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Case Index
Title
Date
A N JINDAL Vs. P L CHHABRA
September 24, 1968
AMAR NATH Vs. SEWA RAM
August 7, 1968
AMAR NATH Vs. ALFA
April 22, 1968
AMIR JAMIA Vs. DESHARATH RAJ
November 25, 1968
ASHOKA HOTELS LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 12, 1968
AYA SINGH Vs. MUNSHI RAM
February 14, 1968
BAKSHISH LAL Vs. STATE
January 9, 1968
BALAK RAM Vs. KANEHYA
May 6, 1968
BALBIR SINGH Vs. SMARTS PRIVATE LIMITED
October 24, 1968
BALDEV RAJ Vs. STATE
November 6, 1968
BALWANT SINGH Vs. R D SHARMA DIRECTOR OF INSPECTION INCOME TAX NEW DELHI
March 23, 1968
BANSI LAL GERA Vs. UNIVERSITY OF DELHI
February 23, 1968
BANTHI LAL Vs. KIRPAL SINGH
June 17, 1968
BASANT KUMAR JAIN Vs. UNION OF INDIA
November 8, 1968
BASHIRUDIN Vs. STATE
December 17, 1968
BEGUM AFTAB ZAMANI Vs. LAL CHAND KHANNA
May 31, 1968
BENNET COLEMAN AND COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX DELHI
May 16, 1968
BHAGAT RAM Vs. UNION OF INDIA
March 26, 1968
BHAN SINGH Vs. S KANWALJIT SINGH
November 14, 1968
BIKRAM SINGH Vs. G D JHINGAN SECRETARY DELHI AND EAST PANJAB CIRCLE TELEGRAPH CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD
November 6, 1968
BK SARDARILAL Vs. UNION OF INDIA
December 11, 1968
C D BISWAS Vs. LACHHAMI BAI
January 3, 1968
CENTRAL GOVT EMPLOYEES CO-OPERATIVE FUEL STORE Vs. THAKUR HOTEL (SIMLA)
October 8, 1968
CHANDER PARKASH BODH RAJ Vs. SHILA RANI
April 16, 1968
CHANDRA ELECTRICALS Vs. VICTOR CABLES CORPORATION
October 25, 1968
CHARANJIT LAL MALHOTRA Vs. RAJ KUMARI SUD
May 17, 1968
CHHAJJU RAM Vs. BHURI
November 29, 1968
CHINTA MANI Vs. JAGAT SINGH
July 10, 1968
CHUNI SINGH BEHARI LAL Vs. UNION OF INDIA
February 7, 1968
COLLECTOR Vs. UPINDER KUMAR
June 10, 1968
COMMISSIONER OF INCOME TAX Vs. BAWA ARJAN SINGH
October 11, 1968
CONTEMPT OF SHRI H L SEHGAL Vs. STATE
September 12, 1968
DALJIT SINGH HARNAM SINGH Vs. K P HATI ASST COLLECTOR OF CUSTOMS NEW DELHI
October 28, 1968
DAROPTI Vs. DEPUTY COMMISSIONER SIMLA
September 24, 1968
DASHRETH RAJ KAPILA Vs. AMIR IJAMIA
July 26, 1968
DEB KANTA ROY Vs. E S KRISHNAMURTY
July 30, 1968
DELHI ADMINISTRATION Vs. STATE OF HARYANA
May 2, 1968
DELHI ADMINISTRATION DELHI Vs. S P KOHLI DEPUTY MUNICIPAL ENGINEER
February 8, 1968
DEOTA Vs. PHAGU
October 14, 1968
DES RAJ AND OTHERS Vs. M/S RAMJI LAL KUNDAN LAL A JOINT HINDU FAMILY FIRM
October 3, 1968
DEVI DAYAL Vs. SITA RAM
April 19, 1968
DEVI RAM Vs. STATE
January 11, 1968
