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Case Index
Title
Date
(DR.) (MISS) CHANDRAWATI BHATT Vs. THE DIRECTOR, HIGHER EDUCATION U.P., ALLAHABAD AND OTHERS
April 29, 1998
A P VERMA PRINCIPAL SECRETARY MEDICAL HEALTH AND FAMILY WELFARE U P AND Vs. U P LABORATORY TECHNICIANS ASSOCIATION
October 9, 1998
ABDUL AZEEM Vs. MANAGER PRABANDHAK MADRASA JAMIA MIFTAHUL ULOOM MAU
August 11, 1998
Abdul Aziz Vs. State
December 18, 1998
ABDUL GAFFAR @ LALA Vs. DISTRICT MAGISTRATE, RAE BARELI AND ANOTHER
February 26, 1998
ABDUL MALIK Vs. ADHIKSHAK JANPAD KARAGAR BARENLY
January 6, 1998
ABDUL QADEER Vs. XLTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
September 4, 1998
ABDUL QAYYUM Vs. STATE OF UTTAR PRADESH
February 18, 1998
ABDUL RAUF KHAN Vs. ABDUL SAMAD
October 9, 1998
ABHAY RAJ SINGH Vs. UPPER ZILADHIKARI PRASHASHAN SULTANPUR
October 15, 1998
ABHIMANYU RAI Vs. STATE OF U P
March 4, 1998
ABHISHEK SRIVASTAVA Vs. STATE OF U P
August 17, 1998
ABID ALI DECD Vs. VITH ADDL DISTRICT JUDGE LUCKNOW
October 23, 1998
ABU ZAID MINOR Vs. PRINCIPAL MADRASA TUL ISLAH SARAIMIR AZAMGATH
July 28, 1998
ACHHEY LAL Vs. STATE OF U P
July 14, 1998
ADITI SINGH TOMAR Vs. STATE OF U P
October 8, 1998
AHMAD AZMI Vs. STATE OF U P
January 7, 1998
AHMAD JAN Vs. STATE OF U P
April 30, 1998
AHMAD ULLAH KHAN Vs. STATE OF U P AND ANOTHER
August 19, 1998
AJAI KRISHNA PANDEY Vs. STATE OF U P
April 28, 1998
AJAI KUMAR MISRA Vs. SECRETARY OF INSTITUTIONAL FINANCE U P SHASAN
November 27, 1998
AJAY IRON AND STEEL WORKS Vs. UNION OF INDIA
November 18, 1998
AJAY KUMAR JAISWAL Vs. SHANTI SINGH
April 17, 1998
AJAY KUMAR JAITLY Vs. STATE OF U P AND ANOTHER
December 1, 1998
AJAY KUMAR SAH Vs. COMMISSIONER UTTAR PRADESH AVAS EVAM VIKAS PARISHAD
November 13, 1998
AJAY SINGH Vs. BOARD OF REVENUE
March 20, 1998
AJIT KUMAR SEN Vs. STATE OF U P
January 21, 1998
AKBAR ALI Vs. STATE OF U P
May 15, 1998
AKHILA NAND PANDEY Vs. STATE OF U P AND ANOTHER
September 7, 1998
AKHTAR HUSSAIN Vs. SANT KABIR SAHKARI KATAI MILLS LTD
February 12, 1998
ALFA CASTINGS PVT. LTD. Vs. CEGAT AND ANR.
August 28, 1998
ALI SHER Vs. STATE OF U P
August 6, 1998
ALKA MOHAN WAHI Vs. DISTRICT SUPPLY OFFICER ASSISTANT DIRECTOR VARANASI
May 29, 1998
ALLAHABAD CANNING COMPANY Vs. REGIONAL DIRECTOR E S I C
April 15, 1998
ALLAHABAD DEVELOPMENT AUTHORITY Vs. SAIFFUDDIN
May 8, 1998
ALLAHABAD DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE
January 23, 1998
ALLAHABAD DEVELOPMENT AUTHORITYS Vs. CIVIL JUDGE JUNIOR DIVISION EAST ALLAHABAD
August 27, 1998
ALLAHABAD UNIVERSITY Vs. SHRUTI CHATURVEDI
July 31, 1998
ALLAUTIDIN Vs. STATE OF U P
January 13, 1998
AMAL KUMAR CHATTERJEE Vs. STATE OF U P
July 27, 1998
AMAR CHAND AGRAWAL Vs. COMMISSIONER OF INCOME TAX
April 25, 1998
AMAR PRATAP BHARTI Vs. PRESIDING OFFICER LABOUR COURT BAREILLY AND ANOTHER
September 8, 1998
AMIR PRASAD Vs. STATE OF U P
July 20, 1998
AMIT Vs. STATE OF UTTAR PRADESH
August 28, 1998
AMIT KUMAR SHARMA Vs. VITH ADDL DISTRICT AND SESSIONS JUDGE BIJNOR
May 8, 1998
AMIT SAXENA AND OTHERS Vs. ZILA BASIC SHIKSHA ADHIKARI, JALAUN AT ORAI AND OTHERS
May 26, 1998
AMITA ARYAS Vs. ADDITIONAL DISTRICT JUDGE XITH ALLAHABAD
December 2, 1998
AMRISH TRIVEDI ALIAS NIKKI Vs. STATE OF U P
May 18, 1998
AMRITA DEVI Vs. COMMISSIONER FAIZABAD
September 4, 1998
AMROHA TEXTILE WESTE ASSOCIATION Vs. RAJYA KRISHIN UTPADAN MANDI PARISHAD LUCKNOW
November 18, 1998
ANAND KUMAR VERMA Vs. IV ADDL DISTT JUDGE SAHARANPUR
July 14, 1998
ANAND KUMARI Vs. STATE OF U P
September 1, 1998
ANAND PRAKASH Vs. VI ADDL DISTRICT JUDGE SAHARANPUR
December 9, 1998
ANAND SINGH Vs. TAX RECOVERY OFFICER, INCOME TAX DEPARTMENT AND OTHERS
January 7, 1998
ANANT LAL UPADHYAYA Vs. STATE OF U P
November 11, 1998
ANANT RAM SHARMA Vs. STATE OF U P
December 8, 1998
ANARUDDIN Vs. STATE OF U P
September 23, 1998
ANATH NATH NEOGI Vs. STATE OF U P
January 21, 1998
ANGOORI DEVI GUPTA Vs. PRESCRIBED AUTHORITY CIVIL JUDGE JUNIOR DIVISION SHIKOHABAD
July 24, 1998
ANGURI DEVI Vs. IIND ADDL DISTRICT JUDGE PRATAPGARH
April 16, 1998
ANIL AGARWAL Vs. VALUATION OFFICER
November 12, 1998
ANIL KUMAR Vs. DISTRICT MAGISTRATE BADAUN AND ANOTHER
May 6, 1998
ANIL KUMAR Vs. U P RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
April 7, 1998
ANIL KUMAR AGARWAL Vs. ASSISTANT LABOUR COMMISSIONER MATHURA
September 2, 1998
ANIL KUMAR KARNWAL Vs. STATE OF U P
November 26, 1998
ANIL KUMAR NIGAM Vs. STATE OF U P
July 14, 1998
ANITA ARYA Vs. A D J
December 2, 1998
ANMOL DAIRY Vs. COLLECTOR UDHAM SINGH NAGAR
November 19, 1998
ANSAR AHMAD Vs. SUB DIVISIONAL OFFICER KAIRANA
October 3, 1998
ANSAR AHMAD Vs. SUB DIVISIONAL OFFICER KAIRANA
March 10, 1998
ANUDDIN SHAHS Vs. STATE OF U P
December 11, 1998
ANUP PRATAP SINGH Vs. PRINCIPAL UDAI PRATAP MAHAVIDYALAY AUTONOMOUS
September 9, 1998
ANUPAM KHAD BHANDAR Vs. STATE OF U P
August 6, 1998
ANUPAM SARI CENTRES Vs. COLLECTOR PADRAUNA
November 3, 1998
ANURAG TRIPATHI Vs. BANK OF BARODA
July 31, 1998
ANURUDH PRATAP SINGH Vs. STATE OF U P
August 3, 1998
ANWAR AHMAD SIDDIQUI Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD
September 4, 1998
Anwar Uddin Vs. Ist Addl. Dist. Judge, Aligarh and others
December 21, 1998
ARJUN AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
January 13, 1998
ARJUN SINGH Vs. ADDITIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION BAREILLY
April 17, 1998
ARUN Vs. MAHIPAL
December 10, 1998
ARUN KUMAR Vs. STATE OF PUNJAB
September 3, 1998
ARUN KUMAR Vs. STATE OF U P
September 17, 1998
ARUN KUMAR JAIN Vs. U P FINANCIAL CORPORATION
February 10, 1998
ARUN KUMAR SINGH Vs. STATE OF U P
August 6, 1998
ARUN KUMAR SINGH Vs. STATE OF U P
July 27, 1998
ARVIND KUMAR Vs. ADDL CHIEF JUDICIAL MAGISTRATE MAHA MAYA NAGAR
March 19, 1998
ARVIND KUMAR PANDEYS Vs. HIGH COURT OF JUDICATURE ALLAHABAD
January 16, 1998
ARVIND SAHAI Vs. STATE OF U P AND ANOTHER
August 25, 1998
ARVIND SHANKER BANSAL Vs. MAHENDRA VIKRAM VIR SINGH
August 17, 1998
ARYA ABHUSHAN BHANDAR Vs. UNION OF INDIA
March 23, 1998
ASARFI LAL Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
May 21, 1998
ASHA RAM Vs. STATE
May 11, 1998
ASHA TEXTILES P LTD Vs. STATE OF U P
March 9, 1998
ASHA TEXTILES PRIVATE LIMITED Vs. STATE OF U P
September 3, 1998
ASHARFI LAL Vs. STATE OF UTTAR PRADESH
January 13, 1998
ASHIF Vs. STATE OF U P
March 11, 1998
ASHIKA PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD AND ANOTHER
August 18, 1998
ASHIM ADHIKARI Vs. STATE OF U P
January 8, 1998
ASHOK Vs. STATE OF U P AND ANOTHER
March 4, 1998
ASHOK KUMAR Vs. D I O S VARANASI
March 3, 1998
ASHOK KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
March 3, 1998
ASHOK KUMAR Vs. VIITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
August 11, 1998
ASHOK KUMAR Vs. STATE OF U P
August 26, 1998
ASHOK KUMAR Vs. STATE OF U.P.
September 11, 1998
ASHOK KUMAR Vs. DISTRICT MAGISTRATE JALAUN
September 25, 1998
ASHOK KUMAR Vs. DISTRICT JUDGE KANPUR NAGAR
November 26, 1998
ASHOK KUMAR GAUR Vs. UTTAR PRADESH FINANCIAL CORPORATION
March 4, 1998
ASHOK KUMAR MAURYA Vs. STATE OF U P
January 19, 1998
ASHOK KUMAR SINGH Vs. STATE OF U P
April 21, 1998
ASHOK KUMAR SINGH Vs. UNION OF INDIA
August 24, 1998
ASHOK KUMAR SINGH Vs. STATE OF U P
September 15, 1998
ASHOK KUMAR TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
September 10, 1998
ASHOK KUMARS Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION JHANSI
July 31, 1998
ASHOK KUMARS Vs. KAMESHWAR NATH
October 27, 1998
ASHOK THAPAR Vs. VIJAYA BANK
March 23, 1998
ASHU TAMARA ALIAS ASHISH Vs. STATE OF UTTAR PRADESH
March 27, 1998
ASHUTOSH KUMAR GUPTA ALIAS SONU Vs. PRABHAT KUMAR GUPTA
July 27, 1998
ASHWANI KUMAR KOHLI Vs. ANITA
March 11, 1998
ASIM ADHIKARI Vs. STATE OF UTTAR PRADESH
January 8, 1998
ATAL SINGH Vs. STATE OF U P
August 16, 1998
ATAL SINGH Vs. STATE OF U P
August 6, 1998
Atal Singh Vs. State of U.P.
August 8, 1998
ATAR SINGH Vs. STATE OF U P
September 7, 1998
ATAR SINGH Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT
April 21, 1998
ATIQ AHMAD; SHARIF; MOHD ANEES; MOHD LAEEK HAFIZ; MOHD ABRAR Vs. STATE OF U P
October 5, 1998
ATMA RAM Vs. DISTRICT JUDGE DEHRADUN
November 30, 1998
ATMA RAM SRIVASTAVA Vs. STATE OF U P
September 9, 1998
AVNEESH KUMARS Vs. DIRECTOR INDIAN VETERINARY RESERCH INSTITUTE BAREILLY
December 9, 1998
AWADESH PANDEY Vs. UNION OF INDIA
March 30, 1998
AWADH NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
September 1, 1998
AWADHESH PRASAD SHUKLA Vs. S H O R S KHIRI ALLAHABAD
December 4, 1998
AWDESH KUMAR Vs. INDIAN RAILWAY CONSTRUCTION CO
August 11, 1998
AYODHYA NATH DUBEY Vs. A D J KANPUR NAGAR
November 16, 1998
AYODHYA PRASAD Vs. ASSISTANT SETTLEMENT OFFICER CONSOLIDATION BASTI
December 21, 1998
AYURVEDIYA CHIKITSA PARISHAD U P Vs. STATE OF UTTAR PRADESH
April 1, 1998
AZAD BRICK FIELD Vs. COMMISSIONER SALES TAX U P LUCKNOW
March 4, 1998
AZAM MEER KHAN Vs. ALIGARH MUSLIM UNIVERSITY
May 26, 1998
AZIM BUX Vs. ZILA BASIC SHIKSHA ADHIKARI
May 22, 1998
B H E L HARIDWAR Vs. PRESIDING OFFICER LABOUR COURT MEERUT
November 10, 1998
BABOO LAL Vs. STATE BANK OF INDIA BOMBAY
February 12, 1998
BABU KHAN Vs. STATE OF U P
April 13, 1998
BABU LAL Vs. STATE OF U P
July 2, 1998
BABU LAL Vs. STATE OF UTTAR PRADESH
July 22, 1998
BABU RAM Vs. STATE OF U P
January 8, 1998
BABU RAM Vs. STATE OF U P
January 1, 1998
BACHCHU Vs. STATE OF UTTAR PRADESH
November 20, 1998
BADRI Vs. ADDITIONAL COLLECTOR GHAZIPUR
April 17, 1998
BAGPAT CO OPERATIVE SUGAR MILLS LTD Vs. JUDICIAL MAGISTRATE 1ST CLASS MEERUT
February 23, 1998
BAHORI SINGH Vs. DISTRICT MAGISTRATE
July 31, 1998
BAJAJ CARPET INDUSTRIES LTD Vs. CEGAT
March 16, 1998
BAKHTAWAR SINGH Vs. ARUN
September 21, 1998
BALAJI OIL AND DAL MILL Vs. STATE OF U P
May 2, 1998
BALAK SINGH KUSHWAHA Vs. STATE OF U P
October 6, 1998
BALESHWAR SINGH Vs. STATE OF UTTAR PRADESH
December 9, 1998
BALLI DEVI Vs. STATE OF U P
November 2, 1998
BALRAJ SINGHS Vs. SACHIV MAHAPRABANDHAK DISTRICT CO OP BANK LTD
August 28, 1998
BALRAM YADAVS Vs. STATE OF U P
November 11, 1998
BALVINDER KAUR Vs. SARDAR GURMEET SINGH
July 21, 1998
BANARAS HINDU UNIVERSITY Vs. VIKAS JAIN
June 4, 1998
BANARAS HINDU UNIVERSITY Vs. DEEPAK KUMAR SINGH
November 20, 1998
BANARAS HINDU UNIVERSITY VARANASI Vs. VIKAS JAIN
April 6, 1998
BANDHU YADAV Vs. DISTRICT MAGISTRATE
May 8, 1998
BANK OF INDIA Vs. METALFABS INDIA LTD
January 10, 1998
BANKEY BIHARI Vs. SURYA NARAIN ALIAS MUNNOO
May 8, 1998
BANKEY LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MATHURA
August 19, 1998
BANKEY LAL AGARWAL Vs. STATION HOUSE OFFICER
May 6, 1998
BANSAL BROTHERS Vs. XIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
November 26, 1998
BARRYA AUTO ANCILLARIES P LTD Vs. INDUSTRIAL TRIBUNAL LUCKNOW AND ANOTHER
May 2, 1998
BASANT SINGH Vs. STATE OF U P
July 16, 1998
BASHEER Vs. STATE OF U P
January 27, 1998
BASTI SUGAR MILL COMPANY LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE FAIZABAD
August 12, 1998
BASTI SUGAR MILLS CO LTD Vs. STATE OF U P
August 11, 1998
BASTI SUGAR MILLS COMPANY LTD. Vs. PREM CHAND AND OTHERS
September 25, 1998
BATA INDIA LIMITED Vs. COMMISSIONER SALES TAX U P
July 15, 1998
BATA INDIA LTD Vs. SECOND A D J
August 19, 1998
Bata India Ltd. Vs. Addl. District Judge II Gorakhpur
August 19, 1998
BENGANI FOOD PRODUCTS PRIVATE LTD Vs. OFFICIAL LIQUIDATOR
July 22, 1998
BHAGAUTI PRASAD Vs. GAYA PRASAD
December 25, 1998
BHAGELU AND ORS. Vs. SPL. AND ADDL. DISTRICT JUDGE AND ORS.
October 16, 1998
BHAGIRATH Vs. STATE OF U P
December 15, 1998
BHAGIRATHI PANDEY Vs. SPECIAL JUDGE PREVENTION OF CORRUPTION VARANASI
February 17, 1998
BHAGMANIYA DEVI Vs. STATE OF U P
September 2, 1998
BHAGWAN DAS GUPTA Vs. XTH ADDL. DISTRICT JUDGE
May 28, 1998
BHAGWAN DAS GUPTA Vs. XTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
January 1, 1998
BHAGWAN DASS Vs. STATE
June 19, 1998
BHAGWAN DEEN Vs. STATE OF U P
June 11, 1998
BHAGWAN SINGH SISODIA Vs. STATE OF U P
September 4, 1998
BHAGWAN SWAROOP SINGH Vs. DHARM PAL SINGH
November 25, 1998
BHAGWAT SINGH Vs. RAJENDRA PRASAD
January 1, 1998
BHAGWATI DAYAL SINGH Vs. STATE OF UTTAR PRADESH
February 21, 1998
BHAGWATI PRASAD KHETAN Vs. NAGAR PALIKA
April 9, 1998
BHAGWATI PRASAD TEWARI Vs. STATE OF U P
July 31, 1998
BHAIRON PRASAD SHARMA Vs. RENT CONTROL AND EVICTION OFFICER
October 24, 1998
BHANWAR SINGH Vs. STATE OF U P
September 21, 1998
BHARAT HEAVY ELECTRICALS LTD Vs. GODAWARI DEVI ALIAS GODAMBARI DEVI
March 26, 1998
BHARAT HEAVY ELECTRICALS LTD Vs. UNION OF INDIA UOI
March 19, 1998
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFIER LABOUR COURT MEERUT AND ANOTHER
November 10, 1998
BHARAT JAN KALYAN SAMITI Vs. UNION OF INDIA
August 28, 1998
BHARAT LAL TEWARI Vs. STATE OF UTTAR PRADESH
April 22, 1998
BHARAT YADAV Vs. STATE OF UTTAR PRADESH
February 12, 1998
BHAVYA COLONIZERS AND ESTATE DEVELOPERS PVT LIMITED GORAKHPUR Vs. STATE OF U P
March 23, 1998
BHAVYA COLONIZERS AND ESTATES Vs. DEVELOPERS PRIVATE LIMITED
March 13, 1998
BHAVYA COLONIZERS AND ESTATES DEVELOPERS PRIVATE LIMITED Vs. STATE OF U P
March 3, 1998
BHEEM Vs. STATE OF U P
April 1, 1998
BHIKHARI Vs. UPPER COLLECTOR DEORIA
January 22, 1998
BHIM SINGHS Vs. DISTRICT BASIC SHIKSHA ADHIKARI BALLIA
August 13, 1998
BHOLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
November 11, 1998
BHOLA NATH SITA RAM Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
February 24, 1998
BHOLA NATH YADAV Vs. JOINT DIRECTOR OF EDUCATION AND ANOTHER
February 20, 1998
BHOLA PRASAD TEWARI AND OTHERS Vs. THE CHIEF REVENUE OFFICER, ALLAHABAD AND OTHERS
July 21, 1998
BHOLA SINGHS Vs. INDRA NARAIN
September 2, 1998
BHOLA SUGAR MILLS P LTD Vs. STATE OF U P
February 20, 1998
BHOTA Vs. STATE OF U P
September 9, 1998
BIRAJ MISTRI Vs. DISTRICT PANCHAYAT RAJ OFFICER PILIBHIT
March 24, 1998
BISHAMBHAR DAYAL Vs. STATE OF UTTAR PRADESH
January 21, 1998
BISHAN CHANDS Vs. DISTRICT JUDGE ALIGARH
December 14, 1998
BOARAR AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 12, 1998
BRIG R N SRIVASTAVA Vs. SURVEY OF INDIA
July 30, 1998
BRIJ MOHAN Vs. JANAK SINGH
June 2, 1998
BRIJESH KUMAR MAHRAJ Vs. BRIJ SUNDER LAL
March 31, 1998
BRIJESH KUMAR MAHRAJ Vs. BRIJ SUNDER LAL AND ANOTHER
April 7, 1998
BRIRAJ SINGH SHISHODIYA Vs. STATE OF U P
December 16, 1998
BRUSHWARE AND COMPANY LTD Vs. AGARWAL BRISTLES CORPORATION COMPANY
November 2, 1998
BUCKEYE MACHINE P LTD Vs. CANARA BANK AND ANOTHER
November 25, 1998
BUDDHI SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE ADMINISTRATIVE ALIGARH
August 24, 1998
BUDHU LAL ALIAS BUDH RAM DECD Vs. DISTRICT JUDGE ALLAHABAD
March 4, 1998
BUNDELKHAND UNIVERSITY Vs. DISTRICT CONSUMER FORUM
May 11, 1998
BUNIYAD HUSAINS Vs. ZILA ADHIKARI BARABANKI AND ANOTHER
March 3, 1998
BUNIYAD HUSSAIN Vs. RAJ KUMARI
November 30, 1998
C L MAHESHWARI Vs. STATE OF U P
January 19, 1998
C N THAPLIYAL Vs. DIRECTOR OF HIGHER EDUCATION
May 11, 1998
CANARA BANK Vs. UNION OF INDIA UOI MINISTRY OF LABOUR
February 11, 1998
CANARA BANK Vs. LAKSHMI NARAIN RAJIV KUMAR
September 23, 1998
CARLTON HOTEL P LTD Vs. XTH ADDITIONAL DISTRICT JUDGE
July 23, 1998
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA UOI
February 27, 1998
CH. ATTAR SINGH Vs. SUBHASH OIL MILLS (P). LTD.
