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Case Index
Title
Date
A N MUKERJI Vs. STATE
January 5, 1968
ABDUL REHEMAN AND OTHERS Vs. STATE
January 17, 1968
AGARWALA BROTHERS Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW
September 5, 1968
Ahibaran Singh Vs. State of U. P. and others
May 23, 1968
Ahmad Bux and others Vs. Smt. Nathoo w/o Ashiq Ali and others
May 23, 1968
AKHTAR HASAN FAROOQI Vs. DIRECTOR, ANIMAL HUSBANDRY BADSHAHBAD, LUCKNOW AND OTHERS
January 18, 1968
ALI SHER Vs. STATE
August 29, 1968
ALUMINIUM CORPORATION OF INDIA LTD. Vs. LAKSHMI RATAN COTTON MILLS CO. LTD.
July 8, 1968
AMBIKA PRASAD BAISWAR Vs. ADHYAKSHA, ZILA PARISHAD, BARA BANKI
August 28, 1968
AMEER Vs. DIVISIONAL MAGISTRATE VARANASI S
August 13, 1968
AMI CHAND Vs. RAM SHARAN DASS
October 25, 1968
AMI CHAND CHATURVEDI Vs. STATE OF UTTAR PRADESH AND ANOTHER
April 15, 1968
AMIR CHAND Vs. SADHOO RAM AND ANOTHER
August 2, 1968
ANWAR KHAN MEHBOOB CO Vs. COMMISSIONER OF SALES TAX U P
October 30, 1968
Asa Singh Vs. B. D. Sanwal and others
August 9, 1968
ATMA RAM Vs. STATE
February 29, 1968
BABU LAL Vs. RAM HARAKH AND OTHERS
July 19, 1968
BACHCHA SINGH Vs. STATE
May 15, 1968
Badri Prasad Rastogi Vs. Suraj Narain Dube
February 9, 1968
BALADIN RAM AND ANOTHER Vs. STATE THROUGH NAGAR MAHAPALIKA, VARANASI
March 4, 1968
BALADIN RAM AND ANOTHER Vs. STATE THROUGH NAGAR MAHAPALIKA, VARANASI
April 3, 1968
BALBIR SINGH Vs. SULOCHANA DEVI
October 30, 1968
BALDEO KRISHEN NAGAR Vs. STATE
April 25, 1968
BALDEO PRASAD Vs. UNION OF INDIA
November 28, 1968
Balmukund Upadhya Vs. Smt. Bhagwati Devi
February 27, 1968
BAROO AND OTHERS Vs. THAKURJI SINGH AND OTHERS
May 22, 1968
BENI MADHO NIGAM Vs. SMT. MURTI W/O BHONDU AND OTHERS
October 5, 1968
BENI PRASAD DIXIT ALIAS LALLA DIXIT Vs. PUTTI LAL AND OTHERS
November 6, 1968
BENI RAM MOOL CHAND Vs. SALES TAX OFFICER FATEHGARH
August 2, 1968
BHAGWAN DAS Vs. NORTHERN RAILWAY
October 7, 1968
BHAGWAT DAYAL AND ORS. Vs. B.B. SAHI AND OTHERS
July 25, 1968
BHARAT GLASS FACTORY Vs. SALES TAX OFFICER II ALLAHABAD
March 1, 1968
BHOPAL Vs. STATE OF UP
March 27, 1968
BHUWANESHWAR PRASAD GUPTA Vs. STATE
April 12, 1968
BIRKHA Vs. THE STATE AND OTHERS
August 22, 1968
BRIJ BHUSHAN DUBEY Vs. PARAIDHAN DUBEY
August 29, 1968
BRIJ MOHAN CHANDRA Vs. MUNICIPAL BOARD, NAINITAL AND OTHERS
April 16, 1968
BUDHU AND ANOTHER Vs. SMT. KAMLA NARAIN AND OTHERS
May 8, 1968
BURHWAL SUGAR MILLS COMPANY LTD Vs. SALES TAX OFFICER SECTOR II KANPUR
September 5, 1968
C. K. Avasthi Vs. Chairman, Board of Governors, Indian Institute of Technology, Kanpur and others
March 6, 1968
CAREW AND CO LTD Vs. INDUSTRIAL TRIBUNAL II
May 15, 1968
CHANAN SINGH Vs. HARI SINGH AND ANOTHER
October 5, 1968
CHANDI Vs. STATE
May 13, 1968
CHANDI PRASAD Vs. CHAUDHARI CHANDRA PRATAP SINGH
June 3, 1968
CHANDI PRASAD Vs. CHAUDHARI CHANDRA PRATAP SINGH
March 6, 1968
CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH
January 30, 1968
CHANDRA KISHORE SHUKLA Vs. MOHAMMAD HUSAIN AND OTHERS
July 8, 1968
CHANDRIKA Vs. STATE OF UTTAR PRADESH AND OTHERS
January 18, 1968
CHHAIL BEHARI VERMA Vs. THE STATE OF UTTAR PRADESH
February 12, 1968
Chhotey Lal and another Vs. The State
April 23, 1968
CHIDDA SINGH Vs. ARJUN SINGH AND OTHERS
July 18, 1968
Chiranjilal Kallu Ram Vs. State of U.P. and others
