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Case Index
Title
Date
(SHREE) SATYANARAYANBHAI NATHUBHAI ACHARYA Vs. STATE OF GUJARAT
February 16, 1998
A B SHUKLA Vs. STATE OF GUJARAT
March 10, 1998
A K RATHOD Vs. STATE OF GUJARAT
September 2, 1998
A M SHAH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 29, 1998
A N MEMON Vs. REGISTRAR HIGH COURT OF GUJARAT
December 9, 1998
A P PATEL Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED
August 10, 1998
AAMAD ALIAS KALU ABDULBHAI MAJOTHI Vs. STATE OF GUJARAT
November 18, 1998
ABDUL GAFFAR KHAN S O ABDUL REHNAN KHAN PATHAN Vs. STATE OF GUJARAT
October 13, 1998
ABDULHUSEN SALEHBHAI SAHERWALA Vs. UNION OF INDIA
September 24, 1998
ABDULKADAR ESMAILBHAI DESAI Vs. CHISTI KHANKAH MOSQUE DARGAH AND KABRASTAN TRUST AHMEDABAD
November 17, 1998
ABDULKARIM GULAMNABI MANSURI Vs. JANATA COMMERCIAL CO OP BANK LIMITED
April 16, 1998
ABDULKARIM ISHAQ SAMEJA Vs. G.S.R.T. CORPORATION
July 13, 1998
ABHUBHAI FATEHBHAI Vs. STATE OF GUJARAT
November 5, 1998
ACTION RESEARCH IN COMMUNITY HEALTH DEVELOPMENT ARCH Vs. GOVERNMENT OF INDIA
April 22, 1998
ADANI EXPORTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTTS
December 29, 1998
AEC COMPANY LIMITED Vs. ELECTRICITY MAJDOOR SABHA
September 2, 1998
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
April 30, 1998
AHMED SALEH PATEL Vs. CHIMANBHAI KHIMCHAND DHRUV
July 27, 1998
AHMEDABAD EDUCATION SOCIETY Vs. GILBERT B SHAH
December 29, 1998
AHMEDABAD INDUSTRIAL EMPLOYEES UNION Vs. STATE OF GUJARAT
March 12, 1998
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL NOKAR MANDAL
July 16, 1998
AHMEDABAD MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
September 10, 1998
AHMEDABAD NEW TEXTILE MILLS Vs. RAJUBHAI DALCHANDBHAI
July 1, 1998
AJIT D PADIWAL Vs. UNION OF INDIA
February 23, 1998
AJIT D PADIWAL Vs. STATE OF GUJARAT
January 23, 1998
AKBARKHAN YUSUFKHAN PATHAN Vs. STATE OF GUJARAT
September 28, 1998
AKSHAR SHARE SERVICES PRIVATE LIMITED Vs. STATE OF GUJARAT
May 6, 1998
ALEMBIC GLASS KARMACHARI UNION Vs. ALEMBIC GLASS INDUSTRIES LIMITED
March 16, 1998
ALLANA ABDULLA Vs. STATE OF GUJARAT
December 18, 1998
AMADBHAI @ MUNNO GAGJBHAI MIYANA Vs. COMMISSIONER OF POLICE, RAJKOT
November 26, 1998
AMANKUMAR LALITBHAI PAREKH Vs. PRITIBEN AMANKUMAR PAREKH
November 10, 1998
AMARATLAL ISHWARBHAI JOSHI Vs. KALKADEVI BAL VIDYALAYA
March 11, 1998
AMBA AGRO INDUSTRIES Vs. HANUMANTSINHJI MADANSINHJI JADEJA
March 9, 1998
AMBELAL KASANJI PATEL Vs. STATE OF GUJARAT
September 9, 1998
AMBICA INDUSTRIAL CO OPERATIVE SERVICE SOCIETY LIMITED Vs. STATE OF GUJARAT
November 23, 1998
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 11, 1998
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 3, 1998
AMBICAPRASADSINH JAYRAPURAJSINH JADEJA Vs. MANOHARSINHJI PRADHUMANSINHJI JADEJA
April 16, 1998
AMRATLAL MANDAS KATARIA Vs. STATE OF GUJARAT
October 9, 1998
AMRATLAL PANDU PATIL Vs. VASANTLAL MOTILAL
July 27, 1998
AMRIT DYE CHEM INDUSTRIES Vs. BONZANZA DURGS AND CHEMICALS LIMITED
September 4, 1998
AMRUTLAL MAFATLAL PAREKH Vs. STATE OF GUJARAT
July 28, 1998
ANAGRAM FINANCE LIMITED Vs. THE INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.
September 16, 1998
ANCHAR CAPITALS OF INDIA LIMITED Vs. STATE OF GUJARAT
April 22, 1998
ANDHJAN VIVIDHLAXI TALIM KENDRA Vs. PUSHPABEN N CHANDALIA
August 19, 1998
ANIL AMRUTRAO JALTE Vs. STATE OF GUJARAT
August 3, 1998
ANILKUMAR BHAGWANDAS Vs. P K TIWARI
December 23, 1998
ANILKUMAR ISHWARLAL PARMAR Vs. STATE OF GUJARAT
September 7, 1998
ANILKUMAR RADHESHYAM TULSIAN Vs. SURAT MUNICIPAL CORPORATION
March 19, 1998
ANJALIBEN NIKHILCHANDRA MEHTA Vs. PRABHAKAR BAPURAO FANSALKAR
August 29, 1998
ANVARKHAN A PATHAN Vs. STATE OF GUJARAT
October 10, 1998
ANVARKHAN A. PATHAN Vs. STATE OF GUJARAT
October 6, 1998
ARDEEC ENGINEERING SAURASHTRA PRIVATE LIMITED Vs. STATE OF GUJARAT
November 23, 1998
ARMAN CINEMA Vs. STATE OF GUJARAT
April 2, 1998
ARUNKUMAR PURUSHOTTAMBHAI CHAUHAN Vs. UNITY PRINTERS
April 6, 1998
ARVIND MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
December 9, 1998
ARVINDBHAI MULUBHAI BHUTAIYA Vs. AMRELI DISTRICT CENTRAL CO OP BANK LIMITED
March 2, 1998
ARVINDKUMAR CHANDULAL PALHAK Vs. MAHAJAN KELVANI MANDAL
January 23, 1998
ASHABEN ROHITBHAI Vs. COMMISSIONER OF INCOME TAX
June 29, 1998
ASHOK C VORA Vs. STATE OF GUJARAT
May 2, 1998
ASHOK GANPULE Vs. GUJARAT LEASE FINANCING CO
July 29, 1998
ASHOK KARAMSHI GOHIL Vs. STATE OF GUJARAT
January 28, 1998
ASHOKKUMAR UTTAMCHAND SHAH Vs. PATEL MOHMAD ASMAL CHANCHAD
March 26, 1998
ASIAN BEARING CO. Vs. VASANT ENGINEERING (P) LTD.
January 28, 1998
ASIFKHAN HARIDERKHAN PATHAN Vs. STATE OF GUJARAT
May 2, 1998
ASSISTANT DIRECTOR B S F Vs. SPECIAL LAND ACQUISITION OFFICER
October 14, 1998
ATUL PRODUCTS LTD Vs. ANANTRAY H DESAI
August 21, 1998
B C MEHTA Vs. INDUSTRIES COMMISSIONER
December 24, 1998
B C PATEL FOOD INSPECTOR Vs. JAI HIND STORES
August 29, 1998
B C WADHWANA Vs. DIRECTOR GENERAL OF POLICE
July 23, 1998
B M JINGER Vs. RAMESHKUMAR LALJIBHAI KATHANIYA
December 15, 1998
B P JOSHI ASSISTANT ADMINISTRATIVE OFFICER RAJKOT Vs. UNITED INDIA INSURANCE COMPANY LIMITED MADRAS
November 9, 1998
B PATEL AND COMPANY Vs. STATE OF GUJARAT
May 8, 1998
B U PATHAK Vs. GUJARAT RESOURCES DEVELOPMENT COPRORATION LTD
December 7, 1998
B.P. CHUDASAMA Vs. STATE OF GUJARAT
February 5, 1998
BABU JUSAB Vs. TATA CHEMICALS LIMITED
April 1, 1998
BABUBHAI JUGALKISHOR Vs. JAICHAND JAYANTILAL
July 22, 1998
BABUBHAI N. PATEL & ORS. Vs. HEIRS OF NATHABHAI MARGHABHAI & ORS
February 19, 1998
BABUBHAI RATILAL DHOBI Vs. STATE OF GUJARAT
November 24, 1998
BABULAL D DAVE Vs. KIRTILAL BABULAL
July 22, 1998
BABULAL MOHANLAL PATEL Vs. STATE OF GUJARAT
February 23, 1998
BABURAO TULSIRAO MARATHA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
November 11, 1998
BAI FATMA Vs. BAI BIBAN
November 21, 1998
BAI JAMNA DEVJI Vs. BAI JAKHU VALLABHBHAI D TANDEL
March 31, 1998
BALABEN Y MEHTA Vs. STATE OF GUJARAT
October 6, 1998
BALVANTSINGH ALIAS NANIO KALYARISINGH RAJPUT Vs. DEPUTY COMMISSIONER OF POLICE
November 24, 1998
BALWANTRAI CHHABILDAS MEHTA Vs. STATE BANK OF SAURASHTRA
April 2, 1998
BANK OF MAHARASHTRA Vs. O L OF NAVJIVAN TRADING FINANCE PRIVATE LIMITED
December 2, 1998
BANSRAJ RAMESH CHOBE Vs. TARABEN
April 23, 1998
BARIA PRABHUBHAI KALJIBHAI Vs. STATE OF GUJARAT
January 23, 1998
BELIM JIVA RAHIM SULTAN Vs. DISTRICT COLLECTOR
December 4, 1998
BHAGVANJI LALJIBHAI PARMAR Vs. DISTRICT PANCHAYAT
November 20, 1998
BHAGWANDAS J PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 28, 1998
BHAILALBHAI VITTHALDAS GANATRA FATHER OF SAMIR B GANATRA Vs. STATE OF GUJARAT
April 17, 1998
BHARAT KUMAR TRIBHOVANDAS Vs. STATE OF GUJARAT
January 23, 1998
BHARATBHAI RAYCHANDBHAI KHONA Vs. STATE OF GUJARAT
February 12, 1998
BHARATKUMAR CHHATRAJI Vs. PATEL AMBALAL KANJIBHAI
November 5, 1998
BHARATSINH RAMSINH JADEJA Vs. MANAGING DIRECTOR GSRTC
July 15, 1998
BHARTIBEN S JHAVERI Vs. CONTROLLER OF ESTATE DUTY
December 24, 1998
BHARVAD CHHOTA BHAGA Vs. BHARVAD JAGA DAHYA
April 21, 1998
BHAVESH BHARATBHAI MEHTA Vs. STATE OF GUJARAT
August 12, 1998
BHEMLAL VIRAJI KUMAVAT Vs. STATE OF GUJARAT WITH SODHA DARBAR HAMIRSINH VARDHAJI V STATE OF GUJARAT
February 13, 1998
BHERULAL VIRAJI KUMAVAT Vs. STATE OF GUJARAT
September 24, 1998
BHIKHUGIRI VITHALGIRI GOSWAMI Vs. STATE OF GUJARAT
February 16, 1998
BHIM VAKANTICHORUS COMMUNICATION Vs. UNION OF INDIA
September 4, 1998
BHIMSINH CHHAGANBHAI Vs. STATE OF GUJARAT
June 22, 1998
BHUPATSING RAMUBHAI JHALA Vs. PRINCIPAL C H SHAH MAITRI VIDYAPITH MAHILA COLLEGE OF EDUCATION MANAV MANDIR SURENDRANAGAR
July 2, 1998
BHUPENDRA STEEL Vs. KRISHNA EXPORT
September 16, 1998
BHURABHAI HIRABHAI NINAMA Vs. STATE OF GUJARAT
July 1, 1998
BIJAL CHANDRESHBHAI BHATT Vs. CHANDRESHBHAI SAHDEVBHAI BHATT
December 29, 1998
BIPIN SHANTILAL PANCHAL Vs. PRUTHVIRAJ alias ANIRUDHSINGH
May 5, 1998
BIPINBHAI A PATEL Vs. STATE OF GUJARAT
January 15, 1998
BIPINBHAI VADILAL FAMILY TRUST NO 1 Vs. COMMISSIONER OF INCOME TAX
December 17, 1998
BIPINKUMAR JIVANLAL SOLANKI Vs. STATE OF GUJARAT
February 5, 1998
BOARD OPINION Vs. RAJPRAKASH SPINNING MILLS LTD.
