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Case Index
Title
Date
A JANIKIRAMAN Vs. STATE OF ANDHRA PRADESH
August 19, 1958
A KOTAIAH NAIDU Vs. STATE OF ANDHRA PRADESH
November 4, 1958
A MURALIDHAR Vs. STATE OF ANDHRA PRADESH
October 16, 1958
ABDUL KHADER Vs. STATE
October 27, 1958
ADAPA KATAMASWAMY Vs. PULAPAKA RAYYA PANTULU AND OTHERS
April 10, 1958
ADDANKI NARAYANAPPA Vs. BHASKARA KRISHTAPPA
December 8, 1958
ADDITIONAL INCOME TAX OFFICER ANANTAPUR Vs. GOLLA NARAYANAMMA
January 23, 1958
ADIKE KOTI MALLAYYA Vs. MADDIKARA RAGHAVA REDDI
August 14, 1958
AHMED ALI KHAN BAHADUR DIED Vs. BANGULURU VEERALLA
June 20, 1958
AKASAM SURYA RAO Vs. MANTHENA RAMA RAJU
November 20, 1958
AKELLA SURYANARAYANAMURTY Vs. AKELLA AYAPPA SASTRY
March 11, 1958
ALAPATI AKKAMMA Vs. ALAPATI RAYUDAYYA AND OTHERS
February 6, 1958
ALAPATI SRIRAMAMURTY Vs. STATE OF ANDHRA PRADESH
December 10, 1958
ALIA NAGESWARA RAO Vs. STATE
November 23, 1958
AMBA RAO Vs. STATE
November 28, 1958
AMRITLAL N SHAH Vs. ALLA ANNAPURNAMMA
March 12, 1958
ANAND REDDI Vs. STATE OF ANDHRA PRADESH
September 9, 1958
ANNAPU RAMANNA Vs. PONDURI SREERAMULU
January 16, 1958
APPA RAO PATNAIK K Vs. STATE OF ANDHRA
November 4, 1958
Ashreddy Vs. Venkatreddy
February 6, 1958
ATHIPALLI SUNDARARAMI REDDI Vs. CHERUKURU VENKATASUBBA NAIDU ALIAS YERRAPA NAIDU
March 20, 1958
ATIKURI SEETHARAMAIAH AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
April 4, 1958
B G Keskar Vs. S N Reddy
January 21, 1958
B S PRAKASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 10, 1958
B VEERASWAMY Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS SECRET
December 17, 1958
B VEERASWAMY Vs. STATE OF ANDHRA PRADESH
November 20, 1958
B. RANGA REDDY Vs. THE LAND ACQUISITION COLLECTOR
December 8, 1958
B. SAMBASIVA NAIDU Vs. THE STATE OF ANDHRA PRADESH
February 13, 1958
B.G. KESKAR Vs. S.N. REDDY AND OTHERS
January 31, 1958
BADDEPUDI NARASAREDDI Vs. BANDU SATYANARAYANA REDDI AND OTHERS
August 7, 1958
BADDI REDDI BULLIRAJU Vs. KEDAM SURYA RAO
July 30, 1958
BADRIVISHAL PILLIE Vs. J V NARSING RAO
June 27, 1958
BADRIVISHAL PILLIE Vs. J. V. NARSING RAO
August 27, 1958
BALDE MUKUNDAYYA Vs. STATE OF ANDHRA PRADESH HYDERABAD
October 1, 1958
BATCHU SUBBA RAO AND CO Vs. COMMERCIAL TAX OFFICER EAST GODAVARI KAKINADA
December 13, 1958
BATCHU VEERAIAH Vs. CHEPURI SARRAJU
August 7, 1958
BATHULA KRISHNA BRAHMAM Vs. DARAM CHENCHI REDDY
September 19, 1958
BEJJANKI RAJAM Vs. STATE OF ANDHRA PRADESH
August 8, 1958
BERAR OIL INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ANANTAPUR
October 7, 1958
BEZWADA SUBBAREDDY Vs. NELLURU KESHAVALU REDDY AND OTHERS
January 23, 1958
BHUPATHIRAJU SURYANARAYANARAJU Vs. BANTUPALLI APPANNA
July 8, 1958
BOARD OF TRUSTEES Vs. D. PANCHAKSHARAM REDDY AND OTHERS
August 28, 1958
BODDEPALLI LAKSHMINARAYANA Vs. SUVVARI SANYASI APPA RAO
October 7, 1958
BOKKA SREERAMULU Vs. KALIPATNAPU VENKATESWAR RAO
August 13, 1958
Bomma Ghantalayya Vs. Bomma Ramanna
January 24, 1958
BOMMAREDDI VENKATAPPA REDDY Vs. BOMMAREDDI LAXMAMMA
November 13, 1958
BONDELADINNE VENKATA SUBBA REDDI Vs. JANAKI GANGAMMA
March 12, 1958
