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Case Index
Title
Date
Abbas Ali Alimohammad Vs. Baluram Ganpat
September 20, 1958
ABDULSATTAR Vs. ISMAIL HEIRS OF ABDULREHMAN
March 24, 1958
Ambalal Damodardas Vs. Municipal Committee, Sausar
January 21, 1958
ANAND TRANSPORT CO PRIVATE Vs. DIVISIONAL FOREST OFFICER
September 30, 1958
ASHARFIBAI Vs. PARSHADILAL
January 8, 1958
ATMARAM Vs. AMOLA BAI
November 28, 1958
Babulal Vs. Gendaram
July 1, 1958
BABULAL SHARMA Vs. BRIJNARAIN BRAJESH
January 22, 1958
Bachcholal Gangaprasad Vs. United State of Gwalior, Indore, Malwa (Madhya Bharat)
April 10, 1958
Bachchoolal Vs. State
April 10, 1958
Baghelkhand Products, Satna Vs. Ramlal Chaurasiya
April 16, 1958
BALLA MUNSHI BHOI Vs. STATE
February 20, 1958
BALMIK PRASAD RAM PIYARE BRAHMAN Vs. STATE OF MADHYA PRADESH
December 30, 1958
Bankelal Vs. Sant Sharan
October 18, 1958
BANSILAL Vs. STATE OF MADHYA BHARAT
January 3, 1958
BANSILAL Vs. STATE OF M.B.
December 3, 1958
BENI MADHAVPRASAD Vs. RASKLAL AMBALAL
July 14, 1958
BHAGIRATH S/O PARAM Vs. STATE OF MADHYA PRADESH
September 12, 1958
Bhagwan singh Vs. Supyar singh
June 25, 1958
BHAGWANT AMARSINGH TELI Vs. MANMATI
November 6, 1958
Bhaiyalal Nawal Vs. State of M.P.
March 7, 1958
BHANU Vs. DALMIA AND CO
September 23, 1958
BHOJRAJ Vs. STATE OF M P
April 23, 1958
BHOJRAJ KRISHNARAO Vs. DARSU
March 10, 1958
Bhojraj Krishnarao Khade Vs. State of M P.
March 23, 1958
Bholaram Vs. State of M.P.
December 24, 1958
BILASPUR CENTRAL CO-OPERATIVE BANK Vs. STATE OF MADHYA PRADESH
January 17, 1958
BIMLA BAI Vs. SHANKERLAL
February 27, 1958
BINODILAL BISHAMBHARDAYAL HEIRS AND LEGAL Vs. VIRENDRASINGH ANANDRAO
March 3, 1958
BISANDAS Vs. NIRMAL KUMAR
July 2, 1958
Bolo Vs. State
October 17, 1958
Brindaban Prasad Vs. Collector Guna
January 10, 1958
Brindaban Prasad Tlwari Vs. Collector, Guna
January 10, 1958
BURHANPUR TAPTI MILLS Vs. STATE INDUSTRIAL COURT
September 24, 1958
CHAKRAPANI JAGANNATH PRASAD Vs. CHANDOO SAHADEO
May 6, 1958
CHAKRAPANI JAGANNATH PRASAD SHUKLA Vs. CHANDOO SAHADEO SATNAMI
March 22, 1958
Charna Vs. State
January 7, 1958
CHETTI Vs. STATE OF MADHYA PRADESH
September 9, 1958
CHHADAMILAL MALTHURAM PURI Vs. SAILANI PURI
February 26, 1958
Chhote Bhaiya alias Girja Shanker Vs. State
October 16, 1958
CHUNNILAL KEN Vs. SHYAMLAL SUKHRAM
August 13, 1958
CHUNNILAL KEN BUDHA RAM Vs. SHRI RADHACHARAN BALDEO PRASAD
April 17, 1958
CHUNNILAL ONKARMAL A JOINT HINDU FAMILY FIRM Vs. SHREE VIKRAM SUGAR MILLS LTD
October 6, 1958
Dalip Singh Vs. Totaram
December 10, 1958
Damodar Vs. Suganmal
September 24, 1958
Dangal Singh Vs. Parmanand
December 29, 1958
Dangal Singh Vs. Parmanand
November 29, 1958
DARYAOSINGH RAO Vs. PRAMILABAI BHANDARKAR
August 27, 1958
Dasmat W/O Jhadu Kahar Vs. Ganeshrao Raghunathrao
February 13, 1958
DAURAM Vs. ASSISTANT COMMISSIONER OF SALES TAX
March 18, 1958
Dayaram Sheoram Ambekar Vs. State of M.P.
