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Case Index
Title
Date
A K JOSHI Vs. STATE OF ANDHRA PRADESH
March 3, 1978
A N CHANDRASEKHARAIAH Vs. COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDERABAD
September 18, 1978
A V S CHANDRAMOULESWARA RAO Vs. TULASI VENKATESWARLU
August 11, 1978
ADAPALA SRINIVASA DEVAKUMARA REDDY Vs. STATE OF ANDHRA PRADESH
February 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMABRAHMAN K AND SONS P LIMITED
March 2, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANAPATHI RAO N V
February 27, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAGGAJI SHERMAJ
February 1, 1978
ADIMULAM SRIRAMULU Vs. STATE OF ANDHRA PRADESH
December 14, 1978
AFZAL BEE Vs. SPECIAL DEPUTY COLLECTOR
March 29, 1978
AHMED ABDUL QADEER Vs. RAFFAT BANU
April 14, 1978
AITHA NARASAIAH AND CO Vs. STATE OF ANDHRA PRADESH
August 30, 1978
AMRUTLAL Vs. PRINCIPAL RENT CONTROLLER
February 21, 1978
ANAMOLU SESHAGIRI RAO Vs. STATE OF ANDHARA PRADESH
November 4, 1978
ANAMOLU SESHAGIRI RAO AND COMPANY Vs. STATE O ANDHRA PRADESH
November 24, 1978
ANAND OIL INDUSTRIES Vs. LABOUR COURT HYDERABAD
December 28, 1978
ANANTHA PEDA MUTTAIAH Vs. STATE OF ANDHRA PRADESH
March 13, 1978
ANDHRA BANK EMPLOYEES ASSOCIATION Vs. ANDHRA BANK LTD
January 17, 1978
ANDHRA LIQUOR MANUFACTURE Vs. GOVERNMENT OF ANDHRA PRADESH
October 4, 1978
ANDHRA PRADESH CINEMA EXHIBITORS COUNCIL SECUNDERABAD Vs. STATE OF A P
April 6, 1978
ANGELA JOHN S RAO Vs. N LAKSHMINARAYANA
February 14, 1978
ANJAN TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
December 22, 1978
ANWEERAPPA Vs. SHETTY THAMMANNA
September 26, 1978
ARAVALA APPALASWAMY NAIDU Vs. STATE OF ANDHRA PRADESH
July 5, 1978
ARUN CORPORATION Vs. HYDERABAD PLASTICS
December 28, 1978
ASHIFAQUDDIN Vs. MOHAMMAD AZIZUDDIN
February 8, 1978
ASHOK ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
September 8, 1978
ATCHI APPALAREDDI Vs. SPECIAL TAHSILDAR LAND ACQUISITION VISAKHAPATNAM MUNICIPALITY
August 25, 1978
ATTALURU RANGA RAO Vs. KATRAGADDA LAKSHMINADHA RAO
August 11, 1978
AZAM KHAO Vs. S SATTAR
April 21, 1978
B LAKSHMIKANTHA RAO Vs. D CHINNA MALLAIAH
September 8, 1978
B S PADMAVATHAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 25, 1978
B VENKATA RAMANA Vs. A BALARAMUDU
June 28, 1978
BALAGANGADBARA TILAK Vs. SPECIAL TAHSILDAR HYDERABAD
March 1, 1978
BAPESWARA RAO Vs. SITARAMASWAMI VANI TEMPLE
December 26, 1978
BAPU RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 14, 1978
BARATAM SURYANARAYANA Vs. MANDAVILLI VENKATA KAMAYYA CHETTI
September 27, 1978
BHARAT HEAVY PLATE AND VESSELS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 28, 1978
BIJI AVTAR SINGH Vs. GENERAL OFFICER
October 4, 1978
BONDLA RAMALINGAM Vs. SHIV BALASIDDIAH
October 17, 1978
BONNAREDDIPALLI SEETHATAMAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
November 9, 1978
BOPPANA VENKATAKRISHNAIAH Vs. GADDE MADHAVA RAO
February 10, 1978
BOYS LAKSHMANNA AND OTHERS. Vs. STATE OF ANDHRA PRADESH.
