Case Index

Title
Date
A R ANTULAY Vs. R S NAIK
February 3, 1988
A R ANTULAY Vs. R S NAYAK
April 29, 1988
A SUNDARAMBAL Vs. GOVERNMENT OF GOA DAMAN AND DIU
July 27, 1988
A V R AND CO Vs. FAIRFIELD COOPERATIVE HOUSING SOCIETY LIMITED
September 19, 1988
A.K.K. NAMBIAR Vs. STATE REPRESENTED BY SPECIAL ESTABLISHMENT, C.I.A.II, NEW DELHI.
September 28, 1988
A.R. ANTULAY Vs. R.S. NAYAK & ANOTHER
February 9, 1988
A.S. BALASUBRAMANIAM AND OTHERS Vs. STATION DIRECTOR, AIR MADRAS AND OTHERS
September 29, 1988
ABDUL HAMID SHAMSI Vs. ABDUL MAJID
April 12, 1988
ABHAY SINGH SURANA Vs. INDIAN RAYON AND INDUSTRIES LIMITED
August 3, 1988
ACCOUNTANT AND SECRETARIAL SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
July 20, 1988
ACHYUT SHIVRAM GOK HALE Vs. REGIONAL TRANSPORT OFFICER
August 16, 1988
ADITYA MILLS LIMITED Vs. UNION OF INDIA
August 29, 1988
ADMINISTRATOR GENERAL OF WEST BENGAL Vs. COLLECTOR VARANASI
February 16, 1988
AELTEMESH REIN Vs. UNION OF INDIA
August 4, 1988
AHMED SAIT & ORS. Vs. LAND ACQUISITION OFFICER, UTHAGAMANDALAM
September 30, 1988
AJAY CANU Vs. UNION OF INDIA
August 29, 1988
AJAY PRADHAN SANJAY KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 9, 1988
AJIT SINGH Vs. SUBORDINATE SERVICE SELECTION BOARD HARYANA
January 4, 1988
ALL INDIA ASSOCIATION OF YOUNG LAWYERS Vs. STATE OF MADHYA PRADESH
January 20, 1988
ALL INDIA BACKWARD CLASSES AND MINORITIES WELFARE ASSOCIATION Vs. UNION OF INDIA
April 19, 1988
ALL INDIA REPORTER KARAMCHARI SANGH Vs. ALL INDIA REPORTER LIMITED
May 2, 1988
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION Vs. DEFENCE MINISTER CUM CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY NEW DELHI
October 4, 1988
ALL INDIA SHRAMIK AND COACH ATTENDANTS WELFARE ASSOCIATION Vs. UNION OF INDIA
March 8, 1988
ALWAYE AGENCIES Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM
May 4, 1988
AMANJIT SINGH GILL VIMAL MEHTA DR DINESH KUMAR MAHESH DUTT KUMARI SHILPA MEHRA SHALU SOOD Vs. DIRECTORATE GENERAL OF HEALTH SERVICES:UNION OF INDIA:MOTILAL NEHRU COLLEGE:DIRECTOR GENERAL OF HEALTH SERVICES:UNION OF INDIA
November 21, 1988
AMAR SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION
August 19, 1988
AMAR SINGH JAGRAM Vs. CHANDGI
November 2, 1988
AMMAL CHANDRA DUTT Vs. SECOND ADDITIONAL DISTRICT JUDGE
November 1, 1988
AMRIK SINGH Vs. STATE OF PUNJAB
January 18, 1988
AMRTT LAL CHUM AMRTT LAL CHUM Vs. DEVOPRASAD DUTTA ROY:DEBT RANJAN JHA
January 20, 1988
AN ADVOCATE Vs. BAR COUNCIL OF INDIA
September 29, 1988
ANAND KUMAR Vs. KATTAIL BHASKARAN
January 19, 1988
ANDHRA KESARI EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION
November 18, 1988
ANDHRA PRADESH SPECIAL TEACHERS SPECIAL LANGUAGE PANDITS AND SPECIAL PHYSICAL EDUCATION TEACHERS FORUM Vs. STATE OF ANDHRA PRADESH
May 9, 1988
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. UNION OF INDIA
March 11, 1988
ANGOORI DEVI FOR RAM RATAN Vs. UNION OF INDIA
December 6, 1988
ANGURI Vs. JIWAN DASS
August 30, 1988
ANIL KUMAR NEOTIA Vs. UNION OF INDIA
April 26, 1988
ANIL KUMAR NEOTIA AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 28, 1988
ANNUPAM PRUTHI Vs. RAJEN BAL
August 30, 1988
APPABHAI Vs. STATE OF GUJARAT
February 5, 1988
ARYA CHAMAN LAL BATHLA Vs. STATE OF U.P.
February 11, 1988
ASHOK KUMAR Vs. UNION OF INDIA
January 27, 1988
ASHOK KUMAR Vs. UNION OF INDIA
March 22, 1988
ASHOKA THEATRES PRIVATE LIMITED ROHTAK Vs. STATE OF HARYANA
March 3, 1988
ASIAN PAINTS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 23, 1988
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASST DHARWAR Vs. DHARMENDRA TRADING COMPANY
May 5, 1988
ATMA RAM MITTAL Vs. ISHWAR SINGH PUNIA
August 22, 1988
AWADH RAI Vs. MEWALAL RAI
February 10, 1988
AWADHESH Vs. STATE OF MADHYA PRADESH
April 12, 1988
AYYA ALIAS AYUB Vs. STATE OF UTTAR PRADESH
November 25, 1988
B B RAJWANSHI Vs. STATE OF UTTAR PRADESH
April 8, 1988
B D ARORA Vs. SECRF TARY CENTRAL BOARD OF DIRECT TAXES
April 20, 1988
B. VIJAY KUMAR & CO. ETC. Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
December 16, 1988
BABU RAM Vs. GRAM SABHA BUHAVIS
April 6, 1988
BAJAJ SHIKSHA PARISHAD AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
March 9, 1988
BAKHTAWAR SINGH BAL KISHAN Vs. UNION OF INDIA
February 10, 1988
BAKULABAI Vs. GANGARAM
January 27, 1988
BAL CHAND BANSAL BAL CHAND BANSAL Vs. UNION OF INDIA
April 11, 1988
BALAJI TEXTILE MILLS PRIVATE LIMITED Vs. ASHOK KAVLE
May 4, 1988
BALCHANDRA VENKATESH HEGDE Vs. CANARA BANK
May 3, 1988
BALIGA CHARITABLE TRUST Vs. UNION OF INDIA
October 17, 1988
BALIRAM WAMAN HIRAY Vs. JUSTICE B LENTIN
September 12, 1988
BAN NIGAM KARAMCHARI KALYAN SANGH Vs. DIVISIONAL LOGGING MANAGER
April 25, 1988
BANARSI LAL Vs. SAGHIRAN BEGUM
May 3, 1988
BANK OF BARODA Vs. B J BHAMBANI
February 1, 1988
BAREILLY DEVELOPMENT AUTHORITY Vs. METHODIST CHURCH OF INDIA
February 12, 1988
BESTA ELECTRONICS PVT LTD Vs. STATE OF MADHYA PRADESH
September 16, 1988
BHAGAT RAM Vs. KHEKHA RAM
March 18, 1988
BHAGWAN SINGH RANA AND OTHERS Vs. UTTAR PRADESH STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LIMITED AND OTHERS
September 26, 1988
BHAGWAT SINGH JASWANT SINGH Vs. STATE OF GUJARAT
February 12, 1988
BHALLABHA DAS Vs. SMU SUSHILA BAI
August 18, 1988
BHARAT GENERAL AND TEXTILE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
September 19, 1988
BHARAT PETROLEUM ERSTWHILE BURMAH SHELL MANAGEMENT STAFF PENSIONERS Vs. BHARAT PETROLEUM CORPORATION LIMITED
May 11, 1988
BHARAT SARASWATI MANDIR SANSAD Vs. DIRECTOR OF EDUCATION
April 20, 1988
BHARAT SINGH DALLU NATHU RAM RAM PHAL Vs. STATE OF HARYANA
September 13, 1988
BHARAT STEEL TUBES LIMITED Vs. STATE OF HARYANA
May 4, 1988
BHUPINDER SINGH Vs. STATE OF PUNJAB
April 6, 1988
BIGYAN KUMAR Vs. UNION OF INDIA
March 18, 1988
BIHAR STATE CONSTRUCTION CORPORATION OTHERS Vs. THAKUR MUNENDRA NATH SINHA
January 12, 1988
BIHAR STATE HOUSING BOARD STATE OF BIHAR Vs. BAN BIHARI MAHATO
March 21, 1988
BIHARI LAL YADAV Vs. UNION OF INDIA
April 25, 1988
BIRAD MAL SINGHVI Vs. ANAND PUROHIT
August 2, 1988
BRAHAM DASS Vs. STATE OF HIMACHAL PRADESH
August 2, 1988
BRIJ NANDAN KANSAL Vs. STATE OF UTTAR PRADESH
February 26, 1988
BRIJ SUNDER KAPOOR DR GOVERDHAN DASS AGARWAL SMT USHA SHARMA RAMESHWAR DAYAL Vs. I ADDITIONAL DISTRICT JUDGE:RATTAN LAL AGARWAL:III ADDITIONAL DISTRICT JUDGE:IV ADDITIONAL DISTRICT JUDGE MEERUT
October 27, 1988
BUDHU MAL RAM PHAL Vs. MAHABTR PRASAD:MAHABTR PRASAD
August 5, 1988
BURMAH SHELL OIL DISTRIBUTING NOW KNOWN AS BHARAT PETROLEUM COR PORATION LIMITED Vs. KHAJA MIDHAT NOOR
May 3, 1988
C SUREKHA Vs. UNION OF INDIA
September 20, 1988
C V RAMAN STATE BANK STAFF UNION MADRAS CIRCLE A MANICKAVASAGAM SYNDICATE BANK SYNDICATE BANK BANK OF INDIA Vs. MANAGEMENT OF BANK OF INDIA:STATE BANK OF INDIA:STATE BANK OF INDIA:P 0 LABOUR COURT GUNTUR:LABOUR COURT GUNTUR:P A STALIN
April 21, 1988
C V S RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
September 5, 1988
CALCUTTA PORT SHRAMIK UNION Vs. CALCUTTA RIVER TRANSPORT ASSOCIATION
September 13, 1988
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
September 12, 1988
CAPITAL SENTENCE KEHAR SINGH AND OTHERS Vs. STATE (DELHI ADMN.)