BOOTTAM PITCHIAH Vs. BOYAPATI KOTESWARA RAO
August 12, 1958
BOUTHU NAGABHUSHANAM & CO. Vs. SAITH KANHAIYALAL BHAIYALAL
July 11, 1958
BRIJMOHANLAL Vs. RAJALINGAM
September 28, 1958
CENKARA MUNNA DOASS Vs. NARRA OTHANDARAMMA SESHANNA CHETTI
August 5, 1958
CHAGANTI RAGHAVA REDDY Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
August 11, 1958
CHAGANTI RAMACHANDRAREDDI Vs. GADIKO KOTIREDDI AND OTHERS
February 24, 1958
CHALAPATI VEERANNA Vs. CHALAPATI VENKATACHALAM
March 12, 1958
CHANDER RAO P M Vs. ROAD TRANSPORT CORPORATION
October 7, 1958
CHANDRAGIRI LOAN AND SALE CO OPERATIVE SOCIETY PAKALA Vs. NALLI CHENGA REDDI
April 15, 1958
CHANDRU CHOWDARY BEING MINOR Vs. BOARD OF REVENUE
October 10, 1958
CHEEMAKURTHI VENKATASUBBAYYA GUPTA AND ANOTHER Vs. GADIREDDI ALLIAH AND OTHERS
January 24, 1958
CHEMICALS LIMITED Vs. REGISTRAR OF COMPANIES
March 16, 1958
CHEMICALS LTD Vs. REGISTRAR OF COMPANIES ANDHRA STATE NOW ANDHRA PRADESH
July 16, 1958
CHENNA BASAPPA G M Vs. COMMISSIONER OF INCOME TAX
March 27, 1958
CHENNURU VENKATARAMANAIAH CHETTY Vs. INCOME TAX OFFICER
December 12, 1958
CHERUKURI KUTUMBAYYA Vs. MUNICIPAL COUNCIL VIJAYAWADA
July 22, 1958
CHINNARI GOPALAM Vs. UNION OF INDIA UOI
September 8, 1958
CHINTAPALLI LAKSHMAIAH Vs. COLLECTOR OF KRISHNA
August 26, 1958
CHITTORUI SUBBANNA Vs. KUDAPA SUBBANNA
September 13, 1958
CHUNDURI VENKATA REDDI Vs. COMMISSIONER OF INCOME TAX
February 14, 1958
COMMERCIAL and INDUSTRIAL BANK HYDERABAD Vs. AUTHORITY PAYMENT OF WAGES ACT HYDERABAD
January 21, 1958
COMMISSIONER OF INCOME TAX Vs. CHENNABASAPPA G M
September 9, 1958
COMMISSIONER OF INCOME TAX HYDERABAD Vs. G M CHENNABASAPPA
September 9, 1958
DADI CHINA APPARAO AND OTHERS Vs. DADI NARASIINHA RAO AND ANOTHER
April 30, 1958
DALAVAYI NARAYANA REDDY Vs. MUPPAGOUNI KADIREMMA AND OTHERS
November 7, 1958
DANDAMUDI SAROJINI DEVI Vs. STATE
November 25, 1958
DATLA CHINA APPALANARASIMHA RAJU Vs. NADIMPALLI SEETHAYAMMA GARU
December 5, 1958
DHARMA NARASIMHA REDDY Vs. JANEPALLI SIDDIAH AND OTHERS
November 8, 1958
DHULIPUDI SATYAM Vs. ESTATES MANAGER, KAKINADA
July 29, 1958
DINTAKURTI DANAMURTHY AND OTHERS Vs. SABBISETTI BALAYYA AND OTHERS
December 17, 1958
DIPPALA SURI DORA Vs. V V GIRI
March 13, 1958
DUDDU ELLAMMA Vs. N SESHADRI
June 26, 1958
EDARA VENKAIAH Vs. COMMISSIONER OF INCOME TAX
July 15, 1958
EDARA VENKAIAH Vs. COMMISSIONER INCOME TAX DEPARTMENT HYDERABAD
July 25, 1958
EDE CHINA GURUNADHAM Vs. PALAKURTI VENKATA RAO
November 4, 1958
EMPLOYEES OF DEWAN BAHADUR RAMGOPAL MILLS LIMITED Vs. DEWAN BAHADUR RAMGOPAL MILLS LIMITED
April 7, 1958
FIRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
August 26, 1958
FIRM OF SIVDUTT RAI GULAB RAI Vs. UNION OF INDIA UOI
August 5, 1958
G GILDA TEXTILE AGENCY VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD
September 19, 1958
G M CHENNA BASAPPA Vs. COMMISSIONER OF INCOME TAX HYDERABAD
March 27, 1958
G RAMAPPA Vs. SECRETARY TO THE REVENUE DEPT
August 13, 1958
G. ADENNA AND OTHERS Vs. SUDARSANAM PEDAKOTAYYA AND OTHERS
January 23, 1958
G.V. NARSIMHARAJU Vs. STATE TRANSPORT AUTHORITY AND ANOTHER
March 4, 1958
GADIRAJU SANYASI RAJU Vs. KANDULA KAMAPPADU
