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Case Index
Title
Date
A K SUKHEJA Vs. INDIAN INSTITUTE OR TECHNOLOGY
January 3, 1988
A N PAREEKH Vs. N H NAQVI
February 8, 1988
ABDUL REHMAN JUMAKHAN Vs. UNION OF INDIA
May 19, 1988
AHMED RAZA Vs. UNION OF INDIA
September 5, 1988
AIRTEX PRODUCTS INC Vs. MUNSHI RAM GUPTA AND DAL CHAND GUPTA
August 10, 1988
AJIT SINGH Vs. MADAN JHA DELHI COOP TRIBUNAL
September 23, 1988
AKHIL CHIT AND FINANCE PRIVATE LIMITED Vs. RAMDUTT SHARMA
July 6, 1988
AMIRRUDDIN Vs. STATE DELHI
November 22, 1988
ANAND SARUP SHARMA Vs. P P KHURANA
September 28, 1988
ANAND SWARUP MALIK Vs. MUNICIPAL CORPORATION OF DELHI
August 25, 1988
ANDREW SIMON KING Vs. UNION OF INDIA
July 5, 1988
ANIL FOOD INDUSTRIES Vs. ALKA FOOD INDUSTRIES
November 30, 1988
ANIL SHARMA Vs. UNION OF INDIA
September 27, 1988
ANJALI SHARMA Vs. COUNCIL FOR THE INDIAN SCHOOL OF CERTIFICATE EXAMINATION
September 19, 1988
ANSAR AHMAD Vs. STATE
January 14, 1988
ARJUN SINGH S Vs. COMMISSIONER OF WEALTH TAX
July 26, 1988
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. ENGINEERING PROJECTS INDIA LIMITED
January 1, 1988
ASHA DASS Vs. DUNLOP INDIA LIMITED
July 13, 1988
ASHOK GUPTA Vs. UNION OF INDIA
June 10, 1988
ASHOK KUMAR Vs. DELHI ADMINISTRATION
February 12, 1988
ASHOK KUMAR Vs. STATE
November 29, 1988
ASHOK KUMAR BHATNAGAR Vs. SHABNAM BHATNAGAR
October 5, 1988
ASHOK KUMAR JAGGI Vs. UNION OF INDIA
April 18, 1988
ASHOK SOLOMAN Vs. STATE OF DELHI
September 13, 1988
ASHRAFI DEVI Vs. GANGA SAHAI KISHAN LAL
July 12, 1988
ATTAR SINGH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 1988
AVINASH CHANDER MEHRA Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 11, 1988
AZIZ AHMED Vs. UNION OF INDIA
October 3, 1988
B C MODY EXPORT PRIVATE LIMITED Vs. UNION OF INDIA
May 23, 1988
B R GUPTA Vs. UNION OF INDIA
November 18, 1988
B R GUPTA Vs. UNION OF INDIA
October 14, 1988
BABU LAL Vs. SATYA NARAIN
May 24, 1988
BABU LAL Vs. TILAK KUMAR
January 13, 1988
BALAJI LAMINATING WORKS Vs. J R MALIK
February 9, 1988
BALBIR KUMAR Vs. UNION OF INDIA
August 22, 1988
BALDEV RAJ GANDOK Vs. KISHAN SINGH PASRICHA
November 1, 1988
BALDEV SINGH Vs. STATE
December 19, 1988
BALDEV SINGH Vs. DURGA PRASAD
December 21, 1988
BALLARPUR INDUSTRIES LIMITED Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION MRTP COMMISSION
September 16, 1988
BANARASI DASS BHANDARI Vs. UNION OF INDIA
May 17, 1988
BANARSI DASS Vs. SHAKUNTALA
September 12, 1988
BANNETT COLEMAN AND COMPANY LIMITED Vs. PRESIDING OFFICER
April 4, 1988
BANWARI LAL JHUNJHUNWALA Vs. UNION OF INDIA
August 12, 1988
BARIKAD ABDUL RAHIMAN Vs. UNION OF INDIA
April 11, 1988
BASUDEV BANIK Vs. UNION OF INDIA
December 15, 1988
BHARAT CHAND DIWALI Vs. UNION OF INDIA
January 18, 1988
BHARAT STEEL TUBES LIMITED Vs. RAM PIARI SETHI
October 24, 1988
BHARTU Vs. UNION OF INDIA
December 2, 1988
BHUPENDRA AMRATLAL MEHTA Vs. UNION OF INDIA
July 29, 1988
BIRLA JUTE AND INDUSTRIES LIMITED Vs. UNION OF INDIA
November 16, 1988
BLUE STAR LIMITED Vs. SIDWAL REFRIGERATION INDUSTRIES PRIVATE LIMITED
September 26, 1988
BOMBAY OIL INDUSTRIES PRIVATE LIMITED Vs. BALLARPUR INDUSTRIES LIMITED
March 21, 1988
BRIJ NARAIN Vs. UNION OF INDIA
July 15, 1988
BRIJ PAL Vs. STATE
September 23, 1988
BUSH BOAKE ALLEN INDIA LIMITED Vs. RED CLUB PRODUCTS CORPORATION
April 28, 1988
C K OHD YAHYE Vs. DIRECTOR OF ENFORCEMENT
December 5, 1988
C L SURI Vs. UNION OF INDIA
May 4, 1988
C LYALL AND CO Vs. UNION OF INDIA
November 8, 1988
