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Case Index
Title
Date
A B G HEAVY INDUSTRIES LIMITED Vs. INDIAN OIL CORPORATION LIMITED
March 30, 1998
A E C ENTERPRISES LIMITED Vs. PEACOCK CHEMICALS PRIVATE LIMITED
August 1, 1998
A E C ENTERPRISES LTD Vs. PEACOCK CHEMICALS PVT LTD
August 2, 1998
A H DALMIA Vs. COMMISSIONER OF WEALTH TAX NEW DELHI
February 20, 1998
A I LAWYERS UNION Vs. MUNICIPAL CORPORATION OF DELHI NCT AND UNION OF INDIA
October 29, 1998
A KANNIAH Vs. NATIONAL SEEDS CORPORATION LIMITED
July 1, 1998
A P JAIN Vs. UNION OF INDIA
August 19, 1998
AAA FILM MOTION PICTURE PRODUCERS Vs. UNION OF INDIA
September 7, 1998
AARTI HEJMADI Vs. STATE
September 18, 1998
ABDUL HAMID Vs. CHARANJIT LAL MEHRA
May 26, 1998
ABHAY TULI Vs. LT GOVERNER
April 1, 1998
ACHHAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1998
ADVANCE RULING P. NO. 14 OF 1997 Vs. STATE
July 20, 1998
AGANALL TRADERS LIMITED Vs. SHYAM AHUJA
December 1, 1998
AGRASEN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
January 23, 1998
AHUJA KASHYAP P LTD Vs. COMMISSIONER OF INCOME TAX
January 13, 1998
AIR UK LEASING LIMITED Vs. UNION OF INDIA
February 13, 1998
AIRPORT AUTHORITY OF INDIA Vs. PROMILA
December 8, 1998
AJAY BIJLI Vs. STATE
November 1, 1998
AJAY ENTERPRISES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
April 3, 1998
AJAY GOEL Vs. K K BHANDARI
October 14, 1998
AJAY RAJPAL Vs. COLLECTOR OF CUSTOMS
September 7, 1998
AJIT KUMAR Vs. SURINDER KUMAR AND SONS
July 21, 1998
AJUDHIA DISTILLERY Vs. DELHI ADMINISTRATION
January 1, 1998
AL MUSTANEER ESTABLISHMENT FOR TRADE Vs. VARUNA OVERSEAS PRIVATE LIMITED
February 1, 1998
ALEXANDER MATHEW MAJ Vs. UNION OF INDIA
September 24, 1998
ALKA AGARWAL Vs. UNION OF INDIA
January 27, 1998
ALL INDIA FEDERATION OF TAX PRACTICTIONERS Vs. UNION OF INDIA
November 1, 1998
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA
November 12, 1998
ALL INDIA LAWYERS UNION DELHI UNIT Vs. GOVT OF NCT DELHI
March 16, 1998
ALLIED TRADING CORPORATION Vs. NATIONAL SEEDS CORPORATION LIMITED
September 14, 1998
ALLORA ELECTRIC AND CABLE CO Vs. SHIV CHARAN AND BROS
March 10, 1998
ALPANA NAVIGATION CO PRIVATE LIMITED Vs. UNION OF INDIA
February 1, 1998
AMAR PRATAP SINGH BEDI COL Vs. UNION OF INDIA
November 1, 1998
AMAR SINGH Vs. UNION OF INDIA
July 22, 1998
AMARJEET SINGH Vs. UMA SETHI
November 5, 1998
AMARJIT SINGH Vs. BHUPINDER SINGH
November 1, 1998
AMARPAL SINGH Vs. NARCOTIC CONTROL BUREAU
April 13, 1998
AMERICAN POWER CONVERSION (I) PVT. LTD. Vs. UNION OF INDIA (UOI)
October 2, 1998
AN PRIVATE LIMITED Vs. UNION OF INDIA
January 21, 1998
ANAND KUMARI SHARMA Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
May 20, 1998
ANANT MADAN Vs. UNIVERSITY OF DELHI
December 11, 1998
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 1998
ANIL GOEL Vs. SARDARI LAL
September 16, 1998
ANIL GUPTA EX SQ LEADER Vs. UNION OF INDIA
July 21, 1998
ANIL KUMAR JAIN Vs. R K YADAV
May 8, 1998
ANIL MOHAN Vs. UNION OF INDIA
February 18, 1998
ANITA CHANDA Vs. REGISTRAR OF COMPANIES
July 20, 1998
ANITA DAHIYA Vs. STATE
August 4, 1998
ANJU PAHWA Vs. CHILD EDUCATION SOCIETY
July 13, 1998
ANSAL AND SAIGAL PROPERTIES PRIVATE LIMITED Vs. L AND D O
May 1, 1998
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. APPROPRIATE AUTHORITY
November 30, 1998
ANSAR ALAM Vs. MUNICIPAL CORPORATION OF DELHI
May 12, 1998
ANSHU YADAV Vs. MUNICIPAL CORPORATION OF DELHI
July 27, 1998
ANTONU FARIA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION
July 16, 1998
ANUP RAZDAN Vs. UNION OF INDIA
July 15, 1998
APRAJITA Vs. SCHOOL OF PLANNING AND ARCHITECTURE
August 21, 1998
ARADHANA BEVERAGES AND FOODS COMPANY LIMITED Vs. REGIONAL DIRECTOR OF COMPANIES
April 16, 1998
ARADHANA BEVERAGES AND FOODS COMPANY LIMITED Vs. STATE
April 16, 1998
ARAVALI LEASING LIMITED Vs. UNICOL BOTTLERS LIMITED
March 31, 1998
ARCHANA GARG Vs. RAJPUR ROAD TRANSPORT AUTHORITY
December 8, 1998
ARDHENDU SHEKHAR PANDEY Vs. UNION OF INDIA
April 22, 1998
ARJUN AHUJA Vs. S C MEHTA
December 10, 1998
AROON K BASAK Vs. UNION OF INDIA
September 16, 1998
ASEA BROWN BOVERI LIMITED Vs. CHIRANJIV LAL SHARMA
August 19, 1998
ASHA DHINGRA Vs. SHANTI DEVI
March 17, 1998
ASHA DHINGRA Vs. SHANTI DEVI
March 1, 1998
ASHA VIJ Vs. CHIEF OF ARMY STAFF
October 30, 1998
ASHOK CHAND AGGARWALA Vs. DELHI ADMINISTRATION
October 27, 1998
ASHOK CHAUDHARY Vs. INDERJIT SANDHU
May 29, 1998
ASHOK CHAWLA Vs. UNION OF INDIA
May 29, 1998
ASHOK CHAWLA Vs. UNION OF INDIA
December 7, 1998
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
January 7, 1998
ASHOK KUMAR CHHABRA Vs. UNION OF INDIA
March 2, 1998
ASHOK KUMAR VAID Vs. INDIAN ROAD CONSTRUCTION CORPN LIMITED
July 14, 1998
ASHOK MAHARAJ Vs. VIRENDER SHARMA
January 27, 1998
ASHOK RAI Vs. KAILASH NATH AND ASSOCIATES
July 17, 1998
ASHWANI KAPOOR Vs. UNION OF INDIA
May 22, 1998
ASIAN HOTELS LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
July 17, 1998
ASLAM KHAN Vs. UNION OF INDIA
March 23, 1998
ASMAN INVESTMENT LIMITED Vs. K L SUNEJA
March 3, 1998
ATMA PARKASH Vs. ROSHAN LAL
October 16, 1998
ATTAR SINGH Vs. DELHI TRANSPORT CORPORATION
August 1, 1998
AVTAR SINGH CHADHA Vs. MUNICIPAL CORPORATION OF DELHI
March 11, 1998
B K AHUJA Vs. UNION OF INDIA
March 23, 1998
B KISHORE Vs. UNION GOVERNMENT OF INDIA
February 2, 1998
B L WADEHRA Vs. UNION OF INDIA
August 24, 1998
B N MULLICK Vs. RAM MULLICK
October 30, 1998
B P S VIRK Vs. UNION OF INDIA
September 11, 1998
B R SHARMA Vs. UNION OF INDIA
October 26, 1998
B S VIRDEE Vs. INDIA TOURISM DEVELOPMENT CORPORATION
January 9, 1998
B S VISHWANATHAN Vs. UNION OF INDIA
September 1, 1998
B SRINIVAS Vs. ASSISTANT REGISTRAR FACULTY OF MEDICAL SCIENCES
February 10, 1998
BABU LAL Vs. UNION OF INDIA
May 29, 1998
BADAM SINGH Vs. UNION OF INDIA
January 8, 1998
BAGRI FOUNDATION Vs. CHIEF COMMISSIONER OF INCOME TAX
September 15, 1998
BAKER HUGHES LIMITED Vs. HIROO KHUSHALANI
July 24, 1998
BAL KISHAN DABAS Vs. UNIVERSITY OF DELHI
October 6, 1998
BALESHWAR DASS RAIZADA Vs. UNION OF INDIA
September 1, 1998
BALKISHAN SHARMA Vs. MITHLESH GUPTA
April 24, 1998
BALKISHAN SHOKEEN Vs. STATE OF DELHI
March 27, 1998
BALRAJ VERMA Vs. DIRECTOR OF EDUCATION
February 10, 1998
BALWANT SINGH Vs. STATE
March 10, 1998
BANARASI DASS Vs. BINDRA BAN GUPTA
May 1, 1998
BANK OF RAJASTHAN LIMITED Vs. RAJ RANI
August 13, 1998
BANSAL CONTRACTORS INDIA LIMITED Vs. UNION OF INDIA
September 22, 1998
BARNES INVESTMENT LIMITED Vs. RAJ KUMAR GUPTA
February 3, 1998
BATRA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 1998
BEACON ELECTRONICS Vs. SYLVANIA AND LAXMAN LIMITED
January 8, 1998
BEG RAH Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 1998
BESTOCHEM FORMULATIONS Vs. DINESH AYURVEDIC AGENCIES
November 24, 1998
BHAGAT RAJ Vs. MUNICIPAL CORPORATION OF DELHI
August 7, 1998
BHAGAT RAM SAHANI AND SONS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
April 17, 1998
BHAGAT SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI
August 1, 1998
BHAGWAN DASS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
October 28, 1998
BHAGWANDAS Vs. STATE
July 22, 1998
BHAGWANDAS Vs. INDIAN AIRLINES LIMITED
July 16, 1998
BHARAT LAL Vs. HARYANA CHIT PRIVATE LIMITED
May 25, 1998
BHAWANI PICTURES Vs. M P A ORS
January 23, 1998
BHIKA RAM Vs. UNION OF INDIA
September 22, 1998
BHOLA DATT SHARMA Vs. G K MARWAH
March 10, 1998
BHOLA NATH Vs. MUNICIPAL CORPORATION OF DELHI
March 6, 1998
BHOLA NATH Vs. UNION OF INDIA
August 21, 1998
BHOM SINGH TAXAK Vs. STATE TRADING CORPORATION OF INDIA LIMITED
November 16, 1998
BHUPINDER SINGH Vs. JANAK RANI
October 16, 1998
BIMLA Vs. STATE
November 17, 1998
BIMLA WATI SETH Vs. KASTINGS PRIVATE LIMITED
February 20, 1998
BIN SABT JEWELLERY LLC DUBAI UAE Vs. COMMISSIONER OF INCOME TAX
October 9, 1998
BINDAL AGRO CHEMICAL LTD Vs. BALLARPUR INDUSTRIES LTD
December 1, 1998
BINDESHWAR PRASAD SINHA Vs. UNION OF INDIA
January 29, 1998
BIOFARMA Vs. SANJAY MEDICAL STORE
October 9, 1998
BIOFARMA Vs. SANJAY MEDICAL STORE
September 9, 1998
BIR SINGH Vs. ANGURI DEVI
October 1, 1998
BIR SINGH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
May 22, 1998
BIRLA DLW LIMITED Vs. PREM ENGINEERING WORKS
August 1, 1998
BIRLA TEXTILE TECHNICAL EMPLOYEES UNION REGD Vs. TAXMACO LIMITED
December 1, 1998
BISHAMBER NATH SACHDEVA Vs. MUNICIPAL CORPORATION OF DELHI
May 19, 1998
BISHAN SINGH DIDAR SINGH Vs. COMMISSIONER OF INCOME TAX
October 27, 1998
BLOCK B4 SAFDARJUNG ENCLAVE RESIDENT ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 1998
BLUECHIP CONSTRUCTION CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