February 10, 1958
Devi Prasad Nanhelal Vs. Mahesh Prasad Jiyalal
October 8, 1958
DHANNALAL SARDARMAL Vs. SETH NOSHIRWANJI GODEREJ
April 25, 1958
Dindayal Sheoprasad Vs. Konda Ghasiya
February 28, 1958
EASTERN AUTOMOBILE SYNDICATE Vs. BABU RAJENDRAKUMARSINGH
August 14, 1958
FIRM NARAIN DAS MANGAL SEN Vs. ANAND BEHARI MISHRA
August 7, 1958
GANGADHAR DANDWATE Vs. PREMCHAND KASHYAP
January 30, 1958
GANGARAM MADHAV AHIR Vs. DWARKIBAI
July 17, 1958
GAURI SHANKAR Vs. FIRM DULICHAND LAXMI NARAYAN
February 28, 1958
GAURI SHANKER SHASTRI Vs. MAYADHARDAS S/O RAMESHWARDAS
September 23, 1958
GAURI SHANKER SURAJMAL Vs. MOOLCHAND PANNALAL
April 26, 1958
GHASIRAM Vs. SHANKARLAL
July 23, 1958
Ghuslya S/o. Chhotia Vs. Bhuria S/o. Naharia
September 11, 1958
GOPIKISHAN MUNNALAL Vs. KRISHNADAS LAXMINARAYAN
February 25, 1958
GOPIKRISHNA Vs. MUNICIPAL COMMITTEE
July 31, 1958
GULABCHAND GAMBHIRMAL Vs. KUDILAL GOVINDRAM
November 24, 1958
Gulabrao Vs. State of M.P.
May 2, 1958
GULABSINGH HAMIRSINGH RAJPUT Vs. TARABAI
April 25, 1958
GULAHER AHMAD Vs. ELECTION TRIBUNAL
January 23, 1958
GULAM MOHAMMAD AZIMUDDIN Vs. STATE
December 6, 1958
GULSHER AHMED Vs. ELECTION TRIBUNAL CHHATARPUR
April 18, 1958
Gyaniram Vs. District Judge, Raigarh
October 15, 1958
Gyaniram Gujaram Vs. I.N. Saksena D.J., Raigarh
October 15, 1958
HABIB MIYAN Vs. MAHEMUD MIR
October 10, 1958
HAR SHARAN LAL Vs. SURAJMAL KUNDANMAL OSWAL
December 11, 1958
Hemendar Rai Dave Vs. Municipal Committee, Champa
May 31, 1958
HER HIGHNESS MAHARANI VIJAYA RAJE SCINDIA Vs. MOTILAL JUGAL KISHORE
April 7, 1958
Imambux Vs. Sawant
November 18, 1958
INAYATULLAH KHAN Vs. DIWANCHAND MAHAJAN
April 26, 1958
INTIYAJBI AMIRKHAN Vs. NEWTON CHIKHLI COLLIERY
July 17, 1958
IQRAR AHMED Vs. HULKEY
April 30, 1958
ISHAK ALI Vs. UNNASBI PORTHAHIN
March 21, 1958
J C MILLS Vs. DESHRAJ SINGH BACHCHUSINGH
January 15, 1958
J.P. Verma Vs. Municipal Committee, Chhindwara
March 20, 1958
Jagannath Prasad Vs. Bhagwandas
December 29, 1958
JAGANNATH PRASAD SAXENA Vs. STATE OF MADHYA PRADESH
September 15, 1958
Jalal Singh Patwari Vs. State of Madhya Pradesh
March 21, 1958
Jalamsingh Vs. State
June 5, 1958
JAMUNA PRASAD SINGH Vs. SHRI RAMNIVAS
August 20, 1958
JANKU Vs. KISAN
August 20, 1958
Jasram Moolchand, Firm Vs. Sitaram Ramchandra, Firm
December 17, 1958
JODHAI RAMDAYAL Vs. BHARAT SUKHDI
August 5, 1958
K C SHARMA Vs. ELECTION TRIBUNAL
January 31, 1958
K L CHATURVEDI Vs. STATE OF MADHYA PRADESH
