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Case Index
Title
Date
ABDUL LATIF Vs. STATE OF UTTAR PRADESH
January 24, 1978
ABDUL RAHMAN HALDAR Vs. UNION OF INDIA
March 2, 1978
ABDUL REHMAN RAHIMUDDIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL:REGIONAL TRANSPORT AUTHORITY
March 8, 1978
ACHHEY LAL Vs. STATE OF UTTAR PRADESH
February 21, 1978
ADITYA MAHAPATRA Vs. STATE OF ORISSA
September 25, 1978
AKELLA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
November 27, 1978
ALLADI VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
February 21, 1978
AMARCHAND Vs. STATE OF PUNJAB
October 25, 1978
ANTAR SINGH Vs. STATE OF MADHYA PRADESH
September 14, 1978
ASHADEVL WIFE OF GOPAL GHERMAL MEHTA DETENU Vs. K SHIVRAJ ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF GUJARAT
November 3, 1978
ATLAS CYCLE INDUSTRIES LIMITED Vs. STATE OF HARYANA
October 4, 1978
ATTAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY AGRA
March 8, 1978
AVADH KISHORE DAS Vs. RAM GOPAL
December 15, 1978
AVADH RAJ SINGH Vs. JUGAL KISHORE GUPTA
November 8, 1978
AVINDER SINGH Vs. STATE OF PUNJAB
September 19, 1978
AVON SERVICES PRODUCTION AGENCIES PRIVATE LIMITED Vs. INDUSTRIAL TRIBUNAL HARYANA
October 6, 1978
B J SHELAT Vs. STATE OF GUJARAT
March 28, 1978
B L GOEL Vs. STATE OF UTTAR PRADESH
October 17, 1978
B N MUTTO Vs. T K NANDI
November 29, 1978
B R LIMITED Vs. V P GUPTA COMMISSIONER OF INCOME TAX BOMBAY
May 3, 1978
BABBAR SEWING MACHINE COMPANY Vs. TRILOK NATH MAHAJAN
August 7, 1978
BABBOO ALIAS KALYANDAS Vs. STATE OF MADHYA PRADESH
November 3, 1978
BABU SINGH Vs. STATE OF UTTAR PRADESH
January 31, 1978
BADRI NARAIN PRASAD CHOUDHARY Vs. NIL RATAN SARKAR
March 10, 1978
BADRI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 1, 1978
BAI MALIMABU Vs. STATE OF GUJARAT
February 13, 1978
BAIGANA Vs. DEPUTY COLLECTOR OF CONSOLIDATION
March 14, 1978
BAIJU ALIAS BHAROSA Vs. STATE OF MADHYA PRADESH
January 19, 1978
BAITAHIRA Vs. ALI HUSSAIN FISSALLI CHOTHIA
October 6, 1978
BAJAYA Vs. GOPIKABAI
April 4, 1978
BAKHTAWAR Vs. STATE OF HARYANA
October 6, 1978
BALAI CHANDRA HAZRA Vs. SHEWDHARI JADAV
February 21, 1978
BALDEV RAJ MIGLANI Vs. URMILA KUMARI
December 15, 1978
BALDEV SINGH Vs. STATE OF PUNJAB
September 29, 1978
BANARSI DASS CHADHA Vs. LT GOVERNOR DELHI ADMINISTRATION
August 21, 1978
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. A RAJAPPA
April 7, 1978
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. A.RAJAPPA
February 21, 1978
BARU Vs. DALIP SINGH
April 11, 1978
BASTI SUGAR MILLS CO LIMITED Vs. STATE OF UTTAR PRADESH
September 11, 1978
BEGA BEGUM Vs. ABDUL AHAD KHAN DEAD
October 6, 1978
BHAGWAN MUNJAJI PAWADE Vs. STATE OF MAHARASHTRA
May 3, 1978
BHAJAN SINGH Vs. STATE OF PUNJAB
August 31, 1978
BHARAT COKING COAL LIMITED Vs. RANEEGUNGE GOAL ASSOCIATION LIMITED
July 28, 1978
BHARAT COKING GOAL LIMITED Vs. PARMESHWAR KUMAR AGARWALA
November 2, 1978
BHAWARLAL GANESHLAL Vs. STATE OF TAMIL NADU
December 11, 1978
BHUPESH DEB GUPTA Vs. STATE OF TRIPURA
September 22, 1978
BHUPINDER SINGH Vs. DALJIT KAUR
November 13, 1978
BIBI SADDIQA FATIMA Vs. SAIYED MOHAMMAD MAHMOOD HASAN
May 3, 1978
BINOD BIHARI LAL Vs. RAMESHWAR PRASAD SINHA
February 2, 1978
BISHAN LAL GUPTA Vs. STATE OF HARYANA
January 12, 1978
BISHWANATH PRASAD RADHEY SHYAM Vs. HINDUSTAN METAL INDUSTRIES
December 13, 1978
BOARD OF MUSLIM WAKFS RAJASTHAN Vs. RADHA KISHAN