June 26, 1958
GAIKWAD SHARFANJI Vs. IMMADISETTI RAMIAH
March 4, 1958
GANGAREDDY Vs. RUKMABAI AND ANOTHER
January 28, 1958
GARIMELL SATYANARAYANA AND APPANA VENKATARAJU FIRM OF AMBAJIPETA Vs. EAST GODAVARI COCONUT AND TOBACCO MARKET COMMITTEE RAJAMUNDRY
September 13, 1958
GODAVARTHY BHASHYAKARACHARYULU Vs. STATE
April 18, 1958
GOVIND RAO Vs. STATE
October 31, 1958
GRANDHI CHAKRAIAH Vs. GRANDHI PITCHAIAH
July 17, 1958
GUDIBANDLA HANUMAIAH Vs. GOPATHY MALLAYYA WHO STYLES HIMSELF AS GUNNA MALLAYYA BEING MINOR
February 20, 1958
GUDIMETLA VARAHALA REDDY Vs. VELAGALA DHARMA REDDY
September 2, 1958
GUGGALLA VENKATANARAPU REDDI Vs. SADHANAPU PEDDA REDDAMMA
April 16, 1958
GUMMADI TATAYYA CHOWDARY Vs. STATE OF ANDHRA
November 7, 1958
GUNDA CHINNA REDDY Vs. ITKYALPAD CHINNA REDDY
November 18, 1958
GURRAMKONDA CHINNABBA ALIAS VENKATARAMAIAH Vs. STATE
January 10, 1958
GUTTA SRIRAMULU NAIDU AND ANOTHER Vs. THE STATE,
February 13, 1958
HAJI MOHAMAD JAMALUDDIN BROTHERS Vs. UNION OF INDIA UOI OWNING CENTRAL RAILWAYS
July 18, 1958
HAJI WALI MOHAMED HAJI MOOSA SAYA Vs. COMMISSIONER OF INCOME TAX HYDERABAD DN
February 12, 1958
HENDRICKS AND SONS Vs. INDUSTRIAL TRIBUNAL
December 19, 1958
HINDUSTHAN IDEAL INSURANCE COMPANY LIMITED Vs. B JAYALAKSHMAMMA
September 24, 1958
HOTHA SITARAMA SASTRY BEING MINOR Vs. STATE OF ANDHRA PRADESH
March 7, 1958
HOWRAH OIL MILLS CALCUTTA Vs. B KISHANLAL
April 16, 1958
I.K. MOSES AND OTHERS Vs. THE STATE
April 18, 1958
ILLAVAJJULA RAMALINGAM Vs. KORRAPROLU VEERABHADRAYYA
January 13, 1958
IN RE : COMMERCIAL AND INDUSTRIAL BANK LTD. Vs. STATE
August 1, 1958
IN RE V. GOVINDA RAO Vs. STATE
July 2, 1958
IN RE, P. JAWARILAL AND ANOTHER Vs. STATE
May 7, 1958
IN RE., GOVIND PULLAIAH, MANAGER, SRI KRISHNA OIL & RICE MILL, MAHBUBNAGAR Vs. STATE
November 4, 1958
INEEPAKOLLA GANIRAJU Vs. STATE OF ANDHRA
October 8, 1958
J V PRASADA RAO Vs. DISTRICT TRAFFIC SUPERINTENDENT SOUTH EASTERN RAILWAY WALTAIR
November 17, 1958
JALDU ANANTA RAGHURAM ARYA AND OTHERS Vs. RAJAH BOMMADEVARA NAGA CHAYADEVAMMA AND OTHERS
January 17, 1958
JALDU ANANTHA RAGHURAMA ARYA Vs. JALDU BAPANNA RAO
August 8, 1958
JALDU PAIDAYYA Vs. JALDU MANIKYALA RAO
September 10, 1958
JAMUNA BAI Vs. GAMPINA NARAYANAMURTHY
June 27, 1958
JANGALA VENKATESWARARAO Vs. LAKKAPRAGADA SRIRAMAMURTY AND OTHERS
January 6, 1958
JAYALAKSHMIDEVAMMA Vs. JANARDHAN REDDY
September 25, 1958
JETHMAL MADANLAL JOKOTIA AND OTHERS Vs. NEVATIA AND CO. AND OTHERS
August 2, 1958
JONNALAGADDA VENKATASUBBARAO Vs. JONNALAGADDA JANAKIRAMAYYA AND OTHERS
October 15, 1958
JONNAVITULA SEETHARAMANJANEYULU FIRM VIJAYAWADA Vs. VADLAPATLA SOBHANACLIALAM and CO VIJAYAWADA
February 14, 1958
K A RAMIAH Vs. GOVERNMENT OF ANDHRA PRADESH HEALTH DEPARTMENT
October 16, 1958
K GOPALA KRISHNAYYA Vs. STATE OF ANDHRA PRADESH
April 8, 1958
K KRISHNA MURTHY Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
December 13, 1958
K KUMARASWAMI KUMANDAN AND BROS Vs. PREMIER ELECTRIC CO
July 18, 1958
K NARAHARI PILLAI Vs. STATE
April 18, 1958
K P CHAGGANLAL OIL MILLS SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
January 17, 1958