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES
May 13, 1988
CANARA BANK R K PURAM NEW DELHI Vs. SANJEEV ENTERPRISES
April 25, 1988
CAPITAL PLASTIC INDUSTRIES Vs. KAPPY PLASTIC INDUSTRIES
May 21, 1988
CENTRAL DISTILLERY AND BREWERIES LIMITED Vs. UNION OF INDIA
May 19, 1988
CHAMELI Vs. COMMISSIONER OF POLICE
August 17, 1988
CHAND Vs. STATE OF DELHI
January 5, 1988
CHANDER Vs. MAUJI
September 28, 1988
CHANDER KANTA Vs. HANS KUMAR ABD ANR
April 7, 1988
CHANDER SHEKHAR Vs. STATE
May 13, 1988
CHANDRO DEVI Vs. JIT SINGH
April 14, 1988
CHAURASIA TOBACCO CO Vs. BHAGWAN DASS
April 27, 1988
CHHANGA RAM Vs. PRABHA RANI
August 16, 1988
CHITTRANJAN MITRA Vs. UNION OF INDIA
July 7, 1988
CO OPERATIVE STORE LTD Vs. VED PRAKASH BHAMBRI
April 19, 1988
COMMISSIONER OF INCOME TAX Vs. CHAWLA M
April 12, 1988
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
April 18, 1988
COMMISSIONER OF INCOME TAX Vs. ESCORTS EMPLOYEES WELFARE TRUST
January 7, 1988
COMMISSIONER OF INCOME TAX Vs. AMMONIA SUPPLIES CORPORATION LIMITED
August 19, 1988
COMMISSIONER OF INCOME TAX Vs. B K OIL TRADERS
September 29, 1988
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED
October 11, 1988
COMMISSIONER OF INCOME TAX Vs. BASTI SUGAR MILLS COMPANY LIMITED
December 9, 1988
COMMISSIONER OF INCOME TAX Vs. GULRAJ EDUCATIONAL TRUST
December 20, 1988
COMPETENT CONSTRUCTION COMPANY Vs. STATE OF HIMACHAL PRADESH
July 6, 1988
COOPETATIVE STORE LIMITED Vs. K S KHURANA
September 22, 1988
COX AND KINGS AGENTS LIMITED Vs. CHANDER MALHOTRA
January 1, 1988
CREATIVE HANDICRAFTS Vs. SADANA ELECTRIC COMPANY
July 19, 1988
D C M LIMITED Vs. UNION OF INDIA
July 22, 1988
D K SHARMA Vs. STATE
September 20, 1988
D M C STAFF COOPERATIVE HOUSE BUILDING SOCIETY Vs. SHANTI SINGH
April 12, 1988
D T CS Vs. RATTAN CHAND
November 17, 1988
DAL CHAND Vs. STATE
October 4, 1988
DALAM CHAND TEJMAL BAID Vs. UNION OF INDIA
May 24, 1988
DARSHAN GARG Vs. KISHAN DAS
July 22, 1988
DEEPAK KUMAR Vs. VINOD KUMAR
January 4, 1988
DEPAK CHOPRA Vs. STATE OF DELHI
April 21, 1988
DEVENDER LAL THANJEE Vs. DELHI DEVELOPMENT AUTHORITY
July 13, 1988
DEVI CHARAN Vs. STATE
January 6, 1988
DHAN KUMAR Vs. MUSADDI LAL JAIN
July 6, 1988
DHARAM DEV Vs. UNION OF INDIA
May 17, 1988
DHARAM VEER Vs. UNION OF INDIA
August 17, 1988
DHARMA PRATISHTHAN Vs. B MANDAL
May 26, 1988
DHIR SINGH Vs. STATE DELHI ADMINISTRATION
July 7, 1988
DIL BAHADUR ALIAS BAHADAR Vs. STATE DELHI ADMINISTRATION
September 9, 1988
DINESH KUMAR Vs. STATE
August 26, 1988
DIRECTOR C B I Vs. RAM JETHMALANI
March 16, 1988
DIWAN SINGH VERMA Vs. UNION OF INDIA
October 14, 1988
DR. (MRS.) MANGLESH ANEJA Vs. STATE AND ANOTHER
April 21, 1988
DUNCANS AGRO INDUSTRIES LTD Vs. UNION OF INDIA & OTHERS
August 12, 1988
EMBASSY RESTAURANT Vs. DELHI ADMINISTRATION
August 26, 1988
ERUKULANGARA KUNHUMOHAMED Vs. UNION OF INDIA
December 21, 1988
EX NAIK KANHIYA LAL PATHAK Vs. UNION OF INDIA
August 10, 1988
EXPORTS INDIA Vs. UNION OF INDIA
January 18, 1988
FLOWMORE PRIVATE LIMITED Vs. KESHAV KUMAR SWARUP
April 25, 1988
FRANCIS CHARLES Vs. UNION OF INDIA
August 8, 1988
FRANK SIMOES ADVERTISING PRIVATE LIMITED Vs. HADA LEASING AND INDUSTRIES LIMITED
May 20, 1988
G L TEXTILE CO Vs. UNION OF INDIA
July 28, 1988
G LAKSHMANAN Vs. UNION OF INDIA
September 22, 1988
G S KASHYAP AND SONS Vs. DIRECTOR OF INDUSTRIES
April 21, 1988
G.N. THAMPY Vs. STATE
November 8, 1988
GAFFAR ABDULLAH MOHAMMED Vs. UNION OF INDIA
November 1, 1988
GALGOTIA BOOKSOURCE Vs. NATIONAL COMPUTING CENTRE LTD. AND ANR.