August 18, 1998
CHAMELI DEVIS Vs. VITH ADDL DISTRICT JUDGE AGRA
November 9, 1998
CHAMELI TRIPATHI Vs. COMMITTEE OF MANAGEMENT
September 17, 1998
CHAMNO DEVI Vs. SHANKAR
September 22, 1998
CHAND GUPTA Vs. XVIII ADDITIONAL DISTRICT JUDGE MEERUT
December 15, 1998
CHAND GUPTA Vs. XVIII A D J MEERUT
August 15, 1998
CHANDA Vs. IIND ADDITIONAL DISTRICT JUDGE PRATAPGARH
April 16, 1998
CHANDA Vs. STATE OF U.P. AND OTHERS
July 14, 1998
CHANDEL RICE MILLS PRIVATE LIMITED Vs. STATE OF U P
November 17, 1998
CHANDRA PAL SINGH Vs. STATE OF U P
April 1, 1998
CHANDRA PAL SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
January 12, 1998
CHANDRA PRAKASH ARORA Vs. DISTRICT JUDGE SAHARANPUR
February 7, 1998
CHANDRA PRAKASH TYAGI Vs. STATE OF U P
September 11, 1998
CHANDRA PRAKASH TYAGI Vs. STATE OF U.P. AND ANR.
September 1, 1998
CHANDRA SHEKHAR LAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
September 4, 1998
CHANDRA SHEKHAR LAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
April 9, 1998
CHANDRA SHEKHAR MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND ANOTHER
February 10, 1998
CHANDRA VASUDEVA Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLIES DELEGATED AUTHORITY MEERUT
November 17, 1998
CHANDRADHAR PRASAD NARAYAN SINGH Vs. STATE OF U P
February 11, 1998
CHANDRADHAR PRASAD NARAYAN SINGH Vs. STATE OF U P
February 18, 1998
CHANDRAVATI POLYMERS PVT LIMITED Vs. SECRETARY, CBE AND C
September 2, 1998
CHANDRIKA AND ORS. (IN JAIL) Vs. STATE OF U.P.
July 22, 1998
CHANDRIKA PRASAD Vs. A.C.M., KANPUR
October 28, 1998
CHANDRIKA PRASAD Vs. STATE OF U P
September 2, 1998
CHANNEY LAL Vs. DIRECTOR MALARIA RESERCH CENTRE
December 16, 1998
CHATURI (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI CAMP AT MIRZAPUR AND OTHERS
July 28, 1998
CHATURTH SHRENI KARMCHARI SANGH SICHAI VIBHAG U P Vs. STATE OF U P
August 13, 1998
CHAUPAL SINGHS Vs. COMMISSIONER GARHWAL DIVISION
August 7, 1998
CHAWLA HOME PRODUCTS P LTD Vs. STATE OF U P
November 3, 1998
Chet Ram Vs. State of U.P.
March 3, 1998
CHHANGA Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR
May 25, 1998
CHHANGUR @ MANKI Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND
January 13, 1998
CHHEDI LAL MISRA Vs. CIVIL JUDGE LUCKNOW
October 13, 1998
CHHETRIYA SRI GANDHI ASHRAM Vs. IIND ADDITIONAL DISTRICT JUDGE
July 20, 1998
CHHOTA BHAI MUNNU BHAI AND CO Vs. STATE OF U P
November 11, 1998
CHHOTKANNE Vs. STATE
September 11, 1998
CHHOTKAU Vs. STATE OF U P
March 18, 1998
CHUNMUN Vs. DISTRICT MAGISTRATE SONBHADRA
September 3, 1998
CHUNNI LAL Vs. STATE OF U P
May 29, 1998
CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE Vs. STATE OF U P
February 6, 1998
CO OPERATIVE BANK STAFF ASSOCIATION UTTAR PRADESH UNIT Vs. STATE OF U P
September 4, 1998
COMMISSIONER OF INCOME TAX Vs. DINESH PHARMACEUTICALS
February 9, 1998
COMMISSIONER OF INCOME TAX Vs. O N G C
February 9, 1998
COMMISSIONER OF INCOME TAX Vs. PRAKASH CO
January 27, 1998
COMMISSIONER OF INCOME TAX Vs. TULSI RAM SITA RAM
February 11, 1998
COMMISSIONER OF INCOME TAX Vs. PANDEY B D
February 10, 1998
COMMISSIONER OF INCOME TAX Vs. AMAR SINGH
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. MURLI MANOHAR DECEASED THROUGH LR
January 20, 1998
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. BHAI DHAIN SINGH AND CO
December 21, 1998
COMMISSIONER OF TRADE TAX Vs. TARA ENGINEERING WORKS
March 20, 1998
COMMISSIONER OF TRADE TAX Vs. NATIONAL CEREAL PRODUCTS LIMITED
July 16, 1998
COMMISSIONER OF WEALTH TAX Vs. ABDUL HAFIZ
January 16, 1998
COMMISSIONER OF WEALTH TAX Vs. CHHAIL BEHARI LAL
January 20, 1998
COMMISSIONER SALES TAX Vs. BRITISH PAINTS INDIA LTD
August 26, 1998
COMMISSIONER SALES TAX U P Vs. STERLING MACHINE TOOLS
December 2, 1998
COMMISSIONER SALES TAX U P LUCKNOW Vs. MODI PAUN LTD
August 4, 1998
COMMISSIONER SALES TAX U P LUCKNOW Vs. PRAHLAD INDUSTRIES
August 5, 1998
COMMISSIONER SALES TAX U P LUCKNOW Vs. MUZAFFARNAGAR POLY PLAST PVT LTD
April 15, 1998
COMMISSIONER SALES-TAX U P LUCKNOW Vs. GREEN CARRIERS AND CONTRACTORS DELHI PVT LTD
November 19, 1998
COMMISSIONER TRADE TAX U P Vs. CAREW AND COMPANY LIMITED
September 4, 1998
COMMISSIONER TRADE TAX U P LUCKNOW Vs. BATTRA P P CAPS INDUSTRY
April 17, 1998
COMMISSIONER TRADE TAX U P LUCKNOW Vs. ASHOKA RICE MILLS
March 20, 1998
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
May 22, 1998
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE BALLIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY XIVTH REGION AZAMGARH
January 29, 1998
COMMITTEE OF MANAGEMENT ANJUMAN ISLAMIYA MARIYADIH Vs. ASSISTANT REGISTRAR CHITS FIRMS AND SOCIETIES
February 26, 1998
COMMITTEE OF MANAGEMENT ANJUMAN MOIN UT TULABA BULANDSHAHAR AND Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS U P MEERUT
August 3, 1998
COMMITTEE OF MANAGEMENT ARYA KANYA INTER COLLEGE SECUNDRA RAU ALIGARH Vs. SECRETARY ARYA KANYA INTER COLLEGE SECUNDRA RAU ALIGARH
September 1, 1998
COMMITTEE OF MANAGEMENT ARYA KANYA PATHSHALA INTERMEDIATE COLLEGE LUCKNOW Vs. JOINT DIRECTOR OF EDUCATION WOMEN ALLAHABAD
August 25, 1998
COMMITTEE OF MANAGEMENT BABA RAGHAV DAS POST GRADUATE COLLEGE DEORIA AND Vs. STATE OF U P
September 17, 1998
COMMITTEE OF MANAGEMENT BARNI JAIN UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
October 7, 1998
COMMITTEE OF MANAGEMENT BRAHMARSHI SRI RAM KRISHNA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
July 24, 1998
COMMITTEE OF MANAGEMENT BRANCHMARSHI SRI RAM KRISHNA INTER COLLEGE WALIDPUR DISTT MAU Vs. D I O S DISTT MAU
July 7, 1998
COMMITTEE OF MANAGEMENT D A V INTER COLLEGE ALIGARH Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
April 1, 1998
COMMITTEE OF MANAGEMENT DWARIKA PRASAD SECONDARY SCHOOL JAUNPUR Vs. DY DIRECTOR OF EDUCATION AZAMGARH
September 1, 1998
COMMITTEE OF MANAGEMENT GANESH SMARAK ADARSH INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
August 17, 1998
COMMITTEE OF MANAGEMENT J N SMARAK POST GRADUATE COLLEGE MAHARAJGANJ Vs. GORAKHPUR UNIVERSITY
July 30, 1998
COMMITTEE OF MANAGEMENT J V INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION MADHYMIK SAHARANPUR
August 17, 1998
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. JT DIRECTOR OF EDUCATION I REGION MEERUT
November 20, 1998
COMMITTEE OF MANAGEMENT KISAN ADARSH INTER COLLEGE Vs. STATE OF U P
October 29, 1998
COMMITTEE OF MANAGEMENT MADRASA ISLAMIA Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
July 22, 1998
COMMITTEE OF MANAGEMENT MAHARAJGANJ INTER COLLEGE MAHARAJGANJ Vs. JOINT DIRECTOR
February 27, 1998
COMMITTEE OF MANAGEMENT MAHATMA GANDHI VIDHYALAYA HIGHER SECONDAR SCHOOL Vs. D I O S KANPUR DEHAT
December 10, 1998
COMMITTEE OF MANAGEMENT MANOKARAN KANYA JUNIOR HIGH SCHOOL SHAHJAHANPUR Vs. DISTRICT BASIC EDUCATION OFFICER SHAHJAHANPUR
August 26, 1998
COMMITTEE OF MANAGEMENT OF L P C ARYA KANYA INTER COLLEGE MATHURA AND Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY AGRA
November 23, 1998
COMMITTEE OF MANAGEMENT PACHOTTAR NATIONAL INTER COLLEGE GHAZIPUR Vs. REGIONAL JOINT DIRECTOR OF EDUCATION 5TH REGION VARANASI
August 10, 1998
COMMITTEE OF MANAGEMENT RAJA MOHAN GIRLS DEGREE COLLEGE FAIZABAD AND Vs. STATE OF U P
October 7, 1998
COMMITTEE OF MANAGEMENT SHANTANAND SWATANTRA BHARAT INTER COLLEGE AMILA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AZAMGARH
September 1, 1998
COMMITTEE OF MANAGEMENT SHIKSHA PRACHARINI SABHA Vs. U P ZILADHIKARI
November 27, 1998
COMMITTEE OF MANAGEMENT SHRI GURU GOVIND SINGH INTER COLLEGE BAREILLY AND Vs. JOINT DIRECTOR OF EDUCATION BAREILLY
August 10, 1998
COMMITTEE OF MANAGEMENT SHRI LALLAN JI BRAHMACHARI INTER COLLEGE BHARATPUR Vs. STATE OF U P
January 19, 1998
COMMITTEE OF MANAGEMENT SHRI SHIVAJI NATIONAL INTER COLLEGE HANSIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR AND ANOTHER
September 18, 1998
COMMITTEE OF MANAGEMENT SRI GANDHI ADARSH INTER COLLEGE LAVEDI Vs. JOINT DIRECTOR OF EDUCATION KANPUR
August 13, 1998
COMMITTEE OF MANAGEMENT SRI J A VIDYALAY Vs. DY REGISTRAR FILMS SOCIETIES AND CHITS
August 26, 1998
COMMITTEE OF MANAGEMENT SRI JANTA AUDYOGIK VIDYALAYA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS KANPUR REGION KANPUR
August 30, 1998
COMMITTEE OF MANAGEMENT SRI JANTA AUDYOGIK VIDYALAYA SHERPUR GURHA KANPUR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS KANPUR
August 26, 1998
COMMITTEE OF MANAGEMENT SRI M D JAIN INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
May 1, 1998
COMMITTEE OF MANAGEMENT SRI TEJ BAHADUR SINGH INTERMEDIATE COLLEGE NIGOH Vs. DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
October 27, 1998
COMMITTEE OF MANAGEMENT, KARN KSHETTRA INTER COLLEGE AND ANOTHER Vs. REGIONAL DY. DIRECTOR OF EDUCATION (SEC.), KANPUR REGION AND OTHERS
February 12, 1998
COMMITTEE OF MANAGEMENT, RASHTRIYA KRISHI AWAM UDYOG INTER COLLEGE AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, BAREILLY AND OTHERS
January 27, 1998
CONSTABLE J N RAI Vs. S S P
October 27, 1998
COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION NEW DELHI Vs. DISTRICT JUDGE AGRA
November 25, 1998
CRYSTAL AND CHEMICAL LABORATORIES Vs. COMMISSIONER TRADE TAX
November 10, 1998
D C M SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
November 27, 1998
D K JAIN Vs. ADDL COLLECTOR REVENUE AND FINANCE A D M REVENUE AND FINANCE LUCKNOW
March 3, 1998
D S BATRA Vs. LAL CHAND SINGH
November 24, 1998
D S CHAUDHARY Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
August 28, 1998
D.R. CHEMICALS AND FERTILIZERS (P.) LTD. Vs. KANPUR PLASTIPACK LTD.
November 9, 1998
DADDAN SINGH Vs. SRI DEV NARAIN SINGH JUNIOR HIGH SCHOOL NOW HIGH SCHOOL
May 20, 1998
DAL CHAND AGARWAL Vs. DIVISIONAL MANAGER BANK OF MAHARASHTRA POONA AND ANOTHER
July 21, 1998
DAL SINGH YADAV Vs. STATE GOVERNMENT
July 16, 1998
Dalbir and Ors. Vs. S.H.O.,R.S.Bhogpur,Distt.Ghaziabad & Ors.
