Case Index

Title
Date
ABDEALI (DECEASED) THROUGH L.RS. ZENABBAI AND OTHERS Vs. HAKIMUDDIN SON OF RAJABALI AND OTHERS
July 20, 1988
ABDUL HAMID Vs. GWALIOR RAYON SILK MFG WVG CO LTD
July 30, 1988
ABDUL KARIM Vs. HAFIJ MOHAMMAD
October 28, 1988
Abhilasha Aakansha Welfare Trust Vs. State of M.P.
May 2, 1988
AJANTA PRINTERS Vs. COMMISSIONER OF SALES TAX
January 5, 1988
AJITSINGH Vs. BHAGWANLAL MASTER
July 30, 1988
AMBALAL Vs. STATE OF M P
September 22, 1988
AMBARAM Vs. RESHAMBAI
April 15, 1988
AMBARAM Vs. STATE OF M P
March 12, 1988
AMBARAM Vs. STATE OF MADHYA PRADESH
June 30, 1988
ANAND AND SONS Vs. COMMISSIONER OF SALES TAX M P
April 4, 1988
ANAND JAISWAL Vs. DIST MAGISTRATE SHAHDOL M P
August 19, 1988
Anand Kumar Vs. State of M. P.
November 4, 1988
ANANT RAO Vs. STATE
February 4, 1988
ANUPAM SHAHAKARI GRIHA NIRMAN SAMITHI MARYADIT RAIPUR Vs. STATE OF M P
August 25, 1988
ANUPAMA Vs. LAXMANRAO SAMBHAJIRAO
February 23, 1988
Arjunlal Vs. State of M.P.
July 7, 1988
Arun Kumar Vs. State of M.P.
September 2, 1988
ASHA PRATIBHA KHALKHO Vs. STATE OF MADHYA PRADESH
September 29, 1988
Ashfaq Ahmad Vs. Nehru Singh
August 25, 1988
ASHOK KOHLI Vs. PRAKASHCHAND JAIN
February 21, 1988
ASHOK KUMAR Vs. INDUSTRIAL COURT INDORE
August 18, 1988
ASHOK KUMAR SABLE Vs. DIVISIONAL MANAGER I O C LTD
October 3, 1988
AVADHESH MANI MEMA Vs. SAROJ AMITA MEMA
September 26, 1988
AWADEESH NEMA Vs. STATE
September 13, 1988
AZIZUNNISHA WD/O MOHD YASIN HYDER Vs. CHANNANLAL KISHAN CHANDRA
July 14, 1988
BABU LAL SAO Vs. MOOL CHAND JAIN
November 21, 1988
BABULAL Vs. S
December 16, 1988
BADRILAL HIRALAL Vs. STATE OF M P
April 7, 1988
BAHADUR SINGH Vs. PAHALWAN SINGH
February 8, 1988
BAJARIYA BAI Vs. ASHARAM
July 2, 1988
Bala Vs. Gopal
February 25, 1988
BALA DOLA Vs. HEERALAL URAJAN
September 30, 1988
BANK OF BARODA Vs. CHADDHA AND COMPANY
July 7, 1988
BANK OF BARODA Vs. KAILASH CHANDRA AND OTHERS
September 7, 1988
BANK OF BARODA Vs. M/S. SURENDRA UDYOG AND ANOTHER
November 21, 1988
BANOO E COWASJI LATE Vs. COMMISSIONER OF GIFT TAX
September 26, 1988
BANWARILAL RAMSWAROOP GOYAL Vs. COMMISSIONER OF SALES TAX
August 5, 1988
BAPU SINGH Vs. PYARIBAI
May 3, 1988
BASANTILAL Vs. KUSUMLATA DEVI BHARGAVA & ORS.
August 5, 1988
BHAGIRATH Vs. SUGRIVRAM AND ORS.
July 6, 1988
BHAGWAN CLOTH STORES Vs. COMMISSIONER OF INCOME TAX
January 12, 1988
BHAGWATI BAI Vs. PARAM LAL
September 12, 1988
BHAGYAWATI BAI Vs. STATE OF MADHYA PRADESH
January 25, 1988
BHANWARLAL Vs. LEELABAL
August 29, 1988
BHANWARLAL NAHARJI Vs. SARDAR KABULSINGH
October 15, 1988
BHANWARLAL RAMSWAROOP GOYAL Vs. COMMISSIONER OF SALES TAX
August 4, 1988
BHARAT HEAVY ELECTRICALS LABOUR UNION Vs. BHARAT HEAVY ELECTRICALS LTD
October 7, 1988
BHARAT HEAVY ELECTRICALS LTD Vs. COMMISSIONER OF SALES TAX
January 5, 1988
BHAROSILAL Vs. SHILADEVI
February 2, 1988
BHARTI SHRIVASTAVA Vs. JIWAJI UNIVERSITY
March 30, 1988
BHOPAL SUGAR INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
January 5, 1988
BISARTI BAI Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
August 18, 1988
BODHANLAL RAMDULARE Vs. ADDITIONAL COLLECTOR BILASPUR
September 8, 1988
BOUVA MOHDHUSSAIN Vs. STATE OF MADHYA PRADESH
January 4, 1988
BRAJRAJ Vs. DIST MAGISTRATE GWALIOR
May 6, 1988
BRIJBEHARI Vs. PREM BAI
October 11, 1988
CEMENT CORPORATION OF INDIA LTD Vs. COMMISSIONER OF SALES TAX M P
June 29, 1988
CENTRAL BANK OF INDIA Vs. GRAINS AND GUNNY AGENCIES
March 8, 1988
CENTRAL BANK OF INDIA Vs. SMT. SHASHI KALA SHARMA AND OTHERS
July 28, 1988
CHANDAN WOOD PRODUCTS Vs. COMMISSIONER OF INCOME TAX
February 15, 1988
CHANDANMAL Vs. COMMISSIONER OF INCOME TAX
August 3, 1988
CHANDRAPAL SINGH THAKUR Vs. RANCHIBAI
August 29, 1988
CHANDULAL Vs. STATE OF MADHYA PRADESH
January 30, 1988