March 18, 1988
GANGA AUTOMOBILES PRIVATE LIMITED Vs. SALES TAX OFFICER
October 14, 1988
GANGA RAM SHARMA Vs. DIRECTOR BORDER ROADS DEVELOPMENT BOARD
August 5, 1988
GARDEN SILK MILLS PRIVATE LIMITED Vs. VASDEV MOTWANI
August 2, 1988
GIRENDER SINGH Vs. STATE
December 19, 1988
GIYARSI RAM Vs. STATE DELHI ADMINISTRATION
November 1, 1988
GOODWILL INDIA LIMITED Vs. A K ALIKUTTY
November 8, 1988
GOPAL DASS Vs. SHIV CHARAN GUPTA
July 13, 1988
GURDEEP SINGH ALIAS SARPANCH Vs. UNION OF INDIA
October 7, 1988
GURMAUJ SARAN BALUJA Vs. JOYCE C SALIM
November 22, 1988
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs. CHANDRIKA GUTTAL
September 1, 1988
H P VAID Vs. S K R BHANDARI
April 12, 1988
H S TREOHAN Vs. HINDUSTAN KOKOKU WIRE LIMITED
October 28, 1988
HABIB Vs. STATE
May 12, 1988
HAMIDA SULTAN BEGUM Vs. JAMIA TIBBIA
September 21, 1988
HARBANS KAUR Vs. UNION OF INDIA
September 29, 1988
HARBANS SINGH Vs. GURSHARAN KAUR
January 7, 1988
HARBHAJAN SINGH Vs. LT GOVERNOR OF DELHI
March 3, 1988
HARBHAJAN SINGH Vs. UNION OF INDIA
December 21, 1988
HARI CHAND Vs. UNION OF INDIA
September 26, 1988
HARI RAM Vs. STATE
November 3, 1988
HARI SINGH Vs. SHER SINGH
August 19, 1988
HARI SINGH Vs. UNION OF INDIA
May 4, 1988
HARISH CHANDER Vs. STATE
December 21, 1988
HARISH CHANDER SHARMA Vs. UNION OF INDIA
August 19, 1988
HARMOHAN SINGH Vs. UNION OF INDIA
August 3, 1988
HARNAM KAUR Vs. LACHHMAN DASS
April 25, 1988
HI NRED INDIA PRIVATE LIMITED Vs. RAVI KUMAR
October 4, 1988
HINDUSTAN TIMES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 20, 1988
HIRA LAL Vs. PADAM SINGH JAIN AND CO
September 29, 1988
HIRA LAL Vs. UNION OF INDIA
December 25, 1988
HOSHIAR SINGH Vs. GAON SABHA DARYAPUR KALAN
November 1, 1988
HOTEL HORIZON PRIVATE LIMITED Vs. SECRETARY DEPT OF TOURISM
August 17, 1988
IDRIS KHAN Vs. STATE
December 19, 1988
INCOME TAX OFFICER Vs. MOHAMMAD YOUSUF
August 19, 1988
INDER MANI Vs. CHANDER PATI DEVI
July 21, 1988
INDER MOHAN NAGAR Vs. DTE OF TRAINING T E
January 18, 1988
INDIAN BIOTECH CO PRIVATE LIMITED Vs. ASSAM STATE CO OP MARKETING AND CONSUMERS FEDERATION LIMITED
August 12, 1988
INDIAN METAL INDUSTRIES Vs. UNITED GLASS COMPANY
February 25, 1988
INDIAN PAPER MACHINARY AND ENGINEERING WORKS LIMITED Vs. SARWARTH LAL JAINI
May 10, 1988
INDRASHAN SHARMA Vs. PREMA RASTOGI
January 14, 1988
INDRU RAMCHAND BHARVANI Vs. UNION OF INDIA
May 16, 1988
INDU ARORA Vs. STATE
November 1, 1988
INJECTO P LTD Vs. CONTROLLER OF AID ACCOUNTS
March 22, 1988
ISHWAR DAYAL JAIN Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
August 5, 1988
J K SYNTHETICS LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE XVIII
August 5, 1988
J LALHMINGLIANA Vs. UNION OF INDIA
December 5, 1988
JAGDISH CHANDER Vs. STATE
September 27, 1988
JAGDISH PRASAD CHOKHANI Vs. UNION OF INDIA
September 22, 1988
JAGGU MAL VED PARKASH Vs. UNION OF INDIA
November 2, 1988
JAGGU MAL VED PARKASH Vs. UNION OF INDIA
October 28, 1988
JAI PARKASH Vs. STATE
April 20, 1988
JAI RAM SINGH Vs. UNION OF INDIA
September 9, 1988
JAI SHREE SHARMA Vs. INDER KUMAR SHARMA
December 7, 1988
JAI SINGH Vs. STATE
July 12, 1988
JAIMAL SINGH Vs. JASWANT SINGH
October 10, 1988
JAIN RUBBER INDUSTRIES Vs. CROWN PRIVATE LIMITED
January 14, 1988
JAMAL HAJI JAKARIA Vs. UNION OF INDIA
