2, 1998
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. SARASWATHI TALKIES JAGGAIAHPET
July 24, 1998
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. CIRCAR ENTERPRISES
July 22, 1998
COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH Vs. ANDHRA NATIONAL TEXTILES WORKERS UNION
July 14, 1998
COMMISSIONER OF POLICE A P HYD Vs. SADRUDDIN H JAVERI
October 13, 1998
COMMISSIONER OF WEALTH TAX Vs. A V REDDY TRUST B V HARISH REDDY
October 6, 1998
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF SAHEBZADI ANWAR BEGUM TRUST HYDERABAD
August 7, 1998
COMMISSIONER OF WEALTH TAX Vs. SB NASEEMA BEGUM
March 5, 1998
COMMISSIONER OF WEALTH TAX A P HYDERABAD Vs. NAWAB FAZAL YAR JUNG HYD
March 11, 1998
CONTROLLER OF ESTATE DUTY Vs. VIJAYENDRA REDDY S
April 9, 1998
CONTROLLER OF ESTATE DUTY A P HYDERABAD Vs. S VIJEYENDRA REDDY HYDERABAD
April 9, 1998
COROMANDAL DISTRIBUTORS P LTD Vs. COMMERCIAL TAX OFFICER SURYABAGH CIRCLE VISAKHAPATNAM
December 24, 1998
COROMANDAL FERTILISERS LIMITED Vs. STATE OF ANDHRA PRADESH
October 13, 1998
COROMANDAL FERTILISERS LIMITED SEC BAD Vs. STATE OF ANDHRA PRADESH
October 30, 1998
CSR ESTATES FLAT OWNERS WELFARE ASSOCIATION KOTHAPET RR DIST Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY SECUNDERABAD
November 2, 1998
CUMMINS DIESEL SALES AND SERVICE INDIA LTD Vs. HINDUSTAN SHIPYARD LTD
March 17, 1998
D GOPAL KRISHAN RAO Vs. DISTRICT COLLECTOR GOVERNMENT OF ANDHRA PRADESH ADILABAD
June 23, 1998
D LAKSHMAMMA Vs. KATHI CHINNA NARASAPPA ALIAS CHINNUDU
September 25, 1998
D RAMULU Vs. STATE OF ANDHRA PRADESH
December 31, 1998
D RAVIKANTH Vs. BAPATLA ENGINEERING COLLEGE
January 20, 1998
D REDYA NAIK Vs. STATE OF ANDHRA PRADESH DEPARTMENT OF REVENUE SECRETARIAT BUILDING SAIFABAD HYDERABAD
September 24, 1998
D S N V PRASAD BABU Vs. UNION OF INDIA
January 2, 1998
D SREEDHAR Vs. KAKATIYA UNIVERSITY
September 25, 1998
D SREERAMULU Vs. STATE OF ANDHRA PRADESH
March 27, 1998
D SRINIVASULU REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAM
October 20, 1998
DAMODHAR RAO T Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 9, 1998
DECENT SAW MILL Vs. DIVISIONAL FOREST OFFICER
March 20, 1998
DEFENCE COLONY RESIDENT WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR RANGA REDDY DIST
September 7, 1998
DELTA ACQUA FEEDS Vs. COMMERCIAL TAX OFFICER
March 26, 1998
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMISETTY KOTESWAR RAO
February 18, 1998
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD Vs. TRANSPORT COMMISSIONER A P HYD
April 2, 1998
DESETTI ESWARI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
July 13, 1998
DEVINENI DURGAMBA Vs. RAJ KUMAR FINANCIERS VIJAYAWADA
June 26, 1998
DHANALAKSHMI KANYAKA PARAMESWARI RICE MILL Vs. COMMERCIAL TAX OFFICER CHILAKALURIPETA GUNTUR DIST
December 16, 1998
DHANANJAY WAGHRAY DECD Vs. CONTROLLER OF ESTATE DUTY
April 30, 1998
DHANANJAY WAGHRAY DIED A P MANJULA WAGHRAY Vs. CONTROLLER OF ESTATE DUTY HYD
April 13, 1998
DHANYAMRAJU JAGANNADHA RAO Vs. THUMMALA SURYAKRISHNA MURTHY
April 17, 1998
DIDDI RAMBABU Vs. PRINCIPAL HYDERABAD PUBLIC SCHOOL RAMANTHAPUR
May 1, 1998
DIRECTOR GENERAL OF MINES SAFETY DHANBAD Vs. MOSALI ASHOK CHANDER REDDY
July 17, 1998
DISTRICT COLLECTOR CHAIRMAN DIST SCHEDULED CASTE SERVICE CO OP Vs. U SHANKAR
August 5, 1998
DIVISIONAL ENGINEER TELECOMMUNICATIONS PALASA SRIKAKULAM Vs. I SANKARA RAO
June 26, 1998
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED ONGOLE Vs. TUMU GURAVA REDDY
August 24, 1998
DODDA PULLA REDDY Vs. STATE
December 17, 1998
DODDIGUNTA FISHERMAN CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
July 21, 1998
DODDIGUNTA FISHERMAN CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
July 1, 1998
DOKALA BUCHIRAJU Vs. DOKALA BANGARAMMA DIED
December 13, 1998
DOMMETI LAKSHMI VASUNDHARA DIED Vs. STATE OF ANDHRA PRADESH
July 29, 1998
DONA THIMMARAYA SWAMY TEMPLE VITTALAMPALLI VILLAGE ANANTHAPUR Vs. PULAGURLA THIMMAPPA
August 28, 1998
DT COLLECTOR KRISHNA Vs. Y V RAMA RAO
September 22, 1998
DUVVALU IIAIAH Vs. DUVVALA RAMAIAH
August 20, 1998
E BHAGWAN DAS Vs. DILIP KUMAR
March 12, 1998
E KRISHNA REDDY Vs. FISHERIES DEVELOPMENT OFFICER EXTENSION BUCHIREDDYPALEM NELLORE DISTRICT
October 21, 1998
E VENUGOPAL CHETTY Vs. DIST COLLECTOR CHITTOOR
November 19, 1998
ECIL OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 1998
EDDU MALLAIAH Vs. EDDU BALAIAH
September 14, 1998
EESARAPU PYDIRAJU Vs. STATE OF A P
April 28, 1998
EHSAN AHMED KHAN Vs. OSMANIA UNIVERSITY
September 4, 1998
ELECTRO FLAME LIMITED Vs. MITTAL IRON FOUNDRY PRIVATE LIMITED
February 9, 1998
EMMANUEL K Vs. N SUNANDA
February 23, 1998
EMPLOYEE S STATE INSURANCE CORPORATION HYDERABAD Vs. RAVI ENGINEERING WORKS NANDYAL KURNOOL DISTRICT
January 19, 1998
ESWARA LAMINATES P LTD Vs. SINGARENI COLLIERIES COMPANY LTD
March 31, 1998
ESWARA RAO G Vs. G SOMASEKHAR
March 18, 1998
ESWARAIAH Vs. S A GAFFOOR
June 10, 1998
EXECUTIVE CLUB FORMED Vs. STATE OF ANDHRA PRADESH
August 10, 1998
EXECUTIVE ENGINEER R AND B CHITTOOR Vs. C RAMANJULU
February 26, 1998
EXECUTIVE OFFICER VENKATESWARA SWAMY DEVASTHANAM DWARAKA TIRUMALA WEST GODAVARI DIST Vs. METLAPALLI SESHALAKSHMI SRINIVAS
February 16, 1998
FAIZUDDIN MOHA Vs. STATE
November 18, 1998
FIBEX INC Vs. A B K PUBLICATIONS LTD
September 7, 1998
FOOD CORPORATION OF INDIA Vs. STATE OF A P
August 24, 1998
FOOD CORPORATION OF INDIA Vs. PRIYADARSHINI JATTU WORKERS LABOUR CONTRACT CO OP SOCIETY DOURLESWARAM
July 23, 1998
FOREST RANGE OFFICER GANDHARI NIZAMABAD DIST Vs. K RAJU
July 17, 1998
FOREST RANGE OFFICER LANKAPALLI KHAMMAM DISTRICT Vs. M V RAMANA
November 6, 1998
G AMRUTHA RAO Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY
October 23, 1998
G ASHOK Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE
June 13, 1998
G B BROS AND KONDA RAJAGOPALA CHETTY BEEDI FACTORY P LTD Vs. INCOME TAX OFFICER
January 2, 1998
G DAVID RAJU Vs. CHAIRMAN A P S E B HYDERABAD
December 17, 1998
G GURUNADHA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
October 16, 1998
G HARI PADMA Vs. G SRIDHAR
September 4, 1998
G JAGAN Vs. REGIONAL TRANSPORT OFFICER KARIMNAGAR
December 10, 1998
G JYOTHI RANI Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 1998
G KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
August 24, 1998
G LAXMINARASAMMA Vs. DIRECTOR A P ENGG RESEARCH LABS HIMAYATHSAGAR HYDERABAD
July 29, 1998
G M URUJ Vs. ANWAR HUSSAIN
March 31, 1998
G MUTYALU Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
October 26, 1998
G OM PRAKASH Vs. V R KARANNA CHIEF PERSONAL MANAGER VAZIR SULTAN TOBACCO CO LTD
April 6, 1998
G PADMAVATHI Vs. G BALRAJ
November 11, 1998
G PEDDABBA NAIDU Vs. SECRETARY TO GOVT EDUCATION DEPT GOVT OF ANDHRA PRADESH HYDERABAD
October 28, 1998
G PURUSHOTHAM Vs. REGISTRAR ANGR AGRICULTURAL UNIVERSITY RAJENDRANAGAR HYDERABAD
August 26, 1998
G R DESAI Vs. REGISTRAR OF COMAPNIES OF ANDHRA PRADESH KOTI HYD
July 22, 1998
G RAJA RAO Vs. UNION OF INDIA
March 25, 1998
G RAMULU Vs. DEPORT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GADWAL DEPOT
December 23, 1998
G S SRIKANTH MD TALAVADI ROCK AND MINERAL PRODUCTS MADRAS AND Vs. LAKSHMI FINANCIERS
August 3, 1998
G SIVA PRASADA REDDY AND COMPANY Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL OF ANDHRA PRADESH AND KARNATAKA BANGALORE
November 3, 1998
G SRINIVAS Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NALGONDA DIST
January 27, 1998
G SUDHAKAR Vs. L I C OF INDIA DIVISIONAL OFFICE SAIFABAD HYDERABAD
November 3, 1998
G V CHITTI ABBAI AND G PADMA LAKSHMI Vs. G V CHITTI ABBAI AND G PADMA LAKSHMI
September 9, 1998
G V N KAMESWARA RAO Vs. DEBTS RECOVERY TRIBUNAL BANGALORE
April 2, 1998
G V S LINGAM Vs. STATE OF ANDHRA PRADESH
November 2, 1998
G VENKATARAMANAIAH Vs. SILLAKOLLU VENKATESWARLU
September 25, 1998
G YANGANTIAH Vs. DEPOT MANAGER ANANTAPUR
December 8, 1998
GAJJELA RAJAIAH Vs. SUB COLLECTOR CUM LAND ACQUISITION OFFICER ASIFABAD ADILABAD
December 7, 1998
GANNE VENKATA NARAYANA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 1998