CHETANSWAROOP OMPRAKASH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 4, 1988
CHHATISGARH H L INDUSTRIES Vs. SPL AREA DEVELOPMENT AUTHORITY
July 22, 1988
CHHATRAPAL Vs. STATE OF MADHYA PRADESH
April 26, 1988
CHHOTELAL Vs. REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE
October 25, 1988
CHOTI BAI Vs. SHARAD KUMAR
October 15, 1988
CHUNEELA KUMARI W/O. KAMLESH TIWARI Vs. KARUNA SHANKAR TRIVEDI
December 25, 1988
CINE PRADARSHAK SANGH SAGAR Vs. STATE OF M P
July 19, 1988
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN AND COMPANY
July 14, 1988
COMMISSIONER OF INCOME TAX Vs. LUCKY BHARAT GARAGE
July 14, 1988
COMMISSIONER OF INCOME TAX Vs. COMBINED TRANSPORT COMPANY PRVATE LIMITED
July 14, 1988
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL WADHWA
July 15, 1988
COMMISSIONER OF INCOME TAX Vs. PLASTICHEM
July 18, 1988
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB COMPANY
July 1, 1988
COMMISSIONER OF INCOME TAX Vs. GANESH SOAP WORKS
June 22, 1988
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED
February 5, 1988
COMMISSIONER OF INCOME TAX Vs. GULAB RAI AND SONS
February 6, 1988
COMMISSIONER OF INCOME TAX Vs. SHEIKH MUNIR
January 4, 1988
COMMISSIONER OF INCOME TAX Vs. SHYAMACHARAN GOPICHARAN
January 7, 1988
COMMISSIONER OF INCOME TAX Vs. RAMDAYAL RAMCHARAN PUROHIT
January 8, 1988
COMMISSIONER OF INCOME TAX Vs. GWALIOR SUGAR COMPANY PRVATE LIMITED
January 15, 1988
COMMISSIONER OF INCOME TAX Vs. RAIPUR FLOUR MILLS PRIVATE LIMITED
January 12, 1988
COMMISSIONER OF INCOME TAX Vs. CHATIA D M INDUSTRY
January 8, 1988
COMMISSIONER OF INCOME TAX Vs. SHRIVASTAVA N
January 8, 1988
COMMISSIONER OF INCOME TAX Vs. VIJAY TRANSPORT CO
October 6, 1988
COMMISSIONER OF INCOME TAX Vs. KANJI BHAI TIVRAJ BHAI
November 21, 1988
COMMISSIONER OF INCOME TAX Vs. M P AGRO MORARJI FERTILIZERS LIMITED
September 20, 1988
COMMISSIONER OF INCOME TAX Vs. CAPS AND CAPS
September 21, 1988
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS CEMENT PRVATE LIMITED
September 22, 1988
COMMISSIONER OF INCOME TAX Vs. USHARANI BHATIA
September 22, 1988
COMMISSIONER OF INCOME TAX Vs. PREMIER EXTRACTION PRVATE LIMITED
August 4, 1988
COMMISSIONER OF INCOME TAX Vs. MAHARAJA LOKENDRA SINGH H H
August 2, 1988
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRAJI MAHARAJ KA BADA MANDIR
August 5, 1988
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
August 5, 1988
COMMISSIONER OF INCOME TAX Vs. VITHAL TEXTILES
August 10, 1988
COMMISSIONER OF INCOME TAX Vs. DULICHAND BHATIA
August 10, 1988
COMMISSIONER OF INCOME TAX Vs. DEWAS CHEMICAL AND FERTILIZERS MFG CO
August 11, 1988
COMMISSIONER OF INCOME TAX Vs. AMINUDDIN K AND SONS
December 7, 1988
COMMISSIONER OF INCOME TAX Vs. JAYA KUMARI
November 30, 1988
COMMISSIONER OF INCOME TAX Vs. BHARATCHANDRA BHANJDEV
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. BABULAL JAIN
December 8, 1988
COMMISSIONER OF INCOME-TAX Vs. K AMINUDDIN AND SONS
December 7, 1988
COMMISSIONER OF INCOME-TAX Vs. N SHRIVASTAVA
January 8, 1988
COMMISSIONER OF INCOME-TAX Vs. D M CHATIA INDUSTRY
January 8, 1988
COMMISSIONER OF SALES TAX Vs. BALAJI COTTON CO
February 9, 1988
COMMISSIONER OF SALES TAX Vs. INDORE UMBRELLA FACTORY
August 5, 1988
COMMISSIONER OF SALES TAX Vs. JABALPUR CEMENT PIPE MFG CO
August 31, 1988
COMMISSIONER OF SALES TAX Vs. HIMALAYA CHATNI BHANDAR
August 16, 1988
COMMISSIONER OF SALES TAX Vs. SAGARMAL MOTILAL
September 22, 1988
COMMISSIONER OF SALES TAX Vs. MALWA VANASPTI AND CHEMICALS CO LTD
September 21, 1988
COMMISSIONER OF SALES TAX Vs. RAJPUTANA MOTORS
September 21, 1988
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. IRFAN AND COMPANY
July 6, 1988
COMMISSIONER OF WEALTH TAX Vs. BABULAL AGRAWAL
July 11, 1988
COMMISSIONER OF WEALTH TAX Vs. H H MAHARANI SHARIMISTHADEVI HOLKAR
