Case Index

Title
Date
A B CULVERT Vs. GENERAL MANAGER S E RLY
August 6, 1968
ABDUL GANI Vs. MD ISRAIL
June 19, 1968
ABDUL GANI HAJI HABIB Vs. COMMISSIONER OF INCOME TAX
April 30, 1968
ABHOY PADA ROY Vs. EXCISE COMMISSIONER WEST BENGAL
February 29, 1968
AJAYENDU PAUL Vs. K.C. PAUL AND COMPANY (P.) LTD.
May 10, 1968
AJIT KUMAR KUNDU, DR. Vs. STATE OF WEST BENGAL
May 17, 1968
AKSHOY KUMAR ROY Vs. LAL MOHAN MAZUMDER
February 29, 1968
AKTIEBOLAGET JONKOPING VULCAN Vs. V S V PALANICHAMY NADAR
June 6, 1968
ALI BUX, SK. Vs. THE STATE
March 31, 1968
AMAR CHANDRA ROY Vs. SUSANTA KUMAR SEN
November 27, 1968
AMARENDRA KUMAR DUTTA Vs. SEFALI ROY CHOUDHURY
February 16, 1968
AMARENDRA NATH SARKAR Vs. RADHA KRISHNA SINHA
February 29, 1968
ANADI BHUSAN MUKHERJEE Vs. RAMGATI AHIR
November 26, 1968
ANIL KUMAR BANERJEE Vs. ADMINISTRATOR, BOARD OF SECONDARY EDUCATION
January 17, 1968
ANIL KUMAR MITRA Vs. CHAIRMAN COMMISSIONERS FOR THE PORT OF CALCUTTA
June 21, 1968
ANIMA ROY Vs. PROBODH MOHAN ROY
September 20, 1968
ANSUMAN LATH Vs. COLLECTOR OF CENTRAL EXCISE, WEST BENGAL
December 13, 1968
ANUKUL CHANDRA GHOSE Vs. STATE OF WEST BENGAL
June 7, 1968
ARUN CHANDRA ROY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
January 18, 1968
ASHIM KUMAR MUKHERJEE Vs. NARENDRA NATH MUKHERJEE
September 20, 1968
ASHIRUDDIN, SK. Vs. J.L.R.O.
September 6, 1968
ASHOKA MARKETING LTD Vs. COMPANY LAW BOARD
March 15, 1968
ASHOKE KUMAR GOENKA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
August 9, 1968
ASIATIC SHIPPING CO PRIVATE LTD Vs. P N DJAKARTA LLOYD
November 21, 1968
ASIT RANJAN DATTA Vs. TARAKESWAR SARKAR
July 30, 1968
ATUL CHAKRAVARTY Vs. SUDHIR GOPAL PANDEY
August 13, 1968
B.A. SUBRAMANIAM Vs. UNION OF INDIA (UOI)
March 5, 1968
BAGARIA MORE COMPANY LTD Vs. NISCHINTAPUR TEA COMPANY LTD
September 6, 1968
BAIDYANATH SIKDAR Vs. STATE
February 2, 1968
BAMACHARAN DHAR Vs. SABITA RANI BASU
June 12, 1968
BANGESWARI COTTON MILLS LTD Vs. DHANRAJ GOVINDRAM
May 31, 1968
BASANTA PANDEY Vs. SUDHIR LALL SEAL
August 9, 1968
BASUDEE GANERIWALA Vs. CANTON CARPENTRY WORKS PVT LTD
January 17, 1968
BENGAL ENAMEL WORKS LTD Vs. APEJAY PRIVATE LTD
December 5, 1968
BENGAL RIVER SERVICE COMPANY LIMITED Vs. GOVERNOR-GENERAL
November 12, 1968
BENOY BHUSAN BANERJEE Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
November 19, 1968
BENU ROY Vs. MANINDRA NATH CHATTERJEE
July 18, 1968
BHABATARAN PAUL Vs. BHAMINI RANJAN CHATTERJEE
November 14, 1968
BHUBANESWAR CHATTGRJEE Vs. UNION OF INDIA AND OTHERS
June 12, 1968
BHULAKIRARN KOIRI ALIAS BHULAI KOIRI Vs. STATE
February 23, 1968
BIBHUTI BHUSAN BAG Vs. I J RAO
December 11, 1968
BIJAYESH Vs. SUDHIR GOPAL PANDEY
August 14, 1968
BIKASH CHATTERJEE Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
November 11, 1968
BIMALENDU CHOUDHURY Vs. B.K. BHATTACHARJEE
July 30, 1968
BIRENDRA NATH BOSE Vs. CORPN OF CALCUTTA
June 18, 1968
BIRENDRANATH CHATTERJEE Vs. STATE OF WEST BENGAL
March 28, 1968
BIRESWAR SEN Vs. ASHALATA GHOSE
August 12, 1968