May 11, 1988
CHAKRADHAR PASWAN Vs. STATE OF BIHAR
March 8, 1988
CHANDAN Vs. STATE OF RAJASTHAN
January 12, 1988
CHANDRAKANT KHAIRE Vs. SHANTARAM KALE
July 29, 1988
CHANDU LAL CHANDRAKER Vs. PURAN MAL ANOTHER
March 22, 1988
CHARAN SINGH Vs. BIRLA TEXTILES
August 31, 1988
CHARITY COMMISSIONER MAHARASHTRA Vs. NIRANJAN
February 11, 1988
CHERN TAONG SHANG Vs. COMMANDER S D BAIJAL
January 13, 1988
CHHEDI Vs. JAGANNATH
August 4, 1988
CHIEF ENGINEER AND SECRETARY ENGINEERING DEPARTMENT FOR AND ON BEHALF OF CHANDIGARH PURANJIT SINGH Vs. K S BRAR:UNION TERRITORY CHANDIGARH ADMINIS TRATION CHANDIGARH
September 1, 1988
CHIMANLAL HARGOVINDDAS Vs. SPECIAL LAND ACQUISITION OFFICER POONA
July 21, 1988
CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL LUDHIANA Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHANDIGARH
January 7, 1988
CHUHARMAL Vs. UNION OF INDIA
May 2, 1988
CHUHARMAL S O TAKARMAL MOHNANI Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
May 2, 1988
COFFEE BOARD KARNATAKA BANGALORE Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
May 11, 1988
COLLECTOR OF 24 PARGANAS OTHERS Vs. LALITH MOHAN MULLICK
March 10, 1988
COLLECTOR OF CENTRAL EXCISE Vs. CALCUTTA STEEL INDUSTRIES
October 27, 1988
COLLECTOR OF CENTRAL EXCISE BARODA Vs. KOSAN METAL PRODUCTS LIMITED
October 26, 1988
COLLECTOR OF CENTRAL EXCISE BOMBAY 1 Vs. PARLE EXPORTS PRIVATE LIMITED
November 22, 1988
COLLECTOR OF CENTRAL EXCISE BOMBAY II Vs. KIRAN SPINNING MILLS
February 15, 1988
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. JAY ENGINEERING WORKS LTD
November 28, 1988
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. DOABA CO OPERATIVE SUGAR MILLS LTD
August 16, 1988
COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. PROTEIN PRODUCTS OF INDIA LIMITED
November 28, 1988
COLLECTOR OF CENTRAL EXCISE DELHI Vs. KELVINATOR OF INDIA LIMITED
April 20, 1988
COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. ANDHRA SUGAR LTD
October 26, 1988
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. KRISHNA CARBON PAPER CO
September 16, 1988
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIAN OXYGEN LIMITED
August 2, 1988
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. T 1 MILLERS LTD
March 28, 1988
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. KUTTY FLUSH DOORS AND FURNITURE CO PRIVATE LIMITED
March 28, 1988
COLLECTOR OF CENTRAL EXCISE NAGPUR Vs. EROS METAL WORKS
April 11, 1988
COLLECTOR OF CUSTOMS BOMBAY Vs. BHOR INDUSTRIES LIMITED
April 20, 1988
COLLECTOR OF CUSTOMS BOMBAY Vs. SWASTIC WOOLLENS PRIVATE LIMITED
August 10, 1988
COLLECTOR OF CUSTOMS CALCUTTA Vs. SUN INDUSTRIES
April 11, 1988
COMMERCIAL AVIATION AND TRAVEL COMPANY Vs. VIMLA PANNALAL
July 13, 1988
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. NANDLAL TAHILIANI
March 10, 1988
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 2, 1988
COMMISSIONER OF INCOME TAX BOMBAY Vs. ITALINDIA COTTON CO PRIVATE LIMITED
September 5, 1988
COMMISSIONER OF INCOME TAX BOMBAY CIT 1 BOMBAY Vs. ASSOCIATED CEMENT COMPANIES LTD
May 4, 1988
COMMISSIONER OF INCOME TAX U P II LUCKNOW Vs. BAZPUR CO OPERATIVE SUGAR FACTORY LTD
May 6, 1988
COMMISSIONER OF SALES TAX Vs. PRABHUDAYAL PREM NARAIN
July 26, 1988
COMMISSIONER OF SALES TAX U P Vs. RAI BHARAT DAS AND BROS
August 30, 1988
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOOL CHAND SHYAM LAL BELANGANJ AGRA
August 1, 1988
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SURESH CHAND JAIN TENDU LEAVES DEALER LALITPUR
April 7, 1988
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. RAMESH ENGINEERING WORKS
December 7, 1988
COMMISSIONER OF WEALTH TAX BHOPAL Vs. ABDUL HUSSAIN MULLA MUHAMMAD ALI DEAD
May 9, 1988
COMMISSIONER OF WEALTH TAX GUJARAT II AHMEDABAD Vs. ARVIND NAROTTAM INDIVIDUAL
August 9, 1988
COMMISSIONER OF WEALTH TAX HARYANA H P AND DELHI Vs. NATH MAL
May 5, 1988
COMMISSIONER OF WEALTH TAX HARYANA HIMACHAL PRADESH AND DELHI Vs. GIRDHARILAL
March 18, 1988
COMMISSIONER SALES TAX U P Vs. ARUN INDUSTRIES
January 20, 1988
COMMISSIONER SALES TAX U P LUCKNOW Vs. ANOOP WINES KHULDABAD ALLAHABAD
August 26, 1988
CONTINENTAL CONSTRUCTION CO LIMITED Vs. STATE OF MADHYA PRADESH
March 7, 1988
D A V COLLEGE OTHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 29, 1988
D K AGARWAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 11, 1988
D N MALHOTRA Vs. KARTAR SINGH
January 29, 1988
D N TANEJA Vs. BHAJAN LAL
May 4, 1988
D.T.C. WORKERS UNION AND OTHERS Vs. D.T.C.
March 11, 1988
DAMODAR DAS JAIN Vs. KRISHNA CHARAN CHAKRABORTI
November 17, 1988
DARSHAN SINGH Vs. STATE OF PUNJAB
January 29, 1988
DARSHAN SINGH Vs. SAMSHER SINGH
February 24, 1988
DAYA RAM Vs. STATE DELHI ADMINISTRATION
January 19, 1988
DELHI WATER SUPPLY AND SEWAGE DISPOSAL COMMITTEE Vs. R K KASHYAP
October 28, 1988
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SHIPHY INTERNATIONAL ALLEPPEY
March 7, 1988
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THOMAS STEPHEN AND CO LTD
March 14, 1988
DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMMISSIONER OF SALES TAX LAW Vs. N KANNAN NAIR:T ANANDAN
April 8, 1988
DEPUTY DIRECTOR OF CENTRAL POLICE CRPF Vs. M MURALIDHARAN
April 4, 1988
DES RAJ Vs. STATE OF PUNJAB
April 20, 1988
DESAJI WADIA SAMKAIAH OTHERS Vs. STATE OF ANDHRA PRADESH
February 4, 1988
DESOOLA RAMA RAO Vs. STATE OF ANDHRA PRADESH
February 24, 1988
DEVI KRISHAN GOYAL Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
September 16, 1988
DHANNO Vs. LEHNA SINGH
February 3, 1988
DHARAM PAL SINGH R N AGGARWAL Vs. STATE DELHI ADMINISTRATION :DHARAM PAL
August 11, 1988
DHARMA SHAMRAO AGALAWE Vs. PANDURANG MIRAGU AGALAWE
February 22, 1988
DHARWAD DISTT P W D LITERATE DAILY WAGES EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
July 14, 1988
DHIRAJBEN R AMIN Vs. COMMISSIONER OF INCOME TAX
August 22, 1988
DHIRENDRA KUMAR GARG Vs. SUGHANDHI BAIN JAIN
September 23, 1988
DILBAGRAI PUNJABI Vs. SHARAD CHANDRA
August 8, 1988
DIPTI NARAYAN SRIMANI CONTROLLER OF ESTATE DUTY WEST BENGAL Vs. CONTROLLER OF ESTATE DUTY WEST BENGAL:DIPTI NARAYAN SRIMANI
May 9, 1988
DIRECT RECRUITMENT CLASS II ENGINEER OFFICERS ASSOCIATION Vs. STATE OF MAHARASHTRA
September 15, 1988
DIRECTOR GENERAL INSPECTOR GENERAL OF POLICE ORISSA OTHERS Vs. PRAMOD KUMAR SAHOO
January 19, 1988
DISTRICT AGRICULTURE WORKERS UNION Vs. STATE OF HARYANA
April 4, 1988
DISTRICT COUNCIL OF UNITED BASEL MISSION CHURCH Vs. SALVADOR NICHOLAS MATHIAS
January 20, 1988
DIWAN NAUBAT RAI DIWAN NAUBAT RAI Vs. STATE
December 2, 1988
DOYPACK SYSTEMS PRIVATE LIMITED Vs. UNION OF INDIA
February 25, 1988
DOYPACK SYSTEMS PRIVATE LIMITED NATIONAL TEXTILE CORPORATION NEW DELHI NARESH KLJMAR PARTI DOYPACK SYSTEMS PRIVATE LIMITED SWADESHI MINING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
February 12, 1988
DR. NISHIT VOHRA AND ORS. Vs. UNION OF INDIA AND ANR. ETC.
