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Case Index
Title
Date
A P MARRY Vs. K G RAGHAWAN
October 13, 1978
ABDUL HUSSAIN H M HASANBHAI Vs. SHALIMAR ROPE WORKS LTD
February 28, 1978
ADARSH KUMARIBHARTI Vs. K N SINHA
February 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BINODIRAM BALCHAND AND COMPANY
January 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KALYANMAL MILLS TENT FACTORY
March 21, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAICHAND AMICHAND
March 21, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATIONAL NEWSPRINT AND PAPER MILLS LIMITED
March 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHICHLI BRASS METAL WORKERS CO OPERATIVE SOCIETY LIMITED
March 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMPRATAP SHANKARLAL
April 10, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RUNGTA M P
April 27, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KALE KHAN MOHAMMAD HANIF
April 28, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN PHARMACEUTICALS
October 3, 1978
ADDITIONAL COMMISSIONER OF INCOME-TAX M P BHOPAL Vs. KUBER SINGH BHAGWANDAS
October 13, 1978
ALAKHNANDA GARG Vs. JIWAJI UNIVERSITY GWALIOR
September 18, 1978
AMALGAMATED COALFIELDS LIMITED COMPANY Vs. JANAPADA PANCHAYAT CHHINDWARA
March 28, 1978
Amar Talkies, Sagar Vs. Apsara Cinema
April 25, 1978
AMRITLAL SOMABHAI Vs. COMMISSIONER OF INCOME TAX
March 28, 1978
ANSHIRAM CHATRAMAL Vs. DEPUTY COMMISSIONER OF SALES TAX DIVISION GWALIOR
April 26, 1978
ASHOK KUMAR KAILASHCHAND Vs. RAM CHARAN MOOLCHAND
July 10, 1978
ASSOCIATED COMMERCIAL ENGINEERS Vs. STATE OF MADHYA PRADESH
October 25, 1978
B.L. Verma Vs. State of M.P.
October 13, 1978
BABU MULLA Vs. STATE OF MADHYA PRADESH
June 19, 1978
BABULAL Vs. DAYABHAI AND COMPANY
January 10, 1978
BADIBAI Vs. ONKAR LAL
August 2, 1978
BADRIPRASAD GANESHRAM Vs. STATE OF M P
November 9, 1978
BAHADURSINGH KASLIWAL MAHARAJA Vs. CONTROLLER OF ESTATE DUTY
January 30, 1978
BAIJNATH CHHABIRAM Vs. GOVERNMENT OF M P
October 27, 1978
BALMUKUND Vs. INDUSTRIAL COURT
July 15, 1978
BALWANT SINGH Vs. JHANNUBAI
February 1, 1978
BASANT KUMAR NAHAR Vs. RENT CONTROLLING AUTHORITY
December 7, 1978
BHAGWANDAS JAIN Vs. COMMISSIONER OF WEALTH TAX ADDL
April 15, 1978
BHAGWANLAL AMARCHAND Vs. GOVIND PRASAD CHHITARLAL SONI
September 16, 1978
Bhagwatibai Vs. State of M.P.
February 19, 1978
BHAGWATIBAI KAMALSINGH GAUTAM Vs. STATE OF M P
February 13, 1978
BHANU PRAKASH AGARWAL Vs. MUNNALAL
August 9, 1978
BHANUPRATAP AGRAWAL Vs. RUPCHAND
June 29, 1978
BHARAT ALUMINIUM COMPANY LTD Vs. SPECIAL AREA DEVELOPMENT AUTHORITY
April 15, 1978
Bharatchand Vs. Vishnupant
February 14, 1978
BHIMA Vs. PRANAYA
October 18, 1978
BHOJUMAL AND SONS Vs. COMMISSIONER OF SALES TAX
November 24, 1978
BIRENLAL Vs. STATE OF MADHYA PRADESH AND ANOTHER
July 13, 1978
BUDHWA ALIAS RAMCHARAN BENIRAM Vs. STATE OF MADHYA PRADESH
September 29, 1978
C G SANGAMNERKAR Vs. SURESH CHANDRA MODI
April 19, 1978
CENTRAL BANK OF INDIA Vs. SANTOSH KUMAR AWASTHY
July 6, 1978
CHANDRA KUMAR SINGH KASLIWAL Vs. COMMISSIONER OF WEALTH TAX ADDL
October 23, 1978
CHANDRABHAN SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
February 28, 1978
CHHOTAKA Vs. STATE OF M.P.
