Case Index

Title
Date
A M KHUSROO Vs. STATE
July 6, 1978
A MANIK RAJ Vs. STATE OF U P
February 9, 1978
ABDUL GANI Vs. UNION OF INDIA
February 3, 1978
Abdul Ghani Vs. Mahendra Kumar and others
September 18, 1978
ABDUL JABBAR Vs. CLAIMS COMMISSIONER
May 17, 1978
ABDUL RASHID KHAN Vs. STATE OF UTTAR PRADESH
December 4, 1978
Abdul Razzaq Vs. Izzat Ali
May 24, 1978
ABDUL SALAM Vs. DY COMMR PRATAPGARH
January 6, 1978
ABDUL WASEY Vs. STATE OF U P
February 27, 1978
ABDUR RAHIM Vs. DEPUTY DIRECTOR, CONSOLIDATION, MORADABAD AND OTHERS
December 5, 1978
Abid Ali Khan and others Vs. Fifth Addl.District Judge and others
July 11, 1978
ACHHAR SINGH Vs. DISTRICT JUDGE DEHRADUN
December 11, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ATMA SINGH STEEL ROLLING MILLS
September 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM JAGDISH PRASAD
September 18, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABBAS WAZIR P LIMITED
September 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. QUALITY SWEET HOUSE
September 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM
September 26, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI KANT GUPTA.
January 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BADRI NARAIN KASHI PRASAD
January 13, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIKRAM COTTON MILLS LTD.
January 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIRENDRA SINGH
February 16, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADHO MAHESH SUGAR MILLS
March 2, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM NARAIN KISHAN GOPAL
March 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATHIMAL BADRI PRASAD
March 9, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE UNION LIMITED
March 14, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MARDAN KHAN RAFIQ AHMAD KHAN
March 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAREILLY CORPORATION BANK LIMITED
March 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHYAMLAL MOTILAL KHURJA
March 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD
March 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRIJ NANDAN PRASAD DEEN DAYAL
March 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA GUPTA
April 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANESH DAS
April 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LALTA PD RAM PRAKASH
April 7, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HARI SAH
April 7, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PURWAR V K
January 3, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN BANWARILAL
January 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHINDERPAL BHASIN SMT
January 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL TRADERS
February 10, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETHANI INDERMANI JATIA LATE
January 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARAYA DISTILLERY
April 18, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. YASHWANT LAL
April 24, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARAN ENGINEERING COMPANY LIMITED
April 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MEWA LAL SANKATHA PRASAD
April 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UTTAM KUMAR PRAMOD KUMAR
May 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURLIDHAR MATHURA PRASAD
May 19, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH
July 10, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTRICT CO OPERATIVE BANK LIMITED
July 14, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VISHNU INDUSTRIAL ENTERPRISES
July 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FARRUKHABAD ELECTRIC SUPPLY COMPANY LIMITED
August 14, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHUNNI LAL
August 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARACHI KAMPATWALA
August 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHEETALAYA
August 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. A K MISRA ITO
August 21, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KISHORE CHAND SHIV CHARANLAL
August 23, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS
February 13, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. BABOO LAL ROOP KISHORE
March 30, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. FRIENDS STRAW BOARD AND PAPER MART
March 23, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM
March 22, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM
March 22, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. RUP CHEMICALS P LTD
March 2, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. ETAWAH DISTRICT EXHIBITION AND CATTLE FAIR ASSOCIATION
February 21, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. BAREILLY CORPORATION BANK LTD
March 20, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. GOVIND PRASAD RAMESH CHAND AGARWAL
April 3, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. ASANAND TIKAM CHAND
February 10, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY LTD
May 6, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. JAMNA DEVI
March 17, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. MADHAV DASS
December 1, 1978
ADDL. COMMISSIONER OF INCOME TAX Vs. ABDUL RAZAK SHER MOHAMMAD
January 20, 1978
ADDL. COMMISSIONER OF INCOME TAX Vs. U.P. CO-OPERATIVE FEDERATION LTD
March 23, 1978
ADIE MAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW
December 15, 1978
ADYA PD Vs. DURGA JI
May 15, 1978
AFTAB AHMAD Vs. STATE
March 8, 1978
AGRA CHAIN MFG CO Vs. COMMISSIONER OF INCOME TAX
April 7, 1978
Agra Nagar Mahapalika Vs. Leela Ram and others
May 17, 1978
AHMAD HUSAIN Vs. STATE OF U P
February 23, 1978
Ahmad Husain and Others Vs. State of U.P.and others
December 23, 1978
Ajai Kumar Vs. The Madhyamik Shiksha Parishad
July 10, 1978
AJAI SINGH Vs. NATHI LAL
March 6, 1978
AKHTAR SULTAN BEGAM Vs. THE PRESCRIBED AUTHORITY AND OTHERS
December 13, 1978
AKILA ALIAS AKKOO Vs. STATE OF U P
April 7, 1978
ALCO CHEMICAL LTD Vs. STATE OF UTTAR PRADESH
November 30, 1978
ALEY AHMAD ABDI Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS
December 19, 1978
ALGOO RAM PRADHAN Vs. TEJAI RAM
February 24, 1978
Altaf Hussain Vs. Nasreen Zahra
September 11, 1978
AMAR NATH MURARILAL Vs. COMMISSIONER OF INCOME TAX
September 13, 1978
AMI SINGH ALIAS AMI CHAND Vs. PRAKASHWATI VARMA
September 2, 1978
Anand Prakash and another Vs. State of Uttar Pradesh and others
October 4, 1978
ANAND SWAROOP SINGH Vs. STATE OF UTTAR PRADESH
February 23, 1978
ANANDI NATH MUKHERJI Vs. 2ND ADDITIONAL DISTRICT JUDGE, LUCKNOW AND ORS.
August 10, 1978
ANDREW PRAKASH Vs. CANTONMENT BOARD
September 27, 1978
ANGAN LAL Vs. STATE
November 28, 1978
ANGANLAL Vs. STATE
October 20, 1978
ANIL KUMAR AGRAWAL Vs. COMMISSIONER OF INCOME TAX
March 22, 1978
Anwar Husain Vs. Smt. Hamidan
December 13, 1978
ARORA BROTHERS Vs. COMMISSIONER OF INCOME TAX & ORS.
April 3, 1978
ARUN KUMAR RAI Vs. BABU RAM RAI
October 17, 1978
ARYA VIR SAXENA Vs. STATE OF U P
April 22, 1978
ASHARFILAL RADHEY SHYAM Vs. COMMISSIONER INCOME TAX
January 24, 1978
ASHFAQ AHMAD AND ORS Vs. DY DIRECTOR OF CONSOLIDATION AND ORS
May 11, 1978
ASHOK KUMAR NIGAM Vs. NAGAR PALIKA
August 22, 1978
ASHOK KUMAR SINGH AND OTHERS Vs. STATE OF U. P. AND OTHERS
July 13, 1978
ASHOK KUMAR SRIVASTAVA Vs. STATE
March 8, 1978
Avadh Bihari Lal Vs. Addl. Civil Judge, Bulandshahar and another
September 25, 1978
AVADH PATI SINGH Vs. RAJ BAHADUR SINGH
March 27, 1978
AWADH BEHARI SINGH Vs. STATE
May 30, 1978
AYODHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
April 20, 1978
AYOOB HUSAIN Vs. MATIN ASHRAF
May 3, 1978
AZAD AHMAD Vs. STATE
February 23, 1978
B.K. SHARMA Vs. BATA SHOE COMPANY (P) LTD. AND OTHERS
March 16, 1978
BABOO LAL Vs. STATE
October 30, 1978
Baboo Lal Vs. Dakhini Din
August 8, 1978
BABOO RAM Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE BASTI AND
March 15, 1978
BABU Vs. IIND ADDITIONAL DISTRICT JUDGE, PILIBHIT AND ANOTHER
February 24, 1978
BABU LAL MATHURA PRASAD Vs. STATE OF U P
July 5, 1978
BABU RAM Vs. STATE OF U P
January 30, 1978
BADAL Vs. MAIKU
February 9, 1978
BADLOO Vs. KANDHAI
October 6, 1978
BADRI NARAIN KASHI PRASAD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 22, 1978
BADRI NARAIN KASHI PRASAD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 25, 1978
BADRI PRASAD RASTOGI Vs. STATE OF U P
December 8, 1978
BADRUL ISLAM Vs. STATE OF U P
September 29, 1978
BAHAL FARMING CO OPERATIVE SOCIETY Vs. STATE OF UTTAR PRADESH
May 12, 1978
BAHORI Vs. VIDYA RAM
March 2, 1978
BAIJ NATH PATHAK Vs. DISTRICT JUDGE JAUNPUR
July 12, 1978
BAIJ NATH SINGH Vs. STATE OF U P
April 4, 1978
Baij Nath Singh Vs. State of U.P.and others
July 24, 1978
Bal Govind Kaya and others Vs. Jamuna Prasad and others
August 30, 1978
Balbir Singh Vs. State of Uttar Pradesh and another
May 18, 1978
BALDEO SINGH Vs. STATE OF U P
April 19, 1978
BALDEV DAS Vs. RAM KHELAWAN
November 9, 1978
BALWANT SINGH Vs. VII ADDL DISTT JUDGE BAREILLY
February 23, 1978
Balwant Singh, Ex-Subedar Vs. Seventh Addl.District Judge, Bareilly and others
February 23, 1978
BANARSI DEVI Vs. C P SAXENA
September 18, 1978
BANKEY Vs. STATE OF U P
December 5, 1978
Bankey Lal and another Vs. Dharam Deo Lal and others
September 11, 1978
BANWARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
October 6, 1978
BASANT LAL Vs. 8TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, ALLAHABAD AND OTHERS
February 28, 1978
Basant Lal Vs. Dhanwanti and another
July 26, 1978
BASANT LAL Vs. STATE
December 4, 1978
BASANT LAL Vs. DWARKA PRASAD VARSHNEY
May 2, 1978
BASIN Vs. STATE
November 30, 1978
BEHARI LAL Vs. DHARAMVIR AND
May 2, 1978
BEHARI LAL Vs. RAMESH CHANDRA SHARMA
March 29, 1978
BEHARI LAL SEHPANWALA Vs. GOTHI DAMODA
May 8, 1978
BENI MADHO DUBEY Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR
May 18, 1978
BENI PRASAD Vs. UJJI
May 16, 1978
BENI PRASAD SIDHGOPAL Vs. COMMISSIONER OF INCOME TAX
September 6, 1978
BHAGANU Vs. KALLOO YADAVA AND
May 10, 1978
BHAGGAL Vs. MAHADEO
May 11, 1978
Bhagwan Dass and others Vs. State of U.P.