GANTASALA ESWARA RAO Vs. GUNDIMI SOMASCKHAR
March 18, 1998
GAVARAIAH N Vs. SPECIAL CATEGORY DY REGISTRAR
April 6, 1998
GAYAM ESWARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 1998
GENERAL MANAGER NABARD Vs. INDUSTRIAL TRIBUNAL
August 10, 1998
GORINTA SEETHARAMA RAJU Vs. SPL TAHSILDAR AND LAND ACQUISITION JANGAREDDIGUDAM W G DIST
November 13, 1998
GOVARDHAN P Vs. P ANANDAM
November 5, 1998
GOVERDHANLAL PITTI Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
December 29, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. D. SHIVA PRASAD
March 12, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. K ANANTHA REDDY
August 17, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. Y NAGESWAR RAO
August 26, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. J SRIDEVI
October 22, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. D KANAKAMMA
July 17, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. D SIVA PRASAD
July 1, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. J B EDUCATIONAL SOCIETY HYDERABAD
April 28, 1998
GOVT OF ANDHRA PRADESH Vs. DINDE KANAKAMMA
June 17, 1998
GOVT OF ANDHRA PRADESH Vs. MOHAMMAD MOINUDDIN HUSSAN
July 17, 1998
GOVT OF ANDHRA PRADESH Vs. DISPLACED RYOTS ASSOCIATION OF POTHUNURI VEERA BRAHMANDRA RESERVIOR PWV TGP
October 20, 1998
GRANDHI VENKATA CHITTI ABBAI Vs. STATE
September 9, 1998
GUARDIAN PAPERS LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
November 19, 1998
GUBBALA NAGESWARA RAO Vs. STATE
March 27, 1998
GUIRAM LALOI Vs. MIR AZAM ALI
July 1, 1998
GUJULA RAMU Vs. STATE
October 28, 1998
GULLIPALLI SRINIVAS Vs. GULLIPALLI PYDITHALLI
April 20, 1998
GUNTUKA NARAYANA SURYAM Vs. STATE OF A P
December 7, 1998
GURU KULA MITRA Vs. STATE OF ANDHRA PRADESH
March 2, 1998
GUTHULA SATYAMMA Vs. RUDRARAJU VENKATARAJU
August 18, 1998
GUTTA SEKHARA NAIDU Vs. STATE OF ANDHRA PRADESH
November 25, 1998
HASAN BIN MUBARAK Vs. CHIEF JUDGE CITY CIVIL COURT HYD
April 7, 1998
HONY CORRESPONDENT SAVITHRI KANYA UNNATHA PATHA SALA HYD Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH HYD
August 4, 1998
HYD HEAVY MACHINING INDUSTRY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 23, 1998
HYDERABAD DECCAN CIGARETTES FACTORY Vs. COMMISSIONER OF INCOME TAX A P
September 24, 1998
HYDERABAD HEAVY MACHINING INDUSTRY HYDERABAD Vs. A P S E B
October 23, 1998
HYDERABAD WIRE AND ALLIED PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
December 15, 1998
HYMAVATHI A Vs. N SRIKRISHNAMURTHY
January 21, 1998
I D L CHEMICALS LTD Vs. K VISWANADHAM
February 24, 1998
I V R CONSTRUCTIONS LIMITED Vs. SUKDEVRAJ SHARMA AND BROS
September 11, 1998
IBIZA INDUSTRIES LIMITED Vs. UNION OF INDIA
August 21, 1998
IBRAHIM ALI KHAN Vs. REGISTRAR OF CO OP SOCIETIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
November 2, 1998
ILLURU SUBBANNA Vs. GOKULU CHINNA SANJEEVA RAYUDU
September 10, 1998
INBASAGARAN K Vs. GOVERNMENT OF INDIA
February 20, 1998
INDIAN OVVER SEAS BANK LAKADIKAPOOL BRANCH Vs. G RAMULU
December 11, 1998
INDWELL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
March 12, 1998
IQBAL HUSSAIN Vs. P BHARATHI BAI
March 5, 1998
IROTHU MOHAN RAI Vs. AKOJU VANAJAKSHI
November 20, 1998
ITC BHADRACHALAM PAPERBOARDS LIMITED SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
October 6, 1998
ITC LIMITED SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
November 12, 1998
J MANEMMA Vs. P MUNASWARNI
July 28, 1998
J MOSES Vs. GOVERNMENT OF ANDHRA PRADESH
April 10, 1998
J RAJYALAKSHMI Vs. LAND AQUISITION OFFICER HUDA HYD
September 4, 1998
J RAMESHWAR RAO Vs. NARSING RAO
June 15, 1998
J SAMEERANA Vs. ANDHRA PRADESH STATE COUNCIL FOR HIGHER EDUCATION
February 20, 1998
J SIVA SANKARA RAO Vs. PRL SECRETARY TO GOVT TRANSPORT ROADS AND BUILDINGS ROAD II I DEPT HYDERABAD
January 22, 1998
J VENKAT REDDY Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NARKATPALLY
October 28, 1998
JAGADAMBA PEARLS DEALER Vs. AIRPORT AUTHORITY OF INDIA NATIONAL AIRPORTS DIVISION CHENNAI
July 29, 1998
JAGAJEEVAN PANIGRAHI Vs. GELALA SOMAYYA
February 18, 1998
JAGAN MOHAN REDDY Vs. S PADMAVATHI
March 10, 1998
JAGANNADHA RAO D Vs. T S MURTHY
April 7, 1998
JAGATI THIMMARAJU Vs. UPPULURI BRAHMANNA
March 19, 1998
JAJJARA VENKATESWARLU ALIAS KOTHULODU Vs. STATE OF ANDHRA PRADESH
February 5, 1998
JALADI SITA RAMA KOTESWARA RAO Vs. GOVT OF ANDHRA PRADESH
September 8, 1998
JALAIAH A Vs. A C T O
August 27, 1998
JAMMALA RAMULU Vs. JAMMALA RAJAIAH
June 12, 1998
JAMUNABAI Vs. SHARADABAI
June 24, 1998
JANAKIRAMA VEDDARA LABOUR CONTRACT CO OP SOCIETY Vs. EXECUTIVE ENGINEER
March 10, 1998
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD Vs. VIJAY KUMAR
March 23, 1998
JAYANTHI DETERGENTS PRIVATE LIMITED Vs. SECRETARY COMPANY LAW BOARD GOVT OF INDIA
September 24, 1998
JITENDRAKUMAR AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 27, 1998
JUTHGE CHANDRA PRASAD Vs. STATE
August 19, 1998
K APSARA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
March 11, 1998
K BABU Vs. SEETHARAMA SWAMY PRABHUVU VARU
November 2, 1998
K CHINNA RAJANNA Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYDERABAD
March 31, 1998
K CHOKKA RAO Vs. A VEERABHADRA RAO
November 13, 1998
K DEVENDER REDDY Vs. SINGARENI COLLIERIES COMPANY LTD
October 12, 1998
K DEVENDER REDDY ADV Vs. SINGARENI COLLERIES CO LTD
September 12, 1998
K DURGA RANI Vs. APPROPRIATE AUTHORITY IT DEPT BANGALORE
February 2, 1998
K ESWARA DUTT Vs. CHAIRMAN FOOD CORPORATION OF INDIA NEW DELHI
April 16, 1998
K G JAGANNATH Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
September 7, 1998
K JAGADISH Vs. SINGARENI COLLERIES COMPANY LIMITED
July 28, 1998
K JAGANNADHAM Vs. J NARASIMHA
September 9, 1998
K K VISHWANATHA RAJU Vs. STATE OF A P
March 23, 1998
K KATAIAH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
September 17, 1998
K KOTESWARARAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION
August 4, 1998
K L NARASIMHA RAO Vs. DISTRICT COLLECTOR
March 3, 1998
K LAXMAN Vs. DEPUTY CHIEF TRAFFIC MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD
July 23, 1998
K MALLESHAM Vs. STATE OF ANDHRA PRADESH
August 10, 1998
K MANOHAR RAO Vs. GOVT OF ANDHRA PRADESH
December 8, 1998
K NARSA REDDY Vs. DT COLLECTOR ADILABAD
January 20, 1998
K PANNIR SELVAM Vs. MMTC LIMITED
April 9, 1998
K PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH
February 4, 1998
K PRAKASH RAO Vs. NATIONAL THERMAL POWER CORPORATION LTD
June 12, 1998
K PRASAD Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
June 24, 1998
K PUSHPA LEELA Vs. BAR COUNCIL OF STATE OF ANDHRA PRADESHAND ANOTHER
July 24, 1998
K RAJAIAH Vs. STATE OF ANDHRA PRADESH
September 9, 1998
K RAJASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH
July 13, 1998
K RAMANAMMA Vs. GOVT OF ANDHRA PRADESH
March 9, 1998
K RAMULU Vs. K NARSIMULU
July 17, 1998
K RANGA REDDY Vs. CH KANAKAMMA
January 21, 1998
K S CHALAM Vs. BANK OF INDIA
February 3, 1998
K S RAMACHANDRA RAO Vs. M MOHANA RAO
October 9, 1998
K S S N SARMA Vs. STATE BANK OF INDIA
August 3, 1998
K SAROJAMMA Vs. G C RAMAIAH
December 16, 1998
K SASIKALA Vs. LIFE INSURANCE CORPORATION OF INDIA BELLAMPALLI DILABAD DISTRICT
August 18, 1998
K SATYANARAYANA Vs. K MAVULLU
December 30, 1998
K SATYANARAYANA MURTHY Vs. SECRETARY REGIONAL TRANPORT AUTHORITY EAST GODAVARI DIST
October 29, 1998
K SATYANARAYANA MURTHY Vs. SYNDICATE BANK MANIPAL KARNATAKA STATE
April 6, 1998
K SUBBA REDDY Vs. GENERAL MANAGER PERSONNEL ANDHRA BANK CENTRAL OFFICE HYDERABAD
September 10, 1998
K SUKHENDER REDDY Vs. STATE OF ANDHRA PRADESH
February 10, 1998
K SUKUMARI Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD
November 12, 1998
K TIRUMALA RAO Vs. CHAIRMAN ELECTRONICS CORPORATION OF INDIA ECIL POST HYD
April 27, 1998
K V REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX HYD
April 1, 1998
K VENKATA RAO Vs. SUNKARA VENKATA RAO
August 21, 1998
K VENKATA RAO Vs. S VENKATA RAO
September 14, 1998
K VENKATESWARA RAO Vs. T SESHACHALAPATHI
February 19, 1998
K VIDYASAGAR Vs. ASSISTANT COMMISSIONER OF PROHIBITION AND EXCISE RANGAREDDY DISTRICT