August 5, 1978
CHHOTALAL KESHAVRAM Vs. COMMISSIONER OF INCOME TAX
March 29, 1978
CHHOTELAL Vs. STATE OF MADHYA PRADESH
March 16, 1978
CHIMANLAL UMAJI Vs. COMMISSIONER OF INCOME TAX
October 23, 1978
CHIRONGILAL KASHIRAM Vs. SHANKERLAL
August 22, 1978
CHRISTIAN ASSOCIATION FOR RADIO AND AUDIO-VISUAL SERVICE CARAVS JABALPUR Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND MAD
October 24, 1978
CHUNNILAL AND BROS Vs. COMMISSIONER OF INCOME TAX
July 12, 1978
COMMISSIONER OF INCOME TAX Vs. JASWANTLAL DAYABHAI
April 15, 1978
COMMISSIONER OF INCOME TAX Vs. R S NIKHERA CONSTRUCTION CO
March 18, 1978
COMMISSIONER OF INCOME TAX Vs. AGRAWAL BROTHERS
March 14, 1978
COMMISSIONER OF INCOME TAX Vs. SAHU BROTHERS
March 21, 1978
COMMISSIONER OF INCOME TAX Vs. SETH GOPALDAS HUF
April 14, 1978
COMMISSIONER OF INCOME TAX Vs. AGHA ABDUL JABBAR KHAN
April 7, 1978
COMMISSIONER OF INCOME TAX M P BHOPAL Vs. AGRAWAL BROTHERS UJJAIN
November 7, 1978
COMMISSIONER OF INCOME-TAX Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD.
March 23, 1978
COMMISSIONER OF SALES Vs. AMIR BROTHERS
November 21, 1978
COMMISSIONER OF SALES TAX Vs. SOUBHAGMAL GHASIRAM
November 24, 1978
COMMISSIONER OF SALES TAX Vs. BLUE SPOT
August 5, 1978
COMMISSIONER OF SALES TAX Vs. SOHANLAL SURESHCHANDRA
August 5, 1978
COMMISSIONER OF SALES TAX Vs. SHIVNARAYAN JAGATNARAYAN
April 3, 1978
COMMISSIONER OF SALES TAX Vs. PROJECT AUTOMOBILES
April 14, 1978
COMMISSIONER OF SALES TAX Vs. KASHI PRASAD KESHRILAL
March 29, 1978
COMMISSIONER OF SALES TAX Vs. JAGAL KISHORE BADRIPRASAD
March 30, 1978
COMMISSIONER OF SALES TAX Vs. JEEWA KHAN
March 13, 1978
COMMISSIONER OF SALES TAX Vs. BADRI LAL HANUMANPRASAD OF INDORE
April 18, 1978
COMMISSIONER SALES TAX Vs. KANSARI UDYOG SAHAKARI SAMITI
August 30, 1978
DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY COMPANY PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
October 4, 1978
DALPRATAP SINGH Vs. STATE OF MADHYA PRADESH
April 14, 1978
Damodar Vs. Santosh Singh
July 17, 1978
DARYAOBAI Vs. SURAJMAL
October 17, 1978
DAULAT SINGH Vs. STATE OF M.P.
October 27, 1978
DEOCHAND BANSHIDHAR VYAS Vs. STATE OF M P
December 11, 1978
Desha Vs. State of M.P.