September 11, 1998
BRAHMBHATT BHARATKUMAR HARGOVINDAS Vs. STATE OF GUJARAT
September 18, 1998
BRANCH MANAGER Vs. MAKRANI NURMOHMED DOSTMOHMED
September 4, 1998
BROOKE BOND INDIA LIMITED Vs. STATE OF GUJARAT
November 19, 1998
BUREAU OF INDIAN STANDARD Vs. WESTERN INDIA ENGINEERING COMPANY PG
November 3, 1998
C B SHUKLA STENO GR I Vs. SECRETARY GENERAL ADMINISTRATION DEPARTMENT PRIVATE
May 4, 1998
C. M. RATHOD Vs. GUJARAT MARITIME BOARD
June 19, 1998
CADILA HEALTH CARE LTD Vs. UNION OF INDIA
September 9, 1998
CADILA HEALTHCARE LIMITED Vs. UNION OF INDIA
May 6, 1998
CALICO FIBRE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
July 16, 1998
CAMA HOTELS LTD Vs. COMMISSIONER OF SALES TAX
November 18, 1998
CEEPEEM ENGINEERING CO PVT LTD Vs. STATE OF GUJARAT
December 11, 1998
CHAIRMAN GEB Vs. M M LAKHA
December 3, 1998
CHANDRAKANT CHUNILAL SHAH Vs. GOVINDJI DOLAJI
September 29, 1998
CHANDRAKANT M VAISHNAV Vs. GUJARAT ELECTRICITY BOARD
March 17, 1998
CHANDRAPRAKASH ABHAYRAJ KAHAR Vs. STATE OF GUJARAT
March 26, 1998
CHANDUBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
October 16, 1998
CHAVDA DHUDAJI BHIKHAJI Vs. HEIRS OF KUMBHAR CHELA BECHAR
March 25, 1998
CHHAGAN RANCHHOD KUKVAVA Vs. GENERAL MANAGER WESTERN RAILWAY
February 11, 1998
CHIEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MERRY TIME BOARD Vs. PATEL GANDU PABA
April 18, 1998
CHIKABHAI ATMARAM THAKORE Vs. STATE OF GUJARAT
August 19, 1998
CHIMANLAL CHANDRASHANKAR DAVE Vs. STATE OF GUJARAT
March 24, 1998
CHINUBHAI R. ARNIN Vs. DIRECTOR, ACCOUNTS AND TREASURY OFFICER, PENSION DEPART, AHMEDABAD AND OTHERS
April 23, 1998
CHOKHAWALA ASSOCIATES Vs. APPROPRIATE AUTHORITY
July 3, 1998
COMMANDING OFFICER, AIR FORCE STATION, JAMNAGAR Vs. P.V.G. NAIR
February 13, 1998
COMMISSIONER OF GIFT TAX Vs. PUNJABHAI KALABHAI
December 3, 1998
COMMISSIONER OF GIFT TAX Vs. PRITHVI NATH SHARMA
November 11, 1998
COMMISSIONER OF GIFT TAX Vs. WESTERN INDIA INDUSTRIES
January 27, 1998
COMMISSIONER OF INCOME TAX Vs. CADILA CHEMICALS PRIVATE LIMITED
January 13, 1998
COMMISSIONER OF INCOME TAX Vs. FATESINHJI GINNING PRESSING AND MANUFACTURING COMPANY LIMITED
January 22, 1998
COMMISSIONER OF INCOME TAX Vs. M K S RANJITSINHJI
February 10, 1998
COMMISSIONER OF INCOME TAX Vs. CHOKSHI TRADERS PRIVATE LIMITED
February 3, 1998
COMMISSIONER OF INCOME TAX Vs. WINDSOR FOODS LIMITED
March 5, 1998
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA BOTTLINGS PRIVATE LIMITED
February 13, 1998
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI D TRUST NO 5
February 26, 1998
COMMISSIONER OF INCOME TAX Vs. RANOLI INVESTMENT PRIVATE LIMITED
March 31, 1998
COMMISSIONER OF INCOME TAX Vs. VITHALBHAI P PATEL
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. UDAYAN L GAJJAR
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. CAMA MOTORS PRIVATE LIMITED
April 7, 1998
COMMISSIONER OF INCOME TAX Vs. AMBICA MILLS LIMITED
April 13, 1998
COMMISSIONER OF INCOME TAX Vs. PETROFILS CO OPERATIVE LIMITED
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. SHREYAS CHINUBHAI
April 18, 1998
COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED
April 17, 1998
COMMISSIONER OF INCOME TAX Vs. MANGALDAS BECHARDAS FAMILY TRUST
May 4, 1998
COMMISSIONER OF INCOME TAX Vs. KIRANBHAI H SHELAT
April 27, 1998
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
May 1, 1998
COMMISSIONER OF INCOME TAX Vs. I G BELLINE
June 17, 1998
COMMISSIONER OF INCOME TAX Vs. DEEPAK NITRITE LIMITED
June 23, 1998
COMMISSIONER OF INCOME TAX Vs. MIS CHEMICALS LTD
August 20, 1998
COMMISSIONER OF INCOME TAX Vs. D M JOSHI
September 8, 1998
COMMISSIONER OF INCOME TAX Vs. SANCHAY ANGANA TRUST
September 11, 1998
COMMISSIONER OF INCOME TAX Vs. C C FAMILY TRUST
September 11, 1998
COMMISSIONER OF INCOME TAX Vs. VIKRAM PLASTICS
August 27, 1998
COMMISSIONER OF INCOME TAX Vs. MULJI GORDHANDAS
November 12, 1998
COMMISSIONER OF INCOME TAX Vs. SHIVABHAI B PATEL
November 11, 1998
COMMISSIONER OF INCOME TAX Vs. VIDYAGAURI NATVERLAL
November 6, 1998
COMMISSIONER OF INCOME TAX Vs. PETROFILS CO OPERATIVE LIMITED
November 6, 1998
COMMISSIONER OF INCOME TAX Vs. NARESH TEA STORES
November 19, 1998
COMMISSIONER OF INCOME TAX Vs. MAYANK ROTOPLAST INDUSTRIES
November 25, 1998
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
November 30, 1998
COMMISSIONER OF INCOME TAX Vs. BHAGWAT PRASAD P PARIKH
November 3, 1998
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
September 30, 1998
COMMISSIONER OF INCOME TAX Vs. RAMPRASAD INVESTMENTS AND TRADERS P LTD
September 28, 1998
COMMISSIONER OF INCOME TAX Vs. GIRISH BHAGWATPRASAD
September 28, 1998
COMMISSIONER OF INCOME TAX Vs. SUHASHBAI VADILAL
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. ANIL STARCH PRODUCTS LIMITED
December 1, 1998
COMMISSIONER OF INCOME TAX Vs. MANHARLAL GIRDHARLAL DOSHIT
December 12, 1998
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILES MILLS PRIVATE LIMITED
December 17, 1998
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
December 18, 1998
COMMISSIONER OF INCOME TAX Vs. SUPER SCIENTIFIC CLOCK COMPANY
December 22, 1998
COMMISSIONER OF INCOME TAX Vs. KIRIT WOOD WORKS
December 22, 1998
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
December 23, 1998
COMMISSIONER OF INCOME TAX Vs. MINI ADIE CONTRACTOR
December 29, 1998
COMMISSIONER OF SUR TAX Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
December 17, 1998
COMMISSIONER OF WEALTH TAX Vs. MOHINIBAI KANAIYALAL
December 15, 1998
COMMISSIONER OF WEALTH TAX Vs. NATWARLAL J JADAWALA
December 16, 1998
COMMISSIONER OF WEALTH TAX Vs. LALLUBHAI GORDHANDAS CHARITABLE TRUST
September 23, 1998
COMMISSIONER OF WEALTH TAX Vs. CHANDRASINHRAO D GAEKWAD
November 5, 1998
COMMISSIONER OF WEALTH TAX Vs. PRAMILABEN CHUNIBHAI
September 1, 1998
COMMISSIONER OF WEALTH TAX Vs. K KACHRADAS PATEL SPECIFIC FAMILY TRUST
September 9, 1998
COMMISSIONER OF WEALTH TAX Vs. ARUN K PARIKH
September 2, 1998
COMMISSIONER OF WEALTH TAX Vs. RAJIV I MODI MINOR
August 21, 1998
COMMISSIONER OF WEALTH TAX Vs. DHANSUKHLAL J GAJJAR
May 8, 1998
COMMISSIONER OF WEALTH TAX Vs. HRUDAYESH B PATEL
May 5, 1998
COMMISSIONER OF WEALTH TAX Vs. REKHA AND DHANESH TRUST
January 29, 1998
CONART ENGINEERS LTD. Vs. LAFFANS PETROCHEMICALS LTD
October 16, 1998
CONTINENTAL TEXTILE MILLS LIMITED Vs. BHARAT K PATEL
December 1, 1998
CRAVATEX LIMITED Vs. VITTA MAZDA LIMITED
August 27, 1998
CYNIDES CHEMICALS CO Vs. STATE OF GUJARAT
December 4, 1998
D D TUTEJA Vs. GOVERNMENT OF INDIA
February 12, 1998
D D UPADHYAYA Vs. STATE OF GUJARAT
July 27, 1998
D E NALLADRU Vs. REGIONAL PROVIDENT FUND
October 6, 1998
D J JOSHI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
April 20, 1998
D L F INDUSTRIES LIMITED Vs. ESSAR STEEL LIMITED
April 17, 1998
D. G.P. & I.G.P. OF S..R.P. GROUP NO. 5 & ANR. Vs. DALAJIBHAI VELJIBHAI PATELIYA S.R.P. GROUP NO. 5
April 28, 1998
D. K. SHAIKH Vs. STATE OF GUJARAT
June 25, 1998
DADABHAI DOSABHAI GAYWALA Vs. SAVITABEN
July 28, 1998
DADIA AND SONS Vs. STATE OF GUJARAT
February 4, 1998
DADIA AND SONS Vs. STATE OF GUJARAT
February 2, 1998
DAFER GAFAR SULEMAN Vs. STATE OF GUJARAT
December 1, 1998
DAHYABHAI NATHUBHAI PATEL Vs. DIRECTOR OF EDUCATION & ORS
June 24, 1998
DAKSHIN GUJARAT KAMDAR ASSOCIATION Vs. DIAMOND ASSOCIATION
April 1, 1998
DALWADI HARILAL DEVJI Vs. MISTRYMULJI DAMJI
August 14, 1998
DARBAR JADUBHA NANBHA Vs. PATEL UKA DUDA
February 12, 1998
DASHRATHBHAI GOVINDBHAI SHAH Vs. STATE OF GUJARAT
February 6, 1998
DATTAJI CHIRANDAS Vs. STATE OF GUJARAT
April 7, 1998
DAULATSINH RAMSINH GOHEL BHARUCH Vs. GSRTC CORPORATION
July 7, 1998
DAYABEN BHUPESH HALAI Vs. AIR INDIA INTERNATIONAL
August 10, 1998
DAYABHAI PITHABHAI SOLANKI Vs. JYOTSNABEN
March 19, 1998
DEFENCE ESTATE OFFICER Vs. LILABEN
April 16, 1998
DEPUTY COLLECTOR LAND ACQUISITION DHARAI CANAL PROJECT Vs. HUMAN SAVDI RAHIM ALLI
June 24, 1998
DEPUTY COLLECTOR VISNAGAR Vs. BRAHMAN NATVARBHAI MANILAL MOHANLAL
July 3, 1998
DEPUTY EXECUTIVE ENGINEER Vs. DINUBHAI alias DILIPKUMAR NATVARSINH RAUJI
July 14, 1998
DESAI BROTHERS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT BARODA
November 26, 1998
DEVENDRAKUMAR BABULAL AGARWAL Vs. STATE OF GUJARAT
March 18, 1998
DEVNARAYAN SURYADEV RAI Vs. MAHENDRA RAMSUNDER DIKSHIT
November 26, 1998
DHARAMARAJSINH PARAKASHSINH JADEJA Vs. STATE TRANSPORT EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED
July 30, 1998
DHARMENDRA B SIDHPURA Vs. STATE OF GUJARAT
June 25, 1998
DHARMESH CHANDRAKANT PATEL Vs. OFFICIAL LIQUIDATOR OF SURAT DAIRY COMPANY LIMITED
September 18, 1998
DHIRAJLAL J SHAH Vs. STATE OF GUJARAT
December 14, 1998
DIGVIJAY CEMENT COMPANY LIMITED Vs. GUJRAJKANVAR BAJRANGSINH RAJPUT
July 28, 1998
DIGVIJAY CEMENT COMPANY LIMITED Vs. CHANDVANI JAMNADAS S
April 22, 1998
DILAVAR HUSEN ALIAS DULUMIYA ABUMIYA SAIYAD BUKHARI Vs. STATE OF GUJARAT
June 24, 1998
DILIP ALIAS ALAMZEB SHANTILAL THAKKAR Vs. STATE OF GUJARAT
August 14, 1998
DILIP RATILAL ODE Vs. COMMISSIONER OF POLICE RAJKOT CITY
December 24, 1998
DILIPBHAI DEVSIBHAI VAGRI Vs. STATE OF GUJARAT
November 12, 1998
DINESH KHEMCHAND PATEL Vs. STATE OF GUJARAT
September 2, 1998
DINESH MILLS LIMITED Vs. KEDARNATH R PANDE
February 3, 1998
DINESHBHAI ISHWARBHAI DANI Vs. DIRECTOR OF ACCOUNTS AND TREASURY PENSION SECTION
May 1, 1998
DINESHKUMAR BECHARBHAI GAMETI Vs. STATE OF GUJARAT
August 6, 1998
DINKARRAI VALLABHRAI Vs. STATE OF GUJARAT
November 30, 1998
DINUBHAI REVABHAI VANKAR Vs. PRESIDENT TALOD NAGAR PANCHAYAT
January 23, 1998
DIPAKBHAI MANGABHAI SOSA Vs. COMMISSIONER OF POLICE SURAT CITY
December 30, 1998
DIPAKBHAI VASTABHAI CHAUDHRI Vs. STATE OF GUJARAT
March 18, 1998
DIPIKABEN R PARMAR Vs. STATE OF GUJARAT
August 13, 1998
DIPIKABEN R. PARMAR Vs. STATE OF GUJARAT AND ANOTHER
February 10, 1998
DISTRICT COLLECTOR Vs. AMRUTBEN
September 3, 1998
DISTRICT PANCHAYAT JUNAGADH Vs. PRASIDENT SEVA SAHAKARI MANDLI LIMITED
September 30, 1998
DISTRICT PRIMARY EDUCATION OFFICER Vs. DIRECTOR OF PRIMARY EDUCATION
April 2, 1998
DISTRICT RURAL DEVELOPMENT AGENCY Vs. NARESHBHAI KALIDAS PATEL
August 21, 1998
DIVISIONAL CONTROLLER Vs. GORDHANBHAI SHIVABHAI PATEL
December 22, 1998
DIVISIONAL CONTROLLER Vs. CONCILIATION OFFICER
December 19, 1998
DIVISIONAL CONTROLLER GSRTC Vs. C J RANA
March 3, 1998
DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ASHOKKUMAR KESHAVLAL PAREKH
August 3, 1998
DIVISIONAL CONTROLLER, G. S. R. T. C. Vs. MOHMED R. VORA
July 14, 1998
DO ALL INDUSTRIES Vs. MAGANBHAI DAHYABHAI
July 14, 1998
DUSHYANTKUMAR MANILAL VYAS Vs. STATE OF GUJARAT
March 2, 1998
DY. COLLECTOR Vs. MAHANT OF VEJANATH MAHADEV ISHWARBHAI GURU SOMBHANTHI
February 5, 1998
DY. SECRETARY, R & B DEPARTMENT Vs. DHANUBEN KALIDAS NAYAKA
August 4, 1998
EAST INDIA TRANSFORMER AND SWITCHGEAR PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
December 8, 1998
EXCECUTIVE ENGINEER Vs. SPECIAL LAND ACQUSITION OFFICER
September 23, 1998
EXECUTIVE ENGINEER Vs. BHABHLUBHAI TAPUBHAI
April 16, 1998
EXECUTIVE ENGINEER Vs. DHIRAJLAL JASWANTBHAI
July 20, 1998
EXECUTIVE ENGINEER AND KHEDA Vs. GOVERNMENT LABOUR OFFICER
June 19, 1998
EXECUTIVE ENGINEER IRRIGATION DISTRICT PANCHAYAT SURENDRANAGAR Vs. PITHABHAI JASHABHAI HARIJAN
August 12, 1998
FARUQMIYA N MALEK Vs. STATE OF GUJARAT
February 3, 1998
FICOM ORGANICS LTD. Vs. LAFFANS PETROCHEMICALS LTD.