K RANGANAYAKULU Vs. MUNICIPAL COMMISSIONER VIJAYAWADA MUNICIPALITY
January 22, 1958
K SATYANARAYANA AND CO Vs. SALES TAX OFFICER
April 4, 1958
K V NARAYANA RAO Vs. STATE OF ANDHRA PRADESH
April 4, 1958
K V SESHAVATARAM Vs. STATE OF HYDERABAD NOW ANDHRA PRADESH
December 19, 1958
K. M. RAMASWAMI CHETTI AND OTHERS Vs. P. K. LAKSHMAMMA (DIED) AND OTHERS
February 8, 1958
K. MUNUSWAMY PILLAI Vs. K.K. LAKSHMAMMAGARU AND OTHERS
December 2, 1958
K. VENKATAREDDY Vs. THE REGL. TRANSPORT OFFICER
July 8, 1958
KALAKOTI SOMIREDDI AND OTHERS Vs. STATE
December 18, 1958
KALBARGA NAGAIAH Vs. STATE OF ANDHRA PRADESH
August 26, 1958
KALLURI VEMA REDDI Vs. REDDI GANGI REDDI
February 7, 1958
KALYANI PRESS Vs. STATE OF ANDHRA PRADESH
September 26, 1958
KAMAT REDDY NARAYAN REDDY S/O VENKAT REDDY Vs. KAMAT REDDY NARAYAN REDDY S/O KISHTA REDDY AND ANOTHER
February 12, 1958
KANTETI SASTRULU Vs. MADUPALLI VENKATESWARA RAO
September 18, 1958
KAPUR CHAND Vs. KANJI
August 14, 1958
KARANAM VENKIAH Vs. VENKATESU REDDY
February 5, 1958
KARKUNDA BALIAH AND OTHERS Vs. STATE OF ANDHRA PRADESH
April 16, 1958
KARNAM VENKATRAMAYYA AND OTHERS Vs. ATCHANNAPPA
June 25, 1958
KARUMURI VENKATA RAMANADHAM AND OTHERS Vs. DEVALLA VENKATARATNAM
September 30, 1958
KATARI RAMAMMA Vs. PALAKODETI VEERAJU
December 9, 1958
KATRAGADDA GANGANNA Vs. THE PRINCIPAL, ANDHRA MEDICAL COLLEGE, VISAKHAPATANAM AND ANOTHER
January 6, 1958
Khaja Ghulam Ghouse Saqalain Vs. District Collector of Medak
January 30, 1958
KHAJA GULAM CHOUS SAQALAIN Vs. COLLECTOR DIST. MEDAK AND OTHERS
January 13, 1958
KONAKALLA PENTAYYA Vs. COMMISSIONER MASULIPATNAM MUNICIPALITY
October 30, 1958
KONDA SESHA REDDY Vs. MUTHYALA CHINA PULLAIAH
March 29, 1958
KONKATI NARAYANA Vs. BALAKANTI VEERAYYA
July 14, 1958
KOTCCHA Vs. REGIONAL INSPECTOR OF FACTORIES
April 18, 1958
KOTHARAJU NARAYANA RAO Vs. TEKUMALLA RAMACHANDRA RAO
March 19, 1958
KUMARI AKHTAR Vs. ADMISSION COMMITTEE
November 28, 1958
KURUBA URUKUNDAPPA Vs. YALE MALLESAPPA
April 8, 1958
KURUVA LINGAPPA Vs. STATE
September 12, 1958
L KHADER BEE Vs. S DASTAGIRI SAHEB
January 24, 1958
L Rama Goud Vs. Raja Lakshmi Bai
January 10, 1958
LAKSHMAYYA NAIDU P Vs. STATE OF ANDHRA PRADESH
July 18, 1958
LAKSHMINARASIMHAM G Vs. STATE OF ANDHRA
October 15, 1958
LINGAM DASARADHARAMAYYA Vs. KANURI RAJA RAO AND OTHERS
April 17, 1958
LINGAMNENIPEDA KUTUMBARAO Vs. THE REGISTRAR OF CO
November 5, 1958
LUMMUS COMPANY (INDIA) LIMITED Vs. INSPECTOR OF FACTORIES
March 4, 1958
M BRAHMANANDA Vs. WORKS MANAGER ZONAL WORKSHOP ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYWADA
November 11, 1958
M GOVINDASWAMI MANAGER AIDED NON MISSION JOTHI RAMALINGAM AMALGAMATED HIGHER ELEMENTARY SCHOOL CHITTOOR Vs. STATE OF ANDHRA PRADESH
September 9, 1958
M YUGANDHRA RAO Vs. GOVT OF ANDHRA
November 18, 1958
M. VENKATARAMANAPPA Vs. K. LAKSHMANNA AND ANTHER
November 8, 1958
MADDALI RAGHAVA REDDI Vs. YELLA SUNDARURAMI REDDI
March 12, 1958
MADDULA APPA RAO Vs. INCOME TAX OFFICER ELURU
December 4, 1958
MAHANT NARAYANA DESSJIVARU Vs. STATE OF ANDHRA HYDERABAD
November 19, 1958
MAHMOOD FATIMA Vs. MOHD. QUTHBUDDIN
November 7, 1958