July 15, 1998
K YADAGIRI Vs. K BAL REDDY
November 13, 1998
KAHEEDA MOIN Vs. MOHAMMAD IQBAL ALI
September 11, 1998
KAILASHI BAI Vs. JOINT SECRETARY GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE B WING NEW DELHI
September 23, 1998
KAKARA SREE LAKSHMI Vs. MANAGER REGISTERED EDUCATIONAL SOCIETY OF SISTERS OF ST JOSEPH OF ANNECY INDIA WALTIAR VISAKHAPATNAM
July 23, 1998
KAKATIYA FINANCE NALGONDA Vs. NALAMALA LINGAIAH
March 12, 1998
KAKUMANU SUDERSHAN RAO Vs. CHIEF COMMISSIONER OF INCOME TAX
June 12, 1998
KALIGOTLA VENKATA SIVARAMA KRISHNA Vs. KALIGOTLA SEETA MAHALAKSHMI
July 17, 1998
KALLA YADAGIRI Vs. KOTHA BAL REDDY
November 13, 1998
KALVA NARSA REDDY Vs. COLLECTOR and DISTT MAGISTRATE ADILABAD DISTRICT
January 20, 1998
KAMALA GINNING AND OIL MILL ADILABAD Vs. STATE OF ANDHRA PRADESH
March 24, 1998
KAMALESH KUMAR TEWARI Vs. STATE OF A P
March 17, 1998
KAMARUDJAMA MD Vs. E RAMESH
December 31, 1998
KAMESWARAMMA K Vs. K BALARAMAYYA
July 14, 1998
KAMINENI SATISH BABU Vs. BRIG 30 INF BDE MUKHYALAYA
February 27, 1998
KANAKADURGA BINNY RICE MILL RAJAMPET WARANGAL DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD
June 24, 1998
KANTAMANI SEETA RAMACHANDRA RAO Vs. MEESANA MOHANA RAO
October 9, 1998
KANTHAM NARASIMHA REDDY Vs. PURAN BUCHAIAH
November 6, 1998
KANUKOLANU VIMALA Vs. S LAKSHMANA RAO
April 29, 1998
KARANAMVENKATARAMANAPPA Vs. STATE OF A P
February 2, 1998
KARRA BUCHI BABU Vs. STATE OF ANDHRA PRADESH EDUCATION DEPT HYD
December 29, 1998
KASARLA NARAYANA REDDY Vs. DISTRICT REVENUE OFFICER NALGONDA
March 10, 1998
KATASANI RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 2, 1998
KATHAPALLI SURYANARAYANA Vs. BANDIKATLA ANJANEYULU
September 7, 1998
KAUSALYA DEVI Vs. A P S E BOARD HYD
July 22, 1998
KESAVULU NAIDU M Vs. G NARASIMHULU NAIDU
September 8, 1998
KHADER MOHIDDIN Vs. CENTRAL BANK OF INDIA BOMBAY
November 2, 1998
KHAIR MOHAMMAD KHAN Vs. S ERAMANI
March 27, 1998
KHAZA MOINUDDIN Vs. GAYATRI IRON COMPANY VIJAYAWADA
July 23, 1998
KILLAMSETTI NARAYANA RAO Vs. AJANTHA REAL ESTATE SRIKAKULAM
November 23, 1998
KISHANDAS Vs. COMMISSIONER OF WEALTH TAX
August 31, 1998
KL HI-TECH SECURE PRINT LIMITED Vs. COMMERCIAL TAX OFFICER INTELLIGENCE NO IV ENFORECEMENT WING
February 17, 1998
KODALI NAGESWARA RAO Vs. KONERU VENU
August 19, 1998
KODAM GANGARAM Vs. STATE OF ANDHRA PRADESH
December 17, 1998
KODAPALLI SATYANARAYANA Vs. KONDAPALLI MAVULLU
December 13, 1998
KOKKANOORU PAPANNA Vs. DISTRICT FOREST OFFICER CHITTOOR WEST CHITTOOR DISTRICT
February 16, 1998
KOLA EMMANUEL Vs. NALLIPOGU SUNANDA
February 23, 1998
KOLA JAGANNADHA REDDY Vs. HARSHITHA POLYMERS (P) LTD.
November 13, 1998
KOLASANI NAGA KOTESWARI ALIAS YELAVARTHI NAGAKOTESWARI Vs. K RAJASEKHAR
February 2, 1998
KOLLERI CONSTRUCTIONS HYD Vs. NECTAR LABORATORIES LTD
August 18, 1998
KOLLURI BHASKARA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES GULDIVADE KRISHNA DIST
April 24, 1998
KOLLURI SURYANARAYANA MURTHY CHOULTRY Vs. KOLLURI LAKSHMANA RAO
July 23, 1998
KONDA LAKSHMANA BAPUJI Vs. GOVERNMENT OF AP HYDERABAD
October 27, 1998
KONDADASU RANGA RAO Vs. BATCHU NAGA VENKATA SATYANARAYANA
September 17, 1998
KONDAPALLI LAXMAN RAO Vs. STATE OF ANDHRA PRADESH
December 31, 1998
KONDAPALLI SATYANARAYANA Vs. KONDAPALLI MAYULLU
December 30, 1998
KORABOINA LAKSHMI Vs. MALKAPURAM ANASUYA
August 21, 1998
KORUPROLU MURALI VENKATA SREENIVAS Vs. GOVT OF A P HOME DEPARTMENT
March 5, 1998
KOTHA DASS GOUD Vs. RETURNING OFFICER
February 12, 1998
KOTTU ACHARAO Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE
December 15, 1998
KRISHNA DISTRICT HUMAN WELFARE DEVELOPMENT SOCIETY SEETHARAMPURAM Vs. GOVT OF ANDHRA PRADESH
November 19, 1998
KRISHNA MOHAN ENTERPRISES Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM
October 23, 1998
KRISHNA PASU AAHAR BHANUPURI Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P
January 29, 1998
KRISHNAMA NAIDU S Vs. M D OF THE NATIONAL CO OPERATIVE BANK LTD
November 26, 1998
KROVIDI KAMESWARAMMA Vs. KUDAPA BALARAMAYYA
July 14, 1998
KUDUPUDI LAKSHMI VEERA VENKATARATHNAM Vs. KUDIPUDI SRI KRISHNA VARA PRASAD
November 24, 1998
KUMMARI RAMANNA Vs. STATE OF A P
March 12, 1998
KUNAPURAJU RANGARAJU Vs. GOVT OF ANDHRA PRADESH
March 5, 1998
KURNOOL DIST RICE MILLERS ASSOCIATION Vs. AGRICULTURAL MARKET COMMITTEE AMTAKUR
January 22, 1998
KUSUM INGOTS AND ALLOYS LTD Vs. STATE OF A P
January 19, 1998
KVSS PRASADA RAO Vs. GODAVARI BAI
January 29, 1998
L A O Vs. P SARANGA PANI
January 27, 1998
L A O Vs. M R BHASKARWAR
August 28, 1998
L PRAMMA DIED Vs. KALAKONDA SHANKER
September 9, 1998
L RAJA KRISHNA REDDY Vs. SATWIK DRUGS LIMITED
June 29, 1998
LAKSHMI K Vs. M ANASUYA
August 21, 1998
LAND ACQUISITION OFFICER Vs. K SUSEELA
January 21, 1998
LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR Vs. ANNAM REDDI MUSILITHALLI
December 31, 1998
LAND ACQUISITION OFFICER SAIFABAD Vs. MADHUKAR RAMBHAV BHASKARWAR
August 28, 1998
LAND ACQUISITION OFFICER TENALI Vs. KANNEGANTI SUSEELA
January 21, 1998
LANKA SATYANARAYANA Vs. GENERAL MANAGER AND DISCIPLINARY AUTHORITY FERTILISER CORP OF INDIA LIMITED
September 21, 1998
LAXMI STARCH LIMITED NACHARAM HYD Vs. COMMERCIAL TAX OFFICER NACHARAM HYD
August 17, 1998
LEPROSY MISSION Vs. NALLAMILLI VEERA VENKATA SATYANARAYANA REDDY
February 10, 1998
LIQUORS INDIA LIMITED Vs. GOVT OF ANDHRA PRADESH
February 20, 1998
LLOYDS FINANCE LTD Vs. KITTI STEELS LTD
August 10, 1998
LOKAM RAMACHANDRA RAO Vs. BANK OF BARODA
December 10, 1998
M A FAIZ KHAN Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 20, 1998
M A GAFOOR Vs. MOHAMMAD JANI
June 29, 1998
M A HALEEM Vs. UNION OF INDIA
March 11, 1998
M A RAHMAN AND CO Vs. COMMISSIONER OF INCOME TAX
September 25, 1998
M ANAND RAO Vs. GOLCONDA GRAMEEN BANK DILSUKHNAGAR HYDERABAD
March 20, 1998
M CHANDRASEKHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
February 16, 1998
M D K HOTEL ENTERPRISES PVT LTD Vs. GURUMUKHADAS A MANGHANAMI
August 4, 1998
M ESWARAIAH Vs. STATE OF ANDHRA PRADESH FOOD INSPECTOR CUDDAPAH
November 25, 1998
M GANGADHARA RAO Vs. BAPURAO NAIDU REVENUE DIVISIONAL OFFICER AMALAPURAM E G DISTRICT
September 2, 1998
M GIRISH REDDY Vs. LOKAYUKTA OF ANDHRA PRADESH
September 24, 1998
M HARI SHANKARA NARAYANA Vs. ADDANKI SRIVARAMAKRISHNAIAH
April 22, 1998
M KESAVULU NAIDU Vs. DISTRICT REGISTRAR BALAJI DISTRICT BALAJI COLONY TIRUPATHI CHITTOOR DISTRICT
August 7, 1998
M KHAMAR PASHA Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH HYDERABAD
July 10, 1998
M KRISHNA RAO Vs. UNION OF INDIA
October 16, 1998
M MANMADHA RAO Vs. SECRETARY MIN OF WELFARE GOVT OF INDIA NEW DELHI
April 24, 1998
M MOHAN RAO AND OHTERS Vs. REVENUE DIVISIONAL OFFICER
July 31, 1998
M N CHAITANIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES A P AT VIJAYAWADA
December 16, 1998
M NARASINGA RAO Vs. DISTRICT COOPERATIVE CENTRAL BANK LIMITED
March 11, 1998
M PERAIAH Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVT OF ANDHRA PRADESH HYDERABAD
March 6, 1998
M R APPA RAO Vs. DIRECTOR OF SETTLEMENTS GOVT OF ANDHRA PRADESH
November 4, 1998
M R JAYASREEL Vs. SECRETARY STATE BOARD OF TECHNICAL EDUCATION AND TRAINING A P
March 12, 1998
M RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
August 3, 1998
M RAJA REDDY Vs. REVENUE DIVISIONAL OFFICER
September 23, 1998
M RAJAIAH Vs. STATE BANK OF INDIA
January 1, 1998
M RAJENDER Vs. STATE OF ANDHRA PRADESH
January 1, 1998
M RAMA RAO Vs. ASST TRAFFIC MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
April 2, 1998
M RAVI KUMAR Vs. INDIAN BANK
January 28, 1998
M RAVI TIRUCHY TAMILNADU Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI CHITTOOR DISTRICT
November 24, 1998
M RAVINDRA BABU LAB ASSISTANT QUALITY CONTROL T T D Vs. STATE OF A P
August 7, 1998
M S KHAN Vs. KARRI APPA RAO
March 17, 1998
M S MURTHY Vs. GOLD STONE EXPORTS PRIVATE LIMITED
November 10, 1998
M SATYANARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER KURNOOL
December 30, 1998
M SIREESHA Vs. COMMISSIONER KENDRIYA VIDALAYA SANGATHAN NEW DELHI
July 14, 1998
M SRIKANTH Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SANGAREDDY