December 1, 1988
JASBIR SINGH Vs. UNION OF INDIA
November 28, 1988
JASBIR SINGH Vs. VERSUS UNION OF INDIA
August 5, 1988
JASJIT SINGH Vs. UNION OF INDIA
November 24, 1988
JATMDERPAL SINGH Vs. STATE
September 15, 1988
JOGINDER SINGH Vs. TOBU ENTERPRISES PRIVATE LIMITED
April 18, 1988
JOGINDER SINGH Vs. UNION OF INDIA
November 28, 1988
JOGINDER SINGH Vs. UNION OF INDIA
September 28, 1988
K B MATHUR Vs. SARDAR BHAGWANT SINGH
May 6, 1988
K K GIRDHAR Vs. M S KATHURIA
July 11, 1988
K N SHUKLA Vs. BHARAT HEAVY ELECTRICALS LTD
July 4, 1988
KAILASH SINGH Vs. STATE
December 19, 1988
KAILASHO Vs. UNION OF INDIA
September 6, 1988
KAKA SINGH CHHABRA Vs. MUNICIPAL CORPORATION OF DELHI
April 25, 1988
KAMLESH SHARMA Vs. UNION OF INDIA
January 29, 1988
KAPOOR CHAND Vs. DELHI ADMINISTRATION
October 26, 1988
KARTAR SINGH Vs. STATE
March 11, 1988
KARTAR SINGH Vs. STATE
April 11, 1988
KELA DEVI Vs. DELHI KASHMIR GOODS TRANSPORT COMPANY
September 26, 1988
KIDAR NATH SODHI Vs. T R KAPOOR
July 14, 1988
KIRPAL MOHAN VIRMANI Vs. B D MISHRA I O
December 7, 1988
KRISHAN LAL DUTTA Vs. BEHARI LAL CHHABRA
July 22, 1988
KRISHAN MURARI AND ANOHER Vs. STATE DELHI ADMINISTRATION
January 15, 1988
KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
February 15, 1988
KRISHNA KUMAR MADHOK Vs. UNION OF INDIA
March 11, 1988
KRISHNA RANI Vs. RAM SARUP
February 16, 1988
KULDEEP SINGH Vs. UNION OF INDIA
January 19, 1988
KULWANT SINGH SETHI Vs. UNION OF INDIA
September 7, 1988
KUNJ BEHARI Vs. K D CHURIWALA AND SONS HUF
January 13, 1988
LACHHMAN SINGH Vs. MAHINDER SINGH
December 19, 1988
LACHHMI DEVI Vs. HIRA LAL
January 13, 1988
LAL CHAND GOEL Vs. DELHI DEVELOPMENT AUTHORITY
February 9, 1988
LALA RAM Vs. STATE
May 3, 1988
LAWRANCE ALEX MATHIAS Vs. UNION OF INDIA
October 12, 1988
LAXMI Vs. COMMISSIONER OF POLICE
April 20, 1988
LEELA CHOPRA Vs. SURINDER PAL SINGH
November 25, 1988
LT COL TS H C DHINGRA Vs. UNION OF INDIA
October 13, 1988
LUDA RAM VED PARKASH Vs. MAHARANI OF INDIA
September 2, 1988
LUDA RAM VED PARKASH Vs. MAHARANI OF INDIA
September 20, 1988
M BASKARAN Vs. STATE
December 27, 1988
M C KATOCH Vs. UNION OF INDIA
July 5, 1988
M L LAKHOTIA Vs. STATE
August 16, 1988
M MOHAMMAD ALI Vs. UNION OF INDIA
January 5, 1988
M N ARORA Vs. DELHI DEVELOPMENT AUTHORITY
April 14, 1988
M/S HI-BRED (INDIA) (P) LTD. Vs. RAVI K. KUMAR
October 4, 1988
M/S. P.C. SHARMA AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
November 7, 1988
MADAN LAL TAYAL AND OREM KUMAR TAYAL Vs. M T N L
August 12, 1988
MADAN SINGH Vs. MAYAWANTI
July 15, 1988
MAHARASHTRA SUGAR MILLS LIMITED Vs. UNION OF INDIA
January 18, 1988
MAHESH CHANDER Vs. STATE
August 2, 1988
MAHIPAL SINGH Vs. STATE OF DELHI
May 10, 1988
MAJOR SAPRU MATHEWS Vs. SHANTA MATHEWS AND ANOTHER
March 18, 1988
MAKHAN LAL GAURI Vs. ADMINISTRATOR
September 16, 1988
MANGLA BUILDERS Vs. UNION OF INDIA
May 8, 1988
MANJU KHAN Vs. STATE
October 13, 1988
MANOHAR LAL Vs. STATE
October 13, 1988
MANOHAR LAL Vs. STATE
January 5, 1988
MANUFACTURERS CO OPRATIVE INDUSTRIES EST Vs. LT GOVERNOR
January 7, 1988
MARGARET T DESOR Vs. WORLDWIDE AGENCIES PRIVATE LIMITED
September 21, 1988
MATAI PARSHAD Vs. STATE OF DELHI
December 7, 1988
MAVUNGAL MOOSA Vs. UNION OF INDIA
December 5, 1988