April 26, 1958
K S NAZAR ALI MILLS Vs. COMMISSIONER OF SALES TAX
April 23, 1958
KALURAM Vs. MEHTAB BAI
March 4, 1958
KAMLABAI Vs. DHULA
December 26, 1958
KANCHAN BAI Vs. STATE
November 13, 1958
KANHAI SINGH Vs. HARCHARANLAL GOPIRAM
April 12, 1958
Kanhaiyalal Vs. Laxminarayan
August 20, 1958
Kanhaiyalal Vs. Nagar Palika Dewas
July 4, 1958
KANHAIYALAL Vs. BHANWARLAL
July 16, 1958
KANHAYYALAL SHIVASAHAY SHARMA Vs. DEPUTY COMMISSIONER OF SALES TAX
February 28, 1958
Kanhiyalal Vs. Laxmi Narain Bhagirath
August 20, 1958
Kaniram Vs. State
December 24, 1958
KASHI PRASAD SINHA Vs. STATE OF MADHYA PRADESH
July 17, 1958
KASHIRAM Vs. BHAGWANDAS LALLU KURMI
September 15, 1958
Kedarnath Hukumchand, Dongargarh Vs. State of M.P.
June 30, 1958
KISHAN CHATURBHUJ Vs. ARJUN SHANKAR
August 20, 1958
KISHANLAL Vs. KOTHARI JETHMAL
December 22, 1958
Krishnachandra Sharma, President, Municipal Committee, Khurai Vs. State of M.P.
February 4, 1958
Kulsumbi W/o. Rasool Vs. Rasool Mohammed
January 9, 1958
Kunjbiharilal Vs. Mangibai
December 29, 1958
LALJI Vs. ASSISTANT COMMISSIONER SALES TAX
July 8, 1958
Lalji Gangaprasad Vs. Ramjichirkut
March 31, 1958
LALTABAI GOPALRAO NAIK Vs. KRISHNARAO NAIK
July 17, 1958
LAXMICHAND Vs. SHIAMLAL
March 10, 1958
Laxminarain Vs. State
November 27, 1958
Laxminarayan Maniram Gupta Vs. State through the Secretary, Education Department
November 27, 1958
Laxminarayan Ramgopal Vs. Benibhai Bhikabhai Firm
March 26, 1958
Lt. Col. Bhaskar Anantrao Vs. Ramdhan Babulal
September 2, 1958
LUKAI Vs. NIRANJAN DAYARAM
January 31, 1958
M K ACHARYA ADDITIONAL DISTRICT MAGISTRATE Vs. REVASHANKAR NARBADAPRASAD
December 30, 1958
MAGANLAL RADHAKISHAN BAGDI Vs. HARI VISHNU KAMATH
April 25, 1958
Mahadeo Krishnarao Vs. Shrikisan Gopalji
August 14, 1958
Mahanand Vs. V.R. Ayyar
October 20, 1958
Mahanand Shivdeen Vs. V.R. Ayyar
January 20, 1958
MAHENDRA SINGH Vs. STATE
July 9, 1958
MANAGING AGENTS MARTIN AND CO Vs. SETH DEOKINANDAN
November 18, 1958
Manoharlal Vs. State
December 22, 1958
MANRAKHAN BALDEO PRASAD Vs. AMIR KHAN AZAM KHAN
February 17, 1958
Maqbool Hussain Vs. Chandmal
August 20, 1958
MARKANDALAL Vs. STATE OF M P
January 10, 1958
MASALKHAN S/O KALANDAR KHAN Vs. CUSTODIAN OF EVACUEE PROPERTY
November 13, 1958
MATA PRASAD Vs. MANDAL PANCHAYAT MORENA
February 17, 1958
MAURSINHA Vs. STATE OF M P
April 26, 1958
MISHRILAL HAZARILAL Vs. LAXMINARAYAN KISHANLAL
July 8, 1958
Mohammad Azim Vs. State of M.P.