BISWA SEN Vs. COMMISSIONER OF COMMERCIAL TAXES
February 16, 1968
BISWAMITRA SHUKLA Vs. L A COLLECTOR BURDWAN
July 5, 1968
BON BEHARI MONDAL Vs. BHUSAN CHANDRA BARUI
August 23, 1968
BON BEHARI MONDAL Vs. BHUSAN CHANDRA BARUI
May 16, 1968
BOWATER PAPER CORPORATION Vs. MURGATROYD (INSPECTOR OF TAXES)
May 13, 1968
BOWREAH COTTON MILLS Vs. SIXTH INDUSTRIAL TRIBUNAL
August 7, 1968
BRAHMAPUTRA TEA CO LTD Vs. TURNER MORRISON and CO LTD
August 21, 1968
BROJENDRA MOHAN MAZUMDAR Vs. THE STATE
December 18, 1968
BROOKE BOND INDIA PRIVATE LTD Vs. UNION OF INDIA
July 8, 1968
BUDGE BUDGE INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
June 18, 1968
BUDGE BUDGE MUNICIPALITY Vs. SEVENTH INDUSTRIAL TRIBUNAL
May 2, 1968
CALCUTTA LICENSED MEASURERS BENGAL CHAMBER OF COMMERCE Vs. MD HOSSAIN
November 29, 1968
CALCUTTA NATIONAL BANK LTD Vs. RANGAROON TEA CO LTD
June 13, 1968
CARRITT MORAN AND COMPANY (P.) LTD. Vs. RONEO LTD.
September 6, 1968
CEKOP Vs. ASIAN REFRACTORIES LTD
November 8, 1968
CHAIRMAN, KALIMPONG MUNICIPALITY Vs. R.M. PROSAD
March 1, 1968
CHAKRADHAR GHOSH MANDAL Vs. RAM RATAN PAL
July 31, 1968
CHATTOPADHYAY Vs. BISESWAR KOER
June 26, 1968
CHIRAJIT PAL Vs. WEST BENGAL KHADI AND VILLAGE INDUSTRIES BOARD
June 25, 1968
CHITTARANJAN TALAPATRA Vs. THE STATE OF WEST BENGAL
January 4, 1968
COAL PRODUCTS PRIVATE LTD Vs. RAM AUTAR JALAN
March 1, 1968
COMMISSIONER OF GIFT TAX Vs. ATRILAL P MEWAR
March 4, 1968
COMMISSIONER OF INCOME TAX Vs. KEJRIWAL TRADERS
March 7, 1968
COMMISSIONER OF INCOME TAX Vs. NAWN ESTATES PVT LTD
February 22, 1968
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM CORPORATION OF INDIA LTD
February 12, 1968
COMMISSIONER OF INCOME TAX Vs. S K BOSE
March 28, 1968
COMMISSIONER OF INCOME TAX Vs. ELLERMAN LINES LTD
April 10, 1968
COMMISSIONER OF INCOME TAX Vs. SATISH CHURN LAW
May 3, 1968
COMMISSIONER OF INCOME TAX Vs. KALYANJI MAVJI AND CO
April 26, 1968
COMMISSIONER OF INCOME TAX Vs. CALCUTTA LANDING AND SHIPPING CO LTD
June 21, 1968
COMMISSIONER OF INCOME TAX Vs. CHOWRINGHEE SALES BUREAU PRIVATE LTD
June 18, 1968
COMMISSIONER OF INCOME TAX Vs. J K INDUSTRIES P LTD
May 20, 1968
COMMISSIONER OF INCOME TAX Vs. BENGAL ASSAM INVESTORS LTD
May 31, 1968
COMMISSIONER OF INCOME TAX Vs. W J SHEPHERD
September 9, 1968
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR M S OBEROI
November 25, 1968
COMMISSIONER OF INCOME TAX CENTRAL Vs. KANIRAM HAZARIMALL
November 7, 1968
COMMISSIONER OF INCOME TAX W B Vs. MAHABIR FINANCE LTD
December 11, 1968
COMMISSIONER OF INCOME TAX W B I Vs. NATIONAL AND GRINDLAYS BANK LTD
February 28, 1968
COMMISSIONER OF INCOME TAX WEST BENGAL 1 Vs. SANDERSONS AND MORGANS
April 24, 1968
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. A N CHOWDHURY
June 3, 1968
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA SINGH SINGHI
June 14, 1968
COMMISSIONER OF WEALTH TAX Vs. HALL AND ANDERSON LTD
May 2, 1968
COMMISSIONER OF WEALTH TAX Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD.