September 11, 1998
BOBBY BAKSHI Vs. UNIVERSITY OF DELHI
September 15, 1998
BOINPALLY MADHAVA RAO Vs. UNION OF INDIA
August 12, 1998
BOIRON Vs. SBL PRIVATE LIMITED
December 16, 1998
BOMBAY AMMONIA PRIVATE LIMITED Vs. BLUE DIAMOND ICE FACTORY
January 7, 1998
BOROSIL GLASS WORKS LIMITED Vs. O P BATRA
January 13, 1998
BRIJ MOHAN TAYLA Vs. UNION OF INDIA
December 7, 1998
BRINDAVAN AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA
January 29, 1998
BUDH SINGH EX CONSTABLE Vs. UNION OF INDIA
September 22, 1998
C B I Vs. SHIV KUMAR SINGH
July 15, 1998
C BHASKAR RAO Vs. UNION OF INDIA
August 24, 1998
C P ABDUL LATHEEF Vs. UNION OF INDIA
February 11, 1998
C S MATHUR Vs. CENTRAL BOARD OF DIRECT TAXES
March 27, 1998
CANARA BANK Vs. MARSHALL CYCLE
February 1, 1998
CANARA BANK Vs. SHANTI VAISH
April 15, 1998
CANARA BANK Vs. SHANTI VAISH
April 1, 1998
CANARA BANK Vs. FOUR A ASBESTOS PRIVATE LIMITED
August 26, 1998
CAP HARMINDER KUMAR Vs. UNION OF INDIA
September 8, 1998
CAPITAL METERS Vs. CIMMCO INTERNATIONAL
October 27, 1998
CAPT B K KUKREJA Vs. INDIAN AIRLINES LIMITED
November 1, 1998
CAPTAIN RAM SINGH Vs. LT GOVERNER OF DELHI
August 14, 1998
CAPTAIN S S MEHTA Vs. UNION OF INDIA
May 27, 1998
CASHMERE WOOLLEN AND SILK MILLS Vs. COMMISSIONER OF INCOME TAX
January 9, 1998
CDR BHUPINDER SINGH REKHI Vs. C S REKHI
October 1, 1998
CEAT FINANCIAL SERVICES LIMITED Vs. MARDIA COPPER PRODUCTS LIMITED
January 19, 1998
CEMENT CORPORATION OF INDIA LIMITED Vs. TEGA INDIA LIMITED
March 23, 1998
CENTRAL INDUSTRIAL SECURITIES FORCE Vs. SHIELA DINA NATH
July 14, 1998
CHAGAN LAL TIWARI Vs. GANGA APARTMENTS PRIVATE LIMITED
September 8, 1998
CHAIN SUKH Vs. STATE
March 18, 1998
CHAMAN Vs. STATE
April 24, 1998
CHAND BAK Vs. KAMAL KUMAR
May 26, 1998
CHANDER BHAN Vs. STATE CENTRAL BUREAU OF INVESTIGATION
May 4, 1998
CHANDER PAL Vs. STATE
September 7, 1998
CHANDER PRAKASH GUPTA Vs. PUSHPA GUPTA
January 6, 1998
CHANDERLEKHA TULI Vs. SHIV SARAN DAS TULI
October 1, 1998
CHANDERPAL SINGH Vs. UNION OF INDIA
May 15, 1998
CHANDRA BALLABH Vs. DELHI DEVELOPMENT AUTHORITY
December 18, 1998
CHARAK PHARMACEUTICALS INDIA LIMITED Vs. DEEPHARMA LIMITED
July 22, 1998
CHATTARBHUN Vs. MUNICIPAL CORPORATION OF DELHI
April 17, 1998
CHAUDHARY CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
January 27, 1998
CHET RAM Vs. UNION OF INDIA
July 1, 1998
CHHATHIA KAUR Vs. COVERNMENT OF N C T OF DELHI
November 10, 1998
CHHEDI SINGH Vs. ADMINISTRATOR APMC PANCHWATI
April 1, 1998
CIBA GEIGY LIMITED Vs. SURINDER SINGH
May 21, 1998
COLLECTOR A K MEHTA Vs. UNION OF INDIA
November 20, 1998
COMMANDER V S BATRA Vs. CHIEF OF THE NAVAL STAFF
July 27, 1998
COMMISSIONER OF CENTRAL EXCISE Vs. TECHNOLOGICAL INSTITUTE OF TEXTILES
November 9, 1998
COMMISSIONER OF INCOME TAX Vs. KAILASH APARTMENTS PRIVATE LIMITED
October 27, 1998
COMMISSIONER OF INCOME TAX Vs. RAJDHANI COLD STORAGE PRIVATE LIMITED
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. HANSALAYA PROPERTIES
November 16, 1998
COMMISSIONER OF INCOME TAX Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED
November 27, 1998
COMMISSIONER OF INCOME TAX Vs. RAM COMMERCIAL ENTERPRISES LIMITED
October 8, 1998
COMMISSIONER OF INCOME TAX Vs. BANSAL EXPORTS PRIVATE LIMITED
September 24, 1998
COMMISSIONER OF INCOME TAX Vs. POPULAR JEWELLERS
September 2, 1998
COMMISSIONER OF INCOME TAX Vs. KABIRDAS INVESTMENT COMPANY PRIVATE LIMITED
September 17, 1998
COMMISSIONER OF INCOME TAX Vs. P S JAIN AND COMPANY LIMITED
September 11, 1998
COMMISSIONER OF INCOME TAX Vs. R D RAMNATH AND CO
August 5, 1998
COMMISSIONER OF INCOME TAX Vs. OM INTER SERVICES P LIMITED
July 30, 1998
COMMISSIONER OF INCOME TAX Vs. DELHI AUTOMOBILES P LIMITED
July 28, 1998
COMMISSIONER OF INCOME TAX Vs. TWINKLERS
August 3, 1998
COMMISSIONER OF INCOME TAX Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
August 26, 1998
COMMISSIONER OF INCOME TAX Vs. TRILOKI NATH OBEROI
August 17, 1998
COMMISSIONER OF INCOME TAX Vs. G SAGAR SURI AND SONS
May 21, 1998
COMMISSIONER OF INCOME TAX Vs. IMPULSE I LIMITED
April 24, 1998
COMMISSIONER OF INCOME TAX Vs. BHANDARI MACHINERY COMPANY PRIVATE LIMITED
February 13, 1998
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR SEN
January 7, 1998
COMMISSIONER OF INCOME TAX Vs. YASHWANT SINGH M K
January 7, 1998
COMMISSIONER OF INCOME TAX Vs. SMARTS P LIMITED
January 12, 1998
COMMISSIONER OF INCOME TAX Vs. DOON APARTMENTS PRIVATE LIMITED
January 13, 1998
COMMISSIONER OF INCOME TAX Vs. LLOYD SALES CORPN
January 19, 1998
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LTD
January 16, 1998
COMMISSIONER OF INCOME TAX Vs. MAYA J DARYANI SMT
January 14, 1998
COMMISSIONER OF INCOME TAX Vs. PYARE LAL
January 20, 1998
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE
January 19, 1998
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
March 27, 1998
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL EXPORTERS
March 9, 1998
COMMISSIONER OF INCOME TAX Vs. BANARAS HOUSE LIMITED
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
March 9, 1998
COMMISSIONER OF INCOME TAX DELHI III Vs. RAM COMMERCIAL ENTERPRISE LIMITED
October 8, 1998
COMMISSIONER OF INCOME TAX DELHI X Vs. KASHMIR SINGH
February 13, 1998
COMMISSIONER OF WEALTH TAX Vs. SHEILA MARETT
September 17, 1998
COMMISSIONER OF WEALTH TAX Vs. SHEILA MARETT
September 7, 1998
COMMISSIONER OF WEALTH TAX Vs. PREM NATH MOTORS
August 11, 1998
COMMON CAUSE Vs. UNION OF INDIA
May 6, 1998
COMMONDOR DJ SINGH Vs. NEW DELHI MUNICIPAL COUNCIL
May 20, 1998
CONSOLIDATED STEELS AND ALLOYS LIMITED Vs. KAMLA LAKHANPAL
September 1, 1998
CONSTELLATE CONSULTANTS PRIVATE LIMITED Vs. SHAMMI JAIN
September 3, 1998
CONTINENTAL CONSTRUCTION LIMITED Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
April 20, 1998
CORPORATION BANK Vs. RAMA INDUSTRIES
May 12, 1998
COURT ON ITS OWN MOTION Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 1998
COURT ON ITS OWN MOTION Vs. MOINUDDIN KHAN
November 9, 1998
CROMPTON GREAVES LIMITED Vs. HYUNDAI ELECTRONICS INDUSTRIES COMPANY LIMITED
October 29, 1998
CYBER MEDIA INDIA LIMITED Vs. COM ASIA LIMITED
April 1, 1998
CZECH OCEAN SHIPPING Vs. M M T C
May 14, 1998
D C M FINANCIAL SERVICES LIMITED Vs. KHAITAN HOSTOMBE SPINELS LIMITED
September 14, 1998
D C M LIMITED Vs. LT GOVERNOR
November 1, 1998
D D SHARMA Vs. UNION OF INDIA
May 27, 1998
D L F INDUSTRIES LIMITED Vs. STANDARD CHARTERED BANK
August 24, 1998
D MALLESHAM GOUD Vs. STATE
October 27, 1998
D P BAMBHA Vs. UNION OF INDIA
May 22, 1998
D R AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE
September 7, 1998
D R KHANNA Vs. UNION OF INDIA
January 1, 1998
D R SINGH Vs. N T P C
January 27, 1998
D S BINDRA Vs. PUNJAB AND SIND BANK
October 27, 1998
DAILY BREAD BAKERS PRIVATE LIMITED Vs. JAGJIT SINGH BAWA
February 13, 1998
DAISY TRADING CORPORATION Vs. UNION OF INDIA
October 6, 1998
DALIP SINGH Vs. SANT SINGH
July 9, 1998
DALJIT SINGH Vs. CDR BIPIN KUMAR SHARMA
April 1, 1998
DALMIA A H Vs. COMMISSIONER OF WEALTH TAX
February 20, 1998
DARSHAN KUMAR Vs. UNION OF INDIA
April 1, 1998
DARSHAN PAL Vs. UNION OF INDIA
May 19, 1998
DAU DAYAL AGGARWAL Vs. AKHIL ROHTAGI
May 25, 1998
DAULAT ZIA Vs. GOVT OF N C T OF DELHI
May 20, 1998
DAVENDRA NATH Vs. PREM NATH MOTORS LIMITED
September 1, 1998
DAYA NARAIN KHATRI Vs. SURESH KUMAR GUPTA
July 28, 1998
DCM LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
April 3, 1998
DEEPA SINGH Vs. STATE
March 3, 1998
DEEPAK DETWAL Vs. STATE
January 1, 1998
DEEPAK INDUSTRIES LIMITED Vs. SALES TAX OFFICER NEW DELHI
May 27, 1998
DEEPAK SINGH Vs. INTERGRAL MARKETING PRIVATE LIMITED
May 6, 1998
DELHI ABIBHAVAK MAHASANGH Vs. UNION OF INDIA
October 30, 1998
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. LT. GOVERNOR
March 27, 1998
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. LT GOVERNOR
March 1, 1998
DELHI DEVELOPMENT AUTHORITY Vs. DHANI TAM KAPOOR
November 20, 1998
DELHI DEVELOPMENT AUTHORITY Vs. U KASHYAP
October 13, 1998
DELHI DEVELOPMENT AUTHORITY Vs. SURINDER PAL JAIN
October 14, 1998
DELHI DEVELOPMENT AUTHORITY Vs. SHYAM PRASAD MUKHERJEE PARK PLOT HOLDERS WELFARE ASSOCIATION
August 14, 1998
DELHI MUNICIPAL WORKERS UNION REGD Vs. MANAGEMENT OF M C D
November 26, 1998
DELHI TRANSPORT CORPORATION WORKERS UNION Vs. GOVT OF NCT OF DELHI
July 1, 1998
DELHI URBAN HOUSE OWNERS WELFARE ASSOCIATION Vs. UNION OF INDIA
January 29, 1998
DELHI WAKF BOARD Vs. DEVINDER KUMAR SHARMA
July 27, 1998
DEOKI NANDAN SHARMA Vs. UNION OF INDIA
May 14, 1998
DEVENDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
