Case Index

Title
Date
A NAGAIAH Vs. COLLECTOR RANGA REDDY DISTRICT
August 5, 1988
A P BUILDERS FEDERATION Vs. STATE OF ANDHRA PRADESH
November 11, 1988
A P DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. K RAMULU
September 5, 1988
A P STATE FINANCIAL CORPORATION Vs. MANAGING DIRECTOR CHIRAG ALI LANE
February 26, 1988
A RAMAIAH Vs. R
March 2, 1988
A RAMAIAH Vs. A PEDDA SAYANNA SAILOO DIED
October 31, 1988
A RATNAMANIKYAM Vs. K S R SARMA
June 29, 1988
A S MURTHY Vs. NAGARJUNA UNIVERSITY
November 7, 1988
A V KRISHNAVENI Vs. A S V PRASADA RAO
April 22, 1988
A VEERAPPA Vs. P LINGA RAJU
April 18, 1988
A. ANJI REDDY Vs. YELLA REDDY AND OTHER
September 28, 1988
A. RAJAM Vs. M. MANIKYA REDDY
March 31, 1988
A.P.S.R.T.C. REP BY ITS GENERAL MANAGER Vs. P. RAMANAREDDI
February 5, 1988
ACHUTHARAMA BAMBOO DEPOT Vs. STATE OF ANDHRA PRADESH
February 9, 1988
ADDANKI CHINA RANGANAYAKULU Vs. PASALA PULLAIAH
April 27, 1988
ADMINISTRATIVE STAFF COLLEGE OF INDIA HYDERABAD Vs. D P SESHACHALAM
December 30, 1988
ADVOCATE GENERAL A P HYD Vs. R SUBBA RAO
November 18, 1988
AGR DEV BANK EMPLOYEES ASSON Vs. CENTRAL AGR DEV BANK
September 6, 1988
AMAR ESTATE PVT LTD Vs. STATE OF A P
February 3, 1988
AMARA LINGESWARA RICE MILL CONTRACTORS COMPANY JANAKIPURAM Vs. KATTA SUDHAKAR KURNOOL
February 15, 1988
ANANTHAIAH Vs. COLLECTOR EXCISE R R DIST AT HYDERABAD
March 10, 1988
ANDBRA SCIENTIFIC CO Vs. LABOUR COURT
July 15, 1988
ANDHRA CEMENT CO LTD Vs. MOHD ILYAS
February 18, 1988
ANDHRA PRABHA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
June 14, 1988
ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION Vs. B VEERIAH
July 8, 1988
ANDHRA PRADESH PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
February 29, 1988
ANDHRA PRADESH RICE BRON SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA
April 21, 1988
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. P SRIRAMURTHY
June 24, 1988
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
July 21, 1988
ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION TADEPALLIGUDEM AND Vs. N T RAMARAO
July 1, 1988
ANDHRA SCIENTIFIC CO Vs. LABOUR COURT GUNTUR
July 15, 1988
ANDHRA SUGARS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
August 16, 1988
ANJANEYULU Y V Vs. INCOME TAX OFFICER
November 18, 1988
ANKARMAGARI ANJI REDDY Vs. GAJJALA YELLA REDDY
September 28, 1988
ANNS HIGH SCHOOL SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
July 13, 1988
APEX STEEL RE ROLLING MILLS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CHARMINAR DIVISION HYDERABAD
January 19, 1988
ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH
November 7, 1988
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. DUNCANS AGRO INDUSTRIES LTD
February 19, 1988
ASSURANCE CO Vs. S RAMULANIMA
December 15, 1988
AYYAGARI SURYANARAYANA VARA PRASADA RAO Vs. AYYAGARI VENKATAKRISHNA VENI
April 22, 1988
B CHANDRA MANIKYAMMA Vs. B SUDARSANA RAO ALIAS SALEEM MOHAMMED
September 9, 1988
B D SRINIVASA REDDY Vs. DT COLLECTOR
March 9, 1988
B KOTESWARA RAO Vs. P VEERANNA
January 18, 1988
B LINKAMANAIDU Vs. B LINKAMANAIDU
June 24, 1988
B PERUNEEDU Vs. JOINT COMMISSIONER
August 17, 1988
B RAVINDRA KUMAR Vs. INCOME TAX OFFICER
January 19, 1988
B SAMBAIAH Vs. LAKSHMI VENKATESWARA DEVASTHANAM
April 6, 1988
B SULOCHANAMMA Vs. COMMISSIONER and SPECIAL OFFICER ANANTAPUR MUNICIPALITY ANANTAPUR
October 13, 1988
B V JOSHI Vs. STATE OF ANDHRA PRADESH
August 11, 1988
B V JOSHI Vs. STATE OF A P
September 19, 1988
B V S S MANI Vs. KOWTHA BUSINESS SYNDICATE PVT LTD
March 3, 1988
B VENKATA RAO Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE
December 1, 1988
BAILURI GOVINDA BHATTU Vs. TATAVARTHY NAGENDRA RAMA RAO
January 29, 1988
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX
February 4, 1988
BALAJEE PURUSHOTTAM Vs. COMMERCIAL TAX OFFICER BEGUM BAZAR CIRCLE HYDERABAD
