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Case Index
Title
Date
ABDUL HAMID Vs. ADDL COMMR , ALLD DIV , ALLD AND OTHERS
January 10, 1958
ABID ALI Vs. STATE
January 6, 1958
ACHCHAIBAR AND ANOTHER Vs. JAGESHARA DIED AND AFTER HER KALIKA PRASAD
February 12, 1958
AKHARA PANCHAYATI KALAN UDASIAN THROUGH MAHANT BISHEN DASS MUNTAZIM AKHARA, CASTE UDASI OF KANKHAL, PARGANA JWALAPUR Vs. MUSAMMAT BIMLA WATI AND OTHERS
December 5, 1958
ALLAH BUX Vs. RATAN LAL JAIN
May 12, 1958
ALLAHDIA AND OTHERS (IN JAIL) Vs. STATE
November 6, 1958
AMAR NATH SINGH Vs. SUB
December 16, 1958
ANNU ALIAS ANANDWATI DAUGHTER OF HARISH CHADRA Vs. STATE
August 4, 1958
ANWAR HUSSAIN Vs. S L FRANKLIN
January 7, 1958
ARJUN SINGH AND OTHERS Vs. STATE
June 4, 1958
ASHFAQ HUSAIN Vs. STATE
September 4, 1958
ASHWANI KUMAR Vs. MOTI KUMARI
November 4, 1958
ASLAM KHAN Vs. FAZAL HAQUE KHAN
July 21, 1958
ASSISTANT CUSTODIAN EVACUEE PROPERTY SHAHJAHANPUR Vs. CIVIL JUDGE SHAHJAHANPUR
April 25, 1958
ATHERTON WEST AND CO LTD Vs. REGIONAL CONCILIATION OFFICER KANPUR
September 23, 1958
B P THAKUR Vs. STATE
November 18, 1958
B PRAG NARAIN Vs. U P GOVERNMENT
August 25, 1958
B TULSI PAT RAM Vs. NAYAB SINGH
February 13, 1958
BABOO HALWAI Vs. MIRZAPUR ELECTRIC SUPPLY CO
September 29, 1958
BABU RAM Vs. STATE
May 16, 1958
BABU RAM UPADHYA Vs. UTTAR PRADESH GOVERNMENT
January 9, 1958
BACHAI SINGH Vs. STATE
November 21, 1958
BADSHAH SINGH Vs. STATE
March 4, 1958
BALBHADDAR PRASAD Vs. COLLECTOR FATEHPUR
November 11, 1958
BALESHWAR SINGH Vs. DISTRICT MAGISTRATE AND COLLECTOR BANARAS
May 8, 1958
BALJIT SINGH Vs. MUNNU LAL
February 13, 1958
BALRAM DAS AGARWAL Vs. KEDAR NATH
February 19, 1958
BALWANT KUNWAR Vs. ADDL MUNSIFF DEHRA DUN
April 30, 1958
BANARASI DAS KANKAN Vs. UTTAR PRADESH GOVERNMENT
October 16, 1958
BANSH BAHADUR SINGH Vs. S. PRASAD AND ANOTHER
October 31, 1958
BASDEI KUER Vs. DEOTA DIN MISIR AND ANOTHER
July 22, 1958
BEPIN BEHARI CHATTERJI Vs. THE MUNSIF WEST, ALLAHABAD AND ANOTHER
October 13, 1958
BHAGWAN DASS Vs. GANGA PRASAD
August 27, 1958
BHAGWAN DASS AND CO PRIVATE LTD Vs. INCOME-TAX OFFICER DEHRADUN
March 31, 1958
BHAGWAT AND OTHERS Vs. BOARD OF REVENUE, UP ALLAHABAD AND 5 OTHERS
April 2, 1958
BHAGWATI PRASAD BAJPAI Vs. JAI NARAIN HANUMAN DAS
February 11, 1958
BHAGWATI PRASAD MISRA Vs. U P GOVERNMENT
November 3, 1958
BHAGWATI SARAN Vs. STATE OF U P
October 27, 1958
BHAWANI PRASAD Vs. RAM HIT
May 4, 1958
BHEEM THAKUR Vs. DISTRICT BOARD BALLIA
February 19, 1958
BHIKHI SINGH AND OTHERS Vs. LAKHPAT AND OTHERS AND DAL CHAND AND OTHERS
February 19, 1958