DHANI RAM Vs. FINANCIAL COMMISSIONER
April 2, 1968
DOOMANU Vs. MEHAR CHAND
June 18, 1968
DULO RAM Vs. STATE
January 19, 1968
DURGA DASS Vs. UNION OF INDIA
December 6, 1968
DWARKA NATH Vs. MUNICIPAL CORPORATION OF DELHI
August 8, 1968
E T SEN Vs. EDATATA NARAYANAN
December 12, 1968
FEDDERS LLOYD CORPORATION PRIVATE LIMITED Vs. B A LAKSHMINARAYANA SWAMI
February 22, 1968
FREEWHEELS PRIVATE LIMITED NEW DELHI 1 Vs. VEDA MITTRA
September 26, 1968
G.R. SETH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY
December 2, 1968
GANESH FLOUR MILLS Vs. CHIEF COMMISSIONER OF INCOME TAX
May 3, 1968
GANGA RAMY Vs. KHIALA RAM BANSI LAL
May 1, 1968
GENERAL MANAGER DELHI TRANSPORT UNDERTAKING Vs. VIJAY GOODS CARRIERS PRIVATE LIMITED
August 12, 1968
GOODWILL INDIA LIMITED Vs. UNION OF INDIA NEW DELHI
August 14, 1968
GORUK MAL Vs. HIMACHAL PRADESH GOVERNMENT
August 6, 1968
H G GUPTA AND SONS DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
October 11, 1968
H L RODHEY Vs. DELHI ADMINISTRATION
August 14, 1968
H L SEHGAL Vs. STATE OF DELHI
September 12, 1968
HANS RAJ Vs. STATE
November 18, 1968
HAR BHAJ Vs. BARFI
July 10, 1968
HARBHAJAN KAUR Vs. MAJOR SANT SINGH
December 17, 1968
HARGOPAL MEHRA Vs. NAND LAL
May 24, 1968
HARNAM SINGH Vs. STATE
August 8, 1968
HIRALAL JAIN Vs. DELHI ADMINISTRATION, (THE STATE),
December 20, 1968
I D MALIK Vs. DULI CHAND
November 13, 1968
IBRAHIM Vs. STATE
August 14, 1968
INDER NATH Vs. RAM DASS
May 30, 1968
INDER SINGH Vs. GUIZARA SINGH
June 25, 1968
INDIAN PAN WORKS Vs. CHIEF COMMISSIONER OF INCOME TAX
May 31, 1968
INDIAN PAN WORKS Vs. CHIEF COMMISIONER DELHI
May 24, 1968
INDIAN WOOD PRODUCTS COMPANY LIMITED Vs. SALES TAX OFFICER NEW DELHI
February 1, 1968
IQBAL ALIAS LACHMAN Vs. SUPERINTENDENT OF CENTRAL JAIL
May 17, 1968
IQBAL RAI Vs. RAM PARTAP
March 5, 1968
ISHWAR DASS Vs. NIRMAL
November 22, 1968
ISHWAR DEVI MALIK Vs. UNION OF INDIA
March 19, 1968
JAGDISH PERSHAD Vs. DES RAJ
October 25, 1968
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF
March 18, 1968
JHANUA Vs. DHARAM DASS
November 27, 1968
JIJAI KUMAR Vs. INDIAN COFFEE HOUSE
November 27, 1968
JODHU Vs. STATE
September 13, 1968
JOINT HINDU FAMILY Vs. K S SANTA
June 26, 1968
JUGAL KISHORE Vs. DES RAJ SETH
September 7, 1968
K B SHUKLA Vs. UNION OF INDIA
May 6, 1968
K D KOHLI Vs. K K SONDHI
February 12, 1968
K P SHANKARA OFFICIAL LIQUIDATOR PEOPLES INSURANCE COMPANY LIMITED Vs. SARDUL SINGH CAVEESHAR
March 12, 1968