August 10, 1988
BANDARU SREEDHAR REDDY Vs. STATE OF ANDHRA PRADESH
June 10, 1988
BANK OF BARODA Vs. BANK OF BARODA
April 12, 1988
BANK OF INDIA Vs. VIJAY TRANSPORT
April 27, 1988
BARATAM SATYANARAYANA Vs. BARATAM KANTHARAO
November 29, 1988
BASHEER HUSAIN Vs. GOVERNMERT OF ANDHRA PRADESH
October 11, 1988
BATHULA ANASUYA Vs. BATHULA RAYUDU
August 26, 1988
BERULAL TIWARI Vs. COMMISSIONER OF INCOME TAX
February 29, 1988
BHADRACHALAM PAPERBOARDS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 1988
BHARAT METALS CHIRALA PRAKASAM DIST Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER DS CHIRALA
July 6, 1988
BOLLABHA ARTHO THYADI Vs. GRANDHI KAMARAJU
April 29, 1988
BOMMIDALA BROTHERS LTD Vs. AUTHORITY PAYMENT OF GRATUITY ACT
June 10, 1988
BOYAPATI KOTESWARA RAO Vs. PAPPU VEERANNA
January 18, 1988
BOYINA SAMBA MURTHY and SONS Vs. MANDAL REVENUE OFFICER
July 15, 1988
BRIJ RAJ PERSHAD Vs. SHANTA DEVI
June 10, 1988
C LINGAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 25, 1988
C SUBRAHMANYAM Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES
December 7, 1988
C V RAMANA Vs. COMMISSIONER OF INCOME TAX
August 23, 1988
C VEERUDU Vs. STATE OF ANDHRA PRADESH
June 10, 1988
C. SUBBARAJU Vs. EXECUTIVE COUNCIL, SRI VENKATESWARA UNIVERSITY AND ANOTHER
November 23, 1988
CH SATYANARAYANA Vs. DOCK LABOUR BOARD
October 7, 1988
CH VENKAT ALIAS KOTHA VENKADU Vs. STATE OF ANDHRA PRADESH
December 26, 1988
CHAIRMAN GOVERNING BODY S M V M POLYTECHNIC TANUKU Vs. GOVERNMENT OF ANDHRA PRADESH
April 14, 1988
CHANDAMAMA PRINTING PRESS HYDERABAD PVT LIMITED Vs. STATE OF ANDHRA PRADESH
April 13, 1988
CHELIKANI NAGESWARA RAO Vs. CHELIKANI RAJA MOHAN RAO
November 8, 1988
CHIEF ENGINEER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. K SUBBARAYUDU
February 17, 1988
COASTAL GASES AND CHEMICALS PVT LTD Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VISAKHAPATNAM
November 4, 1988
COLLECTOR OF CUSTOMS MADRAS Vs. UNION CARBIDE INDIA LTD
March 10, 1988
COMMISSIONER AND SPECIAL OFFICER ANAKAPALLI MUNICIPALITY ANAKAPALLI Vs. DIRECTOR OF A P AGRICULTURAL MARKET COMMITTEE
April 25, 1988
COMMISSIONER OF INCOME TAX Vs. KRISHNA BOTTLERS PVT LIMITED
April 29, 1988
COMMISSIONER OF INCOME TAX Vs. BARIUM CHEMICALS LIMITED
June 7, 1988
COMMISSIONER OF INCOME TAX Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED
April 22, 1988
COMMISSIONER OF INCOME TAX Vs. JAGATRAM AHUJA
April 25, 1988
COMMISSIONER OF INCOME TAX Vs. LOHADA J B
April 25, 1988
COMMISSIONER OF INCOME TAX Vs. NAWAB HASHIM JAH
April 13, 1988
COMMISSIONER OF INCOME TAX Vs. ANWAR BEGUM
June 15, 1988
COMMISSIONER OF INCOME TAX Vs. D B R MILLS LIMITED
June 27, 1988
COMMISSIONER OF INCOME TAX Vs. JEYAPORE SUGARS COMPANY LIMITED
June 28, 1988
COMMISSIONER OF INCOME TAX Vs. VIJAYA CHEMICALS
June 28, 1988
COMMISSIONER OF INCOME TAX Vs. ANAKAPALLI CO OPERATIVE MARKETING SOCIETY
June 22, 1988
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
June 22, 1988
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SUGAR FACTORY
July 12, 1988
COMMISSIONER OF INCOME TAX Vs. SILEMAN KHAN MAHABUB KHAN
July 12, 1988
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA JAIN
March 7, 1988
COMMISSIONER OF INCOME TAX Vs. GRANDHI NARAYANA RAO
March 9, 1988
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YAKOOB
March 3, 1988
COMMISSIONER OF INCOME TAX Vs. MOPEDS INDIA LIMITED
March 3, 1988
COMMISSIONER OF INCOME TAX Vs. SUBRAMANYAM C
February 25, 1988
COMMISSIONER OF INCOME TAX Vs. KOHINOOR GLASS FACTORY PRIVATE LIMITED
February 25, 1988
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HATCHERIES P LIMITED
February 29, 1988
COMMISSIONER OF INCOME TAX Vs. LAKSHMAIAH M
March 10, 1988
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVULU V
March 10, 1988
COMMISSIONER OF INCOME TAX Vs. MULKANOOR CO OPERATIVE RURAL BANK LIMITED