October 4, 1988
DRAUPADI OTHERS Vs. GORAKHNATH GUPTA
March 30, 1988
DURGA PRASAD TEWARI Vs. U P AVAS EVAM VIKAS PARISHAD
February 16, 1988
E V KRISHNAN Vs. UNION OF INDIA
April 22, 1988
ELSON MACHINES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 15, 1988
ESCORTS LIMITED Vs. UNION OF INDIA
May 10, 1988
ESTHER ANANTHAMURTHY Vs. SAMEKA GOPALAGOWDA SHATAVERI
May 3, 1988
F C I Vs. PRESIDING OFFICER C G I T CUM LABOUR COURT
February 15, 1988
FASIH CHAUDHARY Vs. DIRECTOR GENERAL DOORDARSHAN
September 28, 1988
FAZAL GHAFOOR Vs. UNION OF INDIA
September 20, 1988
FAZAL GHAFOOR Vs. PRINCIPAL OSMANIA MEDICAL COLLEGE HYDERABAD
September 20, 1988
FEDERATION OF ALL INDIA CUSTOMS AND CENTRAL EXCISE STENOGRAPHERS RECOGNISED Vs. UNION OF INDIA
May 5, 1988
FERNANDO LOPEZ Vs. OWNERS AND PARTIES INTERESTED IN M V VALI PERO
May 11, 1988
FERTILISERS AND CHEMICALS TRAVANCORE LIMITED Vs. KERALA STATE ELECTRICITY BOARD
May 5, 1988
FIRM SAGARMAL VISHNU BHAGWAN Vs. GAURI SHANKAR
October 5, 1988
FOOD CORPORATION OF INDIA Vs. GREAT EASTERN SHIPPING CO LTD
March 28, 1988
FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA
January 12, 1988
G A N RAJAN Vs. REPUBLIC OF INDIA UNION OF INDIA
February 3, 1988
G C GHOSH Vs. UNION OF INDIA
July 20, 1988
G RAMEGOWDA MAJOR BASAVALINGAPPA Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE
March 10, 1988
G S DHARA SINGH Vs. E K THOMAS
August 9, 1988
GANGARAM Vs. N SHANKAR REDDY
October 6, 1988
GENERAL MANAGER MARKETING HINDUSTAN FERTILIZER CORPORATION OF INDIA LIMITED Vs. SUBODH CHANDRA DAS
January 29, 1988
GENERAL OFFICER COMMANDING IN CHIEF Vs. SUBHASH CHANDRA YADAV
February 25, 1988
GIRJA SHANKAR TIWARI Vs. HIRDAY RANJAN CHAKRABORTY
October 5, 1988
GOPAL STNGH Vs. STATE OF UTTAR PRADESH
April 15, 1988
GOVERDHAN LAL DHAWAN Vs. STATE OF BIHAR
July 27, 1988
GOVERNING BODY OF DAYANAND ANGLO VEDIC COLLEGE Vs. PADMANABHA PADHY
January 14, 1988
GOVERNING BODY ST ANTHONYS COLLEGE SHILLONG Vs. REV FR PAUL PETTA OF SHILLONG EAST KHASI HILLS
August 18, 1988
GOVERNMENT OF ANDHRA PRADESH Vs. ANABESHAHI WINE AND DISTILLERIES PRIVATE LIMITED
February 16, 1988
GOVERNMENT OF ANDHRA PRADESH DR C H UMESH CHANDRA DR A RAJAGOPALA RAJU Vs. R TVIURALT BABU RAO:STATE OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
March 9, 1988
GOVERNMENT OF INDIA Vs. DHANALAKSHMI PAPER AND BOARD MILLS TIRUCHTRAPALLI
December 12, 1988
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. UNION OF INDIA
May 2, 1988
GRIH KALYAN KENDRA WORKERS UNION Vs. UNION OF INDIA
May 6, 1988
GULSHAN Vs. STATE OF PUNJAB
March 22, 1988
GURBAKSH RAI WADHAWAN Vs. STATE OF HARYANA
February 16, 1988
GURDEEP KAUR Vs. SURINDER SINGH
July 12, 1988
GURNAM SINGH Vs. STATE OF PUNJAB
May 11, 1988
GURNEK SINGH Vs. STATE OF PUNJAB
September 27, 1988
GURU GROVER Vs. FILOMENA F LOBO
May 6, 1988
GURUDETH S O MADHAVAN Vs. STATE OF KERALA
July 18, 1988
H L TREHAN HINDUSTAN PETROLEUM CORPORATION LIMITED BHARAT PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
November 22, 1988
H V HANDE Vs. JANAKI RAMACHANDRAN
May 10, 1988
HAMEEDIA HARDWARE STORES Vs. B MOHAN LAL SOWCAR
March 29, 1988
HANS RAJ Vs. RAJ IRON STORE
September 6, 1988
HARE KRISHNA STNGH RAM KUMAR UPADHYA PARAS NATH SINGH Vs. STATE OF BIHAR
February 24, 1988
HARI KRISHNA LAL Vs. STATE OF BIHAR
April 20, 1988
HARI SHANKAR GAUR KHAZAN SINGH Vs. DELHI TRANSPORT CORPORATION:DELHI TRANSPORT CORPORATION
November 30, 1988
HARI SINGH Vs. SUKHBIR SINGH
August 25, 1988
HARIDAS AMARCHAND SHAH OF BOMBAY Vs. K L VERMA
December 9, 1988
HARISH CHANDER VERMA Vs. KAYASTHA PATHSHALA TRUST
March 10, 1988
HARSHA TRACTORS LIMITED Vs. COLLECTOR OF CUSTOMS
December 7, 1988
HARYANA STATE ADHYAPAK SANGH RAJ SINGH Vs. STATE OF HARYANA
July 28, 1988
HAVELI RAM DIWAN CHAND Vs. COMMISSIONER SALES TAX LUCKNOW
April 21, 1988
HAZRAT SURAT SHAH URDU EDUCATION SOCIETY Vs. ABDUL SAHEB
September 16, 1988
HI-BEAM ELECTRONICS PVT LTD Vs. STATE OF ANDHRA PRADESH
September 16, 1988
HINDU KANYA MAHA VIDYALAYA JIND Vs. MUNICIPAL COMMITTEE JIND
March 22, 1988
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SHYAM CO OPERATIVE HOUSING SOCIETY
September 19, 1988
HINDUSTAN THOMPSON ASSOCIATES LIMITED Vs. MAYA INDERSON ISRANI
September 19, 1988
HIRALAL KAPUR Vs. PRABHU CHOUDHURY
February 19, 1988
HYDERABAD ENGINEERING INDUSTRIES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 8, 1988
IKRAMUDDINAHMED BORAH Vs. SUPERINTENDENT OF POLICE DARRANG
September 27, 1988
INDIAN CEMENT Vs. STATE OF ANDHRA PRADESH
January 12, 1988
INDIAN OIL CORPORATION LIMITED Vs. INDIAN CARBON LIMITED
April 6, 1988
INDIAN OXYGEN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 28, 1988
INDIAN RAYON CORPORATION LIMITED Vs. RAUNAQ AND COMPANY PRIVATE LIMITED
August 4, 1988
INDIRA KAUR Vs. SHEO LAL KAPOOR
March 28, 1988
INDRU RAMCHAND BHARVANI Vs. UNION OF INDIA
July 22, 1988
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. K D BALI
March 29, 1988
ISHWAR CHAND JAIN Vs. HIGH COURT OF PUNJAB AND HARYANA ANR ANOTHER
May 26, 1988
ISHWARLAL Vs. STATE OF MADHYA PRADESH
April 19, 1988
J B SHARMA Vs. STATE OF MADHYA PRADESH
February 10, 1988
J R RAGHUPATHY K MALLIAH M PAMPAPATHAIAH Vs. STATE OF ANDHRA PRADESH:S BAL REDDY:STATE OF ANDHRA PRADESH
July 28, 1988
JAGAN NATH Vs. CHANDER BHAN
May 11, 1988
JAGANNATH RAMCHANDRA NUNEKAR Vs. GENU GOVIND KADAM
September 14, 1988
JAGDISH Vs. STATE OF RAJASTHAN
January 13, 1988
JAGTAR SINGH Vs. STATE OF PUNJAB
January 27, 1988
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
May 5, 1988
JAIPAL NIAZ MOHAMMED PREM LATA HAZARI LAL Vs. STATUE OF HARYANA
June 2, 1988
JAJABA SHANKAR JADHAV ANDOTHERS Vs. SHANKARRAOYADAVRAO JADHAV ANDOTHERS
February 2, 1988
JAWAHAR LAL WADHWA Vs. HARIPADA CHAKROBERTY
October 14, 1988
JAYANTI KUMAR SINHA J K SINHA Vs. UNION OF INDIA
September 16, 1988
JAYWANT S KULKARNI Vs. MINOCHAR DOSABHAI SHROFF
August 9, 1988
JEEVAK ALMAST Vs. UNION OF INDIA
August 12, 1988