March 2, 1968
CHITAWAN Vs. MAHBOOB ILAHI
December 18, 1968
COLLECTOR OF C EX , KANPUR Vs. MODI SPINNING & WEAVING MILLS CO LTD
July 10, 1968
COMMISSIONER OF INCOME TAX Vs. RAM ACHAL RAM SEWAK
December 10, 1968
COMMISSIONER OF INCOME TAX Vs. BABU RAM CHANDRA BHAN
October 17, 1968
COMMISSIONER OF INCOME TAX Vs. TALWAR B N
February 16, 1968
COMMISSIONER OF INCOME TAX Vs. BENI PRASAD TANDON
March 21, 1968
Commissioner of Income Tax, U. P Vs. Bharat Engineering and Construction Co
January 12, 1968
COMMISSIONER OF SALES TAX Vs. DEVI GHULAM KANPUR
December 19, 1968
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. PRITAM SINGH
August 6, 1968
COMMISSIONER SALES TAX U P Vs. ALLIED CHEMICALS KANPUR
November 25, 1968
COMMISSIONER SALES TAX U P LUCKNOW Vs. BANARAS BEAD MANUFACTURING CO VARANASI
December 10, 1968
COMMISSIONER SALES TAX UTTAR PRADESH Vs. INDO OVERSEAS AGENCIES KANPUR
December 2, 1968
COMMISSIONER SALES TAX UTTAR PRADESH Vs. DHAMPUR SUGAR MILLS LTD
October 30, 1968
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. BADRI PRASAD VISHWANATH KANPUR
August 2, 1968
CONCRETE SPUN PIPE WORKS Vs. SALES TAX OFFICER SECTOR V KANPUR
October 10, 1968
DALEL SINGH Vs. THE BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHRES
February 20, 1968
DARIAO SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. CAMP AT BULANDSHAHR AND OTHERS
October 17, 1968
DARIYAO Vs. STATE
February 1, 1968
DAYA RAM Vs. THE STATE OF U.P. AND OTHERS
April 4, 1968
DEO DUTT AND OTHERS Vs. THE JOINT DIRECTOR OF CONSOLIDATION, U.P. CAMP GORAKHPUR AND OTHERS
August 2, 1968
DEOKI NANDAN Vs. M L GUPTA SALES TAX OFFICER
October 16, 1968
DEOKI NANDAN AWASTHI Vs. BOARD OF REVENUE UP ALLAHABAD AND OTHERS
July 19, 1968
DEOKINANDAN KHETAN Vs. CONTROLLER OF ESTATE DUTY
February 6, 1968
DEV KUNWAR Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
January 3, 1968
DEVENDRA PRAKASH Vs. INCOME TAX OFFICER
May 9, 1968
DHANI RAM AND OTHERS Vs. MANGU AND OTHERS
March 12, 1968
DURGA DUTT CHUNNI LAL Vs. STATE OF UTTAR PRADESH
August 13, 1968
DURGA PRASAD Vs. BOARD OF REVENUE U P ALLAHABAD
September 12, 1968
DURGA PRASAD Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND ORS.
December 9, 1968
DURYODHAN Vs. SITARAM
November 19, 1968
FASI UDDIN Vs. LAKSHMI NARAIN VAISH AND OTHERS
November 4, 1968
FERTILIZER CORPORATION OF INDIA LIMITED Vs. DOMESTIC ENGINEERING INSTALLATION
May 23, 1968
FIRM BIROHICHAND BADRI VISHAL Vs. FIRM GANGADHAR BAIJNATH DECREE HOLDER
November 4, 1968
FIRM BIROHICHAND BADRI VISHAL AND ORS. Vs. FIRM GANGADHAR BAIJNATH
April 11, 1968
Ganga Prasad Vs. Chedi Lal
May 5, 1968
GANGA SARAN Vs. STATE
February 16, 1968
GANGA SARAN Vs. STATE
February 10, 1968
GAON SABHA Vs. DY DIRECTOR OF CONSOLIDATION, U P , LUCKNOW AND OT
January 10, 1968
GAON SABHA Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
October 1, 1968
GAON SABHA BIRSHADPUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND ANOTHER
October 16, 1968
GAON SAMAJ, DIDHAUNI Vs. DEPUTY DIRECTOR, CONSOLIDATION, UP LUCKNOW CAMP AT JAUNPUR AND OTHERS
April 4, 1968
GAURI DEVI Vs. BISHWA NATH BANERJEE
October 12, 1968
GAURI DEVI Vs. BISHWANATH BANERJEE
December 10, 1968
GAURI SHANKAR SAHI Vs. STATE OF UTTAR PRADESH
November 6, 1968
GAURI SHANKER Vs. SIDHNATH TEWARI AND ANR.
