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Case Index
Title
Date
ABDUL AHAD LOAN Vs. MANAGER GOVT. WOOLLEN MILL
October 5, 1978
ALI DAR Vs. SUBHAN GANI
October 7, 1978
ALI MOHD Vs. CHAIRMAN, N A C , UDHAMPUR
October 13, 1978
ALI SHAH Vs. TAX RECOVERY OFFICER
August 24, 1978
ASSISTANT DIRECTOR, CENTRAL INTELLIGENCE Vs. TH. HARNAM CHAND
November 3, 1978
AZIZ DAR Vs. ANWAR DAR
October 7, 1978
BADRI NATH GUPTA Vs. ESTATE OFFICER
May 31, 1978
BANSI LAL RAINA Vs. STATE OF J&K
August 9, 1978
BHARAT BHUSHAN GUPTA Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE, NOWSHERA
October 19, 1978
BHIM SAIN Vs. PRITAM SINGH
April 6, 1978
BISHAN DASS DOGRA Vs. STATE OF J&K
August 13, 1978
CHANDAN KUMARI Vs. JEEWAN LAL
January 21, 1978
CHANDAN KUMARI Vs. JEEWAN LAL (DR)
January 12, 1978
D P SHARMA Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
April 4, 1978
D P SHARMA Vs. GUSTODIAN GENERAL-E P AND ANOTHER
November 4, 1978
DEVKI DURRANI Vs. AB RASHID BAKSHI
August 24, 1978
DHARMARTH TRURT Vs. JAGAN NATH
September 8, 1978
DHARMARTH TRUST Vs. GH MOHD DRABU
September 6, 1978
DHARMARTH TRUST Vs. JAGAN NATH
August 9, 1978
DWARKA DASS Vs. STATE
August 31, 1978
FEROZ DIN Vs. CH AKHTAR HUSSAIN
April 7, 1978
GH HASSAN Vs. QAZI AB MAJID
August 31, 1978
GH HUSSAIN Vs. GH QADIR
April 3, 1978
GH MOHD BOTU Vs. TAJA BIBI
August 29, 1978
GH MOHD SOFI Vs. SHAMIM AHMAD SHAMIM
October 5, 1978
GH RASOOL WADERA Vs. MOHD SALEEM
September 21, 1978
GHULAM NABI MIR Vs. MOHAMMAD AYUB KHAN
March 28, 1978
GIAN CHAND Vs. MELLA RAM
November 21, 1978
GIAN KAUR Vs. S ATMA SINGH
August 9, 1978
GUL KHAN Vs. STATE OF J&K
January 9, 1978
HABIB JAWAN Vs. D I G (C I D ) KASHMIR
August 18, 1978
HABIB SHEIKH AND SONS Vs. COMMISSIONER OF SALES TAX
April 23, 1978
HAJI SHABAN DAR Vs. FINANCIAL COMMISSIONER
April 25, 1978
HASEENA Vs. AHAD GURRU
October 5, 1978
HASSAN SHEIKH Vs. AB RASHID
August 18, 1978
INDU BUSHAN SHARMA Vs. UNIVERSITY OF JAMMU
November 21, 1978
JAGAT RAM & SONS Vs. L BODHRAJ
December 21, 1978
JAI PAL SINGH Vs. MADHO SINGH
July 18, 1978
JIA LAL ABROL Vs. SARLA DEVI
April 3, 1978
JYOTI PARKASH Vs. STATE
December 21, 1978
K C KATOCH Vs. STATE OF JAMMU AND KASHMIR
September 25, 1978
KALI DASS Vs. S H O POLICE STATION REASI
March 20, 1978
KAMLA DEVI Vs. BALBIR SINGH
January 12, 1978
KASTURI LAL Vs. BRIJ LAL
April 27, 1978
KEWAL KRISHAN GANDOTRA Vs. STATE
January 14, 1978
KHAN GHULAM AHMAD Vs. GHANI JOO AND AHSAN JOO
December 28, 1978