October 16, 1998
FIRESTONE EMPLOYEES UNION Vs. STATE OF GUJARAT
August 19, 1998
FOOD CORPORATION OF INDIA Vs. KANTIBHAI D DALWADI
December 22, 1998
FOOD CORPORATION OF INDIA EMPLOYEES ASSOCIATION Vs. FOOD CORPORATION OF INDIA
March 19, 1998
FULCHAND AMBARAM PATEL Vs. STATE OF GUJARAT
July 14, 1998
G BALAKRISHNA Vs. ENGINEERS INDIA LIMITED
February 26, 1998
GABHUBHAI SEVABHAI KOLI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
July 7, 1998
GAFAR A GUNDIGARA Vs. GSRTC
December 9, 1998
GANDEVI NAGAR PANCHAYAT BULSAR Vs. STATE OF GUJARAT
August 21, 1998
GANDHI ROAD LINES Vs. COLLECTOR OF BANASKANTHA
December 10, 1998
GANGADHAR YASHVANT RAMEKAR Vs. MUKESHBHAI B SHAH
September 30, 1998
GANGAGAR SEJGAR GOSWAMI Vs. DIVISIONAL CONTROLLER GSRTC AMRELI
July 29, 1998
GARDEN SILK MILLS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 1998
GAZNAFARALI FATEALI HAKIM Vs. RATILAL MAGANLAL PANCHAL
February 11, 1998
GEETABEN BHARATKUMAR SHAH Vs. ASSISTANT CONTROLLER OF ESTATEDUTY
December 24, 1998
GHANSHYAMBHAI NABHERAM Vs. STATE OF GUJARAT
September 3, 1998
GIRDHARBHAI V PATIL Vs. GANPATBHAI KALUBHAI
April 23, 1998
GIRIRAJ SALES CORPORATION Vs. STATE OF GUJARAT
December 18, 1998
GITA THEATRES Vs. MUNICIPAL CORPORATION OF AHMEDABAD
August 21, 1998
GITABEN MANHARLAL PUJARA Vs. HARESH BIPINCHANDRA PATHAK
August 24, 1998
GOKUL SPICES PRIVATE LIMITED Vs. RAMDEV FOOD PRODUCTS PRIVATE LIMITED
February 19, 1998
GOPALBHAI YOGENDRAKUMAR PANDYA Vs. STATE OF GUJARAT
June 18, 1998
GOVERNMENT OF GUJARAT Vs. SHIVABHAI S MAKWANA
August 15, 1998
GOVINDBHAI GHELABHAI NAYAK Vs. STATE OF GUJARAT
November 6, 1998
GOVINDBHAI HATHISINH VASAVA Vs. STATE OF GUJARAT
September 10, 1998
GSL (INDIA) LIMITED Vs. MEGNA LEASING LIMITED
October 5, 1998
GSL INDIA LIMITED Vs. BAYER ABS LIMITED
September 28, 1998
GSRTC Vs. HEMABHAI DAYA HARIJAN
August 5, 1998
GSRTC Vs. KALPANABEN WD O DIPAK PARIKH DECD
April 17, 1998
GSRTC Vs. SULEMAN HUSSAINBHAI
April 13, 1998
GUJARAT AGRICULTURAL UNIVERSITY Vs. NOORMOHMAD HUSIENBHAI TANK
September 10, 1998
GUJARAT DAIRY DEVELOPMENT CORPORATION LIMITED Vs. AMRUTBHAI MOHANBHAI DESAI
January 22, 1998
GUJARAT ELECTRICITY BOARD Vs. VIKRAM RAJABHAI VISANA
April 21, 1998
GUJARAT FACTORY AND GENERAL KAMDAR UNION GODHARA Vs. STATE OF GUJARAT
July 13, 1998
GUJARAT GAS CO. LTD. Vs. S. K. KHANDEKAR & ORS.
February 4, 1998
GUJARAT HOUSING BOARD Vs. PEOPLES UNION FOR CIVIL LIBERTIES
November 26, 1998
GUJARAT HOUSING BOARD Vs. SPECIAL LAND ACUISTION OFFICER
September 1, 1998
GUJARAT INSECTICIDES LIMITED Vs. J A MAKWANA
June 29, 1998
GUJARAT KHET KAMDAR UNION Vs. STATE OF GUJARAT
December 29, 1998
GUJARAT LEASE FINANCING LIMITED Vs. STATE OF GUJARAT
December 29, 1998
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT & ANR.
March 6, 1998
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT
May 8, 1998
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. HABIBKHAN RAHEMANKHAN PATHAN
March 21, 1998
GUJARAT MOTOR VEHICLES DEPTT TECHNICAL OFFICERS ASSOCIATION Vs. STATE OF GUJARAT
September 5, 1998
GUJARAT NAVODAYA MANDAL Vs. STATE OF GUJARAT
February 4, 1998
GUJARAT RAJYA JAHER BANDHKAM MAJDOOR MANDAL Vs. STATE OF GUJARAT
March 24, 1998
GUJARAT RAJYA KAMDAR SABHA Vs. REGISTRAR UNDER THE TRADE UNIONS ACT
August 11, 1998
GUJARAT RAJYA PANCHAYAT SEVA KARMACHARI MAHA MANDAL Vs. STATE OF GUJARAT
October 9, 1998
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. H J BAKER
November 12, 1998
GUJARAT STATE PLASTIC MANUFACTURERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
July 10, 1998
GUJARAT STATE ROAD TRANSPORT COPORATION Vs. ARUTBHAI CHUNIBHAI PATEL
July 16, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. M A SHAIKH
July 15, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALDEVBHAI N SAVALIYA
July 1, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GORDHANBHAI P PRAJAPATI
August 5, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL MANEKLAL SHAH
September 8, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL MANEKLAL SHAH
September 9, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOVINDDAS KALYANDAS DUDHREJIA
September 21, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YAKUBBHAI MUSABHAI PATEL
July 7, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J K BHATTI
December 16, 1998
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHAMJI AKHEDBHAI KASUNDRA
December 21, 1998
GUJARAT STATE TRANSPORT CORPORATION Vs. RAVJI TAPUBHAI GOTI
May 8, 1998
GUJARAT STEEL TUBES LTD. Vs. LLOYD STEEL INDUSTRIES LTD.
May 1, 1998
GUJARAT TRADERS BARODA Vs. KESHAVLALA DUNGARDAS
July 23, 1998
GULABRAI MOHANLAL THAKUR Vs. DOLATRAM MOHANLAL THAKUR
November 13, 1998
GULABSANG MERUJI Vs. JAYANTILAL SHANKARLAL BRAHMIN
July 21, 1998
GULAM KADAR AHMEDBHAI MEMON Vs. SURAT MUNICIPAL CORPORATION
April 20, 1998
GUNVANTLAL RAMANLAL Vs. CENTRAL BANK OF INDIA
June 24, 1998
H. M. SARVAJANIK HIGH SCHOOL & ANR. Vs. DISTRICT EDUCATION OFFICER & ANR.
March 27, 1998
H.M. THAKKER Vs. SR. DIVISIONAL MANAGER
November 5, 1998
HAMIR RAM Vs. VARISANG RAIMAL
February 6, 1998
HANSJIBHAI B. PATEL Vs. DHIRAJLAL T. PANDYA
September 2, 1998
HARBHAM VIKRAMSINH Vs. STATE OF GUJARAT
January 27, 1998
HARESHKUMAR PREMSHANKAR PANDYA Vs. HARSHABEN CHHOTALAL
December 1, 1998
HARI THAKURDAS LAUNGANI Vs. HEMU FATEHCHAND JIVRAJANI
August 14, 1998
HARIJAN TAPU GOVIND JAM KHAMBHALIA Vs. STATE OF GUJARAT
March 25, 1998
HARMINDRASINGH PRITAMSINGH Vs. IMTIAZ IMAMUDDIN QURESHI
February 5, 1998
HARSHABEN SHARADBHAI PANDYA Vs. SHARADBHAI K. PANDYA
April 17, 1998
HARSHAD ALIAS HASMUKH BHANABHAI Vs. STATE OF GUJARAT
November 26, 1998
HARSHADBHAI GORDHANBHAI AMIN Vs. VANMALIDAS PARMANANDDAS PATEL
July 28, 1998
HARSHADKUMAR BAHADURSINH VANSIYA Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED
August 21, 1998
HARSHADKUMAR BHAGWATIPRASAD TRIVEDI Vs. CHOTILA GRAM PANCHAYAT
August 3, 1998
HARSHADKUMAR C. DUDHIYA Vs. MAHENDRA P. DUDHIYA
February 4, 1998
HARSUKHLAL LAXMANBHAI VAGODIA Vs. STATE OF GUJARAT
April 15, 1998
HASAM IBRAHIM ABDUL LATIF SUPEDIWALA Vs. BHAICHAND PRANALAL DHONEEJA
October 16, 1998
HASMUKHLAL M SHAH Vs. OIL AND NATURAL GAS COMMISSION
November 18, 1998
HAVABIBI Vs. FATEHMOHMED DOSMOHMED
February 4, 1998
HEDPARA PRAVINGOURI JERAM Vs. STATE OF GUJARAT
February 9, 1998
HEIRS AND LEGAL REPRESENTATIVES OF PRABHUDAS RAMDAS PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
September 5, 1998
HEIRS OF DECEASED ADHYARU H BHIKHABAI Vs. ADARSH PRATHMIK SHALA
February 11, 1998
HEIRS OF MAGANLAL B SHAH Vs. RANA RANCHHODDAS NATHUBHAI
September 1, 1998
HEIRS OF SURYAKANT K SHAH Vs. PUNJABHAI RANCHHODBHAI PATEL
July 15, 1998
HEIRS OF THAKKAR MANILAL MOHANLAL Vs. RAJASARA RAMAJIBHAI VAHYABHAI
April 24, 1998
HER HIGHNESS SHANTADEVI PRATAPSINHRAO GAEKWAD Vs. SAVJIBHAI H PATEL
June 15, 1998
HINDUSTAN DORR OLIVER LIMITED Vs. VADODARA MUNI CORPORATION
May 15, 1998
HINDUSTAN DORR OLIVER LIMITED Vs. VADODARA MUNICIPAL CORPORATION
June 20, 1998
HIRABHAI CHHOTABHAI PATEL Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION
January 20, 1998
HIRALAL BHOGIBHAI MANEK Vs. KANTILAL NAGIBHAI RATHOD
January 27, 1998
HUSSAIN ISMAIL MIYANA Vs. STATE OF GUJARAT
December 2, 1998
IN RE: MOTOROL (INDIA) LTD. Vs. STATE
October 16, 1998
INDIAN DYE STUFF INDUSTRIES LIMITED Vs. ASHOKBHAI DWARKA DAS ZAVERI
August 19, 1998
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. NARESH MANUBHAI PATEL
March 24, 1998
ISHWARBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT
September 15, 1998
ISMAILBHAI SUMARBHAI SHAIKH MIYANA Vs. DISTRICT MAGISTRATE
November 26, 1998
ISMAILSHA BAVASHA Vs. MAHMADSHA CHANDSHA
April 23, 1998
J B TRANSPORT COMPANY Vs. SHANKARLAL alias MAVARAM NATHUJI PATEL
July 22, 1998
J K DAVE Vs. STATE OF GUJARAT
October 14, 1998
J P SONI Vs. DIRECTOR OF HEALTH AND MEDICAL SERVICES AND MEDICAL EDUCATION
March 4, 1998
J S THAKOR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
June 18, 1998
J. M. PATEL Vs. STATE OF GUJARAT & ORS.
November 11, 1998
JAGDISHBHAI M KAMALIA Vs. BHAVNAGAR MUNICIPAL CORPORATION
March 26, 1998
JAHIRBHAI MOHIRBHAI SHAIKH Vs. BALVANTBHAI LALJIBHAI
June 23, 1998
JALTARANG MOTELS LIMITED Vs. UNION OF INDIA AND OTHER
June 30, 1998
JALTARANG MOTELS LTD. Vs. UNION OF INDIA AND ORS.