March 21, 1988
COMMISSIONER OF INCOME TAX Vs. MADDI SUDARSANAM
March 21, 1988
COMMISSIONER OF INCOME TAX Vs. SHAHZADA BEGUM MRS
March 21, 1988
COMMISSIONER OF INCOME TAX Vs. INVESTIGATION AND SECURITY SERVICE INDIA PRIVATE LIMITED
March 21, 1988
COMMISSIONER OF INCOME TAX Vs. DREDGING CORPORATION OF INDIA
March 22, 1988
COMMISSIONER OF INCOME TAX Vs. ANDHRA BANK LIMITED
February 17, 1988
COMMISSIONER OF INCOME TAX Vs. SEGU HARNATH
February 15, 1988
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS
February 4, 1988
COMMISSIONER OF INCOME TAX Vs. SUPER DRILLERS
February 11, 1988
COMMISSIONER OF INCOME TAX Vs. HYDERABAD SECUNDERABAD FOODGRAINS ASSOCIATION LIMITED
February 11, 1988
COMMISSIONER OF INCOME TAX Vs. C C SUBBARAYUDU
February 11, 1988
COMMISSIONER OF INCOME TAX Vs. PALAKOL CO OP AGRL AND INDUSTRIAL SOCIETY
February 1, 1988
COMMISSIONER OF INCOME TAX Vs. CHITRA KALPA
August 5, 1988
COMMISSIONER OF INCOME TAX Vs. HOTELS ANDHRA PRIVATE LIMITED
August 1, 1988
COMMISSIONER OF INCOME TAX1 Vs. BAKELITE HYLAM LIMITED
February 4, 1988
COMMISSIONER OF WEALTH TAX Vs. CHANDRASEKHARA RAO B
January 20, 1988
CONTROLLER OF ESTATE DUTY Vs. REBALA SUBBARAMI REDDY DECD
April 13, 1988
CONTROLLER OF ESTATE DUTY Vs. ABBAS YAR JUNG
September 5, 1988
COROMANDEL FERTILIZERS LTD Vs. K NARASIMHA MURTHY
October 16, 1988
COROMANDEL FERTILIZERS LTD. Vs. K. NARASIMHA MURTHY
October 14, 1988
CUDDAPAH CO OPERATIVE SUGARS LTD Vs. UNION OF INDIA
July 28, 1988
D HANUMAYYA Vs. G RADHAKRISHNA MURIHY
July 1, 1988
D N B ANNADANA SATRAM Vs. K YAKOBU
June 17, 1988
D RATNAM SETTY Vs. SAMUDRALA NARAYANA SETTY DIED
October 11, 1988
D SATYANARAYANA Vs. N T RAMA RAO
January 2, 1988
D SUJATA Vs. CUSTODIAN OF EVACUEE PROPERTY
August 3, 1988
DADI PEDA NOOKA RAJU AND SONS Vs. STATE OF ANDHRA PRADESH
June 13, 1988
DAULATRAM Vs. INCOME TAX OFFICER
July 18, 1988
DENA BANK Vs. STATE OF ANDHRA PRADESH
February 25, 1988
DESAI BROTHERS Vs. LAKSHMI BAI
April 15, 1988
DHANALAKSHMI STEEL RE-ROLLED MILLS Vs. COMMERCIAL TAX OFFICER FAC MUKTHIARGUNJ CIRCLE HYDERABAD
February 16, 1988
DISTRICT CO OP CENTRAL BANK SHINIOGA Vs. DT CO OPERATIVE CENTRAL BANK KURNOOL
September 5, 1988
DISTRICT COLLECTOR REGISTRAR OF CO OPERATIVE SOCIETIES ANANTAPUR Vs. DISTRICT COLLECTOR REGISTRAR OF CO OPERATIVE SOCIETIES ANANTAPUR
March 9, 1988
DISTRICT TREASURY OFFICER OUNTUS Vs. DISTRICT JUDIEIAL EMPLOYEES ASSOCIATION
September 22, 1988
DITTAKAVI VENKATA NARAYANA Vs. CHENNURI VENKATESWARA RAO
April 25, 1988
DIVISIONAL MANAGER A P FOREST DEVELOPMENT CORPORATION LTD Vs. ASST LABOUR OFFICER BAPATLA
September 12, 1988
DONDAPATI VINODU Vs. B BASWA RAJU
March 14, 1988
DR. FAZAL GHAFOOR Vs. PRINCIPAL, OSMANIA MEDICAL COLLEGE, HYDERABAD AND OTHERS
January 18, 1988
E VIJAYAKUMAR RAO Vs. A SATYANARYANA RAJU
January 28, 1988
EATATE SHRI LAXMANJI MAHARAJ HYDERABAD Vs. A NARSING RAO
August 20, 1988
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPI PRINTS
December 8, 1988
FERRO ALLOYS CORPORATION LTD Vs. STATE OF A P
June 16, 1988
FISHERMEN CO OP SOCIETY Vs. ASSISTANT DIRECTOR
November 4, 1988
FOOD INSPECTOR Vs. D. BUTCHAPPA
September 12, 1988
FOOD INSPECTOR WEST GODAVARI DISTRICT Vs. SK MAHBOOB SAHEB
April 5, 1988
FOOD SPECIALITIES LTD Vs. STATE OF A P
February 17, 1988
G KANTHAYYA Vs. COLLECTOR WARANGAL
June 9, 1988
G KRISHNAJI RAO Vs. B R RAMAIAH
November 21, 1988
G M N V PRASADA RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 29, 1988
G NARAYANA Vs. GOGIKAR KISHANJI
April 19, 1988
G PADMANABHAM Vs. N V C SINGARAYYA
July 28, 1988
G R KRISHHAPPA Vs. R T O KURNOOL
February 18, 1988
G RAMAIAH Vs. AHMED BADRUDDIN
September 2, 1988
G ROSAIAH Vs. C BALARAMI REDDY
March 10, 1988
G SATYANARAYANA FOOD INSPECTOR Vs. VOOLLA MALI BABU
July 21, 1988
G VENKATESWARA RAO Vs. SIR SILK LTD
February 18, 1988
G Y N CHAINULU Vs. DEPOT MANAGER A P S R T C