September 9, 1998
DEVI RAM Vs. RAM KAPOOR
November 3, 1998
DEVINDER KUMAR Vs. UNION OF INDIA
May 27, 1998
DEVINDER SINGH Vs. STATE
July 22, 1998
DEWAN CHAND Vs. INDIAN OIL CORPORATION LIMITED
September 1, 1998
DEWAN SINGH Vs. STATE
July 1, 1998
DHAMMO Vs. STATE
September 11, 1998
DHANPATMAL VIRMANI SENIOR SECONDARY SCHOOL AND ORD Vs. J D KAPOOR
July 27, 1998
DHARAMPAL ARORA Vs. SHARE TIPS
April 21, 1998
DIGVIJAY CEMENT COMPANY LIMITED Vs. UNION OF INDIA
July 30, 1998
DILJEET SINGH Vs. UNION OF INDIA
April 15, 1998
DINESH KUMAR Vs. STATE
March 20, 1998
DIRECTOR OF INCOME TAX EXEMPTION Vs. DHARM PRATISTHANAM
July 20, 1998
DIRECTOR OF INCOMETAX Vs. SARLA EDUCATION TRUST
August 4, 1998
DIRECTORATE OF REVENUE INTELLIGENCE Vs. ATTARPAL SINGH
July 28, 1998
DIVAKAR MISHRA Vs. UNION OF INDIA
September 14, 1998
DIWAN ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
November 5, 1998
DROPDI DEVI Vs. AMARJEET SINGH
September 24, 1998
DSS MOBILE COMMUNICATIONS LIMITED Vs. UNION OF INDIA
December 16, 1998
DTC RETIRED EMPLOYEES ASSOCIATION Vs. DELHI TRANSPORT CORPORATION
October 9, 1998
DURGA CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
March 20, 1998
DURGA STEEL Vs. RAJESH KUMAR
August 28, 1998
EACOMS CONTROL INDIA LIMITED Vs. BAILY CONTROLS COMPANY
May 6, 1998
EIH LIMITED Vs. JYOTI PRIVATE LIMITED
March 1, 1998
ELECTRO APPLIANCES Vs. ARORA CROCKERY AND GIFT CORNER
October 7, 1998
ELECTRO APPLIANCES Vs. CLASSIC CREATIONS
October 7, 1998
ELECTRO APPLIANCES Vs. RAMESH L VADODARIA
October 7, 1998
EMCO GENERAL PLASTIC INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
August 6, 1998
EN VEEKA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
November 13, 1998
ESCORTS CONSTRUCTION EQUIPMENT LIMITED Vs. ACTION CONSTRUCTION EQUIPMENT PRIVATE LIMITED
October 16, 1998
ESCORTS YAMAHA MOTORS LIMITED Vs. STATE
November 20, 1998
ESCOTEL MOBILE COMMUNICATION LIMITED Vs. UNION OF INDIA
January 1, 1998
ESCOTEL MOBILE COMMUNICATION LTD Vs. UNION OF INDIA
April 19, 1998
ESSEX MARKETING PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA
November 20, 1998
EX ANIL BEHL Vs. UNION OF INDIA
August 25, 1998
FAQIR CHAND RAGHUNATH DASS Vs. COMMISSIONER OF INCOME TAX
March 4, 1998
FAROOQ Vs. STATE
March 23, 1998
FATEH SINGH Vs. SUDHA SHARMA
September 25, 1998
FIRST STONEX LIMITED Vs. MANOJ KUMAR
December 16, 1998
FLEMMING LUNDING LARSEN Vs. UNION OF INDIA
January 1, 1998
FORMOSA PLASTIC CORPORATION LIMITED Vs. ASHOK CHAUHAN
October 8, 1998
G C BANDHA Vs. UNIVERSITY OF DELHI
April 20, 1998
G J MALIK Vs. APPROPRIATE AUTHORITY INCOME TAX DEPTT NEW DELHI
November 27, 1998
G K MALIK Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
March 31, 1998
G K W LIMITED Vs. SHRIRAM BEARINGS LIMITED
October 1, 1998
G L BHATIA Vs. UNION OF INDIA
August 11, 1998
G L VERMA Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 1998
G PREMJEE TRADING PRIVATE LIMITED Vs. ASHOKA ALLOYS LIMITED
September 21, 1998
G S DAHIYA UNSOUND MIND Vs. UNION OF INDIA
October 16, 1998
G.K.W. LTD Vs. SHRIRAM BEARINGS LTD
October 8, 1998
GAGAN KISHOR SRIVASTAV Vs. STATE
September 2, 1998
GANESH PRASHAD SETH Vs. KARAM CHAND THAPAR
May 22, 1998
GANGANAGAR SUGAR MILLS LIMITED Vs. DELHI CLOTH MILLS AND GENERAL COMPANY LTD
November 11, 1998
GAUTAM ENTERPRISES Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LTD
May 25, 1998
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LIMITED Vs. DEE PHARMA LIMITED
September 22, 1998
GEDORE TOOLS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI I
March 9, 1998
GEETA Vs. LT GOVERNER
September 18, 1998
GEETA MOHAN Vs. BALDEV RAJ HASIJA
February 5, 1998
GENUINE PAINTS AND CHEMICALS CO Vs. UNION OF INDIA
April 27, 1998
GIRDHAR LAL M PITTIE Vs. APPELLATE AUTHORITY FOR INDUS AND FIN RECONSTRUCTION
May 22, 1998
GLAXO INDIA LIMITED Vs. EUDORA LABORATORIES PRIVATE LIMITED
November 12, 1998
GLOBAL COMPANY Vs. NATIONAL FERTILIZERS LIMITED
May 26, 1998
GOENKA ENGINEERING INDIA PRIVATE LIMITED Vs. UNION OF INDIA
October 1, 1998
GOOD MEDIA LIMITED Vs. PRASAR BHARTI
October 8, 1998
GOODYEAR INDIA LIMITED Vs. B B JAIN
September 14, 1998
GOPI NATH PRIVATE LIMITED Vs. DEPARTMENT OF ENVIRONMENT GOVERNMENT OF N C T OF DELHI
March 24, 1998
GOPIKA NINA PILLAI Vs. MEDIA ASIA PRIVATE LIMITED
April 24, 1998
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. V S CHAUHAN
September 11, 1998
GOYAL MG GASES LIMITED Vs. GRIESHEIM GMBH
September 22, 1998
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. SUPER CASSETTE INDUSTRIES LTD
December 4, 1998
GRANDLAY ELECTRICALS INDIA LIMITED Vs. VIDYA BATRA
September 1, 1998
GUJARAT STATE FERTILIZERS Vs. S M AGGARWAL
December 1, 1998
GULAB IMPAX ENTERPRISES LIMITED Vs. UNION OF INDIA
May 8, 1998
GUN MALLA RAJGARAHIA Vs. CANARA BANK
October 23, 1998
GUPTA ENTERPRISES Vs. GUPTA ENTERPRISES
January 20, 1998
GURCHARAN SINGH Vs. STATE
July 15, 1998
GURDEV SINGH Vs. STATE
April 30, 1998
GURDEV SINGH DHILLON Vs. T S MAHAL
August 13, 1998
GURDIAL SINGH Vs. RANGHBIR SINGH
October 28, 1998
GURDIAL SINGH Vs. COMMISSIONER OF POLICE DELHI
April 30, 1998
GURU TEG BAHADUR PUBLIC SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 1998
H C L LIMITED Vs. I T AND T PRIVATE LIMITED
January 29, 1998
H C MAHAVIR SINGH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
February 18, 1998
H DOHIL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
November 1, 1998
H L SAINI Vs. DELHI DEVELOPMENT AUTHORITY
October 28, 1998
H S GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
March 25, 1998
HANIF Vs. STATE
September 2, 1998
HANSA INDUSTRIES PRIVATE LIMITED Vs. KIDARSONS INDUSTRIES PRIVATE LIMITED
March 25, 1998
HANUMAN MANDIR MIDDLE SCHOOL Vs. SAROJ ANAND
October 1, 1998
HARASH TALWAR Vs. RANI GADHOKE
March 17, 1998
HARDAYAL Vs. RAJ KUMAR
November 2, 1998
HARESH PHARMA CHEM Vs. MAX GB LIMITED
April 28, 1998
HARI SHANKAR Vs. BIHAR BHAVAN
September 21, 1998
HARIOM DHANGRA Vs. DIRECTOR O VIDESH SANCHAR NIGAM LIMITED
July 21, 1998
HARISH AHUJA Vs. C S REKHI
May 15, 1998
HARJEET SINGH Vs. STATE
April 30, 1998
HARYANA ENGINEERING AND FOUNDERY WORKS Vs. UNION OF INDIA
August 11, 1998
HARYANA STATE LOTTERIES Vs. GOVT OF NCT OF NELHI
July 17, 1998
HARYANA TRADING COMPANY Vs. ADDI COMMISSIONER OF SALES TAX I
January 20, 1998
HAWA SINGH Vs. UNION OF INDIA
July 21, 1998
HC SURENDER SINGH Vs. UNION OF INDIA
October 9, 1998
HEALTH AND HYGIENE Vs. NEW GOODWILL COOPERATIVE HOUSING SOCIETY LIMITED
January 20, 1998
HEDE NAVIGATION LIMITED Vs. SAHNTI BHUSHAN AND SONS H U F
August 1, 1998
HESHAM BADAWY MEHMOUD PUSHKARNA Vs. UNION OF INDIA
September 25, 1998
HI TECH FOODS Vs. KHANNA ENTERPRISES
September 15, 1998
HIGHWAY TYRES Vs. GOVT OF NCT OF DELHI
September 1, 1998
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
October 1, 1998
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
October 30, 1998
HINDUSTAN EVEREST TOOLS LIMITED Vs. ATMA RAM PROPERTIES PRIVATE LIMITED
February 26, 1998
HINDUSTAN FERTILIZER CORPORATION LIMITED Vs. GREAT EASTERN SHIPPING COMPANY LIMITED
May 22, 1998
HINDUSTAN LEVER LIMITED Vs. RAJESHWARI PANDEY
August 28, 1998
HINDUSTAN MOTORS LTD. Vs. UNION OF INDIA (UOI)
September 9, 1998
HINDUSTAN TIMES LIMITED Vs. COMPAGNIE INTERNATIONAL POUR LE RADIOTELEPHONE
July 17, 1998
HINDUSTAN TRADING CORPORATION Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
September 1, 1998
HIRA LAL Vs. PREM CHAND
July 1, 1998
HOECHST AG Vs. UNISULE PRIVATE LIMITED
March 3, 1998
HONERABLE CHIEF JUSTICE DELHI HIGH COURT Vs. GAJENDRA PAL VOHRA
November 5, 1998
HOSIYAR SINGH GHANGHAS Vs. UNION OF INDIA
November 9, 1998
HYDEL CONSTRUCTION CO P LTD Vs. COMMISSIONER OF INCOME TAX
January 13, 1998
I N C A BUILDERS Vs. I A A I
July 21, 1998
IC 24663K COL JASWANT SINGH YADAV Vs. UNION OF INDIA
November 1, 1998
IEC SCHOOL OF ART AND FASHION Vs. GURSHARAN GOYAL
April 1, 1998
IFTAKHAR MOBIN ANJUM Vs. JAMIA MILLIA ISLAMIA
September 22, 1998
INDER KUMAR KAPUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 1, 1998
INDER KUMAR KAPUR Vs. UNITED INDIA INSURANCE CO LTD
November 30, 1998
INDER SAIN BEDI Vs. CHOPRA ELECTRICALS
July 9, 1998
INDERA BAHADUR SINGH Vs. UNION OF INDIA
August 26, 1998
INDIAN AIR GASES LIMITED Vs. TARAWATI SOOD
November 12, 1998
INDIAN ALUMINIUM CABLES LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
March 5, 1998
INDIAN APPLIANCES COMPANY Vs. APPELLATE TRIBUNAL SALES TAX
November 1, 1998
INDIAN BANK Vs. CHEESE WAFERS INDIA PRIVATE LIMITED
April 29, 1998
INDIAN CIRCUS FEDERATION Vs. UNION OF INDIA
December 16, 1998