April 7, 1978
BUCHI REDDY Vs. SLATE OF ANDHRA PRADESH
August 2, 1978
BUJANURI VENKATA SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
June 16, 1978
C BOLLAYYA Vs. STATE OF ANDHRA PRADESH
February 13, 1978
C LAXMAIAH Vs. STATE OF ANDHRA PRADESH
August 28, 1978
C NAGAMANI BAI Vs. AUTHORISED OFFICER L R MADANAPALLI
March 31, 1978
C SAROJINI Vs. GOVERNMENT OF ANDHRA PRADESH
February 18, 1978
C SRINIVASARAO Vs. C NARASIMHARAO
June 5, 1978
CH KRISHNAMA NAIDU Vs. STATE OF ANDHRA PRADESH
July 17, 1978
CH YENKATESWARA RAO Vs. STATE A C B
August 21, 1978
CH. SRIRAMA MURTHY AND OTHERS Vs. THE ANDHRA UNIVERSITY, WALTAIR
August 17, 1978
CHAKRALA VENKATESWARALU Vs. GOLLA ANJAIAH DIED L R GOLLA KONDIAH
October 6, 1978
CHALLA SOMAIAH Vs. STATE OF ANDHRA PRADESH
September 7, 1978
CHANDRASEKBAR Vs. FOOD CORPORATION OF INDIA
March 31, 1978
CHAPALAMADUGU BOLLAYYA Vs. STATE OF ANDHRA PRADESH
March 8, 1978
CHAPARALA NAGESWARA RAO Vs. AUTHORISED OFFICER LAND REFORMS GUDIVADA KRISHNA DISTRICT
July 3, 1978
CHEKKA VENKATA SURYANARAYANA MURTHY Vs. APPANA VEERRAJU
April 2, 1978
CHEMANTHULA APPALAKONDA Vs. CHAMUNTHULA CHITTEMMA
February 24, 1978
CHILUKURU DOLA RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
June 5, 1978
CHINNABOINI NARASAIAH Vs. TAHSILDAR MAHABUBABAD WARANGAL DISTRICT
April 7, 1978
CHINTADA PRASADA RAO Vs. STATE OF ANDHRA PRADESH
November 15, 1978
CHINTALA KRISHNAMURTY Vs. UPPALA RAJLINGAM
December 28, 1978
CHINTALA KRISHNAMURTY Vs. UPPALA RAJLINGAM
December 26, 1978
CHUNDURI GOPALKRISHNA MURTHY Vs. STATE
January 25, 1978
CO OP CENTRAL BANK LTD Vs. LABOUR COURT GUMUR
July 31, 1978
COMMISSIONER OF GIFT TAX Vs. BANDLAMUDI SUBBAIAH
August 16, 1978
COMMISSIONER OF INCOME TAX Vs. RANGA REDDY B
August 17, 1978
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKET COMMITTEE
July 31, 1978
COMMISSIONER OF INCOME TAX Vs. NIZAMS DEPENDANTS AND KHANAZADS TRUST TRUSTEES OF HEH
August 4, 1978
COMMISSIONER OF INCOME TAX Vs. DECCAN AUTOMOBILES
June 7, 1978
COMMISSIONER OF INCOME TAX Vs. ARAVINDA REDDY T N
February 1, 1978
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
January 17, 1978
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
January 17, 1978
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
January 18, 1978
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LTD
February 22, 1978
COMMISSIONER OF INCOME TAX Vs. GANGAPPA CABLES LIMITED
February 24, 1978
COMMISSIONER OF INCOME TAX Vs. AGRO INSECTICIDES AND ALLIED INDUSTRIES
February 24, 1978
COMMISSIONER OF INCOME TAX Vs. NIZAMS SUPPL RELIGIOUS ENDOWMENT TRUST TRUSTEE OF HEH
February 10, 1978
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO M
February 24, 1978
COMMISSIONER OF INCOME TAX Vs. G R MUKUNDAS MALANI AND SONS
February 27, 1978
COMMISSIONER OF WEALTH TAX Vs. NIZAMS MISCELLANEOUS TRUST TRUSTEES OF H E H THE
February 2, 1978
COMMISSIONER OF WEALTH TAX Vs. NIZAMS SAHEBZADI ANWAR BEGUM TRUST TRUSTEES OF H E H THE
July 11, 1978
COMMISSIONER OF WEALTH TAX Vs. AZIZUNNISSA BEGUM SMT
November 28, 1978
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE NOOKAYYA SETTY A/P SATYAMANI
July 22, 1978
CONTROLLER OF ESTATE DUTY Vs. M V K PAPA RAO ESTATE OF LATE
July 24, 1978
CONTROLLER OF ESTATE DUTY Vs. SUBRAMANYAM P
July 27, 1978
D VEERAIAH Vs. GOVERNMENT OF INDIA
July 3, 1978
D. VISHNU MURTHY Vs. THE GOVT, OF INDIA, MINISTRY OF HOME AFFAIRS, AND OTHERS
April 3, 1978
DATLA SESHI REDDY Vs. STATE OF ANDHRA PRADESH
March 1, 1978
DESAI DIGAMBARRAO Vs. STATE OF ANDHRA PRADESH
March 3, 1978