June 30, 1988
COMMISSIONER OF WEALTH TAX Vs. RAM AWATAR
January 12, 1988
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
August 11, 1988
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST
August 19, 1988
COMMISSIONER OF WEALTH TAX Vs. PRAMILABAI
August 3, 1988
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
December 8, 1988
DARSA BAI Vs. GANGAPRASAD
March 14, 1988
DASHRATH YADAV Vs. SAROJ
October 31, 1988
DAYAL SINGH Vs. STATE
January 6, 1988
DEO PRASAD KASHYAP Vs. CHANCELLOR INDIRA GANDHI KRISHI VISHWAVIDYALAYA
November 17, 1988
DEVJI Vs. ANWARKHAN
June 21, 1988
DHANNALAL Vs. RAISKHAN
July 29, 1988
DHANU PRASAD Vs. STATE BANK OF BIKANER & JAIPUR
October 25, 1988
DHARMRAJ Vs. STATE OF MADYA PRADESH
September 14, 1988
Dhunna Vs. District Magistrate, Morena
May 7, 1988
DILIP GIRJA SHANKAR Vs. STATE OF MADHYA PRADESH
May 7, 1988
DIVISIONAL ENGINEER M P ELECTRICITY BOARD Vs. MANTOBAI
July 30, 1988
DOLLY Vs. V.P. VERGHESE
January 13, 1988
DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX
August 6, 1988
DR. RAKESH RANJAN Vs. DR. ANITA SOOD
February 26, 1988
DULLAM Vs. TRIVENIBAI
September 13, 1988
Dwarka Singh Thakur Vs. The Industrial Court, M.P., Indore
August 1, 1988
E S I CORPN Vs. KAILASHCHANDRA
August 12, 1988
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX
September 13, 1988
G.L. Saxena Vs. State of Madhya Pradesh
October 3, 1988
Gajraj Singh Vs. State of M.P.
May 6, 1988
GANESHPRASAD JAISWAL Vs. STATE OF M P
December 17, 1988
GANGABAI Vs. SHIVRAM
July 7, 1988
GANPATLAL Vs. NANDLAL HASWANI
September 12, 1988
GAYA PRASAD Vs. STATE OF MADHYA PRADESH
July 14, 1988
GEETA MANDIR TRUST THROUGH TRUSTEES Vs. RAMCHANDRA AND ORS.
August 16, 1988
Genda Lal Vs. State of M.P.
February 12, 1988
GIRJASHANKAR Vs. STATE OF MADHYA PRADESH
April 19, 1988
GLASS FIBRE TEXTILES Vs. COMMISSIONER OF INCOME TAX
January 4, 1988
GOPAL PRASAD CHOURASIA Vs. PRABANNA KUMAR SHRIVASTAVA
November 26, 1988
GOPIKRISHNA KHANDELWAL Vs. DEPUTY CHIEF CONTROLLER
September 30, 1988
GOTHELAL CHOURASIA Vs. GAJJANSINGH
March 15, 1988
GULAB CHAND JAIN Vs. MANORAMA JAIN
December 16, 1988
GULABSINGH Vs. KALPANA BAI
July 7, 1988
GUMAN Vs. STATE OF MADHYA PRADESH
August 12, 1988
GUPTA V C Vs. COMMISSIONER OF INCOME TAX
July 2, 1988
Gurudayal Vs. State of M. P.
June 23, 1988
GWALINBAI Vs. STATE OF M P
November 2, 1988
GWALIOR RAYON SILK MFG CO LTD Vs. TEJNATH
December 8, 1988
GYAN CYCLE STORES Vs. SALES TAX OFFICER SATNA
October 28, 1988
GYANENDRA PRAKASH BAGESHWAR PRASAD MISHRA Vs. INDORE DEVELOPMENT AUTHORITY INDORE
June 30, 1988
GYANRAO ALIAS GYANU Vs. SUPERINTENDENT CENTRAL JAIL BHOPAL
September 20, 1988
HAJI ABDUL SATTAR Vs. M P S M F PRODUCE T AND D CO OP M F LTD
May 2, 1988
HAKIMUDDIN Vs. ZOHRABAI
August 30, 1988
HALKAI @ HALKU Vs. MULUA
November 15, 1988
HAMID RAZA Vs. M.P. WAKF BOARD AND ANOTHER
November 30, 1988
HARBHAJAN Vs. STATE OF MADHYA PRADESH
August 30, 1988
HARCHAND SINGH BELI Vs. STATE OF MADHYA PRADESH
October 10, 1988
HARCHAND SINGH BELI Vs. STATE OF M P
October 14, 1988
HARDA Vs. STATE OF MADHYA PRADESH
September 22, 1988
HARI Vs. STATE OF MADHYA PRADESH
July 4, 1988
Hari Devi Vs. Drishna Devi
September 29, 1988
HARIKISHAN Vs. KAMLABAI
January 21, 1988
HARPAL PARWANI Vs. CENTRAL BANK OF INDIA AND OTHERS
November 30, 1988
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF M P
May 6, 1988
HARSH WOOD PRODUCTS PVT. LTD. Vs. STATE OF MADHYA PRADESH
May 6, 1988
HEMLATA THAKUR Vs. GOPAL SINGH
August 29, 1988
HEMRAJ Vs. STATE INDUSTRIAL COURT
October 4, 1988
HIMALAYA CHATNI BHANDAR Vs. COMMISSIONER OF SALES TAX
August 16, 1988
HIND SYNTEX LTD Vs. DEWAS TEXTILE MILLS PVT LTD
January 8, 1988
HINDUSTAN COMPUTERS LTD Vs. ORIENTAL BUSINESS CONSULTANTS PVT. LTD.