INDIAN LABOUR CO OP SOCIETY LIMITED Vs. UNION OF INDIA
September 1, 1998
INDIAN OIL CORPORATION LIMITED Vs. AGRITRICO PAPER EDGE PRIVATE LIMITED
July 23, 1998
INDIAN SHAVING PRODUCTS LIMITED Vs. GIFT PACK
November 1, 1998
INDIAN SHAVING PRODUCTS LTD Vs. GIFT PACK
November 9, 1998
INDRA MEHENDIRATA Vs. RAJ MOHINI
September 8, 1998
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. PARASRAMPURIA SYNTHETICS LIMITED
January 15, 1998
INTERNATIONAL COMPUTERS INDIAN MANUFACTURING LIMITED Vs. GLOWBUS OFFICE EQUIPMENT PRIVATE LIMITED
July 22, 1998
INTERNATIONAL ENGINEERS AND PROJECTS Vs. ASEA BROWN BOVERI LIMITED
November 1, 1998
INTERNATIONAL PHARMACEUTICALS Vs. UNION OF INDIA
May 13, 1998
INVESTIGATORS ASSOCIATION DDA Vs. DELHI DEVELOPMENT AUTHORITY
November 11, 1998
ISHWAR SINGH Vs. DELHI TRANSPORT CORPORATION
July 21, 1998
J C SINGH Vs. UNION OF INDIA
September 15, 1998
J K ENTERPRISE Vs. WIN NEDICARE LIMITED
January 28, 1998
J K INDUSTRIES LIMITED Vs. PATRIOT LINK WORKERS UNION REGD
March 18, 1998
J K SAXENA Vs. MADAN LAL KHURANA
September 15, 1998
J K THAKUR Vs. DELHI ADMINISTRATION
November 17, 1998
J R SOOD Vs. MUNICIPAL CORPORATION OF DELHI
August 25, 1998
JAGADEESAN DR K Vs. CENTRAL BOARD OF DIRECT TAXES
February 23, 1998
JAGDISH DUTTA BARUAH PROF Vs. INDIAN COUNCIL OF MEDICAL RESEARCH
September 2, 1998
JAGDISH EX CFN Vs. UNION OF INDIA
November 1, 1998
JAGDISH PRASAD Vs. I O C LIMITED
August 14, 1998
JAGPAL SINGH AULAK Vs. CHATTAR SINGH AULAK
March 3, 1998
JAGSON AIRLINES LIMITED Vs. UNION OF INDIA
November 16, 1998
JAI BHAGWAN Vs. STATE
November 17, 1998
JAI KISHAN Vs. MEHAR LAL
March 20, 1998
JAI RANI PURI Vs. VINOD KUMAR PURI
January 9, 1998
JAIMAL SINGH Vs. PARAMJIT SINGH
August 28, 1998
JAMAL UDDIN Vs. LT GOVERNOR DELHI
January 22, 1998
JASBIR SINGH KOHLI Vs. KUWAIT INTERNATIONAL FINANCE COMPANY S A K
February 9, 1998
JASPAL KAUR Vs. UNION OF INDIA
February 13, 1998
JASPAL SINGH Vs. COMMERCIAL OFFICER GENERAL MANAGER AIRPORTS AUTHORITY OF INDIA
September 18, 1998
JASPAL SINGH SAHNI Vs. KUWAIT INTERNATIONAL FINANCE COMPANY S A K UNDER LIQUIDATION
February 1, 1998
JASWANT SINGH Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
March 31, 1998
JAWALA DASS Vs. LADHA RAM
January 22, 1998
JAYSHREE OZA Vs. RAKESH MOHAN
April 29, 1998
JINDAL PHOTO FILMS LIMITED Vs. DEPUTY CIT
May 28, 1998
JITENDER KUMAR AGGARWAL Vs. UNION OF INDIA
March 9, 1998
JOGINDER LAL Vs. STATE DELHI ADMINISTRATION
March 20, 1998
JOINT ACTION COMMITTEE OF KENDRIYA VIDYALAYA EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
November 1, 1998
JOSEPH CHACKO Vs. STATE
January 9, 1998
K BHASKARAN Vs. UNION OF INDIA
December 3, 1998
K C SHARMA Vs. DPA
January 9, 1998
K K BHARGAVA Vs. STATE
May 13, 1998
K K DHAWAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
October 27, 1998
K K LOOMBA Vs. COMMISSIONER OF INCOME TAX
November 30, 1998
K K MODI Vs. K N MODI
April 28, 1998
K K SETHI Vs. UNION OF INDIA
November 5, 1998
K KISHORE AND CONSTRUCTION HUF Vs. ALLAHABAD BANK
January 28, 1998
K L GOSWAMI Vs. MUNICIPAL CORPORATION OF DELHI
March 23, 1998
K L SEHGAL Vs. CHAIRMAN STATE BANK OF INDIA
February 17, 1998
K L SHROFF Vs. STATE OF HARYANA
April 17, 1998
K N MEMANI Vs. BRIG NIRMALENDU GHOSH
January 16, 1998
K P GROVER Vs. INDIAN ROAD CONSTRUCTION CORPN LIMITED
October 16, 1998
K P RAWAT Vs. MUNICIPAL CORPORATION OF DELHI
July 14, 1998
K R DONGRA Vs. VIDYAVATI
February 24, 1998
KAILASH ARYA Vs. MUNICIPAL CORPORATION OF DELHI
November 22, 1998
KAILASH CHAND Vs. CHAND
August 6, 1998
KALAWWATI AGGARWAL Vs. CHAIRMAN MTNL
December 1, 1998
KALKAJI INDUSTRIES ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 1998
KALYAN CHAND GOYAL Vs. DELHI DEVELOPMENT AUTHORITY
November 3, 1998
KAMAL KUMAR Vs. AIRPORT AUTHORITY OF INDIA
March 25, 1998
KAMAL KUMAR Vs. J P S MALIK PRESIDING OFFICER LABOUR OFFICER
May 18, 1998
KAMAL KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 10, 1998
KAMAL PRASHAR Vs. NATIONAL AIRPORT AUTHORITY
November 2, 1998
KAMAL SETH Vs. SAROJ SETH
November 11, 1998
KAMLESH KOHLI Vs. ESCOTROE F AND I
March 24, 1998
KAMNA PRASAD Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
November 9, 1998
KANAHI RAM Vs. KARTAR SINGH
April 3, 1998
KANTA Vs. AHMED
September 17, 1998
KANTA MANOCHA Vs. HINDUSTAN PAPER CORPN
July 13, 1998
KAPIL KHANNA Vs. STATE
November 1, 1998
KATHURIA AND SONS Vs. M C D DESU
November 3, 1998
KATHURIA AND SONS Vs. MUNICIPAL CORPORATION OF DELHI
August 19, 1998
KAVITA DEVI Vs. COMMISSIONER OF POLICE
July 27, 1998
KAVITA SHARMA Vs. UNION OF INDIA
January 1, 1998
KEDAR NATH Vs. RAM PRAKASH
November 24, 1998
KERALA STATE CONSTRUCTION CORPN LIMITED Vs. NATIONAL DUILDING CONSTRUCTION CORPN LIMITED
July 17, 1998
KEWAL KRISHAN Vs. LALIT KALA AKADAMI
November 17, 1998
KEWAL SILK EMPORIUM Vs. COMMISSIONER OF INCOME TAX
August 25, 1998
KHALIL AHMAD Vs. SECRETARY HOME
November 13, 1998
KHALIL ALIAS KHALIL AHMED Vs. STATE
September 3, 1998
KHAZAN CHAND Vs. UNION OF INDIA
July 27, 1998
KHEMCHAND Vs. MUNICIPAL CORPORATION OF DELHI
May 15, 1998
KIRTI CHAND TARAWATI CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
March 27, 1998
KISHAN CHAND CHOPRA Vs. STATE
March 1, 1998
KISHAN CHAND ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA
September 1, 1998
KISHORE ZARDA FACTORY PRIVATE LIMITED Vs. J P TOBACCO HOUSE
October 9, 1998
KITEC INDUSTRIES INDIA LIMITED Vs. UNICOR GMBH RAHN PLASTMASCHINEN
October 13, 1998
KITECHNOLOGY NV Vs. UNICOR GMBH RAHN PLASTMASCHINEN
October 13, 1998
KOCCHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY
September 7, 1998
KOCCHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY
May 22, 1998
KOHLI MOTORS INDIA Vs. ASHA MENON
March 3, 1998
KOMAL KUMAR Vs. J P S MALIK
May 1, 1998
KRISHAN KUMAR NATHANI Vs. STATE
January 20, 1998
KRISHNA GUPTA Vs. COMMISSIONER OF INCOME TAX
February 18, 1998
KULBHUSHAN SOBTI Vs. FOOD CORPORATION OF INDIA
April 3, 1998
KULBIR SINGH RATTAN SINGH Vs. NEW DELHI MUNICIPAL COUNCIL
February 5, 1998
KULDEEP ART PRESS Vs. GOVT OF NCT OF DELHI
July 15, 1998
KULDEEP SINGH Vs. STATE
November 27, 1998
KULDIP SINGH SURI Vs. SURINDER SINGH KALRA
May 29, 1998
KULVINDER KAUR CHAWLA Vs. RAMLAL SHARMA
January 22, 1998
KUMAR APPARELS ACEESSORIES COMPANY PRIVATE LIMITED Vs. PREM RANJAN
November 30, 1998
KUMARI HARPREET KAUR Vs. SARDAR KANWALJIT SINGH
February 27, 1998
KUNDANLAL Vs. STATE
April 15, 1998
L K JHUNJHUNWALA Vs. M N DASTUR AND COMPANY PRIVATE LIMITED
January 27, 1998
L S BISHAT Vs. UNION OF INDIA
May 18, 1998
LA MEDICA MFG PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
May 5, 1998
LACHHMAN BHATIA Vs. N K MEHRA
September 1, 1998
LADO DEVI Vs. SATVIR SHARMA
April 21, 1998
LADO DEVI ORS Vs. SATVIR SHARMA
April 1, 1998
LAJ KHOSLA Vs. RANDHIR KHOSLA
May 28, 1998
LAJPAT RAI SHARMA Vs. UNION OF INDIA
August 11, 1998
LAJWANTI KAKKAR Vs. INDIA SULPHACID INDUSTRIES LIMITED
November 19, 1998
LAKSHMIKANT SHREEKANT HUF Vs. M N DASTUR AND COMPANY PRIVATE LIMITED
January 27, 1998
LAL SINGH Vs. DELHI VIDYUT BOARD
April 1, 1998
LALIT POPLI Vs. UNION OF INDIA
August 7, 1998
LALMAN Vs. STATE
August 21, 1998
LATE SHRI PURAN SINGH Vs. D C M LIMITED
September 1, 1998
LAXMAN C BHATIA Vs. S P SINHA
April 1, 1998
LEELAWATI SINGH Vs. STATE
September 16, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
August 13, 1998
LINK INTERNATIONAL Vs. UNION OF INDIA
November 27, 1998
LITTLE ANGLES PUBLIC SCHOOL SOCIETY Vs. UNION OF INDIA
August 21, 1998
LT COL B K SHARMA Vs. UNION OF INDIA
March 20, 1998
LT COL GAEL SINGH YADAV Vs. SATISH CHAND YADAV
August 4, 1998
LT COL K S BHIMWAL Vs. UNION OF INDIA
March 22, 1998
LT COL RAM SARUP LAU Vs. BAKSHI KRISHAN LALL LAU
May 1, 1998
LT COL SARJIT SINGH SAHARAN Vs. UNION OF INDIA
May 12, 1998
LT GENERAL RAJENDRA SINGH KADYAN Vs. UNION OF INDIA
December 1, 1998
M B S HYGIENE PRODUCTS PVT Vs. UNION OF INDIA
February 3, 1998
M C GUPTA Vs. UNION OF INDIA
October 5, 1998
M C VATS Vs. DELHI DEVELOPMENT AUTHORITY
May 27, 1998
M G F INDIA LIMITED Vs. PINKEY BHATIA
March 9, 1998
M L CHADHA Vs. MUNICIPAL CORPORATION OF DELHI
March 7, 1998
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
September 23, 1998
M P SHARMA Vs. UNION OF INDIA
May 1, 1998
M PAUL BABUTA Vs. UNION OF INDIA
September 1, 1998
M RIYAZ KHAN Vs. MUNICIPAL CORPORATION OF DELHI
August 7, 1998
M Z KHAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 10, 1998
MADAN LAL Vs. UNION OF INDIA
September 25, 1998
MADHOK CONSTRUCTION CO PRIVATE LIMITED Vs. UNION OF INDIA
January 14, 1998
MADHU BALA VERMA Vs. TRIBHUVAN SINGH