September 25, 1968
GHAMANDI Vs. STATE
September 18, 1968
GHANSHYAM DASS BALMUKUND Vs. THE STATE OF UTTAR PRADESH AND ORS.
May 3, 1968
GIRDHARI LAL LAXMAN PRASAD Vs. COMMISSIONER OF INCOME TAX
March 11, 1968
GOPAL PRASAD SINGH Vs. DEPUTY DIRECTOR OF MEDICAL AND HEALTH SERVICES
September 10, 1968
GOPI CHAND Vs. STATE
April 3, 1968
GOVIND AND OTHERS (IN JAIL) Vs. STATE
September 25, 1968
GOVIND RAM Vs. LAHORI AND OTHERS
February 5, 1968
GULAB CHAND DHANNA LAL Vs. INCOME TAX OFFICER
April 3, 1968
GULSHAN KHANDSARI UDYOG Vs. UNION OF INDIA, NEW DELHI
January 30, 1968
GUNA NAND Vs. STATE
October 5, 1968
GYAN CHAND JAIN Vs. BISHAMBHAR SAHAI
March 12, 1968
GYAN CHAND JAIN Vs. BISHAMBER SAHAI
December 3, 1968
H G MISRA AND CO Vs. APPELLATE ASSISTANT COMMISSIONER
October 31, 1968
HABIB SETH Vs. KASHI NATH AND OTHERS
January 30, 1968
HAFIZ MOHAMMAD ISHAQ RASOOL BUX Vs. K.N. MATHUR AND OTHERS
January 12, 1968
HAJI MANZOOR AHMED Vs. STATE OF U P
May 24, 1968
HAJI MUSTAFA Vs. LALMANI AND OTHERS AND SHEETLA PRASAD AND ANOTHER
May 24, 1968
HAKIM SINGH Vs. STATE OF UTTAR PRADESH
October 14, 1968
HANUMAN MILLS PVT. LTD. Vs. STATE
January 10, 1968
HARI NARAIN AND OTHERS Vs. RAM RAJ AND OTHERS
May 20, 1968
HARI OM COMPANY Vs. COMMISSIONER OF INCOME TAX
April 12, 1968
HARI RAJ SWARUP Vs. STATE OF UTTAR PRADESH
December 19, 1968
HARI SHANKAR Vs. CHAITANYA KUMAR AND OTHERS
January 12, 1968
HARI SHANKAR Vs. CHAITANYA KUMAR AND OTHERS
December 1, 1968
Harinath Vs. Ram Pratap Singh and another
January 4, 1968
HEMANT KUMAR Vs. STATE
March 19, 1968
HIND AUTO INDO LTD Vs. PREMIER MOTORS P LTD
October 15, 1968
HIND VASTRA BHANDAR Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
August 6, 1968
HIRA LAL Vs. BABBAN AND OTHERS
January 16, 1968
IKRAMUDDIN AND ANR. Vs. U.P. INDUSTRIAL CO-OPERATIVE BANK LTD. AND ORS.
January 16, 1968
Imperial Electric Trading Co., Aligarh Vs. Industrial Tribunal (II), U.P., Allahabad and others
May 24, 1968
IMPERIAL SURGICO INDUSTRIES LUCKNOW Vs. COMMISSIONER SALES TAX
November 1, 1968
INCOME TAX OFFICER Vs. BISHESHWAR LAL
April 23, 1968
INCOME TAX OFFICER Vs. FIRM MADAN MOHAN DAMMA MAL
January 10, 1968
INDO ALLIED INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK LTD
August 20, 1968
IRA MITTRA Vs. A K MANDHYAN
February 7, 1968
IRFAN ALI Vs. STATE
October 29, 1968
J K COMMERCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 24, 1968
J. HAY Vs. S.L. THAKRAL
August 5, 1968
JAGANNATH SINGH Vs. NYAYA PANCHAYAT, BHADEKH, DISTRICT JALAUN AND OTHERS
January 12, 1968
JAGARNATH AND ANOTHER Vs. STATE THROUGH NAGAR MAHAPALIKA, VARANASI
January 18, 1968
Jagdish Prasad and another Vs. Girija Shankar
May 23, 1968
JAHANA SINGH AND OTHERS Vs. STATE THROUGH KALWA AND OTHERS
February 7, 1968
JAI NARAIN HAR NARAIN Vs. L. BULAQI DAS S/O. L. MUNNA LAL
September 23, 1968
JAI SHANKAR SINGH AND OTHERS Vs. THE STATE OF UP AND OTHERS
September 26, 1968
JALALUDDIN Vs. STATE
April 23, 1968
JAMUNA SINGH Vs. JYANTRI
September 19, 1968
JANTA CYCLE AND MOTOR MART Vs. ASSISTANT COMMISSIONER J III SALES TAX KANPUR RANGE KANPUR
May 14, 1968