August 11, 1978
BHAGWAN DASS AND OTHERS Vs. NARESH CHANDRA
May 18, 1978
BHAGWAN DASS VENI Vs. RAJENDRA NARAIN BHATNAGAR
September 23, 1978
BHAGWAN DEI Vs. STATE OF UTTAR PRADESH
November 15, 1978
BHAGWAN SINGH Vs. STATE
September 27, 1978
BHAGWAT SARAN GOEL Vs. COMMISSIONER OF INCOME TAX
March 20, 1978
BHAGWATI SINGH Vs. BOARD OF REVENUE ALLAHABAD
February 1, 1978
BHAI LAL Vs. STATE OF U P
August 24, 1978
BHAI LAL Vs. SUPERINTENDING ENGINEER
September 11, 1978
Bhairodin Vs. Sri Pal
August 23, 1978
BHANWAR SINGH JAT Vs. COLLECTOR AND DISTRICT MAGISTRATE, MUZAFFARNAGAR
December 20, 1978
BHARAT HARI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
September 18, 1978
BHARAT RAM GUPTA Vs. STATE OF U P
December 7, 1978
BHAURAM JAWAHIRMAL Vs. COMMISSIONER OF INCOME TAX
August 30, 1978
BHAWANI PRASAD GIRDHAR LAL AND CO Vs. INCOME TAX OFFICER
January 27, 1978
BHIKARI LAL; RAM KUMAR SARRAF Vs. ADDL COMMISSIONER OF INCOME TAX
January 25, 1978
BHOORA Vs. STATE
May 30, 1978
BHUNESHWARI SINGH Vs. STATE OF U. P. AND OTHERS
September 19, 1978
Bhura Vs. State of Uttar Pradesh and Others
December 18, 1978
BIBHUTI Vs. STATE
August 8, 1978
BIMAL KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
January 20, 1978
BISHAMBHAR KRISHNA KOTHARI Vs. DEVI DUTT
August 25, 1978
BISHUN PAL SINGH Vs. STATE
July 17, 1978
BISHWANATH SINGH Vs. RAMDHWAJA SINGH
February 28, 1978
BITOLA KUER Vs. SRI RAM CHARAN
October 24, 1978
Bitta Devi Vs. Bimal Kumar
February 13, 1978
BITTAN DEVI Vs. ABDUL MAJID AND
May 1, 1978
BRAHM DUTT Vs. STATE
April 11, 1978
BRAHMA SHANKAR Vs. ADDL DISTRICT JUDGE BULANDSHAHR
August 7, 1978
Brij Bhushan Lal Sinha and others Vs. State of U.P. and others
September 2, 1978
BRIJ KALI DEVI Vs. RAMCHAND BISHAN SINGH
October 11, 1978
BRIJENDRA NATH SAXENA Vs. III ADDITIONAL DISTRICT JUDGE ALIGARH
October 18, 1978
BRITISH INDIA CORPORATION Vs. LABOUR COURT AND OTHERS
January 24, 1978
BUDH PAL SINGH Vs. FIFTH ADDL DISTRICT AND SESSIONS JUDGE BUDAUN
December 19, 1978
Budh Sen Vs. Smt. Rahiman
August 23, 1978
BUNDOO Vs. MAHRUL NISA
September 22, 1978
C P DHAWAN Vs. KAMAL KUMAR KAPOOR
May 18, 1978
CAMPHOR AND ALLIED PRODUCTS LTD Vs. ADDITIONAL REVISING AUTHORITY SALES TAX BAREILLY
July 11, 1978
CENTRAL WORKSHOP KARAMCHARI SANGH, KANPUR Vs. INDUSTRIAL TRIBUNAL I, 7TH STRATCHY ROAD, ALLAHABAD
May 26, 1978
CHANDAN SINGH Vs. STATE OF U.P. AND OTHERS
December 8, 1978
Chandra Bhushan Vs. State of U.P. and others
September 4, 1978
CHANDRA BHUSHAN KHANNA Vs. BRIJ NANDAN SINGH
May 25, 1978
CHANDRA KIRAN Vs. COMMISSIONER OF WEALTH TAX
January 27, 1978
CHANDRA PRAKASH AND ANOTHER Vs. STATE
October 3, 1978
CHANDRA RANI Vs. VIKRAM SINGH
November 28, 1978
CHANDRA SHEKHAR AND ORS. Vs. STATE AND OTHERS
October 17, 1978
CHANDRA SHEKHAR SHASTRI Vs. STATE
January 24, 1978
CHANDRAPAL Vs. ROOP RAM
November 17, 1978
CHANDRAPAL SINGH Vs. STATE OF U P
October 26, 1978
CHANDRASHEKHAR Vs. STATE
November 17, 1978
CHANDRASHEKHAR SHARMA Vs. STATE OF UTTAR PRADESH
February 14, 1978
CHANDRIKA Vs. STATE
October 20, 1978
CHAUTHI Vs. STATE
January 31, 1978
CHET RAM Vs. PRESCRIBED AUTHORITY ORAI
December 19, 1978
CHHATTAR SINGH Vs. STATE OF UTTAR PRADESH
October 19, 1978
CHHEDDU Vs. STATE
May 11, 1978
CHOB SINGH Vs. 1ST ADDITIONAL CIVIL JUDGE, ALIGARH AND ANOTHER
October 27, 1978
COLLECTOR VARANASI Vs. HARBALLABH NARAIN SINGH
October 6, 1978
COMILLA MOHAN Vs. ASSTT CONTROLLER OF ESTATE DUTY
August 28, 1978
COMMERCIAL ART PRESS Vs. COMMISSIONER OF INCOME TAX
August 25, 1978
COMMISIONER OF INCOME TAX Vs. SIDH GOPAL GAJANAND
February 6, 1978
COMMISSIONER OF GIFT TAX Vs. RAM KISHAN
August 24, 1978
COMMISSIONER OF GIFT TAX Vs. PADAMPAT SINGHANIA
December 1, 1978
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS COMPANY LIMITED
November 27, 1978
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL AND SONS
December 1, 1978
COMMISSIONER OF INCOME TAX Vs. PEAREY LAL RADHEY RAMAN
November 24, 1978
COMMISSIONER OF INCOME TAX Vs. KRISHI UDYOG EVAM SAURKUSHA PRADERSHINI
November 25, 1978
COMMISSIONER OF INCOME TAX Vs. HARISH CHAND
September 25, 1978
COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION FEDERATION LIMITED
September 18, 1978
COMMISSIONER OF INCOME TAX Vs. BRIJ RAMAN DAS
October 25, 1978
COMMISSIONER OF INCOME TAX Vs. KAPUR BROTHERS
October 26, 1978
COMMISSIONER OF INCOME TAX Vs. LONDON MACHINERY CO
October 26, 1978
COMMISSIONER OF INCOME TAX Vs. DULI SINGH AND SONS
November 3, 1978
COMMISSIONER OF INCOME TAX Vs. CHANDRA AGRO PRIVATE LIMITED
November 3, 1978
COMMISSIONER OF INCOME TAX Vs. KAILASH MOTORS
November 9, 1978
COMMISSIONER OF INCOME TAX Vs. ANAND PARKASH GOYAL
April 5, 1978
COMMISSIONER OF INCOME TAX Vs. BHARAT COLD STORAGE
February 9, 1978
COMMISSIONER OF INCOME TAX Vs. BRIJMOHAN DAS LAXMAN DAS
December 22, 1978
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN KARMENDRA NARAIN
April 4, 1978
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD.
May 25, 1978
COMMISSIONER OF INCOME TAX Vs. NEEMAR RAM BADLU RAM
August 24, 1978
COMMISSIONER OF INCOME TAX Vs. JOKHI RAM BHAGWAN DAS
August 23, 1978
COMMISSIONER OF INCOME TAX Vs. TIKAM CHAND AGARWAL
August 25, 1978
COMMISSIONER OF INCOME TAX Vs. BRITISH INDIA CORPORATION
August 28, 1978
COMMISSIONER OF INCOME TAX Vs. NEM KUMAR JAIN
September 4, 1978
COMMISSIONER OF INCOME TAX Vs. GOPAL KRISHNA SINGHANIA
September 6, 1978
COMMISSIONER OF INCOME TAX Vs. RAM LAL VOHRA
May 19, 1978
COMMISSIONER OF INCOME TAX Vs. OM SONS
May 19, 1978
COMMISSIONER OF INCOME TAX Vs. DINESH PRAKASHAN MANDIR
July 12, 1978
COMMISSIONER OF INCOME TAX Vs. RAJ RANI DEVI SMT
July 10, 1978
COMMISSIONER OF INCOME TAX Vs. ASHA SOOD
July 14, 1978
COMMISSIONER OF INCOME TAX Vs. BAGRAJ AND CO
July 14, 1978
COMMISSIONER OF INCOME TAX Vs. KUNJI LAL DHANPAT RAI
July 14, 1978
COMMISSIONER OF INCOME TAX Vs. ZEEKOO SHOE FACTORY
July 19, 1978
COMMISSIONER OF INCOME TAX Vs. GYAN PRAKASH
July 19, 1978
COMMISSIONER OF INCOME TAX Vs. MANOO RAM RAM KARAN DASS
May 2, 1978
COMMISSIONER OF INCOME TAX Vs. BHAWANI PRASAD GIRDHARI LAL
April 19, 1978
COMMISSIONER OF INCOME TAX Vs. U P STATE WAREHOUSING CORPN
April 22, 1978
COMMISSIONER OF INCOME TAX Vs. LAXMI SUGAR AND OIL MILLS LIMITED
April 22, 1978
COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS LIMITED
April 24, 1978
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
April 25, 1978
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD DISTRICT CO OPERATIVE BANK
February 13, 1978
COMMISSIONER OF INCOME TAX Vs. BABU RAM RAM KISHAN
February 10, 1978
COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS
January 25, 1978
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CO
January 2, 1978
COMMISSIONER OF INCOME TAX Vs. HARI RAM KHANNA
January 4, 1978
COMMISSIONER OF INCOME TAX Vs. MATHURA PRASAD ANNOOLAL
January 11, 1978
COMMISSIONER OF INCOME TAX Vs. JYOTI SWARUP AGARWAL
January 13, 1978
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND WEAVING MILLS
February 24, 1978
COMMISSIONER OF INCOME TAX Vs. SANT BABA MOHAN SINGH
February 17, 1978
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CO NO 2
April 3, 1978
COMMISSIONER OF INCOME TAX Vs. GANESH TRADING CO
April 3, 1978
COMMISSIONER OF SALES TAX Vs. MANGO MAL NANAK RAM
January 23, 1978
COMMISSIONER OF SALES TAX Vs. PATEL RAM BHAI AMBA LAL
February 8, 1978
COMMISSIONER OF SALES TAX Vs. TIKHAN LAL MELA RAM
February 3, 1978
COMMISSIONER OF SALES TAX Vs. BANSILAL BHASIN
February 3, 1978
COMMISSIONER OF SALES TAX Vs. TIGER PRODUCTS PVT LTD
April 22, 1978
COMMISSIONER OF SALES TAX Vs. RAM CHAND
April 20, 1978
COMMISSIONER OF SALES TAX Vs. CANTONMENT BOARD MEERUT
August 16, 1978
COMMISSIONER OF SALES TAX Vs. VINOD BAKERY
April 22, 1978
COMMISSIONER OF SALES TAX Vs. BASIC SHOE FACTORY
May 17, 1978
COMMISSIONER OF SALES TAX Vs. KAMTA PRESS
December 6, 1978
COMMISSIONER OF SALES TAX LUCKNOW Vs. MARWAH AND CO
September 6, 1978
COMMISSIONER OF SALES TAX U P Vs. HANUMAN TRADING COMPANY
October 6, 1978
COMMISSIONER OF SALES TAX U P Vs. JAGDISH PRASAD SATISH PRASAD
October 20, 1978
COMMISSIONER OF SALES TAX U P Vs. PUNJAB GRAMOPHONE HOUSE
August 8, 1978
COMMISSIONER OF SALES TAX U P Vs. KEDARI LAL BARSAIYA
August 11, 1978
COMMISSIONER OF SALES TAX U P Vs. MADAN SONS
August 16, 1978
COMMISSIONER OF SALES TAX U P Vs. MERIT INDUSTRIES
August 9, 1978
COMMISSIONER OF SALES TAX U P Vs. ABDUL KHALIQ MISTRI
August 29, 1978
COMMISSIONER OF SALES TAX U P Vs. SUBASH MILL STORES
August 23, 1978
COMMISSIONER OF SALES TAX U P Vs. SHARDA ELECTRIC BATTERY WORKS
July 26, 1978
COMMISSIONER OF SALES TAX U P Vs. H M ASHIQ
July 12, 1978
COMMISSIONER OF SALES TAX U P Vs. NARAIN DAS BAREY LAL
April 14, 1978