October 1, 1998
MADHUKAR GOEL Vs. M S GOEL
February 11, 1998
MADHURESH Vs. CENTRAL BUREAU OF INVESTIGATION
July 15, 1998
MAGNUM FILMS Vs. MOTION PICTURE ASSOC
December 16, 1998
MAHABIR PARSHAD Vs. STATE
October 6, 1998
MAHAJAN INDUSTRIES LIMITED Vs. UNION OF INDIA
January 1, 1998
MAHALAKSHMI SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA
September 2, 1998
MAHARISHI AYURVEDA CORPN LTD Vs. CENTRAL BOARD OF DIRECT TAXES
January 14, 1998
MAHENDER PAL SINGH Vs. UNION OF INDIA
March 23, 1998
MAHENDRA KUMAR JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES
July 30, 1998
MAHENDRA PRATAP SINGH RATRA Vs. N K METALS
August 19, 1998
MAHESH CHAND GUPTA Vs. SHIV SARUO GUPTA
October 9, 1998
MAHESHWARI DEVI JOSHI Vs. DELHI VIDYUT BOARD
October 9, 1998
MAHINDER PAL JAIN Vs. JAI BHAGWAN
February 1, 1998
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
April 17, 1998
MAJ GEN SUJAN SINGH UBAN Vs. STATE
May 1, 1998
MAJ SURESH RANA Vs. UNION OF INDIA
January 20, 1998
MAJOR ANIL KUMAR Vs. UNION OF INDIA
September 7, 1998
MAM CHAND Vs. STATE
December 1, 1998
MANAGING COMMITTEE OF ARMY PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
April 16, 1998
MANALI SINGHAL Vs. RAVI SINGHAL
October 28, 1998
MANALI SINGHAL Vs. RAVI SINGHAL
October 1, 1998
MANGLA BUILDERS Vs. UNION OF INDIA
May 8, 1998
MANIRA BAKSHI Vs. GOVT IF NATIONAL TERRITORY OF DELHI
October 12, 1998
MANIRAM MAURYA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 27, 1998
MANISH PAPER AND BOARD MILLS LIMITED Vs. JAINSON CLOTHING CORPORATION
January 19, 1998
MANOHAR LAL CHATRATH Vs. MUNICIPAL CORPORATION OF DELHI
November 1, 1998
MARK AUTO INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
March 26, 1998
MASTER AJAY KUMAR Vs. DIRECTOR OF EDUCATION
March 6, 1998
MATHEW JACOB Vs. SALESTINE JACOB
February 12, 1998
MAYA DEVI Vs. AMAR SINGH
August 13, 1998
MAYA WATI Vs. CENTRAL BUREAU OF INVESTIGATION ACU V
July 17, 1998
MEDISOURCE AGENCIES PRIVATE LIMITED Vs. UNION OF INDIA
September 22, 1998
MEENA AGRAWAL Vs. WORLDLINK FINANCE LIMITED
March 19, 1998
MEENA DEVI Vs. RAMESH KUMAR
May 1, 1998
MEENA DEVI Vs. RAMESH KUMAR
May 4, 1998
MEENAKSHI Vs. UNION OF INDIA
April 22, 1998
MEHAR SINGH Vs. UNION OF INDIA
March 1, 1998
MEHMOOD ALIAS MUDIA Vs. STATE
March 9, 1998
MERYFUR INDUSTRIES LIMITED Vs. UNION OF INDIA
January 19, 1998
METAL FORGINGS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
October 23, 1998
METRO PLASTIC INDUSTRIES REGD Vs. GALAXY FOOTWEAR
July 13, 1998
METRO PLASTIC INDUSTRIES REGD Vs. GALAXY FOOTWEAR
July 1, 1998
MEWA RAM Vs. N C T OF DELHI
July 9, 1998
MEWA RAM Vs. N.C.T. OF DELHI
July 10, 1998
MEWAR SUGAR MILLS LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
October 9, 1998
MIRA SINGH DR Vs. JAMIA MILLIA ISLAMIA
May 19, 1998
MITSUI AND CO. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
November 23, 1998
MOHAMMAD SEDIQ Vs. UNION OF INDIA
August 21, 1998
MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
March 27, 1998
MOHANLAL HARBANS LAL BHAYANA AND CO Vs. OK PLAY INDIA LIMITED
September 11, 1998
MOHD CHAMAN Vs. STATE
April 28, 1998
MOHD. GOLIZADA Vs. STATE
September 15, 1998
MOHINDER NATH Vs. NARENDER NATH
April 1, 1998
MOHINDER SINGH EX CONSTABLE Vs. UNION OF INDIA
September 24, 1998
MOHKAM SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
October 30, 1998
MOHRAM ALI Vs. RAKESH KAPOOR
May 27, 1998
MOOHANDAS LAL CHAND Vs. FEDERAL BANKS LIMITED
October 1, 1998
MOOLCHAND KHAIRATI RAM HOSPITAL Vs. ANIL DHAWAN
July 22, 1998
MOTIKA SINHA Vs. DELHI UNIVERSITY
September 15, 1998
MRF LIMITED Vs. NR FARIDABAD RUBBERS
July 9, 1998
MTNL Vs. V K JAIN
January 16, 1998
MUKUL SHARMA Vs. GOVT OF NCT OF DELHI
April 1, 1998
MUNICIPAL CORPORATION OF DELHI Vs. ARIES DEVELOPERS PRIVATE LIMITED
July 28, 1998
MUNICIPAL CORPORATION OF DELHI Vs. AJANT IRON AND STEEL COMPANY PRIVATE LIMITED
January 16, 1998
MUNICIPAL CORPORATION OF DELHI Vs. C L NADHOK
October 1, 1998
MUNICIPAL CORPORATION OF DELHI Vs. SARITA BHUSHAN
July 28, 1998
MUNICIPAL CORPORATION OF DELHI Vs. AVINASH CHANDRA GUPTA
October 14, 1998
MUNICIPAL CORPORATION OF INDIA Vs. JEEVAN DASS
February 18, 1998
MUNNA ALI Vs. STATE
October 22, 1998
MURLIDHAR Vs. DELHI TRANSPORT CORPORATION
January 22, 1998
N C JAIN Vs. INDIAN OIL CORPORATION
December 8, 1998
N C JAIN ALIAS CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
July 27, 1998
N C SINGHAL Vs. STATE
May 18, 1998
N K NAYYAR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
October 8, 1998
N P SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
November 6, 1998
N.D.M.C. Vs. AIRTECH (P) LTD
March 30, 1998
NABHA INVESTMENT PRIVATE LIMITED Vs. HARKISHAN DASS LUKHMI DASS
September 1, 1998
NAIB RISALDAR MAN SINGH Vs. CHIEF OF ARMY STAFF
May 6, 1998
NAIM SAHEL Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER
August 21, 1998
NAJMA SIDDIQUI Vs. UNIVERSITY OF DELHI
January 16, 1998
NAMITA SAHRAWAT Vs. SWARAN JAYANTI KANYA PRODYOGIKI SANSTHAN
December 1, 1998
NAND KISHORE Vs. UNION OF INDIA
April 17, 1998
NARANG INDUSTRIES LIMITED Vs. MOHAN GOLD WATER BREWERIES LTD
July 15, 1998
NARBADA KANNAN Vs. DELHI ADMINISTRATION
April 22, 1998
NARENDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
March 26, 1998
NARENDRA KANTILAL DAVE Vs. UNION OF INDIA
July 24, 1998
NARENDRA KAPOOR Vs. RAMESH C BANSAL
February 19, 1998
NARENDRA LAL SARASWAT Vs. CENTRAL BANK OF INDIA
September 4, 1998
NARENDRA MOHAN MISHRA Vs. CHIEF OF AIR STAFF
December 1, 1998
NARESH CHAND Vs. JAMIA MILLIA ISLAMIA
August 1, 1998
NARESH KUMAR Vs. UNION OF INDIA
December 1, 1998
NASIB KAUR Vs. CURUCHARAN SINGH
September 23, 1998
NASIR ALI Vs. UNION OF INDIA
September 25, 1998
NATHI DEVI Vs. RADHA DEVI GUPTA
September 15, 1998
NATHULAL INSPECTOR Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
October 9, 1998
NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA LIMITED Vs. JWALA PERSHAD ASHOK KUMAR CHOPRA
May 26, 1998
NATIONAL FERTILIZERS LIMITED Vs. CHEMICALS AND ALLIED INDUSTRIES CORPORATION
August 25, 1998
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. TITANIUM TANTALUM PRODUCTS LIMITED
August 26, 1998
NAURANG SINGH Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
July 16, 1998
NAVBHARAT FERRO ALLOYS LIMITED Vs. CONTINENTAL FLOAT GLASS LIMITED
March 10, 1998
NAVEEN CHITKARA Vs. UNIVERSITY OF DELHI
February 18, 1998
NAVEEN PROJECT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 3, 1998
NB SUB GURBAKSH SINGH Vs. CHIEF OF ARMY STAFF
August 12, 1998
NEELAM KUMAR NANDA Vs. SATISH KUMAR NANDA
May 22, 1998
NEELENDRA PANDEY Vs. STATE OF UTTAR PRADESH
April 28, 1998
NEELGIRI CEMENTS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 5, 1998
NELESH KUMAR SHAH Vs. R C KHUNDRA INSPRCTOR CUSTOMS
November 10, 1998
NETHERLANDS ORGANISATION FOR INTERNATIONAL DEVELOPMENT CO OPERATION Vs. UNION OF INDIA
November 9, 1998
NEVEEN KUMAR Vs. STATE
November 10, 1998
NEW DELHI MUNICIPAL CORPORATION Vs. PRADEEP KUMAR
September 22, 1998
NEW DELHI MUNICIPAL CORPORATION Vs. AIRTECH PRIVATE LIMITED
March 30, 1998
NEW INDIA ASSURANCE CO. LTD Vs. MOHINDER KUMAR AHUJA AND OTHERS
February 5, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHINAR GOODS CARRIERS REGD
August 7, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAILASH DEVI
February 23, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA SHARMA
February 19, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. URMILA DEVI
February 6, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAKUNTALA DEVI
February 6, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA DEVI
February 1, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA SHARMA
January 19, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. KRISHNA DEVI
February 9, 1998
NIDHI CHOPRA Vs. STATE
October 1, 1998
NIHON NIRMAN LTD. Vs. UNION OF INDIA (UOI)
September 25, 1998
NIRANJAN LAL AGGARWAL Vs. PREM NATH AGGARWAL
May 8, 1998
NIRAYU PRIVATE LIMITED Vs. MOHAN LAL
April 1, 1998
NIRBHAY SINGH Vs. UNION OF INDIA
November 17, 1998
NIRMAL SHARMA Vs. JAGDISH CHANDER JAITELY
March 10, 1998
NIRMAL SHARMA Vs. JAGDISH CHANDER JAITLEY
March 1, 1998
NIRMALA DEVI Vs. BHUWANESHWAR SINGH
March 5, 1998
NIRMALENDU DEV NATH Vs. UNION OF INDIA
September 23, 1998
NTPC Vs. SPECTRUM POWER GENERATION COMPANY LIMITED
July 16, 1998
NTPC UP LIMITED Vs. SWADESH POLYTEX LIMITED
April 13, 1998
O P CHIRANIA Vs. DIRECTOR OF LOTTERIES
March 12, 1998
O P DHINGRA Vs. REGISTRAR COOPERATIVE SOCIETIES
August 7, 1998
O P GUPTA Vs. DELHI TRANSPORT CORPORATION
August 11, 1998