April 24, 1968
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. NIRMALA CHAKRAVORTY
June 4, 1968
CORPORATION OF CALCUTTA Vs. UNITED OIL MILLS
January 11, 1968
CORPORATION OF CALCUTTA Vs. BIVABATI BASU
December 23, 1968
DEBENDRA NATH SINGHA Vs. DWIJENDRA NATH SINGHA
July 25, 1968
DEBESH CHANDRA DAS Vs. UNION OF INDIA
August 21, 1968
DEBI SANKAR BHATTACHARJEE Vs. IRENE DAVID
November 22, 1968
DESHBANDHU CO-OPERATIVE POWERLOOM SOCIETY LTD. Vs. COLLECTOR OF CENTRAL EXCISE
May 2, 1968
DHANANJOY PAL Vs. MAHADEB CHANDRA SADHUKHAN
May 10, 1968
DHIRENDRA NATH SEN Vs. SANTASILA DEBI
September 5, 1968
DILIP KUMAR DUTTA Vs. R T A HOOGHLY
May 6, 1968
DIRECTOR GENERAL OF HEALTH SERVICES Vs. BIKASH CHATTERJEE
November 11, 1968
DIRECTOR GENERAL ORDNANCE FACTORIES EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
February 1, 1968
DURGA DUTTA (SM.) Vs. DALHOUSIE PROPERTIES LTD.
July 25, 1968
EASTERN AGENCY Vs. LIFE INSURANCE CORPORATION OF INDIA
January 29, 1968
EASTERN COAL CO LTD Vs. SUNIL KUMAR ROY
February 7, 1968
ELECTRO HOUSE Vs. COMMISSIONER OF INCOME TAX
May 2, 1968
FAKIR CHANDRA PAL Vs. RAMHARI PAL
December 12, 1968
FAZAL MIR Vs. THE STATE
February 2, 1968
G.K. BAGCHI Vs. CORPORATION OF CALCUTTA
May 6, 1968
GANESH CHANDRA SEAL Vs. PABITRA KUMAR DEY
August 8, 1968
GANESH SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III
May 9, 1968
GANESHI DEVI RAMI DEVI CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
June 11, 1968
GILLANDERS ARBUTHNOT AND CO Vs. COMMISSIONER OF INCOME TAX
September 13, 1968
GIRIDHARILAL JHAJHARIA Vs. COMMISSIONER OF INCOME TAX
November 12, 1968
GIRIN CHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL
August 6, 1968
GOPAL KHAITAN Vs. STATE
July 12, 1968
GORACHAND KUNDU Vs. DIRECTOR ANTHROPOLOGICAL SURVEY OF INDIA
June 5, 1968
GOVINDA CHANDRA DAS Vs. COMMISSIONER OF WEALTH TAX
May 3, 1968
GUEST KEEN WILLIAMS LTD Vs. ADDITIONAL MEMBER BOARD OF REVENUE
April 22, 1968
HAKIM FAZAL MOHAMMAD Vs. STATE OF WEST BENGAL
September 6, 1968
HARI KRISHNA LOHIA Vs. HOOLUNGOOREE TEA CO LTD
August 16, 1968
HARI KRISHNA LOHIA Vs. HOOLUNGOOREE TEA CO LTD
June 10, 1968
HARI PADA BANERJEE Vs. HEM KANTA SEN
December 4, 1968
HINDUSTHAN STEEL LTD. Vs. BHAI SUNDAR DASS SARDAR SINGH PR. LTD.