November 8, 1988
GANESH MEDICAL STORES Vs. GOVERNMENT OF ANDHRA PRADESH
December 28, 1988
GANGISETTI SAVITRAMNA Vs. TELUKUNTA SAROJINI
April 26, 1988
GANGISETTY RAMANAIAH Vs. MIRZA RASOOL BAIG
June 10, 1988
GH RAMANJANEYULU Vs. R NAGURA HAMMA
July 13, 1988
GHANTASALA SESHAMMA Vs. GOLLAPALLI RAJARATNAM
April 18, 1988
GLOBE TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO LTD
September 16, 1988
GOLLI KRISHNAMURTHY AND SONS Vs. COMMERCIAL TAX OFFICER NO IV VIJAYAWADA
April 4, 1988
GORALLA VEERRAJU Vs. GOVT OF A P
October 10, 1988
GOVERNMENT OF ANDHRA PRADESH Vs. ADILAKSHMAMMA
July 13, 1988
GOVT OF A P Vs. V S S HIGH SCHOOL RAMANAGAR VISAKHAPATNAM
December 19, 1988
GOVT OF AP LABOUR EMPLOYMENT AND TECHNICAL EDUCATION Vs. BHADRACHALAM PAPER BOARDS LTD
September 30, 1988
GUDIMETLA NARASIMHA MURTHY Vs. DIRECTOR OF SETTLEMENTS ANDHRA PRADESH
September 6, 1988
H A C PRODUCTS LTD Vs. MOHD ARGOBASI ENTERPRISES
January 18, 1988
HARMMAN COOPERATIVE SUGARS LIMITED Vs. Y CHAKRADHARA RAO
April 14, 1988
HIGH COURT OF A P Vs. GOVERNMENT OF ANDHRA PRADESH
August 25, 1988
HINDUSTAN ZINC LIMITED Vs. REVENUE DIVISIONAL OFFICER
November 17, 1988
HMT BEARINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 14, 1988
HOTEL MANORAMA IN RE Vs. HOTEL MANORAMA IN RE
August 2, 1988
HUSSAIN ALI KHAN Vs. SHIVRAJ
September 11, 1988
I SURYANARAYANA Vs. M MANGARAMA
April 28, 1988
INDER ELECTRICALS Vs. COMMERCIAL TAX OFFICER SULTAN BAZAR HYDERABAD AND TWO ORS
April 13, 1988
INDIA LEAF SPRING MFG COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 29, 1988
INDIAN AIRLINES Vs. A PHILIPS
September 20, 1988
INDIAN BANK MADRAS Vs. G SURYANARAYANAMURTHY
January 1, 1988
INDIAN BANKBANK OF BARODA Vs. DATTA VENKATA CHINNA KRISHNA RAJUREDNAM NAGABAYA DEVI
June 28, 1988
INDIAN CABLE CO Vs. DIVAKAR M and N HOME
April 8, 1988
INDIAN OILS AND FERTILISERS CORPORTION Vs. COMR OF COM TAXES
July 1, 1988
INSULATIONS AND PLASTICS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 25, 1988
INTERNATIONAL PACKAGING INDUSTRIES Vs. STATE OF ANDHRA PRADESH
June 27, 1988
ISLAMIA ARABIC COLLEGE Vs. SHANTA BAI
March 30, 1988
J AND J DECHANE Vs. COMMISSIONER OF INCOME TAX
February 24, 1988
JADHAVJEE LALJEE Vs. STATE OF ANDHRA PRADESH
April 25, 1988
JAGANNADHA BALDWA Vs. STATE OF ANDHRA PRADESH
March 30, 1988
JAINPANIVARI DHARMASATRAM Vs. K SANJEEVAMMA
June 20, 1988
JAWAHARLAL DAIMA and CO Vs. CHINTA CHITTEMMA
October 26, 1988
JUDL CLASS IV EMPLOYEES ASSN Vs. DT JUDGE
August 16, 1988
JYOTHI CHELLARAM SMT LATE Vs. COMMISSIONER OF INCOME TAX
March 11, 1988
K ANJANEYULU Vs. COLLECTOR EXCISE HYDERABAD
March 10, 1988
K ANNAPURANAMMA Vs. P KOTESWARA RAO
July 11, 1988
K ASHOK KUMAR Vs. UNIVERSITY OF HEALTH SEIENCES
August 9, 1988
K C PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1988
K JAGADESHWAR REDDY Vs. MANAGER ANDHRA BANK
February 4, 1988
K KRISHNA REDDY Vs. SYED AMEENABIBI
November 18, 1988
K LINGAIAH Vs. KODANDARAMASWAMIVARI TEMPLE
June 30, 1988
K MALLAIAH Vs. RAMULU
October 13, 1988
K NARAYANA Vs. GOVT OF A P
April 4, 1988
K OBUL REDDY Vs. V NAGAIAH
August 17, 1988
K RAJARANI Vs. CHINTALA VENKAIAH
December 28, 1988
K RAMULU Vs. STATE OF A P
April 4, 1988
K SEETHARAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
September 19, 1988
K SIDDHI RAMMAPPA Vs. AGRICULTURAL MARKET COMMITTEE HYDERABAD
August 23, 1988
K SIVARAMAIAH Vs. SPECIAL DEPUTY COLLECTOR URBAN CUDDAPAH
November 23, 1988
K SUBRAMANYAM Vs. COMMERCIAL TAX OFFICER KADIRI ANANTAPUR DIST
January 21, 1988
K SURESH Vs. STATE OF ANDHRA PRADESH
April 19, 1988
K SURYANARAYANA Vs. STATE BANK OF INDIA
July 14, 1988
K SURYANARAYANA REDDY Vs. C CHELLAYYAMMA
August 30, 1988
K V R IYYANGAR Vs. STATE OF A P
February 5, 1988
K V R LYYANGAR Vs. STATE OF ANDHRA PRADESH
February 12, 1988
K.L. MHALSEKAR Vs. OSMANIA UNIVERSITY BY ITS REGISTRAR & ANR.