BHUVANESH BHUSHAN SHARMA Vs. ELECTION TRIBUNAL FARRUKHABAD
January 16, 1958
BICCHU Vs. STATE OF U P
February 3, 1958
BIHARI LAL MISRA Vs. MUNICIPAL BOARD, SITAPUR THROUGH THE SECRETARY MUNICIPAL BOARD SITAPUR
March 13, 1958
BIPAT PRASAD SONEKAR Vs. STATE OF UTTAR PRADESH
July 25, 1958
BIR BHADRA PRATAP SINGH Vs. D M AZAMGARH
October 6, 1958
BISHAMBHAR DAYAL AND ANOTHER Vs. STATE THROUGH SHABBIR AHMAD
March 11, 1958
BISHNATH SAHU Vs. PRAYAG DIN
February 26, 1958
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD Vs. RAM KRISHNA VERMA
August 20, 1958
BOARD OF REVENUE Vs. LAKSHMIPAT SINGHANIA
February 11, 1958
BRAHMA GIR AND OTHERS Vs. MAHANT SANT GIR AND ANOTHER
May 6, 1958
BUDH SINGH Vs. STATE OF UTTAR PRADESH
January 23, 1958
C B SINGH Vs. CANTONMENT BOARD AGRA
May 31, 1958
C P MEHRA Vs. SM K K MEHRA
September 16, 1958
CAPT S V DANIELS Vs. GREGORY WARDEN FRIENDLY TRUST
February 21, 1958
CH. MOHD. MUSHIR AHMAD KHAN AND OTHERS Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
August 13, 1958
CH. SHARFUZZAMAN AND OTHERS Vs. INTIZAMUN
August 12, 1958
CHANDERWATI AND ANOTHER Vs. AKHRA PANCHAYATI KALAN UDASIAN KANKHAL
August 19, 1958
CHARAN SINGH Vs. STATE
July 2, 1958
CHATURBHUJ AND CO Vs. COMMISSIONER OF INCOME TAX
December 18, 1958
CHATURBHUJ CHUNNILAL Vs. ELECTION TRIBUNAL KANPUR
March 26, 1958
CHAUDHARI AMIR ULLAH AND ANOTHER Vs. CENTRAL GOVERNMENT (INDIA DOMINION) THROUGH THE SECRETARY, INDIAN POSTS AND TELEGRAPHS DEPARTMENTS, AND ANOTHER
November 7, 1958
CHHANGA Vs. KEDAR AND OTHERS
February 10, 1958
CHHANGUR SAHU AND OTHERS Vs. RATNA SUGAR MILLS LTD.
January 20, 1958
CHOTEY LAL AND OTHERS Vs. STATE
November 17, 1958
CITY BOARD MUSSOORIE Vs. SRI KISHAN LAL
November 25, 1958
DAMODAR SINHA Vs. LAND REFORMS COMMISSIONER U P
December 23, 1958
DANNEY KHAN Vs. STATE
July 24, 1958
DAU DAYAL Vs. STATE
May 14, 1958
DAYA KISHEN PANDEY Vs. DISTRICT MAGISTRATE OF NAINITAL AND OTHERS
January 15, 1958
DEEP CHAND SAXENA Vs. STATE OF UTTAR PRADESH
August 28, 1958
DEEP NARAIN AND OTHERS Vs. STATE THROUGH CHINTAMANI PANDE
June 3, 1958
DEOKI NANDAN Vs. STATE OF U P
May 12, 1958
DEWAN CHAND AND OTHERS Vs. THE DISTRICT MAGISTRATE, BAREILLY AND OTHERS
December 15, 1958
DHARAM DEO GUPTA Vs. STATE
March 27, 1958
DISTRICT BOARD ALLAHABAD AND ANOTHER Vs. MESSRS. BARNETT AND COMPANY, CANNING ROAD ALLAHABAD
March 3, 1958
DISTRICT LABOUR FEDERATION Vs. STATE OF UTTAR PRADESH
October 3, 1958
DIWAN DURGA DAS Vs. B R KISHORE
August 12, 1958
DR. S.L. KHOPARJI Vs. STATE GOVERNMENT OF UTTAR PRADESH, LUCKNOW AND OTHERS
August 14, 1958
DRONACHARYA Vs. STATE