August 9, 1968
HIRALAL BOYED Vs. STATE OF WEST BENGAL
March 6, 1968
IMPERIAL TOBACCO CO OF INDIA LTD Vs. REGISTRAR OF TRADE MARKS
May 28, 1968
IMTIAZUDDIN KHAN ALIAS PRAFULLA KUMAR DAS Vs. THE STATE
December 6, 1968
INDER SINGH BEJWA Vs. CORPORATION OF CALCUTTA
November 18, 1968
INDIA ELECTRIC WORKS LTD Vs. STATE
August 27, 1968
INDIAN STANDARD WAGON CO LTD Vs. FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL
March 7, 1968
INDO IMPEX LIMITED Vs. COMMERCIAL TAX OFFICER
February 13, 1968
INDRA KUMAR JAIPURIA Vs. LAV KUMAR JAIPURIA
August 1, 1968
INDRA MOHAN KAPUR Vs. COMMISSIONER, CORPORATION OF CALCUTTA
June 13, 1968
INLAND REVENUE COMMISSIONERS Vs. LAND SECURITIES INVESTMENT TRUST LTD
May 20, 1968
J K INDUSTRIES PVT LTD Vs. GANGES MANUFACTURING CO LTD
March 8, 1968
J M DUTTA Vs. UNITED INDUSTRIAL BANK LIMITED
May 24, 1968
J. G. INGRAM & SON LTD Vs. CALLAGHAN (INSPECTOR OF TAXES)
November 18, 1968
JADAVJI WALLAMJI Vs. UNION OF INDIA (UOI)
June 6, 1968
JAGANNATH GUPTA AND CO PRIVATE LTD Vs. MULCHAND GUPTA
July 26, 1968
JAMES DAVID CRIGHTON Vs. S K SRIVASTAVA
April 23, 1968
JARDINE HENDERSON LTD. Vs. UNION OF INDIA (UOI)
January 12, 1968
JATINDRA NATH MONDAL Vs. STATE OF WEST BENGAL
December 23, 1968
JAYANTILAL OSHAH Vs. CHIEF PRESIDENCY MAGISTRATE CALCUTTA
April 23, 1968
JEWELL FILTER CO. LTD Vs. STATE OF WEST BENGAL
March 21, 1968
JEWELL FILTER COMPANY LIMITED Vs. STATE OF WEST BENGAL
May 21, 1968
JHABARMULL AGARWALLA Vs. KASHIRAM AGARWALLA
March 15, 1968
JOAD MALLICK Vs. ABU MALLICK
September 6, 1968
JUGAL KISHORE RADHAKISSEN Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
March 21, 1968
JYOTISH CHANDRA MUKHERJEE Vs. PARIJAT DEVI
March 21, 1968
KALIPADA GHOSH Vs. SUB DIVISIONAL OFFICER VISHNUPUR
June 6, 1968
KALIPADA TRIVEDI Vs. MADHUSUDAN BHATTACHARJEE
November 28, 1968
KALYANMAL AGARWALLA Vs. DISTRICT MAGISTRATE MIDNAPORE
June 26, 1968
KAMAKSHYA MUKHERJEE Vs. STATE OF WEST BENGAL
February 13, 1968
KAMAKSHYA MUKHERJEE Vs. THE STATE
February 15, 1968
KANAI PAL Vs. STATE OF WEST BENGAL
July 3, 1968
KANAK KR AND ASHOK KR Vs. CORPORATION OF CALCUTTA
May 31, 1968
KARNANI PROPERTIES LIMITED Vs. CORPORATION OF CALCUTTA & ORS.