September 22, 1988
KALASAPATHI OBAIAH Vs. TONDERMALLA VEUKATAMMA
April 26, 1988
KANDASWAMY GOUNDER AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES
March 3, 1988
KATRAGADDA ELECTRONICS P LTD Vs. STATE OF A P
February 24, 1988
KAY BEE ENTERPRISES MADRAS Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY CUDDAPAH
December 13, 1988
KHAJA MOINUDDIN AND ANOTHER Vs. A.P. AGRICULTURE UNIVERSITY AND OTHERS
July 13, 1988
KHANDELWAL FERRO ALLOYS LIMITED Vs. STATE OF A P
June 16, 1988
KODURU BHASKARA RAO AND KUNTAMALLA BUCHI RAYUDU Vs. COMMERCIAL TAX OFFICER NIDADAVOLU WEST GODAWARI DISTRICT
April 26, 1988
KONAL SUBHAMANI Vs. GOVERNMENT OF ANDHRA PRADESH
December 16, 1988
KONDAMMA Vs. JOINT COLLECTOR ANANTAPUR
July 20, 1988
KOVVURI SATHI REDDY Vs. NALLA CHANDRA RAO
November 3, 1988
KOWTHA BUSINESS SYNDICATE PVT LIMITED Vs. BEEHIVE ENGINEERING AND ALLIED INDUSTRIES P LIMITED
March 3, 1988
LAKSHMI JEWELLERY Vs. COMMISSIONER OF INCOME TAX
February 3, 1988
LAKSHMI STARCH LTD Vs. GOVERNMENT OF ANDHRA PRADESH
June 20, 1988
LALCHAND SURANA Vs. HYDERABAD VANASPATHI LTD
March 11, 1988
LUSY SAROJINI Vs. SPECIAL OFFICER
June 21, 1988
M BALASUBRAMANYAM Vs. Y SUBBA RAO
February 11, 1988
M P LTD Vs. INSPECTOR OF POLICE V C C S D MAHBOOBNAGAR
July 4, 1988
M PARAMASIVAM Vs. FOOD CORPN
March 29, 1988
M PULLAIAH Vs. B THIMMA REDDY
August 29, 1988
M R KRISHNAMURTHY Vs. K L PATTAMMAL
December 1, 1988
M S SURYANARAYANA IYER Vs. SYNDICATE BANK NELLOR
June 23, 1988
M SAKUNTALA RAI Vs. GORLE SURYANARAYANA NAIDU
October 14, 1988
M SUBBARAJU Vs. STATE OF ANDHRA PRADESH
February 10, 1988
M VENKATESHAM Vs. C O E OSMANIA UNIVERSITY
January 29, 1988
M VENKATESWARLU Vs. SLATE OF ANDHRA PRADESH
December 6, 1988
M. JAYARAJU Vs. THE CHAIRMAN
November 29, 1988
M. PRABHAKARA RAO Vs. THE SUB
March 1, 1988
MACHILIPATNAM CENTRAL CONSUMERS CO-OPERATIVE STORES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
March 1, 1988
MANIKYAMMA Vs. DISTRICT REVENUE OFFICER MAHABUBNAGAR
August 2, 1988
MANNEPALLI P A C S Vs. TUMU KAMA REDDY
October 28, 1988
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH
July 15, 1988
MIR SHAFIUDDIII Vs. A P WAKF BOARD
October 27, 1988
MISRIMAL AMRUTLAL AND COMPANY Vs. STATE OF A P
February 9, 1988
MOHAMMAD IBRAHIM Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 1988
MOHAMMAD ZAFARULLAH KHAN Vs. YASMEEN
April 27, 1988
MOHD OHOUSE Vs. GOVT OF A P
September 9, 1988
MOHD SHABEER ALI Vs. A P STATE ROAD TRANSPORT CORPORATION
November 24, 1988
MOHD TOUFIQ Vs. GENERAL MANAGER APSRTC HYDERABAD
August 31, 1988
N ANANTHA CHARY Vs. HANUMAN TEMPLE COMMITTEE
February 11, 1988
N B RAO Vs. GOVT OF A P
September 19, 1988
N NARSAIAH Vs. ADDITIONAL DIST JUDGE
August 31, 1988
N RAJAMANI Vs. P SEETHA
January 25, 1988
N SATYANARAYANA Vs. M VENKATA BALA
August 24, 1988
N T P C LTD Vs. BHANU CONSTRUCTION CO P LTD
August 8, 1988
N. SAI SUBRAHMANYAM Vs. WARNER HINDUSTAN LTD.
April 29, 1988
NAGABANDI MALLAIAH Vs. STATE OF A P
March 30, 1988
NAGARAJU AND BRORS Vs. STATE OF A P
March 2, 1988
NAINARAM ADAJI CHOWDARY Vs. STATE OF ANDHRA PRADESH
December 22, 1988
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. COMMERCIAL TAX OFFICER NO IV VIJAYAWADA