February 23, 1988
HITKARINI SABHA Vs. D. MAGAL WADI AND OTHERS
February 22, 1988
IBRAHIM AND ANOTHER Vs. ABID ALI
January 31, 1988
INDER SINGH MATAPRASAD Vs. STATE OF MADHYA PRADESH
September 2, 1988
INDERSINGH AHUJA Vs. BALDEO SINGH BHATIA
January 30, 1988
INDIAN MILLS STORES Vs. COMMISSIONER OF SALES TAX
January 11, 1988
INDO COPYER PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1988
INDORE WIRE CO LTD Vs. KALYANDAS
February 29, 1988
INDUSINGH Vs. LEELAWATI
June 22, 1988
IQBAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 4, 1988
JAGANNATH Vs. HARISINGH
April 23, 1988
JAGAT NARAIN TIWARI Vs. STATE OF M P
January 8, 1988
JAGDISH Vs. STATE OF MADHYA PRADESH
April 21, 1988
JAGDISH CHANDRA AND OTHERS Vs. CHANDRA SHEKHAR SHARMA
September 7, 1988
JAGDISH CHANDRA MAKHIJA Vs. STATE OF MADHYA PRADESH
May 20, 1988
JAHAR SINGH Vs. COLLECTOR SHIVPURI
February 10, 1988
JANARDAN PRASAD SHARMA Vs. STATE OF M P
April 29, 1988
JAWAHAR LAL Vs. BHOLA PARSAD
March 14, 1988
JEVIYAR CLEMAN Vs. ASHALATA
August 12, 1988
Jhamaklal Balmukund Baser Vs. State Transport Authority
August 22, 1988
JHARULAL Vs. ADDL. MOTOR ACCIDENTS CLAIMS
November 4, 1988
JIWAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1988
JULARAM VERMA Vs. HARBANSLAL CHHABRA
August 9, 1988
K G ANSARI Vs. S P AGARWAL
October 26, 1988
K.C. CHECHAMMA Vs. O. GEORGE
June 30, 1988
KAILASHKUMAR Vs. VII ADDL JUDGE COURT OF DIST JUDGE INDORE
December 1, 1988
KALANI S R HUF Vs. COMMISSIONER OF INCOME TAX
October 3, 1988
KALAWATI SAHU Vs. RAMAKANT SAHU
November 2, 1988
KALIRAM SATNAMI Vs. MOHARDAS SATNAMI
September 28, 1988
KALPANA INDUSTRIES Vs. COMMISSIONER OF SALES TAX
October 6, 1988
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
June 7, 1988
KAMALKISHORE AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 4, 1988
KAMLABAI AND ANOTHER Vs. CHANDNARAYAN
September 23, 1988
KANHAIYALAL Vs. ANILKUMAR
August 3, 1988
KANHAIYALAL THAWARJI Vs. COMMISSIONER OF INCOME TAX
September 20, 1988
KANHIYALAL MULCHAND Vs. DURGABAI MADANLAL
February 11, 1988
KARAN SINGH Vs. MANOHARLAL
October 31, 1988
KARURAM Vs. OMPRAKASH
June 30, 1988
Kesharbai Vs. Moti
November 25, 1988
KESHAVCHAND Vs. IMADAD AND OTHERS
February 17, 1988
KHANDU Vs. LAXMINARAYAN
July 5, 1988
KIRAN SISODIA Vs. JIWAJI UNIVERSITY GWALIORM P
April 19, 1988
KIRODIMAL AGRAWAL Vs. STATE OF MADHYA PRADESH
June 24, 1988
KISHANLAL Vs. PUNJAB NATIONAL BANK AND ANOTHER
November 30, 1988
KISHANLAL CHHAGANLAL AND CO. Vs. STATE OF M.P. AND ANR.
May 7, 1988
KISHOREKUMAR Vs. MANIBAI
August 23, 1988
Krishna Malviya Vs. Rakesh Malviya
December 1, 1988
KULBIR SINGH Vs. UNION OF LNDIA
February 2, 1988
KULDEEPSENGH RAMKISHAN Vs. STATE OF MADHYA PRADESH
October 12, 1988
KUMARI SEEMA SHROTI Vs. RANI DURGAWATI VISHVA VIDYALAYA PACHPEDI JABALPUR
September 2, 1988
KUNWARJI Vs. STATE OF M.P.