MAYA RAM SHARMA Vs. H C ARORA
January 5, 1988
MEENA Vs. STATE
August 17, 1988
MEHTAB SINGH Vs. STATE
March 25, 1988
MIAN Vs. STATE
December 8, 1988
MILKFOOD LTD Vs. UNION OF INDIA
January 28, 1988
MINICIPAL CORPORATION OF DELHI Vs. PIYUSH TRADERS PRIVATE LIMITED
September 20, 1988
MOHD SHAHID Vs. UNION OF INDIA
November 28, 1988
MOHINDER PAL Vs. DELHI ADMINISTRATION
January 19, 1988
MOHINDER SINGH Vs. STATE OF DELHI
April 28, 1988
MOTOR AND GENERAL FINANCE LIMITED Vs. U N MOHAN
April 25, 1988
MOTOR AND GENERAL FINANCE LIMITED Vs. DWARIKA NATH UPADHYAY
March 15, 1988
MOTOR AND GENERAL FINANCE LIMITED Vs. V M JOY
April 11, 1988
MOTOR AND GENERAL FINANCE LIMITED Vs. A O CHUMMAR
September 19, 1988
MOTOR AND GENERAL FINANCE LIMITED Vs. DELHI BUS SERVICE
December 14, 1988
MUNICIPAL CORPORATION OF DELHI Vs. JAI NARAIN BANSAL
November 21, 1988
MUNICIPAL CORPORATION OF DELHI Vs. M/S PIYUSH TRADERS (P) LTD
September 20, 1988
MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER
July 5, 1988
MUNICIPAL CORPORATION OF DELHI Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
January 8, 1988
MUNICIPAL CORPORATION OF DELHI Vs. AMAR SINGH
January 7, 1988
MUNICIPAL CORPORATION OF DELHI Vs. BHAJNI
January 12, 1988
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHAND
January 14, 1988
MURARI LAL CHET RAM BADUL Vs. P C SHARMA
August 19, 1988
MURLI LILARAMANI Vs. UNION OF INDIA
August 22, 1988
N C SINGHAL Vs. UNION OF INDIA
December 19, 1988
NAEEM AHMED KHAN Vs. UNION OF INDIA
August 5, 1988
NAGINA ENTERPRISE Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS
July 22, 1988
NAJMA HEPTULLA Vs. ORIENT LONGMAN LIMITED
August 19, 1988
NAJMA HEPTULLA Vs. ORIENT LONGMAN LIMITED
September 29, 1988
NANAK CHAND Vs. SHANTI GUPTA
January 4, 1988
NANATTIL ABOOBACKER Vs. UNION OF INDIA
May 2, 1988
NAND LAL Vs. DELHI DEVELOPMENT AUTHORITY
August 4, 1988
NARAIN DASS ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
November 4, 1988
NARAIN SINGH Vs. STATE
December 19, 1988
NARANG HOUSE BUILDING CO OPERATIVE SOCIETY Vs. DELHI ADMINISTRATION
August 31, 1988
NARESH CHAND JAIN Vs. M V N RAO ADDITIONAL SECRETARY
October 24, 1988
NARINDER KUMAR Vs. UNION OF INDIA
September 6, 1988
NARINDER NATH UKHAL Vs. STATE
April 20, 1988
NATIONAL ORGANIC CHEMICAL INDUSTRIES Vs. B L INDUSTRIES
January 14, 1988
NATIONAL SEEDS CORPORATION LIMITED Vs. MANGAL SINGH
September 14, 1988
NEELAM Vs. STATE
January 15, 1988
NEHA INTERNATIONAL Vs. BANK OF AMERICA N T AND S A
May 27, 1988
NEW BANK OF INDIA Vs. SUNIL DUA
May 16, 1988
NEW DELHI MUNICIPAL COMMITTEE Vs. S TEJPAMTAP SINGH
August 3, 1988
NEW DELHI MUNICIPAL COMMITTEE Vs. SOBHA SINGH AND SONS PRIVATE LIMITED
July 27, 1988
NEW INDIA ASSURANCE COMPANY LIMITED Vs. N P TYAGI
December 5, 1988
NEW INDIA TRADERS Vs. SATISH SWARUP GUPTA
April 21, 1988
NISHA SHARMA Vs. VINOD KUMAR SHARMA
April 21, 1988
O P BHARTIA Vs. CANARA BANK
December 7, 1988
OM PRAKASH MAHENDRU Vs. UNION OF INDIA
December 16, 1988
OMA SHANKER SHARMA Vs. DELHI ADMINISTRATION
January 13, 1988
ONKAR NATH BAJPAI Vs. PUROLATOR INDIA LIMITED
January 11, 1988
P M DIESELS PRIVATE LIMITED Vs. THUKRAL MECHANICAL WORKS
January 19, 1988
P P KOYAKUTTY Vs. UNION OF INDIA
November 7, 1988
P.K. BANSAL Vs. U.O.I. & ORS.