July 16, 1958
DURGA PRASAD Vs. SWAMI AVIDYA NAND GURU SWAMI HAMARATA NAND
March 12, 1958
DURGA PRASAD Vs. OFFICIAL LIQUIDATOR BANARAS BANK LTD
September 9, 1958
DURGA PRASAD KHOSLA Vs. STATE OF UTTAR PRADESH
November 17, 1958
DWARKA PRASAD Vs. MOHAMMAD ZAHUR
February 4, 1958
DWARKA PRASAD Vs. MUNICIPAL BOARD MEERUT
January 29, 1958
FAQEER AHMED Vs. STATE
October 14, 1958
FIRM BANGALI MAL SATISH CHANDRA JAIN Vs. SALES TAX OFFICER AGRA
February 14, 1958
FIRM HAR PRASAD SHEODUTT RAI Vs. SALES TAX OFFICER BULANDSHAHR
August 13, 1958
FIRM JAGATNARAYAN DURGAPRASAD AND OTHERS Vs. FIRM SARWESWAR JAGESWAR PRASAD AND OTHERS
December 17, 1958
FIRM RAM PRASAD BANWARILAL Vs. SALES TAX OFFICER MORADABAD
April 11, 1958
FORD AND MACDONALD LTD Vs. COMMISSIONER OF SALES TAX
September 22, 1958
GANGA BUX SINGH Vs. SUKHDIN
October 8, 1958
GANGA SINGH Vs. RAJ BAHADUR SINGH
May 22, 1958
GAYA PRASAD AZAD Vs. COMMISSIONER FAIZABAD DIVISION
February 11, 1958
GHAYAR ALI KHAN Vs. KESHAV GUPTA
July 31, 1958
GHULAM MOHIUDDIN Vs. ELECTION TRIBUNAL FOR TOWN AREA SAKIT
November 14, 1958
GIRDHAR GOPAL Vs. FARID ALAM CHISTI
February 28, 1958
GODHAN Vs. STATE
January 24, 1958
GOPAL KRISHNA GOSWAMI Vs. BISSEY
November 24, 1958
GORE LAL Vs. STATE
April 3, 1958
GOREY LAL Vs. STATE
February 27, 1958
GOVIND PRASAD AND 10 OTHERS Vs. SHIVA KUMAR AND ANOTHER
May 6, 1958
H ABDUL WAHID ABDUL GHANI Vs. BALKRISHNA VISHUNATH KESKAR
August 19, 1958
HAJI ABDUL SHAKOOR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
January 14, 1958
HAJI LAL MOHAMMAD BIRI WORKS Vs. SALES TAX OFFICER
August 28, 1958
HARDEVA Vs. STATE
August 14, 1958
HARDWARI LAL Vs. GENERAL MANAGER NORTH EASTERN RLY GORAKHPUR
October 15, 1958
HARI DAS MUNDHRA Vs. STATE
August 5, 1958
HARI SINGH Vs. RAMJAS AND ANOTHER
March 26, 1958
HARISH CHANDRA Vs. PUNJAB NATIONAL BANK LTD
April 30, 1958
HARWARI LAL Vs. STATE
September 22, 1958
HEM LATA Vs. JAMBOO PRASAD
October 7, 1958
HEM NILONI JUDAH Vs. ISOLYNE SAROJ BASINI BOSE
August 11, 1958
HUKUM SINGH Vs. STATE
December 19, 1958
INDER DEO Vs. STATE
September 24, 1958
INDER GOPAL Vs. BHIM RAJ HARLALKA
October 15, 1958
J K COTTON MANUFACTURERS LTD Vs. J N TEWARI
August 6, 1958
J N BHAGGA Vs. STATE
December 17, 1958
JAGANNATH SINGH Vs. ASSISTANT EXCISE COMMISSIONER
February 12, 1958
JAGDAMBA PRASAD GUPTA Vs. SENIOR SUPERINTENDENT OF POLICE BENARAS
July 18, 1958
JAGDISH NARAIN BHARGAVA Vs. STATE OF UTTAR PRADESH
October 27, 1958
JAGDISH NARAIN CHAUBE AND OTHERS Vs. BASUDEVA NARAIN SINGH AND OTHERS
April 4, 1958
JAI SHANKER HAJELA Vs. STATE OF UTTAR PRADESH