March 11, 1998
Damodar Das Vs. Devendra Singh
November 18, 1998
DASHRATHS Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
July 14, 1998
DATES DISCS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 10, 1998
DAULAT Vs. STATE OF U P
May 28, 1998
DAYA RAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 3, 1998
DAYA SHANKAR Vs. STATE OF UTTAR PRADESH
July 15, 1998
DAYA SHANKAR Vs. STATE OF U P
September 21, 1998
DAYA SHANKER Vs. XTH ADDL DISTRICT JUDGE KANPUR
March 6, 1998
DCM LTD Vs. RENT CONTROL AND EVICTION OFFICER
November 5, 1998
DEBASHISH CHATTERJEE Vs. BHARAT AND ASSOCIATES
December 10, 1998
DEBASHISH CHATTERJEE Vs. BHARAT AND ASSOCIATES AND OTHERS
December 1, 1998
DEEN DAYAL GUPTA Vs. STATE OF UTTAR PRADESH
July 20, 1998
DEEPA TRIPATHI Vs. OMKAR NATH TRIPATHI
March 26, 1998
DEEPAK KUMAR BADAUNIA Vs. COLLECTOR AND DISTRICT MAGISTRATE, LALITPUR AND OTHERS
May 28, 1998
DEEPAK SHARMA Vs. DISTRICT MAGISTRATE ALIGARH
March 27, 1998
DEEPAK SRIVASTAVA Vs. SECRETARY MEDICAL EDUCATION GOVERNMENT OF U P LUCKNOW
September 1, 1998
DEEPENDRA KUMAR SRIVASTAVA AND AJAY PAL SINGH Vs. STATE OF U P
December 16, 1998
DEO NARAIN TIWARI Vs. STATE OF U P
July 14, 1998
DEPUTY COMMISSIONER OF INCOME-TAX Vs. U P RAJKIYA NIRMAN NIGAM LTD
October 30, 1998
DESH KUMAR Vs. STATE OF UTTAR PRADESH
February 19, 1998
DESH RAJ Vs. UPPER TEHSILDAR/ASSTT. COLLECTOR, 1ST CLASS, TAHSIL AND DISTRICT FATEHPUR AND OTHERS
September 3, 1998
DEVENDRA KUMAR Vs. DISTRICT JUDGE KANPUR NAGAR
February 6, 1998
DEVENDRA KUMAR Vs. DISTRICT JUDGE KANPUR NAGAR
June 2, 1998
DEVENDRA KUMAR RAI Vs. RAM GOPAL RAI
July 10, 1998
DEVENDRA SINGH Vs. STATE OF UTTAR PRADESH
January 20, 1998
DEVI PRASADS Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER
September 17, 1998
DHANANJAY DUBEY Vs. STATE OF U P
June 8, 1998
DHANESH KUMAR SRIVASTAVA Vs. DIRECTOR OF EDUCATION ALLAHABAD
February 18, 1998
DHANI RAM Vs. ZILA ADHIKARI JHANSI
August 4, 1998
DHANI RAM AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
January 16, 1998
DHARAM PAL SINGH Vs. STATE OF U P
August 21, 1998
DHARAM PAL YADAV Vs. ELECTION COMMISSION OF INDIA
March 2, 1998
DHARAM PAL YADAV Vs. ELECTION COMMISSION OF INDIA
February 3, 1998
DHARAM VEER Vs. STATE OF U P
April 27, 1998
DHARAMWATIS Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE GHAZIABAD
October 7, 1998
DHARMAWATI TEWARIS Vs. PREM SHANKER TEWARI
December 2, 1998
DHARMENDRA GUPTA Vs. STATE OF U P
September 11, 1998
DHARMENDRA KUMAR DWIVEDI Vs. THE SECRETARY, MADHYAMIK SHIKSHA PARISHAD AND ANOTHER
August 6, 1998
DHARMENDRA KUMAR JAISWAL Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD BAREILLY
April 24, 1998
DHARMENDRA NARAYAN DWIVEDI Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING LUCKNOW
August 11, 1998
DHARMENDRA PAL SINGHS Vs. 1ST ADDL DISTRICT JUDGE MATHURA
May 8, 1998
DHARMENDRA SINGH Vs. DY REGISTRAR COOPERATIVE SOCIETIES
August 21, 1998
DHURENDRA DEO SHARMA Vs. STATE OF U P
August 31, 1998
DHYAN SINGH Vs. DISTRICT PANERSAYAT RAJ OFFICER
January 7, 1998
DILRAJ YADAV Vs. IIIRD ADDITIONAL DISTRICT JUDGE AZAMGARH
April 15, 1998
DINA NATH Vs. DAN BEHARI LAL DECD
February 27, 1998
DINESH CHAND GUPTA Vs. UNION OF INDIA
March 3, 1998
DINESH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
August 21, 1998
DINESH KUMAR GUPTA Vs. STATE OF U P
November 11, 1998
DINESH KUMAR MISHRA ALIAS HIRA SAHAB MISHRA Vs. MIRZAPUR URBAN CO OPERATIVE BANK LTD
September 21, 1998
DINESH KUMAR SRIVASTAVA Vs. SAMPOORNAND SANSKRIT VISHWAVIDYALAYA AND ANOTHER
December 18, 1998
DISTRICT CO OPERATIVE FEDERATION LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES AGRA
August 18, 1998
DISTRICT COOPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
October 27, 1998
DISTT COOPERATIVE FEDERATION LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P
August 18, 1998
DIWAKAR DUTT BHATT Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY AND ANOTHER
January 16, 1998
DIWAN ENTERPRISES Vs. COMMISSIONER OF TRADE TAX UTTAR PRADESH LUCKNOW
September 25, 1998
DOODH NATH PANDEY Vs. VICE CHANCELLOR OF THE SAMPURNANAD SANSKRIT VISHWA VIDYALAYA VARANASI
November 30, 1998
DOOMER SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
September 25, 1998
DR. K.C. TANDON Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
October 24, 1998
DR. MAHENDRA KUMAR Vs. IXTH ADJ, MUZAFFARNAGAR AND ANOTHER
December 10, 1998
DR. VANDANA Vs. THE DIRECTOR OF HIGHER EDUCATION (DEGREE), U.P. AND OTHERS
January 23, 1998
DROPAL SINGH Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
September 1, 1998
DROPAL SINGH Vs. NUCLEAR POWER CORPN OF INDIA LTD
September 13, 1998
DUIRGA PRASAD Vs. VLLTH ADDITIONAL DISTT JUDGE KANPUR NAGAR
June 3, 1998
DUKHARANS Vs. BALMUKUND SINGH
February 6, 1998
DURG SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE MAINPURI
April 27, 1998
DURGA PRASAD MISRA Vs. STATE OF U P
October 6, 1998
DURGA PRASADS Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
March 6, 1998
DWARIKA NATH AGRAHARI Vs. STATE OF U P
April 15, 1998
DWARIKA NATH DUBEY Vs. DIRECTOR OF EDUCATION MADHYAMIK
April 23, 1998
DWARIKA PRASAD PANDEY Vs. ALLAHABAD DEVELOPMENT AUTHORITY
April 29, 1998
DWARIKA RAI Vs. CHAIRMAN SANYUKTA KSHETRIYA GRAMIN BANK AZAMGARH AND ANOTHER
April 10, 1998
DWARIKA SINGH RAJPUT Vs. STATE OF U P
March 5, 1998
E SEFTON AND COMPANY PVT LTD Vs. GHANSHYAM
July 30, 1998
ELLORA PAPER MILLS LTD Vs. STATE OF U P
November 10, 1998
ESTER INDUSTRIES LTD Vs. ASSTT COMMR OF C EX
April 2, 1998
ESTER INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 1998
ETAH GRAMIN BANK OFFICERS/EMPLOYEES UNION AND ANOTHER Vs. THE ETAH GRAMIN BANK AND OTHERS
May 21, 1998
EX J C RAMAKANT PANDEYS Vs. UNION OF INDIA
July 10, 1998
EX NAYAK RAM SINGH Vs. UNION OF INDIA
February 21, 1998
EXECUTIVE COMMITTEE ARYAN EDUCATION TRUST Vs. PRESCRIBED AUTHORITY UNDER SECTION 25 OF THE SOCIETIES REGISTRATION ACT SMT
September 15, 1998
FAKRUDDIN KHAN DECD Vs. XTH ADDL DISTRICT JUDGE KANPUR
March 9, 1998
FARH KHOKHA VYAVSAISE KALYAN SAMITI Vs. STATE OF U.P. AND ANOTHER
January 12, 1998
FARUKHI GLASS INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 10, 1998
FAZALUR REHMAN Vs. XII ADDL DIST JUDGE KANPUR NAGAR
March 24, 1998
FEROZABAD DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AGRA
April 13, 1998
FOOD PROCESSING EQUIPMENTS COMPANY PVT LTD Vs. STATE OF U P
August 3, 1998
FORTIS FINANCIAL SERVICES LTD Vs. K H S L INDUSTRIES LTD
August 25, 1998
G D STEELS AND GASES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
December 10, 1998
G K MAINI Vs. XTH ADDITIONAL DISTRICT JUDGE ALLAHABAD AND ANOTHER
August 12, 1998
G T C INDUSTRIES LTD Vs. PARASRAMPURIA TRADING AND FINANCE P LTD
March 25, 1998
GAINDI DEVI Vs. STATE OF U P
April 3, 1998
GAINDI DEVI Vs. STATE OF UTTAR PRADESH
March 4, 1998
GANDA LAL NISHAD Vs. STATE OF U.P. AND OTHERS
March 3, 1998
GANESH SHANKAR MISRA Vs. STATE OF U P
September 1, 1998
GANGA MADHO Vs. STATE OF U P
April 30, 1998
GANGA NAGAR SAHKARI AVAS SAMITI LIMITED Vs. STATE OF UTTAR PRADESH
December 15, 1998
GANGA PRASAD AND ANOTHER Vs. KEDAR NATH AND OTHERS
February 18, 1998
GANGA RAM Vs. SECOND ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
May 20, 1998
GANGANAGAR SAHKARI AVAS SAMITI LTD Vs. STATE OF U P
December 15, 1998
GANGESHWAR LIMITED Vs. UNION OF INDIA UOI
February 9, 1998
GANGIA Vs. STATE OF UTTAR PRADESH
July 24, 1998
GAURI SHANKAR SLIARMA Vs. IVTH ADDITIONAL DISTT JUDGE AGRA
April 7, 1998
GAUTAM SHIKSHA SAMITI Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR
September 15, 1998
GAYA PRASAD SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 1, 1998
GEETA DEVI Vs. STATE OF U P
February 9, 1998
GEETA PUMPS PRIVATE LIMITED Vs. DISTRICT JUDGE SAHARANPUR
May 28, 1998
GEETA SHARMA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION PAURI
September 2, 1998
GEMINI CONTINENTAL P LTD Vs. DISTRICT JUDGE LUCKNOW
September 4, 1998
GENDA LAL Vs. DISTRICT JUDGE KANPUR NAGAR
September 7, 1998
GENDAN LAL Vs. DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
May 22, 1998
GENDAN LAL Vs. SENIOR SUPERINTENDENT OF POLICE FARRUKHABAD
February 4, 1998
GENERAL MANAGER U P STATE CEMENT CORPN LTD Vs. SINGARI DEVI
August 24, 1998
GHANSHIAM DAS Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
September 17, 1998
GHANSHYAM COLD STORAGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 26, 1998
GHURAN DUBEY Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION VARANASI
July 15, 1998
GIRDHARI LAL Vs. IST ADDL DISTRICT JUDGE AGRA AND ANOTHER
September 17, 1998
GIRISH CHANDRA GUPTA Vs. GAMBHIR MAL PANDYA P LTD
July 28, 1998
GIRISH KUMAR MISHRA Vs. D I O S SHAHJAHANPUR
August 20, 1998
GIRISH PAL SINGH Vs. STATE OF U P
September 2, 1998
GIRJA SHANKAR PANT Vs. STATE OF U P
July 20, 1998
GIRRAJ KISHORE Vs. STATE OF U P
July 24, 1998
GIRRAJ SINGH Vs. STATE
May 22, 1998
GLASS AND MINIATURE BULB INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
October 30, 1998
GOKUL DECD Vs. BOARD OF REVENUE ALLAHABAD
November 7, 1998
GOKUL PRASAD YADAV; PUTTI LAL DWIVEDI Vs. XLLTH ADDL DISTRICT JUDGE KANPUR NAGAR
August 27, 1998
GOOD CAUSE ASSOCIATION ALLAHABAD Vs. STATE OF U P AND ANOTHER
April 7, 1998
GOPAL DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGANI AND ANOTHER
November 27, 1998
GOPAL PRASADS Vs. DISTRICT MAGISTRATE JAUNPUR AND ANOTHER
March 31, 1998
GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
December 21, 1998
GORAKHPUR COLD STORAGE PVT. LTD., GORAKHPUR Vs. STATE OF U.P. AND OTHERS
April 23, 1998
GORIYA Vs. STATE OF U P
March 2, 1998
GOVERDHAN UPADHYAY Vs. UNION OF INDIA
January 16, 1998
GOVIND PRASAD Vs. IIIRD ADDL DISTRICT JUDGE MEERUT
September 16, 1998
GOVIND RAM Vs. STATE OF U P
July 22, 1998
GOVINDPUR COLONY KALYAN SAMITI ALAHABAD Vs. ALLAHABAD DEVELOPMENT AUTHORITY
August 25, 1998
GULAB Vs. D P C
March 6, 1998
GULAB CHAND Vs. ADDITIONAL DISTRICT JUDGE SONBHADRA
September 3, 1998
GULAB HUSSAIN Vs. STATE OF U P
November 9, 1998
GULSHAN LAL Vs. IIIRD ADDL CHIEF JUDICIAL MAGISTRATE LUCKNOW
November 2, 1998
GUPTA MEDICAL STORE AGRA Vs. STATE OF U P
May 4, 1998
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 1, 1998
GURDIAL SINGH Vs. CHANDRAWATI
December 16, 1998
GURIND INDIA PVT LTD Vs. CEGAT
May 26, 1998
GYAN CHAND JAIN Vs. XIIITH ADDL DIST AND SESSIONS JUDGE AGRA
June 2, 1998
GYAN CHAND JAIN Vs. XIIITH ADDL DIST AND SESSIONS JUDGE AGRA
February 6, 1998
H P DANDIWALA Vs. COMMISSIONER OF INCOME TAX
February 11, 1998
H S KUTAULA Vs. STATE OF U P
May 29, 1998
H V K NATHAN Vs. REGIONAL DY DIRECTOR OF EDUCATION MADHYAMIK PAURI
February 20, 1998
HAFEEZ ULLAH KHAN Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
April 15, 1998
HAFIZ CHIRAGUDDINS Vs. VTH UPPER MUNSIF AGRA AND ANOTHER
August 4, 1998
HAKIM SINGH Vs. STATE OF U P
August 10, 1998
HAMMIR SINGH Vs. STATE OF U P
April 29, 1998
HARDEVA Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
February 12, 1998
HARENDRA KUMAR SINGHDHANURDHAR UPADHYAYA NAGENDRA NATH DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS
September 21, 1998
HARENDRA SINGH Vs. STATE OF UTTAR PRADESH
February 18, 1998
HARI LAL Vs. BALVANTIA
February 5, 1998
HARI LAL Vs. STATE OF U P
August 12, 1998
HARI OM Vs. STATE OF U P
May 25, 1998
HARI RAM YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 22, 1998
HARI SHANKER Vs. STATE OF UTTAR PRADESH
May 29, 1998
HARI SHARAN GOYAL Vs. BOARD OF GEVERNORS M L N REGIONAL ENGINEERING COLLEGE ALLAHABAD
November 26, 1998
HARI SINGH Vs. STATE OF U P
March 3, 1998
HARIDWAR PANDEY Vs. STATE OF U P AND ANOTHER
August 27, 1998
HARIHAR BUX SINGH Vs. SADHAN SAHKARI SAMITI LTD
August 4, 1998
HARIKESH BAHADUR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD
November 25, 1998
HARINDRA SINGH Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
November 2, 1998
HARISH CHANDRA Vs. STATE OF U P
July 10, 1998
HARISH CHANDRA SINGH Vs. STATE OF UTTAR PRADESH
December 7, 1998
HARISH CHANDRA SINGH Vs. FIRST ADDL DISTT JUDGE JAUNPUR
November 11, 1998
HARISH KASANA Vs. STATE OF UTTAR PRADESH
August 18, 1998
HARISH KASNA Vs. STATE OF U P
August 16, 1998
HARISH SINGH MEHTA Vs. UNION OF INDIA UOI
July 28, 1998
HARSH VARDHAN AGARWAL Vs. DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH
February 5, 1998
HAZARI LAL Vs. DEPUTY DIRECTOR CONSOLIDATION FIROZABAD
January 20, 1998
HAZARI PRASAD PRADHAN Vs. STATE OF U.P. AND OTHERS
January 7, 1998
HAZI ISMAIL Vs. EJAZ AHMAD
January 22, 1998
HAZI SHAFI Vs. STATE OF U P
December 7, 1998
HEAD CONSTABLE 205 SHIV KUMAR SINGH Vs. STATE OF U P
September 14, 1998
HEMANT KISHORE Vs. BRIJ RAJ KISHORE
February 24, 1998
HEMANT KUMAR TANEJA Vs. STATE OF U P
October 9, 1998
HI-TECH FLEXO TEXT P LTD Vs. CEGAT
January 6, 1998
HIFAZAT HUSAIN Vs. STATE OF U P
August 3, 1998
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. STATE OF UTTAR PRADESH
May 8, 1998
HILTEX INDUSTRIES FABRICS PVT LTD Vs. ADDITIONAL DIRECTOR GENERAL OF FACTORIES ORDINANCE EQUIPMENT FACTORY
December 9, 1998
HIND MAJDOOR SABHA U P Vs. STATE OF U P
December 9, 1998
HIND MAZDOOR SABHA CLUTTER BUCK GANJ Vs. STATE OF U P
September 8, 1998
HINDALCO INDUSTRIES LIMITED Vs. CHIEF JUDICIAL MAGISTRATE SONEBHADRA
April 30, 1998
HINDUSTAN LEVER MAZDOOR SABHA Vs. STATE OF U P
July 30, 1998
HINDUSTAN SAFETY GLASS WORKS Vs. COMMISSIONER OF SALES TAX
August 5, 1998
HINGU Vs. STATE OF UTTAR PRADESH
February 10, 1998
HIYAT KHAN Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR
May 21, 1998
HYDERABAD ASBESTOS CEMENT PRODUCTS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 25, 1998
I D TRIPATHI Vs. CHAIRMAN UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW
October 28, 1998
I T I LTD Vs. DISTRICT JUDGE ALLAHABAD
May 15, 1998
IBRAHIM AND ANR. (IN JAIL) Vs. STATE OF U.P.
March 31, 1998
IBRAR AHMAD Vs. AKHTAR AND ANR.
September 18, 1998
IFTIKHAR AHMAD SIDDIQUI Vs. STATE OF PUBLIC SERVICES TRIBUNAL LUCKNOW
April 30, 1998
IFTKHAR ANSARI Vs. STATE OF U P
April 15, 1998
IKSHA SHANKER TRIPATHI Vs. STATE OF U P
May 19, 1998
ILAM CHAND Vs. MAM CHAND
May 19, 1998
ILIYAS Vs. DISTT MAGISTRATE RAMPUR
March 17, 1998
IMRAN Vs. STATE OF UTTAR PRADESH
February 7, 1998
INAYATULLAH Vs. STATE OF U P
December 17, 1998
INDIA CASTING COMPANY Vs. CEGAT
July 31, 1998
INDIA LITERACY BOARD LUCKNOW Vs. REGISTRAR OF FIRMS SOCIETIES AND CHITS U P LUCKNOW
November 30, 1998
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF TRADE TAX LUCKNOW
October 13, 1998
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 15, 1998
INDIAN RAILWAY CONSTRUCTION CO LTD Vs. LAL MOHAMMAD
February 24, 1998
INDRA PAL Vs. STATE OF U P
September 11, 1998
INDRA PAL SINGH TOMAR Vs. STATE OF U P
August 20, 1998
INDRA VIKRAM SINGH Vs. STATE OF U P
May 6, 1998
IQRAR Vs. STATE OF U P
February 4, 1998
IRFAN AHMAD Vs. STATE OF U P
October 7, 1998
ISHWAR DAS Vs. RAM DAS GUPTA AND A
April 26, 1998
ISHWAR SARAN SHUKLA Vs. STATE OF UTTAR PRADESH
March 24, 1998
ISLAM JUNG Vs. STATE OF U P
May 13, 1998
ISRAR Vs. DISTRICT JUDGE SAHARANPUR
May 21, 1998
ITC AGRO TECH LIMITED Vs. ASHA AGRO INDUSTRIES LIMITED
February 20, 1998
ITI LIMITED Vs. DISTRICT JUDGE ALLAHABAD
May 15, 1998
J K EINT WORKS Vs. STATE OF U P
December 10, 1998
JAG MOHAN SINGH Vs. UNION OF INDIA
November 7, 1998
JAGAT NARAIN SHARMA Vs. STATE OF U P
July 31, 1998
JAGAT SINGH Vs. STATE OF U.P. AND ANOTHER
December 25, 1998
JAGBIR SINGH RANA Vs. IVTH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
April 2, 1998
JAGDAMBA GENERAL STORE Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
May 25, 1998
JAGDAMBAS Vs. SUB DIVISIONAL OFFICER SADAR MIRZAPUR
March 10, 1998
JAGDISH Vs. STATE
November 16, 1998
JAGDISH Vs. STATE
November 1, 1998
JAGDISH CHANDRA SHARMAHIGH COURT OF JUDICATURE Vs. HONBLE HIGH COURT OF JUDICATURE
May 25, 1998
JAGDISH PRASAD Vs. STATE OF U P
March 3, 1998
JAGDISH PRASAD Vs. MAHARAJ KASHI RAJ DHARAM KARYA NIDHI
December 10, 1998
JAGDISH PRASAD AGARWAL Vs. STATE OF U P
December 17, 1998
JAGDISH PRASAD SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
April 13, 1998
JAGDISH PRASADS Vs. MAHARAJ KASHI RAJ DHARAM KARYA NIDHI
October 12, 1998
JAGDISH SINGH Vs. DISTT JUDGE NAINITAL
April 3, 1998
JAGDISH SINGH Vs. DISTRICT JUDGE NAINITAL
March 4, 1998
JAGDISH SINGH Vs. DISTT JUDGE NAINITAL
March 4, 1998
JAGDISH TRIPATHI Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
November 7, 1998
JAGLAL PRASAD Vs. UNION OF INDIA
August 28, 1998
Jagroop and Ors. Vs. State of U.P.
September 14, 1998
JAGTAR SINGH CHOPRA Vs. TIRLOK CHAND
September 18, 1998
JAI BHAGWAN GOEL Vs. XVITH ADDL DIST JUDGE MUZAFFARNAGAR
July 21, 1998
JAI DUTT BRIJWASI Vs. DIRECTOR OF EDUCATION
October 28, 1998
JAI JAI RAM Vs. STATE OF U P
July 21, 1998
JAI KARAN SINGH Vs. STATE OF U P
July 15, 1998
JAI KUMAR AGARWAL Vs. FOURTH ADDITIONAL DISTRICT JUDGE, VARANASI AND ANO
May 26, 1998
JAI NARAIN RAI Vs. SENIOR SUPERINTENDENT OF POLICE ALLAHABAD
October 27, 1998
JAI PRAKASH AGARWAL Vs. PRESCRIBED AUTHORITY S D M SADAR DEORIA
November 25, 1998
JAI PRAKASH SETH Vs. CHANDRA SHEKHAR
July 28, 1998
JAIBUN NISHA Vs. STATE OF U P
September 21, 1998
JAIBUNNISHA Vs. STATE OF U.P. AND OTHERS
July 15, 1998
JALAL UDDIN Vs. IRSHAD HUSAIN
April 29, 1998
JAMILA BEGUM PRADHAN Vs. STATE OF U P
February 5, 1998
JAMILA BEGUM PRADHAN KHADDA MUZAFFAR NAGAR Vs. STATE OF U P
May 2, 1998
JAMILUDDIN Vs. SHAMSUDDIN
November 18, 1998
JAMUNA PRASAD Vs. XITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 2, 1998
JAMUNA PRASAD SINGH Vs. VTH ADDL DISTRICT JUDGE FAIZABAD
January 15, 1998
JAN SEWA KHADI GRAMUDYOG SEWA SANSTHAN Vs. CIVIL JUDGE (JR. DIVISION) AND OTHERS
July 16, 1998
JANARDAN MALL Vs. STATE OF U P
July 28, 1998
JASWANT KAUR Vs. STATE OF UTTAR PRADESH
May 8, 1998
JATA SHANKER ALIAS AWADH BIHARI Vs. STATE OF UTTAR PRADESH
July 7, 1998
JATAN Vs. STATE OF U P
July 17, 1998
JAWAHAR LAL Vs. PRESCRIBED AUTHORITY IST ADDITIONAL CIVIL JUDGE AND ANOTHER
July 29, 1998
JAWAHAR LAL SHAKYA Vs. DEPUTY DIRECTOR PASHU PALAN VIBHAG
December 14, 1998
JAWAHIR SINGH Vs. ELECTION COMMISSION OF INDIA
January 20, 1998
JAWED AHMADS Vs. STATE OF U P
August 19, 1998
JAY CYLINDERS LTD Vs. U P POLLUTION CONTROL BOARD LUCKNOW
January 16, 1998
JEET SINGH BISHT Vs. STATE OF U P
October 8, 1998
JHABBO LAL DEAD Vs. DISTRICT JUDGE DEHRADUN
August 19, 1998
JHATKU Vs. SPECIAL AND ADDITIONAL DISTRICT JUDGE AZAMGARH
October 16, 1998
JINAT KHAN Vs. DISTRICT JUDGE
March 2, 1998
JINAT RAHMAN Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
August 28, 1998
JINDAL PHOTO FILMS LTD Vs. UNION OF INDIA UOI
January 29, 1998
JITBAR LAL Vs. DIRECTOR OF SAMAJ KALYAN U.P., LUCKNOW AND OTHERS
April 23, 1998
JITENDRA Vs. HARI RAJ
December 17, 1998
JITENDRA KUMAR DUBE Vs. THE UNION OF INDIA AND OTHERS
January 20, 1998
JITENDRA PRASADS Vs. ZILA BASIC SHIKSHA ADHIKARI AZAMGARH
May 29, 1998
JITENDRA SHARMA Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
August 13, 1998
JIV NANDAN Vs. COLLECTOR MAU
September 25, 1998
JIWAN SINGH Vs. STATE OF U P
November 17, 1998
JIWAN SINGH AND SHYAM NARAIN KARWARYA ALIAS MAULA MAHRAJ Vs. STATE OF U P
January 17, 1998
JIYA LAL JAIN Vs. XIV A D J MEERUT
November 10, 1998
JOHRI MAL Vs. STATE OF U P
December 11, 1998
JOINT DIRECTOR BHARTIYA VANASPATI SARVEKSHAN MADHYA KSHETTRA ALLAHABAD AND Vs. JAN MOHAMMAD
August 11, 1998
JOLLY STEEL ROLLING MILLS Vs. CEGAT AND ANR.