COMMISSIONER OF SALES TAX U P Vs. MUNSHI LAL HARI RAM
May 18, 1978
COMMISSIONER OF SALES TAX U P Vs. JAGAT SINGH LAJJA RAM
February 9, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. DHINGRA AND COMPANY
March 31, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. HIND STEEL WORKS
May 5, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SURVEY EQUIPMENT SUPPLYING AGENCY
April 20, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOHAN LAL GOVERDHAN DAS
April 22, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KRISHNA CHEMICALS
August 23, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. GRAMODYOG KARYALAYA
December 20, 1978
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. ANUP SANITARY STORES
April 21, 1978
COMMISSIONER OF WEALTH TAX Vs. CHUNNI LAL ANAND
April 22, 1978
COMMISSIONER OF WEALTH TAX Vs. PADAMPAT SINGHANIA
August 21, 1978
COMMISSIONER OF WEALTH TAX Vs. VIBHUTI NARAIN SINGH HIS HIGHNESS MAHARAJA
August 17, 1978
COMMISSIONER OF WEALTH TAX Vs. J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED
August 16, 1978
COMMISSIONER OF WEALTH TAX Vs. WAQUF K B SYED AHMAD HUSSAIN RIZVI
February 6, 1978
COMMISSIONER OF WEALTH TAX Vs. MAHATAB CHAND
January 25, 1978
COMMISSIONER OF WEALTH TAX Vs. VASIM ADIL KHAN
January 13, 1978
COMMISSIONER OF WEALTH TAX Vs. GOPAL KRISHNA SINGHANIA
January 13, 1978
COMMISSIONER OF WEALTH TAX Vs. SUBASH CHAND
April 25, 1978
COMMISSIONER OF WEALTH TAX Vs. VEENA DEVI
January 2, 1978
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA KUMAR JHUNJHUNWALA
September 7, 1978
COMMISSIONER SALES TAX LUCKNOW Vs. BHAGWAN AND CO
April 20, 1978
COMMISSIONER SALES TAX U P Vs. SCIENTIFIC IMPORTERS
April 22, 1978
COMMISSIONER SALES TAX U P Vs. P C MAJUMDAR AND CO LTD
May 3, 1978
COMMISSIONER SALES TAX U P Vs. SURAJ MAL JAGDISH NARAIN
August 31, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. BISHAMBHAR DUTT MOHAN LAL
September 13, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. DHANNA MAL PURSOTTAM DAS
September 14, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. P K RAJENDRA AND COMPANY
October 20, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. SADA NAND ARYA
November 6, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. SHEO SHANKER PRASAD
August 29, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. RAM DAS KESHARWANI
March 31, 1978
COMMITTEE OF MANAGEMENT Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
January 20, 1978
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
August 18, 1978
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
October 5, 1978
COMMITTEE OF MANAGEMENT M G INTER COLLEGE MANAHPUR FARRUKHABAD Vs. DIRECTOR OF EDUCATION AND
January 30, 1978
COMMITTEE OF MANAGEMENT NONAPUR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR
November 15, 1978
COMPETENT AUTHORITY Vs. L J JHONSON
May 19, 1978
CONSUMERS CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF SALES TAX U P
May 17, 1978
CRYSTAL DAIRY PRODUCTS Vs. MUNICIPAL BOARD MEERUT
November 3, 1978
D S VICTOR Vs. DISTRICT JUDGE BAREILLY
July 27, 1978
DATA RAM Vs. ADDL CIVIL JUDGE BULANDSHAHR
February 14, 1978
DAU DAYAL BHATNAGAR Vs. RAZA TEXTILES LIMITED
October 19, 1978
DAYA RAM Vs. STATE OF U P
August 2, 1978
Dayal Chand Vs. Fifth Addl.District and Sessions Judge, Saharanpur and others
July 27, 1978
DAYAL SINGH KULFIWALE Vs. COMMISSIONER OF SALES TAX U P
August 24, 1978
DEBI PRASAD Vs. LACHHMAN SINGH
April 21, 1978
Deep Chand and others Vs. Deputy Director of Consolidation and another
December 15, 1978
DEEP SIKHA AGA Vs. RANI AGA AND
April 26, 1978
DELHI IRON SYNDICATE Vs. COMMISSIONER OF SALES TAX U P
August 1, 1978
DEPUTY LAL Vs. STATE OF U P
October 5, 1978
DEVENDRA DUTTA TEWARI Vs. CHANCELLOR SAMPURNAN AND SANSKRIT VISHWAVIDYALAY VARANASI AND
April 4, 1978
DEVI PRASAD Vs. STATE OF U P
January 13, 1978
DEVISUNDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 3, 1978
DEWAN DIGVIJAYA SINGH JUDEO Vs. PRESCRIBED AUTHORITY JALAUN
May 2, 1978
DHANI RAM Vs. STATE
September 19, 1978
DHANYA KUMAR JAIN Vs. RAJENDRA PRASAD
May 12, 1978
Dhir Singh Vs. Peer Bux and another
May 25, 1978
DILBAGH SINGH Vs. STATE OF U P
May 16, 1978
Divisional Personnel of ficer, Western Railway, Kota Vs. Amar Singh
May 17, 1978
DIWAN SINGH Vs. CIVIL JUDGE AGRA
November 23, 1978
DR. RAJ KUMARI SHARMA Vs. THE CHANCELLOR, MEERUT UNIVERSITY, LUCKNOW AND OTHERS
January 6, 1978
DR. SURESH CHAND Vs. BIHARI LAL BHATIA
March 2, 1978
DUKHI TELI Vs. Mahdei
May 4, 1978
DURGA BANSAL COLD STORAGE AND ICE FACTORY Vs. STATE OF UTTAR PRADESH
November 20, 1978
DURGA PRASAD Vs. SUBEDAR SINGH
April 25, 1978
DURGA PRASAD SINGH Vs. ADDITIONAL CIVIL JUDGE AZAMGARH
February 14, 1978
Dy. Director of Agriculture, Bareilly Vs. Rameshwar Dayal
August 23, 1978
E HILL AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
October 30, 1978
FAQIR CHAND Vs. SURESH CHAND
January 13, 1978
FAQIR SINGH Vs. BHIM SINGH
May 24, 1978
FARID AHMAD Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
May 2, 1978
FARRUKHABAD COLD STORAGE P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1978
FATEH MOHAMMAD Vs. DISTRICT JUDGE SAHARANPUR
May 8, 1978
G D MUKERJI Vs. SHYAM LAL TEWARI
August 2, 1978
G P ASTHANA Vs. SHRI KISHAN
September 20, 1978
G P SIPPI Vs. VIJAI KUMAR SHUKLA
April 11, 1978
G.D. MUKHARJI Vs. STATE
November 17, 1978
GABBOO SINGH Vs. CIVIL JUDGE NAINITAL
May 5, 1978
GAJADHAR Vs. STATE
October 4, 1978
GAJANAND SUTWALA Vs. COMMISSIONER OF WEALTH TAX
February 3, 1978
GAJENDRA SINGH Vs. STATE OF U P
February 9, 1978
GAJRAJ PAL UPADHYA Vs. STATE OF U P
January 19, 1978
GAJRAM Vs. STATE
July 6, 1978
GANGA PRASAD Vs. CHEDI LAL
May 5, 1978
Ganga Prasad Gupta Vs. Smt. Saleha Khatoon and others
August 30, 1978
GANGA SINGH Vs. SALES TAX OFFICER & ORS
January 13, 1978
GAPPUMAL KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX
January 27, 1978
GAURI Vs. STATE OF U P
February 23, 1978
Gauri Charan Vs. State of U.P.and others
July 24, 1978
GAURI DEVI Vs. SALES TAX OFFICER
January 31, 1978
GAURI SHANKER MISRA Vs. SHIV SHANKER LAL
May 16, 1978
GAYADIN Vs. STATE OF UTTAR PRADESH
May 11, 1978
GEEP FLASHLIGHT INDUSTRIES LTD. Vs. UNION OF INDIA
November 29, 1978
GEETAM SINGH Vs. STATE OF U.P.
December 15, 1978
General Equipment Mart Vs. Union of India and another
October 5, 1978
GHAFOOR Vs. ADDL COMMISSIONER LUCKNOW
May 10, 1978
GHANSHYAM Vs. STATE
March 10, 1978
GHASITA Vs. BRAHMA WATI
October 27, 1978
GHULAM RASOOL RIAZ AHMAD Vs. STATE
September 18, 1978
GIRJA DEVI Vs. STATE OF UTTAR PRADESH
December 1, 1978
GIRRAJ Vs. STATE OF UTTAR PRADESH
November 9, 1978
Gobardhan Vs. State
January 5, 1978
GOKUL CHAND Vs. JAGDISH CHANDRA
May 2, 1978
GOMTI DEVI Vs. HARI SHANKER
April 27, 1978
Gopal Prasad Chaturvedi Vs. State of U.P. and others
May 26, 1978
GOPI NATH Vs. STATE
August 10, 1978
GOPI NATH Vs. STATE
August 16, 1978
Govind Dass and others Vs. Prescribed Authority Etc.and another
May 25, 1978
Govind Lal Chawla Vs. C.K. Sharma and others
May 19, 1978
Govind Ram Vs. Ganesh Ram and others
October 5, 1978
GOVND SUGAR MILLS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 19, 1978
GULAB RAI Vs. VIJAI RANI TANDON
May 17, 1978
GULL MAL Vs. STATE
November 27, 1978
GURBACHAN KAUR Vs. SARDAR SWARAN SINGH
March 14, 1978
GURCHARAN SINGH Vs. STATE
October 24, 1978
GURU PRASAD Vs. RAM DULARI
September 26, 1978
GURU PRASAD Vs. STATE
February 7, 1978
GYAN THAPA Vs. DISTRICT JUDGE ALLAHABAD
October 5, 1978
H.S. BINDRA Vs. STATE
October 23, 1978
HAFIZAN DAI Vs. U P BOARD OF BASIC EDUCATION AND A
May 1, 1978
Hafizur Rehman and others Vs. Mohammad Askari and another
May 24, 1978
HAJI ABDUL HAMID Vs. COMMISSIONER OF INCOME TAX
September 8, 1978
HAJI RAHMATULLAH Vs. MOHD SADDIQ
May 29, 1978
HAJI WAHID ALI Vs. DISTRICT JUDGE SITAPUR
May 16, 1978
HAMID HUSAIN Vs. STATE OF U P
April 7, 1978
HANUMANT SINGH Vs. STATE OF UTTAR PRADESH
October 6, 1978
Har Prasad Vs. Prescribed Authority,Aligarh & Ors.
August 22, 1978
HAR SWAROOP MISRA Vs. STATE OF UTTAR PRADESH AND OTHERS
February 3, 1978
Hardeo Bux Singh Vs. First Addl.District and Sessions judge, gonda and others
December 18, 1978
HARGU CHARAN SRIVASTAVA Vs. COMMISSIONER OF INCOME TAX
December 6, 1978
HARI KISHAN Vs. NOTIFIED AUTHORITY UNDER THE INCOME TAX ACT
April 5, 1978
HARI LAL Vs. AMRIK SINGH
April 18, 1978
HARI SINGH Vs. UMRAO SINGH
May 5, 1978
HARI SINGH Vs. BRAHM NARAYAN MEHROTRA
April 4, 1978
HARISH CHANDRA Vs. STATE
February 21, 1978
HARISH CHANDRA Vs. STATE OF U P
February 18, 1978
Harish Chandra Arora Vs. State of Uttar Pradesh and Another
August 28, 1978
Harish Chandra Dwivedi Vs. First Addl.District and Sessions Judge, Allahabad and others.