JFTHA BAT AND SONS JEW TOWN COCHTN A ND Vs. SUNDERDAS RATHENAT
February 4, 1988
JHUMMAMAL ALIAS DEVANDAS Vs. STATE OF MADHYA PRADESH
August 25, 1988
JIYAJEERAO COTTON MILLS LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
September 12, 1988
JUGAL KISHORE Vs. STATE OF MAHARASHTRA
September 26, 1988
K ACHYUTA BHAT Vs. VEERAMANENI MANGA DEVI
September 23, 1988
K C FILMS Vs. ASHIRWAD FILMS PRIVATE LIMITED
July 14, 1988
K I THAKKAR Vs. CHIEF COMMISSIONER OF INCOME TAX GUJARAT
January 15, 1988
K K MUTHUKUTTY VAIDHYAN Vs. SPECIAL DEPUTY COMMISSIONER
April 6, 1988
K KRISHNA REDDY SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT II LMD KARIM NAGAR ANDHRA PRADESH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT II LMD KARIM NAGAR ANDHRA PRADESH:K KRISHNA REDDY
September 8, 1988
K R PRASAD Vs. B ROSAIAN
February 24, 1988
K S JAWATKAR Vs. RAVINDER KUMAR alias RAVI
April 4, 1988
K SIVA REDDY M GANGADHARAM Vs. STATE OF ANDHRA PRADESH
February 24, 1988
K SURESH KUMAR Vs. STATE OF KERALA
March 25, 1988
K V SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 1988
KAILASH CHANDER ASTHANA KAILASH CHANDER ASTHANA AMI CHAND RAM KUMAR PRAJAPATI Vs. STATE OF UTTAR PRADESH
May 5, 1988
KALIYAPPAN Vs. STATE OF KERALA
October 28, 1988
KALLU Vs. STATE OF U P
November 7, 1988
KALYAN MUNICIPAL COUNCIL Vs. USHA PAPER PRODUCTS PRIVATE LIMITED
May 3, 1988
KAMAL ANANT KULKARNI Vs. PANDU RAMA YERDUKAR
January 29, 1988
KAMAL KISHORE KHURANA Vs. STATE OF JAMMU AND KASHMIR
March 17, 1988
KAMLA DEVI Vs. MOOL RAJ
April 15, 1988
KAMLA RAJKUMAR RAJANI Vs. UNION OF INDIA
January 21, 1988
KANNAN Vs. STATE OF TAMIL NADU
October 31, 1988
KANPUR SURAKSHA KARAMCHARI UNION REGD KANPUR SURAKSHA KARAMCHARI UNION RBGD R N SHARMA Vs. UNION OF INDIA
August 26, 1988
KANSI RAM Vs. STATE OF UTTAR PRADESH
July 26, 1988
KANTA RANI ALIAS KANTI DEVI Vs. RAMA RANI
February 8, 1988
KARAM CHAND Vs. HARYANA STATE ELECTRICITY BOARD
October 31, 1988
KARANPURA DEVELOPMENT COMPANY Vs. UNION OF INDIA
March 18, 1988
KARIM Vs. DIVISIONAL RAILWAY MANAGER
April 19, 1988
KARPOORI THAKUR Vs. BAIKUNTH NATH DEY
January 12, 1988
KARPOORI THAKUR Vs. SHIV CHANDER JHA AND ANOTHER
February 1, 1988
KARTA Vs. FINANCIAL COMMISSIONER HARYANA
January 21, 1988
KARTAR SINGH Vs. STATE OF PUNJAB
January 1, 1988
KARTICK CHANDRA DAS Vs. KALIPADA KUNDU
September 30, 1988
KASHMERI DEVI Vs. DELHI ADMINISTRATION
April 25, 1988
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
October 5, 1988
KASHMIRI LAL Vs. STATE BANK OF PATIALA
February 9, 1988
KEHAR SINGH Vs. UNION OF INDIA
December 16, 1988
KEHAR SINGHTS Vs. STATE DELHI ADMINISTRATION
August 3, 1988
KEYEYAN AND COMPANY Vs. G S BAGEHEL
April 26, 1988
KIRAN AGARWAL Vs. STATE OF HIMACHAL PRADESH
April 6, 1988
KIRAN BEDI KIRAN BEDI JINDER SINGH JINDER SINGH Vs. COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY
August 18, 1988
KIRAN BEDI, JINDER SINGH Vs. COMMITTEE OF INQUIRY & ANR.
June 2, 1988
KISHANLALKALAL Vs. STATE OF BIHAR
February 15, 1988
KRISHAN KUMAR DUBEY Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPN
November 17, 1988
KRISHI UTPADAN MANDI SAMITI MUZAFFARNAGAR U P RATAN PRAKASH MANGAL Vs. RATAN PRAKASH MANGAL:STATE OF UTTAR PRADESH
May 6, 1988
KRISHNA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
March 23, 1988
KRISHNA RAJPAL BHATIA Vs. LEELA H ADVANI
September 19, 1988
KULDIP KAUR Vs. SURINDER SINGH
November 3, 1988
KURUKSHETRA UNIVERSITY KURUKSHETRA Vs. UNION OF INDIA
January 7, 1988
KUSHESHWAR DUBEY Vs. BHARAT COKING COAL LIMITED
September 6, 1988
L N MTSHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE PATNA DR JAGADANAND JHA DR JAGADANAND JHA L N MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE PATNA L N MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHAN Vs. STATE OF BIHAR
March 23, 1988
LAL CHAND Vs. KASTURI LAL
February 16, 1988
LALA RADHA KUMAR SINHA Vs. STATE OF BIHAR
February 1, 1988
LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD Vs. N NAGAPPA
January 15, 1988
LARSEN AND TOUBRO LIMITED CLUB HOUSE ROAD MADRAS Vs. TRUSTEES OF DHARMAMURTHY RAO BAHADUR CALAVALA CUNNAN CHETTYS CHARITIES
August 31, 1988
LAXMI COMMERCIAL BANK LIMITED Vs. B DHARA SINGH AND COMPANY LIMITED
February 17, 1988
LAXMI RAJ SHETTY Vs. STATE OF TAMIL NADU
April 26, 1988
LAXMIKANT DHAL Vs. STATE OF ORISSA
January 12, 1988
LICHHAMADEVI Vs. STATE OF RAJASTHAN
August 2, 1988
LORD JAGANNATH Vs. STATE OF ORISSA
November 2, 1988
LT COL K D GUPTA Vs. UNION OF INDIA
January 25, 1988
LT COLONEL K D GUPTA Vs. UNION OF INDIA
April 20, 1988
M C BINDAL M C BINDAL SADHAN KUMAR MAJUMDAR STATE OF UTTAR PRADESH Vs. R C SINGH:U P PUBLIC SERVICE COMMISSION ALLAHABAD:STATE OF UTTAR PRADESH:RAM CHANDER SINGH
September 19, 1988
M C MEHTA II Vs. UNION OF INDIA
January 12, 1988
M GOPALA KARUP Vs. S A ABDUL RAHIM
September 19, 1988
M K SALPEKAR Vs. SUNIL KUMAR SHAMSUNDER CHAUDHARI
August 10, 1988
M L JAIN Vs. UNION OF INDIA
August 18, 1988
M MOHAMMAD KHAN OTHERS A K GETHA KUMARI OTHERS Vs. UNIVERSITY OF KERALA
January 12, 1988
M S CHERIAN Vs. STATE OF TAMIL NADU
January 28, 1988
M VEERAPPA Vs. FVRLYN SEQUEIRA
January 13, 1988
M. R. RAO Vs. M. GANPATHI SRINIVAS KAMATH & ORS.
August 30, 1988
M.C. MEHTA Vs. UNION OF INDIA AND OTHERS
February 9, 1988
M.L. JAIN Vs. UNION OF INDIA
August 19, 1988
M/S DOYPACK SYSTEMS PVT. LTD. Vs. UNION OF INDIA AND OTHERS
February 26, 1988
MADAN AND CO Vs. WAZIR JAIVIR CHAND
November 28, 1988
MADAN MOHAN LAL Vs. SURENDRA DWIVEDI
April 4, 1988
MADAN SINGH Vs. STATE OF HARYANA
March 17, 1988
MADHAO S O SHRIHARI DESHPANDE Vs. MADHAV S O TRIMBAK DHARMADHIKAREE
April 22, 1988
MADHAVRAO JIWAJIRAO SCINDIA Vs. SAMBHAJIRAO CHANDROJTRAO ANGRE
February 9, 1988
MADHU GOPAL Vs. VI ADDITIONAL DISTRICT JUDGE
September 26, 1988
MADHU MILAN SYNTEX PVT LIMITED Vs. UNION OF INDIA
May 3, 1988
MAHA GUJARAT HAWKERS VEPARI MAHAJAN Vs. MUNICIPAL CORPORATION
January 6, 1988
MAHADEO LAL KHEMKA Vs. DWARIKA PRASAD KHEMKA & ORS.