July 13, 1998
JUGGILAL Vs. DISTRICT JUDGE BAHRAICH
April 22, 1998
JUNIOR WARRANT OFFICER H K PANDEY BASIC FLYING TRAINING SCHOOL BAMRAULI Vs. UNION OF INDIA
February 3, 1998
JUSTICE RETD S N SAXENA Vs. UNION OF INDIA
January 20, 1998
K C TANDON Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
March 10, 1998
K G SRIVASTAVA Vs. CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD
March 26, 1998
K SHAILJA BHALLA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
July 27, 1998
KAILASH CHAND Vs. VTH A C J MEERUT
November 17, 1998
KAILASH CHAND GAUR Vs. RAJ KUMAR SHARMA AND OTHERS
November 7, 1998
KAILASH CHANDRA Vs. IIIRD ADDITIONAL JUDGE
August 24, 1998
KAILASH KUMAR Vs. IVTH ADL DISTRICT JUDGE MORADABAD
August 11, 1998
KALAWATI DEVI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI MIRZAPUR
September 10, 1998
KALLOO MUNSHI Vs. STATE OF U P
April 2, 1998
KAMAL NARAIN SINGH Vs. STATE OF U P
February 11, 1998
KAMAL SINGH Vs. STATE OF UTTAR PRADESH
March 26, 1998
KAMIA PANDEY Vs. IVTH ADDITIONAL DISTT AND SESSIONS JUDGE ANDORS
May 6, 1998
KAMLA DEVI Vs. STATE OF U P
July 21, 1998
KAMLA SHANKERS Vs. IIIRD ADDITIONAL DISTRICT JUDGE MIRZAPUR
April 10, 1998
KAMLAPAT SINGHS Vs. STATE ELECTION COMMISSIONER PANCHAYAT AND STHANIYA NIKAYA
August 21, 1998
KAMLESH Vs. IQBAL SINGH
August 6, 1998
KAMLESH Vs. STATE
November 19, 1998
KAMLESH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
February 6, 1998
KAMLESH PARIHAR Vs. STATE OF U P
August 4, 1998
KAMLESH SINGH Vs. C B I
February 23, 1998
KAMLESHWAR DHAR DUBEY Vs. STATE OF UTTAR PRADESH AND ORS.
August 10, 1998
KAMTA PRASAD Vs. STATE OF U P
October 14, 1998
KAMTA PRASAD Vs. JAGGIYA
April 29, 1998
KANCHAN KUMAR CHAUDHARY Vs. DISTRICT JUDGE MAU
May 1, 1998
KANHAIYA LAL Vs. STATE OF U P
April 28, 1998
KANHAIYA LAL KESHARIS Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
December 15, 1998
KANHAIYA LAL TRIPATHI Vs. STATE OF U P
October 28, 1998
KANHAIYA PRASAD Vs. ASSISTANT COLLECTOR FIRST CLASS S D M BANDA AND ANOTHER
December 1, 1998
KANHIYA LAL Vs. FIRST ADDITIONAL DISTRICT JUDGE, JHANSI AND OTHERS
May 29, 1998
KANPUR CIGARETTES LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL, NEW DELHI AND ANOTHER
April 2, 1998
KANPUR DEVELOPMENT AUTHORITY Vs. BANWARI LAL
March 4, 1998
KANPUR INCOME TAX BAR ASSOCIATION Vs. UNION OF INDIA
February 11, 1998
KANTA DEVIS Vs. DISTRICT JUDGE MUZAFFARNAGAR
April 21, 1998
KANTI PRASAD SHARMA Vs. STATE OF U.P. AND OTHERS
July 6, 1998
KAPOOR CHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
December 11, 1998
KARAN SINGH Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPN TEHRI KOTHI LUCKNOW
August 13, 1998
KAUSHAL KUMAR YADAV Vs. DIRECTOR GENERAL OF POLICE LUCKNOW
February 4, 1998
KAUSLESH VIKRAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 30, 1998
KEDAR NATH RAM LAKHAN Vs. COMMISSIONER OF SALES TAX U P
March 16, 1998
KEDAR SINGHS Vs. DY DIRECTOR OF CONSOLIDATION SULTANPUR
September 17, 1998
KEDIA CASTLE DALLION INDUSTRIES LTD Vs. STATE OF U P
February 4, 1998
KEDIA CASTLE OAJIION INDUSTRIES LTD Vs. STATE OF U P
April 2, 1998
KENDRIYA UPBHOKTA SAHKARI BHANDAR LTD Vs. ADDL DISTRICT AND SPECIAL JUDGE U P LALITPUR
August 6, 1998
KESHAV LAL KHATRIS Vs. MUKHYA NAGAR ADHIKARI NAGAR MAHA PALIKA VARANASI
April 9, 1998
KHALIL ULLAH KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 18, 1998
KHAN ASIF ABDULLA Vs. INDIAN OIL CORPORATION LTD
February 4, 1998
KHARAG SINGH Vs. STATE OF UTTAR PRADESH
May 12, 1998
KHOKHA RAI Vs. XII ADDL DISTT JUDGE ALLAHABAD
December 6, 1998
KHOKHA RAI Vs. XII ADDL DISTRICT JUDGE ALLAHABAD
December 16, 1998
KHURSHED ALAM LARI Vs. STATE OF U P
February 9, 1998
KHURSHID ALI Vs. DISTRICT JUDGE
July 23, 1998
KIRAN ALIAS KIRNU Vs. STATE OF U P
September 8, 1998
KIRAN BALA Vs. KANPUR UNIVERSITY AND ANOTHER
January 29, 1998
KIRAN PAL AND KANWAR PAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW AND ANOTHER
November 2, 1998
KISAN PRODUCTS Vs. COMMISSIONER OF SALES TAX
August 27, 1998
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P
January 12, 1998
KISHAN BHADUR Vs. IIND ADDITIONAL DISTRICT JUDGE DEHRADUN
September 13, 1998
KISHAN CO-OPERATIVE SUGAR FACTORY LTD Vs. STATE OF U P
January 15, 1998
KISHAN LAL Vs. STATE OF U P
March 20, 1998
KISHAN LAL CHOUHAN Vs. STATE OF U P
September 24, 1998
KISHAN LAL GUPTA Vs. IXTH ADDITIONAL DISTRICT JUDGE GHAZIABAD
August 27, 1998
KISHOR Vs. STATE OF UTTAR PRADESH
February 13, 1998
KM ANGNA SINGHAL Vs. MEDICAL COUNCIL OF INDIA NEW DELHI
September 17, 1998
KM GRIH LAKSHMI SRIVASTAVA Vs. DIRECTOR CHIEF ENGINEER R E S LUCKNOW
December 14, 1998
KM MADHURIMA BHARGAVA Vs. STATE OF U P
August 11, 1998
KM MANISHA DUBEY Vs. STATE OF U P
August 17, 1998
KM RAJNI MISHRA Vs. SPECIAL JUDGE E C ACT AGRA
April 9, 1998
KM ROHINI SINGH Vs. VISITOR B H U PRESIDENT OF INDIA
October 23, 1998
KM SHRUTI CHATURVEDIS Vs. ALLAHABAD UNIVERSITY ALLAHABAD AND ANOTHER
March 23, 1998
KRIPA SHANKAR AGNIHOTRI Vs. STATE OF U P AND ANOTHER
August 31, 1998
KRIPA SHANKAR GUPTA Vs. U P PUBLIC SERVICES TRIBUNAL
January 22, 1998
KRIPA SHANKER DWIVEDI Vs. IST ADDITIONAL DISTRICT JUDGE KANPUR AND ANOTHER
May 21, 1998
KRIPA SHANKER YADAV Vs. STATE OF U P
July 14, 1998
KRIPAL SINGH Vs. PRESCRIBED AUTHORITY HALDWANI NAINITAL AND ANOTHER
January 22, 1998
KRISHAK SHIKSHA PRACHARINI SABHA Vs. REGISTRAR FIRMS SOCIETIES and CHIETS
August 24, 1998
KRISHAN SWAROOP GUPTAS Vs. UNION OF INDIA
September 23, 1998
KRISHI UTPADAN MANDI SAMITI Vs. MANGU SINGH
October 7, 1998
KRISHI UTPADAN MANDI SAMITI Vs. MAHAN PROTEINS LTD
November 26, 1998
KRISHI UTPADAN MANDI SAMITI BAREILLY Vs. MALIK SARTAJ WALI KHAN BAHADUR AND SHAHANSHAH WALI KHAN
April 16, 1998
KRISHNA KANT GUPTAS Vs. ANITA KHEMKA
September 15, 1998
KRISHNA KUMAR Vs. STATE OF U P
December 11, 1998
KRISHNA KUMAR MISHRA Vs. CHANCELOR KASHI VIDYAPEETH VARANASI CUM GOVERNOR OF U P LUCKNOW AND
February 10, 1998
KRISHNA KUMAR SHARMAS Vs. STATE OF U P
October 28, 1998
KRISHNA MOHAN TRIPATHI Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
June 25, 1998
KRISHNA MURARI AGARWAL Vs. PRESCRIBED AUTHORITY A C J M MAINPURI
August 31, 1998
KRISHNA PATI NATH SHUKLA Vs. STATE OF UTTAR PRADESH
November 18, 1998
KRISHNA SINGH GOSAIN Vs. STATE BANK OF INDIA
April 29, 1998
KRISHNA SRIVASTAVA DR SATYENDRA SINGH YADAV Vs. STATE OF U P CHANCELLOR ALLAHABAD UNIVERSITY
February 20, 1998
KRISHNENDRA BAHADUR Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT, U.P. AND OTHERS
April 24, 1998
KUBER Vs. STATE OF U P
November 9, 1998
KULDEEP KUMAR Vs. IXTH ADDITIONAL DISTRICT JUDGE MORADABAD
December 18, 1998
KULWANT SINGH; JITENDRA SINGH Vs. STATE OF U P
July 27, 1998
KUMAON MOTOR OWNERS UNION LIMITED Vs. PRESCRIBED AUTHORITY, LABOUR COURT, U. P. AND ANOTHER
July 22, 1998
KUMAON TRACTORS AND MOTORS Vs. COMMISSIONER OF SALES TAX
April 7, 1998
KUMARI NAZMA BANO Vs. STATE OF U P
January 22, 1998
KUMARI TARANNUM BANU Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD
May 15, 1998
KUNWAR RAGHURAJ PRATAP SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA NEW DELHI
February 13, 1998
KUNWAR YASMEEN ALI KHAN Vs. MASOOD ASHRAF KHAN
April 15, 1998
KURALI KHANDSARI UDYOG KURALI DIST MEERUT Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES STATE OF U P ALLAHABAD
February 18, 1998
KUSHLA BARTHWALS Vs. SPECIAL JUDGE NAINITAL
April 27, 1998
KUSHLENDRA PAL SINGH Vs. STATE OF U P
September 14, 1998
KUSUM LATA GARG Vs. SINGHAI RAM CHANDRA JAIN
February 23, 1998
L M STEELS P LTD Vs. UNION OF INDIA UOI
February 26, 1998
L P NAITHANI Vs. COMMANDANT D S C RAILWAY PROTECTION FORCE
May 8, 1998
L.D. VIRMANI Vs. SMT. CHANDRA KALRA
November 2, 1998
Laeeque Ahmad Jumman Vs. Civil Judge C D Magistrate Hamirpur
March 10, 1998
LAIQ ABBAS Vs. DISTRICT MAGISTRATE LUCKNOW
December 21, 1998
LAKHAN SINGH YADAV Vs. STATE OF U P
July 30, 1998
LAKHI RAM Vs. DISTT JUDGE TEHRI GARHWAL
March 4, 1998
LAKSHMI FINANCE AND GENERAL TRADING CO. AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
September 2, 1998
LAKSHMI SHANKER Vs. STATE OF UTTAR PRADESH
July 29, 1998
LAL AND KUMAR GORAKHPUR Vs. STATE OF UTTAR PRADESH
January 19, 1998
LAL AND KUMAR GORAKHPUR Vs. STATE OF U P
November 1, 1998
LAL BAHADUR JAUHARI Vs. VITH ADDITIONAL DISTRICT JUDGE ALIGARH
August 4, 1998
LAL CHAND SHUKLA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LUCKNOW
July 20, 1998
LAL MAN SINGH Vs. STATE OF UTTAR PRADESH
March 18, 1998
LALA ALIAS VIJRENDRA KUMAR Vs. DISTT MAGISTRATE
April 24, 1998
LALLAN PRASAD Vs. STATE OF U P
May 29, 1998
LALSEN TRIPATHI Vs. IVTH ADDITIONAL CHIEF METROPOLITAN MAGISTRATE KANPUR NAGAR
May 11, 1998
LALTA PRASAD Vs. STATE OF U P
February 24, 1998
LALTA PRASAD AGARWAL DECD Vs. STATE OF U P
March 11, 1998
LALTA PRASAD MISRA Vs. TAXING OFFICER ALLAHABAD HIGH COURT
March 3, 1998
LATAFAT Vs. STATE OF U P
January 23, 1998
LAXMI NARAIN UPADHYAS Vs. GRAM SABHA
March 11, 1998
LAXMI PATI SEKSARIA Vs. VII ADDL DISTRICT JUDGE ALIGARH
September 14, 1998
LAXMI RAJ SINGH Vs. SHEO NARAIN
December 22, 1998
LEKH RAJ SINDHI Vs. RAM LAKHAN GUPTA
February 24, 1998
LEKHPATAS Vs. IIND ADDITIONAL DISTRICT JUDGE FAIZABAD
November 25, 1998
LIFE INSURANCE CORPORATION OF INDIAS Vs. RAMESH CHANDRA SHARMA
November 19, 1998
LILA DHAR JOSHI Vs. STATE OF UTTAR PRADESH
January 19, 1998
LILADHAR JOSHI HALDWANI NAINI TAL Vs. STATE OF U P
January 19, 1998
LITTAR Vs. IXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
May 4, 1998
LML LTD Vs. UNION OF INDIA
December 1, 1998
LNK DHAN BAHADUR ROKA Vs. UNION OF INDIA
February 3, 1998
LOKUMAL TOPAN DASS Vs. ALLAHABAD BANK
May 13, 1998
LUXMI DEVI Vs. STATE OF UTTAR PRADESH
March 6, 1998
M K VINYL P LTD Vs. STATE OF U P
September 14, 1998
M/S. SHAKYA COLD STORAGE AND ICE MILLS (PVT.) LIMITED Vs. THE DISTRICT MAGISTRATE/COLLECTOR, ETAH AND OTHERS
May 13, 1998
M/s. Singhal Coke Industries and others, etc Vs. State of U.P. and others
January 6, 1998
MAA VAISHNAV LOTTERIES AGENCIES Vs. STATE OF U P
March 25, 1998
MAA VAISHNAV LOTTERIES AGENCY Vs. STATE OF U P
March 10, 1998
MADAN KANT SHARMA Vs. COMMITTEE OF MANAGEMENT ANGLO SANSKRIT INTER COLLEGE
September 14, 1998
MADAN LAL Vs. STATE OF U P
September 16, 1998
MADAN LAL GUPTAS Vs. STATE OF U P
May 20, 1998
MADAN LAL SHARMA Vs. DIVISIONAL FOREST OFFICER LAKHIMPUR KHERI AND ANOTHER
November 3, 1998
MADAN MOHAN Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER AURAIYA
March 11, 1998
MADAN MOHAN LAL GUPTA Vs. STATE OF U P
February 5, 1998
MADAN MOHAN RAJENDRA KUMAR Vs. CITY OF " GISTRATE
November 3, 1998
MADAN PAL SINGH Vs. PUSHPA LATA PANDEY
May 29, 1998
MADHU SINGH Vs. STATE OF U P
May 21, 1998
MADHURIMA BHARGAVA Vs. STATE OF UTTAR PRADESH
August 11, 1998
MAGAN LAL CHATURVEDI Vs. DISTRICT JUDGE MATHURA
May 11, 1998
MAGAN LAL CHATURVEDI Vs. DISTT JUDGE MATHURA
April 11, 1998
MAHABIR SINGH SHARMA Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
March 6, 1998
MAHABIR SINGHS Vs. DISTRICT JUDGE FATEHPUR
April 7, 1998
MAHADEV Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND OTHERS
January 20, 1998
MAHALAKSHMI SUGAR MILLS CO LTD Vs. STATE OF U P
November 20, 1998
MAHALAKSHMI SUGAR MILLS CO LTD Vs. STATE OF U P
November 13, 1998
MAHALAKSHMI SUGAR MILLS CO LTD Vs. STATE OF U P
March 6, 1998
MAHARAJ SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL I LUCKNOW AND ANOTHER
November 6, 1998
MAHARIA RESURFACING and CONSTRUCTION P LTD Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY and RITES
December 3, 1998
MAHENDRA DEO NARAIN TIWARI Vs. STATE OF U P
May 8, 1998
MAHENDRA PAL Vs. MANAGER PRATHAMA BANK RAMPUR
September 25, 1998
MAHENDRA PRATAP SINGH Vs. STATE OF U P
August 4, 1998
MAHENDRA SINGH Vs. ADDL COMMISSIONER JHANSI MARTDAL JHANSI
May 19, 1998
MAHENDRA SINGH Vs. KHUSHAL SINGH
December 15, 1998
MAHESH CHANDRA Vs. PRESCRIBED AUTHORITY AND ANR.
March 6, 1998
MAHESH CHANDRA MISRA Vs. STATE OF UTTAR PRADESH
July 13, 1998
MAHESH KUMAR SRIVASTAVA Vs. XVIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
March 4, 1998
MAHESH KUMAR VERMA Vs. STATE
April 23, 1998
MAHESH NARAYAN GUPTA Vs. STATE OF U P
April 7, 1998
MAHESHA DEVI Vs. STATE OF U P
August 18, 1998
MAHIMANAND NEGI Vs. DISTRICT PANCHAYAT RAJ OFFICER
January 21, 1998
MAHINDER SINGH Vs. VLTH ADDL DISTRICT JUDGE MEERUT
August 25, 1998
MAHIPAL SINGHS Vs. STATE OF U P
February 3, 1998
MAHMOODA Vs. DISTRICT JUDGE BAHRAICH
August 5, 1998
MAIL SINGH ALIAS MEHAL SINGH Vs. STATE OF U P
April 21, 1998
MAIYA DEEN TIWARI Vs. STATE OF UTTAR PRADESH
December 23, 1998
MAJOR D.K. SRIVASTAVA Vs. THE ALLAHABAD DEVELOPMENT AUTHORITY
January 11, 1998
MAMTA JAUHARI Vs. STATE OF U P
November 27, 1998
MAN PAL SINGH Vs. DISTRICT REGISTRATION OFFICER
January 22, 1998
MAN SINGH Vs. SUPERINTENDENT OF POLICE FATEHPUR
July 20, 1998
MANAGER LEASE AND RENT BATA INDIA LTD Vs. D J ALLAHABAD
August 20, 1998
MANAGER LEASE AND RENT M Vs. DISTRICT JUDGE ALLAHABAD
July 16, 1998
MANAGING DIRECTOR CANARA BANK Vs. RAMJI SHUKLA
March 20, 1998
MANBEER SINGH Vs. SENIOR SUPERINTENDENT OF POLICE GHAZIABAD
March 9, 1998
MANGAI RAM Vs. CIVIL JUDGE
September 18, 1998
MANGAL SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE VARANASI
February 10, 1998
MANGAL SINGH RAWAT AND COMPANY AND ORS Vs. KRISHI UTPADAN MANDI SAMITI AND ANR
March 11, 1998
Mangaru Vs. Bale
March 7, 1998
MANGLESH SINGH Vs. JUDGE FAMILY COURT ALLAHABAD AND ANOTHER
February 11, 1998
MANIK LAL BHARITYA Vs. STATE OF U P
November 25, 1998
MANISH JAIN Vs. DISTT DOWRY PROHIBITION OFFICER FIROZABAD
July 30, 1998
MANISH MISHRA Vs. STATE OF U P
April 30, 1998
MANJUSHRI PRAKASH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 20, 1998
MANNAN NAIK Vs. DISTRICT JUDGE, BASTI AND OTHERS
April 28, 1998
MANNU RAM Vs. ADDITIONAL DISTRICT JUDGE
May 2, 1998
MANOJ ALIAS GHANTOORI Vs. UNION OF INDIA
February 27, 1998
MANOJ KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE FATEHGARH FARRUKHABAD
December 16, 1998
MANOJ KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
February 13, 1998
MANOJ KUMAR SINGH Vs. DISTRICT BASIC EDUCATION OFFICER
September 16, 1998
MANORAMA PAINULI Vs. BASIC SHIKSHA PARISHAD U P ALLAHABAD
February 12, 1998
MANSIK CHIKITSALAYA KARMCHARI UNION Vs. STATE OF U P
April 16, 1998
MAQBOOL AHMAD Vs. D.M., BALRAMPUR AND OTHERS
February 19, 1998
MAQSOOD ALI MUTWALLI WAQF ALLAHTALA SHER ALI AND MOTI BEGUM MORADABAD Vs. U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW
April 17, 1998
MAQSOOD MAIN Vs. RUKHSANA TAZEEM
July 20, 1998
MARGOOB Vs. STATE OF U P
July 22, 1998
MARINAL KANT MALLIK Vs. STATE OF U P
September 11, 1998
MARKANDEY RAI Vs. STATE OF U P
January 9, 1998
MATAI ALIAS MATA PRASAD Vs. STATE OF U P
January 6, 1998
MATHURA ZILA SAHKARI BANK LTD Vs. UPPAR SHRAM AYUKTA AGRA KASHETRA
November 3, 1998
MATHURESH CHAND Vs. U P PUBLIC SERVICE TRIBUNAL III LUCKNOW
October 24, 1998
MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE OF U P
August 4, 1998
MAYA CHAUDHARY Vs. STATE OF U P
September 8, 1998
MAYA DEVI Vs. D I O S ETAWAH
April 30, 1998
MAYA FOODS AND VANASPATI LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY BR ALLAHABAD
October 26, 1998
MAYA SHANKER SRIVASTAVA Vs. ADDL DIST JUDGE IV GORAKHPUR
August 19, 1998
MCDOWELL AND CO LTD Vs. STATE OF U P
January 16, 1998
MEENA Vs. STATE OF U P
May 19, 1998
MEENA SINGH Vs. STATE OF U P
November 1, 1998
MEERA DEVI Vs. STATE OF U P
July 1, 1998
MEERA DEVI Vs. VARANASI DEVELOPMENT AUTHORITY
July 29, 1998
MEERA DEVI Vs. STATE OF UTTAR PRADESH
January 7, 1998
MEERUT DEVELOPMENT AUTHORITY MEERUT Vs. CHADDHA CONSTRUCTION CO NEW DELHI AND ANOTHER
August 11, 1998
MEHAR JAHAN Vs. J S C C PRESCRIBED AUTHORITY MEERUT AND ANOTHER
September 22, 1998
MEHBOOB FATIMA Vs. SECOND ADDL DISTT JUDGE ALLAHABAD
November 17, 1998
MEWA RAM Vs. DY DIRECTOR OF CONSOLIDATION FAIZABAD
November 13, 1998
MIHIR BANERJI Vs. LALLU LAL KUSHWAHA
October 26, 1998
MINNI Vs. IIND ADDITIONAL DISTRICT JUDGE HARDOI
April 22, 1998
MINOTI MAZUMDAR Vs. TARA CHAND AND ANOTHER
April 17, 1998
MINOTI MAZUMDAR Vs. TARA CHAND
October 13, 1998
MISHRA D K Vs. PRESIDING OFFICER
April 10, 1998
MITHILESH KUMAR SINGH Vs. STATE OF U P
December 14, 1998
MITHLESH KUMARI Vs. GAON SABHA KISHANPUR
August 19, 1998
MOBEEN AHMAD ANSARI Vs. STATE OF U P
September 3, 1998
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX U P
September 4, 1998
MOHAMMAD ALI Vs. IIND ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
October 23, 1998
MOHAMMAD AYAZ Vs. ADDITIONAL DISTRICT JUDGE
March 2, 1998
MOHAMMAD NABI Vs. RAFIQ
March 25, 1998
MOHAMMAD NASIR Vs. DISTRICT JUDGE NAINITAL
October 14, 1998
MOHAMMAD RAFIQ Vs. STATE OF UTTAR PRADESH
February 20, 1998
MOHAMMAD RAISH AHMAD Vs. STATE OF U P
April 30, 1998
MOHAMMAD REHAN JAFRI Vs. STATE OF U.P. AND ORS.