October 24, 1978
BRIJ BHUSHAN LAL PARDUMAN KUMAR BRU BHUSHAN LAL RAMESH KUMAR Vs. COMMISSIONER OF INCOME TAX HARYANA HIMACHAL PRADESH AND NEW DELHI III:C I T HARYANA HIMACHAL PRADESH AND NEW DELHI III
October 6, 1978
BRIJ MOHAN LAL ARORA Vs. GIRDHARI LAL MANOCHA
February 10, 1978
CAMBAY ELECTRIC SUPPLY INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
April 11, 1978
CENTRAL COAL WASHERY Vs. WORKMEN
July 21, 1978
CHANDRAKANT SAHA HARDHAN DAS SHYAMALAL KUMAR ROY ASHOKUMAR PAUL DURGA PRASAD AGGARWAL Vs. UNION OF INDIA
September 14, 1978
CHANDRAN Vs. STATE OF TAMIL NADU
August 16, 1978
CHANDRASEKHAR SINGH Vs. SIYA RAM SINGH
September 26, 1978
CHARAN LAL SAHU Vs. NEELAM SANJEEVA REDDY
February 15, 1978
CHARLES SOBRAJ Vs. SUPUT CENTRAL JAIL TIHAR NEW DELHI
August 31, 1978
CHHAJJOMAL AND SONS Vs. UNION OF INDIA
November 21, 1978
CHHOTE LAL SINGH Vs. STATE OF MADHYA PRADESH
February 27, 1978
CHIEF COMMISSIONER DELHI Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
April 7, 1978
CHIEF COMMISSIONER UNION TERRITORY CHANDIGARH Vs. SIALKOT SILK STORES CHANDIGARH
October 23, 1978
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH Vs. L V A DIXITULU:V V S KRISHNAMURTHY
September 12, 1978
COLLECTOR RAIGARH Vs. HARISINGH THAKUR AND VICE VERSA
November 17, 1978
COLONEL HIS HIGHNESS SAWAI TEJ SINGHJI OF ALWAR Vs. UNION OF INDIA
October 6, 1978
COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LIMITED
November 22, 1978
COMMISSIONER OF INCOME TAX Vs. RABINDRA NATH CHATTERJEE
November 16, 1978
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. SIRPUR PAPER MILLS LTD
January 19, 1978
COMMISSIONER OF INCOME TAX CENTRAL DELHI NEW DELHI Vs. BIJLI COTTON MILLS P LTD
November 7, 1978
COMMISSIONER OF INCOME TAX PATIALA Vs. PATIALA FLOUR MILLS CO PRIVATE LIMITED PATIALA
October 6, 1978
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. EDWARD KEVENTER PRIVATE LIMITED
August 24, 1978
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. CLIVE INSURANCE COMPANY LIMITED
May 2, 1978
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. RAJENDRA PRASAD MOODY CALCUTTA:RAGHUNANDAN PRASAD MOODY CALCUTTA
October 4, 1978
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE Vs. RADHAKRISHAN
October 6, 1978
CROMPTON GREAVES LIMITED Vs. ITS WORKMEN
April 3, 1978
D B KOTHAIU Vs. STATE OF MAHARASHTRA
October 27, 1978
D CHATTAIAH Vs. STATE OF ANDHRA PRADESH
July 21, 1978
D NATARAJA MUDALIAR Vs. STATE TRANSPORT AUTHORITY MADRAS
September 6, 1978
D S BIST AND SONS NAINITAL Vs. COMMISSIONER OF INCOME TAX DELHI
November 3, 1978
DADASAHEB DATTATRAYA PAWAR Vs. PANDURANG RAOJI JAGTAP
January 13, 1978
DAMODAR GANPAT WANI Vs. RAJARAM DHONDU WAGH
July 28, 1978
DAVENDRA PRASAD TIWARI Vs. STATE OF UTTAR PRADESH
August 29, 1978
DEENA Vs. STATE OF UTTAR PRADESH
August 11, 1978
DELHI ADMINISTRATION Vs. STATE OF HARYANA
August 9, 1978
DELHI ADMINISTRATION DELHI Vs. WORKMEN OF EDWARD KEVENTERS
January 31, 1978
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. PREM CHAND GUPTA
January 13, 1978
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
October 18, 1978
DHARAM PAL Vs. STATE OF HARYANA
August 16, 1978
DHARMADEEPTI ALWAYE KERALA Vs. COMMISSIONER OF INCOME TAX KERALA
July 24, 1978
DHARMAPOSHANAM COMPANY KERALA Vs. COMMISSIONER OF INCOME TAX KERALA
July 24, 1978
DHUP SINGH Vs. RATTAN
February 13, 1978
DURGAPRASHAD Vs. DEBI GHARAN