September 20, 1988
MAHALAKSHMI GLASS WORKS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
July 26, 1988
MAHALAKSHMI OIL MILLS MAHALAKSHMI TRADERS RAMALINGESWARA OIL MILL JAVA KRISHNA OIL MILLS Vs. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:STATE OF ANDHRA PRADESH
September 14, 1988
MAHANT RANJITSINGHJI CHELSINGHJI Vs. CHARITY COMMISSIONER
February 16, 1988
MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA Vs. R S THAKAR
January 27, 1988
MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LIMITED MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LIMITED MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LIMITED Vs. SHRIPATI PANDURANG KHADE:VIJAY MADHAVRAO PATIL:DATTATRAYA BERUJI HAKE
October 11, 1988
MAHESH CHAND Vs. STATE OF RAJASTHAN
March 14, 1988
MAHESH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH
April 27, 1988
MAIKU Vs. STATE OF UTTAR PRADESH
September 29, 1988
MAJOR RETD INDER SINGH REKHI Vs. DELHI DEVELOPMENT AUTHORITY
March 24, 1988
MAKHAN SINGH Vs. STATE OF PUNJAB
July 27, 1988
MALLELA SEETHARMAIAH Vs. STATE OF ANDHRA PRADESH
November 2, 1988
MANGULI DEI Vs. STATE OF ORISSA
October 11, 1988
MANIBHAI VITHALBHAI MACHHI Vs. STATE OF GUJARAT
February 1, 1988
MANMOHAN KAUR Vs. SURYA KANT BHAGWANDI
October 4, 1988
MARKANDEY SINGH I P S Vs. M L BHANOT I P S
May 4, 1988
MASSA SINGH Vs. CHAUDHARY BARU MALL CHARITABLE TRUST DHARAMSHALA DHURI
April 6, 1988
MATHURBHAI HIRJIBHAI PATEL Vs. STATE OF GUJARAT
January 20, 1988
MEHMOOD ALAM TARIQ STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:KUNJ BIHARI SHARMA
May 11, 1988
MEMBER SECRETARY ANDHRA PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION Vs. ANDHRA PRADESH RAYONS LIMITED
September 30, 1988
MESSRS PHOTO LITHO PRESS Vs. S. VAILIAMMAL
March 16, 1988
MHADAGONDA RAMGONDA PATIL Vs. SHRIPAL BALWANT RAINADE
April 22, 1988
MINERVA TALKIES BANGALORE KALPANA TALKIES SAGAR TALKIES B C PARTHASARATHI GOPAL FILMS SHRI RAJARAJESHWARI TALKIES SHRI ROYAL PICTURE PALACE NAAZ THEATRES JAYARAJ PARTNER THE Vs. STATE OF KARNATAKA
January 6, 1988
MITHU SINGH Vs. KISHAN SINGH
September 13, 1988
MODULA INDIA Vs. KAMAKSHYA SINGH DEO
September 27, 1988
MOHAMMAD AKHTAR HUSSAIN ALIAS IBRAHIM AHMBD BHATTI Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTION AHMEDABAD
August 31, 1988
MOHAMMAD RAMZAN SHAH Vs. STATE OF JAMMU AND KASHMIR
January 29, 1988
MOHAN Vs. BUINDER SINGH
February 2, 1988
MOHAN LAL Vs. JAI BHAGWAN
March 23, 1988
MOHAN LAL SHARMA Vs. STATE OF UTTAR PRADESH
August 11, 1988
MOHAN LAXMAN HEDE Vs. NOORMOHAMED ADAM SHAIKH
April 7, 1988
MOHAN SINGH Vs. STATE OF UTTAR PRADESH
January 14, 1988
MOHAR SINGH Vs. DEVI CHARAN
May 9, 1988
MOORTHY Vs. STATE OF TAMIL NADU
May 9, 1988
MOST JANKI KUER Vs. SHEOJI PRASAD
April 25, 1988
MRIDULA AVASTHI Vs. UNIVERSITY OF DELHI
April 27, 1988
MUKESH KUMAR Vs. UNION OF INDIA
February 8, 1988
MUKUL DALAL Vs. UNION OF INDIA
May 4, 1988
MUKUND LAL MOHINDER SINGH Vs. UNION OF INDIA
October 14, 1988
MUNICIPAL CORPORATION OF DELHI Vs. SHEILA PURI
December 2, 1988
MUNICIPAL CORPORATION OF DELHI Vs. GURNAM KAUR
September 12, 1988
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KALPANA SADHU KAMBLE
August 30, 1988
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NAGPAL PRINTING MILLS
March 17, 1988
MUNNA KHAN Vs. UNION OF INDIA
April 18, 1988
MYSORE METAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS BOMBAY
May 11, 1988
N GURUSWAMY Vs. N A P ALAGIRI RAJA AND CO
May 4, 1988
N H NAQVI Vs. A N PAREEKH
April 4, 1988
N K SANGHI PARTNER OF SANGHI BROTHERS Vs. CONTROLLER OF ESTATE DUTY RAJASTHAN
May 6, 1988
N M GOEL AND CO Vs. SALES TAX OFFICER RAJNANDGAON
October 28, 1988
N M PONNIAH NADAR Vs. KAMALAKSHMI AMMAL
September 22, 1988
N.T. RAMA RAO GOVT. OF A.P. Vs. DHRONAMRAJU SATYANARAYANA
January 29, 1988
N.T.C. LTD. AND OTHERS Vs. SWADESHI COTTON MILLS CO. LTD. AND OTHERS
April 8, 1988
NABAGHAN MALLA Vs. BRUNDABAN MALLA
January 4, 1988
NAGAR MAHAPALIKA BAREILLY Vs. STATE OF UTTAR PRADESH
February 2, 1988
NAGJI VALLABHJI AND COMPANY Vs. MEGHJI VIJPAR AND COMPANY
May 4, 1988
NALIN KANT UPADHYAY Vs. MANJU SHIL
January 13, 1988
NAND LAL AGARWAL Vs. GANESH PRASAD SAH
August 9, 1988
NAND RAM Vs. STATE OF HARYANA
September 16, 1988
NANHAU RAM Vs. STATE OF MADHYA PRADESH
February 24, 1988
NARAYAN RAJU Vs. STATE OF KARNATAKA
August 11, 1988
NARENDRA NATH PANDEY Vs. STATE OF UTTAR PRADESH
July 21, 1988
NARIMAN POINT BUILDING SERVICES AND TRADING PVT LIMITED Vs. UNION OF INDIA
May 9, 1988
NARNE TULAMAN MANUFACTURERS PVT LIMITED HYDERABAD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
September 15, 1988
NAROTAM CHOPRA Vs. PRESIDING OFFICER LABOUR COURT
April 18, 1988
NAT STEEL EQUIPMENT PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCLSE
January 19, 1988
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. ALIMENTA S A
October 26, 1988
NATIONAL INSURANCE CO LIMITED NEW DELHI Vs. JUGAL KISHORE
February 9, 1988
NATIONAL MUSEUM NON GAZETTED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
February 10, 1988
NATIONAL TRANSPORT CO Vs. STATE OF BIHAR
February 15, 1988
NATURAL MICRO FERTILIZERS Vs. MAHARASHTRA STATE ELECTRICITY BOARD
September 16, 1988
NAV RATAN Vs. STATE OF RAJASTHAN
August 30, 1988
NAVNIT R KAMANI Vs. R R KAMANI
September 19, 1988
NAVNIT R. KAMANI AND OTHERS Vs. N.R. KAMANI AND OTHERS
April 20, 1988
NAVODAYA VIDYALAYA SAMITI Vs. BHUPINDER KAUR
April 11, 1988
NAWAB ALI Vs. STATE OF MEGHALAYA
March 29, 1988
NEELAKANTAN AND BROS CONSTRUCTION Vs. SUPERINTENDING ENGINEER NATIONAL HIGHWAYS SALEM
August 16, 1988
NEK SHYAM SHAMSHERI Vs. STATE OF UTTAR PRADESH
November 4, 1988
NIADAR Vs. DELHI ADMINISTRATION
September 29, 1988
NIHAL SINGH Vs. VI ADDL DISTRICT AND SESSIONS JUDGE
October 30, 1988
NILIMA PRIYADARSHINI Vs. STATE OF BIHAR
December 9, 1988
NORTH EASTERN RAILWAY EMPLOYEES UNION Vs. IIIRD ADDITIONAL DISTRICT JUDGE FARUKHABAD
March 9, 1988
NTSHAN DEVELOPERS AND PROPERTIES LIMITED Vs. COMMISSIONER SANCHAITA INVESTMENTS
September 28, 1988
NYADAR SINGH M J NINAMA Vs. UNION OF INDIA
August 23, 1988
O P MALIK Vs. STATE OF UTTAR PRADESH
August 30, 1988
ODYSSEY COMMUNICATIONS PVT LIMITED Vs. LOKVIDAYAN SANGHATANA
July 19, 1988
OM PAL Vs. ANAND SWARUP
October 4, 1988
OM PARKASH Vs. R K LAKRA
July 22, 1988
OM PRAKASH Vs. UNION OF INDIA
April 21, 1988
OM PRAKASH Vs. AMARJIT SINGH
August 10, 1988
OM PRAKASH Vs. AMARJIT SINGH & ANR
July 14, 1988
ONKAR NATH VERMA Vs. CANE COMMISSIONER U P LUCKNOW
September 12, 1988
ONKARLAL DULICHANDLAL AGARWAL Vs. SUKHUBAL
January 19, 1988
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. COLLECTOR OF CUSTOMS
April 19, 1988
P AND T SCHEDULED CASTE TRIBE EMPLOYEES WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
August 29, 1988
P GANESHWAR RAO Vs. STATE OF ANDHRA PRADESH