MAIDI BHIKASHMIAH Vs. VENUGOPALRAO
September 19, 1958
MAJETI VENKATALINGAM (DIED) AND OTHERS Vs. DASARI NARASANNA
November 14, 1958
MALLADI SIVASANKARA SASTRY Vs. KANDURI VENKATA VARADACHARYULU
February 18, 1958
MALLAPPA AND OTHERS Vs. KOGARA VENKATAPPA AND ANOTHER
January 10, 1958
MALLELA SURYANARAYANA Vs. VIJAYA COMMERCIAL BANK
March 28, 1958
MALLELA VENKATA SUBBAMMA Vs. GOGULAPATI RAJA RATHAMMA
January 31, 1958
MALLIKAR JUNAPPA KALYANSHETTI Vs. RUDRASETTI SANGASETTI PATIL MAHAGAMKAR
March 24, 1958
MAMIDI LAKSHMINARAYANA Vs. AKULA SATYANARAYANA AND OTHERS, DEFENDANTS
October 16, 1958
MANCHALAL MAGRAJ FIRM AND OTHERS Vs. AKKALA SURYA RAO
February 25, 1958
MANTRALA SIMHADRI Vs. PALLI VARALAKSHMI AND OTHERS
January 9, 1958
MANYAMMA Vs. MUNICIPAL COMMISSIONER HYDERABAD
August 25, 1958
MEDABOYINA SEETHANNA AND OTHERS Vs. ARUBANDI SANKARA LAKSHMI DEVI AND OTHERS
October 4, 1958
MIRZA NOWSHERWAN KHAN Vs. STATE OF ANDHRA PRADESH
August 6, 1958
MOHAMED SIRAJUDDIN Vs. KERRY SAIGA AND OTHERS
August 14, 1958
MOHAMMAD BHUDAN KHAN Vs. STATE OF ANDHRA PRADESH HYDERABAD
November 5, 1958
MOHAMMAD GHOUSE MOHIUDDIN Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER
March 12, 1958
MOHAMMAD MINHAJUDDIN Vs. AHMED KHAN
March 13, 1958
MOHAMMED KHAJA AND OTHER Vs. JADA NARASIMLU (DIED)
November 18, 1958
MOHANA RAO G Vs. STATE GOVERNMENT OF ANDHRA
September 3, 1958
MOLUGU PEDA VEERANNA Vs. MOLUGU CHAKRAPANI ALSO KNOWN AS PANIAH., & OTHERS
June 27, 1958
MOTILAL HARI PRASAD and BROS OIL MILLS Vs. STATE OF ANDHRA PRADESH
August 30, 1958
MOTUMARU SAMBAIAH AND OTHERS Vs. DUDDU KOTESWARARAO AND ANOTHER
July 14, 1958
MUDRAGADA SATYANARAYANA Vs. JAMMI VEERRAJU
July 31, 1958
MULUGU BUTCHIAH Vs. THE ORIENT PUBLISHING COMPANY
February 6, 1958
MUNGARA VENKATARAMANIAH ALIAS RAGAYYA Vs. VUDATA SUBBARAMAYYA
September 9, 1958
MUNIAMMA Vs. STATE
April 14, 1958
MURALI KRISHNA RICE MILL Vs. ADDITIONAL INCOME TAX OFFICER
February 8, 1958
MUTHA SUBBARAO AND OTHERS Vs. OFFICIAL RECEIVER, WEST GODAWARI AT ELURU AND OTHERS
October 18, 1958
MUTYALA SATYANARAYANAMURTHI Vs. MUTHYAIA JAGGAMMA
July 15, 1958
N Venkatasubbamma Vs. Principal Andhra Medical College Visakhapatnam
January 6, 1958
N.K. MUHAMMED SULAIMAN SAHIB Vs. N.C. MUHAMMED ISMAIL SAHIB AND OTHERS
August 27, 1958
NAGUMILLI NARAYANAMURTY Vs. GUDIMETLA GANGARAJU
January 22, 1958
NALAMVARI ANNASATRAM Vs. SPECIAL LAND ACQUISITION OFFICER CO OPERATIVE HOUSING SCHEMES MADRAS
September 11, 1958
NALLAJERLA KRISHNAYYA Vs. VUPPALA RAGHAVULU
January 24, 1958
NAMBURU BASAVAYYA Vs. STATE OF ANDHRA PRADESH
January 24, 1958
NARASARAOPET ELECTRIC CORPORATION LIMITED Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
October 30, 1958
NARASIMHAN K V Vs. CHICACOLE CO OPERATIVE CENTRAL BANK LIMITED
December 16, 1958
NARAYANADOSS MAHANT Vs. T NEELADRI RAO
September 5, 1958
NARKULLA VENKAYYA Vs. NOONA SATYANARAYANA
February 26, 1958
NARSIAH Vs. STATE
November 13, 1958
NATHA SUBRAHMANYAM CHETTY Vs. MENTA SUBRAMAIAH AND SONS
April 8, 1958
NEKKALAPUDI RAMAYAMMA ALIAS RAMAMMA Vs. THONTA ADILAKSHMI AND OTHERS
June 20, 1958
