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Case Index
Title
Date
A.A. AKHOON & ORS. Vs. STATE OF J&K & ORS.
October 13, 1958
ACHHAR Vs. KOONDI
April 29, 1958
AHMAD SHEIKH Vs. PARIS MUSEUM
May 27, 1958
ATTIQNE ULLAH Vs. EXCISE & TAXATION COMMISSIONER, JAMMU
October 24, 1958
B N NEHRU Vs. MUNICIPAL COUNCIL, SRINAGAR
June 6, 1958
BELI RAM Vs. ELECTION TRIBUNAL
June 6, 1958
CHHAJU MAL DAYA RAM (FIRM) Vs. OM PARKASH
December 26, 1958
DHANI RAM Vs. STATE
December 17, 1958
DHANI RAM RATTAN CHAND Vs. STATE OF J&K
August 27, 1958
G M QADRI Vs. SECRETARY TO GOVERNMENT INDUSTRIES AND COMMERCE DEPARTMENT
October 15, 1958
GANGA NATH Vs. DHARMARTH DEPARTMENT
January 24, 1958
GANI GANAI Vs. STATE
July 24, 1958
GH RASUL AZAD Vs. STATE
June 17, 1958
GH RASUL SHAH Vs. HABIB ULLAH SHAH
July 2, 1958
GOGA Vs. STATE
December 3, 1958
GWASHA LAL Vs. R B THAKAR KARTAR SINGH
July 18, 1958
HABIB RATHER Vs. STATE
May 28, 1958
HANS RAJ GUPTA Vs. HEALTH MINISTER GOVT OF J&K
April 8, 1958
HARDEV SINGH Vs. KARAM DAD KHAN
September 30, 1958
HARI CHAND RAINA Vs. STATE OF J&K
April 30, 1958
J&K BANK LTD Vs. TEK CHAND
December 22, 1958
JAGAR NATH BAGATI Vs. JEENA & CO
August 14, 1958
JALLA BEGUM Vs. GH ZOHRA
October 15, 1958
KARIM NABU Vs. GH MOHD ZARGAR
August 12, 1958
KASHYAP BANDHU Vs. STATE OF JAMMU AND KASHMIR
October 31, 1958
KEWAL KRISHAN VIDYANATH Vs. MINISTER INCHARGE LOCAL BODIES
July 10, 1958
KHATOONI Vs. LASSA
March 28, 1958
KHURSHI Vs. AHAD PAREY
September 12, 1958
L DEVI DASS Vs. PANNA LAL
December 23, 1958
L RAJ KUMAR Vs. GH MOHD KOCHEY
April 22, 1958
MAKHAN SINGH Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
September 8, 1958
MEHTAB SINGH Vs. STATE
July 24, 1958
MOHD MALIK Vs. REHMAN BABA
September 3, 1958
MST BIRO Vs. BEHARI LAL
April 10, 1958
MUNSHI RAM Vs. SAIN DASS
December 15, 1958
NAGINA MAL Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
April 14, 1958
NEW ASIATIC INSURANCE CO LTD Vs. KULWANTI DEVI
December 3, 1958
PARAS RAM Vs. AMAR NATH
March 24, 1958
PARMANAND Vs. STATE OF J&K
October 1, 1958
PEER HASSAM-UD-DIN Vs. STATE OF J&K
July 30, 1958
R K KAW Vs. STATE OF J&K
March 20, 1958
RAM RATTAN Vs. STATE
December 10, 1958
RAMKO Vs. DEVIA
December 18, 1958
REHMAN SHAGOO Vs. STATE OF JAMMU AND KASHMIR
February 9, 1958
S HARBANS SINGH Vs. CONSERVATOR OF FORESTS
April 14, 1958
S SANT SINGH Vs. STATE OF J&K
October 13, 1958
SANSAR SINGH Vs. THOOTHA
April 29, 1958
SANT SINGH Vs. MAKHAN KAUR
April 16, 1958
SHAMBU NATH Vs. SAMAD GANAI
July 21, 1958
SHIV DASS KHAJURIA Vs. STATE OF J&K
April 24, 1958
STATE OF J&K Vs. SABIR DAR
October 30, 1958
TH SAHDEV SINGH Vs. ELECTION TRIBUNAL
May 27, 1958
VIJAY SEN ANAND Vs. REGISTRAR, JAMMU AND KASHMIR UNIVERSITY
May 21, 1958