August 10, 1978
HARISH CHANDRA MISRA Vs. RAILWAY MINISTER, UNION OF INDIA, RAIL BHAWAN, AND OTHERS
March 28, 1978
HASAN MUMTAZ Vs. COMMISSIONER OF INCOME TAX
July 20, 1978
HASEEN YUSUF Vs. SYED ASHIQ ALI
September 20, 1978
HILL E AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 30, 1978
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. ZILA PARISHAD MIRZAPUR
May 25, 1978
HINDUSTAN LEVER LIMITED Vs. GOVERNMENT OF UTTAR PRADESH
March 6, 1978
HINDUSTAN LEVER LTD. AND ANOTHER Vs. CHIEF FOOD INSPECTOR AND ANOTHER
December 21, 1978
HIRA SINGH Vs. 4TH ADDITIONAL DISTRICT JUDGE AND OTHERS
December 5, 1978
HORAM SINGH Vs. DISTRICT JUDGE
September 20, 1978
HUKUM SINGH Vs. STATE OF U. P. AND OTHERS
September 23, 1978
I.S. KHARE Vs. THE DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
April 14, 1978
IDEAL TANNERY Vs. COMMISSIONER OF INCOME TAX
January 27, 1978
IMTIAZ BANO Vs. MASOOD AHMAD JAFRI
August 17, 1978
INCOME TAX OFFICER Vs. VINOD KRISHNA SOM PRAKASH
August 23, 1978
INDERDEO SINGH Vs. STATE OF UTTAR PRADESH
November 13, 1978
INDIAN FARMERS FERTILIZERS CORPORATION LTD Vs. RAMESH CHANDRA GROVER
August 16, 1978
INDIAN MOTOR TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
March 30, 1978
INDRAJ Vs. SHANTI
March 27, 1978
INDRAPAL Vs. STATE
March 1, 1978
INTESCO RAW SILK COMPANY Vs. COMMISSIONER OF INCOME TAX
October 30, 1978
IQBAL KAUR Vs. CHIEF OF ARMY STAFF
May 26, 1978
IQBAL SINGH Vs. STATE
February 9, 1978
IRSHAD AHMAD Vs. STATE
May 18, 1978
ISHRAT Vs. STATE
November 3, 1978
ISHTIAQ HUSSAIN Vs. KRISHN
April 6, 1978
ISHWAR DAYAL Vs. DISTRICT MAGISTRATE MAINPURI
March 31, 1978
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 25, 1978
J M DUTTA Vs. STATE
January 31, 1978
J P SRIVASTAVA Vs. UNION OF INDIA AND
February 8, 1978
J S BANSAL Vs. STATE OF U P
May 1, 1978
J. K. JUTE MILLS CO. LTD Vs. INCOME TAX OFFICER & ANR.
January 31, 1978
J.N.S. RATHORE Vs. UNION OF INDIA AND OTHERS
October 6, 1978
JADUNATH SINGH Vs. STATE
February 6, 1978
JAGDEO Vs. CHHATTARDHARI
December 14, 1978
JAGDEO SINGH Vs. STATE
August 3, 1978
Jagdish and others Vs. State of Uttar Pradesh and others
December 8, 1978
JAGDISH PRASAD Vs. DHARAM DAS
July 24, 1978
JAGDISH PRASAD Vs. STATE OF U P
May 19, 1978
JAGDISH PRASAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 19, 1978
JAGDISH PRASAD Vs. RAM SARAN
March 8, 1978
Jagdish Singh Vs. Additional District and Sessions Judge, Dehradun and others
May 19, 1978
JAI PRAKASH SINGH Vs. CENTRAL APPRENTICESHIP COUNCIL
December 13, 1978
JAI RAM SINGH Vs. STATE OF UTTAR PRADESH
July 11, 1978
Jai Shri Ram and others Vs. Shanker Prasad and others
May 17, 1978
JAI SINGH Vs. HANUMANT SINGH
October 6, 1978
JAIBIR Vs. STATE
October 25, 1978
JAINA TALKIES Vs. COMMISSIONER OF INCOME TAX
November 3, 1978
JAIPAL SINGH Vs. PREM ANAND AND ORS.
March 23, 1978
JAIPAL SINGH TYAGI Vs. VLTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT AND OTHERS
February 23, 1978
JAIRAJ SINGH Vs. DISTRICT MAGISTRATE
September 25, 1978
JAKHODIA BROTHERS Vs. COMMISSIONER OF INCOME TAX
April 18, 1978
JALIL AHMAD SHAFIQ AHMAD LATIF KHAN KARIM BUX Vs. STATE
December 22, 1978
JAMAL AHMAD Vs. STATE OF U P
October 3, 1978
Jamal Khan and another Vs. Haji Yusuf Ali and another
August 7, 1978
JAMIR AHMAD Vs. MADHAWANAND
November 29, 1978
JAMUNA OIL MILLS Vs. ADDL DISTRICT JUDGE ALLAHABAD
April 20, 1978
JANKI PD LAXMI NARAIN Vs. ADDL COMMISSIONER OF INCOME TAX
January 25, 1978
JANTA HIGHER SECONDARY SCHOOL SOCIETY Vs. ANIRUDH PRASAD D
January 13, 1978
JASWANT KUMAR Vs. STATE OF U.P. AND OTHERS
November 7, 1978
JASWANT SINGH Vs. STATE OF U P
May 3, 1978
JASWANT SINGH VERMA Vs. SUPERINTENDENT DISTRICT JAIL LUCKNOW
November 16, 1978
JITENDRA SINGH Vs. KAILASH CHANDRA VAISH
November 3, 1978
Jitendra Vir Singh Vs. State of U.P. and others
October 4, 1978
JOGI Vs. STATE
February 15, 1978
JOKHNA Vs. DY DIRECTOR OF CONSOLIDATION RAE BARELI
October 6, 1978
JWALA PRASAD SINGH Vs. DISTRICT JUDGE
November 13, 1978
JYOTI SAROOP Vs. STATE OF U.P.
February 23, 1978
K K ARORA Vs. BHAGWANT KAUR
May 25, 1978
K L TRIPATHI Vs. STATE BANK OF INDIA
February 2, 1978
K L VIJ Vs. STATE OF U P
January 4, 1978
K N SRIVASTAVA FOOD INSPECTOR Vs. RAM
January 19, 1978
KAILASH CHANDRA SONI Vs. STATE OF U P
January 31, 1978
KAILASH KUNWAR Vs. STATE OF U P
January 10, 1978
KAILASH NARAIN KHARE Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL OFFICER
August 7, 1978
KAILASH SETHI Vs. STATE
March 28, 1978
Kailash Singh Rajput Vs. Ram Prakash
August 11, 1978
KALKA PRASAD RAMLAL Vs. RAMMO MAL
March 8, 1978
KALLOO MIYAN Vs. SMT. CHAMPA DEVI
March 29, 1978
KALOO Vs. STATE
February 17, 1978
KALURAM JAIN Vs. MAHABIR PRASAD
April 18, 1978
KANHAIYA Vs. KASHI NATH TEWARI
December 7, 1978
KANHAIYA LAL GUPTA Vs. KAILASH BEHARI
October 30, 1978
KARAN SINGH Vs. THE FIRST ADDITIONAL DISTRICT AND SESSION JUDGE, BULAND SHAHR AND OTHERS
January 6, 1978
KASHI DUBE Vs. STATE
March 9, 1978
KASHIPUR SAHKARI GANNA VIKAS VA BIKRI SAMITI LTD Vs. UDEY RAJ SINGH
February 13, 1978
KASTOORI DEVI Vs. CHHEDA LAL SHARMA
March 9, 1978
KAUSHAL KISHORE Vs. CIVIL JUDGE JHANSI
November 9, 1978
KEDAR Vs. DISTRICT JUDGE AND ORS
April 28, 1978
KESHAV SARAN LAXMI NARAIN AND OTHERS Vs. PRESCRIBED AUTHORITY (MUNSIF) KASHIPUR, NAINITAL AND OTHERS
August 22, 1978
KHAJAN SINGH ASHOK KUMAR Vs. COMMISSIONER SALES TAX U P LUCKNOW
October 6, 1978
KHAKI PRASAD Vs. HARSINGPUR SADHAN SAHKARI SAMITI LTD
September 14, 1978
Khan Bahadur Aijaz Husain Vs. Ram Kishore and another
July 10, 1978
KHANNA COKE INDUSTRIES AND ANR. Vs. THE ASSISTANT COMMISSIONER (JUDICIAL), SALES TAX AND ANR.
May 18, 1978
KHEM SINGH Vs. NATHOO RAM SHARMA
February 15, 1978
KHEM SINGH Vs. NATHOO RAM SHARMA
February 5, 1978
KIRAT SINGH Vs. MADHO SINGH
September 29, 1978
KISHAN CHAND Vs. VLTH ADDITIONAL DISTRICT JUDGE, KANPUR AND ANOTHER
March 17, 1978
KISHAN LAL Vs. STATE OF U P
February 22, 1978
KISHAN LAL Vs. STATE
March 10, 1978
KISHAN LAL Vs. STATE
May 3, 1978
KISHAN SWARUP SHUKLA Vs. DEPUTY COLLECTOR SALES TAX-CUM-RECOVERY OFFICER AGRA
January 18, 1978
KISHORI Vs. STATE
May 18, 1978
KOTA BOX MANUFACTURING CO Vs. INCOME TAX OFFICER
April 5, 1978
KRISHAN KUMAR Vs. HAKIM MOHAMMA
April 14, 1978
KRISHNA Vs. STATE OF U P
April 12, 1978
KRISHNA Vs. STATE OF U P
December 4, 1978
KRISHNA DUTTA KALIA Vs. MOHD YASIN
December 15, 1978
KRISHNA GOPAL TRIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION, LUCKNOW REGION AND ORS.