JATA SHANKER Vs. PREM SHANKER AND OTHERS
May 2, 1968
JATA SHANKER Vs. PREM SHANKER AND OTHERS
February 5, 1968
JAWAHAR LAL MANI RAM Vs. COMMISSIONER OF INCOME TAX
May 24, 1968
JHAMAN DAS AND ANOTHER Vs. STATE
January 30, 1968
KAILASH NATH Vs. STATE OF U.P. AND OTHERS
September 11, 1968
KAILASH NATH AGARWAL Vs. AMAR NATH AGARWAL
January 5, 1968
KAILASH SARAN Vs. MURLI MANOHAR
May 10, 1968
KAILASH SARAN Vs. MURLI MANOHAR
October 5, 1968
KANHAIYA LAL Vs. STATE
March 22, 1968
KANHAIYA LAL MOTI LAL Vs. COMMISSIONER OF INCOME TAX
November 11, 1968
KANPUR VANASPATI STORES KANPUR Vs. COMMISSIONER SALES TAX UTTAR PRADESH
August 7, 1968
KARAN SINGH Vs. STATE OF U P
January 1, 1968
KARHE KHAN AND ANOTHER (IN JAIL) Vs. STATE
July 10, 1968
Kashi Prasad Saksena Vs. State Government of U. P. Lucknow
December 3, 1968
KESAR SUGAR WORKS LTD. Vs. SECY. OF GOVT., LABOUR (A) DEPT., U.P. LUCKNOW AND OTHERS
March 22, 1968
KHACHERU SINGH Vs. BANARSI DASS
August 1, 1968
KHUSALI Vs. STATE OF U P
January 24, 1968
KHUSHI RAM Vs. STATE
April 26, 1968
KHYALI RAM Vs. JOINT DIRECTOR OF CONSOLIDATION UP LUCKNOW CAMP AT ALLAHABAD AND OTHERS
January 3, 1968
KRISHNA KUMAR AND ANOTHER Vs. RAM SEWAK AND OTHERS
May 3, 1968
Krishna Kumar Saxena and others Vs. Chief Justice of the High Court of Judicature at Allahabad and another
January 9, 1968
KUMAON MOTOR OWNERS UNION LTD Vs. STATE OF UTTAR PRADESH
December 13, 1968
KUNWAR PAL MINOR AND OTHERS Vs. DWARIKA SINGH AND ANOTHER
May 6, 1968
KUNWARSEN AND OTHERS Vs. STATE
January 17, 1968
L PRITHI RAJ Vs. BALLABH DAS
January 3, 1968
L. PRITHI RAJ Vs. PT. BALLABH DAS
March 1, 1968
LAKHAN SINGH AND ANOTHER Vs. STATE
August 30, 1968
LAKSHMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX
December 10, 1968
LALTU Vs. RAM LAL
August 13, 1968
LATOORI AND OTHERS Vs. STATE
September 2, 1968
LATOORI AND OTHERS Vs. STATE
February 9, 1968
LAXMI NARAIN ALIAS JWALA PRASAD Vs. ABDUL KARIM ALIAS BABU KHAN
January 8, 1968
LAXMI RATAN COTTON MILLS CO LTD Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
December 16, 1968
LAXMINARAIN GAURI SHANKER Vs. STATE OF U P
December 4, 1968
LILADHAR Vs. STATE
September 18, 1968
M/s R. B. Ram Rattan Prem Nath Dehradun Vs. Commissioner of Income tax, U. P., Lucknow
March 11, 1968
M/S. SHIAM LAL CHIMMAN LAL AND CO. Vs. STATE OF UTTAR PRADESH AND OTHERS
May 14, 1968
MADHO RAM Vs. STATE
March 5, 1968
MADHO RAM Vs. STATE
May 3, 1968
MAHABIR SINGH Vs. STATE
August 29, 1968
MAHABIR SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 29, 1968
MAHABIR SUGAR MILLS PVT LTD Vs. UNION OFINDIA
August 22, 1968
Mahant Manadeo Vs. Mahant Yaduvansh Deo Gopinath
August 29, 1968
Maharaj Singh Vs. Smt. Uma Singh
March 2, 1968
Maharaja Dharmendra Prasad Singh and another Vs. State of U. P. and others
October 11, 1968
MALKHAN SINGH Vs. STATE
January 19, 1968
MAM CHAND Vs. SUB-DIVISIONAL OFFICER, GHAZIABAD, DISTT MEERUT AN
February 9, 1968
MANDIR SHIVJI MAHARAJ, THROUGH PARMAL SINGH Vs. THE COMMISSIONER (DIRECTOR OF CONSOLIDATION), MEERUT AND OTHERS
April 26, 1968
MANGAT RAM Vs. KAMLESH AND ORS.