March 12, 1998
M SRINIVAS Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD
September 25, 1998
M SRINIVAS Vs. STATE OF ANDHRA PRADESH
October 12, 1998
M SUBBA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
August 24, 1998
M SUNDAR RAJU Vs. MANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 1, 1998
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH HYD
April 13, 1998
M V RAMKUMAR RATNAM Vs. GOVT OF ANDHRA PRADESH DEPT OF HIGHER EDN HYD
November 5, 1998
M V S PATRUDU Vs. STATE OF ANDHRA PRADESH
December 18, 1998
M V SRINIVASA PRASAD Vs. STATE OF A P
October 26, 1998
M V V SATYANARAYANA Vs. UNION OF INDIA
September 2, 1998
M V V SATYANARAYANA Vs. UNION OF INDIA
July 30, 1998
M VEMANARAYANA Vs. SAKKU BAI
May 1, 1998
M VENKATA RAMANA Vs. COLLECTOR AND DISTRICT REGISTER HYDERABAD DIST
March 23, 1998
M VENKATESWAR REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 24, 1998
M VENKATESWARA RAO Vs. C T O
September 9, 1998
M VENKATESWARA RAO Vs. SINGARENI COLLIERIES CO LTD
March 25, 1998
M VIJAYALAKSHMI Vs. M V S R PRASAD
March 12, 1998
M. IQBAL AND COMPANY Vs. SOMESWARA CEMENTS CHEMICALS LIMITED
October 13, 1998
MACHERLA RAVI KUMAR Vs. INDIAN BANK WARANGAL
January 28, 1998
MADAMANCHI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH
November 24, 1998
MADEPALLI VENKATA DURGA PRASADA RAO Vs. RAMESWARA SWAMY VARI TEMPLE KAIKALURU
December 29, 1998
MADUPURU KESAVULU NAIDU DIED Vs. GOTTIPATI NARASIMHULU NAIDU
September 8, 1998
MAHENDAR TIWARI Vs. GOVERNMENT OF ANDHRA PRADESH
September 22, 1998
MAHMOODA BEGUM Vs. BADRUNNISA BEGUM
October 23, 1998
MAJLLS E SHURA DASTI PARCHA B H S WAKF COMMITTEE Vs. A P WAKF BOARD
July 28, 1998
MALLAIAH E Vs. E BALAIAH
September 14, 1998
MALLESH A Vs. G PANDU
June 23, 1998
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. K SANTHA KUMAR
April 21, 1998
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. M B PANNA RAO
August 17, 1998
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. N SHANKARAIAH
December 21, 1998
MANUJUSNA KADAM Vs. GOVT OF ANDHRA PRADESH
February 16, 1998
MANYAM PARAMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH DEPARTMENT OF LAND ACQUISITION HYDERABAD
November 13, 1998
MAZHER SHAHEED Vs. KHAJA MOINUDDIN
July 23, 1998
MC DOWELL and CO LTD Vs. COMMISSIONER OF EXCISE
January 23, 1998
MEDIKONDA RAMA SWARAJYALAKSHMI Vs. POSINA SATHYANARAYANA
November 2, 1998
MEDWIN HOSPITAL Vs. STATE OF ANDHRA PRADESH
July 22, 1998
MEDWIN HOSPITALS Vs. STATE OF ANDHRA PRADESH
July 21, 1998
MEHMOOD HAYATH Vs. GOVERNMENT OF ANDHRA PRADESH
February 13, 1998
MENTA MASTAN RAO Vs. GOVT OF ANDHRA PRADESH
August 19, 1998
MIDAKANTI NAGABHUSHANA REDDY Vs. MIDAKANTI YELLAIAH
October 28, 1998
MINERALS AND METALS TRADING CORP OF INDIA Vs. STATE OF ANDHRA PRADESH
March 18, 1998
MIR KHADER ALI Vs. QUAZI MOHAMMAD ABDUL BASITH QURESHI
September 8, 1998
MIRZA HAMEED ALI BAIG ALIAS HAMEED Vs. STATE OF ANDHRA PRADESH
March 26, 1998
MITTAKOLA VENKATA RAMA RAO Vs. SARPANCH GRAMPANCHAYATH MAHABOOBABAD POST WARANGAL DIST
October 9, 1998
MOHAMMAD HUSSAIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 19, 1998
MOHAMMAD IQBAL Vs. N PRABHAKAR
April 3, 1998
MOHAMMAD IQBAL AHMED Vs. HIGH COURT OF ANDHRA PRADESH
August 31, 1998
MOHAMMAD JAMAL Vs. MOHAMMAD SHARFUDDIN
August 27, 1998
MOHAMMAD KAMARUDJAMA MANDAL REVENUE OFFICER HANUMAKONDA Vs. ELABOINA RAMESH
December 31, 1998
MOHAMMAD OMER SIDDIQUE Vs. ANDHRA PRADESH STATE HAJ COMMITTEE
March 20, 1998
MOHAN RAO M Vs. R D O
July 31, 1998
MOHD JAMAL Vs. MOHD SHARIFUDDIN
April 3, 1998
MOHMED ABDULLAH DIED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYD
July 10, 1998
MOLABANTI CHINNAMMAI Vs. DISTRICT COLLECTOR NELLORE
November 13, 1998
MOSHIN ALI KHAN Vs. STATE OF ANDHRA PRADESH
October 13, 1998
MOVVA ANJAMMA Vs. ABHINENI ANASUYA
November 25, 1998
MOYYA GABRIEL DHANARAJU Vs. V VENKATA KANTHARAO
August 6, 1998
MURALI DAMODAR KANURI Vs. DAPPU LAXMAIAH
January 2, 1998
MURTHY CHOULTRY K S Vs. K LAKSHMANA RAO
July 23, 1998
MUSTI NARSIMLU Vs. C MALLA REDDY
June 15, 1998
N ANIL KRISHNA Vs. PRINCIPAL DAY VIVEK VARDHANI COLLEGE OF ARTS COMMERCE AND SCIENCE HYDERABAD
February 10, 1998
N APALANARASAMMA Vs. N APPA RAO
November 16, 1998
N B RAMESH Vs. B KRISHNA REDDY
April 10, 1998
N BABJI Vs. N SARADA
January 20, 1998
N C L INDUSTRIES LTD Vs. STATE OF A P
October 20, 1998
N H V SUBBA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
April 16, 1998
N KOMURRAIAH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS WARANGAL
February 4, 1998
N LAXMAN Vs. SHANUKHA COTTON TRADERS
July 21, 1998
N P SUBRAHMANYAM Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
October 27, 1998
N PRASHANTHA Vs. UNION OF INDIA NEW DELHI
November 16, 1998
N RAGHUMA REDDY DIED Vs. STATE OF ANDHRA PRADESH
June 29, 1998
N S RAMAKRISHNA MURTHY Vs. B SUBBA RAO
December 29, 1998
N SATYANARAYANA Vs. K KRISHNA RAO
July 30, 1998
N SITAYYA and CO Vs. M RAMAKOTAIAH
September 8, 1998
N SREEKUMARI V NADIPALLI VENKATA Vs. NAGENDRA PRAKASH
September 6, 1998
N SURYANARAYANA Vs. BOOREDDI CHINA VENKATARAMANA CAMP CLERK OFFICE OF SUPERINTENDENT OF POLICE RURAL VISAKHAPATNAM
October 27, 1998
N SURYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
September 2, 1998
N VENKATA RAO Vs. DISTRICT TELECOM MANAGER KARIMNAGAR
April 3, 1998
N WILLIAMS Vs. H PASHA
September 21, 1998
N YADAGIRI GOUD Vs. DEPUTY DIRECTOR MINES AND GEOLOGY GOVT OF ANDHRA PRADESH WARANGAL
April 9, 1998
N. SUBRAMANYAM Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST
January 19, 1998
N.C.C. FINANCE LTD. Vs. T.M.T. (INDIA) LTD.
November 10, 1998
NADHIPARWALA AJAYSINGH Vs. COMMISSIONER OF POLICE TWIN CITIES HYDERABAD
March 12, 1998
NADIKATLA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH
April 10, 1998
NAGA KOTESWARI K Vs. K RAJASEKHAR
February 2, 1998
NAGALLA MUKHALINGAM Vs. STATE OF A P
October 28, 1998
NAGARAJ M Vs. SUPERINTENDENT OF POLICE ANANTHAPUR
September 18, 1998
NAGARJUNA FINANCE LTD Vs. KANOSIKA LABORATORIES LIMITED
June 15, 1998
NAGARJUNA GRAMEENA BANK Vs. NAGARJUNA GRAMEENA BANK OFFICERS ASSOCIATION
November 26, 1998
NAGARJUNA UNIVERSITY Vs. ST ANTHONY EDUCATIONAL SOCIETY
March 10, 1998
NAGESH Vs. STATE OF ANDHRA PRADESH
December 9, 1998
NALLA SARADA Vs. NALLA BABAJI
December 7, 1998
NALLABILLI SATYANARAYANA Vs. KINTHALI KRISHNA RAO
July 30, 1998
NALLAM RAMAKRISHAN MURTHY Vs. BOGGAVARAPU SUBBA RAO
December 29, 1998
NAMUDURI ATCHYUTARAMAIAH Vs. OSURI GANGADHARAM
September 25, 1998
NANDIPATI SITAYYA AND CO Vs. MANNAVA RAMAKOTAIAH
September 8, 1998
NAOZAR CHENOY Vs. COMMISSIONER OF INCOME TAX
April 22, 1998
NARASAMMA Vs. HABEEBJAN
April 16, 1998
NARASIMHA RAO K L Vs. DISTRICT COLLECTOR and CHAIRMAN DIST S C CO OPERATIVE SOCIETY LTD
March 3, 1998
NARAYANASWAMY P Vs. G PANNALAL SOWCAR
March 27, 1998
NAVA BHARATH AGRICULTURAL AND COMMERCIAL CORPORATION VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYD
May 1, 1998
NAVAL KISHORE SOMANI Vs. POONAM SOMANI
July 29, 1998
NAVAYUGA EXPORTS LTD Vs. A P MINERAL DEVELOPMENT CORPORATION HYD
July 13, 1998
NAVAYUGA EXPORTS LTD Vs. A P MINERAL DEVELOPMENT CORPN LIMITED
April 24, 1998
NAZEEMUDDIN Vs. STATE OF ANDHRA PRADESH
December 24, 1998
NEELAM MADHUSUDHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 27, 1998
NEELAM WILLIAMS Vs. HARUN PASHA
September 1, 1998
NEELAPALA SURYANARAYANA Vs. UNION BANK OF INDIA
April 2, 1998
NEERUPAKA RAMA KRISHNA Vs. DIRECTOR OF SETTLEMENTS
November 18, 1998
NETTAIALIGALLA TIMMAPPA ALIAS GUDDENNA Vs. STATE OF A P
November 10, 1998
NEW INDIA ASSURANCE CO LTD Vs. VOIKA MARRUBAI
November 11, 1998
NEW INDIA ASSURANCE CO LTD Vs. BODA HARI SINGH
April 24, 1998
NEW INDIA ASSURANCE CO LTD Vs. THIPPAMMA
June 25, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B HARI SINGH
April 24, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. PESALA KISHORE KUMAR
November 13, 1998
NIMMAGADDA RAVI Vs. STATE OF ANDHRA PRADESH
January 20, 1998
NIMMAKAYALA CHINNA MUNI REDDY Vs. STATE OF ANDHRA PRADESH
December 31, 1998