NELLURU SUNDARARAMAREDDI Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
October 14, 1958
NERUSU VENKIAH Vs. JALTI VEERA VENKAMMA
January 10, 1958
NORI VENKATA RAMA DIKSHITULU Vs. RAVI VENKATAPPAYYA
August 22, 1958
NUKALA VENKATESU Vs. NANDURI SURYANARAYANA
March 12, 1958
OSAMAN ALI Vs. STATE
November 26, 1958
P ANWAR BADSHA SAHIB AND CO VIZIANAGARAM Vs. STATE OF ANDHRA PRADESH
April 8, 1958
P KESAVA RAO NAIDU Vs. DIRECTOR OF POSTS AND TELEGRAPHS ANDHRA CIRCLE KURNOOL
March 14, 1958
P LAKSHMAIAH NAIDU Vs. STATE
July 18, 1958
P LAXMANRAO AND SONS Vs. ADDITIONAL INSPECTOR OF FACTORIES
October 6, 1958
P SATYANARAYANA Vs. A RAMALAKSHMAMMA
September 29, 1958
P SWARAJYALAKSHMI Vs. STATE OF ANDHRA PRADESH
September 2, 1958
P VENKANNA CHETTI Vs. B APPARAO NAIDU
August 5, 1958
P. BALAJIRAO Vs. THE STATE OF ANDHRA PRADESH
January 11, 1958
P. LAKSHMANA RAO AND OTHERS Vs. VIJAYAWADA MUNICIPALITY
October 8, 1958
PADALA SATYAVATHI Vs. PADALA SUBBAYAMMA AND OTHERS
August 26, 1958
PADARTHI VENKATESWARA RAO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES KAKINADA
November 26, 1958
PADARTHY RATNAM and CO GUNTUR Vs. INDUSTRIAL TRIBUNAL GUNTUR
March 19, 1958
PADMA CHANDRIAH Vs. PAMJWOMI
October 3, 1958
PALACHERLA ANANDU Vs. MALLIPUDI ACHARYULU
February 28, 1958
PALLI JOGI NAIDU Vs. STATE OF ANDHRA PRADESH
July 9, 1958
PAMULAPATI BUCHI NAIDU COLLEGE COMMITTEE, NIDUBROLU AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
March 3, 1958
PANEM VENKANARAYANA SASTRY Vs. RAJUPALLI CHINNA YELLA REDDY
November 13, 1958
PASALAPUDI BRAHMAYYA AND ANOTHER Vs. TEEGALA GANGARAJU
February 11, 1958
PASUPULA SUBBARAYUDU Vs. GOOLLA JANGAMAIAH AND OTHERS
August 5, 1958
PASUPULETI SRIRAMULU AND OTHERS Vs. REVURI NAGAIAH
January 11, 1958
PAVALURI SRINIVASARAO Vs. RAMISETTI NANCHARARAO
July 24, 1958
PEDDA AMMA MUTTIGADU Vs. STATE
June 19, 1958
PEDDIREDDY SESHA REDDY Vs. THE EXCISE SUPERINTENDENT, NALGONDA DISTRICT AND OTHERS
October 6, 1958
PEKETI THAMMIRAJU Vs. KASIREDDY PENTAIAH
August 27, 1958
PENTAPATI VENKATA SURYAPRAKASA RAO Vs. ABDULLAH SAHEB
June 30, 1958
PENUMARTHY VEERA PANASA RAMANNA Vs. PENUMARTHY SAMBAMOORTHY
April 17, 1958
PENUMATCHA ARJANAVARMA AND ANOTHER Vs. BHOOSARAPU CHINA APPALASWAMY
March 26, 1958
PINGLE RANGA RAO Vs. PALKALA MALLIAH AND ANOTHER
August 14, 1958
PISUPATI PURNAIAH SIDHANTHI Vs. PISUPATI SATYANARAYANA SIDHANTHI
November 12, 1958
POLISETTI SUBBARAIDU AND CO CHIRALA Vs. COMMISSIONER OF INCOME TAX HYDERABAD
March 14, 1958
POLURU RANGA RAO Vs. KOPPOLU RAMADOSS
June 30, 1958
PONNERI DASI REDDI Vs. STATE
April 11, 1958
POTHUREDDI SUBBAYYA Vs. STATE OF ANDHRA PRADESH
February 5, 1958
POTHUREDDI VENKU REDDY Vs. TUPILI SUBBARAMIREDDY
November 19, 1958
POTHYREDDY SOMANANDARAO AND OTHERS Vs. SAREPPALLI VEERABHADRAYYA AND OTHERS
February 4, 1958
POTTA SITHARAMIAH Vs. V VIRRAJU
January 28, 1958
POTTI LAKSHMIPERUMALLU Vs. POTTI KRISHNAVENAMMA
December 11, 1958
PRAKASAM K Vs. STATE OF ANDHRA
October 28, 1958
PUBLIC PROSECUTOR Vs. NAGALINGA REDDY
April 4, 1958
PUBLIC PROSECUTOR Vs. CHINNARI GOPALAM
October 30, 1958
PUBLIC PROSECUTOR (A.P.) Vs. CHITRALA VENKATASWAMY
December 31, 1958