KAHNU Vs. HIRDA RAM
July 3, 1968
KAILASH NATH Vs. STATE
September 12, 1968
KAILASH NATH Vs. STATE
January 8, 1968
KAMLA DEVI Vs. RAGHUBIR SINGH
November 8, 1968
KANHAIYA LAL SHARMA Vs. MAHANTABHAI DAS
December 20, 1968
KARTAR SINGH Vs. STATE
May 30, 1968
KARTAR SINGH S Vs. COMMISSIONER OF INCOME TAX
November 1, 1968
KAUL Vs. NATIONAL PRODUCTIVITY COUNCIL
January 23, 1968
KAUSHALYA Vs. MANGTOO
October 31, 1968
KEWAL KRISHAN Vs. KHAZAN SINGH
October 11, 1968
KHAZANA RAM Vs. UNION OF INDIA
June 25, 1968
KRISHAN GOPAL Vs. HAJI MOHAMMAD
January 17, 1968
KRISHNA KUMARI Vs. STATE
January 8, 1968
L HANS RAJ GUPTA Vs. COMMISSIONER OF INCOME TAX
October 8, 1968
LACHHMAN Vs. STATE
July 26, 1968
LACHHMI NAND Vs. GOBIND RAM
June 12, 1968
LAL CHAND Vs. DALIPA
March 6, 1968
LAXMI NARAIN OIL MILLS Vs. MAMRAJ MUSADILAL
December 18, 1968
LIFE INSURANCE CORPORATION OF INDIA Vs. HARI SINGH
May 30, 1968
M CHAND Vs. PIUS SWAMI
June 11, 1968
M L BAWEJA Vs. STATE
May 29, 1968
M M KOCHAR PETITIONER Vs. STATE RESPONDENT
January 10, 1968
MADAN MOHAN Vs. STATE
November 28, 1968
MAHAVEER LAL KHARBANDA Vs. UNION OF INDIA
December 16, 1968
MALAGAR Vs. SHIV RAM
November 19, 1968
MAM CHAJND Vs. SUMAT PRASAD
May 7, 1968
MANAGEMENT OF THE ADVANCE INSURANCE COMPANY BOMBAY Vs. GURUDASAMAL SUPERINTENDENT OF POLICE NEW DELHI
October 18, 1968
MANDI KULU ROAD TRANSPORT CORPORATIN Vs. JANAK RAJ SINGH
September 16, 1968
MANGTU Vs. TIKARN RAM
September 25, 1968
MANMOHAN SINGH Vs. STATE,
August 22, 1968
MARCHI Vs. MATHU RAIN
September 18, 1968
MEENA RAM Vs. AMOLAK RAM
September 26, 1968
MEHTA TEJA SINGH AND CO Vs. FERTILIZER CORPORATION OF INDIA LIMITED
March 4, 1968
MOHINDER SINGH Vs. UNION OF INDIA
May 15, 1968
MOHINDER SINGH Vs. HIMACHAL PRADESH GOVERMENT
July 10, 1968
MOTI RAM Vs. RITTOO
September 17, 1968
MOULVI MUSHRRAT AHMED Vs. STATE
May 24, 1968
MUKHTIAR AHMED Vs. HIMAT LAL BHATT
March 27, 1968
MUNICIPAL COMMITTEE Vs. ROOP DASS
April 2, 1968
MUNICIPAL CORPORATION OF DELHI Vs. SUNNI MAJLIS AUKAF
April 19, 1968
MUNICIPAL CORPORATION OF DELHI Vs. HUKAM CHAND JAIN
June 12, 1968
MUNICIPAL CORPORATION OF DELHI Vs. KULDIP LAL BHANDARI
December 9, 1968
MUNNI BEGUM Vs. STATE
April 15, 1968
NAMDHARI GURUDWARA Vs. NAKBINOO
September 27, 1968
NANAK CHAND BENARSI DAS Vs. CHANDER KISHORE
May 2, 1968
NAND KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
August 9, 1968
NAND KISHORE CHALA MAL Vs. COMMISSIONER OF THE MUNICIPAL CORPORATION OF DELHI
September 24, 1968