April 20, 1968
KARSANDAS KHIMJI POPAT Vs. C.B.F. SAUNDERS
June 17, 1968
KARTIC CHANDRA PAL Vs. NOAKHALI UNION BANK LTD
May 28, 1968
KARTIC CHANDRA PAL Vs. NOAKHALI UNION BANK OF INDIA LTD
May 25, 1968
KAWSAR ALAM MUTWALI Vs. STATE OF WEST BENGAL
January 11, 1968
KHALIL ADALKHAH Vs. GREAT AMERICAN INSURANCE COMPANY
September 17, 1968
KHANTA KALI BHATTACHARYA Vs. RADHARANI DEBI
May 10, 1968
KHARDAH CO LTD Vs. STATE OF WEST BENGAL
February 19, 1968
KRISHNADAS MONDAL Vs. SARBESWAR SARAN DEB
March 22, 1968
LAKSHMINARAYAN RAMNIVAS Vs. DWARKA NATH GHOSH
June 10, 1968
LEELABATI PAKHIRA Vs. KASHINATH PAKHIRA
August 14, 1968
LEENA NANDI Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
August 5, 1968
M GULAMALI ABDUL HOSSAIN Vs. BINANI PROPERTIES PRIVATE LTD
April 29, 1968
M M ISPAHANI LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
December 6, 1968
M. GULAMALI ABDUL HOSSAIN & CO. Vs. BINANI PROPERTIES PRIVATE LTD. & ORS.
May 2, 1968
MAC LABORATORIES PRIVATE LTD Vs. AMERICAN HOME PRODUCTS CORPORATION
May 14, 1968
MADHO PROSAD SUKUL Vs. GANGARAM SARAOGI
May 10, 1968
MAHABIR PRASAD SHARMA Vs. PRAFULLA CHANDRA GHOSE
February 6, 1968
MAHABIR PROSAD LILHA Vs. PURULIA ELECTRIC SUPPLY CORPORATION LTD.
March 13, 1968
MAHAMAYA DASI Vs. SANAT KUMAR LAW
June 11, 1968
MAHARANIDHIRANI KAMSUNDARI Vs. LAKSHMI KANTA JHA
June 13, 1968
MAHASUKHRAI RAMRICH PAL Vs. KISHORE CHURN LAW
March 28, 1968
MAHENDRALAL AMBALAL GANDHI Vs. SAMASTIPUR CENTRAL SUGAR CO LTD
April 28, 1968
MAHIMA RANJAN ROY Vs. SENIOR SUPERINTENDENT, CALCUTTA, R. M. S. DIVISION & CORRESPONDENTS
July 5, 1968
MAKHANLAL CHATTERJEE Vs. MANICK CHANDRA PRAMANIK
November 26, 1968
MAMCHAND AND CO Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
September 19, 1968
MANAGING COMMITTEE OF VICTORIA GIRLS HIGH SCHOOL Vs. BOARD OF SECONDARY EDUCATION WEST BENGAL
June 8, 1968
MAPP (INSPECTOR OF TAXES) Vs. ORAM.
May 15, 1968
MAZUMDAR Vs. STATE
July 19, 1968
MD GOLAM ALI MINA Vs. LAND ACQUISITION COLLECTOR
May 2, 1968
MD MUSLIM JAVED Vs. JOYNAB BIBI
February 29, 1968
MODI VANASPATI MANUFACTURING COMPANY Vs. KATIHAR JUTE MILLS PRIVATE LIMITED
June 28, 1968
MOHAMMED SERAJ Vs. ADIBAR RAHAMAN SHEIKH
May 31, 1968
MOHD PEAROO Vs. STATE
May 30, 1968
MONORANJAN DAS Vs. COMMISSIONER PRESIDENCY DIVISION
December 20, 1968
MOTILAL SINGH Vs. SHIB CHANDRA BOSE
November 22, 1968
MUKUNDALAL AGARWALLA Vs. C C S
June 20, 1968
MUNICIPAL COMMISSIONERS OF THE BUDGE BUDGE MUNICIPALITY 24-PARAGANAS Vs. SEVENTH INDUSTRIAL TRIBUNAL
May 2, 1968
MUNSHI SHAMSUL ALAM Vs. OFFICIAL LIQUIDATOR OF SONAR BANGLA BANK LTD.