October 7, 1988
PARAKADAVATHU MOHAMED KUNJI Vs. UNION OF INDIA
April 12, 1988
PARAS PARSHAD SURAJ PAL SINGH Vs. STATE
December 2, 1988
PARBHATI Vs. STATE OF DELHI
December 19, 1988
PARIJAT CHEMICAL INDUSTRIES Vs. UNION OF INDIA
July 20, 1988
PARMA NAND Vs. QAMAR JAHAN
May 9, 1988
PARMESHWAR LAL KAREL AND SUSHIL KUMAR AGGARWAL Vs. UNION OF INDIA
May 25, 1988
PIDILITE INDUSTRIES PRIVATE LIMITED Vs. MITTEES CORPORATION
October 13, 1988
PIONEER ENGINEERING SYNDICATE HYDERABAD Vs. CEMENT CORPORATION OF INDIA LIMITED
September 8, 1988
PIONEER HI BRED INTERNATIONAL INC U S A Vs. PIONEER SEED COMPANY LIMITED
May 8, 1988
PRADEEP AGGARWAL Vs. SHYAM PLASTIC UDYOG
May 24, 1988
PRADEEP KUMAR KAPOOR Vs. SHAILIJ KAPOOR
May 20, 1988
PREM CHANDER JAIN Vs. JAGAT PARKASH GUPTA
May 4, 1988
PREM KUMARI KHANNA Vs. S B NORONAH
May 17, 1988
PT HARISH CHANDER KALIA Vs. SAT PAL OBEROI
January 13, 1988
PT. HARISH CHANDER KALIA Vs. SH. SAT PAL OBEROI
January 13, 1988
PUNJAB NATIONAL BANK Vs. FIVE STAR PRNCIL INDUSTRIES
March 20, 1988
PUSHKAR SINGH Vs. STATE OF DELHI
September 26, 1988
PUSHPA Vs. SURINDER KUMAR
August 18, 1988
PUSHPA KAPAL Vs. SHIV KUMAR
April 21, 1988
R C CHOUDHARY Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
May 19, 1988
R D AGGARWAL Vs. ARJUN KAUR
April 18, 1988
R GUPTA Vs. NIRMAL NANDA
April 25, 1988
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
May 16, 1988
R K JAM Vs. STATE OF DELHI
January 5, 1988
R N SINGHAL Vs. MUNICIPAL CORPORATION OF DELHI
July 27, 1988
R P LOCKS CO Vs. SEHGAL LOCKS COMPANY
September 19, 1988
R S AVTAR SINGH AND CO Vs. BHARAT HEAVY ELECTRICALS
July 26, 1988
R SANGEETHA RAO Vs. KRISHI CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
October 14, 1988
RADHA CONSTRUCTION CO Vs. NEW DELHI MUNICIPAL COMMITTEE
December 19, 1988
RADHEY SHYAM Vs. SUSHMA AHUJA
November 1, 1988
RADHEY SHYAM Vs. STATE
March 14, 1988
RADHEY SHYAM GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
July 26, 1988
RAJ PAL Vs. STATE
September 26, 1988
RAJBIR SINGH Vs. UNION OF INDIA
May 27, 1988
RAJDEV ENGINEERING WORKS Vs. DELHI DEVELOPMENT AUTHORITY
May 19, 1988
RAJDEV SINGH Vs. UNION OF INDIA
December 12, 1988
RAJESH KUMAR Vs. STATE
May 16, 1988
RAJESH WADHWA Vs. SUSHMA GOVIL
October 27, 1988
RAJESHWAR NATH GUPTA Vs. ADMINISTRATOR GENERAL
April 20, 1988
RAJINDER Vs. STATE
October 3, 1988
RAJINDER GAUTAM Vs. UNION OF INDIA
October 28, 1988
RAJINDER GAUTAM Vs. STATE DELHI ADMINISTRATION
July 4, 1988
RAJINDER PD KHANNA Vs. UNION OF INDIA
August 18, 1988
RAJIV KUMAR Vs. STATE
May 13, 1988
RAJU Vs. STATE DELHI ADMINISTRATION
September 19, 1988
RAM CHAND VERMA Vs. UNION OF INDIA
October 14, 1988
RAM CHANDER Vs. UNION OF INDIA
November 7, 1988
RAM GOPAL Vs. SHIV CHARAN THAPAR
May 13, 1988
RAM KISHORE GUPTA Vs. ADMINISTRATOR, U T OF DELHI
May 25, 1988
RAM LAL ANAND Vs. BEGUM ZAMANI ALI KHAN
November 24, 1988
RAM NARAIN Vs. TEK CHAND
October 10, 1988
RAM NATH Vs. UNION OF INDIA
September 5, 1988
RAM NATH MOGA Vs. SIN PRAKASH JAM
November 15, 1988
RAM PARSHAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 13, 1988
RAM SINGH Vs. UNION OF INDIA
September 7, 1988
RAMESH CHAND Vs. SUSHILA
July 22, 1988
RAMESH CHANDER Vs. DELHI TRANSPORT CORPORATION