NAND RAM Vs. SUB DIVISIONAL JUDGE
April 5, 1968
NANK CHAND Vs. M PARKASH GUPTA
January 10, 1968
NANNEY KHAN Vs. A B MATHUR
May 24, 1968
NIRMCO Vs. NIKKA RAM
March 14, 1968
OM PARKASH Vs. STATE
April 22, 1968
OM PARKASH SINGAL Vs. ROSHAN LAL KHAIMA
November 13, 1968
OM PARKASH SINGAL Vs. ROSHAN LAL KHANNA
December 11, 1968
OMESH SAIGAL AND STATE Vs. R K DALMIA
November 14, 1968
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
October 11, 1968
P C GULATI Vs. LAJYA RAMKAPUR
September 20, 1968
PANDIT SHAM LAL Vs. MUNICIPAL CORPORATION OF DELHI
August 8, 1968
PANJU MAL Vs. S L KESHWARI
November 20, 1968
PARAS DASS Vs. PARAS DASS
August 29, 1968
PEREY LAL SYAL Vs. DHIAN SINGH
October 3, 1968
POORAN CHAND Vs. UNION TERRITORY OF DELHI
May 15, 1968
PRAHLAD SMGH Vs. NAND KISHORE
May 28, 1968
PRAMESHWARI DEVI Vs. STATE OFHIMACHAL PRADESH
October 16, 1968
PRAN NATH HARBANS LAL Vs. STATE,
March 4, 1968
PREM RA Vs. SURAT SINGH
October 10, 1968
PREMI Vs. STATE
October 20, 1968
PRITHI SINGH Vs. BACHITAR SINGH
December 5, 1968
PT. JHABU MAL Vs. SHRI KISHAN DUTT SHARMA DECEASED AND REPRESENTED BY RAVI DUTT SHARMA AND OTHERS
October 20, 1968
R D JAIN Vs. STATE
May 30, 1968
R L BUTAIL Vs. UNION OF INDIA
April 10, 1968
R L GUPTA Vs. H L SEHGAL
September 12, 1968
R O KAPUR ICS RETD Vs. CHIEF COMMISSIONER
December 10, 1968
RADHEY SHAM SAWHNEY Vs. BAWA JOGINDER SINGH BHALLA
September 24, 1968
RAGABIR SINGH Vs. DELHI ADMINISTRATION
May 1, 1968
RAGHBIR Vs. STATE
April 10, 1968
RAGHU NATH Vs. CHANDER BHAN
July 19, 1968
RAI SINGH Vs. UNION OF INDIA
September 9, 1968
RAJ KISHORE Vs. STATE
September 18, 1968
RAJA SAHIB OF NALAGARH Vs. PUNJAB STATE
June 18, 1968
RAM CHAND Vs. URMILA BAHL
October 23, 1968
RAM KALI Vs. SAME SINGH
December 5, 1968
RAM KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
May 10, 1968
RAM NATH Vs. R K BAWEJA JUDICIAL SECRETARY
February 8, 1968
RAM RAKHA Vs. RAMJI DAS
January 10, 1968
RAM SAHAI Vs. RABIA BEGUM
December 2, 1968
RAM SRI DEVI Vs. KANSHI RAM LACHMI NARAIN
February 2, 1968
RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED Vs. COMPANY LAW BOARD
February 23, 1968
RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED Vs. COMPANY LAW BOARD
November 4, 1968
RATTAN CHAND Vs. RUP DASS
June 19, 1968
RATTAN LAL Vs. GAJNAND
January 24, 1968
REVISIONAL CRIMINAL NAWAL KISHORE Vs. STATE
November 12, 1968
ROOP NARAIN GOELA Vs. KRISHNA DEVI BAGADIA
October 31, 1968
ROSHAN LAL Vs. BHAGWATI DEVI