March 25, 1968
N. GUIN AND CO. Vs. INDIAN OIL CORPORATION LTD.
April 2, 1968
NADIA DISTRICT BUS OWNERS ASSOCIATION Vs. DISTRICT MAGISTRATE NADIA
May 9, 1968
NANALAL M VARMA AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
June 6, 1968
NANCOWRY TRADING CO Vs. UNION OF INDIA
February 29, 1968
NANDALAL MITRA Vs. STATE
February 22, 1968
NANIGOPAL GHOSE Vs. STATE OF WEST BENGAL
December 6, 1968
NARAYAN CHANDRA DEO DHABAL DEB Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 20, 1968
NARAYAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
July 26, 1968
NARAYAN CHANDRA GHOSH Vs. PROBHAMOYEE ROY CHOWDHURY
July 10, 1968
NARAYAN PRASAD RUIA Vs. MUTUNI KOHAIN
July 9, 1968
NARAYAN PROSAD RUIA Vs. MATURI KOHARIN
July 10, 1968
NARAYANI DEBI SUREKA Vs. UNION OF INDIA
March 26, 1968
NARENDRA NATH SAHA Vs. OFFICIAL RECEIVER HIGH COURT CALCUTTA
February 15, 1968
NARENDRA NATH SEN Vs. MONI SANYAL
February 7, 1968
NATIONAL CEMENT, MINES AND INDUSTRIES LTD. Vs. SREE SREE BAIDYANATH JEW
July 3, 1968
NATIONAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
April 25, 1968
NEW CENTRAL JUTE MILLS CO. LTD. Vs. UNION OF INDIA (UOI)
March 5, 1968
NIRMALA BALA SARKAR Vs. COMMISSIONER OF INCOME TAX
November 27, 1968
NITISH RANJAN DAS Vs. UNIVERSITY OF CALCUTTA
August 27, 1968
NRISINGHA PROSAD RAKSHIT Vs. COMMISSIONERS OF BHADRESWAR MUNICIPALITY
August 6, 1968
ORISSA INDUSTRIES LTD Vs. UNION OF INDIA
December 18, 1968
P.L. JALAN Vs. GOUR MOHAN CHANDRA
February 2, 1968
PALLIKOILOTH SYAMA PRASAD Vs. CHIEF COMMISSIONER ANDAMAN AND NICOBAR ISLANDS
August 21, 1968
PANCHANAN DAS ADHIKARY Vs. BENI PROSAD SHAW
May 9, 1968
PAREKH BROTHERS Vs. KARTICK CHANDRA SAHA
March 4, 1968
PARITOSH KUMAR BASAK Vs. THE STATE
May 23, 1968
PIRISKA ROZARIO Vs. FORD FOUNDATION
May 7, 1968
POLSAN LTD Vs. CORPORATION OF CALCUTTA
February 6, 1968
PRAFULLA KUMAR DATTA Vs. GANESH CHANDRA BOSE AND ANOTHER
May 13, 1968
PRAKASH CHANDRA GANGOLY Vs. NAWN ESTATES PRIVATE LTD
April 3, 1968
PRATABMAL RAMESWAR Vs. ADMINISTRATOR, BALLY MUNICIPALITY
March 25, 1968
PRAVIN CHANDRA OCHHAVLAL Vs. GIRDHARLAL GOVINDJI
January 4, 1968
PREM N MAYOR Vs. REGISTRAR OF TRADE MARKS
April 24, 1968
PULIN BEHARI BHATTACHARJEE Vs. JADAVPUR UNIVERSITY
May 23, 1968
PUNAM CHAND DAGA Vs. SUBHAKARAN DASSANI
June 19, 1968
PUNJAB NATIONAL BANK LTD Vs. HIND TEXTILE LTD
September 9, 1968
PUNJAB NATIONAL BANK LTD Vs. HIND TEXTILE LTD
September 16, 1968
PURABI BANERJEE Vs. BASUDEB MUKHERJEE
August 23, 1968
PURBACHAL CINEMA Vs. STATE OF WEST BENGAL
July 11, 1968
R L MALLICK Vs. P G MENON
February 26, 1968
RABINDRA NATH DUTTA Vs. STATE
April 11, 1968
RAHINI ROY Vs. JETHMULL BHOJRAJ
June 19, 1968
RAJ KISHORE RABIDAS Vs. STATE
May 10, 1968
Raja Dhirenclra Narayan Roy Vs. M Imamucidin
July 30, 1968
RAJENDRA PRASAD SINGH Vs. UNION OF INDIA
June 7, 1968
RAM KRISHNA KULWANT RAI Vs. UNION OF INDIA
April 2, 1968
RAM KUMAR AGARWALA AND BROS. Vs. PROGGAN CHANDRA DEY
May 7, 1968
RAM LAKHAN SARMA Vs. SECOND LAND ACQUISITION COLLECTOR