April 18, 1978
DESHA ABADHI KACHHI Vs. STATE OF MADHYA PRADESH
April 15, 1978
DEVRAJ JHALLA Vs. STATE OF MADHYA PRADESH
May 26, 1978
DHANBAI Vs. STATE OF MADHYA PRADESH
July 20, 1978
DILIP SINGH Vs. KHILAN SINGH
August 31, 1978
Durgasingh Vs. Jebobai
February 15, 1978
EMPLOYEES' STATE INSURANCE CORPORATION Vs. J.C. DHARIWAL
May 5, 1978
FATEH NARAIN HAJELA Vs. RAWAL SINGH
January 12, 1978
FIRM GWALIOR DISTRIBUTING CO LASHKAR Vs. KANTA GUPTA
March 8, 1978
FRENIBAI G ANKLESARIA Vs. CONTROLLER OF ESTATE DUTY
January 25, 1978
FRENIBAI G ANKLESARIA Vs. CONTROLLER OF ESTATE DUTY
December 18, 1978
GANESH GINNING AND PRESSING FACTORY Vs. MUNICIPAL COUNCIL ANJAD
June 26, 1978
Ganpat Lal Vs. Layakchand
November 10, 1978
GANPATLAL GULJARL SONI Vs. STATE OF MADHYA PRADESH
February 10, 1978
Gayaram Singh Vs. State of M.P.
November 30, 1978
GENDALAL GHASIRAM Vs. STATE OF M P
March 17, 1978
GHANSHYAM Vs. LAXMANSWAROOP
September 12, 1978
GIRDHARILAL NANHELAL Vs. STATE OF M P
March 6, 1978
GIRIJA SHANKER SHARMA Vs. UNION OF INDIA
January 30, 1978
GOPAL DAS MAHORE Vs. EXECUTIVE MAGISTRATE
March 6, 1978
GOPAL NARAYAN Vs. STATE OF MADHYA PRADESH
August 28, 1978
GOPALDAS Vs. STATE
January 30, 1978
GORAKHANATH RAMSWROOP SINGH Vs. GOVT OF M P
August 29, 1978
Gram Panchayat, Nagra, Porsa Vs. Nabab Singh
March 8, 1978
GURUBAX SINGH GOROWARA Vs. BEGUM RAFIYA KHURSHID
September 22, 1978
GWALIOR DISTRICT CO-OPERATIVE BANK LTD Vs. RAMESH CHANDRA MANGAL
October 26, 1978
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. JHAWAR H A ITO
July 15, 1978
HANSRAJ AGGARWAL Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 25, 1978
HOPE TEXTILES LTD Vs. STATE OF MADHYA PRADESH
September 15, 1978
IDOL OF SHRI RADHAJI Vs. STATE OF MADHYA PRADESH
November 17, 1978
IION KARAN Vs. SMT. LAXMI DEVI
August 21, 1978
Income-tax Officer, B Ward, Jabalpur Vs. B.M. Arora
December 7, 1978
ISHAQ MOHAMMAD ASHIQ MOHAMMAD Vs. BUNKAR SAHKARI SAMITI MARYADIT CHANDERI
October 25, 1978
JAGAN NATH SINGH Vs. STATE OF M P
June 19, 1978
JAGATGURU SHRI SHANKARACHARYA JYOTISH PEETHADHISWAR SHRI Vs. RAMJI TRIPATHI
November 13, 1978
JAGDISH RICE MILLS Vs. COMMISSIONER OF INCOME TAX
March 30, 1978
JAGNOO THANWAR SAHU Vs. RAMESHWAR NARAYAN SINGH
September 20, 1978
JANAPAD PANCHAYAT Vs. COLLECTOR SAGAR
January 31, 1978
JANAPADA SABHA SAGAR Vs. MUNICIPAL COUNCIL SAGAR
August 1, 1978
JAORA SUGAR MILLS LIMITED Vs. STATE OF M P
September 1, 1978
JAWAHARLAL RAMCHARAN Vs. SALES TAX OFFICER
January 19, 1978
JAYANT KUMAR CHAVHAN Vs. PUBLIC SERVICE COMMISSION M P INDORE
July 13, 1978
JUGALKISHORE ASATI Vs. STATE OF MADHYA PRADESH
November 9, 1978
K A ABRAHAM Vs. GENERAL MANAGER BHILAI STEEL PLANT HINDUSTAN STEEL
March 10, 1978
KABILAS NAMMU Vs. STATE OF M P
November 30, 1978
KACHRA GOTAM ANJANA Vs. JUZAR UDA BALAI
January 25, 1978
KADORI NANDLAL Vs. STATE OF M P
April 14, 1978
KALANI S R Vs. COMMISSIONER OF INCOME TAX
April 28, 1978
KALANI UDYOG Vs. INCOME TAX OFFICER
October 19, 1978
KAMALCHANDJI CHUTHMALJI JAIN Vs. CHHAGANLAL SADHAWSA JAISWAL
July 3, 1978
KANCHANBAI Vs. COMMISSIONER OF INCOME TAX
July 21, 1978
KANTAYA RAMLU NAIDU Vs. STATE INDUSTRIAL COURT M P
July 7, 1978
KANTIBAI Vs. KAMAL SINGH THAKUR
May 2, 1978
KAPILNATH MISTRI Vs. SHYAMKISHORELAL AGARWAL
December 1, 1978
KATONA COLLIERY OF WESTERN COALFIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
May 6, 1978
KHERAJ Vs. STATE OF M.P.