January 7, 1998
MOHAMMAD SHAFI Vs. BARU
January 9, 1998
MOHAMMAD SHARIF Vs. STATE OF UTTAR PRADESH
March 25, 1998
MOHAMMAD TUFAIL KHAN Vs. DIRECTOR OF EDUCATION U P LUCKNOW
March 6, 1998
MOHAMMAD UMAR Vs. NAGAR PALIKA KHATIMA
February 10, 1998
MOHAMMAD UMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD RANGE
March 5, 1998
MOHAMMAD UMAR Vs. STATE OF U P
September 21, 1998
MOHAMMAD UMAR Vs. EIGHTH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AN
July 16, 1998
MOHAMMED ISAMAIL ALIAS CHHEDI Vs. HAJI HAFIZ MOHAMMAD UMAR
April 29, 1998
MOHAN LAL Vs. STATE OF U P
January 12, 1998
MOHAN SINGH Vs. IST ADDITIONAL DISTRICT JUDGE LUCKNOW
February 24, 1998
MOHARRAM ALI Vs. PRESCRIBED AUTHORITY ALLAHABAD
March 31, 1998
MOHARRAM ALI Vs. STATE OF UTTAR PRADESH
August 20, 1998
Mohd Arif Vs. STATE OF U P
August 26, 1998
MOHD ISLAM SIDDIQUI Vs. STATE OF U P
September 7, 1998
MOHD ISMAIL Vs. STATE OF U P
April 13, 1998
MOHD ISSA Vs. STATE OF U P
February 10, 1998
MOHD JUBAIR Vs. DISTRICT JUDGE JAUNPUR
May 6, 1998
MOHD MALIK Vs. STATE OF U P
January 27, 1998
MOHD SHAFI Vs. COLLECTOR MUZAFFARNAGAR
January 23, 1998
MOHD SHUEB ASIF Vs. STATE OF U P
October 7, 1998
MOHD TUFAIL KHAN Vs. DIRECTOR OF EDUCATION LUCKNOW
March 6, 1998
MOHD UMAR Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
February 10, 1998
MOHD UMAR Vs. NAGAR PALIKA KHATIMA DISTT NAINITAL
October 2, 1998
MOHD WAJID ALI Vs. STATE OF U P
November 10, 1998
MOHD WASIULLAH KHAN Vs. ALIGARH DEVELOPMENT AUTHORITY
January 29, 1998
MOHD. FAREED KHAN Vs. SMT. SUSHMA VISHWAKARMA AND OTHERS
March 24, 1998
MOHD. ISLAM Vs. STATE OF U.P. AND ORS.
July 14, 1998
Mohd. Jubair Vs. Distt.Judge,Jaunpur & Ors.
May 6, 1998
MOHINDER SINGH Vs. VITH ADDL DISTRICT JUDGE MEERUT
August 25, 1998
MOHIT NAMAN Vs. UNIVERSITY OF ALLAHABAD
August 21, 1998
MOINUDDIN Vs. STATE OF UTTAR PRADESH
January 22, 1998
MOLHAR Vs. STATE OF U P
April 29, 1998
MOOL CHAND Vs. SANWAT RAM AND ANOTHER
November 3, 1998
MOOL CHANDRA SHARMA Vs. GENERAL MANAGER KISAN SAHKARI CHINI MILLS LTD
November 30, 1998
MORADHWAJ Vs. DISTRICT MAGISTRATE KANPUR NAGAR
September 4, 1998
MORGENSTERN WERNER Vs. COMMISSIONER OF INCOME TAX
July 22, 1998
MRIDUL KUMAR DWIVEDI ADVOCATE Vs. STATE OF U P
May 5, 1998
MUKESH Vs. XI ADDL DISTRICT JUDGE MEERUT
May 29, 1998
MUKESH Vs. STATE OF U P
June 3, 1998
MUKESH KUMAR Vs. STATE OF U P
December 2, 1998
MUKESH KUMAR SRIVASTAVA Vs. ANANT SAHKARI AVAS SAMITI LTD
September 16, 1998
MUKESH KUMAR SRIVASTAVA Vs. XVIII ADDL DIST JUDGE ALLAHABAD
April 3, 1998
MUKHTAR ALI Vs. STATE OF UTTAR PRADESH
July 21, 1998
MUKHTAR ALI Vs. JUDGE FAMILY COURT ALLAHABAD
July 20, 1998
MUKTA PRASAD DECD Vs. XVITH ADDTIONAL DISTRICT JUDGE KANPUR
March 3, 1998
MUKTI RAYS Vs. STATE OF U P
April 9, 1998
MULLOO Vs. STATE OF U P
February 18, 1998
MULLOO Vs. STATE OF U P
February 13, 1998
MULLOO Vs. STATE
February 3, 1998
Mulloo and Anr. Vs. State of U.P.
February 18, 1998
MUNI SHANKAR PANDEY Vs. THE STATE OF U.P. AND ORS.
January 7, 1998
MUNIRUL HAQUE SIDDIQUI Vs. STATE OF U P
August 4, 1998
MUNISH BABU TRIVEDI Vs. S H O P S DADON ALIGARH
May 28, 1998
MUNNA LAI Vs. R C E O MATHURA
May 29, 1998
MUNNA LAL YADAV Vs. COMMANDING OFFICER 388 D S C PLATOON CENTRAL ORDINANCE
January 20, 1998
MUNSHI LAL Vs. ADDITIONAL DISTRICT MAGISTRATE F R C AND E O KANPUR NAGAR
August 5, 1998
MUQEEM AHMADS Vs. DISTRICT JUDGE SULTANPUR
September 4, 1998
MURAD BEGUM Vs. DISTRICT SUPPLY OFFICER BAREILLY AND ANOTHER
August 12, 1998
MURARI Vs. STATE OF U P
March 5, 1998
MURLI MANOHAR SHUKLA Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE AND DISTRICT ASISTANT
August 18, 1998
MURLI PRASAD Vs. STATE OF U P
April 10, 1998
MURLIDHAR SRIVASTAVA Vs. STATE OF U P
September 9, 1998
MURTI SHRI LAXMAN JI MAHARAJ Vs. PANNA LAL SAHU AND ANOTHER
August 25, 1998
MUSLIM EDUCATIONAL SOCIETY Vs. D I O S SHAHJAHANPUR
August 28, 1998
MUSSRAT SHAHIN Vs. MOHAMMAND DAUD
October 12, 1998
N B SINGH ADDITIONAL DISTRICT AND SESSIONS JUDGE BUDAUN Vs. LAKSHMI BIHAR DISTRICT JUDGE
November 12, 1998
N N CONSULTANTS PVT LTD Vs. KHATEMA FIBRES LTD
October 16, 1998
NAGAR NIGAM KANPUR Vs. VIIITH ADDL DIST JUDGE
July 1, 1998
NAGAR NIGAM KANPUR Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR
January 7, 1998
NAGDEV SONS Vs. STATE OF UTTAR PRADESH
August 4, 1998
NAGENDRA RAI Vs. STATE OF UTTAR PRADESH
February 11, 1998
NAGINA Vs. DY DIRECTOR OF CONSOLIDATION PADRAUNA DECORIA
February 10, 1998
NAGINA Vs. DIRECTOR OF CONSOLIDATION PADRAUNA DISTRICT DEORIA
October 2, 1998
NAHAR SINGH Vs. RAMDUTT
April 29, 1998
NAIK RAVI PRATAP SINGH Vs. UNION OF INDIA
July 22, 1998
NAIMUDDIN Vs. XLLTH ADDITIONAL DISTRICT JUDGE AGRA ANDORS
March 6, 1998
NAKCHHED SINGH Vs. STATE OF U P
December 15, 1998
NANAK Vs. SUPERINTENDENT DISTRICT JAIL BULANDSHAHR
April 12, 1998
NANAK Vs. SUPERINTENDENT DISTRICT JAIL BULANDSHAHR
April 2, 1998
NANGE ALIAS GOPAL Vs. STATE
January 16, 1998
NAR BAHADUR GURANG Vs. UNION OF INDIA
April 28, 1998
NARAIN Vs. STATE
January 22, 1998
NARAIN DAS Vs. IIND ADDL DIST JUDGE MORADABAD
May 14, 1998
NARAIN PRASAD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES AGRA
August 26, 1998
NARAYANA DAS Vs. VI ADDL SESSIONS JUDGES JHANSI
February 5, 1998
NARENDRA BAHADUR SINGH Vs. STATE OF U P
December 15, 1998
NARENDRA KUMAR JAIN Vs. GOPAL KRISHNA MALHOTRA
March 25, 1998
NARENDRA KUMAR SINGH GAUR Vs. UNION OF INDIA
February 23, 1998
NARENDRA PAL SINGH Vs. DISTRICT JUDGE ETAWAH
April 10, 1998
NARENDRA RAI Vs. SECRETARY U P STATE ELECTRICITY BOARD SHAKTI BHAWAN LUCKNOW
October 9, 1998
NARENDRA SINGH CHAUHAN Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY SRINAGAR GARHWAL
January 20, 1998
NARESH KUMAR Vs. STATE OF U P
September 24, 1998
NARESH NARAIN JOHRI Vs. STATE OF U P
October 26, 1998
NARESH PRATAP SINGH Vs. UNION OF INDIA UOI
January 12, 1998
NAROTTAM AGRAWAL Vs. BAL SWAROOP SRIVASTAVA
May 20, 1998
NARVADA DEVI Vs. THE STATE OF U.P. AND OTHERS
January 7, 1998
NASEEM Vs. STATE OF UTTAR PRADESH
July 16, 1998
NASIM UDDIN SIDDIQUI Vs. STATE OF U P
April 17, 1998
NATHI LAL Vs. IIIRD ADDL DISTRICT JUDGE AGRA
December 14, 1998
NATHU Vs. STATE OF UTTAR PRADESH
January 19, 1998
NATHUNI SHARMA Vs. STATE OF U P
November 13, 1998
NAUBAHAR Vs. STATE
November 25, 1998
NAURANG SINGH Vs. STATE OF U P
March 6, 1998
NAVAL KISHORE DUBEY Vs. STATE OF U P
November 30, 1998
NAVIN CHANDRA PANDEY Vs. JASPAL SINGH
December 8, 1998
NAWAL KISHORE Vs. STATE OF U P
November 26, 1998
NAWAL KISHORE GUPTA Vs. STATE OF UTTAR PRADESH
September 15, 1998
Nawal Kishore Gupta and Ors. Vs. State of U.P.& Anr.
September 15, 1998
NAZMA KHAN Vs. STATE OF U P
August 6, 1998
NEELAM CHAUDHARIS Vs. STATE OF U P
November 30, 1998
NEELAM SINGH Vs. STATE OF UTTAR PRADESH
August 10, 1998
NEETA ANDREWS Vs. B S A BULANDSHAHR
August 20, 1998
NEM CHANDRA JAIN Vs. IX ADDL DISTRICT AND SESSIONS JUDGE MEERUT
September 15, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. BIMLA DEVI
May 12, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. SITA SHARMA
December 3, 1998
NEW INDIA INSURANCE CO LTD Vs. KIRAN SINGH
April 29, 1998
NIRMAL BEHARI LAL Vs. U P EXPORT CORPORATION LTD
September 25, 1998
NIRMALA DEVI SRIVASTAVA Vs. DISTRICT JUDGE KANPUR NAGAR
July 20, 1998
NIRMALA KUMARI Vs. DISTRICT JUDGE MAINPURI
May 14, 1998
NISAR Vs. STATE OF U P
May 19, 1998
NITYANAND SHARMA Vs. UNION OF INDIA
September 15, 1998
NITYANAND SHARMA Vs. UNION OF INDIA UOI
January 15, 1998
NIWAS KHANDSARI UDYOG Vs. CANARA BANK BIJNOR
July 14, 1998
NOOR JAHAN ALAM Vs. UNION OF INDIA
September 9, 1998
NOORUL HASAN Vs. ASSISTANT SUB DIVISIONAL MAGISTRATE FATEHPUR AND ANOTHER
January 7, 1998
NORTHERN INDIA TEXTILE RESARCH ASSOCIATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V
February 11, 1998
O P JAIM Vs. MOHD ISMILE
April 13, 1998
O P SHARMA Vs. U P STATE WAREHOUSING CORPORATION LTD
November 18, 1998
OIL AND NATURAL GAS CORPORATION LTD Vs. ASST PROVIDENT FUND COMMISSIONER
November 6, 1998
OM KUMARI Vs. IXTH ADDL. DISTRICT JUDGE
December 18, 1998
OM PRAKASH Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
May 25, 1998
Om Prakash Vs. First Addl. District Judge,Ballia & Ors.
April 12, 1998
OM PRAKASH Vs. PRESCRIBED AUTHORITY SAHARANPUR
July 21, 1998
OM PRAKASH GUPTA Vs. BRANCH MANAGER STATE BANK OF INDIA KAKA DEO BRANCH KANPUR NAGAR
January 9, 1998
OM PRAKASH PAWAR Vs. STATE OF UTTAR PRADESH
August 27, 1998
OM PRAKASH SAXENA Vs. XIITH ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
March 27, 1998
OM PRAKASH SRIVASTAVA Vs. STATE OF U P
March 20, 1998
P N SRIVASTAVA Vs. STATE OF U P
December 7, 1998
PADAM CHANDS Vs. STATE OF U P
November 12, 1998
PADAM KUMAR RASTOGI Vs. GHAZIABAD ZILA SAHKARI BANK LTD
October 8, 1998
PANCHAM LAL Vs. STATE OF UTTAR PRADESH
November 12, 1998
PANCHAM RAM Vs. CHIEF ENGINEER U P JAL NIGAM
November 26, 1998
PANCHHI Vs. STATE OF UTTAR PRADESH
February 17, 1998
Panchhi and Ors. Vs. State of U.P.
February 17, 1998
PANCHSHEEL POLY CLINIC NURSING HOME Vs. DISTRICT MAGISTRATE MEERUT
February 24, 1998
PANKAJ SRIVASTAVA Vs. PRINCIPAL MOTI LAL NEHRU REGIONAL ENGINEERING COLLEGE ALLAHABAD AND ANOTHER
April 17, 1998
PAPPU ALIAS AUSAN SINGH Vs. ADHIKSHAK JANPAD KARAGAR
December 17, 1998
PARAS NATH MISHRA Vs. DIRECTOR GENERAL N C C
October 28, 1998
PARAS NATH UPADHYAY Vs. DISTRICT INSPECTOR OF SCHOOLS FAIZABAD
October 16, 1998
PARASHU RAM PANDEYS Vs. PRABANDH SANCHALAK
July 30, 1998
PARMA PANDEY Vs. STATE OF UTTAR PRADESH
November 6, 1998
PARMARTH PRAKASH Vs. UNION OF INDIA
March 23, 1998
PARMESHWAR GOND DECD Vs. IIND ADDITIONAL DISTRICT JUDGE DEORIA
May 12, 1998
PARVINDER KUMAR Vs. VII A D J KANPUR NAGAR
November 13, 1998
PATVERDHAN SINGH Vs. DISTRICT JUDGE KANPUR NAGAR
June 3, 1998
PATVERDHAN SINGH Vs. DISTRICT JUDGE KANPUR NAGAR
March 6, 1998
PHARAT Vs. STATE OF U P
July 20, 1998
PHELLU Vs. BOARD OF REVENUE ALLAHABAD
September 25, 1998
PHOOL CHAND Vs. STATE OF U.P. AND OTHERS
February 23, 1998
PHOOL CHAND Vs. STATE OF U P
May 20, 1998
PHOOL CHANDRA YADAV Vs. PUBLIC SERVICE COMMISSION
December 9, 1998
PHOOL SINGH Vs. ADDITIONAL J S C C BAREILLY
July 14, 1998
PHOOLA DEVI Vs. STATE OF U P
September 17, 1998
PIRTHI Vs. TODAR MAL
September 8, 1998
PITAMBER Vs. BOARD OF REVENUE ALLAHABAD
January 13, 1998
PITAMBER LAL YADAV Vs. STATE OF U.P. AND ANOTHER
June 1, 1998
PIYUSH TRIPATHI Vs. CHAIRMAN CHIEF MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LTD
August 31, 1998
POORAN CHANDRA ANAND Vs. STATE OF U P
April 6, 1998
PRABHA BHATNAGAR Vs. STATE OF U P
November 11, 1998
PRABHAT NARAIN TICKOO Vs. MAMTA TICKOO
May 5, 1998
PRABHAT RANJAN PANDEY Vs. STATE OF U P
October 13, 1998
PRABHAT RANJAN SHARMA Vs. DIRECTOR TECHNICAL EDUCATION U P KANPUR
July 14, 1998
PRABHAWATI DEVI Vs. IIND ADDL DISTRICT JUDGE GHAZIPUR
April 24, 1998
PRABHAWATI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE GHAZIPUR
April 27, 1998
PRADEEP KUMAR Vs. THE ADDITIONAL DISTRICT JUDGE
December 17, 1998
PRADEEP KUMAR Vs. DISTRICT STAMP OFFICER, BIJNOR AND ANOTHER
May 14, 1998
PRADEEP KUMAR BHARDWAJ Vs. STATE OF U P
September 25, 1998
PRADEEP KUMAR RASTOGI Vs. VIPIN KUMAR DHAWAN
September 25, 1998
PRAFULLA SINGH Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION REGIONAL OFFICE
October 23, 1998
PRAG VANASPATI PRODUCTS Vs. ASSTT LABOUR COMMISSIONER ALIGARH AND ANOTHER
October 26, 1998
PRAGYA JAISWAL Vs. SHIV PRASAD YADAV AND ANOTHER
July 16, 1998
PRAHLAD Vs. STATE OF HARYANA
October 7, 1998
PRAKASH Vs. STATE OF U P
September 15, 1998
PRAKASH NARAIN MISRA DECD Vs. STATE OF U P
September 7, 1998
PRAKASH NARAYAN TRIPATHI Vs. SESSIONS JUDGE KARVI
May 27, 1998
PRAKASH SINGHS Vs. STATE OF U P
August 28, 1998
PRAKASHAN BHAWAN Vs. STATE OF UTTAR PRADESH
March 3, 1998
PRAMOD KUMAR Vs. NAGAR PALIKA ALIGARH
September 17, 1998
PRAMOD KUMAR AWASTHI Vs. STATE OF U P AND ANOTHER
March 19, 1998
PRAMOD KUMAR CHATURVEDI Vs. DISTRICT MAGISTRATE FARRUKHABAD AND ANOTHER
May 4, 1998
PRAMOD KUMAR TANDON Vs. STATE OF U P
March 26, 1998
PRAMOD KUMAR YADAV Vs. STATE OF U P
November 26, 1998
PRAMOD KUMARS Vs. ADDL COMMISSIONER ADMN GORKHAPUR
November 25, 1998
PRAMOD TEWARI Vs. KALYAN SINGH
April 10, 1998
PRAMOD TIWARI Vs. STATE OF U P
November 18, 1998
PRAN NATH Vs. CHANDRA PRAKASH SAKSENA
November 12, 1998
PRASHIDH SINGH CHAUHANS Vs. ADDITIONAL JUDGE SMALL CAUSES COURT VARANASI
May 13, 1998
PRATAP NARAIN Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
March 25, 1998
PRATHMA BANK Vs. CONSUMER PROTECTION DISTRICT FORUM MORADABAD AND ANOTHER
September 2, 1998
PRAYAG NARAINS Vs. STATE OF U P
February 24, 1998
PREM CHAND PANDEY Vs. SAVITRI PANDEY
April 17, 1998
PREM CHANDRA AND Vs. COLLECTOR FAIZABAD
April 28, 1998
PREM NARAIN Vs. KANPUR DEVELOPMENT AUTHORITY AND OTHERS
August 26, 1998
PREM NATH SHARMA; ACHITYA KUMAR TRIPATHI; Vs. STATE OF U P
November 6, 1998
PREM PAL SINGH Vs. ZILA ARTH EVAM SANKHYA ADHIKARI BUDAUN
October 6, 1998
PREM PAL SINGH Vs. BOARD OF REVENUE
May 1, 1998
PREM SINGH Vs. COLLECTOR FATEHPUR
February 3, 1998
PREM WATI Vs. STATE OF U P
July 10, 1998
PRINCIPAL SHRI JODHA SINGH INTER COLLEGE Vs. FIRST ADDL CHIEF JUDICIAL MAGISTRATE ACJ ETAWAH
August 12, 1998
PRITAM SINGH Vs. STATE OF PUNJAB
July 28, 1998
PRITHVI RAJ Vs. STATE OF U P
December 17, 1998
PRITHVI RAJ SINGH TOMAR Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE MEERUT
July 20, 1998
PRITHVIRAJ SINGH TOMAR Vs. ADDL C J M MEERUT
July 20, 1998
PULAK BARDHAN Vs. DISTRICT JUDGE SONBHADRA
May 8, 1998
PUNJAB NATIONAL BANK Vs. RISHABH JAIN
October 14, 1998
PURNMASI YADAV Vs. NARBEDESHWAR TRIPATHI
January 27, 1998
PURNWASI Vs. COLLECTOR, GORAKHPUR AND OTHERS
February 26, 1998
PUSHPA DEVI SARAF Vs. JAI NARAIN PARASRAM PURIA
September 8, 1998
PUSHPA SAXENA Vs. STATE OF U P
April 22, 1998
PUSHPENDER Vs. S S P GHAZIABAD
January 21, 1998
PUTTU Vs. STATE OF U P
February 3, 1998
R K GUPTA Vs. FIRST ADDL DISTRICT JUDGE RAMPUR
November 3, 1998
R K TRADING COMPANY Vs. STATE
March 18, 1998
R N JAIN Vs. JAI PRAKASH TYAGI
May 4, 1998
R.P. SINGH Vs. THE SECRETARY, MINOR IRRIGATION DEPARTMENT AND ORS.