September 18, 1998
JAN SANGHARSH MANCH Vs. STATE OF GUJARAT
March 9, 1998
JANARDAN BADRINARAYAN PATEL Vs. SHETH AMBALAL HIMATLAL
December 3, 1998
JANTA TOURING TALKIES Vs. STATE OF GUJARAT
March 5, 1998
JASHVANTSINH J GOHEL Vs. STATE OF GUJARAT
September 17, 1998
JASHWANTSING BHAGWATSINGH ZALA Vs. AHMEDABAD MUNICIPAL CORPORATION
March 12, 1998
JASUBEN WD O DEVCHANDBHAI N PARMAR Vs. GUJARAT ELECTRICITY BOARD
September 30, 1998
JAVED AHMED A MANSURI Vs. STATE OF GUJARAT
April 7, 1998
JAVER JIVAN MEHTA Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 19, 1998
JAY YOGESHWARNAGAR CO OPRATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
July 13, 1998
JAYANT MULCHAND SHAH Vs. ELSEN UND METALL AKTIENGESELLS
June 23, 1998
JAYANTILAL MANILAL SHAH Vs. CHANDRAKANT SHANKARLAL PADHIYAR
December 18, 1998
JAYANTILAL NARANDAS Vs. INDRAVADAN MAGANLAL
July 13, 1998
JAYANTKUMAR ATMARAM BHATT Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 6, 1998
JAYANTKUMAR J. MAHIA Vs. DISTRICT COLLECTOR AT BARODA AND OTHERS
November 26, 1998
JAYESH TRADING COMPANY Vs. STATE OF GUJARAT
August 19, 1998
JAYESHBHAI PURSHOTTAMBHAI PATEL Vs. VIRENDRAKUMAR KANUBHAI PATEL
April 6, 1998
JAYESHKUMAR PARSHOTTAMDAS VALAND Vs. STATE OF GUJARAT
June 16, 1998
JEEVAN COMMERCIAL CO-OPERATIVE BANK LTD Vs. BHARATBHAI B. MAKWANA
July 21, 1998
JENUSAN TEXTILE Vs. RAJKOT MUNICIPAL CORPORATION
December 16, 1998
JESUS AND MARY GUJARAT SOCIETY Vs. LAKHABHAI ARJANBHAI
March 5, 1998
JETHALAL Z BHUJ Vs. STATE OF GUJARAT
April 23, 1998
JINABHAI KALABHAI RAJPUT Vs. STATE OF GUJARAT
July 15, 1998
JINIBEN WD O MOHANBHAI RANA Vs. SHANKERBHAI B RANA
February 3, 1998
JITENDRA CONSTRUCTION CO Vs. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LIMITED
May 12, 1998
JITENDRA KESHAVLAL PATEL Vs. STATE OF GUJARAT
October 7, 1998
JITENDRAKUMAR CHHAGANBHAI PATEL Vs. RUPSINGBHAI MULUBHAI KHEDIA BHAVNAGAR
July 30, 1998
JIVANLAL PRITILAL C O RAMESH R THAKUR Vs. JASHODABEN BABUBHAI PARMAR
October 14, 1998
JIVIBEN WD O KALAJI BAPUJI Vs. STATE OF GUJARAT
June 30, 1998
Joitaram K Patel Vs. State of Gujarat
January 27, 1998
JORIYABHAI THATHIYABHAI NAYAK Vs. STATE OF GUJARAT
April 3, 1998
JOSANTENY JOSEPH Vs. STATE OF GUJARAT
March 19, 1998
JUMABHAI PREMCHAND HUF Vs. COMMISSIONER OF INCOME TAX
June 22, 1998
JYOTI ELECTRIC MOTORS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1998
JYOTIBEN Vs. JIGNESHBHAI JAISUKHBHAI OZA
December 28, 1998
JYOTIBEN CHANDRASHEKHAR SHINDE Vs. STATE OF GUJARAT
May 8, 1998
JYOTIBEN NATVARLAL BHATT Vs. STATE OF GUJARAT
May 2, 1998
K C PATEL Vs. STATE OF GUJARAT
January 20, 1998
K I PATEL Vs. M N VAISHNAVA CHIEF CONSERVATOR OF FOREST
March 19, 1998
K K PARMAR Vs. HIGH COURT OF GUJARAT
November 11, 1998
K V GARASIYA Vs. BABUBHAI N GAVIT
June 18, 1998
K. DEVAKY NAMBIAR Vs. STATE OF GUJARAT & ANR.
August 13, 1998
KALOTH PIRAMBIL HAMZA Vs. P. G. RAM RAKHIANI
June 25, 1998
KALUBHAI ALABHAI VANKAR Vs. STATE OF GUJARAT
December 16, 1998
KALUBHAI RANCHHODBHAI PATEL Vs. JIVRAJBHAI M. PATEL
February 6, 1998
KAMLESH PARMANAND GANGWAR Vs. STATE OF GUJARAT
October 15, 1998
KANAIYALAL NARANDAS PATEL Vs. STATE OF GUJARAT
July 3, 1998
KANDLA PORT TRUST Vs. K R CHAUHAN
June 18, 1998
KANGOLD INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 11, 1998
KANIAYALAL PANALAL CHOKSHI Vs. RAVJIBHAI H. JADHAV, DECEASED THROUGH HEIRS ICHCHHA
May 6, 1998
KANTIBHAI KASHIRAM PATEL Vs. GUJARAT VIDYUT BOARD
February 16, 1998
KANTILAL JAIRAMDAS THAKKAR Vs. COLLECTOR BANASKANTHA
July 13, 1998
KANTILAL KALIDASBHAI Vs. STATE OF GUJARAT
May 5, 1998
KANUBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
November 23, 1998
KANUBHAI H PRAJAPATI Vs. OFFICIAL LIQUIDATOR
August 3, 1998
KANUBHAI N AMIN Vs. COMMISSIONER OF INCOME TAX
September 1, 1998
KAPIL N MEHTA Vs. LAXMI MOTORS LIMITED
July 31, 1998
KAPILRAI BRIJBHUKHANDAS Vs. PARSANBEN DHIRAJLAL
March 23, 1998
KARANSINH AMARSINH GOHEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
July 9, 1998
KARSHANBHAI VASTABHAI BHASKER Vs. STATE OF GUJARAT
August 27, 1998
KASAMBHAI ISMAILBHAI Vs. BAVABHAI KARSANBHAI PATEL
June 23, 1998
KASHIRAM TEXTILE MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 17, 1998
KAUSHIK SHAH Vs. EFCON SECURITIES LIMITED
October 16, 1998
KAUSHIKBHAI K PATEL Vs. STATE OF GUJARAT
April 23, 1998
KETUL S SHAH Vs. MANAGING DIRECTOR GUJARAT STATE HANDICRAFTS DEVELOPMENT CORPO
September 2, 1998
KHANDUBHAI VASANJI DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 SURAT
October 15, 1998
KHEDA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. SITALPRASAD SINH R. RAJPUT
June 22, 1998
KHERALU NAGRIK SAHAKARI BANK LIMITED Vs. STATE OF GUJARAT
April 16, 1998
KHODIAR RICE MILL Vs. STATE OF GUJARAT
September 9, 1998
KHUMANSINGH ADESING Vs. HEIRS OF NANABHAI
February 26, 1998
KHUSHALBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
December 3, 1998
KIRANKUMAR MADHUSUDAN OZA Vs. STATE OF GUJARAT
August 21, 1998
KIRIT KUMAR K. JANI Vs. STATE OF GUJARAT
January 27, 1998
KIRITBHAI R PATEL Vs. LAVINA CONSTRUCTION AND FINANCE LIMITED
January 21, 1998
KISHOR KANJI PATEL Vs. STATE OF GUJARAT
June 15, 1998
KISHOR TEXTILES Vs. BHAVSAR RATILAL MOTILAL
November 9, 1998
KODINAR TALUKA CO OP BANKING UNION LIMITED Vs. STATE OF GUJARAT
January 27, 1998
KOLI JAGDISH ALIAS HAKUDO LAKHA BHAI Vs. STATE OF GUJARAT
September 22, 1998
KOLI JERAM BHIMJI Vs. STATE OF GUJARAT
February 3, 1998
KOLI NATHABHAI HARIBHAI Vs. STATE OF GUJARAT
August 28, 1998
KOLI SORSINGHBHAI SHARKERBHAI Vs. STATE OF GUJARAT
March 19, 1998
KOLI THAKARDA BABUBHAI BHAGABHAI Vs. STATE OF GUJARAT
June 18, 1998
KOLIARSHI LILA SIDHPUR TAL KUTIAYA DISTT JUNAGADH Vs. STATE OF GUJARAT
November 6, 1998
KRISHNA KESHAV LABORATORIES LIMITED Vs. ASHWINBHAI G RAVAL
June 30, 1998
KRISHNAJIVAN NATHALAL SHAH Vs. REGIONAL MANAGER
November 3, 1998
KRISHNAKANT DAHYABHAI PAREKH Vs. STATE OF GUJARAT
May 6, 1998
KTAER ABBAS HABIB AL QUTAIFI Vs. UNION OF INDIA
October 12, 1998
KUMBHAT KANABBHAI POPATBHAI Vs. STATE OF GUJARAT
June 29, 1998
KUSUMBAHEN BACHUBHAI MEHTA Vs. NAVSARI NAGAR PALIKA
November 4, 1998
KUSUMBEN CHHOTUBHAI BHANDARI Vs. GUJARAT HOUSING BOARD
March 18, 1998
KUSUMBEN M PARIKH Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
July 2, 1998
KUSUMBEN WD O VASANTLAL AMRATLAL Vs. SHRENIKBHAI KASTURBHAI
June 29, 1998
KUTCH DISTRICT PANCHAYAT DARANAGAR Vs. KISHOR D VARU BHUJ
July 23, 1998
L B MANGLANI P A DIRECTOR OF PLG AND STATIONARY Vs. STATE OF GUJARAT
February 27, 1998
L N PATEL Vs. STATE OF GUJARAT
November 27, 1998
LABHU HARI MAKWANA Vs. MORBI MUNICIPALITY
February 13, 1998
LABHU LAXMANBHAI VGHASIYA Vs. STATE OF GUJARAT
December 11, 1998
LALAN AGENCY Vs. CHANDRAKANT PURSHOTTAMDAS MEHTA
March 5, 1998
LALITKUMAR RAMJIBHAI PARMAR Vs. UNION OF INDIA
December 16, 1998