NIZAM SUGARS OFFICERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
November 2, 1998
NOOKALA GAVARAIAH Vs. SPECIAL CATEGORY DEPUTY REGISTRAR
April 6, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. G NAGAMANI
October 6, 1998
ORIENTAL INSURANCE COMPANY LIMITED HINDUPUR Vs. A ANJANEYULU SUPERVISOR CO OPERATIVE CENTRAL BANK PENUKONDA
June 26, 1998
ORIENTAL INSURANCE COMPANY LTD Vs. GOLAGANI NAGAMANI
October 6, 1998
ORIENTAL INSURANCE COMPANY LTD Vs. SUTHARI LINGAIAH
October 15, 1998
OTUKURE GANESH Vs. STATE OF ANDHRA PRADESH
February 4, 1998
P ANURADHA REDDYAND ANR Vs. P KALPANA
April 30, 1998
P CHINNAYYA Vs. NITESH NARAYAN
July 17, 1998
P DAYARATNAM Vs. KODAVALIVARIPALEM GRAM PANCHAYAT PARCHUR MANDAL PRAKASAM DIST
July 6, 1998
P DHANALAKSHMI Vs. P RAMACHANDRA RAO
April 30, 1998
P G ANANTASAYANAM Vs. MIRIYALA SATHIRAJU
February 27, 1998
P GANGAMMA Vs. VASUDHA MISRA
January 2, 1998
P HANUMANTHA RAO Vs. KAKI VENKATA RAO
June 29, 1998
P JAGANNATH REDDY Vs. G VIJAYA
March 6, 1998
P KANTHI KUMARI Vs. STATE OF ANDHRA PRADESH
September 11, 1998
P KIRAN MANI BALA Vs. VENKATESWARA I M S
February 2, 1998
P LINGAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
October 27, 1998
P MANIKYALA RAO Vs. LABOUR COURT
March 17, 1998
P NARAYANA RAO Vs. ANDHRA PRADESH STATE MEAT AND POULTRY DEVELOPMENT CORPORATION LIMITED HYDERABAD
October 6, 1998
P NEERAJA Vs. UNION OF INDIA
February 18, 1998
P PERI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 1998
P R SUBAS CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH
September 10, 1998
P RAJAIAH Vs. VEERA SHAIVA VIDYAVARDHAK SANGH YADGIR
June 24, 1998
P RAVINDER REDDY Vs. NCC FINANCE LTD
January 19, 1998
P S RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYD
July 21, 1998
P USHA RANI Vs. PRINCIPAL PRASANNA GAJANANA JR COLLEGE FOR GIRLS SHAMSHEER GUNJ HYD
November 13, 1998
P USHA RANI Vs. GOVERNMENT OF ANDHRA PRADESH
November 13, 1998
P V KRISHNA Vs. COMMISSIONER FOR TENDERS HYD
September 11, 1998
P V PRABHAKARA RAO Vs. ENFORCEMENT DIRECTORATE
March 11, 1998
P V RAJGOPAL Vs. UNION OF INDIA
April 21, 1998
P V SURENDER BABU Vs. PROHIBITION AND EXCISE SUPERINTENDENT CHITTOOR
September 2, 1998
P VEERANNA Vs. REGIONAL TRANSPORT OFFICER AND SECRETARY REGIONAL TRANSPORT AUTHORITY WARANGAL DIST
December 15, 1998
P VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERCE DEPARTMENT HYDERABAD
December 1, 1998
P VENKATA RAMANA RAYULU Vs. HIGH COURT OF ANDHRA PRADESH HYD
November 20, 1998
P. JANARDHANA REDDY Vs. SECRETARY TO GOVERNMENT
February 20, 1998
P. USHA RADHEY MOHAN Vs. M.V. RAMU, MANAGER (PERSONNEL) CMC, HYD.
January 1, 1998
PALCVALA SURYANARAYANA Vs. MOSA KAMARAJU
June 15, 1998
PARAMMA L DIED Vs. K SHANKER
September 9, 1998
PARAMOUNT CO OP HOUSING SOCIETY Vs. PADMINI CO OP HOUSING SOCIETY
November 20, 1998
PARUCHURI VASU Vs. GENERAL MANAGER 7 STAR BUILDINGS VIJAYAWADA
February 11, 1998
PASALA SURYACHANDRA RAO Vs. VATTI VENKATA RANGA PARDHASARADHI
August 4, 1998
PASUPULA SRINIVASULU Vs. STATE OF ANDHRA PRADESH
September 18, 1998
PATAMATA SESHAGIRI RAO Vs. PAMIDIMUKKALA SREE RAMACHANDRA
December 3, 1998
PATHIPAKA GOVARDHAN Vs. PATHIPAKA ANANDAM
November 5, 1998
PATHIVADA NARAYANSWAMY Vs. GAULOCHA PANNALAL AND KENGUVA APPALANARASAIAH
March 27, 1998
PATTA DHANALAKSHMI Vs. PATTA RAMACHANDRA RAO
April 30, 1998
PAVAN KUMAR Vs. K GOPALAKRISHNA
February 17, 1998
PEELA POTHI NAIDU Vs. STATE OF ANDHRA PRADESH
June 23, 1998
PENDIKATTA KIRAN MANI BALA Vs. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES T T D TRIUPATHI
May 2, 1998
PENTAKOTA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
December 11, 1998
PENUGONDA RAJESWARI Vs. JALADI ANASUYAMMA
March 20, 1998
PESCO ENGINEER VIJAYAWADA Vs. UNION OF INDIA S C RAILWAY EAST SECUNDERABAD
November 10, 1998
PFIMEX PHARMACEUTICALS LIMITED Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
August 31, 1998
PILLI LAKSHMANA RAO Vs. EXECUTIVE OFFICER
February 16, 1998
PILLI NAGESWARA RAO Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
November 24, 1998
PINJARI HUSSAIN SAB ALIAS HUSSAINAPPA Vs. STATE OF ANDHRA PRADESH
October 28, 1998
POCHAMMA Vs. MIRZA DAWOOD BAIG
April 10, 1998
POLIMETLA MADHAVARAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 1, 1998
POLIMETLA MADHAVARAO Vs. GOVT OF A P
August 28, 1998
POLSANI JAGANNATH REDDY Vs. GURRAM VIJAYA
March 6, 1998
PONDUR MILK PRODUCERS CO OPERATIVE SOCIETY Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ASSISTANT COMMISSIONER OF LABOUR ONGOLE
December 28, 1998
POTHANNA G Vs. DIVISIONAL FOREST OFFICER
April 29, 1998
PRADEEP MINERALS AND GRANITES P LIMITED Vs. STATE OF ANDHRA PRADESH
April 24, 1998
PRAJAY ENGINEERS SYNDICATE LIMITED Vs. STATE
February 24, 1998
PRAKASH ROAD LINES P LIMITED Vs. H M T BEARING LIMITED HYDERABAD
July 16, 1998
PRAMILA C Vs. STATE BANK OF HYDERABAD
July 3, 1998
PRIYANKA OVERSEAS LTD Vs. COMMR CIVIL SUPPLIES
February 27, 1998
PROF M V NAYUDU RETD Vs. SECRETARY TO GOVT OF ANDHRA PRADESH MA AND UD DEPT HYD
May 1, 1998
PROMPT PACKAGING PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
August 3, 1998
PUBLIC PROSECUTOR HIGH COURT HYDERABAD Vs. PURUSHOTTAM REDDY
March 23, 1998
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MADIKONDA BUJANGA RAO
November 25, 1998
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. THUMMALA JANARDHANA RAO
August 6, 1998
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. SIVARAJ ALIAS SURAJ
April 27, 1998
PULLA CO OPERATIVE RURAL BANK LIMITED PULLA WEST GODAVARI DISTRICT Vs. BONAM RAM MOHAN RAO
November 12, 1998
PULUSU PERIREDDY Vs. GOVT OF ANDHRA PRADESH PANCHAYAT RAJ DEPT HYD
December 31, 1998
PURUSHOTHAMPALLI GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH INDUSTRIES AND COMMERCE DEPT SECRETARIAT HYDERABAD
December 7, 1998
PUSHPA TRADING COMPANY Vs. BOORGU JAGADESHWARAIAH AND SONS
July 24, 1998
PUTTAGUNTA PASI Vs. COMMISSIONER OF POLICE
February 4, 1998
PYBOINA RAVINDRA KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH
November 13, 1998
R ADVAIAH Vs. UNION OF INDIA MINISTRY OF FINANCE NEW DELHI
December 30, 1998
R ANJANEYULU Vs. R V RAMANAMMA
February 27, 1998
R DURGA PRASAD Vs. UNION OF INDIA
January 29, 1998
R DURGA PRASAD Vs. D G P
September 22, 1998
R FAKRUDDIN Vs. A P S E B HYDERABAD
August 18, 1998
R KHEMKA Vs. DECCAN ENTERPRISES PRIVATE LIMITED SECUNDERABAD
December 2, 1998
R KRISHAN KUMAR Vs. CONVENOR EAMCET 1998 JNT UNIVERSITY HYDERABAD
August 17, 1998
R MALLESU Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SRIKAKULAM REGION
October 26, 1998
R NAGARAJAN Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD CENTRAL UNIVERSITY HYD
July 22, 1998
R NAGARAJU Vs. MANAGING DIRECTOR A P STATE WARE HOUSING CORPN HYD
March 30, 1998
R NAGENDRA RAO Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION
March 20, 1998
R S MANYAM Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
October 8, 1998
R SURYA KUMARI Vs. STATE OF ANDHRA PRADESH
June 29, 1998
RAASI CEMENT LTD Vs. STATE OF A P
July 10, 1998
RADHA BAI Vs. YASODA BAI
July 29, 1998
RADHAKRISHNA VEGETABLE OIL PRODUCTS CO Vs. COLLECTOR OF CENTRAL EXCISE
April 28, 1998
RAGHU RAM BABU K Vs. DIRECTOR GENERAL OF RAILWAY PROTECTION FORCE
June 22, 1998
RAGHUNATH COTTON AND OIL PRODUCTS LIMITED Vs. RAMARAO COTTON COMPANY
November 4, 1998
RAJASHREE OILS AND EXTRACTIONS Vs. DEPUTY COMMISSIONER CT KURNOOL
June 18, 1998
RAJASTHAN STATE ELECTRICITY BOARD Vs. DAYAL WOOD WORK
February 18, 1998
RAJESHWAR A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 1, 1998
RAJESWARI P Vs. J ANASUYAMMA
March 20, 1998
RAJKUMAR Vs. GANESH RAI
October 9, 1998
RAMAKRISHNA CINE STUDIO Vs. COMMISSIONER OF INCOME TAX
February 2, 1998
RAMAKRISHNA ENGINEERING COMPANY Vs. STATE OF ANDHRA PRADESH
August 20, 1998
RAMANA M V Vs. COLLECTOR and DT REGISTRAR
March 23, 1998
RAMANADH POULTRY FARMS PEDDAKAPARTHY VILLAGE Vs. ACTO CTCP METLAKUNTA
December 23, 1998
RAMANAIAH B Vs. DISTRICT COLLECTOR NELLORE
April 9, 1998
RAMANNA Vs. STATE OF ANDHRA PRADESH
March 12, 1998
RAMASWAMY B Vs. M SEETHARAMAIAH