May 6, 1998
RADHEY SHYAM Vs. IST ADDL. DISTRICT JUDGE, SULTANPUR AND OTHERS
April 15, 1998
RADHIKA VIHAR E W S COLONY VIKAS SAMITI SAUNKH ROAD MATHURA Vs. U P AWAS AND VIKAS PARISHAD 104 M G MARG LUCKNOW AND ANOTHER
February 13, 1998
RAEES AHMAD Vs. STATE OF U P
December 4, 1998
RAGHUVANSH MISRA Vs. STATE OF U P
May 6, 1998
RAGHUVEER SARAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 26, 1998
RAGHUWANSH KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
September 1, 1998
RAHIL MASSY Vs. VTH ADDITIONAL DISTRICT JUDGE BAREILLY AND ANOTHER
May 1, 1998
RAHMAT JAHAN Vs. STATE OF U P
September 15, 1998
RAHMULLAHS Vs. DISTRICT JUDGE
August 26, 1998
RAI SAHAB SINGH Vs. UNION OF INDIA
October 29, 1998
RAIS ALI Vs. IIND ADDL DISTRICT JUDGE KANPUR
November 6, 1998
RAJ ASHOK OIL COMPANY Vs. STATE OF U P
September 21, 1998
RAJ BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
May 13, 1998
RAJ BAHADUR SINGH Vs. DISTRICT JUDGE FATEHPUR
July 9, 1998
RAJ BAHADUR SINGH Vs. STATE OF U P AND ANOTHER
December 22, 1998
RAJ KISHORE MISHRA Vs. ADDL CITY MAGISTRATE IIIRD
November 12, 1998
RAJ KUMAR Vs. SURENDRA KUMAR
August 6, 1998
RAJ KUMAR CONTRACTORS Vs. BAREILLY DEVELOPMENT
May 20, 1998
RAJ KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
December 11, 1998
RAJ MANGAL Vs. STATE
May 29, 1998
RAJ PATI CHAUHAN Vs. VICE CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY VARANASI
February 9, 1998
RAJ SINGH Vs. SUDHIR KUMAR AND ORS.
November 25, 1998
RAJ VIKRAM KHARE Vs. DISTRICT JUDGE BANDA AND ANOTHER
April 30, 1998
RAJA RAM MAURYA Vs. U P RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
January 23, 1998
RAJA SHANKER DUBEY Vs. STATE OF U P
September 15, 1998
RAJBIR SINGH Vs. VII ADDL. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
May 13, 1998
RAJEET RAM SINGH Vs. VTH A D J KANPUR DEHAT
May 8, 1998
RAJEEV LOCHAN PANDEY Vs. DISTRICT JUDGE ALLAHABAD
May 26, 1998
RAJEN MAWAR AND ORS. Vs. UNION OF INDIA AND ORS.
March 9, 1998
RAJENDRA KISHORE GUPTA AND ANR. Vs. 1ST ADDL. DISTRICT JUDGE, RAMPUR AND ORS.
November 3, 1998
RAJENDRA KUMAR GUPTA AND OTHERS Vs. MUKHYA NAGAR ADHKARI AND OTHERS
April 28, 1998
RAJENDRA KUMAR SONI Vs. CHIEF ENGINEER, P.W.D., LUCKNOW AND OTHERS
April 2, 1998
RAJENDRA KUMARS Vs. LALA SHREE CHAND JAIN
April 24, 1998
RAJENDRA PAL SINGH Vs. KU INDU BALA BANSAL
December 18, 1998
RAJENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN
November 11, 1998
RAJENDRA PRASAD PANDEY Vs. ALLAHABAD HIGH COURT AND ANOTHER
April 29, 1998
RAJENDRA PRASADS Vs. STATE OF U P
June 24, 1998
RAJENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS KUSHI NAGAR
February 7, 1998
RAJENDRA SINGH GANDHIS Vs. STATE OF U P AND ANOTHER
May 15, 1998
RAJESH GUPTA Vs. STATE OF U.P.
December 14, 1998
Rajesh Gupta Vs. Xth Addl. Distt.Judge,Kanpur Nagar & Ors.
March 3, 1998
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH
December 11, 1998
RAJESH KUMAR Vs. DISTRICT CONSUMER PROTECTION FORUM
November 19, 1998
RAJESH KUMAR Vs. STATE OF U P
November 30, 1998
RAJESH KUMAR Vs. SAHUJI MAHARAJ KANPUR UNIVERSITY
November 3, 1998
RAJESH KUMAR Vs. STATE OF U P
September 23, 1998
Rajesh Kumar and Anr. Vs. State of U.P.& Ors.
December 11, 1998
RAJESH KUMAR CHAURASIA Vs. U P PUBLIC SERVICE COMMISSION
April 15, 1998
RAJESH KUMAR DWIVEDI Vs. STATE OF U P
September 16, 1998
RAJESH KUMAR MISHRA Vs. REGIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
October 9, 1998
RAJESH KUMAR PANDEY Vs. STATE OF U P
December 16, 1998
RAJESH KUMAR UPADHYAY Vs. JUDGE FAMILY COURT VARANASI
April 30, 1998
RAJESH MISRA Vs. UNIVERSITY OF ALLAHABAD
July 3, 1998
RAJESH MISRA Vs. UNIVERSITY OF ALLAHABAD
July 31, 1998
RAJESH SAXENA Vs. STATE OF U P
October 9, 1998
RAJESH SINGHS Vs. PURVANCHAL VISHWAVIDYALAYA JAUNPUR AND ANOTHER
October 27, 1998
RAJESHWAR Vs. STATE OF U P
July 20, 1998
RAJIV NAYAN SINGH Vs. ALLAHABAD UNIVERSITY
March 31, 1998
RAJJO ALIAS GINGIN AND Vs. STATE
December 10, 1998
RAJMANI Vs. JAISHREE
June 29, 1998
RAJMANI RAI Vs. STATE OF U P
August 13, 1998
RAJNI KANT SAHAI Vs. STATE OF U P
April 6, 1998
RAJPATI LAL Vs. DISTRICT INSPECTOR OF SCHOOLS
January 23, 1998
RAJU BHATIA Vs. STATE OF UTTAR PRADESH
November 12, 1998
RAJVANSHI YADAV Vs. STATE OF U P
March 25, 1998
RAJVEER Vs. STATE OF U P
November 26, 1998
Rajveer (In Jail) Vs. State of U.P.
November 26, 1998
RAKESH Vs. STATE OF U P
March 6, 1998
RAKESH Vs. STATE OF U P
March 4, 1998
RAKESH CHANDRA DUBE Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL DISTRICT MAGISTRATE C D KANPUR
September 1, 1998
RAKESH KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE SAHARANPUR
August 18, 1998
RAKESH KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
April 7, 1998
RAKESH KUMAR AND ANOTHER Vs. VITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
October 14, 1998
RAKESH KUMAR DIVEDI Vs. DIRECTOR OF EDUCATION OF SCHOOLS U P ALLAHABAD
July 20, 1998
RAKESH KUMAR SHANDILYA Vs. RENU
February 17, 1998
RAKESH KUMAR VATSA Vs. DISTRICT JUDGE SAHARANPUR
September 17, 1998
RAKSHAK RAMA SHANKAR SHARMA-II Vs. UNION OF INDIA UOI
July 10, 1998
RAM ADHAR Vs. STATE OF UTTAR PRADESH
August 13, 1998
RAM ASHEESH Vs. STATE OF U P
August 4, 1998
RAM AUTAR GARG DECD Vs. GENERAL MANAGER PERSONAL DIVISION PUNJAB NATIONAL BANK NEW DELHI AND
May 11, 1998
RAM AUTAR GOEL Vs. JAGANNATH GUPTA AND ANOTHER
January 29, 1998
RAM AWADH Vs. STATE OF UTTAR PRADESH
March 4, 1998
RAM BABU Vs. STATE OF U P
July 24, 1998
RAM BABU Vs. THE SPL. JUDGE, KANPUR NAGAR AND OTHERS
April 1, 1998
RAM BAHADUR SINGH Vs. GENERAL MANAGER ADMINISTRATION U P CO OPERATIVE UNION SOCIETY
September 22, 1998
RAM BALI PANDEY Vs. II ADDITIONAL JUDGE KANPUR
July 30, 1998
RAM BARAN MISRA Vs. UNION OF INDIA
May 1, 1998
RAM BILAS TIBRIWAL Vs. CHAIRMAN MUNICIPAL BOARD TITRI BAZAR
March 25, 1998
RAM BISHWASH Vs. DISTRICT OFFICER
June 3, 1998
RAM CHANDRA CHOUDHARY Vs. STATE OF U P AND ANOTHER
May 8, 1998
RAM CHANDRA YADAV Vs. STATE OF U P
October 29, 1998
RAM DARASH RAI Vs. STATE OF UTTAR PRADESH
February 21, 1998
Ram Das and Others Vs. State of U.P.
February 10, 1998
RAM DAS GUPTA Vs. NAEEM ULLAH
April 7, 1998
RAM DAS UPADHAYAY Vs. DEPUTY DIRECTOR OF EDUCATION
November 6, 1998
RAM DAS UPADHYA Vs. STATE OF U P
July 31, 1998
RAM DEO Vs. STATE OF U P
November 25, 1998
RAM DEVI Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR
October 13, 1998
RAM DULAREY Vs. SHIV MANGAL
September 15, 1998
RAM GANESH Vs. BHOOPCHAND
August 1, 1998
RAM GOPAL Vs. STATE OF UTTAR PRADESH
October 12, 1998
RAM GOPAL CHAIRMAN U P AND HIGHER EDUCATION SERVICES COMMISSION Vs. STATE OF U P AND ANOTHER
September 3, 1998
RAM HARAKH Vs. STATE OF U P
March 4, 1998
RAM INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA UOI
January 9, 1998
RAM JANAM RAM YADAV Vs. STATE OF U P
March 11, 1998
RAM JANAM SINGH Vs. COLLECTOR BALLIA
April 13, 1998
RAM KEDARS Vs. DY DIRECTOR OF CONSOLIDATION FAIZABAD
September 17, 1998
RAM KHELWAN PATHAK Vs. STATE OF U P
February 20, 1998
RAM KISHAN Vs. DISTT AND SESSIONS JUDGE HARIDWAR
November 13, 1998
RAM KISHAN DONDHA Vs. PRESCRIBED AUTHORITY, MORADABAD AND OTHERS
August 18, 1998
RAM KISHAN PRAJAPATI Vs. NARBDA
May 22, 1998
RAM KISHANS Vs. COLLECTOR GHAZIABAD
March 6, 1998
RAM KRISHNA JAISWAL Vs. DISTRICT JUDGE ALLAHABAD
November 12, 1998
RAM KRISHNA JAISWALS Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
October 23, 1998
RAM KUMAR Vs. STATE OF U P
November 13, 1998
RAM KUMAR Vs. COMMISSIONER JHANSI
January 5, 1998
RAM KUMAR DWIVEDI Vs. PRADESHIK COOPERATIVE DAIRY FEDERATION LTD
August 12, 1998
RAM KUMAR GUPTA Vs. SHIA CENTRAL BOARD OF WAQFS U P
November 10, 1998
RAM LAKHAN PATEL Vs. I T I LTD
April 23, 1998
RAM LAL Vs. HARI KRISHNA
November 3, 1998
RAM LAL YADAV Vs. CHIEF JUDICIAL MAGISTRATE LKO
October 9, 1998
RAM MOORAT GUPTA Vs. JUDGE FAMILY COURT
December 16, 1998
RAM MURTI Vs. D D C SULTANPUR
September 2, 1998
RAM MURTI CHATURVEDI Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHVAVIDYALAYA
May 6, 1998
RAM MURTI MADHUKAR Vs. DISTRICT MAGISTRATE SITAPUR
March 31, 1998
RAM NARAIN TEWARI Vs. STATE OF U P
April 24, 1998
RAM NARAYAN Vs. STATE OF U.P. AND OTHERS
June 29, 1998
RAM NARESH Vs. STATE OF U P
July 22, 1998
RAM NARESH VERMA Vs. STATE OF U P
November 24, 1998
RAM PAL SINGH Vs. STATE OF U P
September 7, 1998
RAM PAL SINGH TYAGI Vs. U P CO OP FEDERATION LTD
September 1, 1998
RAM PALAT Vs. COMMISSIONER AZAMGARH DIVISION
May 14, 1998
RAM PRAKASH GUPTA ALIAS BABU PRAKASH GUPTA ALIAS BABU LAL Vs. DHAKKAN LAL
March 5, 1998
RAM PRAKASH MISRA DECD Vs. IVTH ADDL DISTRICT JUDGE ETAH
September 9, 1998
RAM PRASAD Vs. STATE OF U P
March 5, 1998
RAM PRATAP Vs. STATE OF U P
November 2, 1998
RAM RATAN Vs. DISTRICT BASIC SHIKSHA ADHIKARI
November 12, 1998
RAM ROOP SHUKLA Vs. STATE OF U P
July 20, 1998
RAM RUP Vs. FIRST ADDL DISTRICT JUDGE JAUNPUR
July 24, 1998
RAM SAGAR Vs. STATE OF U P
August 3, 1998
RAM SAJIWAN Vs. CHAIRMAN/PRESIDENT DISTRICT CONSUMER PROTECTION FORUM, BASTI AND OTHERS
August 3, 1998
RAM SAMUJ DECD Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
February 6, 1998
RAM SANEHI Vs. STATE OF U P
May 5, 1998
RAM SARAN Vs. STATE OF U P
August 11, 1998
RAM SARAN SINGH Vs. DISTRICT JUDGE GHAZIPUR
May 15, 1998
RAM SARAN TIWARY Vs. STATE OF U P AND ANOTHER
September 11, 1998
RAM SHANKER Vs. STATE OF UTTAR PRADESH
March 19, 1998
RAM SHIROMANI SINGH AND OTHERS Vs. THE DISTRICT JUDGE, FATEHPUR AND OTHERS
April 10, 1998
RAM SINGAR YADAVS Vs. STATE OF U P
December 18, 1998
RAM SINGH Vs. STATE OF U P
July 29, 1998
RAM SIYADAS CHELA Vs. IV ADDL SESSIONS JUDGE JALAUN AT ORAI
December 7, 1998
RAM SURESH TEWARI Vs. STATE
January 27, 1998
RAM SWAROOP Vs. STATE OF UTTAR PRADESH
December 9, 1998
RAM SWAROOP Vs. BABU
November 18, 1998
RAM VEER SINGH Vs. DY DIRECTOR OF CONSOLIDATION MORADABAD
November 23, 1998
Ramakant Pandey and others Vs. Union of India and others
July 10, 1998
RAMAKANT PUROHIT Vs. STATE OF U P
December 9, 1998
RAMAWATI SHARMA Vs. UNION OF INDIA
March 19, 1998
RAMESH CHANDRA Vs. STATE OF U P
February 2, 1998
RAMESH CHANDRA Vs. STATE OF U P
January 4, 1998
RAMESH CHANDRA Vs. ABDUL RAHMAN
December 22, 1998
RAMESH CHANDRA AGARWALS Vs. DISTRICT JUDGE HARDOI AND ANOTHER
September 18, 1998
RAMESH CHANDRA CHANCHAL Vs. STATE OF U P
October 27, 1998
RAMESH CHANDRA GUPTAS Vs. ADDITIONAL DISTRICT JUDGE MAHARAJGANJ
May 12, 1998
RAMESH PRASAD Vs. REGISTRAR CO OPERATIVE SOCIETIES LUCKNOW
July 30, 1998
RAMESHJI PATHAK Vs. STATE OF U P
November 24, 1998
RAMESHWAR Vs. VTH ADDL DIST JUDGE BASTI
May 28, 1998
RAMESHWAR SINGH PAL Vs. STATE OF U P
August 31, 1998
RAMHARAKH Vs. STATE OF UTTAR PRADESH
March 4, 1998
RAMI RAM Vs. STATE OF U P
May 8, 1998
RAMJI CHAUHAN Vs. STATE OF U P
August 7, 1998
Ramji Chauhan Vs. State of Uttar Pradesh
October 7, 1998
RAMJI SINGH Vs. STATE OF U P
December 15, 1998
RAMLAL Vs. DISTRICT DY DIRECTOR OF CONSOLIDATION
May 28, 1998
RAMPAL SINGH Vs. DISTRICT MAGISTRATE SAHARANPUR
September 11, 1998
Rampal Singh Vs. Chetram Singh
December 22, 1998
RANA HARIRAM SINGH Vs. UNION OF INDIA MINISTRY OF DEFENCE
July 24, 1998
RANJEET Vs. THIRD ADDL DISTT AND SESSIONS JUDGE
May 27, 1998
RANJEET SINGH Vs. STATE
February 10, 1998
RANVEER SINGH Vs. DISTRICT JUDGE TEHRI GARHWAL NEW TEHRI
May 15, 1998
RANVIR KUMAR Vs. JUDGE FAMILY COURT
September 14, 1998
RASTOGI BROTHERS Vs. UNION OF INDIA
April 30, 1998
RAVI SINGH Vs. STATE OF UTTAR PRADESH
February 20, 1998
RAVI STEEL Vs. CEGAT
July 24, 1998
RAVINDER SINGH Vs. PRINCIPAL PARKER INTER COLLEGE MORADABAD
August 11, 1998
RAVINDRA KUMAR Vs. STATE OF U P
August 13, 1998
RAVINDRA KUMAR Vs. SETTLEMENT OFFICER CONSOLIDATION SIDHARTHNAGAR AND ANOTHER
December 15, 1998
RAVINDRA NATH PANDEY Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW AND ANOTHER
October 8, 1998
RAVINDRA PAL SINGH SOLANKI Vs. CHIEF SECRETARY MEDICAL HEALTH AND FAMILY PLANNING LUCKNOW AND ANOTHER
October 8, 1998
Ravindra Singh Advocate Vs. Tavleen Singh
February 19, 1998
RAYMOND SYNTHETICS LIMITED Vs. CEGAT
August 12, 1998
REJENDRA PRASAD Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD
August 7, 1998
REKHA RANI CHATURVEDI Vs. PRAMOD KUMAR CHATURVEDI
August 5, 1998
REKHA SHARMA Vs. COMMITTEE OF MANAGEMENT SARVODAYA KANYA INTER COLLEGE
October 15, 1998
REMINGTON RAND OF INDIA LTD Vs. VTH ADDL DISTRICT AND SESSIONS JUDGE AND ANOTHER
July 21, 1998
REPTAKOS BRETT AND CO Vs. LABOUR COURT VTH U P KANPUR AND ANOTHER
December 7, 1998
REWA GASES P LTD Vs. STATE OF U P
March 6, 1998
REWA GASES PVT LTD Vs. STATE OF U P
June 3, 1998
RIGHT STEEL (PVT) LIMITED Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE
March 31, 1998
RISHI JOSHI Vs. UNIVERSITY OF ALLAHABAD
March 2, 1998
RISHIKUL BRAHAMCHARYA ASHRAM Vs. STATE OF U P
September 4, 1998
Rishikul Brahmacharya Ashram Committee Haridwar Vs. State of U.P.through Collector Saharanpur
September 4, 1998
ROHIT KUMAR NISHAD Vs. TRANSPORT COMMISSIONER LUCKNOW
July 29, 1998
ROOMI PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
April 27, 1998
ROSHAN LAL Vs. STATE OF U P
March 26, 1998
S K GARG Vs. STATE OF UTTAR PRADESH
May 28, 1998
S K GARG Vs. STATE OF U P
December 21, 1998
S K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 24, 1998
S K SAHANI Vs. GENERAL MANAGER PERSONNEL AND MANAGEMENT SERVICES UNITED BANK OF INDIA AND
April 23, 1998
S L BATHLA Vs. STATE OF BANK OF INDIA
December 8, 1998
S N PANDEY Vs. STATE OF U P
November 6, 1998
S N SETH Vs. PRAKASHWATI
December 21, 1998
S P SINGH C J M BULANDSHAHR Vs. RAM BHAROSE LAL AGARWAL ADVOCATE
May 27, 1998
S RATHI Vs. UNION OF INDIA
March 16, 1998
S.K.Garg Vs. State of U.P.