March 23, 1978
KRISHNA KUMAR Vs. PRESCRIBED AUTHORITY AND OTHERS
November 6, 1978
KRISHNA LAL Vs. STATE
May 3, 1978
KRISHNA LAL Vs. NARENDRA KUMAR JAIN
July 11, 1978
KRISHNA NAND Vs. COMMISSIONER OF WEALTH TAX
August 23, 1978
KRISHNA PRASAD Vs. PARAS NATH AND ONE ANOTHER
March 23, 1978
Kunwar Gopi Chand Vs. Nanak Chand
August 24, 1978
Kunwar Lal Vs. Bishwanath and others
August 21, 1978
L H SUGAR FACTORIES AND OIL MILLS (P) LIMITED Vs. COMMISSIONER OF INCOME-TAX
December 1, 1978
L H SUGAR FACTORIES AND OIL MILLS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 1, 1978
L KASHI NATH SETH Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD
November 22, 1978
LACHHMAN DASS Vs. MUNICIPAL BOARD MUZAFFA
March 8, 1978
Lachhman Singh Vs. State
September 18, 1978
LACHMAN SINGH Vs. STATE
September 18, 1978
LAHRI SINGH Vs. SECOND ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR AND ANOTHER
December 19, 1978
LAKHAN LAL Vs. LAKSHMI PUSTAKALAYA PUKHRAYAN
September 7, 1978
LAKSHMI KANT GUPTA Vs. INCOME TAX OFFICER
February 21, 1978
LAKSHMI NANDAN Vs. TRILOKI NATH
November 24, 1978
LAKSHMI NARAYAN JI MAHARAJ Vs. PRESCRIBED AUTHORITY (CEILING), ORAI AND OTHERS
November 20, 1978
LAKSHMI SUGAR AND OIL MILLS LTD Vs. UNION OF INDIA
December 19, 1978
LAL KRISHNA KUMAR PAL Vs. CIVIL JUDGE BASTI
July 18, 1978
LAL PARMATMA PRASAD LAL Vs. STATE OF UTTAR PRADESH
October 23, 1978
LALA TULSI RAM Vs. STATE
May 29, 1978
LALJI Vs. RAMJI SETH
February 9, 1978
LALLOO BHAI CHHAGAN LAL Vs. NAWAL AND
March 9, 1978
LALLU MAL Vs. COMMISSIONER OF INCOME TAX
September 7, 1978
LALTA DEVI Vs. BASDEO
February 27, 1978
LALTA PRASAD Vs. STATE OF U P
May 3, 1978
LATIF AHMAD Vs. AMTUL RAHMAN
May 10, 1978
LAXMI AND CO Vs. COMMISSIONER OF INCOME TAX
July 26, 1978
LAXMI STORES Vs. COMMISSIONER OF SALES TAX U P
September 2, 1978
LILAWATI Vs. LALA ROSHANLAL AND A
February 2, 1978
LIT LIGHT COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 25, 1978
LT COMMISSIONER SRI G D MUKHARJI Vs. STATE
November 17, 1978
M P SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX
April 7, 1978
M S THAKAR Vs. STATE OF U P
November 23, 1978
M.M.Singh Vs. Union of India and others
May 19, 1978
M/S. ATMA RAM RATAN LAL AND OTHERS Vs. STATE OF U P. AND OTHERS
September 21, 1978
M/S. ELGIN MILLS CO. LTD. (MILL NO. 1), KANPUR ETC. Vs. THE INDUSTRIAL TRIBUNAL (II) U.P., LUCKNOW AND OTHERS
May 26, 1978
M/S. INDIRA FINANCE CORPORATION Vs. PREM SHANKAR AWASTHI
September 15, 1978
M/S. MOTI LAL PADAM PAT SUGAR MILLS CO. PVT. LTD. KANPUR Vs. LABOUR COURT, KANPUR AND ANOTHER
May 19, 1978
M/S. MOTIL LAL CHAJJOO LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, KANPUR AND OTHERS
March 23, 1978
M/s. P.C. Bhandari Vs. M/s. New Victoria Mills
September 26, 1978
M/S. PANCHOO GOPAL KARMAKAR AND SONS Vs. THE STATE OF UTTAR PRADESH AND OTHERS
September 15, 1978
M/S. SANJAY MEDICAL STORES Vs. STATE OF UTTAR PRADESH
January 19, 1978
M/s. Shyam Glass Works Vs. State of U.P. and others
May 26, 1978
MADAN LAL Vs. RAM SWARUP
May 18, 1978
MADAN LAL JAIN Vs. SRI RAM
March 27, 1978
MADHUBALA Vs. JAGDISH CHANDRA
January 20, 1978
MADHUSUDAN DAYAL Vs. ANAND SWARUP
January 15, 1978
Madhusudan Dayal Vs. Anand Swarup
December 15, 1978
MAGANLAL DEVJI MEWAWALA Vs. SATYA NARAIN
May 23, 1978
MAHABIR PRASAD Vs. CHANDA DEVI
November 29, 1978
MAHABIR RICE AND DAL MILLS Vs. COMMISSIONER OF INCOME TAX
March 22, 1978
MAHABIR SINGH GAUR Vs. UNION OF INDIA AND OTHERS
March 9, 1978
MAHADEO Vs. CIVIL JUDGE BASTI
April 20, 1978
MAHANAND SINGH Vs. STATE OF UTTARPRADESH
March 28, 1978
MAHANT BHAGWAN DAS Vs. PRESCRIBED AUTHORITY CEILING KONCH
October 30, 1978
MAHANT JAGROOP GIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLTA
November 20, 1978
MAHARAJ SINGH Vs. STATE OF U P
July 10, 1978
MAHARAJA DHARMENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
July 25, 1978
Mahavir and others Vs. The State of U.P. and others
September 25, 1978
MAHENDRA SEN JAIN Vs. RATANLAL
May 16, 1978
MAHENDRA SINGH Vs. KRISHNA DEVI
August 30, 1978
MAHENDRA SINGH Vs. STATE OF U P
December 18, 1978
MAHENDRA SINGH AND OTHERS Vs. STATE OF U. P. AND OTHERS
November 27, 1978
MAHESH CHANDRA Vs. STATE OF U P ORS
January 20, 1978
MAHESH SINGH Vs. S I JAGDISH SINGH
April 19, 1978
MAHIPAL SINGH Vs. PERGANA ADHIKARI
February 14, 1978
MAHMOOD KHAN Vs. AYUB KHAN
May 22, 1978
Maikoo Vs. Uma Shankar Bajpai
August 23, 1978
MAKKI MIAN Vs. CONTROLLER OF ESTATE DUTY
February 6, 1978
MALLO Vs. BAKHTAWAR
October 24, 1978
MANGAT RAM JAIN Vs. GOVERDHAN DASS TALWAR
January 13, 1978
MANGLA Vs. STATE OF U P
January 30, 1978
MANI KANT TIWARI Vs. BABU RAM DIXIT
January 5, 1978
MANIK CHAND GUPTA Vs. VIRENDRA KUMAR
November 22, 1978
MANJU TANDON Vs. KAPOOR T N DY SUPDT OF POLICE
January 31, 1978
MANOO LAL KEDARNATH Vs. UNION OF INDIA
April 18, 1978
MANSA DEVI MITHAL Vs. U P STATE WAREHOUSING CORPORATION
April 7, 1978
Marghoobur Rahman Vs. State of Uttar Pradesh and Others
December 18, 1978
MAROLIA AND SONS Vs. COMMISSIONER OF INCOME TAX
July 28, 1978
MATA DIN SHARMA Vs. DISTRICT JUDGE BANDA AND ORS.
March 31, 1978
MATHURA PRASAD Vs. THIRD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER
August 11, 1978
MATHURA PRASAD Vs. VIKRAM JEET SINGH
February 9, 1978
MATI BITTA DEVI Vs. BIMAL KUMAR
February 13, 1978
MATLOOB ALI Vs. I ADDL DISTT AND SESSIONS JUDGE BULANDSHAHR
May 19, 1978
MATOLI Vs. RUKMANI
May 1, 1978
MATOLI Vs. RUKMANI
January 25, 1978
MEGH SINGH Vs. STATE
November 24, 1978
Megh Singh Vs. State
September 24, 1978
MEHBOOB RAZA KHAN Vs. MOHD SHAH KHAN
September 18, 1978
METAL INDIA PRODUCTS Vs. COMMISSIONER OF INCOME TAX
April 5, 1978
MEWA DEVI Vs. STATE OF UTTAR PRADESH
April 12, 1978
MEWA LAL Vs. COMMISSIONER OF INCOME TAX
March 22, 1978
MILAP CHAND Vs. BADRI PRASAD
November 22, 1978
MITHILESH KUMARI Vs. COMMISSIONER OF INCOME TAX
November 20, 1978
MITHU LAL Vs. DISTRICT MAGISTRATE
November 30, 1978
MITTAN SINGH Vs. SATYAWATI DEVI
September 29, 1978
MOBARAK ALI KHAN AND SONS Vs. INCOME TAX OFFICER
April 25, 1978
MODERN TIN PRINTERS AND FABRICATORS Vs. COMMISSIONER OF SALES TAX U P
May 24, 1978
MODI SPINNING AND WEAVING MILLS CO Vs. LADHA RAM AND CO
April 3, 1978
MODI SUGAR MILLS LIMITED Vs. UNION OF INDIA
March 6, 1978
MOHAMMAD ABBAS Vs. STATE OF UTTAR PRADESH
November 14, 1978
MOHAMMAD ALI KHAN Vs. SPECIAL LAND ACQUISITION OFFICER LUCKNOW NAGAR MAHAPALIKA LUCKNOW AND
April 1, 1978
MOHAMMAD HAIDAR Vs. TAHIR FATMA
February 8, 1978
Mohammad Ibrahim Vs. State of Uttar Pradesh and others
August 23, 1978
MOHAMMAD ISHAQ Vs. ABDUL LATIF
December 20, 1978
Mohammad Muzaffar Vs. Third Addl.District Judge Muzaffarnagar and others
February 10, 1978
MOHAMMAD MUZAFFAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
February 10, 1978
MOHAMMAD YAMIN Vs. STATE OF U P
August 31, 1978
MOHAMMED FASI Vs. ABDUL QYAYUM
May 9, 1978
MOHAMMED KHALIL Vs. COLLECTOR OF CUSTOMS (PREVENTIVE)
January 6, 1978
MOHAN AGARWAL Vs. UNION OF INDIA
April 22, 1978
MOHAN GOLDWATER BREWERIES LTD Vs. STATE OF UTTAR PRADESH
January 18, 1978
Mohan Meakin Breweries Ltd, Ghaziabad Vs. State of U.P.and others
April 27, 1978
MOHAN MEAKING BREWERIES LTD Vs. EXCISE INSPECTOR INCHARGE
October 30, 1978
MOHD AQIL Vs. ALIMULLA
April 10, 1978
MOHD AYUB AND SONS Vs. COMMISSIONER OF SALES TAX
January 12, 1978
MOHD HASAN Vs. STATE OF UTTAR PRADESH
July 5, 1978
MOHD SHAFI Vs. STATE
January 20, 1978
MOHD VAKIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND
January 10, 1978
MOIN UDDIN Vs. DY DIRECTOR OF CONSOLIDATION
November 24, 1978
MOOL CHAND MAHESH CHAND Vs. COMMISSIONER OF INCOME TAX
March 15, 1978
MOTHER INDIA REFRIGERATION INDUSTRIES P. LTD. Vs. SUPERINTENDENT OF CENTRAL EXCISE
November 24, 1978
MOTI DAL MILLS AGRA Vs. SALES TAX OFFICER AGRA
July 17, 1978
MOTI RAM Vs. SUJALA DEVI
November 8, 1978
MULK RAJ Vs. COMMISSIONER OF INCOME TAX
August 18, 1978
MUNICIPAL BOARD JAUNPUR Vs. BRAHM KISHORE
January 13, 1978
MUNNA Vs. ABDUL HAMID ETC.