September 8, 1998
RAMBABU D Vs. PRINCIPAL HYDERABAD PUBLIC SCHOOL
May 1, 1998
RAMDAS AND CO Vs. KITTI STEELS LTD
September 1, 1998
RAMESH M Vs. EXECUTIVE OFFICER SRI DURGA MALLESWARA SWAMY VARI DEVASTHANAM
July 1, 1998
RAMLAL AGARWAL Vs. RAMPRATAP
July 23, 1998
RANA PRATAP SINGH Vs. LAND ACQUISITION OFFICER
August 18, 1998
RANGA RAO K Vs. B N V SATYANARAYANA
September 17, 1998
RANGARAJU K Vs. GOVERNMENT OF ANDHRA PRADESH
March 5, 1998
RASA CONSTRUCTIONS ENGINEERS AND CONTRACTORS KARIMNAGAR Vs. EXECUTION ENGINEER RANDB
July 23, 1998
RASHEED ULLA KHAN Vs. SECRETARY TO GOVERNMENT
April 24, 1998
RAVILLA DORASWAMY NAIDU Vs. AARL RANGAIAH NAIDU
June 19, 1998
RAVULAPALLI YOGAMMA Vs. THELLAMEKALA VENKATA RATNAM
April 27, 1998
RAYALA SEEMA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
July 3, 1998
RAZIA BEGUM Vs. CIRCLE INSPECTOR OF POLICE ASIFNAGAR POLICE STATION HYDERABAD
September 3, 1998
REDDI VARAMAIAH Vs. PEREDDI NAGI REDDI
December 24, 1998
REDDIVARI GANGIREDDY Vs. JOINT HINDU FAMILY OF ANDEPPAGARI JAYARAMIREDDY AND HIS SON
November 20, 1998
REFERRING OFFICER THE I ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. BONDA VENKATA REDDY alias GANAPATHIREDDY alias CHIRANJEEVI
February 17, 1998
REGIONAL DIRECTOR E S I CORPORATION Vs. CHERMAS EXTENSION
July 13, 1998
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B V RAMANA
August 17, 1998
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GUNTUR Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
August 26, 1998
REGULA BRUHASPATHI RAO Vs. STATE OF A P
July 5, 1998
REGULA BRUHASPATHI RAO1 Vs. STATE OF A P
July 15, 1998
REVENUE DIVISIONAL OFFICER LAO NALGONDA Vs. SANKAPALLI PADMANABHA REDDY
November 19, 1998
REVU DURGA PRASAD Vs. DIRECTOR GENERAL OF POLICE
September 22, 1998
RUPPU GANNEMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 27, 1998
S ANWAR BASHA Vs. STATE OF ANDHRA PRADESH
April 2, 1998
S B C B LTD Vs. STATE OF ANDHRA PRADESH
August 4, 1998
S B PRABHAKAR ENVIRONMENTAL ENGINEER A P POLLUTION CONTROL BOARD Vs. STATE OF ANDHRA PRADESH
July 1, 1998
S E NAGESH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
April 7, 1998
S HEMACHALAM Vs. DISTRICT COLLECTOR CHITTOOR
September 24, 1998
S JAGANNADHA REDDY Vs. K RUKMINI DIED PER L RS
June 15, 1998
S JANARDHAN RAO Vs. DIRECTOR GENERAL ACB OF ANDHRA PRADESH
November 9, 1998
S JANARDHAN REDDY Vs. PRINCIPAL SECRETARY HIGHER EDUCATION HYDERABAD
November 2, 1998
S KRISHAMA NAIDDU Vs. MANAGING DIRECTOR OF THE NATIONAL CO OPERATIVE BANK LTD
November 26, 1998
S KRISHNAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
June 26, 1998
S L REDDI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 22, 1998
S MANI Vs. SINGARENI COLLIERIES CO LTD
July 1, 1998
S NANDA GOPAL Vs. STATE OF ANDHRA PRADESH
October 15, 1998
S P B V D SABHA ELEMENTARY AND HIGH SCHOOL UPPARAPALLI Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION CUDDAPAH
April 30, 1998
S P S OMKARNATH Vs. STATE OF ANDHRA PRADESH
July 21, 1998
S PULLAMMA Vs. SECRETARY TO GOVERNMENT
April 17, 1998
S RADHAKRISHNA VENKATA MOHANA RAO Vs. EXECUTIVE OFFICER CHINAPANDRAKA GRAM PANCHAYAT CHINAPANDRAKA VILLAGE KRUTHIVENNU MANDAL KRISHNA DISTRICT
January 1, 1998
S RAJAMMA Vs. P A YUSUF
September 16, 1998
S S JANARDHAN RAO Vs. ANDHRA UNIVERSITY
October 26, 1998
S SHIVARAJ REDDY Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS RURAL CIRCLE HYD
August 11, 1998
S SHYAMPRASAD RAO Vs. UNION GOVT OF INDIA
September 23, 1998
S SRINIVASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
July 1, 1998
S SURYANARAYANA Vs. DIST CO OP OFFICER VISAKHAPATNAM
August 4, 1998
S V BAL REDDY Vs. STATE OF ANDHRA PRADESH
March 19, 1998
S V U TEACHERS ASSOCIATION Vs. S V UNIVERSITY
July 3, 1998
S VIJAYALAKSHMI Vs. S BHEEM REDDY
March 16, 1998
SABLE WEGHIRE AND COMPANY LTD Vs. A P FOREST DEVELOPMENT CORPORATION LTD
January 23, 1998
SAINT JOSEPH EDUCATION SOCIETY Vs. KRISHNADEVARAYA UNIVERSITY
March 4, 1998
SAINT JOSEPH EDUCATION SOCIETY Vs. KRISHNADEVARAYA UNIVERSITY
March 11, 1998
SAJANA GRANITES Vs. SAI ENTERPRISES
September 22, 1998
SALLA GOVINDU Vs. STATE OF ANDHRA PRADESH
November 5, 1998
SAMALA JAYARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 1998
SAMEERA KUMAR DEV S V Vs. O GOURI SHANKAR
August 12, 1998
SAMPATLAL RAMLAL KIMTEE DIED Vs. ANANTH VIJAY SHRIDHAR NAIK
November 6, 1998
SANDAMMA Vs. STATE OF ANDHRA PRADESH
July 16, 1998
SANE GROUP OF COMPANIES HYDERABAD Vs. CHANDRA RAJA KUMARI PRESIDENT AP MAHILA SAMAKHYA HYDERABAD
December 29, 1998
SANJAY KUMAR AGARWAL Vs. T V N PRASAD
March 19, 1998
SANTHI ASHRAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD
February 22, 1998
SANTI SEETHARAMAYYA Vs. SANTI YEGNA NARYANA MURTHY
August 7, 1998
SARANJEET KOUR ALIAS M SONU Vs. DIRECTOR GENERAL OF POLICE A P HYDERABAD
September 18, 1998
SARATHI INSTITUTE OF ENGINEERING AND TECHNOLOGY HYD Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
April 28, 1998
SARDAR AMARJEET SINGH Vs. NANDU BAI
August 18, 1998
SARWOTHAM ISPAT LTD Vs. GOVERNMENT OF INDIA
June 16, 1998
SATHI JAGANNADHA REDDY Vs. KOVVURI RUKMINI
June 15, 1998
SATYA RAO B Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 23, 1998
SATYAM CONSTRUCTIONS LIMITED Vs. GOVT OF ANDHRA PRADESH
October 16, 1998
SATYAMMA G Vs. R VENKATARAJU
August 18, 1998
SATYANARAYANA CH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
September 1, 1998
SATYANARAYANA SINGH Vs. Y MANIAMMA
December 15, 1998
SATYANARAYANA TALKIES Vs. COMMISSIONER NARASARAOPET MUNICIPALITY
July 31, 1998
SATYANARAYANA V Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 1998
SATYANARAYANA V Vs. STATE OF ANDHRA PRADESH
October 30, 1998
SAVITRI BAI Vs. OM PRAKASH GUPTA
October 13, 1998
SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF DEFENCE NEW DELHI AND Vs. INDIRA DEVI
August 21, 1998
SECUNDERABAD HEALTH CARE Vs. SECUNDERABAD HOSPITALS
July 21, 1998
SELECTION COMMITTEE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SRIKAKULAM Vs. CH V N SATYANARAYANA
July 27, 1998
SEW CONSTRUCTIONS LIMITED Vs. SUPERINTENDING ENGINEER SRBC CIRCLE NO 2 NANDYAL KURNOOL DIST A P
July 6, 1998
SHAHEBZADI MALLIKA JEHAN BEGUM Vs. MUNICIPAL CORPORATION OF HYD
August 5, 1998
SHAIK AZEEM Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY HYDERABAD LAND CEILING OFFICE HYDERABAD
November 16, 1998
SHAIK LAL BEE Vs. GOVERNMENT OF ANDHRA PRADESH
April 27, 1998
SHAIK MAHABOOB Vs. STATE OF A P
April 16, 1998
SHAIK MAHABOOB ALIAS GORA Vs. STATE OF ANDHRA PRADESH
April 16, 1998
SHAIK RAMJAN Vs. STATE
December 22, 1998
SHAKTHI LPG LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 1998
SHANKARA NARAYANA M H Vs. A SIVARAMAKRISHNAIAH
April 22, 1998
SHANTA DEVI Vs. RAMLAL AGARWAL
February 14, 1998
SHANTA DEVI AND ORS. Vs. SRI RAMLAL AGARWAL
February 4, 1998
SHANTI ALLOYS PVT LTD Vs. COMMISSIONER OF C EX
December 20, 1998
SHIRDI SAI LAW COLLEGE Vs. BAR COUNCIL OF INDIA
January 23, 1998
SICON LIMITED BOMBAY Vs. PANDURANGA POULTRIES PRIVATE LIMITED HYDERABAD
August 11, 1998
SIMPLEX CASTINGS LIMITED Vs. UNION OF INDIA
August 21, 1998
SIMS COLLEGE OF PHYSIOTHERAPY GUNTUR Vs. UNIVERSITY OF HEALTH SCIENCES
February 12, 1998
SINGARENI COLLIERIES COMPANY LIMITED Vs. STATE OF BANK OF HYDERABAD
February 18, 1998
SITANI TEXTILES AND FABRICS P LIMITED Vs. ASST COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
August 10, 1998
SIVARAMA KRISHNA K V Vs. K SEETA MAHALAKSHMI
July 17, 1998
SOCIETY FOR PRESERVATION OF ENVIRONMENT and QUALITY OF LIFE Vs. INDUSTRIES DEPT A P
May 1, 1998
SOHAN ENGINEERING CONSTRUCTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES STATE OF A P NAMPALLY HYDERABAD
April 28, 1998
SOM DISTILLERIES AND BREWERIES LIMITED Vs. GOVT OF ANDHRA PRADESH
March 17, 1998
SONA EXPORTS Vs. DIRECTOR OF MINES AND GEOLOGY
July 1, 1998
SOUTHERN AGENCIES Vs. A P EMPLOYEES STATE INSURANCE CORPORATION
March 17, 1998
SOUTHERN SECURITY AND DETECTIVE BUREAU Vs. COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH
February 16, 1998
SPECIAL DEPUTY COLLECTOR L A O ANAKAPALLI Vs. PADALA VENKATA RAMANA