May 25, 1998
SABIR Vs. DISTRICT MAGISTRATE, RAE BARELI AND ANOTHER
March 19, 1998
SABIR HUSSAIN Vs. STATE OF U P
May 18, 1998
SACHIN AGARWAL Vs. STATE OF UTTAR PRADESH
July 30, 1998
SAD BIN AKHTAR Vs. REGISTRAR HOMOEOPATHIC MEDICINE BOARD
August 28, 1998
SADHAN SAHKARI SAMITILTD Vs. STATE OF U P
April 13, 1998
SADIQ ALI Vs. CHIEF MEDICAL OFFICER PADRAUNA
January 22, 1998
SADRI RAM Vs. DISTRICT MAGISTRATE LICENSING AUTHORITY AZAMGARH
August 19, 1998
SAHDEO SINGH Vs. ZILA PARISHAD BAHRAICH
July 7, 1998
SAHEED HUSSAIN AND OTHERS Vs. DISTRICT JUDGE, ALMORA AND OTHERS
March 10, 1998
SAHIL SOCIETY FOR WELFARE OF THE AGED POOR AND HOMELESS Vs. UNION OF INDIA
November 16, 1998
SAI CHALCHITRA Vs. COMMISSIONER MEERUT MANDAL
July 30, 1998
SAIDULLAH KHAN Vs. VTH ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
March 20, 1998
SAILASH CHANDRA GANGULY Vs. DISTRICT JUDGE ALLAHABAD
May 25, 1998
SAJID HUSSAIN Vs. DISTRICT BASIC SHIKSHA EDUCATION OFFICER BADAUN
January 12, 1998
SALIK TEWARI Vs. CHANCELLOR GORAKHPUR UNIVERSITY
July 30, 1998
SAMAJWADI PARTY DISTRICT BUDAUN Vs. IST ADDITIONAL DISTRICT JUDGE
August 3, 1998
SAMSA PARWEEN Vs. STATE OF U P
November 10, 1998
SAMTAL COLOR LTD Vs. UNION OF INDIA UOI
April 22, 1998
SAMTEL COLOR LIMITED Vs. UNION OF INDIA
March 2, 1998
SANDEEP AGARWAL Vs. UNIT TRUST OF INDIA
September 15, 1998
SANDEEP PALACE GOPIGANJ Vs. COMMISSIONER ENTERTAINMENT TAX U P LUCKNOW
May 2, 1998
SANDEEP PALACE GOPIGANJ Vs. COMMISSIONER ENTERTAINMENT TAX U P LUCKNOW AND ANOTHER
February 5, 1998
SANDEEP SINGH CHAUHAN Vs. ADHIKSHAK KENDRIYA KARAGAR FATEHPUR
June 11, 1998
SANGAM LAL SHUKLA Vs. U P RAJYA SARAK PARIVAHAN NIGAM CITY SERVICE ALLD : STATE OF U P
September 18, 1998
SANJAI MAKKAR Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
December 18, 1998
SANJAY GUPTAS Vs. STATE OF U P
February 27, 1998
SANJAY KUMAR Vs. HEMANT KISHORE
February 24, 1998
SANJAY KUMARS Vs. DISTRICT JUDGE GORAKHPUR AND ANOTHER
April 24, 1998
SANJEEV KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
April 27, 1998
SANT LAL Vs. STATE OF U P
January 22, 1998
SANT PRASAD MALL Vs. ADDITIONAL DISTT JUDGE IIIRD DEORIA
April 29, 1998
SANTOSH KUMAR AND OTHERS Vs. U.P. SANCHALAK CHAKBANDI, FAIZABAD AND OTHERS.
January 5, 1998
SANTOSH KUMAR TIWARI Vs. DISTRICT MAGISTRATE
September 16, 1998
SANTOSH SINGH Vs. ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY
February 17, 1998
SARDAR JAGAT SINGH NARULA Vs. YASHARTH
November 17, 1998
SARMISTER Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFARNAGAR
August 12, 1998
SARNAM SINGH IIIRD ADDITIONAL DISTRICT JUDGE ALIGARH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
July 16, 1998
SAROJ GIRI Vs. VAYALAR RAVI
April 28, 1998
SAROJ KUMARI YADAV Vs. STATE OF U P
September 11, 1998
SARVAR ALI Vs. MUNICIPAL BOARD MARHARA ETAH
October 23, 1998
SARVESH CHANDRA SHUKLA Vs. U P HIGHER SECONDARY EDUCATION SERVICES COMMISSION
November 11, 1998
SASHI BALA Vs. STATE OF U P
January 15, 1998
SATYA OIL TRADERS Vs. STATE OF U P
December 10, 1998
SATYA PAL Vs. STATE OF U P
April 17, 1998
SATYA PRAKASH Vs. SPECIAL JUDGE E C ACT AGRA
May 4, 1998
SATYA PRAKASH DIXIT Vs. STATE OF U.P. AND OTHERS
May 21, 1998
SATYA PRAKASH SHARMA Vs. ASSISTANT COMMANDANT R P F CENTRAL RAILWAY AGRA CANTT AGRA
February 12, 1998
SATYA PRAKASH SINGH Vs. VICE CHANCELLOR DR BHIMRAO AMBEDKAR VISHWAVIDYALAYA PREVIOUSLY NAMED AS
March 3, 1998
SATYA PRAKASH TYAGI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION HARIDWAR
August 13, 1998
SATYA PRAKASH UPADHYAYA Vs. VITH ADDITIONAL DISTRICT JUDGE ALIGARH
November 19, 1998
SATYAJIT SINGH MAJITHIA Vs. STATE OF U P
April 23, 1998
SATYAPAL SINGH Vs. STATE OF U.P. AND OTHERS
January 7, 1998
SATYENDRA BABU AGNIHOTRI Vs. STATE
May 27, 1998
SAVITRI DEVI Vs. STATE OF U P
May 11, 1998
SAYEEDA WAHIG KIDWAI Vs. JUDGE, SMALL CAUSE COURTS, ALIGARH AND OTHERS
February 27, 1998
SCIENTIFIC INSTRUMENT CO LTD Vs. RAJENDRA PRASAD GUPTA
November 2, 1998
SCOOTERS INDIA LTD Vs. LABOUR COURT AND ANOTHER
May 13, 1998
SEVA SINGHS Vs. STATE OF U P
September 11, 1998
SEWAK SINGH Vs. STATE OF PUNJAB
August 17, 1998
SHAFIQUE AHMED Vs. ADDITIONAL DISTRICT JUDGE E C ACT DEHRADUN
November 13, 1998
SHAGUFTA SAHIBA FAROOQI Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY
September 21, 1998
SHAILENDRA KUMAR Vs. DISTRICT REGISTRAR INDIAN REGISTRATION ACT AND ANOTHER
August 19, 1998
SHAILENDRA KUMAR Vs. CHIEF ADMINISTRATICN SRI R RAGHUNATHAN NUCLEAR FLOWER CORPORATION NAPS BULANDSHAHAR
July 28, 1998
SHAILENDRA KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
June 1, 1998
SHAKUNTALA DEVI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 1, 1998
SHAKUNTALA SHUKLA Vs. STATE OF U P
February 20, 1998
SHAMBHU NATH SRIVASTAVA Vs. SANDHYA RANI SRIVASTAVA CHAIRMAN NAGAR PALIKA PARISHAD JAUNPUR
July 28, 1998
SHAMIM AHMADS Vs. JUDGE FAMILY COURT AZAMGARH
May 18, 1998
SHAMSHAD A M Vs. DISTRICT BASIC EDUCATION OFFICER
August 17, 1998
SHAMSHUDDIN IN JAIL Vs. STATE OF U P
September 25, 1998
SHAMSUL ISLAM Vs. STATE OF U P
July 28, 1998
SHANKAR LAL KHANDELWAL Vs. IVTH ADDL DISTRICT JUDGE MATHURA
September 22, 1998
SHANKER LAL Vs. STATE OF U.P. AND OTHERS
March 23, 1998
SHANTA BAHUKHANDI Vs. BASIC SHIKSHA ADHIKARI AND ANOTHER
February 5, 1998
SHANTANU AWASTHI Vs. STATE OF U P
October 12, 1998
SHANTI DEVI Vs. INCHARGE DISTRICT JUDGE BIJNOR
September 17, 1998
SHANTI DEVI Vs. A D AND S J KARVI
September 2, 1998
SHARAD GUPTA Vs. STATE OF U P
December 16, 1998
SHARAFAT ALIAS BHURE Vs. STATION OFFICER POLICE STATION KOTWALI MUZAFFARNAGAR
August 13, 1998
SHARDA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD AND ANOTHER
September 10, 1998
SHARDA PRASAD Vs. DIRECTOR PRINTING AND STATIONERY ALLAHABAD
December 15, 1998
SHARDA PRASAD TIWARI Vs. BOARD OF REVENUE
March 20, 1998
SHARDA SINGH Vs. STATE OF UTTAR PRADESH
May 14, 1998
SHASHI BALA Vs. STATE OF U P
January 15, 1998
SHASHI KANT RAI Vs. STATE OF U P
May 20, 1998
SHASHI SHAH Vs. KIRAN KUMAR SHAH
September 21, 1998
SHATI DEVI Vs. ADDITIONAL DISTRIST AND SESSIONS JUDGE KARVI
September 2, 1998
SHATRUJEET LALS Vs. STATE OF U P
March 20, 1998
SHEELA SABHARWALS Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 30, 1998
SHEETAL PRASAD KESHARWANI Vs. VITH ADDL. DISTRICT SESSIONS JUDGE AND ORS.
February 19, 1998
SHEO PRAKASH SRIVASTAVA Vs. REGISTRAR HIGH COURT ALLAHABAD
February 5, 1998
SHER MOHAMMED KHAN Vs. ZILA ADHIKARI SULTANPUR
December 22, 1998
SHESH NATH TIWARI Vs. STATE OF UTTAR PRADESH
August 3, 1998
SHIBBAN Vs. COMPETENT AUTHORITY URBAN CEILING TOWN HALL MEERUT
September 2, 1998
SHIROMANI KANT ALIAS MANI KANTS Vs. ADDITIONAL DISTRICT JUDGE MEERUT
November 26, 1998
SHITAL SINGH DECD Vs. STATE OF U P
April 20, 1998
SHITLA PRASAD NAGENDRA Vs. GORAKHPUR UNIVERSITY GORAKHPUR
August 17, 1998
SHITLA PRASAD NAGENDRA Vs. GORAKHPUR UNIVERSITY
August 27, 1998
SHIV CHARAN Vs. STATE
January 13, 1998
SHIV CHARAN DASS Vs. UJAGAR MAL (DECEASED) THROUGH HIS LRS.
April 22, 1998
SHIV DATTA GARG Vs. STATE OF U P
May 26, 1998
SHIV NATH Vs. ADDL DISTRICT JUDGE MAHARAJGANJ
September 11, 1998
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION JALAUN AT ORAI
April 29, 1998
SHIV PRASAD SERHAIYA Vs. PASSENGER TAX OFFICER
December 9, 1998
SHIV RAJ Vs. ADDITIONAL COLLECTOR SUPPLIES GHAZIABAD
October 2, 1998
SHIV RAJS Vs. ADDL COLLECTOR SUPPLIES GHAZIABAD
February 10, 1998
SHIV RAM MISRA Vs. CONTROLLER LEGAL METROLOGY U P LUCKNOW AND ANOTHER
March 17, 1998
SHIVA RAJ KUMAR GUPTA Vs. STATE OF U.P.AND OTHERS
March 11, 1998
SHOBH NATH Vs. STATE OF U P
November 10, 1998
SHRAMIK BASTI NIWASI SAMITI KANPURS Vs. STATE OF U P
April 9, 1998
SHYAM BEHARI AGARWAL Vs. CHANCELLOR OF ALLAHABAD UNIVERSITY
September 9, 1998
SHYAM DULARI AND OTHERS Vs. THE DEPUTY COLLECTOR, NIZAMABAD AZAMGARH AND ANOTHER
August 10, 1998
SHYAM KALI Vs. STATION OFFICER R S BABERU
December 14, 1998
SHYAM LAL Vs. STATE OF U.P. AND ORS.
February 2, 1998
SHYAM LAL Vs. STATE OF UTTAR PRADESH
February 13, 1998
SHYAM LAL DECD Vs. RAGHUVIR PRASAD
April 9, 1998
SHYAM NARAIN DWIVEDI Vs. STATE OF UTTAR PRADESH
September 18, 1998
SHYAM SUNDER LAL SHARMA Vs. IIND ADDITIONAL DISTRICT JUDGE HARIDWAR
April 9, 1998
SHYAM SUNDER LAL SRIVASTAVA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
March 2, 1998
SHYAMA DEVI Vs. SEVENTH ADDL D J ALLAHABAD
May 26, 1998
SHYAMA DEVI Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD
May 26, 1998
Shyama Devi Vs. 7th Addl. District Judge, Allahabad and another
May 26, 1998
SIDDHA GOPAL Vs. KANPUR DEVELOPMENT AUTHORITY
August 19, 1998
SINCHAI MAZDOOR SANGH Vs. STATE OF U P
December 11, 1998
SINGER SEWING MACHINE CO Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR
April 28, 1998
SINGHAL COKE INDUSTRIES Vs. STATE OF UTTAR PRADESH
January 6, 1998
SINGHAL COKE INDUSTRIES Vs. STATE OF U P
June 1, 1998
SIR SHADI LAL ENTERPRISES LTD Vs. CO OPERATIVE CO LTD
October 15, 1998
SITA RAM Vs. STATE OF U P
February 19, 1998
SITA RAM YADAV Vs. STATE OF U P
November 5, 1998
SITA RAM YADAV Vs. STATE OF U P
November 11, 1998
SMT. INDIRA AGRAWAL Vs. CIVIL JUDGE (SENIOR DIVISION), ALLAHABAD AND OTHERS
October 16, 1998
SMT. KAILASHWATI Vs. SPECIAL ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
September 25, 1998
SMT. KALAWATI Vs. THE ADDL. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
March 19, 1998
SMT. KAMLA Vs. DISTRICT JUDGE, HARDWAR AND OTHERS
September 22, 1998
SMT. KAMLESH CHOUDHARY Vs. DISTRICT PANCHAYAT RAJ OFFICER, MEERUT AND OTHERS
January 7, 1998
SMT. KISHWARI Vs. CHHIDDU
December 22, 1998
SMT. KRISHNA DEVI GUPTA Vs. XIV ADDITIONAL DISTRICT JUDGE AND ORS.
January 5, 1998
SMT. KUSUM SENGAR Vs. DISTRICT JUDGE, KANPUR DEHAT AND OTHERS
November 13, 1998
SMT. LACHHNI Vs. RAVINDRA NATH
January 9, 1998
SMT. NAFEES BANO Vs. DISTRICT MAGISTRATE, PILIBHIT AND ANOTHER
July 10, 1998
SMT. NIRMAL Vs. ROZA UDDIN
April 9, 1998
SMT. PREM RAM AND OTHERS Vs. TRADE TAX OFFICER, MAHOBA AND OTHERS
February 13, 1998
SMT. RADHA DEVI AND ANOTHER Vs. XTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
November 6, 1998
SMT. RESHMA Vs. IST ADDITIONAL CIVIL JUDGE, GORAKHPUR AND ANOTHER
April 27, 1998
SMT. SAMUNRI (DEAD) AND OTHERS Vs. SPL. AND ADDL. DISTRICT JUDGE, AZAMGARH AND OTHERS
October 16, 1998
SMT. VAIJANTI DEVI Vs. SMT. USHA SHARMA
October 29, 1998
SOBARAN SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
August 19, 1998
SOM DATT Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
December 12, 1998
SOM NATH VAISHYA Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD
October 14, 1998
SORAN Vs. STATE OF U P
February 26, 1998
SQN LDR H S KULSHRESTHA Vs. UNION OF INDIA
December 16, 1998
SRI DEV NATH SINGH Vs. U.P. STATE CEMENT CORPORATION LTD. AND ORS.