LATABEN S SHAH Vs. STATE OF GUJARAT
February 6, 1998
LAXMANBHAI LAKABHAI BARIA Vs. STATE OF GUJARAT
September 9, 1998
LAXMANBHAI VITHALBHAI Vs. K K MAURYA
November 26, 1998
LAXMICHAND G MODI DEESA Vs. P V MANDORA DEESA NAGAR PALIKA DEESA
March 12, 1998
LAXMIKANT PRANSHANKAR SHUKLA Vs. CHIEF EXECUTIVE LALBHAI GROUP RURAL DEVELOPMENT FUND
March 30, 1998
LINDER FRANK WOLFGANG Vs. UNION OF INDIA
January 12, 1998
LIOK ADHIKAR SANGH Vs. STATE OF GUJARAT
February 10, 1998
LKP MERCHANT FINANCING LTD. Vs. ARVIN LIQUID GASES LIMITED
October 16, 1998
M L VANKAR Vs. STATE OF GUJARAT
April 22, 1998
M. R. SHAIKH Vs. STATE OF GUJARAT
July 7, 1998
MACHABHAI BAKORBHAI Vs. STATE OF GUJARAT
January 12, 1998
MADANLAL HIRALAL SAVARIYA Vs. STATE OF GUJARAT
November 6, 1998
MADHUR GARMENTS Vs. HASMUKH SHOPPING CENTRA HIMATNAGAR
October 7, 1998
MADHUR GARMENTS Vs. HASMUKH SHOPPING CENTRE
December 7, 1998
MADHUR GARMENTS Vs. HASMUKH SHOPPING CENTRE
September 7, 1998
MADHUSUDAN VEGATABLE PRODUCTS COMPANY LIMITED Vs. GIDC AHMEDABAD
March 25, 1998
MAFAJI MOVATAJI THAKOR Vs. STATE OF GUJARAT
October 8, 1998
MAGANBHAI GODABHAI PATEL Vs. STATE OF GUJARAT
March 31, 1998
MAGANLAL ISHVARLAL PATEL Vs. STATE OF GUJARAT
January 12, 1998
MAHAJAN KELVANI MANDAL Vs. ARVINDKUMAR C PATHAK
January 28, 1998
MAHARAJ SHRI MANVENDRASINHJI JADEJA Vs. RAJMATA VIJAYKUMAR WD O MAHARAJA MAHENDRASINHJI
September 16, 1998
MAHARANA RAJ SAHEB PRATAPSINH JAMARSINHJI OF WANKANER Vs. MAGJIBA WD O POPAT RAJBHAI
February 23, 1998
MAHENDRA T THANKI PORBANDAR Vs. BIRLASAGAR HIGHER SECONDARY SCHOOL
March 21, 1998
MAHENDRABHAI HARIPRASAD UPADHYAY Vs. SAVITABEN CHHOTALAL BHATT
November 6, 1998
MAHENDRAKUMAR T PATEL HEIRS OF TRIBHOVANDAS SHANKARBHAI Vs. RAJENDRAKUMAR MANILAL MODI
August 11, 1998
MAHENDRASINH ANOPSINH MAHIDA Vs. DISTRICT MAGISTRATE ANAND
November 19, 1998
MAHESH RAMJILAL NATH Vs. STATE OF GUJARAT
November 17, 1998
MALAJI BUDHAJI THAKOR Vs. LALAJI JAGAJI THAKOR
November 13, 1998
MALANGBHAI BANNUBHAI Vs. MAHAMADSHA HUSEINSHA DIVAN
July 13, 1998
MALVIKABEN BHAIKABHAI PATEL Vs. STATE OF GUJARAT
January 21, 1998
MALVKABEN BHIKHABHAI PATEL Vs. STATE OF GUJARAT
January 22, 1998
MANAGING TRUSTEE RAJKOT HOMEOPATHIC MEDICAL COLLEGE Vs. STATE OF GUJARAT
February 13, 1998
MANGABHAI RAVJIBHAI MAKWANA Vs. STATE OF GUJARAT
July 6, 1998
MANI LAL VASHRAM GOHEL Vs. STATE OF GUJARAT
June 22, 1998
MANILAL SHIVLAL Vs. STATE OF GUJARAT
August 31, 1998
MANISH PANDEY Vs. M S UNIVERSITY
July 13, 1998
MANISHBHAI RAMESHBHAI SOLANKI AND OTHERS Vs. NADIAD MUNICIPALITY
February 4, 1998
MANJI KARSAN KERAI Vs. STATE OF GUJARAT
April 20, 1998
MANUBHAI GOTHABHAI DESAI Vs. STATE OF GUJARAT
April 18, 1998
MANUBHAI M PATEL Vs. CHIMANLAL LABHSHANKAR VAIDYA
February 11, 1998
MARWADI BHAWARLAL MODILAL Vs. HEIRS AND LRS OF DECD JIVIBEN WD O LALLUBHAI R SHAH
August 4, 1998
MATHURBHAI MADHABHAI Vs. SAVITABEN alias KANCHANBEN JADAVBHAI
July 16, 1998
MATVA HASAM SULEMAN Vs. THE STATE OF GUJARAT
July 15, 1998
MEDHASAN GRAM PANCHAYAT Vs. PANDYA KANCHANBEN SHANKERLAL
July 29, 1998
MEHSANA DISTRICT CO OP PURCHASE AND SALES UNION LIMITED Vs. DHADHUSAN BEEJ UTPADAK RUPANTARE AND VECHAN KARMACHARI SAHKARI MANDALI LIMITED
January 29, 1998
MEHTA INTEGRATED FINANCE LTD. Vs. BHARAT PARENTERALS LTD.
January 28, 1998
MELABHAI KEVALDAS PRAJAPATI Vs. STATE OF GUJARAT
November 26, 1998
MER MALDE VEJA Vs. STATE OF GUJARAT
July 14, 1998
MERCHANTS PROTECTION ASSOCIATION Vs. JAMNAGAR MUNICIPAL CORPORATION
May 15, 1998
MERUBHAI VASARAMBHAI MAKWANA Vs. O. L. OF TIME MEET PVT. LTD.
October 13, 1998
MERUKABEN PANDYA Vs. RAKESHKUMAR JAYANTILAL TRIVEDI
December 15, 1998
MICRO MECHANICS PRIVATE LIMITED Vs. SAURASHTRA KUTCH STOCK EXCHANGE LIMITED
March 31, 1998
MIHIR TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 26, 1998
MINOR NISHABEN ANILKUMAR CHAUHAN & ANR Vs. NARSIMHARAO NARSI HALU
December 19, 1998
MIRZAPUR MOTI KURESHI KASSAB JAMAT Vs. STATE OF GUJARAT
April 16, 1998
MODERN PETROFILS Vs. UNION OF INDIA
February 23, 1998
MOHAN PARSINH RATHWA Vs. STATE OF GUJARAT
June 23, 1998
MOHANBHAI RAMJIBHAI Vs. DEPUTY EXECUTIVE ENGINEER
March 23, 1998
MOHMAD YUSUF BACHLA Vs. DEPUTY COLLECTOR GODHRA
November 23, 1998
MOINKHAN BALLUKHAN PATHAN Vs. STATE OF GUJARAT & ANR.
February 13, 1998
MUKTABEN HIMMATLAL KORAT Vs. FATEHSINH MANROJI
November 16, 1998
MUMTAZBEN JUSABBHAI Vs. MAHEBUBKHAN USMANKHAN PATHAN
September 11, 1998
MUNICIPAL CORPORATION, BARODA Vs. GOPALBHAI DHULABHAI PATEL
September 14, 1998
MUSABHAI SODHA FATHER OF THE DETENUE HAROONBHAI MUSABHAI SODHA Vs. STATE OF GUJARAT
December 4, 1998
MUSAMIYA IMAMHADAR BAX RAZVI Vs. NATVERLAL CHUNILAL PATEL
March 4, 1998
MUSTUFAMIYA PIRSAHEDMIYA SAIYED Vs. STATE OF GUJARAT
December 23, 1998
MUTVA DADU ABDREMAN Vs. STATE OF GUJARAT
May 8, 1998
N D THAKORE Vs. GAJANANDRAO RAMRAO YAVALE
July 21, 1998
N R PAPER AND BOARD LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 23, 1998
NADIAD MUNICIPALITY Vs. GHANSHYAM R BAROT
August 5, 1998
NAGAJAN MERUBHAI GAREJA Vs. CHHAYA NAGAR PALIKA
July 28, 1998
NAIMESH P PANDYA Vs. STATE OF GUJARAT
April 3, 1998
NAMITA ASTHANA Vs. GUJARAT SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED
December 9, 1998
NARANBHAI CHHAGANBHAI Vs. MATHURBHAI GANGARAM AND OTHERS
August 14, 1998
NARBHERAM AMBALAL Vs. JAYANTILAL DAHYABHAI KHARVA
September 1, 1998
NARESH JANIMAL LOHANA SINDHI Vs. STATE OF GUJARAT
February 27, 1998
NARHARI SOMABHAI KACHHIYA Vs. VITHALDAS PARSHOTTAMDAS
July 2, 1998
NARSHARATKHAN ANVERKHAN PATHAN Vs. NUREJEHAN
June 19, 1998
NARSI BACHA THACKER Vs. STATE OF GUJARAT
March 6, 1998
NASIRKHAN RASIDKHAN PATHAN Vs. COMMISSIONER OF POLICE
December 23, 1998
NATHUBHAI AMAIDAS Vs. STATE OF GUJARAT
August 28, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
December 24, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. VIJAYAGAURI KALIDAS
December 14, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. ARVINDKUMAR P VEGAD
September 18, 1998
NATRAJ RUBBERS Vs. SALES TAX OFFICER DIVISION-3 BHAVNAGAR
December 21, 1998
NATRAJ RUBBERS Vs. SALES TAX OFFICER
December 22, 1998
NATUBHAI BHUDARBHAI Vs. STATE OF GUJARAT
March 23, 1998
NATVARBHAI MULJIBHAI CHAUHAN Vs. HANSABA NATVARBHAI CHAUHAN
December 14, 1998
NATWARIAL B PATEL Vs. STATE OF GUJARAT
March 17, 1998
NATWARLAL ISHWARLAL PATEL Vs. UNION OF INDIA
November 10, 1998
NATWARLAL RATILAL PAREKH Vs. RAJUBHAI DURLABHBHAI
August 10, 1998
NAYANABEN BALUBHAI BHATT Vs. STATE OF GUJARAT
September 28, 1998
NAYNA VINAYAKRAO DESAI Vs. M S UNIVERSITY OF BARODA
November 23, 1998
NAYNA VINAYAKRAO DESAI Vs. M S UNIVERSITY OF BARODA
November 20, 1998
NEW HAVEN BEARING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1998
NEW INDIA ASSURANCE CO. LTD. Vs. JAYRAMBHAI FULABHAI VACHANI SURAGPARA AND ORS.