May 31, 1978
MUNNI NATH Vs. RAM SURAT
May 12, 1978
MUNOO LAL Vs. NAGAR SWASTHYA ADHIKARI
February 1, 1978
MURLI DHAR MISRA Vs. STATE
December 8, 1978
NAFIS AHMAD Vs. ABDUL RAHIM
September 14, 1978
NAGAR MAHAPALIKA Vs. A V DUBEY
March 21, 1978
NAGAR SWASTHIYA ADHIKARI Vs. BASANT
October 16, 1978
NAGAR SWASTHYA ADHIKARI Vs. VISHAMBHER NATH
September 6, 1978
NAIM KHAN Vs. STATE
February 15, 1978
NAKCHHED SINGH Vs. STATE OF U P
April 25, 1978
NAND KISHORE AND CO Vs. COMMISSIONER OF SALES TAX U P
April 14, 1978
Nand Kishore and others Vs. State Transport Appellate Tribunal and others
May 24, 1978
NAND KISHORE SHARRAF Vs. DISTRICT JUDGE MATHURA
October 30, 1978
NAND LAL Vs. UNION OF INDIA AND
April 28, 1978
NANHEY Vs. STATE
April 6, 1978
NARAUTI Vs. STATE
July 28, 1978
Narauti Vs. State
July 23, 1978
NARENDRA BABU Vs. VIDYA SAGAR AWASTHI
March 8, 1978
NARENDRA SINGH Vs. TULSI RAM
August 30, 1978
NARENDRA SINGH Vs. UNION OF INDIA
May 25, 1978
NARESH REFRIGERATION INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE, M O R I
November 24, 1978
NASIM Vs. STATE OF U P
August 17, 1978
NASIRUDDIN Vs. RAM SWARUP
August 21, 1978
NATHOO SINGH Vs. STATE OF U P
December 22, 1978
NATHU Vs. STATE
July 12, 1978
National chemical and pharmaceutical works ltd Ghaziabad, U P Vs. State of U.P.and others
February 15, 1978
NATIONAL TIMBER MART Vs. COMMISSIONER OF SALES TAX
May 10, 1978
NAZAKAT Vs. STATE
May 18, 1978
NEELAM DEVI Vs. KAILASH NATH TRIPATHI
February 8, 1978
NEERAJ Vs. STATE
January 13, 1978
Nihal Singh and others Vs. Sixth Addl.District Judge, Saharanpur and others
August 18, 1978
NIRANJAN Vs. U P STATE
October 23, 1978
Nirmal Chand Vs. Gaya Prasad Dikshit and another
August 24, 1978
NIRMAL DAL MILLS Vs. KRISHNA DEVI AND
January 3, 1978
NIRMAL SINGH Vs. STATE OF UTTAR PRADESH
October 20, 1978
NIYAZ AHMAD Vs. BOARD OF REVENUE U P ALL
January 4, 1978
O.P. CHOPRA Vs. SMT. SURJIT KAUR
July 14, 1978
OM PRAKASH Vs. MST. RAM SRI AND ANOTHER
December 14, 1978
OM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE
May 4, 1978
OM PRAKASH AND ANOTHER Vs. THE 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
March 9, 1978
OM PRAKASH ARORA Vs. STATE OF U P
April 28, 1978
OM PRAKASH SRIVASTAVA Vs. DUDH NATH SRIVASTAVA
August 23, 1978
ONKAR SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE
December 18, 1978
ONKAR SINGH Vs. POLICE OFFICERS PRASHASAN
December 20, 1978
ORIENTAL ART GLORIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 6, 1978
ORIENTAL FIRE AND GENERAL INSURANCECO Vs. DULI CHAND OMRAO LAL OIL MILLS KANPUR
November 16, 1978
P K PEHUJA Vs. CENTRAL BOARD OF DIRECT TAXES
April 6, 1978
P N DUBEY Vs. STATE OF UTTAR PRADESH
July 10, 1978
P N GULATI Vs. LABOUR OURT GORAKHPUR
April 18, 1978
P RODRICKS Vs. IIND ADDL DISTT AND SESSIONS JUDGE
October 5, 1978
PANNA LAL Vs. SHARAFAT ALI
October 24, 1978
PANNA LAL Vs. SRI G.B. KRISHNA KUMAR SRIVASTAVA AND ANOTHER
October 30, 1978
PANNA LAL Vs. SAVITRI DEVI ARORA
March 14, 1978
PARAS Vs. STATE
February 22, 1978
PARAS Vs. STATE
February 23, 1978
PARAS BHAN SADH Vs. COMMISSIONER OF INCOME TAX
March 15, 1978
PEARSON Vs. UNION OF INDIA
August 7, 1978
PHOOL CHAND ALIAS BUDH PRAKASH Vs. LALA NEEM CHAND
August 24, 1978
PHOOL CHANDRA Vs. SHYAM LAL
May 23, 1978
Phoolbasa Vs. State of U.P.and others
July 24, 1978
PHULGEND Vs. STATE
July 3, 1978
PHULIA Vs. KASHI NATH
February 9, 1978
PHULLU Vs. BUDAUN
June 1, 1978
PHULLU Vs. 5TH ADDL DISTT AND SESSIONS JUDGE
June 1, 1978
PHULWA Vs. STATE OF U P
April 13, 1978
Phundi Lal Vs. Civil Judge, Jhansi and others
August 11, 1978
POORAN CHAND Vs. DISTRICT JUDGE BAREILLY
August 31, 1978
Pooran Chand Seth Vs. Prabhat Kunwar
September 13, 1978
PRABHU DAYAL Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
August 21, 1978
PRABHU DAYAL Vs. SATISH CHAND KHANDELWAL
April 28, 1978
PRAKASH CHAND Vs. SALES TAX OFFICER
January 25, 1978
PRAKASH KHANDSARI MILLS Vs. COMMISSIONER OF INCOME TAX
December 4, 1978
PRATAP BAHADUR YADAV Vs. DISTT MAGISTRATE ALLAHABAD
November 24, 1978
PRATAP SINGH Vs. DISTRICT JUDGE BANDA
September 15, 1978
PREETI Vs. RAVIND KR SHARMA
October 17, 1978
PREM BAHADUR Vs. BOARD OF REVENUE
December 14, 1978
PREM KUMARI JAIN Vs. DISTRICT JUDGE RAMPUR
November 27, 1978
PREM PAL GUPTA Vs. BABOO RAM GARG
January 4, 1978
PREMLATA Vs. RAM LUBHAYA
August 21, 1978
Premlata and others Vs. Ram Lubhoya and others
August 19, 1978
PRESOLITE OF INDIA LTD Vs. MUNSIF MAGISTRATE
January 9, 1978
PRIME PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1978
PRITAM SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION
January 2, 1978
PURAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
January 6, 1978
PURENDRA NARAIN TRIPATHI Vs. STATE OF U P
April 13, 1978
PURSHOTTAM DAS Vs. STATE OF UTTAR PRADESH
February 10, 1978
Puttu Lal Vs. State
July 24, 1978
PYARE LAL Vs. STATE
February 14, 1978
PYARE LAL CHAUDHARI Vs. STATE OF U P
April 24, 1978
QAISER JAHAN BEGUM Vs. RIZWAN ULLAH KHAN
September 8, 1978
R L VORA Vs. RAILWAY BOARD
September 23, 1978
R S NIGAM Vs. STATE
February 2, 1978
R.K. GUPTA, OFFICIAL LIQUIDATOR, U.P. Vs. THE DISTRICT JUDGE, ALLAHABAD AND ANOTHER
January 2, 1978
RADHA KISHAN BAGLA Vs. COMMISSIONER OF SALES TAX
January 9, 1978
RADHEY LAL Vs. DISTRICT AND SESSIONS JUDGE, BULANDSHAHR AND ORS.
August 16, 1978
RADHEY LAL GUPTA Vs. STATE
November 24, 1978
RADHEY SHYAM SHRI KRISHNA Vs. COMMISSIONER OF INCOME TAX LUCKNOW
February 2, 1978
RAGHUNANDAN LAL Vs. DISTRICT JUDGE BULANDSHAHR
April 28, 1978
RAGHURAJ SINGH Vs. STATE OF UTTAR PRADESH
April 28, 1978
RAGHURAJ SINGH Vs. STATE OF U P
August 14, 1978
RAHIM BUX Vs. STATE OF U P
January 6, 1978
Rahim Uddin Vs. Ramzano and another
October 27, 1978
RAJ BEHARI LAL Vs. SUGAR COMMISSIONER, U.P., LUCKNOW AND OTHERS
September 15, 1978
RAJ JEWELLERS Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
February 5, 1978
RAJ KUMAR JAISWAL Vs. COMMISSIONER OF INCOME TAX
February 27, 1978
RAJ NARAIN Vs. STATE
February 20, 1978
RAJA HARI CHAND RAJ SINGH Vs. COMMISSIONER OF INCOME TAX
April 18, 1978
Raja Ram Vs. Rama Kant Singh
May 19, 1978
Raja Ram and Another Vs. Deputy Director of Consolidation, Agra and Others
December 14, 1978
RAJA RAM SINGH Vs. SHEO MANGAL SINGH
December 15, 1978
RAJA TIWARI Vs. RAM LAL TIWARI
February 16, 1978
RAJEEV KUMAR Vs. STATE OF UTTAR PRADESH
November 20, 1978
RAJEEV RATAN Vs. STATE OF U P
July 10, 1978
RAJENDRA NARAIN MEHROTRA AND ANOTHER Vs. 3RD ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
September 20, 1978
RAJENDRA PRAKASH RASTOGI Vs. U.P. STATE ROAD TRANSPORT
October 19, 1978
RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH
May 2, 1978
RAJENDRA SHANKAR TRIPATHI Vs. STATE OF U P
May 2, 1978
RAJENDRA SINGH Vs. STATE OF U P
March 2, 1978
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
November 9, 1978
RAJESHWAR DAYAL AND ANOTHER Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
March 5, 1978
RAJPAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
March 23, 1978
RAKESH DWIVEDI Vs. INDRA GANDHI EX PRIME MINISTER OF INDIA
February 23, 1978
RAM ADHIN SINGH AND ORS. Vs. MURARI LAL AGRAWAL AND ORS.
July 21, 1978
RAM AGYA SINGH Vs. BHANU PRAKASH SRIVASTAVA
April 3, 1978
RAM AUTAR Vs. SUB DIVISIONAL OFFICER SITAPUR
January 13, 1978
RAM AUTAR Vs. KR SATYABIR
February 2, 1978
Ram Autar Gupta Vs. Hoshiyar Singh and another
August 29, 1978
RAM BABOO Vs. SHER SINGH
February 9, 1978
RAM BABU Vs. STATE
September 20, 1978
RAM BALI Vs. JAIPAL
May 8, 1978
RAM BRIKSH Vs. STATE
April 28, 1978
RAM CHANDRA Vs. MUNIR AHMED AND A
February 3, 1978
RAM CHANDRA Vs. STATE OF U.P. AND OTHERS
November 28, 1978
RAM CHARAN Vs. STATE OF U P
September 19, 1978
RAM DASS Vs. PRESCRIBED AUTHORITY JALAUN
November 3, 1978
Ram Dawar (since dead and therefore represented by his son Chandrajeet) and others Vs. D.D.C. Azamgarh and others
May 22, 1978
RAM DEVI Vs. PRAKASH NARAIN AND
May 8, 1978
RAM DITTA MAL Vs. RENT CONTROL AND EVICTION OF FICER MUZAFFARNAGAR AND
April 11, 1978
RAM DULAREY Vs. ADDL DISTRICT JUDGE
August 25, 1978
RAM GOPAL Vs. MAYA DEVI
November 15, 1978
RAM GOPAL Vs. RADHA KRISHNA
December 15, 1978
RAM GOPAL GUPTA Vs. DISTRICT JUDGE KANPUR AND
February 14, 1978
RAM JIWAN Vs. SRI NIWAS
May 19, 1978
RAM KALI Vs. SIA RAM
May 16, 1978
RAM KISHAN RAJENDRA KUMAR Vs. INCOME TAX OFFICER & ORS
April 3, 1978
RAM KRIPAL Vs. MUKAT LAL
January 30, 1978
RAM KUMAR Vs. FIRST ADDL DISTRICT JUDGE BAREILLY AND
May 15, 1978
RAM KUMAR DUBEY Vs. THE INSPECTOR
September 22, 1978
RAM KUMAR PHARMACEUTICAL WORKS Vs. COMMISSIONER OF INCOME TAX
July 12, 1978
RAM LAKHAN Vs. STATE
September 19, 1978
RAM LAL Vs. 5TH ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
March 17, 1978
RAM LAL Vs. STATE OF U P
May 18, 1978
RAM LAL Vs. MAHURI AND A
May 8, 1978
RAM NAGINA CHAUDHARY Vs. STATE OF U P
July 13, 1978
RAM NARAIN RATHORE Vs. STATE
February 6, 1978
RAM NARAIN TEWARI Vs. STATE OF UTTAR PRADESH
June 2, 1978
RAM NARAYAN JAISWAL Vs. RAJESHWARI DEVI
January 24, 1978
RAM NATH Vs. STATE OF U P
February 10, 1978
RAM NATH MEHROTRA Vs. COMMISSIONER OF INCOME TAX
August 17, 1978
RAM NATH YADAV Vs. STATE OF U.P.