KHAZAN CHAND Vs. PIARE LAL
July 17, 1978
KRISHEN KUMAR KHOSA Vs. KRISHEN LAL
August 22, 1978
KRISHNA RAJPUT Vs. TH RAJINDER SINGH
July 20, 1978
M K MOZA Vs. MUZAFFAR JAN BUCHH
May 26, 1978
MADHVI YASEEN Vs. UNIVERSITY OF KASHMIR, SRINAGAR
March 3, 1978
MEHTA RAM LAL Vs. FINANCIAL COMMISSIONER
March 31, 1978
MOHAN LAL Vs. DWARKANATH KULDIP KUMAR
September 29, 1978
MOHD HUSSAIN Vs. FINANCIAL COMMISSIONER
December 6, 1978
MOHD SADIQ Vs. RAFIQ HUSSAIN KHAN
September 16, 1978
MST. FAZI Vs. MOHAMMAD BHAT
November 6, 1978
MUMTAZ BEGUM Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY, JAMMU
January 12, 1978
MUNICIPAL COUNCIL, SRINAGAR Vs. ALI MOHD MIR
July 18, 1978
NEW KASHMIR METAL WORKS AND ROLLING MILLS Vs. PRESIDING OFFICER
August 14, 1978
PANA LAL BAHAL Vs. KULBUSHAN BAHAL
May 6, 1978
PRITHVI NATH Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
March 22, 1978
PT BADRI NATH Vs. PT DHANI RAM
December 5, 1978
QADIR BHAT Vs. QADIR MIR
September 28, 1978
R K KUTTY (DRIVER) Vs. COMMANDANT GROUP CENTRE
April 4, 1978
ROBKAR Vs. G D SHARMA
June 20, 1978
S BAKSHI RAVEL SINGH Vs. KHAN GH HUSSAIN ASHAI
September 7, 1978
SABIR DAR Vs. DEPUTY COMMISSIONER
September 21, 1978
SAIN DASS Vs. TULSI RAM
May 10, 1978
SAJJA Vs. HABIB RATHER
September 26, 1978
SALIM ANWAR DAR Vs. GH AHMAD SHANTOO
June 16, 1978
SHABHAN BHAT Vs. HABIB MAGRAY
December 4, 1978
SHARIF-UD-DIN Vs. AB GANI LONE
September 6, 1978
SIKENDER PAL JAIN Vs. S GURCHARAN SINGH
October 30, 1978
SRINAGAR MUNICIPAL COUNCIL Vs. SONNA ULLAH MALIK
August 11, 1978
STATE Vs. DES RAJ
July 26, 1978
STATE Vs. ISMAIL SHER GOJRI
August 5, 1978
STATE Vs. NUR HUSSAIN
November 11, 1978
STATE Vs. AB GAFFAR WANI
August 5, 1978
STATE BANK OF INDIA Vs. VICTORY EXPORT IMPORT SYNDICATE
May 10, 1978
STATE OF J AND K. Vs. HAMIDA BEGUM
August 9, 1978
STATE OF J&K Vs. ABDUL GHANI PATWARI
September 20, 1978
STATE OF J&K Vs. GH RASOOL
March 17, 1978
SUBASH CHANDER Vs. SHAKUNTALA DEVI
April 6, 1978
SUKH RAM Vs. SAT PAUL
December 21, 1978
SYED MUBARIK SHAH NAQUASHBANDI Vs. INCOME TAX OFFICER
October 18, 1978
TILAK RAJ Vs. CUSTODIAN
April 7, 1978
TULSI DEVI Vs. COLLECTOR SPECIAL OFFICER LAND ACQUISITIION IRRIGATION AND FLOODS, SRINAGAR
September 7, 1978
UNION OF INDIA Vs. S KESAR SINGH
May 17, 1978
UNION OF INDIA (UOI) AND ANR. Vs. MISS SAVITA SHARMA
August 31, 1978
WALI MOHD Vs. FAQIR MOHD
April 3, 1978
ZAINA Vs. FINANCIAL COMMISSIONER
April 5, 1978
ZULFIQAR AHMAD Vs. S C BALI
March 3, 1978