November 13, 1968
MANGU LAL Vs. STATE
December 2, 1968
MANGU LAL Vs. STATE
February 12, 1968
MASITULLAH KHAN Vs. COLLECTOR SHAHJAHANPUR
July 23, 1968
Mast Ram Ram Charan and others Vs. Deputy Commissioner Bahraich and another
January 25, 1968
Mazharul Islam and others Vs. Khacher Bux and another
April 8, 1968
MELA RAM Vs. SENIOR SUPERINTENDENT OF POST OFFICES AGRA DIVISION
August 13, 1968
Messrs. Janta Cycle and Motor Mart, Kanpur Vs. Asst. Commissioner (J), III Sales Tax Kanpur Range, Kanpur and another
May 14, 1968
MESSRS. WESTERN INDIA MATCH CO. LTD., CLUTTERBUCKGANJ Vs. WESTERN INDIA MATCH CO., WORKERS UNION, CLUTTERBUCKGANJ, BAREILLY AND OTHERS
March 12, 1968
METAL CONTAINERS PRIVATE LTD Vs. STATE OF UTTAR PRADESH
December 4, 1968
MEWA LAL Vs. RUKUMPAL SINGH AND ANOTHER
September 6, 1968
MIRAJUDDIN Vs. NANKU AND OTHERS
November 13, 1968
MOHAMMAD AMIN Vs. SUB-DIVISIONAL OFFICER SADAR SULTANPUR AND OTHERS
October 7, 1968
MOHAMMAD SHAKOOR MOHAMMAD BASHIR Vs. COMMISSIONER OF INCOME TAX
August 7, 1968
MOHAN LAL Vs. STATE
February 1, 1968
MOHD. SHUAUL ISLAM Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS
January 18, 1968
Motilal Padampat Sugar Mills Co. Private Ltd Vs. Nagar Mahapalika, Kanpur and another
May 24, 1968
Mst. Sardaran and others Vs. Sunderlal Baldeo Prasad and others
April 3, 1968
Municipal Board, Kanpur Vs. Additional Commissioner, Kanpur and another
March 12, 1968
MUNICIPAL BOARD, MEEURT Vs. BRIJ BEHARI
April 29, 1968
MUNICIPAL BOARD, MORADABAD Vs. GOPI CHAND
September 3, 1968
MUNNA LAL AND ANR (IN JAIL) Vs. STATE
July 31, 1968
MURLIDHAR AGARWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
April 4, 1968
NAGAR MAHAPALIKA LUCKNOW COMPLAINANT Vs. RAM DHANI
July 8, 1968
NAGAR SWASTHA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. PRABHU DAYAL
May 21, 1968
NAND KISHORE Vs. DEPUTY DIRECTOR (CONSOLIDATION) AND OTHERS
August 2, 1968
NANDAN SINGH Vs. STATE
February 8, 1968
NANKOO RAM AND OTHERS Vs. KALYAN DAS AND OTHERS
May 8, 1968
NARAYAN CHAND DASS Vs. PANNA LAL AND ANOTHER
December 3, 1968
NARKANDESHWAR MAHADEOJI MEHRAJ INSTALLED Vs. GOPAL DASS AND OTHERS
August 28, 1968
NATIONAL CARBON CO Vs. COMMISSIONER OF SALES TAX U P
April 29, 1968
NAURANG SINGH CHUNI SINGH Vs. SAPLA DEVI
May 15, 1968
Nawab Husain Vs. State of U. P
March 27, 1968
NEW VICTORIA MILLS CO LTD Vs. RAJA RAM GUPTA
May 23, 1968
NEW VICTORIA MILLS CO LTD Vs. PRESIDING OFFICER LABOUR COURT
July 12, 1968
NEW VICTORIA MILLS CO LTD Vs. PRESIDING OFFICER LABOUR COURT
December 7, 1968
NIADAR AND OTHERS Vs. STATE AND ANOTHER
January 17, 1968
NIRANJAN LAL POTDAR Vs. COMMISSIONER OF INCOME TAX
February 8, 1968
OUDH COCOGEM AND PROVISION STORES Vs. COMMISSIONER OF INCOME TAX
January 5, 1968
P.C. SAXENA Vs. STATE GOVT. OF U.P.
January 11, 1968
PANCHAM Vs. RAJA SINGH
March 22, 1968
PANNA LAL BABU LAL Vs. COMMISSIONER OF INCOME TAX
November 28, 1968
PARBHOO AND OTHERS Vs. STATE
October 31, 1968
PARMESHWAR RAM Vs. NOTIFIED AREA COMMITTEE, MOHAMMADABAD
February 12, 1968
PARMESHWAR RAM Vs. NOTIFIED AREA COMMITTEE, MOHAMMADABAD
December 2, 1968
PRABHU DAYAL Vs. STATE
February 28, 1968
PRATAP NARAIN AGARWAL Vs. RAGHO PRASAD
December 17, 1968
PRAYAG SINGH Vs. STATE
May 22, 1968
PREMA DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION HEAD AUARTER AT GORAKHPUR CAMP AND
December 13, 1968
PRITAM SINGH Vs. MUNSIF CITY, KANPUR AND OTHERS
May 3, 1968
PRITAM SINGH Vs. STATE
October 16, 1968
PUNNI LAL Vs. G O C -IN-CHIEF CENTRAL COMMAND
April 12, 1968
PUTTI LAL Vs. STATE
May 30, 1968
R B NARAIN SINGH SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX U P
July 30, 1968
RADHA VILAS KARYALAYA VARANASI Vs. COMMISSIONER OF INCOME TAX
October 7, 1968
RADHEY SHYAM Vs. NANAK RAM
May 8, 1968
RAGHUBIR SARAN Vs. JAIN O P ADDL MUNSIF
July 12, 1968
RAGHUNATH Vs. RAM KHELAWAN
February 8, 1968
RAGHUNATH AND ORS. Vs. RAM KHELAWAN AND ORS.