August 27, 1998
SRI HATHIYA RAM MATH Vs. DISTRICT JUDGE GAHZIPUR
February 23, 1998
SRI MEHRU Vs. GOVERNMENT OF INDIA
March 5, 1998
SRI NARAIN DAS Vs. IIND ADDL DISTRICT JUDGE MORADABAD
May 14, 1998
SRI NOORUL HASAN Vs. ASSISTANT SUB DIVISIONAL MAGISTRATE DISTT FATEHPUR
July 1, 1998
SRI PAL Vs. STATE OF U P
July 30, 1998
SRI PRAMOD TIWARI Vs. SRI KALYAN SINGH CHIEF MINISTER U P
April 10, 1998
SRI RAM ARYA Vs. UNION OF INDIA
July 27, 1998
SRI SATYA PRAKASH SINGH Vs. COMMITTEE OF MANAGEMENT
March 3, 1998
SRIRAM SINGH Vs. STATE OF U P
April 2, 1998
ST JONES SCHOOL Vs. SPL JUDGE E C ACT AND ANOTHER
April 20, 1998
STATE Vs. MUKHTAR AHMED
August 7, 1998
STATE Vs. SURESH
September 3, 1998
STATE EMPLOYEES JOINT COUNCIL UNIT ROORKEE Vs. STATE OF U P
May 26, 1998
STATE OF U P Vs. BANARSI MALLAH
April 21, 1998
STATE OF U P Vs. SAMAR SINGH
April 13, 1998
STATE OF U P Vs. MUNNA
March 20, 1998
STATE OF U P Vs. RANG BAHADUR SINGH
March 2, 1998
STATE OF U P Vs. RAM SINGH
January 9, 1998
STATE OF U P Vs. GOVT OF INDIA
January 12, 1998
STATE OF U P Vs. FIRST ADDITIONAL DISTRICT JUDGE GORAKHPUR
January 16, 1998
STATE OF U P Vs. JALALUDDIN
February 5, 1998
STATE OF U P Vs. IV A D J KANPUR NAGAR
November 17, 1998
STATE OF U P Vs. ISHWAR DIN
December 9, 1998
STATE OF U.P. Vs. SHYAM NATH SINGH AND ANOTHER
May 8, 1998
STATE OF U.P. Vs. SUBHASH CHANDRA AND OTHERS
March 3, 1998
STATE OF U.P. Vs. W.G. KUNDLING AND ANOTHER
March 10, 1998
STATE OF U.P. AND ANOTHER Vs. DEEPAK VAISH ADULT AND ANOTHER
November 6, 1998
STATE OF UTTAR PRADESH Vs. BHAGAT SINGH
December 15, 1998
STATE OF UTTAR PRADESH Vs. DEV PRAKASH S O NARANJAN LAL SHARMA
November 17, 1998
STATE OF UTTAR PRADESH Vs. KUNWAR PRAHLAD SINGH SRIVASTAVA
September 24, 1998
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL SHARMA AND ANOTHER
January 22, 1998
STATE OF UTTAR PRADESH Vs. ARUN KUMAR SINGH ALIAS ARUN PRATAP SINGH
February 2, 1998
STATE OF UTTAR PRADESH Vs. I ADDITIONAL DISTRICT JUDGE GORAKHPUR
January 16, 1998
STATE OF UTTAR PRADESH Vs. RAM SWARUP ALIAS GURU
January 19, 1998
STATE OF UTTAR PRADESH Vs. HORI LAL
January 19, 1998
STATE OF UTTAR PRADESH Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE CENTRAL BOARD
January 12, 1998
STATE OF UTTAR PRADESH Vs. RAM KIRAT SINGH
February 26, 1998
STATE OF UTTAR PRADESH Vs. SANJAY SINGH
February 17, 1998
STATE OF UTTAR PRADESH Vs. PHOOL MIAN
April 17, 1998
STATE OF UTTAR PRADESH Vs. MOHAR SINGH
May 26, 1998
STATE OF UTTAR PRADESH Vs. SHYAM LAL
July 7, 1998
STATE OF UTTAR PRADESH Vs. BABU SINGH
July 22, 1998
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE DEHRADUN AND ANOTHER
September 11, 1998
STATE OF UTTAR PRADESH Vs. LABOUR COURT HALDWANI AND ANOTHER
September 17, 1998
STATE OF UTTAR PRADESH Vs. AQEELA
August 27, 1998
SUBHASH Vs. STATE OF U P
May 11, 1998
SUBHASH Vs. STATE OF U P
March 24, 1998
SUBHASH CHAND Vs. COLLECTOR ETAWAH
September 23, 1998
SUDHAKAR MALVIYAS Vs. BANARAS HINDU UNIVERSITY
July 28, 1998
SUDHANSHU GUPTA Vs. STATE OF U P
December 4, 1998
SUDHIR CHANDRA GUPTA Vs. S K RAJ AND ANOTHER
March 26, 1998
SUDHIR KUMAR SRIVASTAVA Vs. STATE OF U P
July 23, 1998
SUGHRA BEGUM Vs. ADDITIONAL DISTRICT JUDGE XIITH LUCKNOW
March 20, 1998
SUKHUS Vs. RAM DEO
September 16, 1998
SULEMAN Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
April 30, 1998
SULKHAN SINGHS Vs. STATE OF U P
August 18, 1998
SULTAN Vs. STATE OF U P
November 6, 1998
SUMITRA DECD Vs. GAYA PRASAD
April 1, 1998
SUMITRA DHULIA Vs. UNION OF INDIA UOI
April 17, 1998
SUMMERKING ELECTRICALS P LTD Vs. CEGAT
August 6, 1998
SUNAHARI Vs. COLLECTOR GHAZIABAD
March 6, 1998
SUNDER DAS DAULAT RAM AND SONS P LTD Vs. DISTRICT MAGISTRATE BAREILLY
September 24, 1998
SUNDER THEATRES REVISIONIST Vs. ALLAHABAD BANK JHANSI
April 15, 1998
SUNEEL ROY Vs. STATE OF UTTAR PRADESH
July 31, 1998
SUNITA PANDEY Vs. BANARAS HINDU UNIVERSITY
November 12, 1998
SUNITA SINGH Vs. RAJ BAHADUR SINGH
July 28, 1998
SURAI Vs. UPPER TAHSILDAR/ ASSISTANT COLLECTOR 1ST, FATEHPUR AND OTHERS
September 3, 1998
SURAJ PRASAD TIWARI Vs. ZILA COMMANDANT HOME GUARDS HAMIRPUR
May 1, 1998
SURENDRA KUMAR Vs. XITH ADDL. DISTRICT JUDGE, KANPUR NAGAR
March 4, 1998
SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
January 12, 1998
SURENDRA SINGH NEGI Vs. UNION OF INDIA UOI
March 2, 1998
SURENDRA SINGH NEGI AND 27 Vs. UNION OF INDIA AND 6
April 2, 1998
SURENTIRA KUMAR Vs. XI ADDL DISTT JUDGE KANPUR NAGAR
March 4, 1998
SURESH CHANDRA Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
April 20, 1998
SURESH CHANDRA SHARMA Vs. DIRECTOR ADDL DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
August 7, 1998
SURESH CHANDRA SINGH Vs. FERTILIZER CORPN OF INDIA LIMITED
October 16, 1998
SURESH CHANDRA TIWARI Vs. STATE OF U.P. AND OTHERS
March 19, 1998
SURESH PAL Vs. STATE OF UTTAR PRADESH
November 7, 1998
SURESH SINGH YADAV Vs. STATE OF U P
July 21, 1998
SURINDER KAUR Vs. COLLECTOR DISTRICT MAGISTRATE FATEHPUR
October 16, 1998
SURYA MANI TEWARI Vs. DISTRICT ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, MIRZAPUR AND OTHERS
May 5, 1998
SURYA NARAIN Vs. STATE OF UTTAR PRADESH
July 20, 1998
SURYA PROCESSORS P LTD Vs. COLLR APPEALS C EX AND CUS
August 10, 1998
SUSHANT ELHENCE Vs. STATE OF UTTAR PRADESH
February 18, 1998
SUSHEEL KUMAR Vs. L I C OF INDIA AND ANOTHER
April 10, 1998
SUSHEELA BHATNAGAR Vs. STATE OF U P
October 26, 1998
SUSHEELA SRIVASTAVA Vs. STATE OF U P
November 16, 1998
SUSHIL Vs. STATE OF UTTAR PRADESH
February 5, 1998
SUSHIL CHANDRA CHATURVEDI Vs. SANYUKTA KSHETTRIYA GRAMIN BANK
February 11, 1998
SUSHIL GATTANI Vs. STATE OF U P
April 29, 1998
SUSHIL KUMAR Vs. STATE OF UTTAR PRADESH
January 12, 1998
SUSHIL KUMAR Vs. STATE OF U P
August 18, 1998
SUSHIL KUMAR Vs. STATE OF U.P.
September 18, 1998
SUSHIL KUMAR LITAURIA Vs. STATE OF U P
March 14, 1998
SUSHILA Vs. FOURTH ADDL DISTRICT JUDGE KANPUR
September 11, 1998
SUSHILAS Vs. IVTH ADDL DISTRICT JUDGE KANPUR
September 11, 1998
SUSHMAKAR DUBEY Vs. TAXING OFFICER HIGH COURT OF JUDICATURE AT ALLAHABAD
May 22, 1998
SWAMI VIVEKANAND UCHCHATAR MADHYAMIK VIDYALAYA UNNAO Vs. DISTRICT INSPECTOR OF SCHOOLS UNNAO
March 11, 1998
SWATANTRA KUMAR AGRAWAL; VIRENDRA SINGH Vs. STATE OF U P
March 26, 1998
SYED SHUJAAT HASAN Vs. DISTRICT JUDGE LAKHIMPUR KHERI AND ANOTHER
November 30, 1998
TAHIR HUSAIN ANSARI Vs. U P RAJYA
August 17, 1998
TAHSIL BAR ASSOCIATION TAHSIL SADAR DEORIA Vs. INSPECTOR GENERAL REGISTRATION ALLAHABAD
November 17, 1998
TAJ MAHAL HOTEL LUCKNOW Vs. LUCKNOW NAGAR NIGAM
January 13, 1998
TANNERY AND FOOTWEAR CORPORATION OF INDIA LIMITED Vs. STATE OF ALLAHABAD
August 18, 1998
TARIK MASHKUR Vs. STATE OF UTTAR PRADESH
November 7, 1998
TAYAL POTTERIES Vs. MACROPLAST P LTD
September 9, 1998
TAYAL POTTIERIES Vs. IN THE MATTER OF MACROPLAST PVT LTD
October 9, 1998
TEBARIWAL TRADING CO SMILEPUR Vs. STATE OF UTTAR PRADESH
April 13, 1998
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. STATE OF U P
August 4, 1998
TEHSIL BAR ASSOCIATION DEORIA Vs. I G REGISTRATION ALLAHABAD
November 17, 1998
TIN MANUFACTURING CO OF INDIA Vs. UNION OF INDIA UOI
July 27, 1998
TINNU Vs. STATE OF U P
September 22, 1998
TIRATH RAM Vs. U P AVAS EVAM VIKAS PARISHAD
November 13, 1998
TOOFANI Vs. VIJAI
December 22, 1998
TOTA RAM Vs. STATE OF U P
March 2, 1998
TRILOKI NATH PANDEY Vs. IIIRD ADDL DISTRICT AND SESSIONS JUDGE BAREILLY
September 16, 1998
TRUST SWAMI SUKDEWA NAND ASHRAM TRUST MURDHAVA RENUKOOT MIRZAPUR AND Vs. DISTRICT JUDGE MIRZAPUR
April 28, 1998
TULIKA RAM Vs. STATE OF U P
December 15, 1998
TULSI RAM Vs. STATE OF U P
May 13, 1998
U P AGRO BHATHAT Vs. STATE OF UTTAR PRADESH
April 13, 1998
U P AVAS EVAM VIKAS PARISHAD Vs. KANAK
May 20, 1998
U P JAL NIGAM Vs. IIND ADDL DISTRICT JUDGE DEHRADUN
September 9, 1998
U P MINISTERIAL RAJYA KARMACHARI SANGH ETAWAH Vs. STATE OF U P
September 25, 1998
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. KRISHNA MURARI; KRISHNA TIMBER INDUSTRIES MATHURA
September 16, 1998
U P STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 9, 1998
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW
July 16, 1998
U P VIDHAN SABHA SACHIVALAYA KARMACHARI SANGH Vs. STATE OF U P
November 19, 1998
U.P. STATE YARN COMPANY LTD. AND ANOTHER Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER
March 2, 1998
U.P.Agro Bhathat and Ors. Vs. State of U.P.& Ors.
April 13, 1998
UDAI PRAKASH Vs. D D C BAHRAICH
October 13, 1998
UDAI SHANKER SINGH Vs. BRANCH MANAGER L I C
April 9, 1998
UDAI SHANKER TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
October 28, 1998
UDAI SINGH NEGI Vs. STATE OF U P
May 26, 1998
UDAI VEER SINGH Vs. STATE OF U P
March 19, 1998
UDAYBHAN SHUKI Vs. STATE OF UTTAR PRADESH
March 18, 1998
UGRASEN MISRA Vs. STATE OF U P
September 21, 1998
ULTIMATE ADVERTISING AND MARKETING NEW DELHI Vs. G B LABORATORIES LTD
April 7, 1998
UMA KANT SHARMA ADV Vs. CHIEF JUSTICE D P MOHAPATRA ALLAHABAD HIGH COURT AND ANOTHER
September 14, 1998
UMA SHANKER PANDEY Vs. STATE OF U P
September 7, 1998
UMA SHANKER PARASHAR Vs. STATE OF U P
January 21, 1998
UMA SHANKERS Vs. XTH ADDITIONAL DISTRICT JUDGE ALIGARH
May 8, 1998
UMAKANT MISRA Vs. STATE OF U P
July 23, 1998
UMAKANT SHARMA ADVOCATE Vs. STATE OF U P
June 30, 1998
UMESH CHAND BHILWAR Vs. STATE OF U P
November 17, 1998
UMESH CHAND PALIWALS Vs. BOARD OF REVENUE U P ALLAHABAD
April 1, 1998
UMESH CHANDRA SAXENA Vs. ADMINISTER GENERAL U P ALLAHABAD
November 24, 1998
UMESH KUMAR GAUR Vs. U P STATE ROAD TRANSPORT CORPORATION
March 6, 1998
UNION CHRISTIAN CHURCH-UDDHAM SINGH NAGAR Vs. STATE OF U.P. AND OTHERS
October 15, 1998
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 29, 1998
UNION OF INDIA Vs. STATE OF U P
September 1, 1998
UNITED INDIA INSURANCE CO. LTD. Vs. MANISH PORWAR
December 6, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANISA PORWAR
December 8, 1998
UNIVERSITY OF ALLAHABAD Vs. DISTRICT JUDGE ALLAHABAD
December 17, 1998
UPSEB "SHAKTI BHAWAN" LUCKNOW Vs. INDUSTRIAL TRIBUNAL III AT KANPUR
July 23, 1998
URMILA DEVI Vs. IIND ADDL DISTRICT JUDGE MEERUT
March 18, 1998
URMILA DEVI Vs. POORAN CHAND DABAR
September 23, 1998
URMILA TRIPATHI Vs. STATE OF U P
August 13, 1998
UTTAM HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA UOI
February 21, 1998
UTTAR PRADESH BRICK FIELD MAVI KALAN Vs. COMMISSIONER SALES TAX
September 21, 1998
UTTAR PRADESH CO-OPERATIVE BANK LTD Vs. URMILA SINGH
October 28, 1998
UTTAR PRADESH PUBLIC SERVICE COMMISSION ALLAHABAD Vs. LALJI UPADHYAYA
February 24, 1998
UTTAR PRADESH SHRAMIK BASTI JANKALYAN SEVA SAMITI Vs. STATE OF U P
February 3, 1998
UTTAR PRADESH SHRAMIK BASTI JANKALYAN SEVA SAMITI KANPUR CITYS Vs. STATE OF U P
March 2, 1998
UTTAR PRADESH STATE CO-OPERATIVE LAND DEVELOPMENT BANK LUCKNOWS Vs. MAHENDRA KUMAR JAIN
February 18, 1998
UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PATIALA FLOUR MILLS CO P LTD
May 8, 1998
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICE TRIBUNAL V
July 16, 1998
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION WESTERN ZONE MEERUT Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW AND ANOTHER
April 30, 1998
UTTAR PRADESH STATE SUGAR CORPORATION Vs. RAM NAIN SINGH
September 23, 1998
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. AMBIKA SINGH AND ANOTHER
December 4, 1998
V D BHASKAR Vs. GENERAL MANAGER N R BARODA HOUSE
July 14, 1998
V K BANERJEE Vs. STATE OF U P
December 4, 1998
VAIBHAV PANDEY MINOR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION MADHYAMIC SHIKSHA PARISHAD
July 31, 1998
VAISH STEELS (PRIVATE) LTD Vs. CHIEF COMMISSIONER, C EX , KANPUR
March 31, 1998
VAM ORGANIC CHEMICALS LIMITED Vs. STATE OF U P
December 10, 1998
VANDNA BRORS Vs. TRADE TAX OFFICER SECTOR-14 AGRA
January 16, 1998
VARANASI PETROLEUM DEALERS ASSOCIATION VARANASI Vs. UNION OF INDIA
February 11, 1998
VASHISHTH MUNI PATHAK Vs. STATE
August 20, 1998
VAYU SENA HINDON SAHAKARI AVAS SAMITI LTD Vs. STATE OF U P AND ANOTHER
September 16, 1998
VED PAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
March 4, 1998
VED PRAKASH AGARWAL Vs. DISTRICT JUDGE KANPUR NAGAR
September 17, 1998
VEENA OJHA Vs. U P STCOK EXCHANGE ASSOCIATION LTD
August 7, 1998
VEER PAL SINGH Vs. TILKA DEVI
July 23, 1998
VIBHA SINGH Vs. STATE OF U P
May 21, 1998
VIDYA VINOD ALIAS CHUNNULAL AND Vs. STATE OF UTTAR PRADESH
February 10, 1998
VIJAI BHAN SINGH MINOR Vs. ITWARI
September 3, 1998
VIJAI KUMAR BHALLA Vs. DISTRICT JUDGE BHARAICH AND ANOTHER
May 26, 1998
VIJAI SINGH Vs. STATE OF UTTAR PRADESH
February 19, 1998
VIJAI SINGH Vs. VTH ADDL DISTRICT JUDGE
March 23, 1998
VIJAI SINGH Vs. STATE OF U P
September 24, 1998
VIJAI SINGH Vs. VIIITH ADDL DISTRICT JUDGE AGRA
November 2, 1998
VIJAI TIWARI Vs. STATE OF UTTAR PRADESH
June 4, 1998
VIJAY ANAND INDUSTRIES PARAMOUNT Vs. CIVIL JUDGE SENIOR DIVISION HARIDWAR
August 3, 1998
VIJAY BAHADUR YADAV Vs. ALLAHABAD UNIVERSITY
July 30, 1998
VIJAY KUMAR MISHRA Vs. STATE OF U P
February 17, 1998
VIJAY KUMAR MISHRA Vs. STATE OF U P
February 4, 1998
VIJAY PRASAD PANDEY Vs. STATE OF U P
January 21, 1998
VIJAY SHANKAR Vs. STATE OF U P
April 1, 1998
VIJAY SHANKAR MISHRA Vs. STATE OF UTTAR PRADESH
February 17, 1998
VIJAY SINGH Vs. STATE OF U P
February 19, 1998
VIKRAMA Vs. STATE
February 9, 1998
VINAY KUMAR AVADHESH KUMAR Vs. DISTRICT AGRICULTURE OFFICER FERTILIZER REGISTRATION AUTHORITY JAUNPUR
December 9, 1998
VINEET KUMAR Vs. NEEL HANS GARG
December 2, 1998
VINEET MISRA Vs. REVIEWING AUTHORITY INDUSTRIAL RELATION DEPARTMENTAL CENTRAL OFFICE UNION
August 3, 1998
VINOD Vs. STATE OF UTTAR PRADESH
April 23, 1998
VINOD CHANDRA VARMA Vs. STATE OF U P
May 7, 1998
VINOD KUMAR Vs. RENT CONTROL AND EVICTION OFFICER D S O SAHARANPUR AND ANOTHER
September 9, 1998
VINOD KUMAR SINGH Vs. DIRECTOR OF AYURVEDIC AVAM UNANI SEWA U P LUCKNOW
January 21, 1998
VINOD KUMARS Vs. STATE OF U P
January 22, 1998
VIPIN BIHARI LAL Vs. STATE OF U P
December 3, 1998
VIRENDRA KUMAR MALLIK AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
January 7, 1998
VIRENDRA KUMAR RAI Vs. SENIOR SUPERINTENDENT OF POLICE JHANSI
February 4, 1998
VIRENDRA KUMAR SHUKLA Vs. THE PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS
September 24, 1998
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
October 13, 1998
VIRENDRA PRASAD NIGAM Vs. KALIKA SWAROOP
November 18, 1998
VIRENDRA PRASAD SINGH Vs. STATE OF U P
August 13, 1998
VIRENDRA SHUKLA Vs. STATE OF UTTAR PRADESH
February 12, 1998
VIRENDRA SINGH Vs. STATE OF U P
March 24, 1998
VIRENDVA PAL SHARMA Vs. SITA RAM AGARWAL
March 11, 1998
VISHNU DEO Vs. DY. DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS
February 24, 1998
VISHNU DUTT SHARMA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD
March 23, 1998
VISHWAKARMA Vs. STATE OF U P
April 13, 1998
VISHWANATH CHOPRA Vs. IST ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 27, 1998
VIVEK SAXENA Vs. STATE OF U P
March 11, 1998
WALI MOHAMMAD Vs. SUPERINTENDENT DISTRICT JAIL BULANDSHAHR
November 25, 1998
WAQF RANI SALTANAT BEGAM LUCKNOW Vs. CIVIL JUDGE LUCKNOW
March 27, 1998
WAQF RAUZAJAT QADEEM AND JADEED SYED SALAR MASOOD GHAZI @ BALEY MIAN WAQF NO. 129 AND ANOTHER Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
March 25, 1998
YADUNANDAN SINGH ALIAS SRIRAM SINGH AND ORS. Vs. AVDHESH PRATAP SINGH ALIAS AVDHCSH SINGH AND ORS.
December 2, 1998
YAMUNA NARAIN MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
April 7, 1998
YASEEN Vs. A D J BULANDSHAHR
September 10, 1998
YASHWANT UPADHYA Vs. EXCISE COMMISSIONER ALLAHABAD AND ANOTHER
August 25, 1998
YOGENDRA NATH JAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE MEERUT
March 18, 1998
YOGI PHARMACY LTD Vs. ELEGANT MARBLES AND GRANI INDUSTRIES LTD
September 21, 1998
YUGUL KISHORE PANDEY Vs. STATE OF U P
September 17, 1998
ZAHURAUDDIN ALIAS BABU Vs. ASHOK KUMAR DISTRICT JUDGE ALMORA
July 30, 1998
ZARAFSHAN CHEMICALS PVT LTD Vs. CEGAT, NEW DELHI
February 12, 1998
ZILA SAHKARI FEDERATION LTD Vs. DEPUTY LABOUR COMMISSIONER
April 7, 1998
ZILLA PANCHAYAT BIJNOR Vs. VIITH ADDL DIST JUDGE BIJNOR
May 2, 1998
ZILLA PANCHAYAT BIJNOR Vs. VIITH ADDL DIST JUDGE BIJNOR
February 5, 1998
ZUBEDA KHATOON Vs. VIITH ADDL DISTRICT JUDGE LUCKNOW
October 23, 1998