October 26, 1978
KUNDANSINGH DOLATRAM Vs. STATE OF M P
April 20, 1978
KUSHALCHAND Vs. HARLAL
January 21, 1978
LAKHMICHAND KASLIWAL Vs. GOPALDAS NIKHARA
February 2, 1978
LALIT LAZARUS Vs. LAVINA LAZARUS
November 24, 1978
LAX MICH AND JAGANNATH PANDEY Vs. CHALLU RAISA
January 8, 1978
LAXMANSINGH Vs. STATE OF M P
September 14, 1978
LAXMI PRASAD TAMRAKAR Vs. MUNICIPAL CORPORATION RAIPUR
September 25, 1978
LAXMIBAI Vs. M.P. STATE ROAD TRANSPORT CORPORATION
January 25, 1978
LAXMICHAND JAGANNATH PANDEY Vs. CHALLU RAISA
January 3, 1978
M L KALIA Vs. UNION OF INDIA
April 15, 1978
M P POLYTECHNICS GAZETTED OFFICERS ASSOCIATION BHOPAL Vs. STATE OF M P
September 26, 1978
M P STATE CO OPERATIVE BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 9, 1978
M P STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. FIRM UMRAO SINGH RAMLAL SOGANI ASHOKNAGAR
April 26, 1978
M. P. POLYTECHNICS GAZETTED OFFICERS ASSOCIATION, BHOPAL AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
September 25, 1978
M. P. SHRIVASTAVA Vs. INSPECTOR
April 3, 1978
M.A. Qureshi Vs. State of M.P.
June 20, 1978
MADHAV KESHAV RAO CHAMLIKAR Vs. STATE OF M P
November 20, 1978
MADHYA PRADESH GRAM SEWAK SANGH Vs. STATE OF M P
September 7, 1978
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KANHAIYA LAL
January 31, 1978
Maharaj Singh Vs. Sarjoo Bai
September 12, 1978
MAHESH CHANDRA GUPTA Vs. GENERAL MANAGER M P S R T CORPN
March 30, 1978
MAHTO Vs. STATE OF MADHYA PRADESH
March 18, 1978
MALWA VANASPATI AND CHEMICAL CO LTD Vs. UNION OF INDIA
October 17, 1978
MANAGEMENT OF KATKONA COLLIERY OF WESTERN COALFIELDS LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
May 6, 1978
MANAKLAL Vs. COMMISSIONER OF INCOME TAX
May 4, 1978
MANGANESE ORE INDIA LTD Vs. BISEN RAJARAM
April 19, 1978
MANGILAL Vs. REGISTERED FIRM MITTILAL-RADHEYLAL RASTOGI
February 17, 1978
MANGILAL JHIGNURIYA Vs. SALIGRAM LAXMINARAYAN
October 17, 1978
MANKUNWAR BAI Vs. SUNDERLAL JAIN
February 14, 1978
MANOHARLAL UTTAMCHAND AWAL Vs. STATE OF MADHYA PRADESH
November 28, 1978
MIRKHAN NATHHEKHAN Vs. KUTUB ALI TAYAB ALI
November 9, 1978
MODSINGH Vs. STATE OF M.P.