November 26, 1968
ROSHAN LAL ANAND Vs. BACHITTERSINGH
July 19, 1968
ROXON TRADING CO Vs. MADAN LAL
March 21, 1968
S INDER SINGH Vs. NANAK CHAND
October 9, 1968
S P N SHARMA Vs. UNION OF INDIA
January 23, 1968
S THAKAR SINGH Vs. KARRIERS FINANCE PRIVATE LIMITED
November 4, 1968
SETH A N Vs. COMMISSIONER OF INCOME TAX
October 16, 1968
SETH MUNNA LAL Vs. SETH SHIV RATTAN G MOHATTA
January 16, 1968
SHABIR RASHID Vs. STATE,
October 16, 1968
SHAFIQ-UD-DIN Vs. STATE,
February 28, 1968
SHAKTI RAJ Vs. STATE
December 18, 1968
SHAKTI RAJ JANGI RAM Vs. STATE,
December 12, 1968
SHAM LAL Vs. MUNICIPAL CORPORATION OF DELHI
August 12, 1968
SHANKAR DASS Vs. SHANTI DEVI
September 2, 1968
SHASHI GUPTA Vs. DELHI STATE
December 11, 1968
SHER SINGH Vs. CHET RAM
June 21, 1968
SHER SINGH Vs. STATE
December 20, 1968
SHIBI Vs. GORKHIA
October 1, 1968
SHIV KUMAR SHARMA Vs. UNION OF INDIA
May 14, 1968
SHRI HARI SHANKAR SAXENA Vs. SHRIMATI SARLA DEVI AND OTHERS
October 7, 1968
SIRI RAM Vs. NARINI
June 19, 1968
SITA RAM Vs. DEVI DAYAL
February 5, 1968
SIYA RAM SHARMA Vs. DIRECTOR GENERAL SUPPLIES AND DISPOSALS
March 1, 1968
SIYAM SINGH Vs. STATE
January 10, 1968
SOHAN LAL LAMBA Vs. S L KAPOOR
November 1, 1968
STATE Vs. HARBANS LAL
October 25, 1968
STATE Vs. BACHAN SINGH
February 14, 1968
STATE Vs. HARBANS LAL
September 27, 1968
STATE DELHI Vs. DEWAN RAM DASS T CHUGANI
December 17, 1968
SUDHIR KUMAR Vs. STATE
November 12, 1968
SUKH RAM Vs. FATURIA
December 4, 1968
SUNDER DASS Vs. KRISHNA KUMARI
April 10, 1968
SURAJ PARKASH SABHARWAL Vs. HARBANS KAUR
March 27, 1968
T C RAKHI PROPRIETOR CENTRAL COURT HOTEL NEW DELHI Vs. USHA GUJRAL LUCKNOW
October 8, 1968
T R VERMA Vs. UNION OF INDIA
December 13, 1968
TARA CHAND Vs. STATE
February 6, 1968
TULJA RAM Vs. DELHI ADMINISTRATION
February 14, 1968
UMA DUTT Vs. R K SARDANA
May 23, 1968
UMRAO SMGH Vs. MAN SINGH
March 11, 1968
UNION OF INDIA Vs. DINESH KUMAR
February 19, 1968
UNION OF INDIA Vs. ANGRUP THAKUR
June 18, 1968
UNION OF INDIA Vs. SOBHA SINGH AND SONS PRIVATE LIMITED
November 21, 1968
UNION OF INDIA Vs. KHALIL KACHERIM
October 14, 1968
VED PRAKASH GUPTA Vs. HANS RAJ TANEJA
October 3, 1968
VIDYA PARKASH Vs. MUNICIPAL COMMITTEE
November 29, 1968
VIDYA PARKASH Vs. MUNICIPAL COMMITTEE, SIMLA AND ANOTHER
October 14, 1968
WALAITI RAM SETH Vs. KRISHAN KAPUR
October 1, 1968
WEARWELL CYCLE CO INDIA LIMITED Vs. WEARWELL INDUSTRIES
November 22, 1968
ZALIM SINGH Vs. UNION OF INDIA
December 20, 1968