O P KHAITAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 3, 1998
O P KURECHIA Vs. MANJU
September 2, 1998
O.P. JEWELLERS Vs. ASSTT. COMMISSIONER OF INCOME TAX
December 31, 1998
OIL AND NATURAL GAS COMMISSION Vs. UNION OF INDIA
March 10, 1998
OM PRAKASH Vs. STATE
March 17, 1998
OM PRAKASH Vs. BRIJ BHUSHAN
July 1, 1998
OM PRAKASH Vs. STATE
May 28, 1998
OM PRAKASH KUTHIALA Vs. SHARAD ROHTAGI
September 21, 1998
OM PRAKASH PAHWA Vs. STATE OF DELHI
August 25, 1998
ONKAR GULATI Vs. STATE
January 20, 1998
ORIENT NOVELTIES P LTD Vs. COMMISSIONER OF INCOME TAX
January 9, 1998
ORIENT ROADWAYS Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 12, 1998
ORIENTAL STRUCTURAL ENGINEERING PRIVATE LIMITED Vs. RITES
September 25, 1998
OTIS ELEVATORS CO PRIVATE LIMITED Vs. SKIPPER CONSTRUCTION COMPANY PVT LIMITED
March 9, 1998
OTIS ELEVATORS CO PRIVATE LIMITED Vs. SKIPPER TOWER PRIVATE LIMITED
March 9, 1998
OTTAVIO QUATTROCCHI Vs. CENTRAL BUREAU OF INVESTIGATION
August 5, 1998
P BHNDARI Vs. RETREAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
August 21, 1998
P C ADVERTISING Vs. MUNICIPAL CORPORATION OF DELHI
April 1, 1998
P D ALKARMA PRIVATE LIMITED Vs. CANARA BANK
April 28, 1998
P M DIESELS PRIVATE LIMITED Vs. PATEL FIELD MARSHAL INDUSTRIES
March 10, 1998
PADAM CHAND JAIN Vs. HUKAM CHAND JAIN
September 4, 1998
PADMA BEDI Vs. JOGINDER SINGH
May 1, 1998
PAHLAD SINGH Vs. UNION OF INDIA
March 10, 1998
PALMYRA TSIRIS LINES S A OF PIRAEUS C O TRANSPORT COUNSELLORS INTERNATIONAL LIMITED Vs. UNION OF INDIA
March 10, 1998
PANNA LAL SURI Vs. SURINDER KUMAR KHULLAR
October 23, 1998
PARAMJEET SINGH Vs. SOHAN SINGH
January 19, 1998
PARKASH WANTI Vs. MUNICIPAL CORPORATION OF DELHI
February 4, 1998
PARMALI WALLACE LIMITED Vs. UNION OF INDIA
May 29, 1998
PARMALI WALLACE LIMITED Vs. UNION OF INDIA
May 27, 1998
PARVINDER KAUR Vs. KANWAL JIT KAUR
November 16, 1998
PATEL OIL MILLS Vs. RELAXO RUBBER AND ALLIED INDUSTRIES EMPLOYEES UNION
September 11, 1998
PAWAN KUMAR Vs. CHIEF OF AIR STAFF
February 4, 1998
PEE TEE ENGINEERS ASSOCIATIES Vs. CHAIRMAN N T P C
March 1, 1998
PENNWALT I LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
July 10, 1998
PERFECT ELECTRIC CONCERN PRIVATE LIMITED Vs. ASSISTANT COLLECTOR COMMISSIONER CENTRAL EXCISE
August 27, 1998
PESTICIDES MFRS. AND FORMULATORS ASCN. OF INDIA Vs. UNION OF INDIA (UOI)
November 30, 1998
PHOOL KUMAR Vs. VIJAY KUMAR
November 19, 1998
PHOOL KUMAR Vs. GURDIAL SINGH
August 31, 1998
PINDI ROADLINKS PRIVATE LIMITED Vs. SKY LAND TRANSPORT COMPANY
August 31, 1998
PIYUSH GUPTA Vs. UNIVERSITY OF DELHI
April 29, 1998
POOJA BHASIN Vs. C B S E
March 12, 1998
POST GREDUATE STUDENTS OF M D Vs. UNION OF INDIA
January 27, 1998
PRADEEP ANOOP TRUST Vs. A K BURMAN
August 26, 1998
PRADEEP KUMAR SHARMA Vs. GEETA
November 5, 1998
PRADUMAN KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
April 27, 1998
Prakash Industries LTD Vs. Bajaj Auto Finance Ltd
November 5, 1998
PRAMOD KUMAR RASTOGI Vs. UNION OF INDIA
November 16, 1998
PRAN NATH LEKHI Vs. RAJIV GANDHI FOUNDATION
August 13, 1998
PRASAR BHARATI BROADCASTING CORPORATION OF INDIA Vs. SURAJ PAL SHARMA
December 7, 1998
PRATAP PAWAR Vs. PRIYA PAWAR
July 24, 1998
PRAVEEN KUMAR Vs. GOVERNMENT OF N C T OF DELHI
October 16, 1998
PRAYAG CHAND AGARWAL Vs. MAYUR PLASTIC INDUSTRIES
February 11, 1998
PREM CHAND BANSAL AND SONS Vs. INCOME TAX OFFICER
October 9, 1998
PREM DEVA NIRANJAN DEVI TAYAL Vs. MUNICIPAL CORPORATION OF DELHI
March 15, 1998
PREM SAGAR SHARMA Vs. CENTRAL WAREHOUSING CORPORATION
May 5, 1998
PRITHI SINGH Vs. UNION OF INDIA
January 23, 1998
PRITHVI RAJ Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
October 16, 1998
PRITHVI SINGH KHEM Vs. HONBLE CHIEF JUSTICE
April 21, 1998
PRIYANKA Vs. STATE
September 25, 1998
PROBOL ROY Vs. S K BHOWAL
December 8, 1998
PT NIRANJAN DASS Vs. COMMISSIONER OF POLICE DELHI
July 29, 1998
PUNJAB COMMUNICATIONS LTD Vs. UNION OF INDIA
November 1, 1998
PURAN CHAND KAUSHIK Vs. PREM WATI KAUSHIK
August 6, 1998
PURI CONSTRUCTIONS PRIVATE LIMITED Vs. BALDEV SAHAI AND SONS
October 7, 1998
PUSHPA SHARMA Vs. UNIVERSITY OF DELHI
February 17, 1998
QAISER JAHAN BRGAM Vs. RAMZAN KARIM AND SONS
April 1, 1998
R D GUPTA DECD Vs. UNITED COMMERCIAL BANK
July 15, 1998
R D SAGAR Vs. UNION OF INDIA
November 16, 1998
R DAYAL Vs. LT GOVERNER
September 2, 1998
R K APARTMENTS PRIVATE LIMITED Vs. ARUNA BAHREE
September 14, 1998
R K GAUTAM Vs. UNION OF INDIA
May 13, 1998
R K GUPTA Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
February 1, 1998
R L JINDAL Vs. LT GOVERNOR OF DELHI
March 27, 1998
R P VERMA RETD MAJOR Vs. UNION OF INDIA
April 17, 1998
R P YADAV Vs. UNION OF INDIA
October 23, 1998
R S BALJIT SINGH Vs. UNION OF INDIA
February 12, 1998
R S CHHABRA Vs. UNION OF INDIA
January 1, 1998
R S GUPTA Vs. STATE BANK OF INDIA
May 1, 1998
R S MANI Vs. S RAVI
October 28, 1998
R S MURGAI RETD Vs. EX SERVICEMEN AIRLINK TRANSPORT SERVICES PRIVATE LIMITED
July 17, 1998
R V LAKSHMI Vs. MUNICIPAL CORPORATION OF DELHI
September 3, 1998
R.K. ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
July 31, 1998
RADHEY SHAM GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
May 14, 1998
RADHEY SHYAM GUPTA Vs. KAMAL OIL AND ALLIED INDUSTRIES LIMITED
November 26, 1998
RADHIKA AGRO INDUSTRIES PRIVATE LIMITED Vs. PAAWAN AGRO FOODS LIMITED
February 18, 1998
RAFIQ ALIAS RAFIQ KANA Vs. STATE
December 23, 1998
RAGHUBIR SINGH Vs. UNION OF INDIA
May 1, 1998
RAGHUNANDAN SARAN ASHOK SARAN HUF Vs. UNION OF INDIA
January 12, 1998
RAHUL ENTERPRISES Vs. COMMISSIONER OF SALES-TAX
December 3, 1998
RAJ BIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 24, 1998
RAJ CYLINDERS AND CONTAINERS Vs. HINDUSTAN GENERAL INDUSTRIES LIMITED
August 21, 1998
RAJ GUPTA Vs. STATE
September 1, 1998
RAJ KUMAR Vs. STATE
November 1, 1998
RAJ KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
May 14, 1998
RAJ KUMAR MANGLA Vs. CHAIRMAN CBDT
May 15, 1998
RAJA RAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 11, 1998
RAJASTHAN MERCANTILE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 18, 1998
RAJBIR SINGH Vs. UNION OF INDIA
August 1, 1998
RAJBIR SINGH Vs. UNION OF INDIA
September 4, 1998
RAJEEV ANAND Vs. UNION OF INDIA
February 20, 1998
RAJEEV SINGH Vs. GURMEET SINGH
April 27, 1998
RAJENDER SINGH Vs. UNION OF INDIA
December 7, 1998
RAJENDRA KUMAR MOHATTA Vs. NEW DELHI MUNICIPAL COMMITTEE
September 25, 1998
RAJENDRA PRASAD SHARMA Vs. DELHI ADMINISTRATION DIRECTORATE OF EDUCATION
November 1, 1998
RAJESH DIWAN Vs. NATIONAL CAPITAL TERRITORY OF DELHI STATE
October 16, 1998
RAJESH KUMAR Vs. MANOJ JAIN
June 2, 1998
RAJESHWARI DEVI BAHUKHANDI Vs. UNION OF INDIA
October 22, 1998
RAJINDER Vs. STATE
August 25, 1998
RAJINDER PAL SINGH LAMBA Vs. ADMINISTRATOR OF DELHI
November 9, 1998
RAJINDER PARSHAD JAIN Vs. BAL GOPL DAS
November 24, 1998
RAJINDER SINGH Vs. STATE
October 13, 1998
RAJINDER SINGH Vs. MANGE LAL
April 1, 1998
RAJIV KUMAR Vs. STATE OF DELHI
January 9, 1998
RAJNI DUA Vs. BHUSHAN KUMAR
September 16, 1998
RAJNI DUA Vs. BHUSHAN KUMAR
September 1, 1998
RAJNI VOHRA Vs. UNION OF INDIA
May 14, 1998
RAKESH CHANDER RASTOGI Vs. APPROPRIATE AUTHORITY
November 16, 1998
RAKESH JUNEJA Vs. BABA CHAKRAVORTY DARVESH
October 6, 1998
RAKESH KUMAR JAIN Vs. STATE
April 17, 1998
RAKESH SINHA Vs. STATE
September 18, 1998
RAM BAHADUR THAKUR PRIVATE LIMITED Vs. BRY AIR INDIA PRIVATE LIMITED
April 29, 1998
RAM CHANDER AGGARWAL Vs. CHAIRMAN CENTRAL BOARAD OF DIRECT TAXES
August 7, 1998
RAM CHANDER SINGH Vs. UNION OF INDIA
August 1, 1998
RAM KISHAN Vs. STATE
November 17, 1998
RAM LAL AGGARWAL AND CO Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1998
RAM NATH Vs. STATE
March 23, 1998
RAM PAT Vs. LALTU RAM
November 5, 1998
RAM PHOOL Vs. UNION OF INDIA
July 22, 1998
RAM PISTON AND RINGS LIMITED Vs. BANWARI LAL
April 1, 1998
RAMA ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1998
RAMA BANGIA Vs. PUSHPA BUILDERS LIMITED
August 18, 1998
RAMA PURI Vs. GOLDEN PLASTIC INDUSTRIES
November 12, 1998
RAMAN ARORA Vs. NIRMALA AGGARWAL
May 1, 1998
RAMAN KUMAR SOOD Vs. K K RATTAN
August 14, 1998
RAMAN NATH SETHI Vs. STATE
September 25, 1998
RAMESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY
October 1, 1998
RAMESH CHAND INDUSTRIES LTD Vs. UNION OF INDIA
April 2, 1998
RAMESH CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
October 27, 1998
RAMESH SINGH Vs. UNION OF INDIA
May 5, 1998
RAMESHWAR DAYAL Vs. UNION OF INDIA
December 4, 1998
RAMESHWAR DUTT SHARMA Vs. CHANDU LAL SHARMA
August 18, 1998
RAMESWAR DAYAL Vs. RENT CONTROLLOR TRIBUNAL DELHI