September 1, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. COMISSIONER OF INCOME TAX
December 17, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANCHHIBEN WD O ISHVARBHAI CHHITUBHAI
November 18, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAVIN
October 6, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHUNILAL UMABHAI NAI
September 1, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIJAYBHAI LAXMANBHAI SOLANKI
July 1, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DAHYABEN JAYANTILAL PANCHAL
July 23, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINOR SANJAY VAJUBHAI
July 20, 1998
NEW INDIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
December 17, 1998
NEW INDIA INSURANCE COMPANY LIMITED Vs. MAHEBUDABIBI SIKANDERKHAN KHOKHAR
March 27, 1998
NEW PARTH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. OIL AND NATURAL GAS COMMISSION
October 12, 1998
NIKETAN Vs. COMMISSIONER OF INCOME TAX
November 10, 1998
NILAKUMARI ABHESINH PARMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER
April 2, 1998
NOORBIBI Vs. AYESHABIBI
March 25, 1998
NOORMOHMAD HASANBHAI SHEIKH Vs. STATE OF GUJARAT
July 7, 1998
NOORU ISMAIL @ BADEVALA S/O ABDUL SHAKUR SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD
November 25, 1998
NURMOHMED MUSABHAI Vs. STATE OF GUJARAT
August 29, 1998
NURMOHMED MUSABHAI Vs. STATE OF GUJARAT
August 27, 1998
OAGKAN TRADERS Vs. SALES TAX OFFICER
December 4, 1998
ODE SEVA SAHKARI MANDLI Vs. MANIBHAI RANCHHODBHAI PATEL
August 21, 1998
OFFICER ON DUTY LAQ Vs. AIYUB HAJI AHMED ISMAIL BADA
December 1, 1998
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. NARANBHAI MANGALBHAI
December 16, 1998
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. CHIMANLAL JERAMBHAI PATEL
November 20, 1998
OFFICER ON SPL DUTY LAND ACQUISITION Vs. BAI KHADIJA
December 23, 1998
OFFICIAL LIQUIDATOR, PATIDAR BENEFIT P. LTD. Vs. CHANDRAKANT D. THAKKER
January 19, 1998
OMPRAKASH TEKCHAND BATRA PUNJABI Vs. STATE OF GUJARAT
August 14, 1998
OPERATIONS RESEARCH (INDIA) LTD. Vs. STATE
January 23, 1998
ORIENTAL INSURANCE CO. LTD. Vs. CHANDANDEVI PARAPURATHU NARAYANI
November 25, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. MINOR PRAYAN BABUBHAI PATEL THRO BABUBHAI MANABHAI PATNI & ORS
September 30, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAILESH BHARATKUMAR DUDHREJIYA
July 13, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. ABBAS KASAMBHAI GHANCHI
March 24, 1998
P D TRIVEDI Vs. CHANDANBEN M SHAH
July 29, 1998
P K VALERA Vs. UNION OF INDIA
January 17, 1998
P N BISHONI Vs. STATE OF GUJARAT
December 19, 1998
P T CHANDWANI Vs. STATE OF GUJARAT
March 10, 1998
PALITANA MUNICIPALITY Vs. MAHARASHTRABHUVAN JAIN DHARMASHALA
July 21, 1998
PANCHMAHALS DISTRICT HIGHER EDUCATION TRUST Vs. GUJARAT UNIVERSITY
February 23, 1998
PANDEY RAMESHKUMAR SHIVRAM Vs. STATE OF GUJARAT
August 13, 1998
PANKAJ HARIBHAI SHARMA Vs. ALIMAMAD RAHEMTULA SHEKH
October 16, 1998
PANKAJBHAI HASMUKBHAI RAJYAGURU Vs. DY. COLLECTOR, STAMP DUTY MULYANKAN TANTRA
June 30, 1998
PANKAJBHAI PUSHKARRAY MUNSHI Vs. KIRITBHAI HARMANBHAI PATEL
March 4, 1998
PARESH J BAROT Vs. CHAIRMAN KALI NAGAR PANCHAYAT
February 16, 1998
PARESH J MEHTA Vs. G M MALVAT ADDL REGISTRAR GUJARAT HIGH COURT
March 24, 1998
PARESH SHANTILAL PANDYA Vs. KANTILAL GHANSHYAMBHAI BHATT
June 29, 1998
PARK LAND EVENUE CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
July 3, 1998
PARSHOTTAM VALJIBHAI Vs. JAY AMBE CARD CANE WORKS
November 27, 1998
PARSHOTTAMBHAI G CHAVDA Vs. STATE OF GUJARAT
March 30, 1998
PARSHOTTAMBHAI MOTIRAM Vs. DEVCHANDBHAI PARBHUBHAI
February 13, 1998
PARSHOTTAMDAS REVANDAS AND SONS Vs. UNION OF INDIA
February 16, 1998
PASHABHAI JAISHANKER NAIK Vs. STATE OF GUJARAT
May 28, 1998
PATEL AMBARAM KUBERBHAI Vs. STATE OF GUJARAT
August 20, 1998
PATEL BALDEVBHAI AMBALAL Vs. STATE OF GUJARAT
March 12, 1998
PATEL BUPATABHAI MULJIBHAI Vs. DEPUTY COLLECTOR
February 5, 1998
PATEL DASHRATHBHAI ATMARAM Vs. STATE OF GUJARAT
April 23, 1998
PATEL FIELD MARSHAL AGENCIES Vs. P M DIESEL LIMITED
April 15, 1998
PATEL FIELD MARSHAL AGENCIES Vs. P M DIESEL LIMITED
November 25, 1998
PATEL JIVABHAI M Vs. STATE OF GUJARAT
March 12, 1998
PATEL MANGUBHAI SHANKERBHAI Vs. DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE
April 24, 1998
PATEL MANJI THAKERSHI Vs. KANTA RUGNATH LOHANA
January 22, 1998
PATEL NANJI BHOVAN DUDHATRA Vs. PATEL NARAN MITHA SUKHADIYA
February 5, 1998
PATEL NARENDRA KUMAR CHHABILDAS Vs. STATE BANK OF INDIA
December 11, 1998
PATEL NATVARBHAI PRABHUDAS Vs. SPECIAL LAND ACQUISITION OFFICER
July 29, 1998
PATEL NATVARLAL KHODIDAS Vs. STATE OF GUJARAT
October 10, 1998
PATEL NATVARLAL KHODIDAS Vs. STATE OF GUJARAT
October 16, 1998
PATEL RANCHHODBHAI BHAICHANDDAS Vs. RABARI JIVA JAVA
April 24, 1998
PATEL RASIKBHAI BHAGWANDAS Vs. STATE OF GUJARAT
August 14, 1998
PIYUSHKUMAR TRITKUMAR SHAH Vs. STATE OF GUJARAT
December 3, 1998
PLASTISAC (P.) LTD. Vs. GUJARAT LEASE FINANCE LTD.
March 17, 1998
PLASTISAC P. LTD. Vs. GUJARAT LEASE FINANCE LTD.
March 24, 1998
POHLA SHOBHAN RATHVA Vs. STATE OF GUJARAT
September 9, 1998
POLYFAB MANUFACTURING CO Vs. SHOBHAGCHANDRA MOHANLAL & CO
November 3, 1998
POONAMCHAND SOMABHAI PATEL Vs. KAPADWANJ NAGARPALIKA
March 19, 1998
POPATLAL DEVIDAN GANDAVI Vs. SATISHKUMAR RAMESHCHANDRA AHIR
January 13, 1998
PORBANDAR NAGARPALIKA PORBANDAR Vs. HARSUKHLAL JERAMBHAI NANDHA
December 11, 1998
PRABHATBHAI SHANKERBHAI PARMAR RAMNAGAR Vs. MAHIJBHAI NANABHAI PARMAR
March 26, 1998
PRABHAVATI B SOLANKI Vs. COMMISSIONER OF WEALTH TAX
December 16, 1998
PRABHUDAS V CHAUDHARY Vs. SWAMINARAYAN TRUST SIDHPUR
November 26, 1998
PRABODHBHAI C DAVE Vs. STATE OF GUJARAT
December 10, 1998
PRAFUL CHUNILAL PATEL Vs. M J MAKWANA
February 19, 1998
PRAKASH NARAYAN RAMDHARI PANDE Vs. STATE OF GUJARAT
December 18, 1998
PRANAV RAJ PAPER MILLS Vs. STATE OF GUJARAT
December 9, 1998
PRANTIYA KAMDAR SENA Vs. STATE OF GUJARAT
October 14, 1998
PRATAPSANG NARANJI JADEJA Vs. STATE OF GUJARAT
February 20, 1998
PRAVIN MANGABHAI Vs. STATE OF GUJARAT
August 12, 1998
PRAVINBHAI BHAILALBHAI GOR Vs. RAJIVKUMAR GUPTA
September 1, 1998
PREM CONDUCTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
November 6, 1998
PREM DUTTA Vs. KENDRIYA VIDYALAYA SANGATHAN COMMISSIONER
February 13, 1998
PRESIDENT UPLETA MUNICIPALITY Vs. RAMESH GOPALBHAI KAPUPARA
July 17, 1998
PRITHAVIRAJSINGH Vs. STATE OF GUJARAT
January 28, 1998
PUNABHAI JITABHAI BARIA Vs. STATE OF GUJARAT
June 15, 1998
PUNAMBHAI MADHABHAI PARMAR Vs. STATE OF GUJARAT
June 20, 1998
PUNJAB NATIONAL BANK Vs. PRAN GAURI SURENDRABHAI THAKORE
July 30, 1998
PURIBEN NAGABHAI Vs. NATHABHAI M ODEDRA PORBARDAR
October 6, 1998
PURSHOTTAM KARSONBHAI SOCJITRA Vs. AMRELI JILLA PANCHAYAT
April 24, 1998
PURUSHOTTAM GOPAL CHAUDHARI Vs. HARCHAND SHIVRAM CHAUDHARI
April 21, 1998
R C MAHESHWARY Vs. GUJARAT PUBLIC SERVICE COMMISSION
July 2, 1998
R C SHARMA Vs. STATE OF GUJARAT
April 1, 1998
R K DIVYESHWAR Vs. STATE OF GUJARAT
November 11, 1998
R L KALATHIA Vs. STATE OF GUJARAT
February 12, 1998
R M CHRISTIE Vs. R K THAPA
March 27, 1998
R OCHHAVLAL AND COMPANY Vs. CHIEF COMMISSIONER OF INCOME TAX CENTRAL
December 3, 1998
R.D. PANDYA Vs. GUJARAT STATE HANDLOOM DEVE., CORP. LTD.
December 4, 1998
RADHABEN KRISHANDAS BHEDA Vs. HEMLATABEN INDUKUMAR RAJANIA
March 31, 1998
RAGHUBHAI MORAR Vs. KANTABEN
August 31, 1998
RAGHUNATH GANGARAM DESHMUKH Vs. SUMANTKUMAR NAGINDAS SHAH
June 28, 1998
RAGHUNATH GANGARAM DESHMUKH & ANOTHER Vs. SUMANTKUMAR NAGINDAS SHAH
July 28, 1998
RAHIMBHAI SULTANBHAI PALEJA Vs. LABEL LEMINATES
July 21, 1998
RAJENDRA JAYANTILAL SABUGODA Vs. STATE OF GUJARAT
August 20, 1998
RAJIBEN PRABHATBHAI Vs. EXECUTIVE ENGINEER UNA IRRIGATION PROJECT DIVISION
July 28, 1998
RAJKOT DISTRICT CO OPERATIVE PURCHASE AND SALES UNION LIMITED Vs. STATE OF GUJARAT
August 24, 1998
RAJKOT DISTRICT PANCHAYAT Vs. MADHUBEN M. VORA
September 23, 1998
RAJKOT NAGARIK SAHAKARI BANK LIMITED Vs. BHAVESH CYCLE STORES MORVI
December 30, 1998
RAJNAGAR TEXTILE MILLS NO 1 AHMEDABAD Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD
February 23, 1998
RAJNIKANT JETHALAL THAKKAR Vs. GUJARAT ELECTRICITY BOARD BARODA
January 23, 1998
RAJU COAL SUPPLIERS Vs. CHAIRMAN GUJARAT ELECTRICITY BOARD
March 2, 1998
RAM KIRPAL Vs. UNION OF INDIA
March 16, 1998
RAMABHAI BHAGWANDAS PRAJAPATI Vs. NAROL GROUP SEVA SAHKARI MANDLI LIMITED
July 16, 1998
RAMANLAL BECHARBHAI TAILOR Vs. CHAMPAKLAL NANALAL MODI
March 18, 1998
RAMCHANDRA M MAHARAJ VIJAPUR Vs. EXECUTIVE ENGINEER O AND M
February 26, 1998
RAMDEVSING V CHUDASMA Vs. HANSRAJBHAI V KODALA
August 4, 1998
RAMESH AMRUT PRADHAN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
April 30, 1998
RAMESH DEVCHAND PALA Vs. JAYANTKUMAR GORDHANDAS MADANI
February 6, 1998
RAMESHBHAI MULJIBHAI PARMAR Vs. STATE OF GUJARAT
September 8, 1998
RAMESHBHAI RATANAJI MARWADI ANAND Vs. AIR INDIA GUJARAT SALES OFFICER AHMEDABAD
May 4, 1998
RAMESHBHAI SHANTILAL HARIJAN Vs. COMMISSIONERER OF LABOUR
July 1, 1998
RAMESHBHAI SHIVBHAI VAGHELA Vs. STATE OF GUJARAT
September 4, 1998
RAMESHCHANDRA S VYAS Vs. STATE OF GUJARAT
March 9, 1998
RAMESHCHANDRA SHIVLAL PATEL Vs. SUPERINTENDING ENGINEER PWD
May 4, 1998
RAMESHKUMAR MADAJI MARWADI Vs. STATE OF GUJARAT
April 10, 1998
RAMJI BHIKHA KOLI Vs. STATE OF GUJARAT
October 5, 1998
RAMJI JINABHAI @ JIVANBHAI SAVALIA Vs. HIRALAL U THAKAR
November 5, 1998
RAMJIBHAI POPATBHAI KASUNDRA PATEL Vs. S A ZIBA
November 24, 1998
RAMSINH JESINH CHAUHAN Vs. STATE OF GUJARAT
July 7, 1998
RAMSUNDER SHAMLAL Vs. Y B JHALA OR HIS SUCCESSOR
August 25, 1998
RANCHHODBHAI HARIBHAI JADAV Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 26, 1998
RANJITSINGH JOGINDARSINGH GILL Vs. STATE OF GUJARAT
August 25, 1998
RANUJA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
September 4, 1998
RASIK DHANJI THAKORE (CONVICT) THROUGH HANSABEN R THAKORE Vs. STATE OF GUJARAT
November 9, 1998
RASIKBHAI RAMSINGH RANA Vs. STATE OF GUJARAT
July 21, 1998
RASILABEN KESHARBHAI PARMAR Vs. INDUBEN HEJABHAI SOLANKI
November 11, 1998
RATHOD NAYAMATKHAN AHMEDKHAN Vs. M K DASS DEPUTY COLLECTOR DABHOI
June 19, 1998
RATIBHAI M PATEL Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
May 4, 1998
RATILAL RANCHHODBHAI MUDETHIYA Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 17, 1998
RATNAMANI ENGINEERING LIMITED Vs. XYZ
September 21, 1998
RATUJI VARVAJI VAGHELA Vs. STATE OF GUJARAT
February 17, 1998
RAVAL MOHANBAI LAXMANBHAI Vs. STATE OF GUJARAT
February 5, 1998
RAVINDRA SHYAMBIHARI PATEL SHETHWALA Vs. DINESHBHAI MAJABHAI RATHOD
February 6, 1998
RAVJIBHAI BHIL Vs. STATE OF GUJARAT
March 26, 1998
RAYAB JUSAB SAMA Vs. STATE OF GUJARAT
August 3, 1998
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HARISIDH SPECIFIC FAMILY TRUST SOLE PROPRIETOR PATEL DETERGENT
July 6, 1998
REGISTRAR CO OPERATIVE SOCIETIES Vs. BHAVNAGAR DISTRICT CO OPERATIVE UNION LIMITED
August 17, 1998
REV P ELLISA Vs. DISTRICT EDUCATION OFFICER
April 22, 1998
RITABEN ALIAS VANITABEN Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
April 17, 1998
ROHIT VASANTRAO DIWANJI Vs. DEEPAKBEN JASBHAI PATEL
July 9, 1998
ROHITKUMAR CHORUBHAI DESAI Vs. STATE OF GUJARAT
April 21, 1998
ROOPAN MAL ISHVARDAS Vs. FOOD INSPECTOR KESHOD NAGARPALIKA
March 18, 1998
RUKHIBEN WD O MAFAJI Vs. II ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
September 29, 1998
RUPA AND COMPANY LIMITED Vs. DAWN MILLS COMPANY LIMITED
April 16, 1998
RUPSINH SONSINH PARMAR Vs. SABARKANTHA DISTRICT PANCHAYAT
January 17, 1998
RUSHVI ESTATE AND INVESTMENTS PVT LTD. Vs. OFFICIAL LIQUIDATOR OF SHRI AMBICA MILLS LTD.