September 19, 1978
DURGI DEVI STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH :HARBANS KUMARI
April 5, 1978
ELECTION COMMISSION OF INDIA Vs. N G RANGA
August 17, 1978
EMPLOYEES IN RELATION TO BHARAT HEAVY ELECTRICALS LIMITED Vs. THEIR WORKMEN
December 11, 1978
EXCEL WEAR ACME MANUFACTURING CO LTD Vs. UNION OF INDIA
September 29, 1978
FAZALBHOY CURRIMBHOY Vs. OFFICIAL TRUSTEE OF MAHARASHTRA
December 12, 1978
FIRM SARDARILAL VISHWANATH Vs. PRITAM SINGH
August 14, 1978
FIRM SURAJMAL BANSHIDHAR Vs. MUNICIPAL BOARD GANGANAGAR
October 25, 1978
G APPASWAMI CHETTIAR Vs. R SARANGAPANI CHETTIAR
March 22, 1978
G P NAYYAR Vs. STATE DELHI ADMINISTRATION
December 14, 1978
G S BAKSHI J S KALSI J S NANDA Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
August 30, 1978
G T LAD Vs. CHEMICAL AND FIBRES OF INDIA LIMITED
December 5, 1978
GANESH BHAVAN PATEL Vs. STATE OF MAHARASHTRA
October 18, 1978
GANESH TRADING CO Vs. MOJI RAM
January 25, 1978
GANPAT LADHA Vs. SASHIKANT VISHNU SHINDE
February 21, 1978
GAZIABAD ENGINEERING CO PRIVATE LIMITED Vs. CERTIFYING OFFICER KANPUR
January 13, 1978
GESTETNBR DUPLICATORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 14, 1978
GHANSHAM DASS Vs. STATE DELHI ADMINISTRATION
May 5, 1978
GHUNNU Vs. STATE OF UTTAR PRADESH
September 22, 1978
GOBIND SINGH Vs. SHANTI SARUP
September 15, 1978
GOPAL SINGH Vs. STATE OF UTTAR PRADESH
May 4, 1978
GOPALA GENU WAGALE Vs. NAGBSHWARDEO PATAS ABHISHEKH ANUSTHAN TRUST
January 12, 1978
GUJARAT STATE FINANCIAL CORPORATION Vs. NATSON MANUFACTURING CO PRIVATE LIMITED
August 29, 1978
GUJARAT STEEL TUBE CO LIMITED Vs. GUJARAT STEEL TUBES MAJDOOR SABHA
December 13, 1978
GUNDAJI SATWAJI SHINDE Vs. RAMCHANDRA BHIKAJI JOSHI
December 5, 1978
GURDEV SINGH Vs. BALDEV SINGH
October 27, 1978
GURUPAD KHANDAPPA MAGDUM Vs. HIRABAI KHANDAPPA MAGDUM
April 27, 1978
GURUSWAMY Vs. STATE OF TAMIL NADU
November 30, 1978
H P GUPTA Vs. MANOHAR LAL
November 3, 1978
HABIB USMAN Vs. STATE OF GUJARAT
September 29, 1978
HAJI C H MOHAMMAD KOYA T K S M A MUTHUKOYA Vs. T K S M A MUTHUKOYA:HAJI C H MOHAMMAD KOYA
September 12, 1978
HAJI MOHAMMAD ISHAQ WD S K MOHAMMED Vs. MOHAMAD IQBAL AND MOHAMED ALI AND CO
April 4, 1978
HARBANS KUMARI Vs. STATE OF UTTAR PRADESH
October 6, 1978
HARERAM SATPATHY Vs. TIKARAM AGARWALA
August 24, 1978
HARISHANKAR RASTOGI Vs. GIRDHARI SHARMA
March 13, 1978
HARSH SAWHNEY Vs. UNION TERRITORY CHANDIGARH ADMN
February 20, 1978
HIMMATBHAI Vs. RIKHILAL
February 28, 1978
HINDUSTAN SUGAR MILLS J K SYNTHETICS LIMITED Vs. STATE OF RAJASTHAN:COMMERCIAL TAX OFFICER
August 22, 1978
HINDUSTAN TIN WORKS PVT LIMITED Vs. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED
September 7, 1978
HUSSAINBHAI CALICUT Vs. ALATH FACTORY THEZHILALI UNION KOZHIKODE
July 28, 1978
I T C LIMITED MONGHYR BIHAR Vs. PRESIDING OFFICER LABOUR COURT PATNA BIHAR
July 24, 1978
INDER SINGH Vs. KARTAR SINGH
October 16, 1978
INDERSINGH Vs. STATE DELHI ADMINISTRATION
February 24, 1978
INDIAN EXPRESS NEWSPAPERS BOMBAY PVT LIMITED Vs. EMPLOYEES UNION
March 10, 1978
INDIAN HARD METALS PVT LIMITED Vs. UNION OF INDIA
November 30, 1978
JADU GOPAL CHAKRAVARTY DEAD Vs. PANNALAL BHOWMICK
May 2, 1978
JAGANNATH Vs. STATE OF MAHARASHTRA
December 8, 1978
JAGDISH CHANDRA Vs. BRIJ MOHAN
February 6, 1978
JAGESHWAR SINGH RASTOGI Vs. STATE OF MADHYA PRADESH
November 29, 1978
JAGIR SINGH Vs. RANBIR SINGH