September 5, 1988
P K K SHAMSUDEEN Vs. K A M MAPPILLAI MOHTNDEEN
November 24, 1988
P K SINGH Vs. PRESIDING OFFICER
July 15, 1988
P M ASHWATHANARAYANA SETTY LAVINA MANSIONS A ABDUL RAHIM SHERIF G RAMIAH CITY MUNICIPAL COUNCIL STATE BANK OF INDIA BANK OF BARODA S MOHMOOD IQBAL STATE OF MAHARASHTRA DR PRAFULLA CHANDRA Vs. STATE OF KARNATAKA
September 22, 1988
P M NALINI Vs. K M MATHEW
April 26, 1988
P N DUDA Vs. P SHIV SHANKER
April 15, 1988
P R BEHERE Vs. GANPATRAO SHRINIVASRAO CHAVAN
January 18, 1988
P RAMI REDDY Vs. STATE OF ANDHRA PRADESH
July 14, 1988
P RATHINAM Vs. UNION OF INDIA
October 28, 1988
P SIVASWAMY Vs. STATE OF ANDHRA PRADESH
August 10, 1988
PARAS NATH Vs. UNION OF INDIA
July 13, 1988
PATORI DEVI STATE OF HARYANA Vs. AMAR NATH:AMAR NATH
January 12, 1988
PATRICIA SOOD Vs. UNION OF INDIA
May 10, 1988
PETRON ENGINEERING CONSTRUCTION PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
December 13, 1988
PHOTO LITHO PRESS Vs. S VALLIAMMAL
March 15, 1988
PIARA LAL Vs. KEWAL KRISHAN CHOPRA
May 6, 1988
PIYUSH KANTILAL MEHTA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
December 16, 1988
POMAL KANJI GOVINDJI Vs. VRAJLAL KARSANDAS PUROHIT
November 4, 1988
POONAM DATTA Vs. KRISHANLAL DATTA
October 11, 1988
POST GRADUATE INSTITUTE Vs. J B DILAWARI
April 26, 1988
PRABHAKAR B POOJARI Vs. STATE OF KARNATAKA
July 18, 1988
PRAHLAD RAI KHEMKA STATE BANK OF BIKANER AND JAIPUR Vs. TARA KUMAR SINHA MANAGING DIRECTOR STATE BANK OF BIKANER AND JAIPUR:PRAHLAD RAI KHEMKA
November 29, 1988
PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED Vs. HARYANA CO OPERATIVE SUGAR MILLS LIMITED
January 15, 1988
PREM PRAKASH KAPOOR Vs. ATMARAM
September 6, 1988
PREMLATA SAHAI Vs. RAM NIRANJAN SAHAI
October 26, 1988
PRESTRESS INDIA CORPORATION Vs. V P STATE ELECTRICITY BOARD
August 22, 1988
PUNJAB HIGHER QUALIFIED TEACHERS UNION NON PETITIONERS HIGHER QUALIFIED TEACHERS AD HOC ASSOCIATION KIRPAL SINGH NON GAZETTED EMPLOYEES ORGANISATION TEACHERS WING Vs. STATE OF PUNJAB:DIRECTOR OF PUBLIC INSTRUCTIONS SCHOOLS PUNJAB
February 23, 1988
PUNJAB WAKF BOARD Vs. RANGA SINGH
March 30, 1988
PUNJAB WAKF BOARD Vs. BACHAN CHAND
January 21, 1988
PURNI DEVI Vs. ZILA PARISHAD HAZARIBAGH BIHAR
April 19, 1988
PUSHPA SINGH Vs. INDERJIT SINGH
September 5, 1988
R B L BANARSI DASS AND COMPANY PVT LIMITED Vs. AMAR TRADING COMPANY
March 9, 1988
R K PALSHIKAR HUF Vs. COMMISSIONER OF INCOME TAX M P NAGPUR
May 5, 1988
R L GUPTA Vs. UNION OF INDIA
March 16, 1988
R M RAMUAL Vs. STATE OF HIMACHAL PRADESH
December 2, 1988
R N KUMAR Vs. R K SORAL
April 13, 1988
R PRABHA DEVI Vs. GOVERNMENT OF INDIA
March 8, 1988
R VENUGOPAL Vs. STATE OF KERALA
July 15, 1988
R. SAKUNTHALA Vs. STATE OF TAMIL NADU AND OTHERS
January 6, 1988
R.B.L. BANARSI DASS AND CO. PVT. LTD. Vs. M/S. SHREE AMAR TRADING COMPANY
March 9, 1988
RABINDRA SINGH RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
January 20, 1988
RACHAPPA GURUDAPPA BIJAPUR Vs. GURUDIDDAPPA NURANDAPPA
November 16, 1988
RADHAKRISHNA DASH Vs. ADMINISTRATIVE TRIBUNAL BHUBANESWAR ORISSA
January 21, 1988
RAGHU NANDAN LAL CHAUDHARY Vs. UNION OF INDIA
April 7, 1988
RAGHUNATH Vs. STATE OF MAHARASHTRA
April 7, 1988
RAGHUNATH THAKUR Vs. STATE OF BIHAR
November 8, 1988
RAJA RAM PURAONIK Vs. COMMISSIONER OF LABOUR CENTRAL NEW DELHI
February 15, 1988
RAJBIR KAUR Vs. S CHOKESIRI AND CO
August 9, 1988
RAJENDRAKUMAR NATVARLAL SHAH Vs. STATE OF GUJARAT
May 10, 1988
RAJESH KUMAR SONI Vs. MINISTRY OF ENVIRONMENT AND FOREST AND WILD LIFE
March 10, 1988
RAJINDER K. SAIL Vs. STATE OF M.P.
April 12, 1988
RAJINDERA PARSAD DHASMANE Vs. UNION OF INDIA
July 15, 1988
RAJKANWARBAI PANNALAL MALPANI Vs. STATE OF MAHARASHTRA
March 30, 1988
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
September 27, 1988
RAKESH KUMAR Vs. HINDUSTAN EVEREST TOOL LIMITED
March 7, 1988
RAM BAGAS TAPARIA Vs. RAM CHANDRA PAL
November 3, 1988
RAM CHANDRA YADAV Vs. STATE OF BIHAR
March 8, 1988
RAM DASS Vs. ISHWAR CHANDER
May 9, 1988
RAM KARAN Vs. STATE OF RAJASTHAN
April 18, 1988
RAM LAKHAN Vs. UNION OF INDIA
May 9, 1988
RAM LAL Vs. STATE OF PUNJAB
January 14, 1988
RAM NARAIN GUPTA Vs. RAMESHWARI GUPTA
September 12, 1988
RAMESH CHANDRA SINHA Vs. STATE OF BIHAR
August 23, 1988
RAMESH S O CHOTALAL DALAL Vs. UNION OF INDIA
February 16, 1988
RAMESHS OCHOTALALDALAL Vs. UNION OF INDIA
February 1, 1988
RAMGIR UTTAMGIR GOSWAMI Vs. STATE OF GUJARAT
January 20, 1988
RAMGOPAL Vs. KHUBBILAL
March 28, 1988
RAMSHARAN AUTYANUPRASI Vs. UNION OF INDIA
November 14, 1988
RANA RANDHIR SINGH RAJIV NARAIN SRIVASTAVA BASANT SINGH Vs. STATE OF UTTAR PRADESH
November 4, 1988
RANDHIR SINGH Vs. BOARD 0F SCHOOL EDUCATION HARYANA ANDANOTHER
January 18, 1988
RANJANA KAUSHIK DR. (MRS.) Vs. STATE OF M.P. AND ORS.
September 27, 1988
RANJEET SINGH Vs. STATE OF RAJASTHAN
January 25, 1988
RASHIDABEN, D/O GULAMNABI RASULBHAI Vs. UNION OF INDIA MINISTRY OF LAW NEW DELHI
May 9, 1988
RATTAN SINGH RAN SINGH Vs. STATE OF PUNJAB
March 22, 1988
REGISTRAR HIGH COURT OF MADRAS REGISTRAR HIGH COURT OF MADRAS Vs. R RAJIAH:K RAJESWARAN
May 11, 1988
RELIANCE PETROCHEMICALS LIMITED Vs. PROPRIETORS OF INDIAN EXPRESS NEWS PAPERS BOMBAY PRIVATE LIMITED
September 23, 1988
ROHIT MILLS LIMITED Vs. UNION OF INDIA
April 28, 1988
ROOP CHAND ADLAKHA Vs. DELHI DEVELOPMENT AUTHORITY
September 26, 1988
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
December 16, 1988
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
August 30, 1988
S APPUKUTTAN Vs. THUNDIYIL JANAKI AMMA
January 13, 1988
S B ABDUL AZEEZ Vs. M MANIYAPPA SETTY
October 14, 1988
S B MATHUR Vs. CHIEF JUSTICE OF DELHI HIGH COURT
August 31, 1988
S B NARASIMHAPRAKASH Vs. HIGH COURT OF KARNATAKA
February 4, 1988
S D SHARMA Vs. MADAME FENOVARD
April 21, 1988
S K CHAKRABORTY Vs. UNION OF INDIA
July 11, 1988
S L KAUL Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI
October 31, 1988
S N RAO AND OTJHERS G J SALDHANA Vs. STATE OF MAHARASHTRA
February 9, 1988
S RANGARAJAN Vs. P JAGJIVAN RAM
May 2, 1988
S S KARMALKAR Vs. IBRAHIM HUSSENI TAMBOLI:S D PAKHARE:IBRAHIM HUSSENI TAMBOLI
October 31, 1988
S S RATHORE Vs. STATE OF MADHYA PRADESH
February 2, 1988
S T MUTHLJSAMI Vs. K NATARAJAN
January 20, 1988
S. BANERJEE Vs. STATE OF A.P. AND OTHERS
February 15, 1988
SAIYADA MOSSARRAT Vs. HINDUSTAN STEEL LTD
October 31, 1988
SALES TAX OFFICER Vs. KATHIAWAR MOTORS
December 9, 1988
SALES TAX OFFICER WARD II MORADABAD Vs. ORIENTAL COAL CORPORATION MORADABAD
January 12, 1988
SALIM RAJMOHMAD MUSLIM Vs. STATE OF GUJARAT
May 3, 1988
SAMIR KUMAR DAS Vs. STATE OF WEST BENGAL
January 25, 1988
SARDAR HUSSAIN Vs. STATE OF UTTAR PRADESH
August 5, 1988
SARDAR MOHAN SINGH AHLUWALTA Vs. MAITRAI PARK CO OPERATIVE HOUSING SOCIETY LIMITED
September 19, 1988