August 2, 1988
LAGAN SINGH Vs. SUB-DIVISIONAL OFFICER-CUM-THE PRESCRIBED AUTHORITY UNDER M P PANCHAYATS
April 30, 1988
Lalit Kumar Sharma Vs. Kiran Bala Sharma @ Kirti Sharma
January 15, 1988
LATE MRS BANOO E COWASJI Vs. COMMISSIONER OF GIFT-TAX
September 26, 1988
LAXMIKANT Vs. PREMWATI DEVI
July 5, 1988
LEELABAI Vs. UTTAM CHAND
July 6, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIVDAYAL DASS
May 5, 1988
M D AWASTHY Vs. STATE OF MADHYA PRADESH
August 1, 1988
M P ELECTRIC CORPORATION Vs. COMMISSIONER OF SALES TAX
August 18, 1988
M P STATE MINING CORPORATION Vs. COMMISSIONER OF INCOME TAX
January 7, 1988
M P STATE ROAD TRANSPORT CORPN Vs. BHAGIRAM YADAV
May 4, 1988
M P STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. NIRMAL KUMAR CHORDIA
November 17, 1988
M. P. STATE ROAD TRANSPORT CORPORATION Vs. JEEWANTE AND TWO OTHERS
December 7, 1988
M.P. STATE ROAD TRANPORT Vs. DR. KASHI PRASHAD YADAV
August 4, 1988
M.P. STATE ROAD TRANSPORT Vs. IMAN SINGH
December 2, 1988
M.P. STATE ROAD TRANSPORT Vs. CHHANIBAI
January 5, 1988
M.P. STATE ROAD TRANSPORT CORPORATION Vs. BABULAL AND ANOTHER
January 30, 1988
MADHU Vs. NARENDRA KUMAR
July 28, 1988
MADHUKAR Vs. SAMPATRAO T PATRIKAR
June 22, 1988
MADHYA PRADESH ELECTRICITY BOARD Vs. NATTHOOLAL JOHARMAL
January 5, 1988
MADHYA PRADESH ELECTRICITY BOARD Vs. BAISAIKHIA
August 31, 1988
Madhya Pradesh High Court Bar Association Vs. Union of India
August 3, 1988
MADHYA PRADESH RAJYA SAHAKARI BANK Vs. COMMISSIONER OF INCOME TAX
February 4, 1988
MADHYA PRADESH STATE ROAD Vs. SHARAD NATHOORAM MAHIMKAR
January 15, 1988
MADHYA PRADESH STATE ROAD TRANS. CORPN Vs. SUKHIYA BAI
March 15, 1988
MAGAN Vs. STATE OF M P
October 25, 1988
MAGDA MARGRATE Vs. SAMUEL
October 9, 1988
MAHABIR PRASAD GUPTA Vs. STATE OF M P
December 3, 1988
MAHANT RAMRATANDAS Vs. MAHANT NARAYANDAS
March 25, 1988
MAHARAJA MARTAND SINGH JU DEO H H Vs. COMMISSIONER OF INCOME TAX
July 7, 1988
MAHAVEERPRASAD JAIN Vs. COMMISSIONER OF INCOME TAX
January 8, 1988
MAHESH BADRIPRASAD Vs. MIRUKHAN
September 5, 1988
Mahesh Kumar Gupta Vs. Collector Shivpuri
January 22, 1988
MAHILA SAMITI Vs. STATE OF MADHYA PRADESH
January 21, 1988
MALAIYA BROTHERS Vs. COMMISSIONER OF INCOME TAX
January 16, 1988
MAMCHAND SHARMA Vs. COLLECTOR OF CUSTOMS AND C E
December 1, 1988
MANDAKINI VIJAYRAO Vs. VIJAYRAO KRISHNARAO
February 25, 1988
MANGIBAI Vs. JAGANNATH
August 30, 1988
MANGILAL Vs. PRAMOD
January 8, 1988
MANGILAL Vs. STATE OF MADHYA PRADESH
February 25, 1988
MANKUNWARBAI Vs. KUSUMLATABAI
January 21, 1988
MANOHAR SINGH Vs. STATE OF M P
February 1, 1988
MANOJ KUMAR JINDAL Vs. RAVISHANKAR UNIVERSITY RAIPUR
April 20, 1988
MANSUKHLAL Vs. BHAGWANTIBAI
October 29, 1988
MEERA BAI Vs. MISHRI LAL
July 29, 1988
MOHAMMAD IRSHAD Vs. SAMRATHSINGH
August 9, 1988
MOHAMMAD ISHAQ MOHAMMAD GULAM Vs. COMMISSIONER OF INCOME TAX
July 15, 1988
MOHANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX
January 16, 1988
MUKESH KUMAR TIWARI Vs. RANI DURGAWATI VISHWAVIDYALAYA
September 13, 1988
MUKUT BIHARI Vs. STATE OF M P
November 21, 1988
MUNICIPAL CORPORATION Vs. HUKUMCHAND MILLS LTD
March 12, 1988
MUNICIPAL CORPORATION INDORE Vs. RATNAPRABHA DHANDA INDORE
September 13, 1988
MUNICIPAL CORPORATION, INDORE Vs. BHANWAR LAL
September 20, 1988
Municipal Corporation, Indore Vs. Ratnaprabha
September 6, 1988
MUNNALAL CHOUDHARY Vs. STATE OF MADHYA PRADESH
September 7, 1988
MUNNIBAI Vs. LOKPRAKASH
October 12, 1988
MUSIC CENTRE MANDSAUR Vs. STATE OF M P
August 31, 1988
NAGAR PALIKA BHIND Vs. M P STATE ROAD TRANSPORT CORPORATION BHOPAL
October 7, 1988
NANGA Vs. ANNAPURNABAI AND ANOTHER
February 12, 1988
NANKA CHIMLIYA Vs. STATE OF MADHYA PRADESH
October 27, 1988
NARAYAN SINGH Vs. ARJUN DAS GUPTA
August 6, 1988
NARAYANSINGH Vs. STATE OF MADHYA PRADESH
October 26, 1988
NARENDRA KUMAR RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
July 1, 1988
NASIRUDDIN Vs. COMMISSIONER OF INCOME TAX
October 26, 1988
NATHABAI (DEAD) THROUGH L.RS. AND ORS. Vs. GANESH SAO AND ORS.