March 10, 1958
MOHAMMAD HUSSAIN Vs. FIRM ANDANI CO
July 29, 1958
MOHAMMAD UMAR Vs. AMIR MOHAMMAD
March 26, 1958
MOHANLAL GANESHRAM Vs. GAJRAJSINGH BHILUSINGH
April 8, 1958
Mohanlal Hiralal Sharma Vs. Saradhoo Bijoo Gond
March 31, 1958
MOHANSINGH LAXMANSINGHJI Vs. BHANWARLAL NATHA
May 6, 1958
MOHD LATIF CHOUDHRY Vs. AMRITKALA BAVEJA
September 22, 1958
Motiram Vs. Chironji Lal
December 22, 1958
MOTIRAM BHERA KHATI Vs. SUKMA BAI
September 22, 1958
MST. DULIYABAI Vs. VILAYATALI
October 8, 1958
MULLA MAQBOOL HUSSAIN Vs. SETH CHANDMAL
August 26, 1958
Municipal Com. Kareli Vs. State
January 6, 1958
MUNICIPAL COMMITTEE Vs. RAMKARAN GANESHILAL
April 23, 1958
Municipal Committee, Damoh Vs. Jaswantlal Prahalad Bhai and Company
March 3, 1958
Municipal Committee, Dhamtari Vs. Nathulal Sonraj Firm, Dhamtari
February 13, 1958
Municipal Committee, Kareli Vs. State of M.P.
January 6, 1958
Municipal Corporation, Indore Vs. Motilal
August 19, 1958
Municipal Corporation, Indore Vs. Sanghi Brothers
February 5, 1958
MUNNI BAI Vs. ABDUL GANI
August 28, 1958
MUSHAT CLOTH STORES Vs. SHIVRATAN
April 23, 1958
Muti Ahmad Jafri Vs. Virendra Singh
February 2, 1958
MUTI AHMED JAFARI Vs. VIRENDRA SINGH
February 27, 1958
Nanaklal Hajarilal Vs. Bank of Nagpur
July 23, 1958
Nandlal Bhandari Mills Ltd. Vs. State of Madhya Bharat
September 8, 1958
Narayandas Maganlal Vs. Sharda Prasad Bansidhar
March 21, 1958
Narmada Prasad Vs. Q.M.A. Wahab
October 31, 1958
Narmadaprasad Ramnath Vs. Q.M.A. Wahab, I.A.S., Dy. Commissioner, Bilaspur
October 31, 1958
NATHANLAL Vs. STATE INDUSTRIAL COURT
November 25, 1958
NETRAM Vs. LAKSHMAN PRASAD
April 29, 1958
Nichaldas Amnulmal Sindhi Vs. Bhupendra Kumar Popatlal
January 25, 1958
NIRBHAYDAS GANGARAM Vs. GULAB BAI
January 10, 1958
PADMALOCHAN JAGATRAM AGHARIA Vs. SULOCHANA PADMALOCHAN
October 23, 1958
Pahalraj Naraindas Vs. Jotumal Salamatrai
November 28, 1958
Paluram Dhanania Vs. Income Tax Officer, Special Circle I, Nagpur
July 8, 1958
Pandit Motiram Manhuram Vs. Chironjilal Sukhlal
December 22, 1958
Patel Benisingh Vs. Shrimati Champabai Laxminarayan
March 26, 1958
PEMSINGH RAGHUNATHSINGH Vs. GAJRABAI W/O DHULJI
September 23, 1958
Phoolchand Vs. Nanakchand
July 11, 1958
PRABHUCHARAN Vs. SHIV DUTT
February 20, 1958
Pyarasingh Vs. M.C. Raipur
January 28, 1958
QAMARALI WAHID ALI Vs. STATE OF MADHYA PRADESH
July 8, 1958
RADHA MOHAN S/O LAXMAN PRASAD Vs. RAJARAM VAISHYA
March 31, 1958
Radhakisan Balkrishnadas Rathi Vs. State of M.P.