November 8, 1978
JAGJIT SINGH Vs. STATE OF PUNJAB
March 28, 1978
JAI DATT Vs. STATE OF UTTAR PRADESH
October 26, 1978
JAI RAM LAKHE Vs. STATE OF PUNJAB
March 22, 1978
JALAN TRADING CO PRIVATE LIMITED Vs. D M ANEY
November 16, 1978
JANARDHAN Vs. STATE OF MAHARASHTRA
April 4, 1978
JANKI SUGAR MILLS AND COMPANY Vs. COMMISSIONER OF MEERUT DIVISION MEERUT
December 14, 1978
JASWANTSINGH Vs. STATE DELHI ADMINISTRATION
September 14, 1978
JAYARAM PADDICKAL Vs. T V EACHANAWARRIYAR
December 5, 1978
JETHA RAM Vs. STATE OF RAJASTHAN
July 21, 1978
JOOINDER SINGH Vs. STATE OF PUNJAB
November 16, 1978
JOSEPH VILANGANDAN Vs. EXECUTIVE ENGINEER P W D ERNAKULAM
March 20, 1978
K C P EMPLOYEES ASSOCIATION MADRAS Vs. MANAGEMENT OF K C P LTD
January 24, 1978
K DORAISWAMI NAIDU Vs. CHURCH OF CHRIST THE KING
October 27, 1978
K GOPALREDDY Vs. STATE OF ANDHRA PRADESH
November 22, 1978
K KAMALAM Vs. R PONNUSWAMY
January 12, 1978
K M MANI JOSEPH THOMAS Vs. P J ANTONY:P J ANTONY
September 12, 1978
K S UPADHAYA Vs. STATE OF GUJARAT
November 29, 1978
K SAVANTH Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
February 28, 1978
KAILASH Vs. STATE OF UTTAR PRADESH
September 12, 1978
KAMLAPATI TRIVEDI Vs. STATE OF WEST BENGAL
December 13, 1978
KAMLAPRASAD Vs. CENTRAL INDIA SPG WVG AND MANUFACTURING GO LIMITED
January 12, 1978
KARAMAT ALI Vs. STATE OF ASSAM
February 16, 1978
KARTAR SINGH Vs. STATE OF HARYANA
March 16, 1978
KASSIM PILLAI ABDUL Vs. STATE OF KERALA
February 28, 1978
KEDAR NATH BAHL Vs. STATE OF PUNJAB
October 5, 1978
KEMMA NEELAKANTHA REDDY Vs. STATE OF ANDHRA PRADESH
February 16, 1978
KESHORAM BORA Vs. STATE OF ASSAM
February 1, 1978
KHATKI AHMED MUSHABHAI Vs. LIMDI MUNICIPALITY
November 20, 1978
KURUVI ALIAS MUTHU Vs. STATE OF TAMIL NADU
March 3, 1978
LABHSHANKER MAGANLAL SHUKLA Vs. STATE OF GUJARAT
September 29, 1978
LAKHAN RAI Vs. RAM KUMAR AGGARWAL
November 30, 1978
LAKSHMI AMMAL Vs. K M MADHAVAKRISHNAN
August 7, 1978
LAKSHMI NARAIN Vs. DISTRICT EXCISE OFFICER FATEHPUR
August 16, 1978
LAKSHMI SHANKER SRIVASTAVA Vs. STATE DELHI ADMINISTRATION
November 21, 1978
LALLA RAM Vs. D C M CHEMICAL WORKS LIMITED
February 16, 1978
LAXMIGHAND MOHANRAJ LOTHARI Vs. STATE OF MAHARASHTRA
October 27, 1978
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJMATA SAHEB CHOWHANJI
August 2, 1978
LILA GUPTA Vs. LAXMI NARAIN
May 4, 1978
LILYKURIAN Vs. SR LEWINA
September 15, 1978
LINGALA VIJAY KUMAR Vs. PUBLIC PROSECUTOR
August 2, 1978
M C GUPTA Vs. ARUN KUMAR GUPTA
December 15, 1978
M K ANANDA RAO Vs. STATE OF ANDHRA PRADESH
November 24, 1978
M K KOCHUDEVASSY C A THOMAS Vs. STATE OF KERALA
September 15, 1978
M KAMALAM Vs. V A SYED MOHAMMED
March 8, 1978
M R DHAWAN Vs. DELHI ADMINISTRATION AND RAJA PRATAP BHANU PRAKASH SINGH
March 13, 1978
MADAN GOPAL BHATNAGAR Vs. JOGYA DEVI
March 13, 1978
MADAN LAL DHARTIPAKAR Vs. NEELAM SANJEEVA REDDY
March 9, 1978
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA Vs. UNION OF INDIA
February 21, 1978
MADHAV HAYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA
August 17, 1978
MAHANT SRINIVAS RAMNUJ DAS Vs. AGRICULTURAL INCOME TAX OFFICER PURI
September 12, 1978
MAHARAJA BOOK DEPOT Vs. STATE OF GUJARAT
October 24, 1978
MAHARASHTRA STATE TEXTILE CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
January 4, 1978
MAHESH CHANDRA Vs. STATE OF UTTAR PRADESH
September 15, 1978
MAJOR CHANDRA BHAN SINGH Vs. LATAFAT ULLAH KHAN