May 1, 1998
RAMJI YADAV Vs. DALIP K YADAV
September 9, 1998
RAMPISTONS AND RINGS LIMITED Vs. BANWARI LAL
April 13, 1998
RANDHIR SINGH Vs. STATE
November 11, 1998
RANI DEVI Vs. ASHOK KUMAR NAGI
September 10, 1998
RANJAN AGENCIES Vs. UNION OF INDIA
December 16, 1998
RANJIT SINGH RANA Vs. GOVT OF NCT OF DELHI
September 16, 1998
RANJIT VERMA Vs. UNION OF INDIA
July 14, 1998
RANVIR SARAN Vs. STATE DELHI ADMINISTRATION
March 20, 1998
RATTAN BAXI Vs. STATE OF GOVERNMENT OF NCT OF DELHI
January 4, 1998
RATTAN BAXI Vs. STATE
April 3, 1998
RATTAN GUPTA Vs. UNION OF INDIA
May 28, 1998
RATTAN SINGH Vs. MIR SINGH
May 15, 1998
RAUNAQ INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
January 9, 1998
RAVI DUTT EX L NK Vs. UNION OF INDIA
August 7, 1998
RAVINDER KUMAR KHANNA Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
September 17, 1998
RAVINDER RAJ Vs. UNION BANK OF INDIA
March 18, 1998
REKHA BHASIN Vs. UNION OF INDIA
May 13, 1998
RELAXO RUBBER LIMITED Vs. AMAN CABLE INDUSTRIES
October 23, 1998
RISHI PAL GUPTA Vs. S J KNITTING AND FINISHING MILLS LIMITED
August 6, 1998
RISHI PAL GUPTA Vs. S J KNITTING AND FINISHING MILLS PRIVATE LIMITED
May 18, 1998
RISK CAPITAL AND TECHNOLOGY FINANCE CORPORATION LIMITED Vs. J N DAAMODAR
January 19, 1998
RITESH KUMAR BAHRI Vs. INSPECTOR BAL KISHAN
August 5, 1998
RITU SINGH Vs. MUNICIPAL CORPORATION OF DELHI
October 28, 1998
ROADMASTER CYCLE LIMITED Vs. SUSHMA NANGIA
April 1, 1998
ROCHI VIDHANI Vs. HARMINDER KAUR
September 21, 1998
ROGER ENTERPRISES PRIVATE LIMITED Vs. RENU VAISH
January 13, 1998
ROLLS ROYCE INDUSTRIAL POWER INDIA LIMITED Vs. URMILA AND COMPANY PRIVATE LIMITED
May 20, 1998
ROOF RITES PRIVATE LIMITED Vs. UNION OF INDIA
March 1, 1998
ROOP KUMAR Vs. UNION OF INDIA
February 20, 1998
ROOPAK STORES Vs. RUPAK DEPARTMENTAL STORE
August 7, 1998
ROSHANLAL Vs. MADAN MOHAN LAL SHARMA
April 1, 1998
ROURKELA SHRAMIK SANGH Vs. STEEL AUTHORITY OF INDIA LIMITED
July 15, 1998
ROURKELA STEEL PLANT EXECUTIVES ASSOCIATION Vs. CHAIRMAN STEEL AUTHORITY OF INDIA LIMITED
November 1, 1998
RUNGTA IRRIGATION LIMITED Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
September 25, 1998
S A BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
September 10, 1998
S AMRJIT SINGH Vs. STATE
May 28, 1998
S C SHUKLA Vs. DELHI DEVELOPMENT AUTHORITY
April 1, 1998
S C SOOD AND CO Vs. DELHI DEVELOPMENT AUTHORITY
August 5, 1998
S C TYAGI Vs. D C M LIMITED
November 1, 1998
S I MANOJ PANT Vs. STATE OF DELHI
November 5, 1998
S J SD CHHATWAL Vs. PUSHPA BUILDERS LIMITED
September 14, 1998
S K BANSAL Vs. UNION OF INDIA
July 15, 1998
S K BHASIN Vs. MUNICIPAL CORPORATION OF DELHI
May 18, 1998
S K DEWAN Vs. K S MARWAHA
March 31, 1998
S K JOHAR Vs. VIDESH SANCHAR NIGAM LIMITED
August 5, 1998
S K MALHOTRA Vs. DELHI DEVELOPMENT AUTHORITY
February 20, 1998
S K NAGPAL Vs. DELHI DEVELOPMENT AUTHORITY
January 22, 1998
S KUMAR Vs. G R KATAPALIA
August 14, 1998
S L TAGRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 1, 1998
S N KOTVALA Vs. PREM SARAL
August 21, 1998
S ORITAM SINGH Vs. RAM NARAIN VIJ
September 1, 1998
S P SHARMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
September 18, 1998
S R BHATTACHARYA Vs. SUBRATA MAJUMDAR
September 8, 1998
S R KULKARNI Vs. BIRLA VXL LIMITED
May 14, 1998
S S JETLY CONTRACTOR Vs. DELHI DEVELOPMENT AUTHORITY
January 22, 1998
S T MAKJIJAN Vs. STATE
March 16, 1998
S.C. TYAGI Vs. D.C.M. LTD.
December 25, 1998
SACHDEVA AND SONS INDUSTRIES PRIVATE LIMITED Vs. SYRIAN ARAB REPUBLIC
March 27, 1998
SACO RUBBER PRIVATE LIMITED Vs. UNION OF INDIA
January 19, 1998
SAFIR AHMED Vs. LT GOVERNOR NATIONAL CAPITAL TERRITORY OF DELHI
September 22, 1998
SAG CONSTRUCTION ASSOCIATES Vs. UNION OF INDIA
July 28, 1998
SAHDEV BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
March 11, 1998
SAHI RAM Vs. AVTAR SINGH
November 2, 1998
SAHNTI SARUP KHULLAR Vs. O P SOOD
April 1, 1998
SAMEER MATHUR Vs. HAPPY SCHOOL
January 1, 1998
SAMEY SINGH Vs. STATE
April 2, 1998
SAMIR MUKHERJEE Vs. DAVINDER KUMAR BAJAJ
January 23, 1998
SAMSONITE CORPORATE Vs. VIJAY SALES
May 1, 1998
SANDEEP CHANDRA Vs. VICE ADMIRAL SUBHASH C CHOPRA RETD
August 28, 1998
SANJAY GUPTA Vs. JAKKI MULL AND SONS
July 20, 1998
SANJAY JAIN Vs. BAR COUNCIL OF DELHI
August 7, 1998
SANJAY KUMAR Vs. CENTRAL POLLUTION CONTROL BOARD
September 2, 1998
SANJAY LAGWAL Vs. RAM DITTA LAGWAL
November 2, 1998
SANJAY RISHI Vs. UNION OF INDIA
May 28, 1998
SANJIV KAKKAR Vs. L KUMAR
March 27, 1998
SANTOSH JAIN Vs. SURESH CHAND BHARGAVA
January 14, 1998
SANTOSH KAKKAR Vs. RAM PRASAD
January 6, 1998
SANWAL RAM AGARWAL Vs. GIANWATI
December 3, 1998
SAPNA SINGH PATHANI Vs. JAGDISH CHANDER MEHTA
May 14, 1998
SARABJIT SINGH Vs. COMMISSIONER OF INCOME TAX
July 14, 1998
SARASWATI CONSTRUCTION COMPANY Vs. INDIAN OVERSEAS BANK
September 7, 1998
SARDAR IQBAL SINGH KOHLI Vs. STATE
August 27, 1998
SARDARNI DALJEET KAUR Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE
November 18, 1998
SAROJ TANEJA Vs. UNION OF INDIA
October 22, 1998
SARUP LAL SINGLA Vs. NATIONAL FERTILIZERS LIMITED
February 18, 1998
SAT PAL Vs. DELHI DEVELOPMENT AUTHORITY
October 26, 1998
SATISH GATHWAL Vs. STATE
August 14, 1998
SATISH KUMAR Vs. MADHUSUDAN LAL
August 25, 1998
SATISH KUMAR PAHWA Vs. SURAJ PRAKASH PAWHA
May 13, 1998
SATISH MEHRA Vs. ANITA MEHRA
November 3, 1998
SATLAJ PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 1, 1998
SATPAL Vs. MUNICIPAL CORPORATION OF DELHI
August 14, 1998
SATWANT SINGH Vs. ALLIED BEVERAGES COMPANY PRIVATE LIMITED
May 29, 1998
SAVITA KHANNA Vs. SUBASH CHANDER KHANNA
March 18, 1998
SAW PIPES LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED
October 16, 1998
SENOR LABORATORIES LIMITED Vs. JAGSONPAL PHARMACEUTICALS LIMITED
July 28, 1998
SEVA NIVRITI ISPAT KARMACHARI ASSOCIATION Vs. UNION OF INDIA
August 7, 1998
SHADI LAL ENTERPRISES LIMITED Vs. KESAR ENTERPRISES LIMITED
January 1, 1998
SHAFIQ UR RAHMAN Vs. UNION OF INDIA
April 27, 1998
SHAHID KHAN ALIAS MUNNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
November 9, 1998
SHAM LAL KAPUR Vs. STATE
July 17, 1998
SHAMIM AHMED ALIAS SHAMIM Vs. NASEEBAN
February 27, 1998
SHAMSHAD ALI Vs. STATE
March 1, 1998
SHANTA ALIAS CHANCHAL Vs. RAJA RAM
October 7, 1998
SHANTI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
November 24, 1998
SHANTI DEVI Vs. UNION OF INDIA
May 15, 1998
SHARDENDU Vs. LABOUR COMMISSIONER
May 19, 1998
SHARITA Vs. UNION OF INDIA
February 18, 1998
SHEELA AGARWAL Vs. INFOCOM DIGITAL SYSTEMS LIMITED
March 25, 1998
SHIKHA PROPERTIES PRIVATE LIMITED Vs. S BHAGWANT SINGH
July 9, 1998
SHIV CHARAN Vs. DEEP CHAND
February 1, 1998
SHIV NANDAN PRASAD JAIN Vs. SUSHIL GUPTA
April 1, 1998
SHIV SINGH Vs. N P C C LIMITED
May 25, 1998
SHORT PILE CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
October 14, 1998
SHRADHANJALI DEVI Vs. UNION OF INDIA
January 16, 1998
SHREEKANT GUPTA Vs. MINISTRY OF ENVIRONMENT AND FOREST
November 18, 1998
SHRI KRISHNA ENGG CO Vs. COMMISSIONER OF SALES TAX DELHI
November 30, 1998
SHUBHI KHANDELWAL Vs. UNIVERSITY OF DELHI
February 1, 1998
SHUKLA MALHOTRA Vs. VYASA BANK LIMITED
April 22, 1998
SHYAM SUNDER MANCHANDA Vs. SUDESH MANCHANDA
November 5, 1998
SHYAMAL KUMAR Vs. UNIVERSITY OF DELHI
December 11, 1998
SIEMENS PUBLIC COMMUNICATION NETWORKS LIMITED Vs. KANHA CREDIT AND HOLDING PRIVATE LIMITED
December 17, 1998
SIKANDER KUMAR Vs. STATE
March 20, 1998
SINGH Vs. UNION OF INDIA
April 24, 1998
SITA JUNEJA AND ASSOCIATION Vs. COMMISSIONER OF SALES TAX
September 22, 1998
SITA RAM BHANDAR SOCIETY Vs. LT GOVERNOR
September 2, 1998
SITA RAM KHANNA Vs. SURINDER KUMAR
September 9, 1998
SOHAN LAL BEHL Vs. CHHOTEY LAL
March 1, 1998
SOKHANDA Vs. UNION OF INDIA
November 17, 1998
SOMANI MARKETING PRIVATE LIMITED Vs. SUBHASH C RASWANT
August 31, 1998
SONAL SHARMA Vs. GOVT OF NCT OF DELHI
March 3, 1998
SPACE ENTERPRISES Vs. SRIVIVASA ENTERPRISES LIMITED
April 1, 1998
SPACE ENTERPRISES Vs. SRIVIVASA ENTERPRISES LTD
December 25, 1998
SPECTRUM TECHNOLOGIES USA INC Vs. SPECTRUM POWER GENERATION COMPANY LIMITED
July 16, 1998
SRI KRISHNA Vs. UNION OF INDIA (UOI)
July 29, 1998
STATE Vs. RAMESH
February 12, 1998
STATE Vs. SHIV CHARAN
March 1, 1998
STATE Vs. MANOHAR LAL
October 16, 1998
STATE Vs. KISHORI
October 16, 1998
STATE Vs. SHIV LAL
March 23, 1998
STATE Vs. SHIV CHARAN
March 19, 1998
STATE BANK OF INDIA Vs. JACKSON MAYE AND CO
February 27, 1998
STATE BANK OF INDIA Vs. RAJDHANI STEELS
February 5, 1998
STATE BANK OF INDIA Vs. ADITYA FINANCE AND LEASING CO PRIVATE LIMITED
July 17, 1998
STATE BANK OF INDIA Vs. GOBBS KAY INDIA