March 20, 1958
RADHAKISAN NARAINDAS A PARTNERSHIP FIRM Vs. TRILOKCHAND
August 20, 1958
Radhakishan Temple Vs. Sub-Divisional Officer and Rent Controller, Sihora
September 22, 1958
Radhakishan Temple, Sihora Vs. S.D.O., Sihora
September 21, 1958
RADHASOAMI SATSANG SABHA Vs. HANSKUMAR KISHANCHAND
August 14, 1958
RAGHUNATH SINGH Vs. STATE OF MADHYA BHARAT
August 18, 1958
Raghuraj singh Vs. State
November 25, 1958
Raghurajsingh Vs. State of Vindhya Pradesh
November 25, 1958
RAM GOPAL AMARCHAND MAHAJAN Vs. DHANNALAL POMADUJI KAHAR
February 25, 1958
RAM MILAN Vs. BANSILAL TEJSINGH
February 28, 1958
Ram Narain Vs. Benji
July 27, 1958
RAM NARAYAN Vs. BENJI
July 24, 1958
Ramadhar Pandey, Ex-member, M.P. Legislative Assembly Vs. State of M.P.
November 29, 1958
RAMADIN JITRAI RATHOR Vs. GOKULPRASAD
September 10, 1958
RAMAKANT KESHEORAO Vs. BHIKULAL LAXMICHAND
June 26, 1958
RAMAYAN SINGH PALAN SINGH Vs. STATE OF M.P.
March 25, 1958
RAMBUX RAMNATH MAHESHWARI Vs. MADANLAL BHIKALAL
January 29, 1958
Ramchandra Ramratan Vs. Motilal Ramanand
March 3, 1958
RAMDAYAL Vs. PURSHOTTAM PANNALAL
August 5, 1958
RAMDULARE RAMADHIN SUNAR Vs. STATE
June 27, 1958
Ramgopal Vs. Ram Narain
December 22, 1958
Ramgopal Vs. State
May 10, 1958
RAMJI RAJA Vs. PUNCHAM SINGH
December 18, 1958
RAMJILAL Vs. MUNICIPAL COMMITTEE
April 26, 1958
Ramkumar Sharma Vs. Phoolchand
December 12, 1958
RAMLAL SINGH Vs. STATE
May 14, 1958
RAMNATH SHARMA Vs. STATE OF M P
December 30, 1958
Randhir singh Vs. State
January 10, 1958
RAO MOTESINGH Vs. CHANDRA BALI SINGH
July 25, 1958
RAO NIHALKARAN S/O R R CHHATRAKARAN Vs. STATE OF TAMIL NADU
June 6, 1958
Rao Ranbirsingh Vs. State of M.P.
April 28, 1958
Rasool Mohammad Vs. Kulsumbi
January 9, 1958
Rathod Brothers Vs. State of Madhya Pradesh
February 28, 1958
RAWELSINGH LADHASINGH Vs. H D GOIL
September 30, 1958
ROOPSINGH Vs. STATE
January 31, 1958
RUKHMANIBAI Vs. KISHANLAL RAMLAL
February 5, 1958
S.J. Edwards Vs. Ad. Collector Jabalpur
August 13, 1958
S.P. Tambat Vs. Ramsaroop
January 9, 1958
S.S. Light Railway Vs. Deokinandan
November 18, 1958
SADASHEO RAO ANAND RAO GOVERDHAN Vs. STATE OF MADHYA PRADESH
January 14, 1958
Sagarmal Bheraji Vs. Seth Surajmal Shivabuxram
September 1, 1958
Sant Sharan Vs. Bankelal Ramlal
October 18, 1958
SARWANSINGH GAJJAN SINGH JAT Vs. STATE
January 7, 1958
SEETARAM Vs. RAMABAI
February 25, 1958
Sett J. Edwards, Jabalpur Vs. Additional Collector, Jabalpur
August 13, 1958
Sewaram Raghunath Mali Vs. Swami Atmanand Guru Nirbhayanand
September 10, 1958
SEWARAM UDAJI Vs. MUNNA MOTI
March 31, 1958
SHAIKH ABDUL KADAR Vs. INCOME TAX OFFICER
April 23, 1958
SHAIKH GAFOOR Vs. STATE OF MADHYA PRADESH
September 12, 1958
Shankar Dayal Vs. State
November 13, 1958
SHANKERRAO LAXMAN RAO Vs. UNION OF INDIA
October 31, 1958
SHASHIKANTABAI Vs. RAJKISHAN
July 18, 1958
SHEOKUMAR BHARAT PRASAD Vs. STATE OF M.P.