SATISH MOHANLAL JARIWALA Vs. NATIONAL TEXTILE CORPORATION
January 19, 1988
SATYA NARAIN PANDEY Vs. STATE OF UTTAR PRADESH
January 13, 1988
SAVITHRAMMA Vs. CECIL NARONHA
August 23, 1988
SCOOTERS INDIA LIMITED LUCKNOW Vs. LABOUR COURT LUCKNOW
September 30, 1988
SECRETARY DEPARTMENT OF ATOMIC ENERGY BOMBAY Vs. C BHASKARA SARMA
April 26, 1988
SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE Vs. D P SHARMA
December 12, 1988
SECRETARY TO GOVERNMENT TRANSPORT DEPTT MADRAS Vs. MUNUSWAMY MUDALIAR
August 29, 1988
SHANTI DEVI Vs. BIMLA DEVI
August 31, 1988
SHARADCHANDRA GOVINDRAO BHONSEKER Vs. STATE OF GUJARAT
May 2, 1988
SHASHI AGGARWAL Vs. STATE OF UTTAR PRADESH
January 12, 1988
SHASHI AGGARWAL Vs. STATE OF U P
January 11, 1988
SHEELA ASHOK PATWARDHAN Vs. DEAN DR V M MEDICAL COLLEGE SOLAPUR
November 24, 1988
SHEELA BARSE Vs. UNION OF INDIA
May 4, 1988
SHEELA BARSE Vs. UNION OF INDIA
August 29, 1988
SHEIKH MAHBOOB MADER Vs. SYED ASHFAQUE HUSSAIN ANOTHER
January 12, 1988
SHESH NARAIN AWASTHY Vs. STATE OF UTTAR PRADESH
January 5, 1988
SHIV CHARAN SINGH S O ANGAD SINGH Vs. CHANDRA BHAN SINGH S O MAHAVIR SINGH
January 19, 1988
SHIV KUMAR Vs. JAWAHAR LAL VERMA
September 14, 1988
SHIV KUMAR SHARMA Vs. HARYANA STATE ELECTRICITY BOARD CHANDIGARH
July 27, 1988
SHIV RAO SHANTA RAO WANGLA Vs. UNION OF INDIA
January 20, 1988
SHIVA SARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 10, 1988
SHIVARAO SHANTARAM WAGLE IT Vs. UNION OF INDIA
March 8, 1988
SHROFF AND CO TRADE LINKS LIMITED Vs. MUNICIPAL CORPN OF GREATER BOMBAY:MUNICIPAL CORPN OF GREATER BOMBAY
August 12, 1988
SHYAMKUNWAR GIRI Vs. STATE OF MAHARASHTRA
January 13, 1988
SIDDARTHA EDUCATION SOCIETY Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
May 10, 1988
SIDDARTHA EDUCATIONAL SOCIETY Vs. CHIEF SECRETARY TO THE GOVERNMENT OF KARNATAKA
January 6, 1988
SINGARANI COLLERIES CO LIMITED Vs. VINOD CHANDRA
May 3, 1988
SIRSILK LIMITED CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. TEXTILES COMMITTEE:TEXTILES COMMITTEE
September 12, 1988
SOVA RAY Vs. GOSTHA GOPAL DEY
March 18, 1988
SPACE CARBURETTORS INDIA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
February 24, 1988
SRI PRITISH NANDY AND ANOTHER Vs. STATE OF ORISSA
February 4, 1988
SRINIVAS GOPAL Vs. UNION TERRITORY OF ARUNACHAL PRADESH NOW STATE
July 18, 1988
STATE Vs. K K JAJODIA
April 4, 1988
STATE BANK OF BIKANER AND JAIPUR Vs. JAG MOHAN LAL
September 13, 1988
STATE DELHI ADMINISTRATION Vs. SHIV KUMAR
April 4, 1988
STATE DELHI ADMINISTRATION Vs. JAGJITSINGH
December 16, 1988
STATE OF ANDHRA PRADESH Vs. BALAJANGAM SUBBARAJAMMA
October 27, 1988
STATE OF ANDHRA PRADESH Vs. S M A GHAFOOR
April 19, 1988
STATE OF ANDHRA PRADESH Vs. K CH VENKATA REDDY
March 15, 1988
STATE OF ANDHRA PRADESH Vs. MOHANJIT SINGH ANOTHER
January 14, 1988
STATE OF ANDHRA PRADESH Vs. NAGAM CHANDRASEKHARA LINGAM:UNION OF INDIA:NAGAM CHANDRASEKHARA LINGAM
May 4, 1988
STATE OF ANDHRA PRADESH AND OTHERS Vs. DEVENDER REDDY AND OTHERS
January 19, 1988
STATE OF BIHAR Vs. MURAD ALI KHAN
October 10, 1988
STATE OF GUJARAT Vs. BASHIR MUNIR
January 8, 1988
STATE OF GUJARAT Vs. SUNIL FULCHAND SHAH
February 8, 1988
STATE OF GUJARAT Vs. PUNJABHAI NATHUBHAT
February 12, 1988
STATE OF GUJARAT Vs. JAT LAXMANJI TALASJI
February 19, 1988
STATE OF HARYANA Vs. RAM KISHAN
May 6, 1988
STATE OF JAMMU AND KASHMIR Vs. KRISHAN LAL
April 25, 1988
STATE OF JAMMU AND KASHMIR Vs. SUDHIR AND CO JAMMU
January 8, 1988
STATE OF KARNATAKA Vs. AYYANAHALLI BAKAPPA AND SONS
May 5, 1988
STATE OF KARNATAKA Vs. M G NALAPPANAVER
May 5, 1988
STATE OF KERALA Vs. K G MADHAVAN PILLAI
September 19, 1988
STATE OF KERALA Vs. P K SYED AKBAR SAHIB
January 19, 1988
STATE OF KERALA Vs. M 8 ATTESEE AGRO INDUSTRIAL TRADING CORPORATION
October 27, 1988
STATE OF MADHYA PRADESH Vs. NARENDRA KUMAR
March 30, 1988
STATE OF MADHYA PRADESH Vs. ASHOK DESHMUKH
May 11, 1988
STATE OF MAHARASHTRA Vs. SUSHILA MAFATLAL SHAH
September 7, 1988
STATE OF MAHARASHTRA Vs. K S RANA
April 12, 1988
STATE OF MAHARASHTRA Vs. M H MAZUMDAR
February 24, 1988
STATE OF MAHARASHTRA Vs. RAMESH KUMAR SHOBHRAJ JAIN
January 12, 1988
STATE OF MAHARASHTRA BHASKAR RAMKRISHNA MARKANDEYA Vs. MADHUKAR BALKRTSHNA BADTYA:STATE OF MAHARASHTRA
August 17, 1988
STATE OF ORISSA Vs. LALL BROTHERS
August 25, 1988
STATE OF ORISSA Vs. DANDASI SAHU
July 22, 1988
STATE OF ORISSA Vs. RAGHUNATH MOHAPATRA
April 26, 1988
STATE OF PUNJAB Vs. KEWAL SINGH
July 18, 1988
STATE OF PUNJAB Vs. OM PARKASH BALDEV KRISHAN
August 23, 1988
STATE OF PUNJAB Vs. AMARJIT SINGH
September 1, 1988
STATE OF PUNJAB Vs. GURMAIL SINGH
September 21, 1988
STATE OF PUNJAB Vs. RAJ KUMAR
February 11, 1988
STATE OF PUNJAB Vs. GUPTA CONSTRUCTION COMPANY
April 8, 1988
STATE OF PUNJAB Vs. KAILASH NATH:MANGAL SINGH MINHAS
November 22, 1988
STATE OF RAJASTHAN Vs. ASHOK KUMAR GUPTA
October 11, 1988
STATE OF RAJASTHAN Vs. RANI SATIJI MANDIR
September 1, 1988
STATE OF RAJASTHAN Vs. R S SHARMA AND CO
August 16, 1988
STATE OF RAJASTHAN Vs. HINDUSTAN SUGAR MILLS LIMITED:JAIPUR UDYOG LIMITED
July 14, 1988
STATE OF TAMIL NADU Vs. K V SESHADIRI
January 20, 1988
STATE OF UTTAR PRADESH Vs. ENGINEERING TRADERS
February 10, 1988
STATE OF UTTAR PRADESH Vs. RAM SWARUP
February 26, 1988
STATE OF UTTAR PRADESH Vs. HAJI ISMAIL NOOR MOHAMMAD AND CO
May 9, 1988
STATE OF UTTAR PRADESH Vs. JAGDISH SINGH
April 26, 1988
STATE OF UTTAR PRADESH Vs. KRISHNA GOPAL
August 12, 1988
STATE OF UTTAR PRADESH Vs. ANIL SINGH
August 26, 1988
STATE OF UTTAR PRADESH Vs. RENUSAGAR POWER CO
July 28, 1988
STATE OF UTTAR PRADESH Vs. J P CHAURASIA
September 27, 1988
STATE OF UTTAR PRADESH Vs. RANBIR SINGH
May 3, 1988
STATE OF WEST BENGAL Vs. LAISAL HAQUE
September 12, 1988
STATE OF WEST BENGAL Vs. MOHURGONG AND GULMA TEA ESTATES:RAMESHWAR PRASAD PLANTATION AND ENGINEERING INDUSTRIES LIMITED
May 5, 1988
STATE OF WEST BENGAL Vs. LAXMI CHURN LAW
March 11, 1988
STATE OF WEST BENGAL Vs. ASHIT NATH DAS
January 27, 1988
STATF OF TAMIL NADU Vs. M S DHARANGADHARA TRADING COMPANY LIMITED
May 3, 1988
SUB DIVISIONAL OFFICER Vs. MEHAR SINGH
August 17, 1988
SUBBHASH CHAND Vs. STATE OF HARYANA
January 11, 1988
SUBE SINGH Vs. STATE OF HARYANA
September 21, 1988
SUBEDAR TEWARI STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESHS:DR NARENDRA NATH TEWARI
November 3, 1988
SUBHASH KUMAR LATA Vs. R C CHHIBA
September 23, 1988
SUDHA DEVI Vs. M P NARAYANAN
April 26, 1988
SUDHIR CHANDRA RAY Vs. UNION OF INDIA
May 2, 1988
SULTAN Vs. GANESH
February 9, 1988
SULTAN SINGH Vs. STATE OF MADHYA PRADESH
April 4, 1988
SUMITRA DEVI Vs. MAULA BUX
April 18, 1988
SUNDER SINGH Vs. STATE OF RAJASTHAN
February 4, 1988
SUNIL KUMAR Vs. RAM PARKASH
January 13, 1988
SUNITA SOHONI Vs. STATE OF MADHYA PRADESH
April 26, 1988
SUPREME COURT ADVOCATE ON RECORD ASSOCIATION & ANR. Vs. UNION OF INDIA.