September 19, 1978
MANAGEMENT OF BORPUKHURIE TEA ESTATE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ASSAM
March 1, 1978
MANAGEMENT OF D T C Vs. B B L MAJALAY PRESIDING OFFICER LABOUR COURT DELHI
January 27, 1978
MANAGEMENT OF HEAVY ENGINEERING COPORATION LIMITED Vs. PRESIDING OFFICER
January 27, 1978
MANAGER GOVERNMENT BRANCH PRESS Vs. D B BELLIAPPA
November 30, 1978
MANEKA GANDHI Vs. UNION OF INDIA
January 25, 1978
MANEKA SANJAY GANDHI Vs. RANI JETHMALANI
November 23, 1978
MANGALORE ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 4, 1978
MANI SUBBA RAO Vs. GANESHAPPA
March 22, 1978
MANNU ALIAS RAMADHAR Vs. STATE OF UTTAR PRADESH
September 15, 1978
MARGARET LALITA SAMUEL Vs. INDO COMMERCIAL BANK LIMITED
September 25, 1978
MARIA CRISTINA DE SOUZA SODDER Vs. AMRIA ZURANA PEREIRA PINTO
August 30, 1978
MARKAND SAROOP AGGARWAL Vs. M M BAJAJ
September 15, 1978
MAULANA SHAMSUDDIN Vs. KHUSHILAL
September 8, 1978
MEHTAB SINGH Vs. STATE OF UTTAR PRADESH
August 9, 1978
MIR FAKIR MOHD Vs. STATE OF WEST BENGAL
February 15, 1978
MODAN SINGH Vs. STATE OF RAJASTHAN
August 31, 1978
MOHAMMAD ASLAM Vs. STATE OF MADHYA PRADESH
November 24, 1978
MOHAMMAD HASNUDDIN Vs. STATE OF MAHARASHTRA
November 7, 1978
MOHAMMAD RASHTO AHMAD ASHFAQ HUSSAIN Vs. STATE OF UTTAR PRADESH
December 15, 1978
MOHAN LAL Vs. AJIT SINGH
May 2, 1978
MOHANSINGH ADVOCATE Vs. UNION TERRITORY CHANDIGARH
February 20, 1978
MOHINDER PAL JOLLY Vs. STATE OF PUNJAB
December 14, 1978
MOHINI MOHAN CHAKRAVARTY Vs. STATE OF WEST BENGAL
April 18, 1978
MORCHA Vs. STATE OF RAJASTHAN
September 13, 1978
MOTI RAM Vs. STATE OF MADHYA PRADESH
August 24, 1978
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
December 12, 1978
MOTIRAM Vs. STATE OF M P
August 24, 1978
MRANALINI B SHAH Vs. BAPALAL MOHANLAL SHAH
May 1, 1978
MUKTINARAIN JHA Vs. STATE OF BIHAR
January 23, 1978
MUNICIPAL CORPORATION FOR THE CITY OF POONA MUNICIPAL CORPORATION FOR THE CITY OF POONA SIPOREX INDIA LIMITED Vs. BIJLEE PRODUCTS INDIA LTD:INDIAN HUME PIPE GO:MUNICIPAL CORPORATION FOR THE CITY OF POONA
September 14, 1978
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. P S MALVENKAR
May 5, 1978
MUNSHI RAM Vs. FINANCIAL COMMISSIONER HARYANA
December 15, 1978
MUTHU NAIGKER Vs. STATE OF TAMIL NADU
August 10, 1978
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. H VENKATARAMANAPPA
April 25, 1978
NAGU REDDIAR Vs. BANU REDDIAR
April 27, 1978
NAND KISHORE PRASAD Vs. STATE OF BIHAR
April 19, 1978
NANDINISATPATHY Vs. P L DANI
April 7, 1978
NARENDRA PURSHOTAM UMRAO VIJYABEN PURSHOTAM UMRAO Vs. B B GUJRAL:B B GUJRAL
November 17, 1978
NAROTAM SINGH Vs. STATE OF PUNJAB
January 11, 1978
NATHU GARAM Vs. STATE OF UTTAR PRADESH
October 17, 1978
NEW STANDARD ENGINEERING COMPANY LIMITED Vs. N L ABHYANKAR
February 2, 1978
NIRMAL KUMAR KHANDELWAL Vs. UNION OF INDIA
May 1, 1978
NOOR MOHAMMAD KHAN GHOUSE KHAN Vs. FAKIRAPPA BHARMAPPA MACHENAHALLI
April 28, 1978
NORTHERN INDIA CATERERS INDIA LIMITED Vs. LT GOVERNOR OF DELHI
September 7, 1978
ORIENTAL GAS LIMITED Vs. STATE OF WEST BENGAL
September 12, 1978
ORIENTAL POWER CABLES LIMITED BOMBAY Vs. ITS WORKMEN
March 16, 1978
P N EASWARA IYER Vs. P N VENKATASUBRAMANIA IYER
May 5, 1978
P N KAUSHAL LAXMI NARAIN SHAM LAL Vs. UNION OF INDIA
August 16, 1978
P VIJAYAPAL REDDY Vs. STATE
August 10, 1978
PANDA NANA KARE Vs. STATE OF MAHARASHTRA