April 7, 1988
NELLIMERLA JUTE MILLS Vs. MAHAVEER RICE MILLS
July 13, 1988
NEW INDIA ASSURANCE CO. LTD Vs. S. RAMULAMMA
December 15, 1988
NEW KALKURA Vs. A P STATE ELECTRICITY BOARD
February 3, 1988
NULLIMARLA JUTE MILLS CO LTD Vs. SREE MAHAVEER RICE AND OIL MILLS
July 13, 1988
O K VIJAYA KUMAR Vs. A P P S C
August 26, 1988
OSMANIA UNIVERSITY Vs. MOHAMMAD R A HUMAYUN
July 27, 1988
P AILAMMA Vs. T ZEDSON
June 23, 1988
P ANIL KUMAR Vs. JOINT COLLECTOR D B
April 4, 1988
P B VIJAYAKUMAR Vs. GOVERNMENT OF A P
November 18, 1988
P BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH
October 27, 1988
P BIKSHAPATHI Vs. STATE OF A P
October 2, 1988
P C SRINIVASULU CHETTY AND SONS CO Vs. STATE OF ANDHRA PRADESH
February 11, 1988
P CHENGAL REDDY Vs. STATE OF ANDHRA PRADESH
August 31, 1988
P KONDAL REDDY Vs. DISTRICT COLLECTOR PANCHAYAT WING WARANGAL
June 17, 1988
P NARASAIAH Vs. P RAJA REDDY
April 29, 1988
P PARAMESWAR YADAV Vs. GOVERNMENT OF ANDHRA PRADESH
December 19, 1988
P RAGHAVAIAH Vs. COMMERCIAL TAX OFFICER INT VIJAYAWADA
April 4, 1988
P RAJESWAR Vs. STATE OF ANDHRA PRADESH
November 22, 1988
P RAM SHAH Vs. STATE OF ANDHRA PRADESH
February 15, 1988
P RAMACHANDRA RAO Vs. G JANGAIAH
June 29, 1988
P SATYANARAYANA Vs. STATE BANK OF HYDERABAD
April 18, 1988
P SATYANARAYANA Vs. P VENKATA RAO
March 2, 1988
P SESHADITYA MURTHY Vs. DISTRICT MEDICAL AND HEALTH OFFICER
February 24, 1988
P SRI DEVI Vs. UNIVERSITY OF HEALTH SCIENCES
April 4, 1988
P V CHALAPATHI Vs. T SUBBA REDDY
December 26, 1988
P V KRISHNA SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
December 21, 1988
P V PAVITHRAN Vs. STATE OF ANDHRA PRADESH
July 29, 1988
P VENKATAMUNI REDDY Vs. GOVT OF A P
February 4, 1988
P. SATYANARAYANA Vs. DISCIPLINARY AUTHORITY AND MANAGING DIRECTOR, STATE BANK OF HYDERABAD, HYDERABAD AND ANR.
April 18, 1988
PADALA VEERA VENKATA SATYANARAYANA REDDY Vs. DISTRICT COLLECTOR KAKINADA
October 26, 1988
PALA NARAYANA Vs. MUNUKUNTLA PULLAIAH DIED
October 31, 1988
PALAKOLE CO OP SUGARS LTD Vs. P N RAJU
April 26, 1988
PANAMA PETROLIEUM PRODUCTS Vs. APPELLATE DEPUTY COMMISSIONER CT
August 12, 1988
PANJALA RAJAIAH Vs. MAMIDI MANIKYA
March 31, 1988
PATEGAR LINGA RAJU Vs. AGISAM VEERAPPA
August 5, 1988
PAVULURI RAMAIAH Vs. STATE OF ANDHRA PRADESH
December 19, 1988
PELLAKURU SYAMALAMMA Vs. PELLAKURU SAMBAIAH
March 29, 1988
POLICE UNIFORM PRODUCTION CENTRE Vs. D G AND I G OF POLICE
August 12, 1988
PRAKASH ENTERPRISES Vs. COMMERCIAL TAX OFFICER GOWLIGUDA HYDERABAD
February 24, 1988
PRASAD (K.S.R ) AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH (REPRESENTED BY ITS SECRETARY, LABOUR, EMPLOYMENT, NUTRITION AND TECHNICAL EDUCATION DEPARTMENT)
December 16, 1988
PRIMARY AGRL DEV BANK Vs. AGRO PUMPSETS and IMPLEMENTS LTD
November 28, 1988
PRINCIPAL SECRETARY TO GOVERNMENT HOUSING MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT Vs. CHIKALA ADILAKSHMAMMA
July 13, 1988
PUBLIC PROSECUTOR Vs. MOHD. EQBAL
August 23, 1988
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MOHD KAMALUDDIN
July 15, 1988
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. MD ANWARUDDIN SIDDIQUI
March 22, 1988
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BUDDE SUDHAKAR
March 9, 1988
R F S JUNIOR COLLEGE Vs. R V IYER
September 26, 1988
R K GUPTA MANAGING DIRECTOR NAYA STRAP LTD Vs. SARTAJ KARAN
December 30, 1988
R P S JUNIOR COLLEGE MYDUKUR Vs. R VAIDYANATHA IYER
September 26, 1988
R RANGA RAO Vs. ANNAPURNA SATRAM
June 9, 1988
R VENKATARAMANA Vs. DEPUTY COMMR ENDOWMENT
November 11, 1988
R VENUGOPAL Vs. DISTRICT COLLECTOR MEDAK
March 2, 1988
RADHIKA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 13, 1988
RAJAHMUNDRY SWEET MEAT SHOPS ASSOCIATION Vs. ASSISTANT COMMERCIAL TAX OFFICER RAJAHMUNDRY
February 12, 1988
RAMA RAO T Vs. INCOME TAX OFFICER
January 27, 1988
RAMACHANDRA RAO P Vs. JANGAIAH G
June 28, 1988
RAMAKRISHNA RICE DECORTICATOR MILL Vs. GOVERNMENT OF INDIA
June 7, 1988
RAMAPPALA NAIDU Vs. JOINT COLLECTOR
October 27, 1988
RANGA SADANANDAM Vs. S NARASIMHACHARY
July 19, 1988
RANGINENI CHENCHU NAIDU Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE CHITTOOR SRI C VISWANATH
October 6, 1988
RAPHAEL PHARMACEUTICALS Vs. SUPERINTENDENT OF DISTILLERIES
June 14, 1988
RASHTRIYA CHEMICALS AND FERTILISERS LTD Vs. STATE OF ANDHRA PRADESH
July 5, 1988
RAVI AGENCIES Vs. STATE OF ANDHRA PRADESH
March 7, 1988
RAVI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
March 29, 1988
RAYAVARAPU PALAKONDAIAH Vs. REVENUE DIVISIONAL OFFICER CUDDAPAH
March 9, 1988