August 9, 1988
SUPREME COURT ADVOCATE ON RECORD ASSOCIATION A REGD BODY Vs. DELHI ADMINISTRATION
March 15, 1988
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
December 7, 1988
SURAJMAL Vs. RADHEYSHYAM
April 26, 1988
SURESH CHAND GUPTA Vs. STATE OF UTTAR PRADESH
April 8, 1988
SURESH RAGHO DESAI Vs. VIJAYA VINAYAK GHAG
August 29, 1988
SURINDER GROVER Vs. DELHI ADMINISTRATION
March 10, 1988
SURINDER NATH KAPOOR Vs. UNION OF INDIA
August 3, 1988
SURINDERNATHKAPOOR Vs. UNION OF INDIA
February 5, 1988
SWARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
November 18, 1988
T J STEPHEN Vs. PARLE BOTTLING CO PRIVATE LIMITED
March 22, 1988
T S VASUDAVAN NAIR Vs. DIRECTOR OF VIKRAM SARABHAI SPACE CENTRE
February 8, 1988
TARSEM LAL GAUTAM Vs. STATE BANK OF PATIALA
February 9, 1988
TARSEM LAL GAUTAM Vs. STATE BANK OF PATIALA
October 11, 1988
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
February 10, 1988
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF ORISSA
February 10, 1988
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
May 6, 1988
TATA TEA LIMITED TATA TEA LIMITED GOODRICKS GROUP LIMITED MCLEOD RUSSEL INDIA LIMITED Vs. STATE OF WEST BENGAL:STATE OF KERALA:STATE OF WEST BENGAL:STATE OF WEST BENGAL
May 5, 1988
TEJ BHAN MADAN Vs. ADDITIONAL DISTRICT JUDGE
May 9, 1988
TEJINDER KAUR Vs. GURMIT SINGH
February 23, 1988
THACKER HARIRAM MOTIRAM Vs. BALKRISHAN CHATRABHU THACKER
April 25, 1988
THE TAMILNADU PUBLIC SERVICE COMMISSION Vs. M.N. MOHAMMED ALI & ORS.
April 12, 1988
TILE DEVI OTHERS Vs. STATE OF BIHAR
January 25, 1988
TRILOK SINGH Vs. CHIEF JUSTICE OF DELHI HIGH COURT
April 27, 1988
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH Vs. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB
October 11, 1988
U P BHOODAN YAGNA SAMITI U P Vs. BRAJ KISHORE
September 9, 1988
U P FINANCIAL CORPORATION Vs. NAINI OXYGEN AND ACETYLENE GAS LIMITED
April 27, 1988
U P HOTELS Vs. U P STATE ELECTRICITY BOARD
October 28, 1988
UJAGAR PRINTS II KWALITY SILK MILLS CO Vs. UNION OF INDIA
November 4, 1988
UMESH CHANDRA GLJPTA Vs. OIL AND NATURAL GAS COMMISSION
October 7, 1988
UNION OF INDIA Vs. JAY SINGH J THAKKAR
October 3, 1988
UNION OF INDIA Vs. SOMASUNDARAM VISWANATH
September 22, 1988
UNION OF INDIA Vs. SANTIRAM GHOSH
November 2, 1988
UNION OF INDIA Vs. M. SIVAGNAM
February 8, 1988
UNION OF INDIA Vs. K S SUBRAMANIAN
December 15, 1988
UNION OF INDIA Vs. DR. BHIMRAO NARAYANRAO RANDAYE
September 23, 1988
UNION OF INDIA Vs. MADHUMILAN SYNTEX PRIVATE LIMITED
May 3, 1988
UNION OF INDIA Vs. DALMIA CEMENT BHARAT LIMITED
May 10, 1988
UNION OF INDIA Vs. TATA YODOGAWA LIMITED
September 21, 1988
UNION OF INDIA Vs. R NARASIMHAN
August 1, 1988
UNION OF INDIA Vs. BHAVNAGAR SALT AND INDUSTRIAL WORKS PRIVATE LIMITED
July 27, 1988
UNION OF INDIA Vs. K K CHOPRA
August 5, 1988
UNION OF INDIA Vs. RANJIT THAKUR
August 10, 1988
UNION OF INDIA Vs. CHAKRA TYRES LIMITED
January 13, 1988
UNION OF INDIA Vs. ALL INDIA SERVICES PENSIONERS ASSOCIATION
January 14, 1988
UNION OF INDIA Vs. M T S S D WORKERS UNION
January 27, 1988
UNION OF INDIA Vs. UNIVERSAL CONSORTIUM OF ENGINEERS PRIVATE LIMITED
March 8, 1988
UNION OF INDIA Vs. E BASHYAN
March 11, 1988
UNION OF INDIA Vs. L K AHLUJA AND CO
April 5, 1988
UNION OF INDIA OTHERS Vs. RANJIT THAKUR
January 20, 1988
UNION OF INDIA S N AIYYAR Vs. ANSUSEKHAR GUIN:UNION OF INDIA
November 29, 1988
UNION PUBLIC SERVICE COMMISSION STATE OF ASSAM Vs. HIRANYALAL DEV:UNION OF INDIA
March 22, 1988
UNITED OFFSET PROCESS PRIVATE LIMITED Vs. ASST COLLECTOR OF CUSTOMS BOMBAY
October 14, 1988
UPADHYAYA HARGOVIND DEVSHANKER Vs. DHIRENDRASTNH VIRBHADRASTNHJI SOLANKI
February 17, 1988
USMANBHAI DAWOODBHAI MEMON Vs. STATE OF GUJARAT
March 14, 1988
V KAGARWAL ASSISTANT COLLECTOR OF CUSTOMS Vs. VASANTRAJ BHAGWANJI BHATIA
April 7, 1988
V REVATHI Vs. UNION OF INDIA
February 25, 1988
V S VISWANATHAN Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL
March 7, 1988
V.K. THOMAS Vs. INDUSTRIAL TRIBUNAL
August 31, 1988
V.W. BAGGA Vs. J.R. SHARMA
July 28, 1988
VAHULA BHUSHAN ALIAS VAHUNA KRISHNAN Vs. STATE OF TAMIL NADU
October 31, 1988
VAIDYA HARISHANKAR LAX MIRAM RAJYAGURU OF RAJKOT Vs. PRATAPRAY HARISHANKAR RAJYAGURU OF RAJKOT
April 13, 1988
VIDEO ELECTRONICS PVT LTD Vs. STATE OF RAJASTHAN
September 16, 1988
VIDYA DHAR PANDE Vs. VIDYUT GRIH SIKSHA SAMITI
October 10, 1988
VIDYA PARKASH Vs. UNION OF INDIA
February 10, 1988
VIJAY BAHADUR SINGH Vs. UNION OF INDIA
February 16, 1988
VIJAY KUMAR Vs. UNION OF INDIA
February 24, 1988
VIJAY KUMAR I A S Vs. STATE OF MAHARASHTRA
August 30, 1988
VIJAY PRAKASH D MEHTA Vs. COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
August 16, 1988
VIJAYALAKSHMI RAMAN Vs. K SOUNDARARAJAN RAMAN
September 1, 1988
VIJAYSINGH LILADHAR NATHUMAL RAJMAL BALDOTA Vs. SPECIAL LAND ACQUISITION OFFICER:SPECIAL LAND ACQUISITION OFFICER
July 21, 1988
VIKRAM DEO SINGH TOMAR Vs. STATE OF BIHAR
August 2, 1988
VINOD KUMAR Vs. STATE OF HARYANA
April 11, 1988
WAQF NAWAB ALI BAHADUR Vs. MAHENDRA KUMAR GAUR
February 15, 1988
WAZIR CHAND STATE OF HARYANA Vs. STATE OF HARYANA:WAZIR CHAND
December 1, 1988
WELHAM GIRLS HIGH SCHOOL SOCIETY DEHRADUN Vs. UNION OF INDIA
January 28, 1988
WEST BENGAL HOSIERY ASSOCIATION Vs. STATE OF BIHAR
August 11, 1988
WESTERN COAL FIELDS LIMITED Vs. SATYANARAYANA
January 13, 1988
WESTON ELECTRONIKS Vs. STATE OF GUJARAT
April 29, 1988
WESTON ELECTRONIKS Vs. STATE OF MAHARASHTRA
April 29, 1988
WORKMEN 0F HIRAKUD DAM PROJECT HIRAKUD Vs. MANAGEMENT 0F HIRAKUD DAM PROJECT ANDOTHERS
February 9, 1988
Y K MEHTA A KAMAL BATCHA DEVENDRA SHARMA Vs. UNION OF INDIA
August 26, 1988
Y MANGAPATI RAO Vs. STATE OF ANDHRA PRADESH
September 26, 1988
YAMUNABAI ANANTRAO ADHAV Vs. ANANTRAO SHIVRAM ADHAV
January 27, 1988
YOGENDRA MURARI Vs. STATE OF UTTAR PRADESH
August 8, 1988