March 27, 1968
RAM SHANKAR TRIPATHI Vs. STATE OF WEST BENGAL
July 31, 1968
RAMJI DAYAWAHLA AND SONS PRIVATE LTD Vs. INVEST IMPORT
September 13, 1968
RAMNARAIN BHOJNAGARWALLA Vs. INCOME TAX OFFICER A WARD
December 2, 1968
RANJIT KUMAR CHATTERJEE Vs. UNION OF INDIA
June 28, 1968
RASH BEHARI DASS Vs. STATE OF WEST BENGAL
February 28, 1968
RASHBEHARI PRAMANICK Vs. THE STATE OF WEST BENGAL
April 30, 1968
RATNESWAR MITRA Vs. BIRENDRA NATH GHOSE
August 19, 1968
REGIONAL DIRECTOR FOOD MINISTRY OF FOOD AND AGRICULTURE EASTERN REGION GOVERNMENT OF INDIA Vs. ARJAN SINGH BHANGOO
December 19, 1968
REKHAB CHAND JAIN Vs. PARAS DAS BHARTIYA
July 30, 1968
RUNCHORDAS (PRIVATE) LTD. Vs. VASANJI RAVJI SHAH
March 15, 1968
RUPENDRA SWAIN Vs. CALCUTTA DOCK LABOUR BOARD
January 24, 1968
S. C. MITTER Vs. M/S. AUTO SERVICE
July 12, 1968
SACHINDRA NATH BANERJEE Vs. STATE OF WEST BENGAL
January 15, 1968
SAKTI RANJAN CHATTERJEE Vs. HINDUSTHAN STEEL LTD
May 28, 1968
SAMARESH CHANDRA MUKHERJEE Vs. TARAPADA MUKHERJEE
June 6, 1968
SAMARJIT KUMAR CHATTERJEE Vs. CENTRAL BANK OF INDIA LTD.
December 24, 1968
SAMIR KAR Vs. STATE OF WEST BENGAL
June 27, 1968
SAMIR KAR ON BEHALF OF PARITOSH KUMAR BASAK Vs. STATE OF WEST BENGAL
May 23, 1968
SANAT KUMAR BANERJEE Vs. COLLECTOR
January 24, 1968
SANTI RANJAN SEN GUPTA Vs. A.K. DUTTA AND ORS.
March 7, 1968
SANTOSH SARDAR Vs. SURENDRANALH KARMAKAR
May 20, 1968
SAPTAMI SARKAR Vs. JAGADISH SARKAR
November 20, 1968
SATYA NARAYAN CHAKRAVARTY Vs. BISWANATH PAUL
September 17, 1968
SETH NANAK CHAND SHADIRAM Vs. AMIN CHAND PYARILAL
June 4, 1968
SETT SHOME AND COMPANY Vs. SURENDRA NATH GHOSH AND COMPANY
May 9, 1968
SHAMIMAL HODA Vs. STATE OF WEST BENGAL
September 6, 1968
SHAMSUN NEHAR MANSUR Vs. COMMISSIONER OF ESTATE DUTY W B I
April 3, 1968
SHEFALI BANERJEE Vs. STATE
December 24, 1968
SHEW SHANKAR SINGH Vs. STATE
June 12, 1968
SHIVRAM BARI GADRE Vs. COMMERCIAL TAX OFFICER OF COLLOTOLA CHARGE
July 24, 1968
SHIVRAM BARI GADRE AND OTHERS Vs. COMMERCIAL TAX OFFICER, COLUTOLA CHARGE AND OTHERS
July 16, 1968
SHOVANA BHOWMICK Vs. BIRENDRA KUMAR BHOWMICK
May 9, 1968
SHYAMLAL PUROHIT Vs. JAGANNATH RAY
December 12, 1968
SHYAMLAL PUROHIT Vs. JAGANNATH RAY
December 3, 1968
SITARAM COMPANY Vs. RATILAL RAMLAL
December 5, 1968
SITARAM COMPANY Vs. RATILAL RAMLAL
December 15, 1968
SIVAPADA SENAPATI Vs. STATE
March 22, 1968
SOHANLAL DOODWALA Vs. BENODE KUMAR CHAMARIA
December 19, 1968
SOUDAMINI DASI Vs. AKANUDDIN SHEIKH
November 25, 1968
SOURENDRA NATH DUTT Vs. COMMERCIAL TAX OFFICER
June 26, 1968
SRILAL KAJARIA Vs. JIWANMAL BHUTORIA
March 13, 1968
SRINARAYAN MUKHERJEE Vs. COLLECTOR AND DISTRICT MAGISTRATE OF BURDWAN
April 30, 1968
STADMED PRIVATE LTD Vs. KSHETRA MOHAN SAHA
March 8, 1968
STATE OF WEST BENGAL Vs. A C MOHAMMED
November 6, 1968
STATE OF WEST BENGAL Vs. JAGADAMBA PRASAD SINGH
July 30, 1968
STATE OF WEST BENGAL Vs. BISWANATH BANERJEE
July 23, 1968
STATE OF WEST BENGAL Vs. MANGAL CHANDRA BURMAN
May 30, 1968
STATE OF WEST BENGAL Vs. GANGADHAR DAWN AND ORS.