REGISTRAR UNIVERSITY OF HEALTH SCIENCES GUNADALA VIJAYAWADA Vs. MOHD ISHAQ
April 29, 1988
RENUKA DR D Vs. COMMISSIONER OF WEALTH TAX
July 29, 1988
REVENUE DIVISIONAL OFFICER CUDDAPAH CUM LAND ACQUISITION OFFICER CUDDAPAH Vs. S RAMACHANDRAIAH
March 7, 1988
S A G PURSBAT RAO Vs. VIJAYAMMA
February 8, 1988
S ATMA SINGH Vs. NTP CORPN LTD
June 13, 1988
S GOPAL REDDY Vs. UNION OF INDIA
April 27, 1988
S M KIRAN PASHA Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 1988
S N A NAZARETH Vs. BAR COUNCIL OF THE STATE OF A P
September 8, 1988
S SRINIVAS RAO Vs. HIGH COURT OF ANDHRA PRADESH
August 19, 1988
S THIPPASWAMI Vs. VANAJAMMA
August 2, 1988
S. BALASUNDARAM Vs. ADMINISTRATIVE STAFF COLLEGE OF INDIA REP. BY ITS REGISTRAR AND SECRETARY, HYDERABAD
July 15, 1988
SAKTI ENGINEERING COMPANY Vs. STATE OF ANDHRA PRADESH
February 15, 1988
SAMANTHULA NAGESWARAMMA Vs. MANDA MANIKAYM CHOULTRY ELURU
November 11, 1988
SAMUDRALA PEDDA SUBBAIAH SASTRY Vs. JOINT COMMIESIONER ENDOWMENTS
June 8, 1988
SATYANARAYANA Vs. DOCK LABOUR BOARD VISAKHAPATNAM
October 7, 1988
SECRETARY PRIMARY AGRICULTURAL DEVELOPMENT BANK LTD Vs. AGRO PUMPSETS AND IMPLEMENTS LTD
November 28, 1988
SHAIK ALI Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
July 11, 1988
SHAIK FAREED SAHIB Vs. ADILABAD MUNICIPALITY
October 7, 1988
SHAIK IMAM BEE Vs. O F and G INSURANCE CO
February 23, 1988
SHAIK IMAM BI Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY
February 13, 1988
SHAIK KHAJA HUSSAIN Vs. AKTAR MOHAMMAD HUSSAIN
January 28, 1988
SHAIK KHASIM SAHEB Vs. V R BABU
April 18, 1988
SHIVA RAJ MOTHERS Vs. VIGILANCE CELL CIVIL SUPPLIES P S HYD DISTRICT
January 20, 1988
SIKANDAR SIDDIQUI Vs. STATE OF ANDHRA PRADESH
July 5, 1988
SINGARENI COLLIERIES CIVIL CONTRACTORS ASSOCIATION Vs. SINGARENI COLLIERIES CO LTD
September 23, 1988
SIRAJUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH
April 26, 1988
SMT. NARYANAM RAJAMANI Vs. SMT. P. SEETHA AND OTHERS
January 25, 1988
SOUTH INDIA AGENCIES Vs. THE STATE OF ANDHRA PRADESH
June 29, 1988
SOUTHERN STEEL LTD Vs. CENTRAL GOVERNMENT
April 6, 1988
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT NO IV SOMESELA PROJECT RAJAMPET Vs. C VENKATASUBBA REDDY MOTHERS
April 19, 1988
SPONGE IRON INDIA LTD Vs. ANDHRA STEEL CORPORATION
June 16, 1988
SPONGE IRON INDIA LTD Vs. NEELIMA STEELS LTD
November 11, 1988
SREE RAYALASEEMA PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH
March 10, 1988
SRI GANESH COCONUT COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER II VIZIANAGARAM
April 11, 1988
SRI GANESH TRADING COMPANY Vs. STATE OF A P
March 29, 1988
SRIGOPAL Vs. SPECIAL CTO EVASION WARANGAL
January 28, 1988
SRIKAKOLLU SUBBA RAO AND CO Vs. UNION OF INDIA
March 3, 1988
SRINIVASA GOUD Vs. DEPUTY COMR OF EXCISE
July 4, 1988
SRINIVASA PITTI AND SONS Vs. COMMISSIONER OF INCOME TAX
February 24, 1988
SRINIVASULU Vs. CHAIRMAN OF TRIBUNAL UNDER LAND GRABBING ACT
June 15, 1988
STATE Vs. V KRISHNAIAH NAIDU
November 15, 1988
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
March 9, 1988
STATE OF A P Vs. R V RAJARAM
March 16, 1988
STATE OF A P Vs. BRITE POULTRY FARM
March 31, 1988
STATE OF A P Vs. RANKA CABLES PVT LTD
June 16, 1988
STATE OF A P Vs. RAMA KRISHNA INDUSTRIES
June 13, 1988
STATE OF A P Vs. A R K INDUSTRIES
June 15, 1988
STATE OF A P Vs. POWER AND INDUSTRIAL EQUIPMENT AND ACCESSORIES
June 15, 1988
STATE OF A P Vs. DHANALAKSHMI RICE MILL
June 15, 1988
STATE OF A P Vs. MAYUR CRYSTAL PALACE
June 23, 1988
STATE OF A P Vs. A P PAPER MILLS LIMITED
June 20, 1988
STATE OF A P Vs. SYNTIC FIBRE AND FABRICS
July 5, 1988
STATE OF A P Vs. V V RAMA RAO AND COMPANY
June 8, 1988
STATE OF A P Vs. GOODYEAR INDIA LTD
June 9, 1988
STATE OF A P Vs. THOLASI PANDURANGAIAHCHETTY
August 16, 1988
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 17, 1988
STATE OF ANDHRA PRADESH Vs. BHRAMARAMBA MALLIKARJUNA SWAMY DEVASTHANAM
August 5, 1988
STATE OF ANDHRA PRADESH Vs. DOLTON PRESS
June 9, 1988
STATE OF ANDHRA PRADESH Vs. DUNLOP INDIA LIMITED
June 13, 1988
STATE OF ANDHRA PRADESH Vs. INDIAN MEDICINE SALES HOUSE
June 13, 1988
STATE OF ANDHRA PRADESH Vs. MOHD BASHEER AND COMPANY
July 5, 1988
STATE OF ANDHRA PRADESH Vs. DHANALAKSHMI GENERAL STORES
June 23, 1988
STATE OF ANDHRA PRADESH Vs. BAZAR INDUSTRIES
June 23, 1988
STATE OF ANDHRA PRADESH Vs. INTERNATIONAL PACKAGING INDUSTRY
June 16, 1988
STATE OF ANDHRA PRADESH Vs. VENKATESHWARA ROLLER AND FLOUR MILL
March 31, 1988
STATE OF ANDHRA PRADESH Vs. VOGIREDDY VENKATAREDDY AND COMPANY
March 28, 1988
STATE OF ANDHRA PRADESH Vs. BAJAJ BRORS
March 29, 1988