August 2, 1968
RAHMAT ULLAH Vs. STATE
January 18, 1968
Raj Kumar Manohar Lal Vs. Union of India, through General Manager, Northern Railway, Baroda House, New Delhi and another
March 21, 1968
RAJ NARAIN Vs. SHIV RAJ SARAN AND ANOTHER
December 4, 1968
RAJA RAM AND OTHERS Vs. MATA PRASAD AND OTHERS
January 18, 1968
Raja Ram Kumar Bhargava Vs. State of U. P. and another
September 5, 1968
RAJA RAM SONAR Vs. DURGA DEVI AGARWAL
August 23, 1968
Raja Ram Verma Vs. State of U.P. and others
May 24, 1968
RAJENDRA Vs. STATE
January 18, 1968
RAJENDRA KUMAR Vs. SMT. MAYA DEVI
November 5, 1968
RAJENDRA PRASAD AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, MEERUT AND ANOTHER
May 3, 1968
Rajendra Prasad Oil Mills, Kanpur and another Vs. Smt. Chunni Devi and others
April 4, 1968
RAM AUTAR Vs. STATE
January 19, 1968
RAM AWALAMB Vs. JATA SHANKAR
September 18, 1968
RAM BABU Vs. SMT. GANGA DEVI AND ANOTHER
November 4, 1968
Ram Chandra Vyas Vs. State of Uttar Pradesh and another
April 15, 1968
RAM CHARAN AND ANOTHER Vs. STATE THROUGH RAGHUBAR
May 8, 1968
RAM CHARAN SINGH AND ANOTHER Vs. THE BOARD OF REVENUE, UP, ALLAHABAD AND OTHERS
August 5, 1968
RAM DAS Vs. STATE OF UP AND OTHERS
August 7, 1968
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTH
September 13, 1968
RAM DULARI SARAN Vs. YOGESHWAR SRI RAM BALBHACHARYA JI
January 17, 1968
RAM GOPAL Vs. STATE
January 24, 1968
RAM HARAKH TEWARI Vs. UNION OF INDIA AND ANOTHER
September 25, 1968
RAM JIWAN GUPTA Vs. STATE
January 3, 1968
RAM JIWAN GUPTA Vs. STATE
March 1, 1968
RAM KHELAWAN BHAGWATI Vs. SUNDER NANKAU
September 24, 1968
RAM KISHAN AND OTHERS Vs. RAMESHWAR DAYAL AND OTHERS
August 9, 1968
RAM KISHORE SHARMA Vs. ADDITIONAL DISTRICT JUDGE
December 10, 1968
RAM LAL SINGH AND ANOTHER Vs. CONSOLIDATION OFFICER, FAIZABAD AND OTHERS
May 9, 1968
RAM NATH Vs. STATE
March 5, 1968
RAM NATH MAKRU RAM Vs. STATE
January 5, 1968
RAM PRAKASH Vs. STATE
April 29, 1968
RAM RATTAN PREM NATH R B Vs. COMMISSIONER OF INCOME TAX
March 11, 1968
RAM SAHAI AND OTHERS Vs. AMAR SINGH AND OTHERS
August 26, 1968
RAM SINGH AND ANOTHER Vs. DIRECTOR OF CONSOLIDATION, CAMP AT BALLIA AND OTHERS
August 23, 1968
RAM SURAT Vs. STATE THROUGH NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, ALLD.
May 3, 1968
RAM SURAT SINGH Vs. STATE AND OTHERS
March 21, 1968
RAM SWAROOP PATHAK Vs. SUPERINTENDENT OF C EX , AGRA
April 16, 1968
Ram Swarup Vs. Mahabir Prasad and others
January 11, 1968
RAM SWARUP Vs. STATE TRANSPORT APPELLATE TRIBUNAL UTTAR PRADESH
November 28, 1968
RAM SWARUP GUPTA AND OTHERS Vs. JYOTI SWARUP AGARWAL AND ANOTHER
January 3, 1968
RAM SWARUP GUPTA AND OTHERS Vs. JYOTI SWARUP AGARWAL AND ANOTHER
March 1, 1968
RAMA NAND PANDEY Vs. UNION OF INDIA AND OTHERS
November 13, 1968
RAMA NAND RAI ALIAS RAMA RAI Vs. STATE
April 11, 1968
RAMCHAND AND SONS SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 11, 1968
RAMESH CHANDRA SHARMA Vs. ROADSIDE LAND CONTROL OFFICER AND OTHERS
February 9, 1968
RAMESHWAR OIL MILLS Vs. ADDITIONAL REVISING AUTHORITY SALES TAX VARANASI RANGE VARANASI
July 9, 1968
RAMJI DAS Vs. STATE OF U.P.