November 30, 1978
PANDURANG NARAYAN JAWALEKAR Vs. STATE OF MAHARASHTRA
February 27, 1978
PAPPU ALIAS BAIJNATH Vs. STATE OF UTTAR PRADESH
July 21, 1978
PARMANAND DASS Vs. STATE OF ANDHRA PRADESH
September 15, 1978
PATEL NARSI LADHU Vs. BHATT CHIMANLAL RATANJI
March 20, 1978
PATHUMMA K M KUNHAHAMMAD Vs. STATE OF KERALA
January 16, 1978
POLESTAR ELECTRONIC PRIVATE LIMITED UNION OF INDIA DELHI CLOTH AND GENERAL MILLS CO LIMITED BLUE STAR LIMITED DELHI CLOTH AND GENERAL MILLS CO LIMITED DEEPAK OIL MILLS DEEPAK OIL MILLS TRADING ENGINEERS DEEPAK OIL MILLS KRISHAN Vs. ADDITIONAL COMMISSIONER SALES TAX: J K SYNTHETICS LTD
February 20, 1978
PORRITTS AND SPENCER ASIA LIMITED Vs. STATE OF HARYANA
September 6, 1978
POTTERY MAZDOOR PANCHAYAT Vs. PERFECT POTTERY COMPANY LIMITED
October 19, 1978
PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS Vs. UNION OF INDIA
February 21, 1978
PRAKASH CHAND Vs. STATE DELHI ADMINISTRATION
November 20, 1978
PRESIDENT OF INDIA Vs. SPECIAL COURTS BILL 1978
December 1, 1978
PRINCIPAL Vs. PRESIDING OFFICER
January 9, 1978
PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED Vs. SURESH CHAND:N K SAXENA
February 21, 1978
PUNJAB NATIONAL BANK Vs. GHULAM DASTAGIR
January 11, 1978
PURSHOTAM DASS GOEL Vs. HONBLE JUSTICE B S DHILLON
March 17, 1978
PUSHPAPRIYADEVI Vs. STATE OF MAHARASHTRA
April 4, 1978
R G ANAND Vs. DELUX FILMS
August 18, 1978
RAFIQ S O KARIM Vs. STATE OF MAHARASHTRA
November 10, 1978
RAGHUNATH PRADHANI Vs. DAMODRA MAHAPATRA
November 10, 1978
RAJA BAHADUR MOTILAL POONA MILLS LIMITED Vs. GIRNI KAMGAR SANGHATHANA POONA
December 8, 1978
RAJAPALAYAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
October 6, 1978
RAJENDRA SINGH YADAV Vs. CHANDRA SEN
October 26, 1978
RAJINDER SINGH Vs. STATE OF PUNJAB
February 28, 1978
RAM ADHAR Vs. STATE OF UTTAR PRADESH
October 18, 1978
RAM BILAS OJHA Vs. BISHWA MUNI
February 3, 1978
RAM GRANDER SINGH SAGAR Vs. STATE OF TAMIL NADU
January 23, 1978
RAM PARKASH SHARMA Vs. STATE OF HARYANA
April 18, 1978
RAM RATTAN Vs. BAJRANG LAL
May 5, 1978
RAM SARUP Vs. STATE OF HARYANA
August 28, 1978
RAM SHANKAR MISRA Vs. STATE OF UTTAR PRADESH
November 29, 1978
RAM SINGH AND SONS ENGINEERING WORKS Vs. COMMISSIONER OF SALES TAX U P
December 7, 1978
RAMA DAYAL MARKARHA Vs. STATE OF MADHYA PRADESH
March 14, 1978
RAMANATHAN Vs. STATE OF TAMIL NADU
April 18, 1978
RAMANBHAI NAGJIBHAI PATEL Vs. JASHVANTSINGH UDESINGH
February 28, 1978
RAMESH Vs. STATE OF UTTAR PRADESH
September 29, 1978
RAMESH CHANDER KAUSHAL Vs. VEENA KAUSHAL
April 27, 1978
RAMESHWAR DAYAL Vs. STATE OF UTTAR PRADESH
February 11, 1978
RAMPAL Vs. STATE OF UTTAR PRADESH
September 29, 1978
RANI RATNESH KUMARI Vs. STATE OF UTTAR PRADESH
August 2, 1978
RATILAL BHANJI MITHANI Vs. STATE OF MAHARASHTRA
September 28, 1978
RAU BHAGWANTA NARGUDE Vs. STATE OF MAHARASHTRA
September 7, 1978
RAUF Vs. STATE OF UTTAR PRADESH
March 3, 1978
REKHABEN VIRENDRA KAPADIA Vs. STATE OF GUJARAT
November 7, 1978
ROHTAS INDUSTRIES LIMITED Vs. RAMLAKHAN SINGH
February 16, 1978
ROYAL TALKIES HYDERABAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 9, 1978
RT REV MSGR MARK NETTO Vs. STATE OF KERALA
September 11, 1978
S L GOSWAMI Vs. HIGH COURT OF MADHYA PRADESH AT JABALPUR
November 23, 1978
S MULGAOKAR Vs. UNION OF INDIA
February 21, 1978
S P E MADRAS Vs. K V SUNDRAVELU
March 8, 1978
S P KOHLI CIVIL SURGEON FEROZEPUR Vs. HIGH COURT OF PUNJAB AND HARYANA