November 26, 1998
S G PHARMACEAUTICALS Vs. SARABHAI CHEMICAL STAFF ASSOCIATION
July 16, 1998
S K AMIN Vs. STATE OF GUJARAT & ORS
April 1, 1998
SABIRHUSEN YUSUFBHAI Vs. REVA WD O FULCHAND HARILAL
November 24, 1998
SAFI MOHAMMED Vs. P G RAMRAKHIANI
December 22, 1998
SAJAN HUSEN KUMBHAR Vs. STATE OF GUJARAT
November 12, 1998
SAMANTSINH HIMMATSINH CHAVDA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
March 9, 1998
SAMATSINGH G. RATHOD Vs. STATE OF GUJARAT
February 4, 1998
SAMJUBA MERAMBHAI Vs. SECOND SPL LAND ACQUISITION OFFICER
January 21, 1998
SANAND VIJAY ANSUR JUDA Vs. HEIRS OF FAKIR MAHOMED SARDARBHAI
July 15, 1998
SANGEETABEN ARVINDBHAI SHAH Vs. STATE OF GUJARAT
February 12, 1998
SANJEEV RAJENDRABHAI BHATT Vs. STATE OF GUJARAT
October 5, 1998
SANTRAM KARSAN Vs. STATE OF GUJARAT
March 19, 1998
SARDAR JOGINDERSING GOOLRY Vs. SARDAR JASBIRSING SOHELSING
May 2, 1998
SARDAR PATEL UNIVERSITY Vs. PATEL AND COMPANY
May 1, 1998
SARVODAYA CO OP BANK LIMITED Vs. STATE OF GUJARAT
December 9, 1998
SATISHCHANDRA BALASHANKER VORA Vs. STATE OF GUJARAT
December 30, 1998
SATISHKUMAR AMARSINH CHAVDA Vs. GUJARAT WATER SUPPLY AND SEWAGE BOARD
February 16, 1998
SATVARA KANKUBEN DAYABHAI Vs. G.S.R.T.C.
September 9, 1998
SATYADEV CHEMICALS PVT LTD Vs. S DAVE and CO THRO PARTNERS RAMESHBHAI AND DHANANJAN
December 11, 1998
SAURASHTRA CERAMIC INDUSTRIES Vs. SADHANA TRANSPORT CO
February 26, 1998
SAVITABEN MAGANBHAI HALPATI WD O MAGANBHAI Vs. STATE OF GUJARAT
April 2, 1998
SAVITABEN RAMANBHAI PATEL Vs. STATE OF GUJARAT
November 5, 1998
SAVITABEN S VALAND Vs. DHIRAJLAL C KOTAK
March 30, 1998
SAYARABIBI GULAM RASUL SHEIKH Vs. DEPUTY COMMISSIONER OF POLICE SOUTH
December 30, 1998
SECOND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. CHUNILAL GANGARAM
July 23, 1998
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ALKA SYNTHETICS LIMITED
December 29, 1998
SEJALBEN BABUBHAI VATAVKAR Vs. SECRETARY GUJARAT TECHNICAL EDUCATION BOARD GANDHINAGAR
September 2, 1998
SEJALBEN BABUBHAI VATAVKAR KHEDA Vs. SECRETARY GUJARAT TECHNICAL EDUCATION BOARD
March 2, 1998
SEJALBEN J SONI Vs. DIRECTOR OF EDUCATION
May 1, 1998
SHAH DALPAT BHUDARSHI Vs. SAIYED BIN MAMAD
September 3, 1998
SHAH DIMPLE JAYENDRAKUMAR Vs. STATE OF GUJARAT
September 8, 1998
SHAH KESHARICHAND GULABCHAND CHARITY TRUST Vs. KETAN BABUBHAI SHAH
August 11, 1998
SHAKUNTALABEN N BACHVANI Vs. STATE OF GUJARAT
May 2, 1998
SHAMJI LADHA Vs. STATE OF GUJARAT
March 9, 1998
SHAMS ABBAS CHINWALA Vs. SAKINA MUNIR BASRAI
September 2, 1998
SHANABHAI BABARBHAI VASAVA Vs. STATE OF GUJARAT
November 6, 1998
SHANKARBHAI GOKALBHAI VAGHARI Vs. DISTRICT MAGISTRATE
November 23, 1998
SHANKARLAL MAGANLAL THAKKAR Vs. MANEKLAL C SHAH
December 28, 1998
SHANKARRAO JAGTAP SAKARAM Vs. VASANTRAO SAKARAM PAWAR
July 21, 1998
SHANKERBHAI C CHAUDHARY Vs. STATE OF GUJARAT
January 13, 1998
SHANTABEN DALSUKHBHAI PATEL Vs. MAIZ PRODUCTS
October 13, 1998
SHANTABEN PANNDURANG JADHAV Vs. MANUBHAI CHHAGANBHAI PATEL
September 22, 1998
SHANTAGAURI RAMNIKLAL TRUST Vs. COMMISSIONER OF INCOME TAX
November 2, 1998
SHANTILAL KESHAVLAL SHAH Vs. BANK OF BARODA
April 7, 1998
SHANUBHAI HEMABHAI VEDAVA VAGHRI Vs. STATE OF GUJARAT
February 18, 1998
SHAW WALLACE & CO. LTD. & ORS. Vs. STATE OF GUJARAT & ANR.
January 29, 1998
SHAW WALLACE AND COMPANY LIMITED Vs. N R TRIVEDI
June 26, 1998
SHETH JIVAJI RAJBHAI AND SONS Vs. PATEL HATIMBHAI NAZARALI
June 29, 1998
SHIKSHAN BACHAO SAMITI Vs. COMMISSIONER AHMEDABAD MUNICIPAL CORPORATION
November 11, 1998
SHREEDEVI VENUGOPAL NAIR Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
November 12, 1998
SHRICHAKRA SPECIALS TRADING COMPANY I PRIVATE LIMITED Vs. EISENBERG AND COMPANY USA AGENCY INC
April 20, 1998
SHYAMSUNDER NARANPRASAD CHAUDHARI Vs. GENERAL MANAGER AHMEDABAD TELEPHONES
April 13, 1998
SINGHA MAGAN GAMIT Vs. STATE OF GUJARAT
August 24, 1998
SITASINH BABBANSINH Vs. VIRENDRA BAHUDAR BHADRIPRASAD
February 11, 1998
SMRUTIBEN S BHAGAT Vs. CONSERVATOR OF FORESTS BARODA
February 20, 1998
SODHA DARBAR HAMIRSINH Vs. STATE OF GUJARAT
August 17, 1998
SODHA DARBAR HAMIRSINH VARDHAJI Vs. STATE OF GUJARAT
February 13, 1998
SOMAJI NATHAJI Vs. STATE OF GUJARAT
July 27, 1998
SOMNATH MULJIBHAI NAYAK Vs. VASANTIBEN PRAHLADJI NAYAK
April 28, 1998
SOUTH GUJARAT CHAMBER OF COMMERCE AND INDUSTRY Vs. GUJARAT ELECTRICITY BOARD
March 30, 1998
SPECIAL LAND ACQUISITION OFFICER Vs. NATHAJI KACHARAJI
April 30, 1998
SPECIAL LAND ACQUISITION OFFICER Vs. PRATAPJI H THAKORE
October 12, 1998
SPECIAL LAND ACQUISITION OFFICER Vs. KASHIBEN MALABHAI PARMAR
March 24, 1998
SPECIAL LAND ACQUISITION OFFICER NARMADA PROJECT Vs. BHIKHABHAI NAROTTAMBHAI
February 16, 1998
SPECIAL LAND ACQUISITION OFFICER NO. 1, MEHSANA & ANR. Vs. JIVAJI KALAJI THAKOR
April 23, 1998
SPECIAL LAND ACQUISITION OFFICER, AHMEDABAD & ANR. Vs. CHUNILAL GANGARAM & ANR.
July 23, 1998
SPECIAL LAQ OFFICER Vs. PATEL PRAVINBHAI AMTHARAM
July 16, 1998
SPICE APPLICATION CENTRAL ISRO Vs. JANAK KUMAR S DATANIA
October 12, 1998
STATE OF GUJARAT Vs. BHUPENDRA M MEHTA
October 8, 1998
STATE OF GUJARAT Vs. HAIDERALI RASULBHAI MOMIN
October 13, 1998
STATE OF GUJARAT Vs. PATEL HIRALAL JOITARAM
October 13, 1998
STATE OF GUJARAT Vs. PATEL ISHWARLAL SHANKARLAL ABATED
November 2, 1998
STATE OF GUJARAT Vs. DEVJIBHAI SAVABHAI
November 2, 1998
STATE OF GUJARAT Vs. PANDYA PREMASHANKER alias BACHUBHAI REVASHANKER
September 21, 1998
STATE OF GUJARAT Vs. HEIRS OF DECEASED NANA JIVA NAYAKA
September 22, 1998
STATE OF GUJARAT Vs. ASHWINKUMAR MOHANBHAI THAKKAR
October 7, 1998
STATE OF GUJARAT Vs. VISHNU AUTOMOBILES THROUTH HEMENDRABHAI
September 29, 1998
STATE OF GUJARAT Vs. MANNANBHAI HASANALI
September 29, 1998
STATE OF GUJARAT Vs. AMANULLAKHAN BHUREKHAN PATHAN
November 12, 1998
STATE OF GUJARAT Vs. HIRABEN
November 17, 1998
STATE OF GUJARAT Vs. KANUBHAI FATIYABHAI BAMANIYA
November 6, 1998
STATE OF GUJARAT Vs. N M KHAN
November 6, 1998
STATE OF GUJARAT Vs. JAGDISHBHAI C PATEL
November 21, 1998
STATE OF GUJARAT Vs. MAMUBHA PREMSANGJI JADEJA
November 27, 1998
STATE OF GUJARAT Vs. PATEL NATVARLAL KHODIDAS
February 2, 1998
STATE OF GUJARAT Vs. YUSUFBHAI Y. GHANCHI
July 17, 1998
STATE OF GUJARAT Vs. KANTILAL MAGANBHAI PATEL
December 8, 1998
STATE OF GUJARAT Vs. SENDHAJI S THAKOR
December 29, 1998
STATE OF GUJARAT Vs. VIRAM RAMA
December 24, 1998
STATE OF GUJARAT Vs. VISHRAMDAS VIRUMAL
December 9, 1998
STATE OF GUJARAT Vs. GANGARAM KHANMAL SINDHI
December 8, 1998
STATE OF GUJARAT Vs. HEIRS OF SITABAI RAMCHANDRA S RAGUNATH RAMCHANDRA S BAXI
December 4, 1998
STATE OF GUJARAT Vs. LOMABHAI VASINGBHAI CHAVDA
December 19, 1998
STATE OF GUJARAT Vs. GOVINDBHAI JAKHUBHAI
December 22, 1998
STATE OF GUJARAT Vs. BACHMIYA MUSAMIYA
August 10, 1998
STATE OF GUJARAT Vs. MANDAN @ SADHU SEVADAS
January 28, 1998
STATE OF GUJARAT Vs. BHAGCHAND SADHUMAL
September 18, 1998
STATE OF GUJARAT Vs. BAWALA SUMAR KOLI
September 1, 1998
STATE OF GUJARAT Vs. BHARAT CHIMANLAL PATEL
September 30, 1998
STATE OF GUJARAT Vs. GOPI PRAHLADBHAI SALAT
February 13, 1998
STATE OF GUJARAT Vs. CHANDRAPRAKASH KHUSHALDAS SINDHI
September 5, 1998
STATE OF GUJARAT Vs. SHARIFABEN GULABBHAI
September 23, 1998
STATE OF GUJARAT Vs. ISMAILBHAI PIRABHAI MANSURI & ANR
April 27, 1998
STATE OF GUJARAT Vs. (M/S) SHAH KESHAVLAL MORARJI
January 23, 1998
STATE OF GUJARAT Vs. LEGAL HEIRS OF ISMALI H RANZA
November 25, 1998
STATE OF GUJARAT Vs. PUNAMCHAND LAXMICHAND SONI
July 14, 1998
STATE OF GUJARAT Vs. MAHENDRA MULJI KERAI PATEL
July 7, 1998
STATE OF GUJARAT Vs. VANMALIBHAI KALIDAS HAJARI
July 28, 1998
STATE OF GUJARAT Vs. LUHAR MAHENDRA HARJIVAN
July 23, 1998
STATE OF GUJARAT Vs. CHAUDHARI SHANKARBHAI DANSANGBHAI
July 16, 1998
STATE OF GUJARAT Vs. ASPI DUNGAJI DARUWALA
July 17, 1998
STATE OF GUJARAT Vs. ANSUYABEN VENILAL PATEL
June 29, 1998
STATE OF GUJARAT Vs. ABRAHAMBHAI BHUVABHAI MALEK