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH HOUSING BOARD
February 17, 1988
STATE OF ANDHRA PRADESH Vs. MOHAMMAD JAMAL AND COMPANY
February 9, 1988
STATE OF ANDHRA PRADESH Vs. CHOWDARY BRORS
February 10, 1988
STATE OF AP Vs. S SHIVRAJ REDDY
February 3, 1988
SULOCHANAMMA R Vs. UNION OF INDIA
February 10, 1988
SUPER SPINNING MILLS Vs. SUPT ENGINEER
October 5, 1988
SUPERINTENDING ENGINEER TLC DIVISION APSEB COOPERATIVE COLONY CUDDAPAH Vs. P RAMANA REDDI
January 20, 1988
SURESH KUMAR AGARWAL Vs. COLLECTOR, CUSTOMS, MADRAS
April 23, 1988
SURESHCHANDRA SRI GOPAL WHOLESALE SUGAR KHANDASARI MERCHANT and COMMISSION AGENT Vs. UNION OF INDIA
September 21, 1988
SWADESHI KHANDASARI UDYOG Vs. STATE OF A P
June 13, 1988
SYED BRORS Vs. C T O VI VIJAYAWADA
February 4, 1988
T MALLIKARJUNARAO Vs. A RADHAKRISHNA MURTHY
January 20, 1988
T PANDURANGAM Vs. GOVERNMENT OF ANDHRA PRADESH
July 20, 1988
T RADHA BAI Vs. FOOD CORPN OF INDIA
July 22, 1988
T STINIVASULU REDDY Vs. C GOVARDHANA NAIDU
August 24, 1988
TAPAN KUMAR Vs. CONVENER A P UNIVERSITY VISAKHAPATNAM
February 26, 1988
THANDA SURAIAH Vs. THANDA SHARADA
September 21, 1988
TORSON PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1988
TRANSWORLD S S I PVT LTD Vs. HARWAN I AND T PVT LTD
October 25, 1988
TRANSWORLD SHIPPING SERVICE INDIA PVT LTD Vs. HARWAN INVESTMENT AND TRADING PVT LTD
October 5, 1988
TUNGABHADHRA MACHINERY AND TOOLS LTD Vs. UNION OF INDIA
March 16, 1988
U FOAM PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 22, 1988
UNHABULAS P LTD Vs. DRUG CONTROL ADMINISTRATION
February 22, 1988
UNION BANK OF INDIA Vs. P KRISHNAIAH
March 3, 1988
UNION BANK OF INDIA Vs. MANNAM CHINA ANKAIAH AND OTHERS
June 27, 1988
UNION BANK OF INDIA Vs. JOGI MOHAN RAO
November 17, 1988
UNION BANK OF INDIA VIJAYAWADA Vs. J MOHAN RAO
January 17, 1988
UNION OF INDIA Vs. SOHOUN CONSTRUCTIONS
December 22, 1988
UNITED STEEL AND ALLIED INDUSTRIES Vs. STATE OF ANDHRA PRADESH
March 28, 1988
UNIVERSAL OXYGEN COMPANY Vs. A P HOUSING BOARD
October 6, 1988
V LAKSHMA REDDY Vs. LAKKAVARAM SRI LAKSHMI L S C C SOCIETY
December 27, 1988
V NAGABHUSHANAM Vs. STATE OF AP
April 13, 1988
V NAGABHUSHANAMMA Vs. BUGGA MUTT TIRUPATI
August 26, 1988
V NEELAVENI Vs. V VENKATESHWAR RAO
August 12, 1988
V PEDDA VENKATESWARLU Vs. DEPUTY REGISTRAR CO OP SOC
March 21, 1988
V RATNAIAH Vs. K LAKSHMAIAH
March 7, 1988
V V GURAVIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 20, 1988
V V NARAYANA MURTHY Vs. C RADHAKRISHNA GUPTA
April 11, 1988
V VEERAIAH Vs. MARGADARSI CHIT FUND P LTD
October 6, 1988
VADLAPUTI TRADERS Vs. STATE OF A P
June 15, 1988
VAITLA SATYANARAYANA Vs. VAITLA SATYAVATHI
October 28, 1988
VARLA KA KRISHNA Vs. STATE OF A P
October 4, 1988
VATRAPU LAKSHMA REDDY Vs. PERSON IN CHARGE OF LAKKAVARAM SHRI LAKSHMI LARGE SEIZED CO OP CREDIT SOC
December 27, 1988
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 15, 1988
VEDPRAKASH Vs. OSMANIA UNIVERSITY
November 23, 1988
VEERULU Vs. STATE OF ANDHRA PRADESH
June 10, 1988
VELPURI BASAVAIAH Vs. NAGAM SUBBA RAO
August 8, 1988
VEMULA ROSAIAH Vs. P SUBRAHMANYAM
July 8, 1988
VENKATA NARAYANA Vs. VENKATESWARA RAO
April 25, 1988
VENKATA SUBBAIAH CHETTY AND SONS V C Vs. COMMISSIONER OF INCOME TAX
January 21, 1988
VIJAYA MEMORIAL EDN ASSN Vs. STATE OF ANDHRA PRADESH
September 8, 1988
VIJAYA RAM Vs. LABOUR COURT
March 2, 1988
VIJAYALAKSHMI AND CO Vs. STATE OF ANDHRA PRADESH
April 15, 1988
VILLAGE CHEVELIA MANDAL R R DIST Vs. SUPERINTENDENT OF EXCISE RANGAREDDY DISTRICT
February 9, 1988
VINAYAK BEER AND WINE STORES Vs. COMMERCIAL TAX OFFICER, NARAYANAGUDA CIRCLE, HYDERABAD
August 3, 1988
VINOD SOLVENT EXTRACTS PVT LTD Vs. STATE OF ANDHRA PRADESH
August 1, 1988
VISAKHA AUTO RICKSHAW SANGAM Vs. STATE OF ANDHRA PRADESH
February 8, 1988
VISHAL BEER AND WINES Vs. COMMERCIAL TAX OFFICER, TIRUPATHI
September 29, 1988
WHOLESALE FOOD GRAINS DEALERS ASSOCIATION HINDUPUR Vs. STATE OF ANDHRA PRADESH
December 13, 1988
WING COMMANDER V R RAJU I A F Vs. MANAGEMENT COMMITTEE BHARATIYA VIDYA BHAVAN PUBLIC SCHOOL JUBILEE HILLS HYDERABAD
September 23, 1988
Y KRISHNA REDDY Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P HYDERABAD
March 29, 1988
Y MANGATAYARU Vs. Y SESHAVATARAM
October 14, 1988
Y RAMASWAMY Vs. A VEERABHADRA RAO
December 1, 1988
Y S RAJA REDDY Vs. A P MINING CORPN
July 22, 1988
Y V NARASIMHA SARMA Vs. S APPALA RAJU
December 5, 1988
Y VARALAKSHMI Vs. Y KANAKA DURGA PRASAD
August 3, 1988
Y VARALAKSHMI Vs. M NAGESWARA RAO
January 20, 1988
ZIPPER ASSOCIATION OF INDIA Vs. GOVERNMENT OF INDIA
September 19, 1988