PUBLIC PROSECUTOR ANDHRA Vs. BHAVIGADDA THIMMAIAH
November 11, 1958
PUBLIC PROSECUTOR ANDHRA Vs. BHAVIGADDA THIMMIAH
November 14, 1958
PULIPATI SUBBARAO AND CO Vs. APPELLATE ASSTT COMMISSIONER OF INCOME TAX VIJAYAWADA
March 19, 1958
PUNYAMURTULA SATYANARAYANA KRISHNAMARJU Vs. SATYAVOLU APPARAO AND ANOTHER
September 24, 1958
PUSHPA BAI Vs. A. SULOCHANA MENON
October 10, 1958
PUTTI LAKSHMAYYA AND OTHERS Vs. GARLAPATI TIRUPATHAMMA AND OTHERS
April 12, 1958
PUVVADA ACHIRAJU Vs. THE COLLECTOR, VISAKHAPATNAM AND OTHER
August 14, 1958
R NARASIMHA REDDY Vs. BHOOMAJI
July 8, 1958
R. NARAYANAREDDI AND OTHERS Vs. STATE
July 2, 1958
RACHAMSETTI PEDDA MALLIAH Vs. ADIGOPALA BRAHMAYYA
September 1, 1958
RACHAPPA Vs. CHANDER
July 24, 1958
RAJAH YENUMULA SURYANARAYANA MURTHY DORA Vs. STATE OF MADRAS NOW ANDHRA PRADESH
January 15, 1958
RAJJAH Vs. STATE
April 15, 1958
RAJULAPATI SOMIAH Vs. RAJULAPATI RATTAMMA
September 22, 1958
RAMA PURCHASE AND SALE SOCIETY LIMITED Vs. STATE OF MADRAS NOW ANDHRA PRADESH
June 27, 1958
RAMA VARAPRASADA RICE MILL Vs. TAKURDAS TOPANDAS
August 14, 1958
RAMACHANDRA SPINNING MILLS Vs. WORKMEN PANDALAPAKA LABOUR UNION
August 18, 1958
RAMANI RAJI MOHOLI Vs. TODANPURI MANIAH
July 22, 1958
RAMKISHAN RAO ALIAS BABURAO Vs. SHRINIVASA RAO
November 17, 1958
RAO SAHEB KOTLAA SANYASAYYA NAIDU Vs. PENUMATCHA VISWESWARA KUMARA APPALA SUNDERA RAMARAJU AND OTHERS
July 29, 1958
RATNAMMA BREGANZA Vs. ABDUL KHADER KHURESHI
November 8, 1958
RAVIPUDI ABBAYYA Vs. STATE OF ANDHRA PRADESH
November 4, 1958
REKAPALLI VIRABHADRUDU Vs. R SURYANARAYANAMURTHY
December 16, 1958
RELIANCE AUTOMOBILES Vs. STATE OF ANDHRA
February 14, 1958
REPAKA APPALANARASIMHAM Vs. REPAKA UDALAMA
April 10, 1958
ROYYURU SATYANARAYANA AND OTHERS Vs. THUMMALA CHENNARAYUDU AND OTHERS
October 16, 1958
RUDRA RAO K Vs. INCOME TAX OFFICER
February 20, 1958
S CHIMPIRAIAH Vs. STATE OF ANDHRA PRADESH
November 14, 1958
S M HUSSAIN Vs. UNITED INDUSTRIAL CORPORATION LTD
April 9, 1958
S SRINIVASULU Vs. P V SUBBAMMA
August 7, 1958
S. RAMACHANDRAIAH Vs. THE STATE OF ANDHRA PRADESH
January 15, 1958
S. YUSUFUDDIN Vs. A. V. RAMALINGAM & CO.
April 2, 1958
SAGARLA PITCHAMMA Vs. LAKSHMI NARASAMMA
October 1, 1958
SAJJANAM WADLA CHINA RAJAYYA Vs. CHAPPAL VENKATESHWAR RAO
March 11, 1958
SALADI CHANDRA RAO Vs. GOLLAKOTI SAMBAYYA
April 7, 1958
SAMINENI BHADRAYYA Vs. SANDI CHINNA SUBBAIAH
August 25, 1958
SANAGAVARAPU VENKATASUBBA RAO Vs. MYLAVARAPU KRISHNAMURTHI
January 7, 1958
SANGAPU VISHWANADHAM Vs. KANNEGANTI BASAVAYYA
January 17, 1958
SANGAVARAPU ANJANEYULU Vs. PARANKUSAM RANGACHARYULU AND OTHERS
October 13, 1958
SANGAVARAPU ANJANEYULU Vs. PARANKUSAIN RANGACHARYULU AND COVERS
January 13, 1958
SARTAJ BAIG KHAN Vs. MUZZAFFARUNNISA BEGUM
January 30, 1958
SARWAR LAL Vs. RAM NARAYAN
April 16, 1958
SECRETARY TO GOVT PUBLIC WORKS AND TRANSPORT DEPARTMENT ANDHRA Vs. ADONI GINNING FACTORY
December 19, 1958
SHAIK ABDUL RAZAK Vs. STATE OF ANDHRA PRADESH
September 1, 1958
SHAIK MASTAN BI Vs. SHAIK BIKARI SAHEB
March 20, 1958
Shankerlal Karva Vs. Tahsildar Karimnagar
January 27, 1958
SHARAF SHAH KHAN AND OTHERS Vs. STATE OF A.P.