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD BUS DEPOT Vs. LABOUR COURT HYDERABAD
December 14, 1978
DIVISIONAL ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. IKRAM AHMED
November 17, 1978
DIVISIONAL ENGINEER M R T DIVISION CITY CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD MINT COMPOUND HYDERABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BARKATPURA HYDERABAD
June 29, 1978
DIVISIONAL FOREST OFFICER KANMNAGAR EAST Vs. LACHI REDDY
April 21, 1978
DUVVARI NANJA REDDY Vs. ANJANEYULU
October 4, 1978
E I D PARRY INDIA LIMITED Vs. SAVANI TRANSPORTS PVT LIMITED SECUNDERABAD
August 9, 1978
E KRISHNA REDDY Vs. R PRITHVINATHAN
July 14, 1978
E. K. VENKATESAM Vs. GOVERNMENT OF INDIA, MINISTRY OF LABOUR AND ANOTHER
February 24, 1978
EDNASA SHIPPING CO LIMITED HONG KONG Vs. BOARD OF TRUSTEES OF THE PORT OF VISAKHAPATNAM
January 17, 1978
EENADU PRESS WORKERS UNION Vs. GOVERNMENT OF ANDHRA PRADESH
October 27, 1978
ELURU MUNICIPALITY ELURU Vs. T V N MALLIKARJUNA RAO
December 18, 1978
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. SHALIMAR BISCUITS PVT LTD
December 22, 1978
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNDARAM MOTORS
November 24, 1978
ENDREDDY RAMI REDDY Vs. NOONE MAHABALESWARARAO
September 1, 1978
ENUMULA SUBBARAO Vs. STATE
July 4, 1978
ETIKOPPAKA CO OPERATIVE AGRICULTURAL SOCIETY LTD Vs. UNION OF INDIA
February 3, 1978
EXECUTIVE ENGINEER PANCHAYAT RAJ HYDERABAD Vs. SYED ZAINUDDIN
July 31, 1978
EXECUTIVE OFFICER GRAM PANCHAYAT Vs. V V BHUJANGARAO
October 6, 1978
FAR EASTERN STEAMSHIP CO Vs. KOIKA TRADING CO LTD
March 24, 1978
FISHERMEN CO OPERATIVE SOCIETY KUCHIPUDI TENALI TALUK GUNTUR DISTRICT Vs. GRAM PANCHAYAT PEDAPUDI
December 18, 1978
FOOD INSPECTOR ANAKAPALLI MUNICIPALITY Vs. KAPUSETTI POLIPILLI
March 22, 1978
FOR EASTERN STEMSHIP CO KAKINADA Vs. KOKIA TRADING COMPANY LIMITED
March 24, 1978
G ESWARAREDDY Vs. P RAMAKRISHNAREDDY
February 14, 1978
G NARAYANAPPA Vs. GOVT OF A P
April 25, 1978
G RANGANAYAKULU Vs. M SATYANARAYANA
March 15, 1978
G SESBAGIRI RAO Vs. LABOUR COURT GUNTUR
November 15, 1978
G SREERAMULU Vs. RANGASWAMY
July 5, 1978
G SUDHAKAR RAO Vs. STATE OF ANDHRA PRADESH
December 5, 1978
GAJJALA DASTAGIRI REDDY Vs. PASULA SESHAREDDY
February 1, 1978
GANDLA VENKAT PAPAIAH Vs. STATE OF ANDHRA PRADESH
January 11, 1978
GANGABAI Vs. STATE OF ANDHRA PRADESH
March 23, 1978
GARIKIPATI RAMAYYA Vs. ARAZA BIKSHAM
March 8, 1978
GEDALA DANDAYYA Vs. PALLA SORYANARAYANA
August 8, 1978
GEETA TIRUPATH REDDY Vs. STATE OF ANDHRA PARDESH
January 23, 1978
GODAVARI BAI RATHI Vs. MUNICIPAL CORPORATION OF HYDERABAD
December 5, 1978
GODAVARI RICE MILLS STORES Vs. GODAVARI RICE MILLS STORES # GOPALA KRISHNA
August 25, 1978
GOGINENI MURAHARI RAO Vs. STATE OF ANDHRA PRADESH
July 21, 1978
GORLA SURYANARAYANA NAIDU Vs. STATE OF ANDHRA PRADESH
July 20, 1978
GORRELA LATCHANNA Vs. GORRELA RAMAMURTHY
November 1, 1978
GRANDHI VENKATESWARLU Vs. CHUNDURU SUBBA RAO
January 28, 1978
GUDESE GARALINE AUGUSTA BHUSHANABAI Vs. N E J FREDERIC and SEVEN
December 16, 1978
GULAM HUSSAIN HYDERI Vs. M GOPAL SWAMY
August 14, 1978
GULAM MUSTAFA Vs. TAHARA BEGUM
July 31, 1978
GULAM UASTAGIR KHAN Vs. A P HOUSING BOARD
July 26, 1978
H B SINGH Vs. POST MASTER GENERAL GUNTUR
July 25, 1978
H C VEERA REDDY Vs. RATHILAL CHIMANLAL SHAH
January 28, 1978
HAFEEZUNNISA BEGUM MRS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 1, 1978
HAJI BEGUM Vs. STATE OF A P
August 10, 1978
HYD CONSTRUCTION CO LTD Vs. LABOUR COURT HYD
November 14, 1978
HYDERABAD RACE CLUB Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