August 8, 1968
SUDHANGSHU MAZUMDAR Vs. UNION OF INDIA
January 3, 1968
SUDHIR CHANDRA JANA Vs. AMULYA CHANDRA MISRA
July 4, 1968
SUNIL KRISHNA PAUL Vs. COMMISSIONER OF INCOME TAX
May 23, 1968
SUNIL KUMAR PODDAR Vs. HOARE MILLER
September 20, 1968
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. VIMLA DASSI
April 5, 1968
SUPERINTENDENCE COMPANY OF INDIA P LTD Vs. STATE OF WEST BENGAL
May 24, 1968
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS ON BEHALF OF STATE OF WEST BENGAL Vs. SARDAR BAHADUR SINGH
November 27, 1968
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL ON BEHALF OF STATE OF WEST BENGAL Vs. S NARAYAN RAO
April 5, 1968
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, W B Vs. ISWAR CHANDRA JANA,
December 18, 1968
SURAJMULL GHANSHYAMDAS Vs. SAMADARSHAN SUR
May 9, 1968
SWARAJ RANJAN SEN GUPTA Vs. STATE OF WEST BENGAL
June 3, 1968
SYAD ABDUL GOFFAR Vs. STATE OF WEST BENGAL
November 13, 1968
SYED ABDUL GAFFAR Vs. STATE OF WEST BENGAL
November 18, 1968
TARINI GUPTA CHOWDHURY Vs. GOURI GUPTA CHOWDHURY
February 14, 1968
TEXTILE MACHINERY CORPORATION LTD Vs. NALINBHAI B MUNSHAW
July 23, 1968
TINKARI PRAMANICK Vs. STATE OF WEST BENGAL
July 11, 1968
TURNER MORRISON AND CO LTD Vs. HUNGERFORD INVESTMENT TRUST LTD
July 24, 1968
TUSHAR KANA DEBI Vs. BHOWANI FROSAD ROY CHOWDHURY
August 21, 1968
UJJAL TALUKDAR Vs. NETAI CHAND KOLEY
July 15, 1968
UMA SHANKAR NAYAK SAHA Vs. USHARANI LAHA
February 12, 1968
UMAPRASAD PAL Vs. MRITYUNJAY PAL
June 4, 1968
UNION OF INDIA (UOI) Vs. PROVAT KUMAR BAGCHI
November 18, 1968
UNITY COMPANY PRIVATE LTD Vs. DIAMOND SUGAR MILLS
November 18, 1968
USHARANI BEJ Vs. MONGAL MUNDA
March 27, 1968
WAZIR BROTHERS Vs. COMMERCIAL TAX OFFICER, BURDWAN
August 22, 1968
WESTWARD TELEVISION LTD Vs. HART (INSPECTOR OF TAXES)
May 7, 1968
WISDOM Vs. CHAMBERLAIN (INSPECTOR OF TAXES).
November 8, 1968
WOMENS CO-OPERATIVE INDUSTRIAL HOME LTD Vs. PRESIDING OFFICER FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
February 29, 1968
WORKMEN OF AND Vs. BENGAL PAPER MILLS CO LTD
December 3, 1968
WORKMEN OF BENGAL PAPER MILLS CO LTD Vs. BENGAL PAPER MILLS CO LIMITED
December 3, 1968
WORKMEN REPRESENTED BY GENL. SECY. OF WEST BENGAL CARD BOARD AND PRINTING MAZDOORS UNION Vs. M/S. THE CARD BOARD BOX MANUFACTURING COMPANY
August 7, 1968
WORKMEN'S CO-OPERATIVE INDUSTRIAL HOME, LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
February 29, 1968
YAR MOHAMMAD Vs. SUPERINTENDENT OF POLICE MURSHIDABAD DISTRIC
January 15, 1968
YOGAMAYA PAKHIRA Vs. SANTI SUDHA BOSE
February 15, 1968