December 31, 1998
SPECIAL DEPUTY COLLECTOR LAO Vs. P V RAMANA
December 31, 1998
SPECIAL OFFICER URBAN LAND CEILINGS NAMPALLY HYDERABAD Vs. M VIJAYALAKSHMI
October 28, 1998
SREE JAGANNATH STEELS LIMITED Vs. THE GLOBE DETECTIVE AGENCIES PRIVATE LIMITED
July 23, 1998
SREENADHA REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH
August 11, 1998
SRI LAKSHMINARAYANA CONTRACTORS Vs. GOVERNMENT OF ANDHRA PRADESH
August 7, 1998
SRI MANCHAM VENKATESWARA RAO AND NARAYANA MURTHY Vs. COMMERCIAL TAX OFFICER
September 9, 1998
SRI VASAVI COLD RETREADS PVT LTD Vs. COMMERCIAL TAX OFFICER
June 16, 1998
SRIMANTHULA CHINNA SATHAIAH Vs. STATE OF ANDHRA PRADESH
March 11, 1998
SRINIVAS G Vs. G PYDITHALLI
April 20, 1998
SRINIVASA POULTERY AND CATTLE FEED PRIVATE LIMITED VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
December 16, 1998
SRINIVASAN Vs. HONBLE UPA LOKAYUKTA OF ANDHRA PRADESH
September 15, 1998
SRINIVASULU Vs. GOVERNMENT OF ANDHRA PRADESH
October 13, 1998
SRIRAM MILLS Vs. UNION OF INDIA
April 9, 1998
STATE Vs. M BHUJANGA RAO
November 25, 1998
STATE BANK OF INDIA Vs. FISHING FALCONS LIMITED AND ANOTHER
December 10, 1998
STATE BANK OF INDIA Vs. RAM DAS
March 12, 1998
STATE BANK OF INDIA Vs. M RAJAIAH
May 1, 1998
STATE OF A P Vs. FERRO CERAMICS P LTD
June 9, 1998
STATE OF A P Vs. BHOORATNAM AND CO
February 9, 1998
STATE OF A P Vs. ASSOCIATED CEMENT CO LIMITED
August 31, 1998
STATE OF A P Vs. AMARA RAJA BATTERIES
August 18, 1998
STATE OF ANDHRA PRADESH Vs. HIGH PALYMER ENTERPRISES
September 1, 1998
STATE OF ANDHRA PRADESH Vs. PRAKASH KUMAR SAHU
October 22, 1998
STATE OF ANDHRA PRADESH Vs. USHA BRECO LTD
September 16, 1998
STATE OF ANDHRA PRADESH Vs. GOLTEX LABORATORIES P LTD
September 15, 1998
STATE OF ANDHRA PRADESH Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED
October 6, 1998
STATE OF ANDHRA PRADESH Vs. GOLD STAR ENGINEERING ENTERPRISES
December 29, 1998
STATE OF ANDHRA PRADESH Vs. BIO TECH PHARMA
October 7, 1998
STATE OF ANDHRA PRADESH Vs. P. AMBAJI RAO RICE MILL
April 20, 1998
STATE OF ANDHRA PRADESH Vs. JAGADEESH COTTON TRADERS
December 16, 1998
STATE OF ANDHRA PRADESH Vs. RAPTAKOS BRETT & CO. LIMITED
December 1, 1998
STATE OF ANDHRA PRADESH Vs. RAGHAVENDRA SEVA SANGHAM
December 16, 1998
STATE OF ANDHRA PRADESH Vs. HYDERABAD CHEMICALS SUPPLIES LIMITED
February 2, 1998
STATE OF ANDHRA PRADESH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA P LTD
February 2, 1998
STATE OF ANDHRA PRADESH Vs. COLORAMA PRINTERS PRIVATE LTD
March 24, 1998
STATE OF ANDHRA PRADESH Vs. S P STEELS
April 27, 1998
STEEL EXECUTIVES ASSOCIATION Vs. RASHTRIYA ISPAT NIGAM LIMITED
April 21, 1998
SUB REGISTRAR NALGONDA DIST Vs. AMARANAINI CHINA VENKAT RAO
February 3, 1998
SUBBA RAO Y V Vs. COMMISSIONER OF INCOME TAX
September 22, 1998
SUBBSHREE TRADING ENTERPRISES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 26, 1998
SUDERSHANAM S Vs. M R O
June 22, 1998
SUDHABATHULA RADHAKRISHNA VENKATA MOHAN RAO Vs. EXECUTIVE OFFICER
January 20, 1998
SUGUI BAI ALIAS SHAKUNTALA BAI Vs. RAFAT ALI
January 2, 1998
SUNDER SINGH Vs. MUNICIPAL CORPORATION OF HYDERABAD
August 27, 1998
SUPERINTENDENT CENTRAL PRISON CHENCHALGUDA HYDERABAD Vs. C NARSIMHULU
December 2, 1998
SUPERINTENDENT PROHIBITION AND EXCISE BHIMAVARAM ELURU W G Vs. KRISHNA WINES
September 4, 1998
SUPERINTENDING ENGINEER Vs. I C KOTI REDDY
November 11, 1998
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY
November 5, 1998
SUPERINTENDING ENGINEER N S CANALS CIRCLE PELLUR ONGOLE Vs. IDAMKANTI CHINNA KOTI REDDY
November 11, 1998
SURESH KUMAR AGARWAL Vs. COLLECTOR CUSTOMS MADRAS
April 23, 1998
SURYANARAYANA K Vs. B ANJANEYULU
September 7, 1998
SURYANARAYANA N Vs. UNION BANK OF INDIA
April 22, 1998
SURYANARAYANA P Vs. M KAMARAJU
June 15, 1998
SUSHEELA DEVI Vs. STATE OF ANDHRA PRADESH
June 29, 1998
SUSHEELA DEVI Vs. STATE OF A P
July 29, 1998
SUSHRUTHA EDUCATIONAL ACADEMY SOCIETY Vs. RACHEL CHATTERJEE
September 8, 1998
SYAMALA RAO M Vs. COMMISSIONER OF INCOME TAX
April 29, 1998
SYED ABDUR RAZZACK Vs. CHAIRMAN ANDHRA PRADESH STATE WAKF BOARD HYDERABAD
March 16, 1998
SYED FAIZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD
December 29, 1998
SYED RAHAMTULLAH KHADRI Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 1998
SYED SHA MUSEBULLA ALVI Vs. SECRETARY GENERAL ADMINISTRATIVE DEPARTMENT SECRETARIAT HYDERABAD
December 29, 1998
T APPALA NARASIMHA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
March 17, 1998
T C I FINANCE LIMITED Vs. S VENKATESWARA RAO
February 26, 1998
T C LAKSHMINARAYANA Vs. TIRUMALA TIRUPATI DEVASTHANAMS CHITTOOR DIST
April 27, 1998
T DAMODHAR RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
December 19, 1998
T K SRINIVASULU Vs. STATE OF ANDHRA PRADESH
November 18, 1998
T KAILASAM Vs. STATE BANK OF HYDERABAD
March 6, 1998
T NARAYANA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
April 24, 1998
T OBULA REDDY Vs. M SALAMMA
March 6, 1998
T R NARASIMHULU Vs. STATE OF ANDHRA PRADESH
August 21, 1998
T RAGHUNATHA REDDY Vs. STATE OF ANDHRA PRADESH
October 6, 1998
T S PRAKASH RAO Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
March 24, 1998
T SAKUNTALA Vs. B SATYA MURTHY
October 13, 1998
T SAKUNTALA Vs. B SATYA MURTHY
October 30, 1998
T SAROJAMMA ALIAS SAROJA BAI Vs. MOHAMMAD KHALEELUR RAHIMAN
February 11, 1998
T SRINIVASA RAO Vs. STATE AND KOROOR VYSYA BANK
July 21, 1998
T SRINIVASA RAO Vs. STATE OF A P
July 21, 1998
T SUBBA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
June 23, 1998
T SUKENDER REDDY Vs. M SURENDER REDDY
April 27, 1998
T SURENDRANATH BABU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 2, 1998
T TARANATH Vs. STATE OF A P
July 23, 1998
T TIRUMALA REDDY SE APSEB CUDDAPAH Vs. APSEB ENGINEERS ASSOCIATION HYD
June 30, 1998
T V CHOWDARY Vs. RIATA INDUSTRIAL CORPORATION
February 27, 1998
T VENKAESHWARLU Vs. STATE OF ANDHRA PRADESH
July 27, 1998
T VENKATAPATHI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
December 10, 1998
TALLA BAL REDDY Vs. RAM RAJ SUDARSHAN RAO
November 16, 1998
TAMMANA RAMESH BABU Vs. ALLAH BUX
March 3, 1998
TAMMINEEDI SUBBA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BHIMAVARAM
January 23, 1998
TAMMINEEDI SUBBA RAO Vs. DEPUTY REGISTRAR OF COOP SOCIETIES BHIMAVARAM
June 23, 1998
TANSEEM FATIMA Vs. JOINT COMMISSIONER OF POLICE CRIMES AND SIT HYDERABAD
July 15, 1998
TANUKU VEERA VENKATA SATYANARAYANA SARMA Vs. AKULA RAJA RAO
August 4, 1998
TATA SSL LIMITED Vs. SHAKTHI CONCRETE INDUSTRIES LIMITED
December 10, 1998
TCI FINANCE LIMITED Vs. DEPUTY TRANSPORT COMMISSIONER VIJAYAWADA
September 2, 1998
TERRY GOLD INDIA LIMITED HYD Vs. TCI FINANCE LIMITED SECBAD
September 22, 1998
THAKUR BAHADUR SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 1998
THATHADI APPALA NAIDU Vs. INSPECTOR OF POLICE GAGAPATHINAGARAM CIRCLE VIZIANAGARAM DISTRICT
November 20, 1998
THERESA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
September 22, 1998
THOTA PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
March 4, 1998
THOTA PANDURANGA RAO Vs. STATE OF A P
March 24, 1998
TIRUMALA COFFEE AND TEA VENDORS ASSOCIATION Vs. TTD TIRUPATHI
October 7, 1998
TIRUMALA MERCHANTS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
September 10, 1998
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD
January 28, 1998
TRICHY DISTILLERIES AND CHEMICALS LIMITED Vs. RELIANCE CELLULOSE PRODUCTS LTD
March 26, 1998
TROPICAL AGRO SYSTEMS INDIA LIMITED Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVT OF ANDHRA PRADESH
August 28, 1998
TRUST ASSOCIATION OF CONVENTION OF BAPTIST CHURCHES OF NORTHERN Vs. STATE OF ANDHRA PRADESH
July 1, 1998
TWIN CITY JEWELLERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
September 2, 1998
U SHANKAR Vs. NIMS
November 18, 1998
U SHANKER Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES PANJAGUTTA HYD
November 18, 1998
UMA DEVI Vs. SHAIK HUSSAIN
November 20, 1998
UMA SRIDHAR HIRE FINANCE (P) LTD. AND OTHERS Vs. ABC
September 21, 1998
UMAMAHESWARA RAO S Vs. BANK OF INDIA
November 4, 1998