June 7, 1978
HYDERABAD RACE CLUB HYDERABAD Vs. BETTING TAX OFFICER AND COMMERCIAL TAX OFFICER CIRCLE I HYDERABAD
September 26, 1978
HYDERABAD VANASPATHI LIMITED Vs. STATE OF ANDHRA PRADESH
February 10, 1978
I NAVAKOTI Vs. REGIONAL TRANSPORT OFFICER NELLORE
June 16, 1978
I RAMANAIAB Vs. S RADBAKRISBOAIAH
December 13, 1978
I.G.M.F. COTTON DEVELOPMENT REASEARCH ASSOCIATION, BOMBAY Vs. LABOUR COURT, GUNTU
December 31, 1978
INABATHINI SUBBARAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 19, 1978
INCOME TAX APPELLATE TRIBUNAL Vs. NULI LAKSHMINARAYANA ESTATE OF LATE
February 3, 1978
INDIAN DRUGS AND PHARMACEUTICALS LIMITED HYDERABAD Vs. SAVANJI TRANSPORT P LTD
August 25, 1978
INDUSTRIAL ASSOCIATES Vs. MOHAMMAD HUSSAIN
June 26, 1978
INDUSTRIAL ASSOCIATES 3465 RASHTRAPATI ROAD SECUNDERABAD Vs. MOHAMMED HUSSAIN
June 28, 1978
J D ITALIA Vs. CONTROLLER OF ESTATE DUTY
February 27, 1978
J NARAYANAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
August 25, 1978
J P MOHANA RAO ADV Vs. ARAVA ARAVA JOSHUVA PANCHALAIAH
March 31, 1978
J V BANGARU RAJU Vs. STATE OF A P
September 8, 1978
JAGANANADHAN Vs. FOOD INSPECTOR, BHIMAVARAM MUNICIPALITY
February 7, 1978
JAGATIPI VENKATARAJU Vs. STATE OF ANDHRA PRADESH
August 1, 1978
JAGJIVANLAL Vs. LEELAVATHI RAI
June 8, 1978
JAY ENGINEERING WORKS LTD Vs. GOVERNMENT OF INDIA
March 31, 1978
JEEVAN REDDY Vs. STATE OF ANDHRA PRADESH
September 18, 1978
JHAVERI BROTHERS, JEWELLERS REPRESENTED BY ITS PARTNER HIMMATHMAL Vs. UNION OF INDIA
December 8, 1978
JOGA SURYANARAYANA Vs. STATE
February 13, 1978
K BRAHMESWARARAO Vs. S I OF POLICE
January 24, 1978
K DHARMAGOPAL RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT NIZAMABAD
October 26, 1978
K GANGA RAO Vs. TALUK CO OPERATIVE SUB REGISTRAR ARBITRATOR SRIKAKULAM
October 3, 1978
K KUTUMBA RAO Vs. K BASAVA PURNAMMA
November 7, 1978
K PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
April 13, 1978
K SUBRAMANYA NAIDU Vs. ADILAKSHMIAMMAL
June 16, 1978
K VENKATA KRISHNAREDDY Vs. K RAMANA REDDY
November 6, 1978
K. JWALA NARASIMHA REDDY AND ANOTHER. Vs. NARAYAN REDDY AND OTHERS
March 7, 1978
KADIYAM SUBBA RAO Vs. STATE OF ANDHRA PRADESH
January 25, 1978
KAITAN MINERAL DEVELOPMENT CORPORATION PRIVATE LTD Vs. GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES DEPT OF MINES NEW DELHI
September 11, 1978
KAKUNURU VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX
July 27, 1978
KALARI NAGABHUSHANA RAO Vs. COLLECTOR PANCHAYAT WING GUNTUR
July 26, 1978
KAMAKSBAMMA Vs. TARANADH
March 9, 1978
KANCHERLA PURSHOTHAM Vs. KADIMCHERLA NAGESWARA RAO
July 21, 1978
KANEEZ FATIMA Vs. ANGEAL CAMERON ALIAS SIRAJ SULTHANA
March 13, 1978
KANURU VENKATAKRISHNA RAO Vs. AUTHORISED OFFICER LAND REFORMS BANDAR
March 9, 1978
KANYAKAPARAMESWARI ANNA SATRAM COMMITTEE VIJAYAWADA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
August 21, 1978
KANYAKAPARAMESWARI VARTHAKA SANGHAM Vs. COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDRABAD
March 30, 1978
KASARANENI VENKATA SUBBAYYA Vs. THE AUTHORISED OFFICER, LAND REFORMS, GANNAVARAM, KRISHNA DT.
March 22, 1978
KHAJA ABDUL KHADER Vs. MAHABUB SAHEB
November 14, 1978
KHAZI MOHAMMAD ABBAS ALI Vs. ANDHARA PRADESH WAKF BOARD
August 28, 1978
KILARI MAMMI Vs. BARIUM CHEMICALS LIMITED
October 3, 1978
KODAH RAMA RAJP Vs. AUTBORSIED OFFICER L R GUDIVADA
June 9, 1978
KODURU SRIGANGA REDDY Vs. COMMISSIONER ENDOWNMENTS DEPARTMENT HYDERABAD
October 4, 1978
KOLLIPARA SREERAMULU Vs. STATE
July 19, 1978
KOTHA VEERABHADRAM Vs. STATE OF ANDHRA PRADESH
March 2, 1978
KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
September 29, 1978
KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
September 9, 1978
KRISHNA MURTY Vs. SUDESH KUMATI
February 15, 1978
KROVVIDI BALA GANGADHARA TILAK Vs. SPECIAL TAHSILDAR HYDERABAD EAST
March 21, 1978
KURA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH SPECIAL TAHSILDAR LAND REFORMS KARIMNAGAR
February 14, 1978
KURMINA VENKATARAMA REDDY Vs. VISAKHAPATNAM MUNICIPALITY
June 29, 1978
LAKSHMAMMA Vs. NARASAMMA
July 11, 1978
LAKSHMI CYCLE IMPORTING COMPANY Vs. MASOOD ABDUL KHADER
September 11, 1978
LAKSHMI ES VARAMMA Vs. YOGIREDDI APPALASWAMI
April 20, 1978
LAKSHMI NAIDU Vs. VASIREDDY VARADA RAMA RAO
October 6, 1978
LAKSHMI NARAYANA JEWELLERS PRODDATUR CUDDAPAH DIST Vs. COMMERCIAL TAX OFFICER PRODDATUR
March 7, 1978
LAKSHMINARAYAN Vs. COMMISSIONER OF INCOME TAX
March 15, 1978
LAXMAIAH Vs. SPECIAL TAHIILDAR LAND REFORMS TRIBUNAL EAST HYDERABAD
February 24, 1978
LAXMAN SASTRY Vs. STATE OF ANDHRA PRADESH
November 7, 1978
M CHAONA REDDY Vs. STATE OF ANDHRA PRADESH
November 17, 1978
M JENNY Vs. STATE OF ANDHRA PRADESH
August 17, 1978
M K PRASAD Vs. GOVERNMENT OF INDIA
February 10, 1978
M PRATAP RAO Vs. OSMANIA UNVERSITY
November 22, 1978
M R BRAHMAIAH Vs. MOHD IBRAHIM KHAN
August 11, 1978
M R REDDY AND CO CHINTACHELIKA Vs. STATE OF ANDHRA PRADESH
September 7, 1978
M RAMAKRISHNA RAO Vs. BODDETI APPALANAIDU
August 16, 1978
M SUNDER REDDY Vs. STATE
February 17, 1978
M V SUBBA RAO Vs. STATE OF ANDHRA PRADESH
August 25, 1978
M. VENKATESWARA RAO Vs. K.V. SUBBAMMA (DIED) AND OTHERS
March 13, 1978
M/S. VISWABHARATHI WELFARE PRINTING PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD AND ANOTHER
September 18, 1978
MALE VENKATASUBBAREDDI Vs. DISTRICT COLLECTOR ONGOLE PRAKASAM DISTRICT
February 14, 1978
MALLEM HANUMAHTHA RAO Vs. STATE OF ANDHRA PRADESH
August 4, 1978
MALLIKARJUNA SHARMA Vs. STATE OF ANDHRA PRADESH
January 25, 1978
MANCHIRAJU RAMAKRISHNA PARAMAHAMSA Vs. THE STATE OF A.P.
March 13, 1978
MITHCNDER REDDY Vs. STATE OF ANDHRA PRADESH
April 20, 1978
MODO WELL CO LIMITED HYDERABAD Vs. SECRETARY TO GOVERNMENT REVENUE COMMERCIAL TAXES DEPARTMENT HYDERABAD
March 7, 1978
MOHAMMAD AMEER Vs. SBANKARAIAH
August 25, 1978
MOHAMMAD MOINUDDIN Vs. PIYARI BEGUM
June 9, 1978
MOHANLAL AND BHAVARLAL JAIN Vs. GOVERNMENT OF INDIA
September 20, 1978
MOHD ABDUL QADAR Vs. NILQUES BEGUM
December 19, 1978
MOHD JAMALULLAH Vs. REGISTRAR GENERAL CENSUS OPERATION INDIA NEW DELHI
March 9, 1978
MUTHA REDDY VENKATARATNAM CHOWDARY Vs. STATE OF ANDHRA PRADESH
March 16, 1978
MUTHE STEELS (INDIA) LTD Vs. ADDITIONAL LABOUR COURT, HYDERABAD
October 18, 1978
N BRAHMESWARARAO Vs. SUB INSPECTOR OF POLICE
January 14, 1978
N HANNAMMA Vs. STATE OF ANDHRA PRADESH
July 23, 1978
N SOBHANADRI Vs. MOHAMMAD ABDUL BASHEER
January 28, 1978
N SWAMYNATH Vs. RAMAKRISHNA
December 15, 1978
N V KRISHNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 1978
N VINOD PRABLNR Vs. STATE OF ANDHRA PRADESH
August 28, 1978
NAGLAKONDA VEERABHADRA RAO Vs. AGENT TO THE GOVERNMENT DISTRICT COLLECTOR EAST GODAVARI KAKINADA
February 2, 1978
NAKKA AMMORAYYA Vs. DISTRICT SOCIAL WELFARE OFFICER KAKINADA
December 8, 1978
NANDIPATI TATI REDDI Vs. SYED MEERA HUSSAINI
October 6, 1978
NARAYANA MUNHY Vs. C C BANK SRIKAKULAM
March 13, 1978
NARENDERS Vs. CENTRAL BANK
February 23, 1978
NAVRANG CO Vs. CHAIRMAN A P HOUSING BOARD
July 31, 1978
NAVRANG CO SHAMMIYANAS CARPETS CROCKERY Vs. A P HOUSING BOARD
January 28, 1978
NIZAM SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 24, 1978