December 20, 1988
RAMESH DUTT SALWAN Vs. STATE
May 26, 1988
RAMESH SINGH Vs. STATE
September 22, 1988
RAMESHWAR LAL SHARMA Vs. KOHLI FINANCE PRIVATE LIMITED
May 9, 1988
RAMINDER KAUR BEDI Vs. JATINDER SINGH BEDI
November 22, 1988
RAN SINGH Vs. STATE
May 27, 1988
RANBAXY LABORATORIES LIMITED Vs. DUA PHARMACEUTICALS PRIVATE LIMITED
July 22, 1988
RANJIT SINGH GREWAL Vs. UNION OF INDIA
November 30, 1988
RASHMI KAPUR Vs. RAMAN KAPUR
January 18, 1988
RATTAN KUMAR Vs. STATE
March 25, 1988
RATTAN KUMAR ADHIKARI Vs. STATE
January 14, 1988
RAVI BHATIA Vs. STATE AND ANOTHER
September 14, 1988
RAVI KUMAR Vs. RAM PARKASH
October 11, 1988
RAVINDER KUMAR BHANDARI Vs. UNION OF INDIA
November 30, 1988
REENA MIRCHANDANI Vs. UNION OF INDIA
October 11, 1988
REGIONAL P F COMMISSIONER Vs. SARDARI LAL
August 16, 1988
RICHPAL Vs. STATE DELHI ADMINISTRATION
December 9, 1988
S K SARAWAGI AND CO PRIVATE LIMITED Vs. MINERAL AND METALS TRADING CORPORATION OF INDIA LIMITED
July 22, 1988
S K SEN Vs. UNION OF INDIA
November 28, 1988
S K VERMA Vs. MUNICIPAL CORPORATION OF DELHI
July 18, 1988
S M ENTERPRISES Vs. Hyderabad Lamps LTD
February 5, 1988
S SUJAN SINGH Vs. YAD RAM
August 26, 1988
SABITRI DEVI BHOTIKA Vs. S A E INDIA LIMITED
August 25, 1988
SACHINDRANATH AUDYA ALIAS SACHI Vs. UNION OF INDIA
September 26, 1988
SAEED ALI Vs. UNION OF INDIA
September 15, 1988
SANJEEV KUMAR Vs. STATE
August 19, 1988
SANTANU RAY Vs. UNION OF INDIA
August 12, 1988
SANTOSH KUMARI THAPAR Vs. ORDINANCE BATTALION CO D
July 20, 1988
SARATHY ENGINEERING CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
January 12, 1988
SARVESH CHOPRA Vs. GENERAL MANAGER NORTHERN RAILWAYS
December 20, 1988
SATBIR SINGH Vs. STATE
January 25, 1988
SATISH BHARDWAJ Vs. UNION OF INDIA
September 16, 1988
SECURE INVESTMENT CO Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 1988
SH. J.P. SHARMA Vs. LT. GOVERNOR OF DELHI AND ANOTHER
August 16, 1988
SHAKIR Vs. STATE
September 20, 1988
SHAKKIR AHMED Vs. UNION OF INDIA
September 29, 1988
SHAKUNTALA DEVI Vs. JAMMU AND KASHMIR BANK LIMITED
July 11, 1988
SHANTI DEVI Vs. BHAN RAJ
July 26, 1988
SHARAFUDDIN Vs. UNION OF INDIA
September 5, 1988
SHASHI PAL MALHOTRA AND OTHERS Vs. STATE (DELHI ADMINISTRATION)
September 8, 1988
SHIELA DEVI Vs. JAGIR SINGH
October 14, 1988
SHIV DAYAL DECD Vs. AMAR NATH
September 30, 1988
SIDDHU CONSTRUCTION CO Vs. YOUNG WOMENS CHRISTION ASSOCIATION OF DELHI
May 10, 1988
SITA NAGPAL Vs. VINOD KUMAR NIJHAWAN
July 18, 1988
SOBHA SINGH Vs. SANT DASS
May 16, 1988
SOOFI ABDUL MAZID Vs. STATE
December 16, 1988
SPRAYLAC PAINTS CORPORATION Vs. ISHWAR CHANDER KAPOOR
October 14, 1988
SQUADRON LEADER KASHI NATH SINGH RETD Vs. UNION OF INDIA
December 20, 1988
SRINIVAS PAL Vs. U T ARUNACHAL PRADESH
July 18, 1988
STARLET ANDERSON Vs. RAJAN KAPOOR @ GULSHAN JUNEJA
August 5, 1988
STATE (DELHI ADMN.) Vs. HARI CHAND
July 14, 1988
STATE DELHI ADMINISTRATION Vs. JAGADAMBA PARSHAD
September 28, 1988
STATE DELHI ADMINISTRATION Vs. HARBHAJAN SINGH
November 2, 1988
STATE DELHI ADMINISTRATION Vs. VINOD KUMAR
August 4, 1988
STATE DELHI ADMINISTRATION Vs. GIASA RAM
September 27, 1988
STATE DELHI ADMINISTRATION Vs. TEJ RAM
September 21, 1988