UNI METAL ALLOYS LTD Vs. APSEB HYDERABAD
October 23, 1998
UNION BANK OF INDIA Vs. V SAROJINI DEVI
January 21, 1998
UNION BANK OF INDIA ELURU Vs. VEGUNTA SAROJINI DEVI
January 21, 1998
UNION OF INDIA Vs. BOLLA VEERABHADRAM DIED
April 6, 1998
UNION OF INDIA Vs. V S RAVINDRA REDDY
August 4, 1998
UNION OF INDIA Vs. V RAMANA REDDY
October 16, 1998
UNION OF INDIA ALL INDIA RADIO HYDERABAD Vs. KWALITY CONSTURCTION ENGINEER
July 21, 1998
UNION OF INDIA DEPT OF AUTOMIC ENERGY NEW DELHI Vs. G P M RAO
April 10, 1998
UNION OF INDIA DEPT OF TELECOMMUNICATIONS NEW DELHI Vs. SECRETARY REVENUE DEPT CTII GOVT OF ANDHRA PRADESH
December 18, 1998
UNITED CONSTRUCTION COMPANY Vs. NATIONAL THERMAL POWER CORPORATION
July 13, 1998
UNITED INDIA INSURANCE CO LTD Vs. D SURYAKANTHAM
November 16, 1998
UNITED INDIA INSURANCE CO LTD Vs. LATEEFUNNISA BEGUM
October 21, 1998
UNITED INDIA INSURANCE CO LTD Vs. SALAMMAL
September 25, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M RAMULU
June 30, 1998
UNITED INDIA INSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. DODDI SURYAKANTHAM
November 16, 1998
UNITY WIRE INDUSTRIES SECBAD Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
December 15, 1998
UNNAMATLA APPA RAO Vs. TADEPALLIGUDEM MUNICIPALITY
February 2, 1998
UPPUTURI VENKAIAH Vs. TIRUMALASETTI KOTAIAH
June 30, 1998
URVASHI BAR & RESTAURANT Vs. THE DY. COMMERCIAL TAX OFFICER
April 29, 1998
USHA RANI G Vs. JOINT SUB REGISTRAR 1
September 23, 1998
USHA REDHEY MOHAN P Vs. M V RAMU
March 16, 1998
USHODAYA ENTERPRISES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
March 24, 1998
USHODAYA ENTERPRISES LIMITED Vs. STATE OF ANDHRA PRADESH
January 2, 1998
V B C INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 3, 1998
V BALAKRISHNA Vs. GENERAL MANAGER MTH DIVISION HMT LTD
December 22, 1998
V BALI REDDY Vs. DIVISIONAL ENGINEER APSEB OPERATION NANDYAL
November 16, 1998
V BULLESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 2, 1998
V GOPALAKRISHNAIAH Vs. DISTRICT CO OPERATIVE CENTRAL BANK KAKINADA E G DISTRICT
September 10, 1998
V GOPALAM Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY RAJENDRANAGAR
August 7, 1998
V K ABDUL JABBAR SAHIB SON Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P FOREST DEVELOPMENT CORPN HYDERABAD
January 23, 1998
V K BRAMHANANDAM ACHARY Vs. STATE OF A P
August 12, 1998
V R KARANNA Vs. G OM PRAKASH
September 16, 1998
V RAJA RAO Vs. DIRECTOR OF MARKETING
April 30, 1998
V RAMA MURTHY Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 23, 1998
V RAMANA REDDY Vs. UNION OF INDIA
July 24, 1998
V SHANKER Vs. N PANDARINATH
August 7, 1998
V SIVA PRASAD Vs. A KURMINAIDU
June 19, 1998
V SUBBARMMA Vs. KONIKI CHENGAMA NAIDU
March 25, 1998
V SUNDARA RAO Vs. NAGARJUNA UNIVERSITY GUNTUR
December 29, 1998
V V RAGHAVA REDDY Vs. GOVT OF ANDHRA PRADESH
October 27, 1998
V V RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 25, 1998
V V V RAMARAJU Vs. KORADA MALLESWARA RAO
December 10, 1998
V VENGAMA NAIDU Vs. BUGGA MUTT
October 8, 1998
V VIJAY KUMAR Vs. COMMERCIAL TAX OFFICER II ADONI KURNOOL DISTRICT
December 16, 1998
V VINOD RAO Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT SECRETARIAT HYDERABAD
November 27, 1998
V.G. SECURITIES LIMITED Vs. VIJAY GROWTH FINANCIAL SERVICES LTD
August 12, 1998
VADDE RAJESWARAMMA Vs. V L NARASIMHA CHARYULU
February 10, 1998
VADDE SANPANGI SRINIVAULU Vs. BECCANI LAKSHMI REDDY
February 24, 1998
VADDI GOVINDA RAJULU DIED Vs. KASPA VENKATA RAMANAMURTHY
November 11, 1998
VALISETTI TIRUMALA PURNACHANDRA RAO Vs. SYNDICATE BANK
March 11, 1998
VALLABHANENI SUBBA RAO Vs. COLLECTOR HYDERABAD DIST
December 18, 1998
VALLURI VASUDEVA SIVA PRASAD Vs. ALLURI KURMINAIDU
June 19, 1998
VALLURI VEERABHADRA RAO Vs. LAND ACQUISITION OFFICER AND SPL DY COLLECTOR E G DIST
February 13, 1998
VANTECH INDUSTRY LTD., IN RE Vs. ABC
November 11, 1998
VARADACHARY AND COMPANY HYDERABAD Vs. SUPERINITEDING ENGINEER OPERATIONS A P S E B MAHABUBNAGAR
October 16, 1998
VARALAKSHMI Vs. C HANUMANTHA REDDY
June 25, 1998
VASAMSETTY SATYANARAYANA Vs. STATE OF A P
October 30, 1998
VASU P Vs. GENERAL MANAGER TELECOM DIST
February 11, 1998
VATSAVAYI VENKATA SURYANARAYANA RAJU DIED Vs. METTA VEERABHADRA RAO
November 2, 1998
VEERABHADRA RAO V Vs. L A O
February 13, 1998
VEERABHADRA RAO W Vs. NEDUNGUDI BANK LTD
October 6, 1998
VEERAGOUNI RAMBABU DIED Vs. THUMATI SEETHARAMACHARY
October 22, 1998
VEERLA VENKAIAH Vs. STATE OF ANDHRA PRADESH
November 9, 1998
VEMPARALA VYAGHRI SEETARAMA SASTRY Vs. STATE OF ANDHRA PRADESH
April 20, 1998
VEMPATI BALAJI Vs. D VIJAYA GOPALA REDDI
August 5, 1998
VEMULA SHANKER Vs. NAKOD PANDARINATH
August 7, 1998
VENKAFESHWARA KIRANA AND GENERAL STORES Vs. DISTRICT COLLECTOR
October 26, 1998
VENKAIAH U Vs. T KOTAIAH
June 30, 1998
VENKATA SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH
March 20, 1998
VENKATARAMANA RICE AND GENERAL MERCHANTS Vs. GOVERNMENT OF ANDHRA PRADESH
September 25, 1998
VENKATESHWARA MINERALS BOLLARAM MEDAK DIST Vs. A P S E B HYDERABAD
December 14, 1998
VENKATESWARA RICE MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 27, 1998
VENKATESWARA RICE MILLS UPPAL Vs. SUPERINTENDING ENGINEER OPERATION RURAL CIRCLE APSEB HYD
March 27, 1998
VENKATESWARA TEXTILES TRADERS AND PRINTERS Vs. CANARA BANK
March 2, 1998
VENKATESWARA UNIVERSITY TEACHERS ASSOCIATION TIRUPATI AND Vs. VENKATESWARA UNIVERSITY TIRUPATI
July 3, 1998
VENKATESWARLU Y Vs. V NARAYANA
August 17, 1998
VERIREDDY NARSIMHA REDDY Vs. UNION OF INDIA
February 11, 1998
VIBGYAR INK CHEM PRIVATE LIMITED Vs. SAFE PACK POLYMERS LIMITED
April 13, 1998
VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. B DASARATH KUMAR
April 20, 1998
VIJAYALAKSHMI Vs. HARI HARA GINNING AND PRESSING PVT LTD
August 7, 1998
VIKAS JALAN Vs. NUCON INDUSTRIES PRIVATE LIMITED SOMAJIGUDA HYDERABAD
August 20, 1998
VIKAS JALAN Vs. STATE OF A P
July 23, 1998
VIMAL S TOMPE Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH
June 29, 1998
VINAYAKA STEELS LTD Vs. A P S E B HYDERABAD
December 16, 1998
VIRAJ CONSTRUCTIONS Vs. P PANDU
October 14, 1998
VISAKHA SOCIETY FOR PREVENTION OF CRUELTY OF ANIMALS Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
November 4, 1998
VISHNU CEMENTS LTD Vs. A P S E B VIDYUT SOUDHA SOMAJIGUDA HYD
November 27, 1998
VISHNU SPINNERS TAMILNADU Vs. BHAGYALAKSHMI COMMERCIAL CORPORATION
July 17, 1998
VORUGANTI CHINNA GOPAIAH Vs. GODAVARI FERTILIZERS AND CHEMICALS
November 20, 1998
VUPPALA NAGALINGAM AND SONS SURYAPET Vs. COMMISSIONER OF INCOME TAX A P HYD
October 14, 1998
WARANGAL MUNICIPAL CORPORATION Vs. A P S E B
March 3, 1998
WATER USERS ASSOCIATION PEDDACHERUVU MADDULAPARVA VILLAGE Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
August 26, 1998
WIMCO LIMITED Vs. COMMERCIAL TAX OFFICER
February 26, 1998
XL TELECOM LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE HYDERABAD
February 2, 1998
Y C RAJWAS Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS SINGARENI COLLERIES COMPANY LTD
February 18, 1998
Y C SESHAIAH Vs. GOVERNMENT OF ANDHRA
October 21, 1998
Y NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
March 17, 1998
Y SOMAIAH Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHREERABAD HYDERABAD
January 28, 1998
Y SRINIVASULU REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITTOOR DISTRICT
October 27, 1998
Y V N DURGA PRASAD Vs. COMMISSIONER OF ENDOWMENTS
July 27, 1998
Y VENKAT REDDY Vs. COURT OF DISTRICT MUNSIF ATMAKUR
July 3, 1998
YAHYA BIN SALEH Vs. STATE
September 18, 1998
YAMPARALA VENKATESWARLU Vs. SHAIK KHATUMBI
August 12, 1998
YELAMANCHALI NAGESWARI Vs. YELAMANCHALI VENKATA PRASADA RAO
June 19, 1998
YENAMALAKUDURU GRAM PANCHAYAT Vs. GOVT OF ANDHRA PRADESH
March 4, 1998
YETTLAPALLE SIDDA REDDY Vs. KONA VENKATRAMANA
February 15, 1998
YOGAMMA R Vs. T V RATNAM
April 27, 1998
ZAFU JAVEED Vs. V NARASIMHA REDDY
October 27, 1998
ZAHEER BIN SALEH Vs. MOHAN AND MOHAN FINANCERS
August 31, 1998
ZILLA GRANDHALAYA SAMSTHA EMPLOYEE S ASSOCIATION CHITTOR DIST Vs. SECRETARY EDUCATION DEPT GOVT OF ANDHRA PRADESH HYD
April 1, 1998