October 27, 1978
MODSINOH DARYAOSINOH CHAWADA Vs. STATE OF M P
November 24, 1978
MOHAMMAD HUSSAIN Vs. RAHIMBHAI
January 19, 1978
MOHAMMAD KHAN NOOR KHAN Vs. M P S R T CORPN BHOPAL
April 26, 1978
MOHD HAFEEZ KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
January 30, 1978
MOHD HAFEEZ KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 20, 1978
MOTORS INDIA PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 17, 1978
MUKHI MULCHAND SITALDAS Vs. COMMISSIONER OF INCOME TAX
May 2, 1978
Muncipal Council Raigarh Vs. Laxamandas
April 12, 1978
MUNICIPAL CORPORATION, INDORE Vs. NARAYANDAS AND ANOTHER
January 31, 1978
MUNICIPAL COUNCIL RAIGARH Vs. LAXMANDAS HEERAMAL SINDHI
September 12, 1978
MUSHTAQ AHMAD QURESHI Vs. STATE OF M P
October 9, 1978
Nahadariya Vs. State of M. P.
July 8, 1978
NAKSHATRA SINGH DHALIWAL Vs. STATE OF MADHYA PRADESH
April 27, 1978
NANDKISHORE Vs. MUNNIBAI
September 29, 1978
NANDKISHORE SHALIGRAM VYAS Vs. MUNN1BAI NANDKISHORE VYAS
September 20, 1978
NANDRAM HEERALAL Vs. UNION OF INDIA
March 31, 1978
NARAIN PRASAD BHATNAGAR Vs. STATE OF M P
August 31, 1978
NARAYAN TIWARI Vs. NATIONAL TEXTILE CORPORATION M. P. LTD. AND OTHERS
January 30, 1978
NARAYANDAS Vs. REGISTRAR PUBLIC TRUSTS BILASPUR
August 29, 1978
NARAYANLAL Vs. RUKHMANIBAI
October 16, 1978
NARESH Vs. ICHRAJBAI
December 16, 1978
NARULA TRANSPORT SERVICE Vs. STATE OF MADHYA PRADESH
March 28, 1978
NATHURAM KAPOOR Vs. INCOME TAX OFFICER
May 6, 1978
NATIONAL PESTICIDES COMPANY Vs. STATE OF MADHYA PRADESH
December 18, 1978
NEMICHAND GANESHMAL Vs. COMMISSIONER OF INCOME TAX
July 24, 1978
NEW INDIA ASSURANCE CO. LTD Vs. DEVKARAN
July 26, 1978
NEW INDIA ASSURANCE CO. LTD Vs. SHIV KUMAR
January 19, 1978
OMPRAKASH Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 19, 1978
Padamchand Vs. Shrinath
September 1, 1978
PADMAVATI DEVI Vs. STATE OF MADHYA PRADESH
September 18, 1978
PALWANKAR P K Vs. COMMISSIONER OF GIFT TAX
October 19, 1978
PANNALAL BHAGWANDAS Vs. BHANUPRAKASH GOVINDPRASAD AGGARWAL
February 13, 1978
PANNALAL BHAGWANDAS Vs. BHANUPRAKASH GOVINDPRASAD AGRAWAL
January 10, 1978
PHOOLCHAND RAMSAHAI Vs. COMMISSIONER OF INCOME TAX
July 21, 1978
POORANCHAND Vs. IDOL SHRI RADHAKRISHNAJI
March 27, 1978
PRADEEP KUMAR Vs. GWALIOR IMPROVEMENT TRUST
January 23, 1978
PRATAP NARAIN BAJPAI Vs. STATE OF M P
September 11, 1978
PREMCHAND JAIN Vs. STATE OF MADHYA PRADESH
February 1, 1978
PREMIBAI Vs. PARWATIBAI
February 15, 1978
PULANDAR SINGH ATIRAJSINGH Vs. STATE OF M P
October 24, 1978
PYARELAL PANDEY Vs. STATE OF MADHYA PRADESH