NIZAMS SAHEBZADAS OF SARF E KHAS TRUST TRUSTEES OF HEH Vs. COMMISSIONER OF INCOME TAX
February 9, 1978
OFFICIAL RECEIVER EAST GODAVARI RAJAHMUNDRY Vs. NALLAMILLI SURAIAH
August 14, 1978
ORUGUNATI RANGANAYAKAMMA Vs. MADURI LAKSHMINARASAMMA
June 29, 1978
P BHANUMATHI Vs. PREMALATHA
April 12, 1978
P BHANUMATI Vs. PREMALATHA
August 28, 1978
P LAKSBMAIAH Vs. STATE OF ANDHRA PRADESH
November 15, 1978
P PRIYA ROHINAMMA Vs. STATE OF ANDHRA PRADESH
June 22, 1978
P RAMACHANDRA CHETTY Vs. SECRETARY MINISTRY OF FOOD GOVT OF INDIA NEW DELHI
July 19, 1978
P RAMACHANDRA CHETTY Vs. GOVERNMENT OF INDIA
January 19, 1978
P RAMAKRISHNA REDDY Vs. G ESWARA REDDY
February 21, 1978
P S GEETA Vs. CENTRAL BANK OF INDIA
March 9, 1978
P SATYANARAYANA Vs. FOOD INSPECTOR PENUGONDA
December 28, 1978
P T S SAIBABA Vs. P MANGATAYARU
February 17, 1978
P V RAGHAVULU AND CO Vs. COMMERCIAL TAX OFFICER GUDUR NELLORE DISTRICT
December 20, 1978
P VARAHALAMMA Vs. REPETI RAMANNA
March 17, 1978
P VEERAJU Vs. V MANGA RAJU
July 18, 1978
P.M. MANIKYAM Vs. THE STATE OF ANDHRA PRADESH
March 24, 1978
PALETI SIVARAMAKRISHNAIAH Vs. EXECUTIVE ENGINEER N C CANALS SATHENAPALLI
March 3, 1978
PALLAPU KONDAIAH Vs. PALLAPU GURUVALU
August 1, 1978
PALUR RAMAIAH Vs. POTTA VENKATA REDDY
September 7, 1978
PARADISE BAR Vs. GOVT OF A P
November 17, 1978
PENGUIN TEXTILES LTD Vs. V SHANKAR
August 31, 1978
PHOOLCHAND GUPTA MAHATMA GANDHI ROAD VIJAYANAGARAM Vs. STATE OF A P
August 14, 1978
PIONEER ELECTRONICS Vs. STATE OF ANDHRA PRADESH
December 15, 1978
POOSAPATI MADHAVA VARMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
September 1, 1978
POSANI RAMACHANDRAIAH Vs. DAGGUPATI SESBAMMA
March 1, 1978
POSANI RAMACHANDRAIAH Vs. DAGGUPATI SESHAMMA
March 31, 1978
PRINCESS FAUMA FRONZIA Vs. SAYEED UL MULK
June 12, 1978
PRODUCE COMMERCIAL SYNDICATE Vs. STATE OF A P
February 16, 1978
PUBLIC PROSECUTOR Vs. KHUNDAMARI
December 13, 1978
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. STATE
July 27, 1978
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. BONTALA KOTI GUMPASWAMY
January 31, 1978
PUDIPEDDI MAHALAKSHMAMMA Vs. AUTHORISED OFFICER LAND REFORMS TRIBUNAL SRIKAKULAM
August 1, 1978
PULINGEERI BHASKAR Vs. STATE OF A.P.
March 1, 1978
PULLURU VAJRAMMA Vs. MORE AGAIAH
September 15, 1978
PURITIPATTI JEGA REDDY Vs. STATE
December 4, 1978
PURTIPATI JAGGA REDDY IN RE Vs. PURTIPATI JAGGA REDDY IN RE
December 4, 1978
PUSULURI SATYANARAYANA MURTHY T KOTHAPALLI Vs. STATE OF ANDHRA PRADESH
January 31, 1978
QAYYUM KHAN Vs. NOORUNNISA BEGUM
March 6, 1978
R DORASWAMY REDDY Vs. BOARD OF WAKF A P HYDERABAD
August 16, 1978
R GANGA REDDY Vs. RAGHUNATHA REDDY
July 31, 1978
R HEMALATHA Vs. R SATYANANDAM
August 14, 1978
R JAGADESWARA RAO Vs. PREMIER INSURANCE CO KAKINADA
November 17, 1978
R LILAVATHI Vs. DANDU BALA NARASAIAH
March 2, 1978
R V J SASTRY Vs. BANK OF INDIA
February 12, 1978
RAICHANDER MOHANLAL Vs. PERMANAND SANGHI
February 13, 1978
RAICHANDER MONHANLAL Vs. PERMANAND SANGHI
February 10, 1978
RAJA VELUGOTI VENKATA VARADARAJA GOPALA KRISHNA YACHANDRA BAHADURVARU Vs. SPECIAL TAHSILDAR and AUTHORISED OFFICER LAND REFORMS NELLORE
March 8, 1978
RAJAK Vs. STATE OF ANDHRA PRADESH
September 4, 1978
RAJANNA RAJULU Vs. STATE OF ANDHRA PRADESH C I POLICE NARASIPATNAM
July 18, 1978
RAMANAIAH Vs. D S O CHITIOOR
July 4, 1978
RAMANAIHAIAH and BROS Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE
August 1, 1978
RAMULAPPALASWAMI Vs. COMMISSIONER OF LAND REVENUE
November 21, 1978
RAMULU Vs. DASOJI
November 3, 1978