February 23, 1978
RAM NEWAZ Vs. CHABI NANDAN PANDEY
March 1, 1978
RAM PALAT SINGH Vs. SUKAJ BALI SINGH
December 6, 1978
RAM PRAKASH Vs. STATE
January 25, 1978
RAM PRASAD Vs. NATHAN SINGH AND
May 10, 1978
RAM RAN SINGH Vs. MOHAMMAD SHAFI
August 4, 1978
RAM SANEHI LAL Vs. DISTRICT JUDGE BANDA
July 27, 1978
RAM SARAN DASS SONDHI Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
March 17, 1978
RAM SARAN DAUJI Vs. COMMISSIONER SALES TAX U P LUCKNOW
August 1, 1978
RAM SEWAK Vs. STATE OF U. P. AND OTHERS
April 11, 1978
RAM SINGH Vs. STATE
November 24, 1978
RAM SINGH AND ANOTHER Vs. SANTOSH KUMAR SINGH AND OTHERS
November 8, 1978
RAM SIYA Vs. STATE
March 31, 1978
RAM SOCH YADAV Vs. DIRECTOR OF PANCHAYAT RAJ U P LUCKNOW AND
March 22, 1978
RAM SUNDER SINGH Vs. RAM MOHAN SINGH
April 13, 1978
RAM SWARUP Vs. STATE
November 7, 1978
RAMA SHANKER Vs. COMMISSIONER, GORAKHPUR DIVISION AND OTHERS
October 18, 1978
RAMESH Vs. STATE
February 23, 1978
RAMESHWAR Vs. STATE OF U P
February 27, 1978
RAMESHWAR ALIAS RAMAI Vs. STATE OF U P
February 23, 1978
Rameshwar Prasad Vs. District Judge, Moradabad and Others
September 8, 1978
RAMJI Vs. STATE
April 13, 1978
RAMJI LAL AND SONS Vs. COMMISSIONER OF SALES TAX
May 19, 1978
Ranglal Medical Stores and others Vs. State
July 5, 1978
RANGLAL MEDICAL STROES Vs. STATE
July 5, 1978
RANI PREM KUNWAR Vs. DISTRICT JUDGE BAREILLY AND A
April 4, 1978
RANI RAJENDRA KUMARI BA Vs. WEALTH TAX OFFICER
February 1, 1978
RAO MADHO SINGH Vs. STATE OF U P
April 27, 1978
RATAN SINGH Vs. GEETA PRASAD
November 20, 1978
RATNA PRASAD Vs. ADDL DISTRICT JUDGE VIII ALLAHABAD AND
January 23, 1978
RAVINDRA KUMAR Vs. STATE OF U P
February 23, 1978
RAVINDRA PRATAP SAXENA Vs. MANAGER H R INTER COLLEGE KHALILABAD BASTI AND A
March 20, 1978
RAZA BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 14, 1978
REKHA KANYA MAHAVIDYALYA Vs. DISTRICT JUDGE, VARANASI AND OTHERS
March 30, 1978
RENUSAGAR POWER CO LTD Vs. INCOME TAX OFFICER
July 19, 1978
RENUSAGAR POWER CO. LTD Vs. INCOME TAX OFFICER & ORS
March 19, 1978
RIAZ AHMAD Vs. STATE
November 22, 1978
ROHTASH Vs. HARDAS SINGH
February 17, 1978
ROJAN ALI Vs. DIVISIONAL FOREST OFFICER
December 5, 1978
RUBY NOVELTIES GLASS HOUSE Vs. COMMISSIONER OF SALES TAX
March 31, 1978
RUKMANI BAHU Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 26, 1978
S C AGRAWAL Vs. STATE OF U P
November 23, 1978
S HARNAM SINGH Vs. PUNJAB AND SIND BANK LTD
May 18, 1978
S P AGARWAL Vs. R R UPADHYA
January 18, 1978
S P KACKAR Vs. VIITH ADDL DISTT JUDGE MEERUT
March 1, 1978
S. M. IBRAHIM & ORS. Vs. DEPUTY COLLECTOR SALES TAX, COLLECTION & ANR.
January 12, 1978
S.N.Singh, Major Vs. Cantonment Board, Varanasi and others
September 7, 1978
S.P.Kackar Vs. Fourth Addl.District Judge, Meerut and others
March 1, 1978
SAFI DEVI Vs. MAHADEO PRASAD
January 4, 1978
SAHU RAM Vs. STATE OF UTTAR PRADESH
January 30, 1978
SAKSERIA INTER COLLEGE GAUR DISTRICT BASTI Vs. STATE OF U. P. AND OTHERS
September 21, 1978
SALIGRAM Vs. COMMISSIONER OF INCOME TAX
March 10, 1978
SALLOMAL Vs. NAINA BAI
July 12, 1978
Sallomal Vs. Badri Prasad and others
July 12, 1978
SANA ULLAH Vs. ASHOK KAPIL
December 4, 1978
SANT KUMAR CAPT Vs. COMMISSIONER OF INCOME TAX
July 12, 1978
SANT SINGH Vs. DISTRICT JUDGE BALLIA
August 17, 1978
SARAYA SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 11, 1978
SARAYA SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
November 3, 1978
SARDAR FINANCE CORPORATION Vs. STATE OF U P
February 1, 1978
SARDAR FINANCE CORPORATION Vs. STATE OF U P
February 2, 1978
SARDAR GURBACHAN SINGH AND ORS. Vs. MUNICIPAL BOARD, AMROHA AND ORS.
February 15, 1978
SARDAR MAHESH SINGH Vs. JAGDISH SINGH AND ORS.
April 19, 1978
Sardar Ratan Singh Vs. Khudavand Hayyul Qayyum
August 2, 1978
Sardar Sampuran Singh Vs. Prem Singh
September 8, 1978
SARDAR SINGH Vs. STATE OF U P
December 14, 1978
SARU SMELTING AND REFINING CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 11, 1978
SATENDRA KUMAR GUPTA Vs. A B SHOREWAL
May 8, 1978
SATENDRA KUMAR GUPTA Vs. A B SHOREWAL
May 5, 1978
SATGUR PRASAD Vs. RAM SEWAK JAISWAL
October 24, 1978
SATISH PRAKASH AJAY KUMAR Vs. ASSISTANT SUGARCANE COMMISSIONER SAHARANPUR AND
March 29, 1978
SATNAM SINGH Vs. STATE OF UTTAR PRADESH
November 24, 1978
SATYA BHAMA Vs. STATE OF U P
December 7, 1978
SATYA NARAIN Vs. ASHOK KUMAR
September 25, 1978
Satya Narain Agarwal Vs. Government of India and others
January 18, 1978
Satya Narain Singh and others Vs. Laudhar and another
May 24, 1978
SAVITRI DEVI Vs. STATE OF U P
October 20, 1978
SAYEED UDDIN Vs. STATE OF U P
March 15, 1978
SECURITY PRINTERS OF INDIA P. LTD. Vs. DEPUTY SECRETARY, GOVERNMENT OF INDIA
October 26, 1978
SETH HIRA LAL Vs. STATE OF UTTAR PRADESH
May 8, 1978
SETHA RAM DHANVIR SINGH Vs. COMMISSIONER OF INCOME TAX
September 27, 1978
SEWAK RAM Vs. STATE OF U P
November 20, 1978
SHAH T N P LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 27, 1978
SHAKUNTALA DEVI BHARTIYA Vs. TAX RECOVERY OFFICER
January 6, 1978
SHANKER LAL MURLIDHAR Vs. COMMISSIONER OF SALES TAX U P
May 10, 1978
SHANKER SWARUP SAXENA Vs. ALLAHABAD DIST CO-OPERATIVE BANK LTD
January 13, 1978
SHANTANAND GIRI Vs. FIRST ADDL DISTRICT JUDGE GHAZIPUR
November 21, 1978
SHANTI DEVI Vs. STATE OF U P
February 2, 1978
SHANTI PRASAD Vs. STATE
February 9, 1978
SHAREEF AHMAD Vs. COMMISSIONER OF WEALTH TAX
February 16, 1978
SHAUKAT Vs. STATE OF U P
May 11, 1978
SHAUKAT ALI Vs. STATE
September 18, 1978
SHEIKH MINZAR HUSSAIN Vs. MOHD ASGHAR
April 24, 1978
SHEO CHANDRA PATHAK Vs. STATE OF UTTAR PRADESH
February 20, 1978
Sheo Kumar Vs. State of U.P. and others
May 25, 1978
SHEO MANGAL LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 13, 1978
SHEO MURAT Vs. STATE OF U. P.
April 6, 1978
SHEO NATH Vs. STATE OF UTTAR PRADESH
April 19, 1978
SHEO PERSHAN SINGH Vs. STATE OF UTTAR PRADESH
November 27, 1978
Sheo Prasad Vs. State of U.P.and others
February 14, 1978
SHEO PRASAD Vs. DISTRICT MAGISTRATE BASTI
January 3, 1978
SHEODAHIN Vs. RAM SWARUP AND
May 11, 1978
SHEORAJ SINGH Vs. STATE
January 2, 1978
SHER SINGH Vs. HIRA LAL AND
January 10, 1978
SHESH NATH CHAUBE Vs. STATE
May 1, 1978
Shiam Babu Vs. Sixth Addl.District and Sessions Judge, Meerut and others
September 29, 1978
SHIAM BABU Vs. VI ADDL DISTT AND SESSIONS JUDGE MEERUT
September 19, 1978
SHIAM BABU Vs. SIXTH ADDL. DISTRICT AND SESSIONS JUDGE, MEERUT AND ORS.
May 29, 1978
SHISHU GYAN MANDIR Vs. NARSINGH RAI AND OTHERS
January 4, 1978
SHITAL PD PATEL Vs. RAJA RAM
April 13, 1978
SHITAL SINGH Vs. STATE OF U P
March 1, 1978
SHIV CHARAN LAL Vs. STATE
December 5, 1978
SHIV KUMAR MISHRA Vs. STATE OF U P
February 6, 1978
SHIV NATH SINGH Vs. STATE
January 30, 1978
SHIV RAJ SINGH SIROHI Vs. THE IIIRD. ADDITIONAL DISTRICT JUDGE, MEERUT, AND OTHERS
January 4, 1978
SHIV SWAROOP AGNIHOTRI Vs. STATE OF U P
February 10, 1978
Shiva Sahai and Ors. Vs. State of Uttar Pradesh
July 24, 1978
SHOBHA SHARMA Vs. KESHAV NARAIN
April 27, 1978
SHREE GOPAL MOTORS Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
September 14, 1978
SHRI K. K. GUPTA Vs. UNION OF INDIA AND OTHERS
August 29, 1978
SHRI RADHA JI BIRAJMAN MANDIR AND OTHERS Vs. DISTRICT JUDGE, BANDA AND OTHERS
November 30, 1978
SHRI RADHA KISHANJI MAHARAJ Vs. RA
February 21, 1978
SHRI RAM Vs. BOARD OF REVENUE U P
March 21, 1978
SHRIPATI SINGHANIA Vs. COMMISSIONER OF INCOME TAX
March 9, 1978
SHRIRAM RASTOGI Vs. FIRST ADDL DISTRICT JUDGE GONDA
May 2, 1978
SHYAM BABU Vs. DISTRICT JUDGE MORADABAD AND O
January 19, 1978
SHYAM GLASS WORKS Vs. STATE OF UTTAR PRADESH
May 26, 1978
Shyam Narayan Srivastata Vs. Shail Srivastava and another
July 28, 1978
SHYAM SUNDER KANODIA Vs. STATE OF U P
January 13, 1978
SHYAMA CHARAN SRIVASTAVA Vs. STATE OF U P
December 14, 1978
SHYAMA DEVI Vs. FIRM RAMJAS ROLLING MILLS
July 10, 1978
SHYAMVIR SINGH Vs. STATE OF U P
March 1, 1978
SIA RAM GUPTA Vs. U P STATE ELECTRICITY BOARD
December 22, 1978
SIDH NARAIN Vs. STATE OF U P
July 11, 1978
SINGH ENGINEERING WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 16, 1978
SINGHAL AND CO Vs. STATE OF U P
March 2, 1978
SIPAHI LAL Vs. STATE
March 10, 1978
SMT CHANDRA WATI DEVI Vs. THE DISTRICT JUDGE, ALLAHABAD AND OTHERS
December 21, 1978
SMT. ALLABADI AND OTHERS Vs. HAJI RAMZANI AND OTHER
October 30, 1978
Smt. Amina Begam Vs. Ram Prakash
September 2, 1978
Smt. Batual Fatima Vs. Mohd. Qasim
December 7, 1978
SMT. JAGWATI DEVI Vs. STATE OF U. P. AND OTHERS
November 23, 1978
SMT. JOKHNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION , RAIBARELI AND ORS.