August 29, 1978
R K KARANJIA Vs. SEWAK RAM SOBANI
April 15, 1978
RADHEY SHYAM NARSINGHDAS RENWAL Vs. BAJRANGDAS PRAHLADDAS PATANKAR
August 8, 1978
RAGHAVENDRA SINGH HAZARI Vs. STATE OF MADHYA PRADESH
September 26, 1978
RAJENDRA KUMAR Vs. STATE OF MADHYA PRADESH
November 17, 1978
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
September 14, 1978
RAJNANDGAON ROADWAYS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 30, 1978
Rajrani Vs. Yadram Chaurasia
August 27, 1978
RAM GOPAL SHARMA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
August 31, 1978
Ram Shankar Chaudhary Vs. Rama Shankar Singh
April 19, 1978
RAMANIWAS SINGH Vs. SHEOMANGAL PRASAD
May 6, 1978
RAMCHANDRA Vs. NAGARPALIKA PARISHAD SHAJAPUR AND ANOTHER
September 11, 1978
RAMDAS CHIMANLAL PANCH RATNA Vs. KUSUMBAI RADHESHYAM
November 29, 1978
RAMESH KUMAR Vs. GADARAI
November 22, 1978
RAMESH KUMAR MISHRA Vs. STATE OF M P
August 17, 1978
RAMESHCHANDRA Vs. PREMLATA BAI
August 22, 1978
Ramjilal Gupta Vs. State of M.P.
December 16, 1978
RAMKISHORI DEVI PANDEY Vs. LAXMICHAND SANWALDAS
April 4, 1978
RAMLAL RAMGOPAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
May 2, 1978
RAMNARAIN AGARWAL Vs. COMMISSIONER OF INCOME TAX M P
May 2, 1978
RAMNARAYAN Vs. FIRM MANGERAM RADHESHYAM HARDOI U P
November 13, 1978
RAMNATH SINGH TOMAR Vs. M P S R T CORPORATION GWALIOR
December 11, 1978
RAMSINGH Vs. STATE
February 4, 1978
RANCHHORDAS HARISHCHANDRA PACHAL Vs. RUKMANIBAI BHAGWANDAS SHASTRI
August 23, 1978
RASAL SINGH Vs. STATE OF M P
February 27, 1978
REWARAM Vs. STATE OF MADHYA PRADESH
February 27, 1978
RUBBER STAMP WORKS Vs. DEPUTY COMMISSIONER OF SALES TAX
November 24, 1978
RUBBER STAMP WORKS RAIPUR M P Vs. DEPUTY COMMISSIONER OF SALES TAX M P
November 26, 1978
RUKMANI DEVI KABRA Vs. NARENDRA KUMAR SUKHCHAND SHA
December 4, 1978
Sakhrullah Khan Vs. State Industrial Court
January 20, 1978
SAMRATHSINGH TAKHATSINGH Vs. STATE OF MADHYA PRADESH
December 18, 1978
SARBANLAL BHEEKA Vs. STATE OF MADHYA PRADESH
June 28, 1978
SARDAR ARJUNSINGH AHLUWALIA DECD Vs. COMMISSIONER OF INCOME-TAX
April 4, 1978
SARDAR JOGENDER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P
May 5, 1978
Sardar Mal Vs. Shri 1008 Shri Chandra Prabhu Jinalaya Trustee, Sironj
October 16, 1978
SARDARMAL PANNALAL Vs. SHREE 1008 SHRI CHANDRA PRABHOO JINALAYA TRUSTY SI
October 6, 1978
SATYA PAL ANAND Vs. S S TRIVEDI 6TH ADDL DISTRICT JUDGE INDORE
January 25, 1978
SATYANARAIN TRIPATHI Vs. NAGAR PALIKA BHIND
December 11, 1978
SATYAPAL ANAND Vs. STATE OF M.P.