March 14, 1988
NATHULAL Vs. NATHIBAI
October 26, 1988
NATHULAL Vs. COMMISSIONER OF INCOME TAX
September 22, 1988
NATIONAL NEWSPRINT & PAPER MILLS LTD Vs. DIRECTOR OF INSPECTION
July 31, 1988
NATWAR TRANSPORT CO PVT LTD Vs. R T O and TAX OFFICER JABALPUR
August 23, 1988
NAV BHARAT AND M P CHRONICLE GROUP OF NEWSPAPERS Vs. KRISHNA SHARAN SHRIVASTAVA
February 10, 1988
NAV NIRMAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 25, 1988
NEEMABAI Vs. ARUN KUMAR
January 30, 1988
Neeraj Jain Vs. State of M.P.
September 19, 1988
New Bank of India Vs. M/S. Radhakishan
July 30, 1988
NEW CALCUTTA HARDWARE MART Vs. COMMISSIONER OF INCOME TAX
August 5, 1988
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRA
July 21, 1988
NEW INDIA ASSURANCE CO. LTD Vs. NANAK CHAND BEN
August 3, 1988
NEW INDIA ASSURANCE COMPANY Vs. SIYARAM YADAV
September 16, 1988
NEW INDIA ASSURANCE COMPANY LTD Vs. BHUKHAN
February 15, 1988
New Standard Scale Engineering Works Vs. State of M.P.
September 14, 1988
NIHALKARAN Vs. COMMISSIONER OF WEALTH TAX
August 3, 1988
NISAR FATIMA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
October 5, 1988
NISHIT KUMAR BANERJEE Vs. BANK OF INDIA
September 27, 1988
NISSAN SPRINGS P LTD Vs. COMMISSIONER OF INCOME TAX
July 20, 1988
NOOP SINGH Vs. STATE OF M.P.
February 12, 1988
ORIENT PAPER MILLS Vs. STATE OF MATHY PRADESH
July 14, 1988
ORIENTAL FIRE AND GENERAL Vs. MAHILA LOLMA
August 2, 1988
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. PRAMILA
August 10, 1988
ORIENTAL FIRE AND GENL INS CO LTD Vs. GAURISHANKAR LOHARIA
September 22, 1988
ORIENTAL INSURANCE CO. LTD Vs. SHANTI BAI
November 18, 1988
OSWAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
August 12, 1988
P N DUBEY Vs. UNION OF INDIA
November 17, 1988
P.E. JEMMY Vs. MALTI SHYLET
October 31, 1988
PANCHAYAT KARMACHARI SANGH Vs. STATE OF M P
July 30, 1988
PANNALAL GUPTA Vs. CHANDRAWATI GUPTA
July 5, 1988
PARMA RAMRATAN Vs. STATE OF M P
August 19, 1988
PARMANANDBHAI PATEL Vs. COMMISSIONER OF WEALTH TAX
July 28, 1988
PILANI INVESTMENT AND INDUSTRIES CORPORATION LTD Vs. UNION OF INDIA
February 2, 1988
Pirchand Vs. M.P. Electricity Board Jabalpur
July 14, 1988
PRAHLAD DAL MILL Vs. SALES TAX OFFICER
December 1, 1988
PRAHLAD DAS GUPTA Vs. TANEJA BUS SERVICE SHEOPUR
March 7, 1988
PRAKASH CHAND GAIKWAD Vs. RATNA PRABHA
July 22, 1988
PRECISION ELECTRICALS AND ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1988
PREETPAL SINGH Vs. SATE OF M. P.
January 22, 1988
PREETPALSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
July 22, 1988
Prem Chabra Vs. State of M.P.
October 27, 1988
PREM SHANKER Vs. RATNESH BAI
December 13, 1988
PREM SINGH ALIAS SUMAN SINGH Vs. STATE OF M P
November 22, 1988
PREMNARAYAN Vs. STATE OF MADHYA PRADESH
December 31, 1988
PRINCESS USHA TRUST Vs. COMMISSIONER OF INCOME TAX
September 22, 1988
PROVIDENT FUND INSPECTOR Vs. RAJKUMAR MILLS LTD
August 25, 1988
PUNJAB NATIONAL BANK Vs. M/S. MAHAVIR UDYOG AND OTHERS
November 16, 1988
PURANCHAND PATEL Vs. COMMISSIONER OF INCOME TAX
July 2, 1988
RACHANA MEHRA Vs. PROFESSIONAL EXAMINATION BOARD
September 19, 1988
RACHNA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
August 4, 1988
RADHABAI Vs. ARJUNDAS
May 3, 1988
RADHAKISHAN Vs. MOHANLAL
November 22, 1988
RADHAKISHAN DALMIA Vs. NARAYAN
August 2, 1988
RADHESHYAM Vs. MUNICIPAL COUNCIL
September 6, 1988
RADHESHYAM CHINTAMAN Vs. EMPLOYEES STATE INSURANCE CORPORATION UJJAIN
October 23, 1988
RADHESHYAM SHARMA Vs. KUSUM SHARMA
September 6, 1988
Radhey Shyam Sharma Vs. Chairman, Sewa/Vriha Sahakari Samiti Lashkar, Gwalior
January 11, 1988
RADHEYSHYAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 28, 1988