RASETTY RAJYALAKSHMAMMA Vs. RAJAMURU KANNAIAH
January 25, 1978
RASIA BEGUM Vs. A P WAKF BOARD
November 16, 1978
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. C LAXMI NARASAMMA
December 15, 1978
REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER VIKSYABAD DIVISION Vs. G S KISTAIAH
September 11, 1978
RONGALI RAMANA Vs. GOGADA DEMUDU
September 4, 1978
RUDRARAJU DURGARAJU Vs. SAGIRAJU DADDA VENKATARAJU
August 11, 1978
S C K S RAMANUJACHARYULU Vs. STATES ABOLITION TRIBUNAL ELURU
March 10, 1978
S JAIPAL REDDY Vs. LAND REFORMS TRIBUNAL AT KALWAKURTHY DIST MAHBOOBNAGAR
March 6, 1978
S JOHNY SAHEB Vs. ADEMMA
April 3, 1978
S P GOENKA Vs. DISTRICT COLLECTOR GIDDAPAH
April 21, 1978
S SUBBA RAO Vs. G RAMA RAO
December 7, 1978
S V RAMANAYYA Vs. V V A SANYASAYYA
November 20, 1978
SADANAND Vs. RAJA NARASIMHA
July 13, 1978
SADANAPALLI RAMACHANDRA Vs. SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE PALWANCHA DISTRICT KHAMMAM
March 17, 1978
SANASI NARASAMMA Vs. STATE
November 23, 1978
SARIPALLI SAMSUNDAR Vs. SARIPALLI MANIAMMA
October 16, 1978
SASTRY Vs. BANK OF INDIA
April 1, 1978
SATYANARAYANA P Vs. COMMISSIONER OF INCOME TAX
February 23, 1978
SATYANARAYANA PUBLISHING HOUSE Vs. COMMISSIONER OF INCOME TAX
February 9, 1978
SAVANI TRANSPORT CO Vs. SOU ANGOORI DEVI
August 19, 1978
SBAIK MOHAMMAD HUSSAIN Vs. MADA REDDAIAB
December 20, 1978
SECRETARY ANAKAPALLI AGRICULTURAL MARKET COMMITTEE ANAKAPALLI Vs. THAMMANA REDDIYYA GARI SOMARAJU and CO RICE SHOP ANAKAPALLI
February 17, 1978
SESBADRI NARASIMBA DAS Vs. GOVT
November 24, 1978
SHA PERACBAND NOPAJI Vs. M G BROTHERS
March 21, 1978
SHANBU PANDYA Vs. STATE OF ANDHRA PRADESH
April 14, 1978
SHIV PERSHAD Vs. BADRIVISHAL PITTI
June 18, 1978
SHIVARAJ BANG Vs. STATE OF ANDHRA PRADESH
February 7, 1978
SIKHARI LAKSHMAIAH Vs. SIKHARI PEDDAMALLAIAH DIED
March 9, 1978
SK HASAN AHMED Vs. TAHSILDAR REPALLE GUNTUR DISTRICT
November 1, 1978
SOHAIL and CO HYDERABAD Vs. STATE OF ANDHRA PRADESH
November 7, 1978
SOMASUNDARSHAN GOUD Vs. DISTRICT COLLECTOR HYDERABAD
March 30, 1978
SOMISETTI RAMANAIAH Vs. DISTRICT SUPPLY OFFICER CHITTOOR
July 4, 1978
SOUTHERN STEEL LTD Vs. UNION OF INDIA
July 13, 1978
SREEKAANTAM PARERRESWARA RAO Vs. STATE OF ANDHRA PRADESH
November 17, 1978
SREEPADA RAMA MURTHY Vs. NORE SUBBAMMA DIED
November 21, 1978
SREERAMULU Vs. RAMESWARA SWAMY TEMPLE
August 8, 1978
SRINIVASA PICTURE PALACE MIRYALAGUDA Vs. ENTERTAINMENT TAX OFFICER NALGONDA
December 29, 1978
SRIPAT RAO Vs. AHMED ABDUL KHALIQ SIDDIQUI
September 4, 1978
SRIRANGA REDDY Vs. COMMISSIONER ENDOWMENTS HYDERABAD
October 4, 1978
STATE BANK OF HYDERABAD GUNFOUNDPY HYDERABAD Vs. ANDHRA PRADESH SPORTS COUNCIL HYDERABAD
September 20, 1978
STATE BANK OF INDIA A PUBLIC CORPORATION INCORPORATED Vs. BATCHU NUKARAJU
November 21, 1978
STATE OF A P Vs. LALITHA OIL MILLS GUDUR
February 6, 1978
STATE OF ANDHRA PRADESH Vs. PASALA MURALI MOHAN AND SEVEN
December 4, 1978
STATE OF ANDHRA PRADESH Vs. POTTIMURTHY SUBBARAO AND CO
December 20, 1978
STATE OF ANDHRA PRADESH Vs. PASELA MURALI MOHAN
December 14, 1978
STATE REPRESENTATIVE BEFORE S T A T HYDERABAD Vs. SANICONS JAWAHARLAL NEHRU ROAD HYDERABAD
December 13, 1978
SUBBA RAO Vs. STATE PUBLIC PROSECUTOR
July 4, 1978
SUPER SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 30, 1978
SURAPANENI VENKATA KUSHALA RAO Vs. STATE OF ANDHRA PRADESH
January 18, 1978
SURARNA Vs. G M ACHARY
February 22, 1978
SURENDER REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 1978
SURENDRANATH GUPTA Vs. STATE OF ANDHRA PRADESH
September 25, 1978