September 12, 1978
S R VENKATARAMAN Vs. UNION OF INDIA
November 2, 1978
SABAL SINGH Vs. STATE OF RAJASTHAN
August 28, 1978
SADHU SINGH Vs. UNION OF INDIA
September 2, 1978
SADHU SINGH ALIAS SURYA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
September 4, 1978
SAMBHU NATH PALIT Vs. CORPORATION OF CALCUTTA
January 24, 1978
SANDHYA RANI SARKAR Vs. SUDHA RANI DEBI
February 14, 1978
SANJAY GANDHI Vs. UNION OF INDIA
February 14, 1978
SANTIMAY DEY Vs. SURAIYA PROPERTIES PRIVATE LIMITED
March 19, 1978
SANTRAM Vs. RAJINDER LAL
September 22, 1978
SARWAN SINGH Vs. STATE OF PUNJAB
August 30, 1978
SAWAN RAM AGGARWAL Vs. NARISH CHANDRA JAIN
November 24, 1978
SENTINEL ROLLING SHUTTERS AND ENGINEERING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
September 2, 1978
SHAMBHU DAYAL Vs. STATE OF UTTAR PRADESH
November 21, 1978
SHAMBU NATH GOYAL Vs. BANK OF BARODA
February 2, 1978
SHANKARIA Vs. STATE OF RAJASTHAN
April 26, 1978
SHAW WALLACE AND COMPANY LIMITED Vs. WORKMEN
January 31, 1978
SHER SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION
May 4, 1978
SHER SINGH Vs. STATE OF PUNJAB
November 17, 1978
SHIBJI KHESTSHI TACKER Vs. COMMISSIONERS OF DHANBAD MUNICI PALITY
February 28, 1978
SHIV CHAND Vs. UJAGAR SINGH
August 31, 1978
SHIVESHWAR PRASAD NARAIN SINGH Vs. GHURAHU
November 15, 1978
SHIVRAJ FINE ARTS LITHO WORKS VASANT FINE ARTS LITHO WORKS SHAKTI OFFSET WORKS NAGPUR Vs. STATE INDUSTRIAL COURT NAGPURS:STATE INDUSTRIAL COURT NAGPURS:STATE INDUSTRIAL COURT NAGPUR
February 28, 1978
SHYAM LAL YADEV Vs. KUSUM DHAWAN
November 10, 1978
SIVAN Vs. STATE OF KERALA
March 3, 1978
SONE LAL Vs. STATE OF UTTAR PRADESH
April 6, 1978
STATE BANK OF INDIA SUCCESSOR TO THE IMPERIAL BANK OF INDIA Vs. SHYAMA DEVI
May 5, 1978
STATE DELHI ADMINISTRATION Vs. VISHWA BANDHU ALIAS BILLA
July 27, 1978
STATE DELHI ADMINISTRATION Vs. SANJAY GANDHI
May 5, 1978
STATE DELHI ADMINISTRATION Vs. PALI RAM
September 26, 1978
STATE OF GUJARAT Vs. MAHARAJ SHRI AMARSINHJI HIMATSINHJI
April 14, 1978
STATE OF HARYANA Vs. HARPAL SINGH
August 22, 1978
STATE OF HARYANA Vs. PRABHU
December 12, 1978
STATE OF JAMMU AND KASHMIR Vs. RAJ DULARI RAZDAN
December 15, 1978
STATE OF KERALA Vs. CHAKALA LONOPPAN PALU DEAD
December 5, 1978
STATE OF KERALA Vs. M M MATHEW
August 18, 1978
STATE OF KERALA Vs. VIJAYA STORES
September 1, 1978
STATE OF KERALA Vs. ALASSERRY MOHAMMED:SHANTI LAL KALIDAS GUJARATI:HANS RAJ
February 10, 1978
STATE OF KERALA K SUKUMARAN NAIR Vs. M K KRISHNAN NAIR:M K KRISHNAN NAIR
February 14, 1978
STATE OF MADHYA PRADESH Vs. DIGVIJAY SINGH
November 10, 1978
STATE OF MAHARASHTRA Vs. MAN SINGHSURAJ SINGH PADVI
February 14, 1978
STATE OF MAHARASHTRA Vs. ATMA RAM SADASHIV DONGARWAR
August 16, 1978
STATE OF ORISSA Vs. RAM GHANDERAGARWALA
October 5, 1978
STATE OF ORISSA Vs. NAKULA SAHU
November 30, 1978
STATE OF PUNJAB Vs. BALRAJ SINGH ALIAS CHHAJJU
February 20, 1978
STATE OF RAJASTHAN Vs. RAM NATH NIROTTAMDAS CHATURVEDI
January 18, 1978
STATE OF RAJASTHAN Vs. RAO RAJA SARDAR SINGH
August 11, 1978
STATE OF UTTAR PRADESH Vs. BOOTA SINGH
August 22, 1978
STATE OF UTTAR PRADESH Vs. BABBOO
February 3, 1978
STATE OF UTTAR PRADESH Vs. BATUK DEO PATI TRIPATHI
February 21, 1978
STATE OF UTTAR PRADESH Vs. R D RAI
November 30, 1978
STATE OF WEST BENGAL Vs. R S ADISESHAN
September 15, 1978
SUBHASH CHAND JAIN Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