March 8, 1958
SILVERI NARSIAH Vs. STATE
February 24, 1958
SIRISETTI MALLAYYA Vs. STATE OF ANDHRA PRADESH
August 14, 1958
SITARAM REDDY Vs. CHINNA RAM REDDY
April 16, 1958
SMT. PENUMATCHA SUBHADRAYYAMMA Vs. REVENUE DIVISIONAL OFFICER, EAST GODAVARI DISTRICT, RAJAHMUNDRY
September 15, 1958
SOMIREDDI BURRAYYA Vs. SOMIREDDI ATCHAYYAMMA
March 12, 1958
SRI K. SUBBAIAH CHOWDARY AND ANOTHER Vs. THE STATE AND ANOTHER
February 5, 1958
SRI KANYAKAPARAMESWARI ANNA SATRAM Vs. THE VIJAYAWADA MUNICIPALITY
October 16, 1958
SRI M. CHANDRAMOULI CHETTY & OTHERS Vs. THE BOARD OF REVENUE ANDHRA PRADESH
August 21, 1958
SRI NANDURI RAMAKRISHNA RAO Vs. THE DIVISIONAL INSPECTOR OF SCHOOLS, GODAVARI DIVISION, KAKINADA AND OTHERS
November 5, 1958
SRI RAJAH U.S. JOGI JAGANNADHA RAJU GARU Vs. MANAGER OF ESTATES, KAKINADA AND ANOTHER
July 25, 1958
SRIPATHI RANGAIAH Vs. BATKARI MAISAMMA AND ANOTHER
March 8, 1958
SRIPATHY JANAKIRAMAYYA Vs. LIFE INSURANCE CORPORATION OF INDIA MADRAS
September 15, 1958
SRIPYDAH SURYANARAYANAMURTHY Vs. COLLECTOR E GODAVARI
June 24, 1958
STATE OF ANDHRA Vs. PENUMECHA SOMARAJU
July 22, 1958
STATE OF ANDHRA Vs. DAKARAPU RAMASWAMI
February 12, 1958
STATE OF MADRAS Vs. JAYALAKSHMI RICE MILL CONTRACTORS CO
March 8, 1958
STATE OF MADRAS NOW ANDHRA PRADESH Vs. BATCHU SUBBA RAO AND CO OF KAKINADA
October 15, 1958
STATE OF MADRAS, (NOW THE STATE OF ANDHRA PRADESH) Vs. KASAM AYUB
November 25, 1958
SULTAN SALEHUDDIN Vs. STATE OF ANDHRA PRADESH
August 1, 1958
SURYADEVARAJYA RAMA RAO Vs. SUPERINTENDENT OF POST OFFICES KRISHNA DIVISION
November 7, 1958
SURYAPRAKASA RAO A Vs. LABOUR COURT ANDHRA PRADESH
November 14, 1958
SYED HASSAN AND OTHERS Vs. SANDAIAH AND OTHERS
December 17, 1958
T ASWATHANARAYANA Vs. STATE OF ANDHRA
September 12, 1958
T S NAGESWARA RAO Vs. STATE
April 15, 1958
TADEPALLIGUDEM CO-OPERATIVE MILK SUPPLY SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA
September 1, 1958
TADIKONDA SUBBARAYUDU Vs. TADIKONDA SUBBA RAO
January 31, 1958
TADIPAMULA SATYANARAYANA Vs. STATE
April 1, 1958
TAJ GLASS WORKS LTD Vs. GOVERNMENT OF HYDERABAD NOW GOVT OF ANDHRA PRADESH
July 11, 1958
TAVVA VENKATA GURUNADHA RAO Vs. BADAM ROSAIAH DIED
August 7, 1958
THAMANAMPUDI KANTHAMMA Vs. THAMANAMPUDI PEDA VEERAREDDY
August 14, 1958
THATAPPA G Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 13, 1958
THATHINENI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
December 15, 1958
THE DISTRICT WELFARE OFFICER Vs. MADDUKURI VENKATARANGAYYA
February 11, 1958
THE NIZAM SUGAR FACTORY LTD. Vs. THE MUNICIPAL COMMITTEE
October 16, 1958
THE ONGOLE TOWN WELFARE & RATE PAYERS ASSN. ONGOLE Vs. ONGOLE MUNICIPAL COUNCIL
July 29, 1958
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. GANNE ASWATHU
April 1, 1958
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. JAMPANA NARASIMHARAJU
July 18, 1958
THE STATE OF ANDHRA PRADESH Vs. NETHINTI NARAYUDU AND OTHERS
November 26, 1958
THE VIJAYAWADA MUNICIPALITY Vs. NAGANATH RAMACHANDRA ROWLWAR
September 30, 1958
THOLETI VENKATA LAKSHMINARASIMHARAO Vs. SOMASI VENKATRAMAYYA
February 26, 1958
Trimbak Lal Vs. Dhatrik Veeranna
February 7, 1958
Tulja Raj Vs. Jagir Administrator
January 28, 1958
UNION OF INDIA Vs. RADHIKARAN SATYANARAYANA
July 11, 1958
UNION OF INDIA Vs. B. BASAVAYYA
November 15, 1958
V ERRABHADRARAO WRONGLY DESCRIBED AS VEERABHADRAYYA IN DECREE AND Vs. B N SARMA
December 5, 1958
V V GIRI Vs. DIPPALA SURI DORA
April 12, 1958
VAJRALA KOTI REDDI Vs. STATE
October 31, 1958
VARANASI ATCHAIAHSASTRY AND ANOTHER Vs. CHILAKAMARRI NARASIMHACHARYULU AND OTHERS
August 1, 1958
VELLORE GOVINDARAJULU MUDALIAR Vs. INCOME TAX OFFICER
October 8, 1958
VEMANA VEERABHADRUDU Vs. KANCHERLA RAMARAO
April 4, 1958
VEMULA NAGENDRAM FIRM Vs. RAM SUBHAS HARI & CO, AND OTHERS
February 18, 1958
VENKATRAO Vs. HANMANTH RAO
February 21, 1958
VOONA SRIRANGANAIKULU Vs. PATCHIPULUSU VENKATASUBBARAO AND OTHERS
January 22, 1958
VUPPALA CHINA SAMBAMURTHY Vs. ADDITIONAL INCOME TAX OFFICER VISAKHAPATNAM
April 14, 1958
VUTUKURI KANAKIAH Vs. ADDITIONAL INCOME-TAX OFFICER
April 16, 1958
WORKMEN OF D B R MILLS LTD Vs. D B R MILLS LTD
June 10, 1958
YARLAGADDA CHINA RATTAYYA Vs. DONEPUDI VENKATARAMAYYA
August 8, 1958
YELLAMANCHILI CHINNABBAYI Vs. YELLAMANCHILI SIVA PANCHAKSHARAMMA
December 16, 1958
YENDURI RADHAKRISHNAMURTHY Vs. G MAHALATCHAYYA
July 11, 1958