March 13, 1978
SATYAPAL ANAND Vs. STATE OF MADHYA PRADESH
March 31, 1978
SATYAPAL BUS SERVICE SAGAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SAGAR
April 15, 1978
SAVITRIBAI PRABHULAL Vs. NEMEEGHAND
August 29, 1978
SHANKARLAL LAXMINARAYAN RATHI Vs. AUTHORITY UNDER MINIMUM WAGES ACT LABOUR COURT RAI
August 28, 1978
SHARADCHAND Vs. VISHNUPANT
January 14, 1978
SHASHKIYA KSHETRIYA MUDRANALAYS KARMACHARI SANGH GWALIOR Vs. DY SUPRINTENDENT THE MANAGER GOVERNMENT REGIONAL P
November 20, 1978
SHEELCHAND BHAGWANDAS JAIN Vs. BABULAL BHAGWANDAS JAIN
September 13, 1978
SHRICHAND Vs. TEJINDER SINGH
September 11, 1978
SHRIGOPAL RAMESHWARDAS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 11, 1978
SHYAM LAL Vs. NEW INDIA ASSURANCE CO. LTD.
December 16, 1978
SHYAM SUNDER DHANNASINGH Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
September 25, 1978
SHYAMDAS Vs. STATE OF M.P.
January 12, 1978
SIDDHI BALA BOSE LIBRARY ASSOCIATION Vs. STATE OF M P
November 29, 1978
SIDDU DARYAV VALAI Vs. STATE OF MADHYA PRADESH
April 15, 1978
SIDHULAL Vs. STATE
January 11, 1978
SIND MAHAJAN EXCHANGE LTD Vs. STATE OF M P
September 7, 1978
Sind Mahajan Exchange Ltd. Lashkar Vs. State of M. P.
February 7, 1978
SINDH TRANSPORT CO Vs. NAGAR PALIKA PARISHAD DATIA
August 23, 1978
SINGESHWAR PRASAD HAJARI TANTI Vs. GENERAL MANAGER BHILAI STEEL PLANT BHILAI M P
January 17, 1978
SIRAJUDDIN Vs. STATE OF M P
September 26, 1978
SRIKRISHNA JAGRAM Vs. STATE OF M.P.
March 22, 1978
SRIKRISHNA RAJORIA Vs. STATE OF MADHYA PRADESH
March 22, 1978
STATE OF MADHYA PRADESH Vs. KAILASH CHANDRA VERMA
September 12, 1978
SUKRAM Vs. MISHRI BAI
September 29, 1978
SULEMANJI GANIBHAI Vs. COMMISSIONER OF INCOME TAX
August 30, 1978
SWAROOPANAND SARASWATI Vs. SHRI RAMJI TRIPATHI
November 13, 1978
THAKURLAL SHIVPRAKASH PODDAR Vs. COMMISSIONER OF INCOME TAX
February 15, 1978
THE HOME SECRETARY, GOVERNMENT OF INDIA Vs. SURENDRA SINGH
March 16, 1978
TILOKCHAND Vs. BHAGIRATH
September 22, 1978
UDE SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
July 26, 1978
UMED SHOBHIT Vs. STATE OF MADHYA PRADESH
July 18, 1978
UNITED INDIA FIRE AND GENERAL Vs. R.R. JAISWAL
December 7, 1978
UNITED INDIA FIRE AND GENERAL Vs. BHAIRON
December 7, 1978
UPBHOKTA SAHAKARI BHANDAR LTD Vs. VINOD LAL FATEH CHAND SINGHAI
September 12, 1978
Uttam Singh Vs. Sardar Singh
December 16, 1978
VED PRAKASH GUPTA Vs. CHOTELAL
February 8, 1978
VED SAGAR JAICHAND SOOD Vs. TAX OFFICER GWALIOR
April 28, 1978
VIKRAM SINGH Vs. KRISHNA SINGH JUDEV
August 23, 1978
Yashwant Rao Ingle Vs. State of M.P.
August 2, 1978
YESHWANT RAO Vs. SAMPAT
September 25, 1978