March 20, 1958
SHEORAMPRASAD RAM NARAYANLAL BANIA Vs. GOPALPRASAD PARMESHWARDAYAL SHUKLA
July 14, 1958
SHIVAPRASAD Vs. CHANDRIKA PRASAD
March 8, 1958
SHOBHA PARAM KACHHI Vs. STATE OF MADHYA PRADESH
October 6, 1958
Shrikishan Vs. Mahadeo
August 14, 1958
SHRIMANT THAILENDRAKISHOREDAS Vs. STATE OF MADHYA PRADESH
August 18, 1958
Shrimati Raghuvanshi Vs. Baijay Bahadur
February 24, 1958
SHRINIWAS Vs. RUKMINI RAMAN PRATAP SINGH
January 24, 1958
Shyamlal Padendra Dutta Mlsra Vs. State of Madhya Pradesh
May 31, 1958
SINGHAI SHRINANDANLAL Vs. LAXMAN SINGH
October 10, 1958
Sitaram Moolchand Vs. Jasram Moolchand
December 17, 1958
SONABAI Vs. BOARD OF REVENUE
April 1, 1958
STATE Vs. GULAB JHUNNA SANSI
April 26, 1958
STATE Vs. RAMKRISHAN HAZARILAL
February 27, 1958
State Vs. Karansingh
April 22, 1958
State Vs. Ram Gopal
May 10, 1958
State Vs. Circle Auditor Jabalpur
February 28, 1958
State Vs. Ramlal Singh
May 14, 1958
State Vs. Yakinuddin
October 13, 1958
State Vs. Moolchand Fatechand
February 20, 1958
STATE Vs. DHANNA SEWA
July 16, 1958
STATE Vs. MANSINGHRAO
May 10, 1958
STATE Vs. KARAN SINGH
May 14, 1958
STATE Vs. PURANCHAND
July 4, 1958
State of M.P. Vs. Circle Auditor and Liquidator, Jabalpur
February 28, 1958
State of Madhya Pradesh Vs. Seth Narayandas
January 29, 1958
STATE OF MADHYA PRADESH Vs. HIRALAL SUTWALA
November 7, 1958
STATE OF MADHYA PRADESH Vs. LADLI SARAN SINHA
April 24, 1958
SULTAN KHAN MANGALKHAN Vs. GULLU
November 25, 1958
Surajjanlal Vs. Kanhaiya Lal
January 14, 1958
SYED QAMARALI Vs. STATE OF MADHYA PRADESH
July 18, 1958
TARACHAND LAKHMICHAND CHUHAN Vs. GOPAL LACHIRAMKUMAR
October 7, 1958
Thakur Bhagwansingh Thakur Ramsingh Vs. Supyarsingh Nihalsingh
June 25, 1958
THAKUR DONGAR SINGH Vs. KRISHNA KANT
February 5, 1958
TIKARAM PRATAPSINGH Vs. NARAYANSINGH
February 4, 1958
UMASHANKER MULJIBHAI TRIVEDI Vs. MANAKLAL
May 8, 1958
UNION OF INDIA Vs. GANGAJI KALYANJI
September 30, 1958
UNION OF INDIA Vs. IMPERIAL TOBACCO COMPANY OF INDIA LTD
November 3, 1958
V.S. Jasani Vs. City of Jabalpur Corporation
October 20, 1958
VISHNU GANESH NAMJOSHI Vs. LAXMINARAYAN
December 23, 1958
Yakinuddin Haji Sirajuddin Vs. State of M.P.
October 13, 1958