SURU SYAMALAMBA Vs. KINTHALI POLISETTI
August 7, 1978
SURYA BAI Vs. JAGADISWAR
July 5, 1978
SYED BASHEERUDDIN Vs. ZAIBUNNISA BEGUM
January 20, 1978
SYED JALAL Vs. LABOUR COURT A P HYDERABAD
December 7, 1978
SYED MUBARAKS Vs. SYED DI AWAR
October 5, 1978
SYED SALALUDDIN Vs. GUNTUR MUNICIPAL COUNCIL
September 8, 1978
SYED ZALEEL ZARE Vs. P VENKATAL MURALIDHAR
October 6, 1978
T GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
July 31, 1978
T K KOTHANDARAM Vs. SECRETARY TO THE SHAH COMMISSION PATIALA HOUSE NEW DELHI
February 9, 1978
T LEELAVATHAMMA Vs. REGIONAL TRANSPORT OFFICER NELLORE
February 22, 1978
T N RAGHUNATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 25, 1978
T NARASIAH Vs. STATE BANK OF INDIA
February 21, 1978
T SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
November 21, 1978
TAMMA VENKATA PARDHASARADHY Vs. N. KOTI VEERAIAH AND OTHERS
December 26, 1978
TATIREDDY CHALAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1978
TELU NAGARATNAM Vs. MUNICIPAL COUNCIL KAKINADA
November 14, 1978
TERLA VEERAIAH Vs. COMMISSIONER OF INCOME TAX
January 27, 1978
THE ASST. INSPECTOR OF LABOUR, CHIRALA Vs. PULAKAM VENKATASUBBAIAH
January 19, 1978
THE FIRM OF SHA PERACHAND NOPAJI, BY MANAGING PARTNER SHA RATAN CHAND AND ORS. Vs. THE FIRM OF M.G. BROTHERS LORRY SERVICE AND ANR.
March 21, 1978
THOTTEMPUDI KRISHNAIAH AND FIRE Vs. SEETARAMASWAMY VARU OF KAKUTNRIVARI PALEM DEITY
April 19, 1978
TIPPA REDDY Vs. STATE OF ANDHRA PRADESH
February 21, 1978
TIRUNURU SUBBAREDDI Vs. STATE OF ANDHRA PRADESH
July 25, 1978
UNION OF BANK OF INDIA Vs. DHANEKULA KOTESWARA RAO
November 1, 1978
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MADDALI SUSEELA AND SEVEN
July 28, 1978
V KOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 3, 1978
V NAGABHUSHANA RAO Vs. DISTRICT REVENUE OFFICER CHILAKALAPUDI KRISHNA DT
March 15, 1978
V NARAYANA Vs. S BABU RAO
March 8, 1978
VADDI VENKAT REDDY Vs. M CHINNA NARAYANA
January 17, 1978
VADLA NARASIMHULU Vs. VADLA RAMAYYA
September 1, 1978
VALIABHANENI RAMACHANDRA RAO, SON OF VENKATA SUBBARAO GARU Vs. THE STATE OF A P.
October 3, 1978
VARMA M A E K K Vs. CENTRAL BOARD OF DIRECT TAXES
January 17, 1978
VEENA JIWATRAM CHUGANI Vs. STATE
September 4, 1978
VEERABHADRA RAO Vs. STATE OF ANDHRA PRADESH
November 13, 1978
VEERAKISTIAH Vs. INCOME TAX OFFICER
July 24, 1978
VENKATA RACNAM Vs. SRAVANTHI DEVI
October 28, 1978
VENKATAPPA Vs. NAGIREDDY
December 12, 1978
VENKATARATNAM Vs. SRAVANTBI DEVI
November 8, 1978
VENKATESWARA AMUSEMENT PARK CHIRALA Vs. COMMISSIONER and SPL OFFICER CHIRALA
July 10, 1978
VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 21, 1978
VENKATESWARA RAO Vs. BUDNARAJU NARAYANARAJU
October 27, 1978
VENKATESWARA STAINLESS STEEL WIRE INDUSTRIES HYDERABAD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
December 13, 1978
VENKATESWARA STONE CO Vs. COMMISSIONER OF INCOME TAX
February 2, 1978
VIJJRAPU SARAYYA Vs. VINNAKOTA SAVITRAMMA
January 19, 1978
VISWABHARATHI WELFARE PRINTING PRESS # TAHSILDAR HYD URBAN TALUK Vs. VISWABHARATHI WELFARE PRINTING PRESS # TAHSILDAR HYD URBAN TALUK
August 11, 1978
VOLUNTARY LIQUIDATOR LINSEN FINANCE AND TRADING CO Vs. AKNAR DAWOOD ALI KASSAM NATHOO
April 20, 1978
Y YADAIAH Vs. B BALAPERSHAD
February 24, 1978
YARLAGADDA KOTESWARA RAO Vs. MADIVEDA SURYANARAYANA
April 11, 1978
YELAVARTI ANASUYAMMA Vs. CHENNUPATI RAGHAVAMMA
February 14, 1978
YERRA PAPAIAH Vs. LAND ACQUISITION OFFICER CUM DISTRICT SOCIAL WELFARE OFFICER WARANGAL
August 1, 1978
YETURU DASARATHARAMI REDDY Vs. YETURU PUJJAMMA
August 31, 1978