December 6, 1978
SMT. KAILASHWATI DEVI Vs. THE DISTRICT JUDGE, NAINITAL AND ANOTHER
March 27, 1978
SMT. MAHFOOZAN AND OTHERS Vs. THE IVTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
March 15, 1978
SMT. RAJ BANSHI DEVI AND OTHERS Vs. DISTRICT JUDGE BALLIA AND OTHERS
March 17, 1978
Smt. Ram Kali Vs. Sia Ram and others
May 24, 1978
SMT. RATTAN PRASAD Vs. ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
January 24, 1978
Smt. Sarjoo and others Vs. Pandit Ayodhya Prasad and others
July 14, 1978
Smt. Shyam Dulari Vs. Bhagwan Das and others
November 8, 1978
SMT. SUMITRA MALHOTRA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
March 20, 1978
SMT. SUSHMA DIXIT Vs. DIRECTOR OF TECHNICAL EDUCATION, U. P., KANPUR AND OTHERS
March 30, 1978
SOHAN LAL DIST DEORIA Vs. UNION OF INDIA
November 9, 1978
SRI KANT Vs. STATE
November 21, 1978
SRI KRISHNA Vs. VINOD KUMAR
February 10, 1978
SRI KRISHNA Vs. VINOD KUMAR AND
February 2, 1978
STATE Vs. N C JAIN
April 28, 1978
STATE Vs. ABDUL GHANI
April 21, 1978
STATE Vs. SOHAN LAL
January 2, 1978
STATE OF U P Vs. RAM BABU MISRA
December 18, 1978
STATE OF U P Vs. HINDUSTAN CONSTRUCTION CO LTD
September 14, 1978
STATE OF U P Vs. AGARWAL SPIRIT SUPPLY CO
October 6, 1978
STATE OF U P Vs. ZAHOOR SON OF NOOR KHAN
April 28, 1978
STATE OF U P Vs. SATYA P
May 4, 1978
STATE OF U P Vs. L J JHONSON
February 10, 1978
STATE OF U P Vs. RAMPUR ZILA SAHKARI BANK LTD
March 9, 1978
STATE OF U P Vs. RAJA BABU
April 5, 1978
State of U.P Vs. M/s. Agarwal Spirit Supply Co
October 6, 1978
State of Uttar Pradesh Vs. Swami Radha Krishna Virajman Mandir and another
September 20, 1978
STATE OF UTTAR PRADESH Vs. SAMAR SINGH INTER COLLEGE JALAUN
November 15, 1978
STATE OF UTTAR PRADESH Vs. L J JHONSON
October 30, 1978
STATE OF UTTAR PRADESH Vs. RAM
May 16, 1978
STATE OF UTTAR PRADESH Vs. JAI PAL SINGH NARESH
July 18, 1978
STATE OF UTTAR PRADESH AND ANOTHER Vs. L.J. THONSON AND ANOTHER
February 10, 1978
STATE OF UTTAR PRADESH AND OTHERS Vs. LALAI
May 17, 1978
STERLING MACHINE TOOLS Vs. COMMISSIONER OF SALES TAX U P
August 23, 1978
SUBAS RAI Vs. STATE
October 30, 1978
SUBHASH CHANDRA Vs. STATE
March 13, 1978
SUBHASH SETHI Vs. STATE
February 22, 1978
SUBODH CHANDRA DAS Vs. SATISH CHANDRA DAS
April 25, 1978
SUDARSHAN AND CO Vs. COMMISSIONER OF INCOME TAX
April 18, 1978
SUJAN SINGH Vs. STATE OF U.P.
November 15, 1978
SUKHBIR Vs. PRESCRIBED AUTHORITY
October 25, 1978
SUKHBIR SINGH JAIN Vs. DISTRICT JUDGE MUZAFFARNAGAR
October 18, 1978
SUKHLAL Vs. SMT. SHANTI DEVI BHAGAT
October 30, 1978
SUKHVANSH NARAIN SINGH Vs. COLLECTOR MEERUT
January 20, 1978
SUMER CHAND Vs. STATE OF UTTAR PRADESH AND OTHERS
November 30, 1978
SUNDAR LAL JAIN Vs. COMMISSIONER OF INCOME TAX
August 22, 1978
SUNDARI DEVI Vs. GANGA RAM
December 6, 1978
SUNDER LAL Vs. YAQOOB ALI
November 13, 1978
SUNEHRO AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
November 21, 1978
SURESH KUMAR BAHRI Vs. STATE
August 2, 1978
SURESH PAL SINGH Vs. STATE OF UTTAR PRADESH
November 24, 1978
SURESH TEXTILES Vs. INCOME TAX APPELLATE TRIBUNAL
March 30, 1978
SURJAN SINGH Vs. STATE OF U P
March 16, 1978
SURJAN SINGH Vs. SHARDA DEVI
December 14, 1978
SURJIDEVI KUNJILAL JAIPURIA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
April 24, 1978
SURYA NATH TEWARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND
April 12, 1978
SUSHIL KUMAR AGARAWAL Vs. SHRI A. PRASAD AND ANOTHER
October 5, 1978
SUSHILA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 15, 1978
SUVARNA ANAND ALIAS GONI Vs. RAM CHANDRA SHARMA
April 7, 1978
SWADESHI COTTON MILLS CO LTD Vs. COMMISSION OF INCOME TAX
March 30, 1978
SWADESHI COTTOR. MILLS CO. LTD., JUHI, KANPUR Vs. THE LABOUR COURT II, KANPUR AND OTHERS
January 6, 1978
SWAMI DAYANAND SNATAK MAHAVIDYALAYA DEORIA Vs. STATE OF UTTAR PRADESH
November 29, 1978
SWARN KAUR Vs. DEPUTY DIRECTOR OF EDUCATION
December 5, 1978
SYED MAQSOOD ALI Vs. ZAHARA BEGUM
May 12, 1978
SYED MOHD MOHSIN RIZVI Vs. STATE OF U P
November 23, 1978
SYED NAZIR HAIDER Vs. GAJRAJ
December 6, 1978
SYED ZAKIR HUSAIN Vs. STATE OF U P
February 8, 1978
SYMONDS AND CO PVT LIMITED Vs. MAHARANIDIN
April 7, 1978
T.H. ZAIDI Vs. SMT. SHAKUNTALA DEVI AND ORS.
July 20, 1978
Tara Chand and another Vs. Shyam Lal
September 2, 1978
TARA SINGH Vs. STATE OF U P
November 9, 1978
TELU Vs. STATE
April 5, 1978
THE ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS Vs. NADIR RAZA NAQVI
January 13, 1978
THE DIRECTOR, POSTAL SERVICES AND OTHERS Vs. OUDH BEHARI SINGH AND ANOTHER
August 29, 1978
THE DISTRICT CO Vs. THE REGISTRAR, CO
November 22, 1978
The National Small Industries Vs. Bishambhar Nath and others
September 15, 1978
TOTA RAM AND ORS. Vs. SPECIAL JUDICIAL MAGISTRATE AND ANR.
February 28, 1978
TRIBHUWAN DUTT Vs. CIVIL JUDGE BAHRAICH
May 25, 1978
TRILOK SINGH Vs. STATE OF UTTAR PRADESH
September 8, 1978
TRILOKI NATH Vs. KANHIYA LAL
March 16, 1978
U P CO OPERATIVE UNION LTD Vs. ADDL COMMISSIONER OF INCOME TAX
March 14, 1978
U P STATE CEMENT CORPORATION LTD Vs. COMMISSIONER OF SALES TAX U P
August 30, 1978
U. P. CO Vs. STATE OF U. P. AND OTHERS
January 30, 1978
U.P.State Road Transport Corporation Vs. State of Uttar Pradesh and Others
February 17, 1978
UDAI NARAIN Vs. STATE
April 22, 1978
UDAI PRATAP COLLEGE VARANASI Vs. KAUSHLESH PRASAD SINGH
November 24, 1978
Udho and others Vs. Smt. Khimian and others
May 26, 1978
UJAGAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
March 10, 1978
UMA NATH MISRA Vs. STATE OF U P
August 21, 1978
UMA SHANKAR SHARMA Vs. STATE OF U P
January 10, 1978
UMRAO INDUSTRIAL CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA
January 5, 1978
UNION OF INDIA Vs. KALI CHARAN
April 10, 1978
UNION OF INDIA Vs. MAHA DEO MILLS
May 18, 1978
Union of India Vs. Girja Shankar Srivastava
December 7, 1978
Union of India Vs. Durga Prasad
May 23, 1978
UNION OF INDIA Vs. NOOR JAHAN
September 23, 1978
UNION OF INDIA Vs. RAM DEO
November 22, 1978
UNION OF INDIA Vs. MANKESHWAR PRASAD SRIVASTAVA
December 18, 1978
UNION OF INDIA Vs. KRISHAN PAL SINGH
December 22, 1978
UNION OF INDIA AND OTHERS Vs. RAGHUBIR SARAN
September 18, 1978
UPPER DOAB SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 4, 1978
UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
December 22, 1978
VEDBRAT Vs. STATE OF U. P. AND ANOTHER
April 19, 1978
Vedehi Saran Vs. Municipal Board, Konch
August 30, 1978
VIDYAWATI Vs. STATE OF UTTAR PRADESH
November 21, 1978
VIDYAWATI Vs. CHAWALI DEVI
August 4, 1978
VIJAI SHANKER LAL Vs. THAKUR RADHA KRISHNA JI VIRAJMAN
December 18, 1978
VIJAYPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX
January 24, 1978
VIKRAM SINGH Vs. STATE
March 17, 1978
VINOD CHANDRA DUBEY Vs. IX ADDL DISTT AND SESSIONS JUDGE ALLAHABAD
August 11, 1978
Vir Narain Tyagi Vs. State of U.P. and others
September 7, 1978
VIR SINGH Vs. ADDL CIVIL AND SMALL CAUSES JUDGE
April 5, 1978
Virendra Singh Vs. Phoolmati
August 7, 1978
VIRENDRA TYAGI Vs. SAHU RADHEY SHYAM
November 20, 1978
VISHNU AWATAR Vs. STATE
September 22, 1978
VISHNU KUMAR DWIVEDI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH
February 3, 1978
Vishwa Nath Singh Vs. State of U.P.and others
September 4, 1978
VISHWANATH LOHIA Vs. ALLAHABAD BANK
August 4, 1978
VRIJ VALLABH AGARWAL Vs. SHANTI TRIPATHI AND
January 5, 1978
WAHID KHAN Vs. SARWARI
December 11, 1978
WALI MOHAMMAD KHAN Vs. STATE
October 18, 1978
WEALTH TAX OFFICER KANPUR Vs. KANOH
April 4, 1978
YUGAL KISHORE SRIVASTAVA Vs. RADHEY SHYAM AND OTHERS
January 24, 1978
ZABARDIN Vs. RAGHUNATH PRASAD
May 12, 1978