July 9, 1998
STATE BANK OF INDIA Vs. PREM SETHI
November 29, 1998
STATE BANK OF INDIA Vs. JOY PAINTS AND CHEMICALS
September 1, 1998
STATE BANK OF INDIA Vs. GLAVKOSMOS
October 1, 1998
STATE DELHI ADMINISTRATION Vs. SOM PRAKASH alias SOM NATH alias SOMI
October 9, 1998
STATE OF HARYANA Vs. BHAGWAN DEVI
April 15, 1998
STATE OF HARYANA Vs. K.L. PASRICHA
April 28, 1998
STATE OF HARYANA Vs. K L PARICHA
April 1, 1998
STATE OF HARYANA Vs. BHAGWAN DEVI
April 20, 1998
SUBEDAR S N THAKUR Vs. UNION OF INDIA
November 20, 1998
SUBHASH CHANDER CHADHA Vs. DELHI DEVELOPMENT AUTHORITY
March 9, 1998
SUBHASH CHANDER CHUGH Vs. ANITA alias KOMAL
October 28, 1998
SUBHASH CHANDER GUPTA AND CO Vs. DELHI DEVELOPMENT AUTHORITY
May 6, 1998
SUBODH GUPTA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
August 13, 1998
SUBRAMANIAM SWAMY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
January 23, 1998
SUDESH KUMAR KATHURIA Vs. LYCA FINANCE LIMITED
July 20, 1998
SUDHIR GULATI Vs. UNION OF INDIA
February 20, 1998
SUDHIR SAREEN Vs. COMMISSIONER OF INCOME TAX
October 27, 1998
SUJAT VORA Vs. STATE
August 1, 1998
SUKHCHARAN SINGH Vs. HARBANS SINGH
April 21, 1998
SUKHMAL JAIN Vs. BHAGWATI DEVI
November 24, 1998
SUKHPAL SINGH Vs. UNION OF INDIA
May 6, 1998
SUMER SINGH Vs. UNION OF INDIA
May 27, 1998
SUMITRA DEVI MALIK Vs. MUNICIPAL CORPORATION OF DELHI
July 1, 1998
SUNANDA SURI Vs. KAMLESH SURI
July 13, 1998
SUNIL Vs. STATE
November 17, 1998
SUNIL KUMAR GUPTA Vs. STATE
August 13, 1998
SUNITA GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
September 22, 1998
SUPER CASSETTE INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 28, 1998
SURAJ PRAKASH Vs. GOPAL
September 1, 1998
SURAJ WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS BOMBAY
July 15, 1998
SURENDER ARORA Vs. P N MEHTA
January 13, 1998
SURESH KUMAR Vs. STATE
July 29, 1998
SURESH KUMAR JAIN Vs. UNION OF INDIA
March 6, 1998
SURESH KUMAR VASISTH Vs. UNION OF INDIA
March 5, 1998
SURINDER KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
March 10, 1998
SURINDER KUMAR PRUTHI Vs. UDAN CHITS PRIVATE LIMITED
July 22, 1998
SURINDER PAL JAIN Vs. DELHI DEVELOPMENT AUTHORITY
May 13, 1998
SURJEET SINGH Vs. STATE
March 16, 1998
SURJIT KAUR Vs. SOHAN SINGH
September 17, 1998
SUSHIL KUMAR Vs. UNION OF INDIA
May 5, 1998
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
July 28, 1998
SUSHIL KUMAR SHARMA Vs. STATE
August 26, 1998
SUSHILA Vs. UNION OF INDIA
November 9, 1998
SUSHMA SHUKLA PANDEY Vs. JAMIA MILLIA ISLAMIA
December 11, 1998
SUSHMITA GHOSH Vs. G C GHOSH
September 4, 1998
T P S SCOTT Vs. COMMISSIONER OF INCOME TAX
January 23, 1998
T S NARAYANASWAMY Vs. SWAYAM SEWA COOPERATIVE GROUP HOUSING SOCIETY
July 14, 1998
T T K PRESTIGE LIMITED Vs. HAR PRASAD GUPTA
October 13, 1998
T V N RAO Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD
September 24, 1998
TARA CHAND Vs. JAGGI
March 1, 1998
TARLOCHAN SINGH MOKHA Vs. SHRIRAM PISTONS AND RINGS LIMITED
May 27, 1998
TARUN GOEL Vs. UNION OF INDIA
September 8, 1998
TASNEEM AHMED Vs. HEM KUMARI GUPTA
March 1, 1998
TATA FINANCE LIMITED Vs. VINIYOG INTERNATIONAL LIMITED
February 19, 1998
TECHNOFAB ENGG LIMITED Vs. BHARAT PETROLEUM
September 7, 1998
TEKA RAM Vs. STATE
March 23, 1998
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. NANGIA CONSTRUCTIONS INDIA PRIVATE LIMITED
April 2, 1998
THANDI RAM JAI NARAIN Vs. UNION OF INDIA
July 28, 1998
THANE BELAPUR INDUSTRIES ASSOCIATION Vs. UNION OF INDIA
March 23, 1998
THOMAS GEORGE Vs. COUNCIL FOR INDIAN SCHOOL
July 16, 1998
THYSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA
September 1, 1998
TIKKAM CHAND Vs. DEPUTY REGISTRAR OF TRADE MARKS
July 23, 1998
TILAK RAJ KATYAL Vs. UNION OF INDIA
September 17, 1998
TILAK RAJ SABHARWAL Vs. PIAR KAUR
February 20, 1998
TRADERS BANK LTD Vs. LAXMI METALS INDIA
January 20, 1998
TRAVELS AND RENTALS Vs. NETWORK LIMITED
October 1, 1998
TRIVENI EDUCATIONAL AND SOCIAL WELFARE SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 1998
U P JAL NIGAM Vs. BHASIN AND ASSOCIATES LIMITED
April 16, 1998
UBEROISONS MACHINES LTD Vs. COMMISSIONER OF INCOME TAX
May 21, 1998
UDAL SINGH Vs. NEW DELHI MUNICIPAL CORPORATION OF DELHI
September 23, 1998
UDAYJEET PARKASH Vs. S S ARORA
March 23, 1998
UMA DEVI Vs. VIMLA DAVE
July 24, 1998
UNI STEEL CORPORATION Vs. SKODAEXPORT COMPANY LIMITED
May 29, 1998
UNION OF INDIA Vs. INDIAN PROOFING AND GENERAL INDS
May 29, 1998
UNION OF INDIA Vs. EX NAIK TEK CHAND
June 6, 1998
UNION OF INDIA Vs. MODERN CONSTRUCTION COMPANY
May 21, 1998
UNION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
July 16, 1998
UNION OF INDIA Vs. JAI SOCIETY WOOD WORKS
January 14, 1998
UNION OF INDIA Vs. INDIRA RAI
January 13, 1998
UNION OF INDIA Vs. M P GUPTA
August 18, 1998
UNION OF INDIA Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LIMITED
August 25, 1998
UNION OF INDIA Vs. MADHYA PRADESH EXPORTS CORPORATION LIMITED
August 24, 1998
UNION OF INDIA Vs. C P KUKREJA
August 4, 1998
UNION OF INDIA Vs. ORIENTAL BUILDING AND FURNISHING COMPANY LIMITED
October 12, 1998
UNION OF INDIA Vs. SHIBU RAM MITTAL
October 16, 1998
UNION OF INDIA Vs. SUPER TRADERS CORPN
November 5, 1998
UNION OF INDIA Vs. UPPAL ENGINEERING CONSTRUCTION COMPANY PRIVATE LIMITED
November 1, 1998
UNITED BANK OF INDIA Vs. POPULAR TOURS AND TRAVELS
January 22, 1998
UNITED ENGINEERS Vs. AHINSA CO OP G H SOCIETY LIMITED
March 30, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUREKHA BAKSHI
April 16, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARLA AHUJA
April 1, 1998
UNIVERSITY OF DELHI Vs. RAM SAGAR
November 16, 1998
URMILA AND COMPANY PRIVATE LIMITED Vs. INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED
November 1, 1998
URMILA SRIVASTAVA Vs. STATE
December 3, 1998
USHA HANDA Vs. LT GOVERNOR UNION TERRITORY OF DELHI
November 1, 1998
USHA SOG AND WVG MILLS EX WORKMEN ASSOCIATION Vs. USHA INDIA LIMITED
November 17, 1998
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA
April 3, 1998
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA
March 20, 1998
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. IAAI
January 22, 1998
V C RAMULU Vs. BHARAT HEAVY ELECTRICALS LIMITED
March 20, 1998
V K KHOSLA Vs. UNION OF INDIA
February 1, 1998
V R PANIKAR Vs. LT COL A K BEHAL
December 2, 1998
VAISH BROTHERS AND CO Vs. UNION OF INDIA
September 10, 1998
VANSH BAHADUR SINGH Vs. STATE
May 19, 1998
VARIETY AGENTS PRIVATE LIMITED Vs. BRIG JAGDEV SINGH RETD
May 22, 1998
VED KUMARI Vs. KISHAN LAL
October 14, 1998
VEENA Vs. MUNICIPAL CORPORATION OF DELHI
March 10, 1998
VEENA KOHLI Vs. RAWAL APARTMENTS PRIVATE LIMITED
January 22, 1998
VEENA MAHAJAN Vs. V N VERMA
April 29, 1998
VICTOR CABLE INDUSTRIES LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
October 26, 1998
VIDYA RANI Vs. SURINDER KAUR
September 16, 1998
VIDYA WATI Vs. A N WANCHU
November 18, 1998
VIJAY KHANNA Vs. UNION OF INDIA
November 5, 1998
VIJAY KUMAR Vs. STATE OF DELHI
September 14, 1998
VIJAY KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
May 14, 1998
VIJAY KUMAR SETHI Vs. MANEK CHAND
April 1, 1998
VIJAYA BANK Vs. GOLD FOOT PRIVATE LIMITED
July 30, 1998
VIKAS THEATRES AND EXHIBITORS Vs. PUNJAB AND SIND BANK
January 7, 1998
VIKRAMADITYA JAIN MINOR Vs. UNION OF INDIA
September 14, 1998
VIMLA NANDA Vs. GOVT PF NCT OF DELHI
May 1, 1998
VINAY KUMAR Vs. MANAGEMENT THE BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED
May 14, 1998
VINOD KUMAR GAMBHIR Vs. POWER FIN CORP
May 28, 1998
VIRENDER SINGH Vs. GENERAL MANAGER FRUIT AND VEGETABLE PROJECT
March 24, 1998
VISHAL ENGINEERS AND BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1998
VISHWANATH KHANNA AND SONS HUF Vs. BANK OF BARODA
January 14, 1998
VIVEK CHOPRA Vs. UNION OF INDIA
November 6, 1998
VOLTAS LIMITED Vs. UNION OF INDIA
November 9, 1998
WAHIDUDDIN Vs. STATE
March 27, 1998
WARIS RASHI KIDWAI Vs. UNION OF INDIA
March 18, 1998
WG CDR I KOVOOR RETD Vs. MAHALAKSHMI LAND AND FINANCE PRIVATE LIMITED
March 17, 1998
WING COMMANDER RETD H M SETHI Vs. MINISTRY OF HUMAN RESOURCES
November 18, 1998
WINGS WEAR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 25, 1998
WOCK HARDT VETERINARY Vs. RAJ MEDICO
April 20, 1998
WORLD TEL INC Vs. UNION OF INDIA
November 11, 1998
Y K SHARMA Vs. UNIVERSITY OF DELHI
May 8, 1998
YARO KHAN ALIAS AHMAD SHAH Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER
August 21, 1998
ZAHIDA BEGUM Vs. ABDUL GAFFAR
July 21, 1998
ZAREEQ KHAN Vs. JAMIA MILLIA ISLAMIA
December 11, 1998
ZIFF DAVIS INC Vs. D K JAIN
September 23, 1998