RAGHUVIR S/O BHANWARLALJI PANDYA Vs. INDUSTRIAL COURT OF M P
December 8, 1988
RAGHVENDRA SINGH CHOUDHARY Vs. SEEMA BAI
February 1, 1988
RAJENDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
September 20, 1988
Rajendra Kumar Vs. Collector, Indore
August 9, 1988
RAJENDRA SHARMA Vs. STATE OF MADHYA PRADESH
October 14, 1988
RAJENDRAKUMAR Vs. STATE OF MADHYA PRADESH
November 4, 1988
Rajesh Kumar Vs. Basantlal
August 29, 1988
RAJJAN Vs. STATE OF MADHYA PRADESH
July 13, 1988
RAJKISHORE PANDEY Vs. REWA SIDHI GRAMIN BANK
December 14, 1988
Rajni Pachori Vs. Kamlesh Pachori
January 25, 1988
RAM MANOHAR Vs. STATE OF MADHYA PRADESH
October 26, 1988
RAMAKUMARI UDAILAL KALAL Vs. UDAILAL RATANLAL KALAL
March 25, 1988
RAMBABU SHARMA Vs. STATE OF M P
December 6, 1988
RAMCHANDRA BADRI PRASAD GOUR Vs. ASSOCIATED CEMENT CO LTD
September 20, 1988
RAMESH Vs. CHITRA
July 22, 1988
RAMESH CHAND AGRAWAL Vs. STATE OF M P
August 26, 1988
RAMESH KUMAR Vs. KANCHAN ALIAS RAJJI
March 15, 1988
RAMESHCHANDRA Vs. COMMISSIONER OF INCOME TAX
September 21, 1988
RAMESHWAR NATH Vs. HARISINGH GOUR VISHWA VIDYALAYA
December 16, 1988
RAMKISHORE Vs. CHAND
September 1, 1988
Ramlal Vs. State of M.P.
January 5, 1988
Ramnarayan Vs. Ramkumari
February 12, 1988
RAMRATI Vs. RAM KRISHNA
September 5, 1988
RAMSINGH Vs. ROOPSINGH
September 29, 1988
RAMSINGH LAXMANSINGH Vs. STATE OF MADHYA PRADESH
August 31, 1988
RANGLAL Vs. REGISTRAR, PUBLIC TRUSTS, JANJGIR DISTRICT, AND OTHERS
November 30, 1988
RANI UDAYADEVI PAYAGPUR DEWAS Vs. COMMISSIONER OF INCOME TAX
January 7, 1988
RASHMI BALA SAXENA Vs. JIWAJI UNIVERSITY GWALIOR
September 12, 1988
RATNAKAR Vs. HAJI INAYATULLAH
August 16, 1988
RAVI SHANKAR PANDEY Vs. STATE OF M P
February 22, 1988
RAVINDRA ROY Vs. BHOPAL UNIVERSITY
January 29, 1988
Ravindra Roy Vs. The Bhopal University Through Registrar
January 21, 1988
RAVINDRAKUMAR BHANWARLALJI JAIN Vs. PRAKASHCHAND CHAMPALAL JAIN
December 8, 1988
REIN INDIA CONSTRUCTION CORP. Vs. V.N. GOVERDHAN AND ANR.
August 18, 1988
RESHAMLAL BASWAN Vs. BALWANT SINGH JWALASINGH PUNJABI
February 2, 1988
ROHINI AND ORS. Vs. VISHAKHA
July 28, 1988
S. MITRA Vs. P.V. SHRINIVASAIYYA
December 7, 1988
SAIEDA BI WD/O ZAHOOR KHAN Vs. ABDUL KHALIQUE
June 22, 1988
SAMARDAS Vs. GOVERNMENT OF M.P.
July 21, 1988
SAMARENDRANATH SENGUPTA Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD
November 25, 1988
SANJAY KUMAR GOKULPURE Vs. STATE OF M P
March 16, 1988
SANTOSH Vs. GENERAL MANAGER, M.P.S.R.T.C.
October 13, 1988
SANTOSH KUMAR JAIN Vs. BANK OF INDIA AND ANOTHER
November 24, 1988
SARDA BAI Vs. SHABTI LAL
August 30, 1988
SARITA Vs. UNION OF INDIA
August 25, 1988
SATNA STONE AND LIME CO LTD Vs. STATE
May 7, 1988
Satyanarayan Gupta Vs. Mohanlal
October 30, 1988
SEEMA SHROTI Vs. RANI DURGAWATI VISHVA VIDHYALAYA
September 2, 1988
SHAKUNTALA SETHI Vs. COMMISSIONER OF INCOME TAX
August 2, 1988
SHALINI BAI Vs. PANDURANG
February 12, 1988
SHANKAR LAL JAISWAL Vs. UMA BAI DHANESWARI
November 25, 1988
SHANKARLAL PRITHVIRAJ Vs. COMMISSIONER OF INCOME TAX
August 6, 1988
SHANKER LAL AGRAWAL Vs. KANHAIYALAL
June 27, 1988
SHANTILAL Vs. STATE OF MADHYA PRADESH
August 23, 1988
SHELLY PRODUCTS Vs. COMMISSIONER OF SALES TAX
January 6, 1988
SHER MOHAMMED Vs. FOOD INSPECTOR, INDORE MUNICIPAL CORPORATION AND ANOTHER
August 31, 1988
SHERSINGH Vs. STATE OF MADHYA PRADESH
December 16, 1988
SHISHUWALA PAL Vs. UNION OF INDIA
October 31, 1988
SHIV Vs. STATE OF MADHYA PRADESH
July 2, 1988
SHIV KUMAR FURNITURE MART AND ANR Vs. STATE BANK OF INDIA AND ORS
July 5, 1988
SHIV PRASAD Vs. M.P. STATE ROAD TRANSPORT
February 15, 1988
SHIVSAHAY Vs. NANDLAL
June 28, 1988
SHYAM SUNDER Vs. HUDIBAI
July 21, 1988
Siroman Singh Chauhan Vs. State of M.P.