STATE OF DELHI Vs. JAGDISH
July 12, 1988
SUBAS DAS Vs. UNION OF INDIA
September 1, 1988
SUBHASH CHANDER MARWAH Vs. JAGJIT SINGH SOOD
May 23, 1988
SUDHA Vs. STATE DELHI ADMINISTRATION
November 24, 1988
SUKHAN LAL Vs. HARA SINGH AND OTHERS
May 16, 1988
SUKHDEV SINGH Vs. UNION OF INDIA
October 7, 1988
SUMITRA DEVI Vs. RAMESHWAR DAYAL
July 29, 1988
SURAT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
July 21, 1988
SURATGARH GOODS HANDLING SHRAMIK THEKA SAHAKARI SAMITI LIMITED Vs. UNION OF INDIA
August 2, 1988
SURENDER NATH Vs. DELHI DEVELOPMENT AUTHORITY
January 25, 1988
SURESH Vs. STATE
July 6, 1988
SURESH Vs. UNION OF INDIA
December 5, 1988
SURINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1988
SURINDER KUMAR Vs. UNION OF INDIA
September 15, 1988
SUSHIL KUMAR Vs. BHAGWANTI DEVI
November 28, 1988
SUSHILA DEVI Vs. PARSHOTAM LAL
September 14, 1988
SUSHILA DEVI Vs. A C JAIN
January 11, 1988
SWANTANTRA VED SAHNI Vs. SANTOSH KUMARI
March 22, 1988
SYNDICATE BANK Vs. SILVER KING
January 12, 1988
SYNDICATE BANK Vs. WEST BENGAL CEMENTS LIMITED
October 10, 1988
T M MAMMOO HAJI Vs. UNION OF INDIA
October 4, 1988
THE SECRY. G.O.I., MINISTRY OF HEALTH & FAMILY WELFARE, NEW DELHI & ORS. Vs. R.A. DARBARI (DR.)
November 16, 1988
THE TRADERS BANK LIMITED Vs. KWICK TRAVELS PVT. LIMITED
January 6, 1988
TRILOK CHAND Vs. GOVARDHAN LAL GUPTA
April 11, 1988
UNION OF INDIA Vs. MANGAT
December 2, 1988
UNION OF INDIA Vs. REGAL SCALE INDUSTRIES
March 10, 1988
UNION OF INDIA Vs. RAVINDER SINGH JOHAR
September 20, 1988
UNION OF INDIA Vs. GOVIND DEO GLASS WORKS LIMITED
May 26, 1988
UNION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT
July 13, 1988
UNITECH MACHINES LIMITED Vs. JAGATJIT INDUSTRIES LIMITED
August 23, 1988
UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED Vs. UNION OF INDIA
December 16, 1988
URMIL MALIK Vs. NATIONAL SAVINGS ORGANISATION
July 18, 1988
USMAN Vs. SHAHZAD BEGUM
July 27, 1988
USMAN ALIAS HAJI Vs. STATE DELHI ADMINISTRATION
October 7, 1988
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA
May 13, 1988
V KUNHALI Vs. UNION OF INDIA
September 8, 1988
V P MATHUR Vs. UNION OF INDIA
January 7, 1988
VED PARKASH JAIN Vs. BIMLA DEVI
May 11, 1988
VIDYA WATI Vs. STATE
August 10, 1988
VIJAY KUMAR GANJU Vs. N C B
October 31, 1988
VIJAY KUMAR NATHAN Vs. TEK CHAND JAIN
October 7, 1988
VIJAY NARAIN Vs. ESIC
November 29, 1988
VINOD KUMAR JAIN Vs. STATE
August 16, 1988
VINOD KUMAR KHANNA Vs. STATE
May 13, 1988
VINOD KUMAR SHARMA Vs. UNION OF INDIA
January 1, 1988
VINOD KUMAR VOHRA Vs. UNION OF INDIA
April 19, 1988
VIRENDER NATH Vs. STATEDELHI ADMINISTRATION
February 9, 1988
VIRENDRA SINGH Vs. CENTRAL WAREHOUSING CORPORATION
November 8, 1988
VIRSA SINGH Vs. UNION OF INDIA
August 2, 1988
W S CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY
April 27, 1988
WAZIR CHAND KARAM CHAND Vs. UNION OF INDIA
November 4, 1988
WINGS WEAR CORPORATION Vs. WORKMEN OF WINGS WEAR CORPORATION
August 18, 1988
WOOSTER PRODUCTS INC Vs. MAGNA TEK INC
May 25, 1988
Y RAJESHWARI Vs. BOMBAY TYRES INTERNATIONAL LIMITED
November 8, 1988
YOGESH CHOPRA Vs. ADMINISTRATOR OF DELHI
April 19, 1988
ZIKUR REHMAN Vs. UNION OF INDIA
December 16, 1988