September 18, 1968
RAMPAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE P A C AND
May 13, 1968
RANBIR SINGH Vs. THE STATE
May 16, 1968
RANI DULLAIYA AND ANOTHER Vs. GANGA PRASAD
April 12, 1968
RATAN CHAND GULATI Vs. BRIJ BHUSHAN LAL
April 24, 1968
RATTU RAM Vs. RAJENDRA TEWARI AND ANOTHER
January 30, 1968
RAZA SUGAR CO Vs. COMMISSIONER OF INCOME TAX
December 5, 1968
REGIONAL PROVIDENT FUND COMMISSIONER Vs. OFFICIAL LIQUIDATOR
February 12, 1968
Regional Transport Authority, Lucknow Vs. Mohammad Usman Ali, Lucknow
May 20, 1968
RISHI KESH SINGH Vs. STATE
October 18, 1968
ROHINI KUMARI Vs. NARENDRA SINGH
May 10, 1968
SAHAJ RAM REHANDMAL Vs. COMMISSIONER OF SALES TAX
July 25, 1968
SAHU RAM KISHAN Vs. STATE OF U.P.
August 2, 1968
SAHU RAM KISHAN Vs. STATE OF U P
February 8, 1968
SAMOON AHMED Vs. THE STATE
August 2, 1968
SANGHVI P S Vs. UNION OF INDIA UOI
February 12, 1968
SANT DAS MAHESHWARI Vs. BABU RAM JODOUN
February 6, 1968
SANTOSH KUMAR Vs. COMMISSIONER OF INCOME TAX
February 20, 1968
SARDAR INDER SINGH Vs. INCOME TAX OFFICER
August 23, 1968
SARDAR PREM SINGH Vs. B.D. SANWAL AND OTHERS
August 9, 1968
SARJU NARAIN Vs. LACHHMI NARAIN
January 17, 1968
Seth Dwarika Prasad Vs. Jai Jai Shri Kunj Behari Lal and others
February 22, 1968
SETH MUNNA LAL Vs. SETH JAI PRAKASH
November 18, 1968
SHABBIR ABDUL REHMAN Vs. STATE
January 9, 1968
Shankar and others Vs. Dy. Director of Consolidation, U.P. Lucknow and others
April 15, 1968
Shanti Sarup Vs. Radhaswami Satsang Sabha, Dayalbagh Agra and others
March 22, 1968
SHEO NARAIN DULI CHAND Vs. COMMISSIONER OF INCOME TAX
September 3, 1968
SHIV BARAN Vs. STATE OF UP AND OTHERS
February 23, 1968
SHIV MANGAL SINGH Vs. COMMISSIONER ALLAHABAD DIVISION AND OTHERS
May 20, 1968
Shree Gopal Paper Mills Ltd Vs. Inspector of Factories, U. P
January 5, 1968
SHUSHIL KUMAR AND OTHERS Vs. STATE
December 1, 1968
SHUSHIL KUMAR AND OTHERS Vs. STATE
January 12, 1968
SHYAM LAL Vs. STATE
February 8, 1968
SHYAM SINGH Vs. DHARAM SINGH AND OTHERS
March 21, 1968
SHYAM SINGH RAWAT Vs. THE STATE OF U.P. AND ANOTHER
March 21, 1968
SHYAMA CHARAN SRI RAM SARAN Vs. STATE
April 8, 1968
SIDH GOPAL GAJANAND Vs. INCOME TAX OFFICER
November 5, 1968
SIRISTEY LAL Vs. STATE
March 8, 1968
SMT S SRIVASTAVA AND ANOTHER Vs. EXCISE COMMISSIONER, UTTAR PRADESH, ALLAHABAD AND
February 21, 1968
SMT. CHHEDANA Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
January 15, 1968
SMT. LALLA AND OTHERS Vs. SMT. RAMJHARI AND OTHERS
May 1, 1968
SMT. PHULBASI Vs. STATE THROUGH SHEO NATH
September 20, 1968
SMT. RANI BHAGWAN KUNWAR Vs. STATE OF UP AND ANOTHER
May 17, 1968
SMT. ROHINI KUMARI Vs. NARENDRA SINGH
October 5, 1968
Smt. Sarla Devi Vs. Shri Balwan Singh
March 2, 1968
SMT. SHANTI AGARWAL Vs. RAM MURTI
July 26, 1968
SOOL CHAND RAM SEWAK Vs. COMMISSIONER OF INCOME TAX
November 14, 1968
SRI RAM AND OTHERS Vs. STATE
May 24, 1968
SRI RAM GOPAL Vs. SURENDRA KUMAR
February 9, 1968
SRI RAM GOPAL AND ANR. Vs. SURENDRA KUMAR AND ORS.