June 25, 1998
STATE OF GUJARAT Vs. JIVARAJ MANJIBHAI PATEL
July 1, 1998
STATE OF GUJARAT Vs. JIVABHAI JORABHAI RABARI
July 2, 1998
STATE OF GUJARAT Vs. RATHOD VARVAJI KODARJI MEHSANA
July 3, 1998
STATE OF GUJARAT Vs. MANAJI KALUJI THAKOR
July 3, 1998
STATE OF GUJARAT Vs. GAMBHIRSING NARUBHA JADEJA
July 3, 1998
STATE OF GUJARAT Vs. GRUKRUPA KARIYANA STORES
August 18, 1998
STATE OF GUJARAT Vs. BHAGVATIBEN AMRATPURI GOSWAMI
August 12, 1998
STATE OF GUJARAT Vs. PATIRA PACKAGING
August 24, 1998
STATE OF GUJARAT Vs. ALLARAKHA KHAMISA MANSURI
August 19, 1998
STATE OF GUJARAT Vs. SURYAKANT alias SURESH BALKISHAN MORE
August 5, 1998
STATE OF GUJARAT Vs. AHMEDABAD REHMANBHAI A JUNEJA
August 5, 1998
STATE OF GUJARAT Vs. LEGAL HEIRS OF DECD MALEK SAJAN RAJKOT
August 4, 1998
STATE OF GUJARAT Vs. PRADYUMAN RAMANLAL MEHTA
August 3, 1998
STATE OF GUJARAT Vs. DOLATRAM CHHABARIYA
July 30, 1998
STATE OF GUJARAT Vs. TAJBHAI KARIMBHAI
September 3, 1998
STATE OF GUJARAT Vs. MADHAVJI KHIMJI SHINGALA
August 29, 1998
STATE OF GUJARAT Vs. BHEMJI RANCHODJI PATALA THAKOR
September 1, 1998
STATE OF GUJARAT Vs. GOVIND MAMAIYA
September 7, 1998
STATE OF GUJARAT Vs. KANTILAL GHELABHAI PATEL
September 15, 1998
STATE OF GUJARAT Vs. GAMECHA VAGHRI KALU AMTHA
September 14, 1998
STATE OF GUJARAT Vs. ABDUL KARIM C MANSUR
September 16, 1998
STATE OF GUJARAT Vs. PRAVINSINH RANUBHA GARASIA
September 17, 1998
STATE OF GUJARAT Vs. RAJU alias RAMJI KARSAN
September 16, 1998
STATE OF GUJARAT Vs. BHAGCHAND SADHUMAL
September 17, 1998
STATE OF GUJARAT Vs. KAMDHENU SEEDS PRIVATE LIMITED
September 18, 1998
STATE OF GUJARAT Vs. MOHANBHAI JIVABHAI AYAR
March 6, 1998
STATE OF GUJARAT Vs. D C CHAUHAN
February 10, 1998
STATE OF GUJARAT Vs. BHIKHUBHAI PHULCHAND SHAH
February 12, 1998
STATE OF GUJARAT Vs. LALAJI NANJIBHAI PARMAR
February 5, 1998
STATE OF GUJARAT Vs. DEEPAK JASVANTLAL SHETH
January 23, 1998
STATE OF GUJARAT Vs. SAVITABEN MADHUKAR MAKIWANA
April 28, 1998
STATE OF GUJARAT Vs. MOHANBHAI SARADABHAI VASAVA BHARUCH
April 1, 1998
STATE OF GUJARAT Vs. S C AGRAWAL
March 31, 1998
STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX AHMEDABAD
January 17, 1998
SUDDHSOMESHWAR KUDIYANA VIBHAG DUDH AND VEGE SELL CO OPERATIVE MANDALI Vs. RAMUBHAI GOVINDBHAI PATEL
July 29, 1998
SUDHA BHATT Vs. SECRETARY SOCIAL WELFARE DEPARTEMENT
March 17, 1998
SUGRABAI Vs. IBRAHIM ALIHUSEIN ZABNAWALA
May 1, 1998
SUHRID GEIGY LIMITED Vs. COMMISSIONER OF SURTAX
September 10, 1998
SUJAL LEASING & FINANCE LTD. Vs. PATHAL GANGA TUBE WELL
February 10, 1998
SUMARKHAN SIDIQKHAN SINDHI Vs. COLLECTOR OF CUSTOMS
February 6, 1998
SUMERKHAN SIDIQKHAN SINDHI Vs. COLLECTOR OF CUSTOMS PREV
March 10, 1998
SUNDARAM FINANCE LIMITED Vs. GOVIND SWARUP MITTAL
July 23, 1998
SUNIL MILLS LIMITED Vs. O L OF AMBICA MILLS LIMITED
December 22, 1998
SUPERINTENDING ENGINEER UKAI CIRCLE Vs. ARJUNBHAI DABHUBHAI GODAVALE
July 7, 1998
SURAT DISTRICT PANCHAYAT Vs. DINUBHAI J GAMIT
July 7, 1998
SURAT HAZIRA KAMDAR KARMCHARI UNION Vs. STATE OF GUJARAT
September 9, 1998
SURAT MUNICIPAL CORPORATION Vs. BARODA RAYON CORPORATION
September 14, 1998
SURAT MUNICIPAL EMPLOYEES STAFF UNION Vs. SURAT MUNICIPAL CORPORATION
August 1, 1998
SURAT PANJRAPOLE Vs. STATE OF GUJARAT
February 1, 1998
SURAT PANJRAPOLE Vs. STATE
January 29, 1998
SURYAKANT C SHAH Vs. STATE OF GUJARAT
November 17, 1998
SURYAKANT KANJI BHEDA Vs. HEMLATABEN INDUKUMAR RAJANIA
March 31, 1998
SUSHILABEN MOHANBHAI CHAUDHARI Vs. OIL AND NATURAL GAS COMMISSION
July 2, 1998
SWAMI SATYAPRAKASHDASJI GURU GHANSHYAMPRASAD Vs. MAGANBHAI BHIMJIBHAI
June 1, 1998
TARULATTA D. JANI Vs. STATE OF GUJARAT
October 8, 1998
THAKOR BAKAJI ALIAS JAYANTIJI UDAJI Vs. STATE OF GUJARAT
February 10, 1998
THAKOR JAMASHEKHARJI TAJKHANJI Vs. RAJGOR G V
February 12, 1998
TORRENT LABORATORIES LIMITED Vs. CIBA GEIGY LIMITED
December 8, 1998
TORRENT PHARMACEAUTICALS LIMITED Vs. UNION OF INDIA
April 7, 1998
TORRENT PHARMACEAUTICALS LIMITED Vs. UNION OF INDIA
May 6, 1998
TOUFIK AHMED FAUZDAR KHAN ANSARI Vs. STATE OF GUJARAT
September 23, 1998
TRIBHOVANBHAI JERAMBHAI Vs. DY EXECUTIVE ENGINEER
March 31, 1998
TRIVENI HYDROMECHS PRIVATE LIMITED Vs. G S F C
January 13, 1998
TRUPTIBEN B PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
March 10, 1998
TULSIRAM RAMDAS Vs. GENERAL MANAGER
April 28, 1998
UDAJI JIVAJI DABHI Vs. STATE OF GUJARAT
June 25, 1998
UDAYLAL SUKHLAL JAIN Vs. NAVALSINH GAMBHIRSINH
March 26, 1998
UDESING DABHISING ALIAS DAHYABHAI GALABHAI SODHA PARMAR Vs. SHANABHAI SABURBHAI SODHA PARMAR
August 10, 1998
UJALA Vs. COMMISSIONER OF INCOME TAX
December 17, 1998
UNION BANK OF INDIA Vs. TATA SSL LIMITED
December 22, 1998
UNION OF INDIA Vs. MANUBHAI PARMAR DIVL SECRETARY
December 3, 1998
UNION OF INDIA Vs. MANDUKBHAI C. PANDYA
April 18, 1998
UNION OF INDIA Vs. GANGESHWARPRASAD B SINGH
August 29, 1998
UNION OF INDIA Vs. CHAIRMAN SUR SANGAM CO OP HOUSING SOCIETY LTD
March 20, 1998
UNION OF INDIA Vs. R D RAJYAGURU
January 28, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHBHAI MAKODBHAI
April 23, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARIFABEN RAZAKBHAI
October 9, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHANLAL NANDIRAM
November 10, 1998
UNITED INDIA INSURANCE CORPORATION LIMITED Vs. CHHATRASING PARBATSING RATHOD
November 18, 1998
UNITED INDIA INSURANCE CORPORATION LIMITED Vs. JYOTSNABEN WD O MADHUSUDAN SHANTILAL BHATT
November 27, 1998
UNJHA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
November 5, 1998
UPENDRABHAI JASUBHAI JOSHI Vs. DISTRICT MAGISTRATE NAVSARI
November 6, 1998
USHABEN Vs. PRAFUL TEXTILES
December 23, 1998
USMANBHAI DAUDBHAI MATIA Vs. DISTRICT JUDGE, SABARKANTHA
October 7, 1998
UTI BANK LTD. Vs. DIAMOND OIL INDUSTRIES (P.) LTD.
April 6, 1998
V T PUROHIT GANDHINAGAR Vs. INQUIRY COMMISSIONER DIVISION 2
April 3, 1998
VAGHARI VIRJI HANUBHAI Vs. STATE OF GUJARAT
March 30, 1998
VAISHALI SILK MUSEUM Vs. AHMEDABAD MUNICIPAL CORPORATION
September 30, 1998
VALAMJI N VARU Vs. CHIEF OFFICER ANJAR NAGAR PALIKA
April 1, 1998
VALLABHBHAI DAHYABHAI PATEL Vs. COMMISSIONER OF INCOME TAX
September 4, 1998
VALLABHVIDYANAGAR MAZDOOR UNION Vs. STATE OF GUJARAT
July 31, 1998
VANZA KARSANDAS NATHABHAI AND COMPANY Vs. JAMNAGAR MUNICIPAL CORPORATION
May 1, 1998
VARELI WEAVES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 1998
VASANJIBHAI GOKALBHAI PATEL Vs. DEPUTY COLLECTOR SONGADH
April 18, 1998
VASANTBALA H MEHTA Vs. DOLAT ANANT VALIA NEW HIGH SCHOOL
January 15, 1998
VENILAL GOVINDJI NAGAR Vs. AMBARAM NANBHAI
July 15, 1998
VIKRAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1998
VIKRAMBHAI MULCHANDBHAI PATEL Vs. STATE OF GUJARAT
February 5, 1998
VIMLA SIDDHARTHBHAI Vs. COMMISSIONER OF INCOME TAX
June 18, 1998
VINEET UDYOG LTD. Vs. ROAYALE MANOR HOTELS AND IND.
January 20, 1998
VINODBHAI BHIKHABHAI HARIJAN Vs. ELECTION OFFICER AND ADDITIONAL TALUKA DEVELOPMENT OFFICER
January 15, 1998
VINODKUMAR BADERBHAI PATEL Vs. STATE OF GUJARAT
July 29, 1998
VIRAL LAMINATES PRIVATE LIMITED Vs. UNION OF INDIA
April 28, 1998
VIRJIBHAI PALABHAI SOLANKI Vs. STATE OF GUJARAT
March 23, 1998
VISHALA Vs. STATE OF GUJARAT
September 15, 1998
VISHNUPRASAD D BRAMBHATT Vs. M S PATHAN
July 2, 1998
VIVEKBHAI CHHOTUBHAI CONTRACTOR Vs. STATE OF GUJARAT
December 24, 1998
VORA IBRAHIMJI DOSAJI Vs. VORA IBRAHIM NOORBHAI MAKATI
April 23, 1998
Y M UJJAINWALA Vs. DISTRICT DEVELOPMENT OFFICER PANCHMAHAL
February 17, 1998
Y S SPINNERS LIMITED Vs. O L OF AMBICA MILLS LIMITED
December 30, 1998
YASHVANTRAY SHAMJIBHAI Vs. DAMTIRBHAI HERAJBHAI SHINGALA
August 14, 1998
YOGI VINUKANT SHANKERLAL Vs. DISTRICT PRIMARY EDUCATION OFFICER
October 5, 1998
YUSUFJI SULEMANJI KHATRI Vs. MAHAMADBHAI AMIRBHAI MALEK
July 21, 1998
ZAKINABEN Vs. BABUBHAI ALIMOHMAD KAPADIA
August 31, 1998
ZAVERI POLYMERS EMPLOYERS UNION Vs. ZAVERI POLYMERS LTD.
July 17, 1998