June 23, 1988
SITAB CHAND Vs. DEGDULAL
January 25, 1988
SITARAM Vs. TULARAM
March 23, 1988
SIYARAM Vs. STATE OF MADHYA PRADESH
February 15, 1988
SMT. REETA AND ANOTHER Vs. V.P. VARGHESE, AND ANOTHER
November 25, 1988
STATE Vs. ASHADEVI
May 7, 1988
STATE OF M P Vs. VIJAYRAM SINGH
July 21, 1988
STATE OF M P Vs. M B GHARPURE ENGINEERS AND CONTRACTOR
January 14, 1988
STATE OF M.P. Vs. ADARSH AND ANOTHER
October 25, 1988
STATE OF M.P. Vs. JESSOP AND CO. LTD., CAL.
August 12, 1988
State of M.P. Vs. Toran
June 27, 1988
STATE OF MADHYA PRADESH Vs. JASWANTPURI
January 29, 1988
STATE OF MADHYA PRADESH Vs. PANNALAL
April 19, 1988
STATE OF MADHYA PRADESH Vs. RAM PRAKASH SHARMA
October 7, 1988
STATE OF MADHYA PRADESH Vs. RAMPRAKASH
October 5, 1988
STATE OF MADHYA PRADESH Vs. CHINTAMAN
August 10, 1988
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF SALES TAX
July 25, 1988
SUBHADRA BAI Vs. HARISHANKAR KACHHI
July 20, 1988
SUBHASH Vs. STATE OF MADHYA PRADESH
May 18, 1988
SUDAMABAI Vs. PRATAPSINGH
May 5, 1988
SUKHLAL BHANWARLAL Vs. COMMISSIONER OF INCOME TAX
August 2, 1988
SUMANLATA Vs. OMPRAKASH SAINI
July 13, 1988
SUMERA Vs. MADANLAL
October 5, 1988
Sunderlal Vs. State of M.P.
July 4, 1988
SURECHAND Vs. STATE OF M P
January 8, 1988
SURENDRA KUMAR SAXENA Vs. STATE OF M P
February 18, 1988
SURENDRA SINGH Vs. STATE OF MADHYA PRADESH
July 6, 1988
SURESH CHANDRA JAIN Vs. AIJAZ AHMAD SOLAT
September 30, 1988
SUSHIL KUMAR Vs. LAXMAN
June 28, 1988
SUSHILA SINGH Vs. VIJAY SANKER SHUKUL
September 28, 1988
SWAYAM PRAKASH Vs. BADE SAATH OSWAL MARWADI MEWADA PANCHOKI MALKI
June 29, 1988
TANVEER AQUIL Vs. STATE OF M P
November 22, 1988
TARACHAND Vs. STATE OF MADHYA PRADESH
July 4, 1988
TEJKUMAR Vs. SUBHASHCHANDRA
August 12, 1988
The Administrator, Municipal Council, Damoh Vs. Presing Officer, Labour Court
March 2, 1988
TIKAM CHAND JAIN Vs. STEEL AUTHORITY OF INDIA LTD
February 22, 1988
TRIVEDI R J AND SONS Vs. COMMISSIONER OF INCOME TAX
January 14, 1988
TULSIRAM DEWAS Vs. BHAGWAN DEWAS
February 15, 1988
UCHIT MULYA DUKANDAR SANGH Vs. STATE OF MADHYA PRADESH
November 25, 1988
UNION BANK OF INDIA Vs. M/S NARENDRA KUMAR TIKAMCHAND
October 11, 1988
UNION CARBRIDE CORPORAION Vs. UNION OF INDIA
April 4, 1988
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. NATVARLAL
August 10, 1988
UNITED INDIA INSURANCE CO. LTD Vs. R.M. SHUKLA
July 11, 1988
UTTAM SINGH Vs. COLLECTOR PANNA
June 28, 1988
VANDANA SHARMA Vs. RAM BIHARI SHARMA
September 19, 1988
VIJAY Vs. STATE OF MADHYA PRADESH
September 14, 1988
VIJAY KUMAR Vs. INDORE MUNICIPAL CORPORATION
July 29, 1988
VIJAY KUMAR AND ORS. Vs. DHARAMDAS AND ORS.
September 4, 1988
VIJAY SINGH Vs. STATE OF M P
September 5, 1988
VIJAYSHANKAR SHIVNARAYAN Vs. STATE OF MADHYA PRADESH
December 8, 1988
VIJENDRASINGH Vs. MUJAFFAR HUSSAIN
September 22, 1988
VIMALCHAND Vs. GYANMALA
July 6, 1988
VIMLADEVI DURGADAS KATHURIA Vs. GURINDERSINGH NARENDRA SINGH CHOPDA
November 30, 1988
VISHAM AND COMPANY Vs. ASHOK KUMAR AJAY KUMAR
September 7, 1988
Vivek Tiwari Vs. The Krishi Upaj Mandi Samiti, Lashkar
November 30, 1988
W C LTD Vs. COMMISSIONER OF SALES TAX M P
January 11, 1988