September 2, 1968
SRIVASTAVA S P Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LTD
January 25, 1968
STATE Vs. RAGHURAJ SINGH
September 20, 1968
STATE Vs. KAMLA RAM NAUTIYAL
September 10, 1968
STATE Vs. RAM DATT AND OTHERS
February 16, 1968
STATE Vs. MOHD. YASIN
April 12, 1968
STATE Vs. RAM JATAN & ANOTHER
December 10, 1968
STATE Vs. ULFATIA,
July 9, 1968
STATE OF U P Vs. JANNI
July 31, 1968
State of U. P. and another Vs. Sure and others
July 30, 1968
State of U. P. and another Vs. Dr. Prem Behari Lal Saxena
May 23, 1968
STATE OF U.P Vs. MUNNA,
October 3, 1968
STATE OF U.P Vs. MOHAMMAD AMIN,
July 15, 1968
STATE OF U.P. Vs. TOTA RAM
October 7, 1968
STATE OF U.P. Vs. RAM NATH AND OTHERS
November 26, 1968
STATE OF U.P. Vs. BANSHI
November 28, 1968
State of U.P. and another Vs. Raja Ram Pratap Singh
May 15, 1968
State of U.P. through Secy. Home Dept. Lucknow and others Vs. Jaswant Singh Sarna
April 22, 1968
STATE OF UTTAR PRADESH AND ANOTHER Vs. SRI KEDAR NATH PANDE
October 5, 1968
STEEL ENTERPRISES PRIVATE LTD Vs. STATE OF UTTAR PRADESH
October 3, 1968
SUNDER Vs. THE STATE OF U.P. AND OTHERS
January 1, 1968
Suraj Bhan Pande Vs. State of U. P. and others
November 8, 1968
Suraj Narain Shukla Vs. Superintendent, Central Excise, Varanasi and another
October 17, 1968
The Purtabpore Co. Ltd Vs. Cane Commissioner, Bihar, New Secretariat Patna in of Bihar and others
January 1, 1968
TIKA RAJPAL SINGH AND ANOTHER Vs. BASDEO
August 1, 1968
TIKA RAM AND SONS PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 8, 1968
TIKENDRA BAHADUR PAL Vs. STATE AND OTHERS
January 12, 1968
TRIBENI AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
March 28, 1968
TRILOK SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
February 16, 1968
Tulsipur Sugar Co., Ltd Vs. Notified Area Committee. Tulsipur Town
January 15, 1968
UNION OF INDIA Vs. HEM CHANDRA
October 28, 1968
Union of India Vs. Hari Om
November 20, 1968
Union of India, through the Director of the Indian Veterinary Research Institute, Izatnagar Vs. Ali Ahmad
August 14, 1968
UPPER INDIA SUGAR EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 1968
VAID MAHESH CHANDRA SHASTRI RAMPURI Vs. LIFE INSURANCE CORPORATION OF INDIA
March 13, 1968
VANGAURD INSURANCE CO. LTD. Vs. SHAFALI MNKHERJI AND ORS.
December 18, 1968
VED PRAKASH AND ANOTHER Vs. THE HONBLE THE CHIEF JUSTICE AND OTHERS
October 1, 1968
VED PRAKASH AND ANOTHER Vs. HONBLE CHIEF JUSTICE AND OTHERS
January 10, 1968
VIDYA RAM AND ANOTHER Vs. THE STATE OF UTTAR PRADESH AND OTHERS
March 26, 1968
VIJAI KUMAR TANDON Vs. GANGA DEVI RATHOR AND ANOTHER
December 19, 1968
VIKRAM COTTON MILLS LTD. Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA AND ORS.
February 23, 1968
Virendra Swarup Vs. President of India and others
May 24, 1968
VISHAMBHAR DAYAL Vs. THE STATE
February 7, 1968
VISHNU PRATAP SUGAR WORKS (P) LTD , Vs. LABOUR COURT, LUCKNOW
September 10, 1968
VISHWANATH Vs. STATE
April 2, 1968
VITHALDAS Vs. INCOME TAX OFFICER
February 29, 1968
YADRAM Vs. STATE
August 28, 1968
ZALIL AND OTHERS Vs. STATE OF U.P.
January 4, 1968
ZAMIR AHMAD Vs. STATE AND ANOTHER
January 31, 1968
ZEENATULLAH Vs. STATE
April 17, 1968
ZILA PARISHAD BAREILLY, THROUGH ADHYAKASH Vs. SEVA RAM
August 20, 1968
Zila Parishad, Muzaffarnagar and another Vs. Jugal Kishore Ram Swarup and another
May 15, 1968
ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. HARI OM VARSHANY
April 3, 1968