December 13, 1978
SUBHENDU PROSAD ROY CHOUDHURY Vs. KAMALA BALA ROY CHOUDHURY
February 1, 1978
SULEMAN NOORMOHAMED AMD OTHERS Vs. UMARBHAI JANUBHAI
February 23, 1978
SUNIL BATRA CHARLES GURMUKH SOBRAJ Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
August 30, 1978
SUPDT OF TAXES TEZPUR Vs. BORMAHAJAN TEA CO LIMITED
January 17, 1978
SUPERINTENDENT CENTRAL EXCISE BANGALORE Vs. BAHUBAU
October 5, 1978
SUPERINTENDENT OF POLICE LUDHIANA SUPERINTENDENT OF POLICE LUDHIANA STATE OF PUNJAB Vs. DWARKA DAS:JASMER SINGH:BHIAN SINGH
November 28, 1978
SUPERINTENDENT TECH I CENTRAL EXCISE I D D JABALPUR Vs. PRATAP RAI
April 26, 1978
SUPREME COURT Vs. SHRI SHAM LAL
January 18, 1978
SURINDER MOHAN VIKAL Vs. ASCHARAJ LAL CHOPRA
February 28, 1978
SUTLEJ COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
September 27, 1978
SWARAJ ASHRAM SARVODAYA NAGAR KANPUR Vs. INDUSTRIAL TRIBUNAL III U P KANPUR
November 29, 1978
SYED ABDUL KHADER Vs. RAMI REDDY
November 29, 1978
TAMAL LAHIRI Vs. P N TAGORE
September 13, 1978
TARA PRASAD SINGH Vs. UNION OF INDIA
May 5, 1978
TATA CHEMICALS LIMITED Vs. WORKMEN
March 23, 1978
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. SALES TAX OFFICER AND REGIONAL TRANSPORT OFFICER POONA
November 22, 1978
TEHAL SINGH Vs. STATE OF PUNJAB
October 27, 1978
TEJINDER SINGH SANDHU Vs. STATE OF PUNJAB
April 25, 1978
TOLARAM BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX ASSAM
February 14, 1978
TOWN AREA COMMITTEE JALALABAD Vs. JAGDISH PRASAD
April 7, 1978
TUKARAM Vs. STATE OF MAHARASHTRA
September 15, 1978
TUMMALLA ATCHAIAH Vs. VENKA NARASINGARAO
January 24, 1978
U P STATE ELECTRICITY BOARD Vs. HARI SHANKAR JAIN
August 28, 1978
UDAI CHAND Vs. SHANK AR LAL
February 7, 1978
UJAGAR SINGH DR N S JAIN MRS CHANDRESH SHARMA BHAGIRATH Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
July 31, 1978
UNION OF INDIA Vs. GOSALIA SHIPPING PRIVATE LIMITED
May 5, 1978
UNION OF INDIA Vs. SWADESHI COTTON MILLS GO LTD
September 12, 1978
UNION OF INDIA Vs. CITY MUNICIPAL COUNCIL BELLARY
September 8, 1978
UNION OF INDIA Vs. GOPAL CHANDRA MISRA
February 15, 1978
UNION OF INDIA Vs. H P CHOTHIA
April 7, 1978
UNION OF INDIA Vs. DURGADASS
April 5, 1978
UNION OF INDIA Vs. PRAFULLA KUMAR SANYAL
October 27, 1978
UNION OF INDIA Vs. PRAFULLA KUMAR SAMAL
November 6, 1978
UNION OF INDIA Vs. S N VERMA
December 13, 1978
UPPER INDIA PUBLISHING HOUSE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX LUCKNOW
December 4, 1978
USMAN GANI MOHAMMAD Vs. STATE OF MAHARASHTRA
October 17, 1978
V C RANGADURAI Vs. D GOPALAN
October 4, 1978
VALIMOHMAD HAJI SAMSUDDIN Vs. SAMSHERKHAN DILAWARKHAN
December 6, 1978
VASANT MOGHE Vs. STATE OF MAHARASHTRA
November 27, 1978
VENKATESH DHONDDEV DESHPANDE Vs. SOU KUSUM DATTATRAYA KULKARNI
September 27, 1978
VIDYAWATI Vs. COLLECTOR OF AGRA
December 5, 1978
VISHNU DATTA MISHRA Vs. STATE OF MADHYA PRADESH
November 28, 1978
VISHVAS ABA KURANE AKARAM BHAIRU KOTWAL Vs. STATE OF MAHARASHTRA
January 19, 1978
VITHAL SOMNATH KORE ANANT BABU VAID Vs. STATE OF MAHARASHTRA
January 20, 1978
WORKMEN Vs. BHARAT COKING COAL LIMITED
March 10, 1978
WORKMEN OF COCHIN PORT TRUST Vs. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST
May 5, 1978
Y L AGARWALLA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
July 27, 1978
YESHWANTRAO LAXMANRAO GHATGE Vs. BABURAO BALA YADAV
February 9, 1978