April 7, 1958
JANARDAN SWARUP Vs. DEVI PRASAD
April 30, 1958
JOTI PRASAD AGARWAL Vs. INCOME TAX OFFICER
August 26, 1958
JWALA PRASAD Vs. STATE
August 14, 1958
JWALI Vs. BABU LAL
January 31, 1958
K C KAPOOR Vs. STATE
September 8, 1958
K H PANJANI Vs. STATE OF UTTAR PRADESH
July 22, 1958
KAILASH CHANDRA JAIN Vs. MUNSIF WEST, ALLAHABAD AND OTHERS
August 28, 1958
KALAWATI AND OTHERS Vs. KAWAL SINGH AND OTHERS
March 20, 1958
KALI PRASAD BASU Vs. THE RENT CONTROL AND EVICTION OFFICER LUCKNOW AND OTHERS
October 7, 1958
KALKA PRASAD Vs. STATE
September 25, 1958
KALLU MAL Vs. MOHAMMAD YUSUF
November 28, 1958
KAMESHWAR NATH VERMA Vs. BAR COUNCIL U P
November 18, 1958
KANPUR IRON BRASS WORKS AND FLOUR MILLS Vs. BANARSI DAS
December 4, 1958
KANYIALAL Vs. INSPECTOR GENERAL OF POLICE NORTHERN RANGE BAREILLY U P
February 3, 1958
KARAN SINGH Vs. JAMUNA SINGH
April 16, 1958
KAREY Vs. STATE
September 17, 1958
KASHI NATH PANDEY Vs. SHIBBAN LAL SAXENA
May 5, 1958
KEDAR NATH BHARGAVA Vs. STATE THROUGH SHAMBHU NATH GARG
August 20, 1958
KHUSHI RAM Vs. STATE
October 30, 1958
KM ASHA LATA Vs. PRINCIPAL MEERUT COLLEGE MEERUT
November 13, 1958
KULDIP OIL INDUSTRIES LTD Vs. CH PRATAP SINGH
December 17, 1958
KUMAR JAGDISH CHANDRA Vs. BULAQI DAS
August 13, 1958
L R BROTHERS Vs. AGRICULTURAL INCOME TAX OFFICER
January 6, 1958
LAKSHMI Vs. STATE
October 29, 1958
LAKSHMI NARAIN Vs. STATE
August 28, 1958
LAL BAHADUR SINGH Vs. SUB DIVISIONAL OFFICER AND ANOTHER
September 17, 1958
LAL SINGH AND ANOTHER Vs. STATE
January 8, 1958
LALA KANHAIYA LAL Vs. UNRARO SINGH
February 20, 1958
LALA KISHUN CHAND Vs. SHEO DUTTA
March 17, 1958
LALMANI SINGH Vs. MUNICIPAL BOARD
April 9, 1958
LAXMI CHAND Vs. ISHWAR DIN AND 2 OTHERS
February 10, 1958
LAXMI NARAIN Vs. STATE
November 24, 1958
M H ALEXANDER Vs. CLAIRA ALEXANDER
August 14, 1958
MADAN LAL Vs. ZARGHAM HAIDER
January 3, 1958
MAHABIR Vs. STATE
September 3, 1958
MAHADEO Vs. SUB-DIVISIONAL OFFICER KUNDA
January 16, 1958
MAHADEO PRASAD Vs. THE TANDA MUNICIPAL BOARD, AND ANOTHER
December 15, 1958
MAHANT SANT GIR AND ANOTHER Vs. BRAHMA GIR AND OTHERS
May 6, 1958
MAHARAJA SUKHJIT SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
January 10, 1958
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
March 27, 1958
MAHENDRA SHANKER SRIVASTAVA Vs. K. C. MITTAL, DISTRICT MAGISTRATE, LUCKNOW AND OTHERS
December 11, 1958
MAHESH PRASAD GOEL Vs. DISTRICT MAGISTRATE AND COLLECTOR, RAMPUR AND ANOTHER
May 1, 1958
MAKHAN LAL MARWARI Vs. AUDH BEHARI LAL
February 13, 1958
MALIK ANWAR KHAN Vs. MUNICIPAL BOARD SHAHJAHANPUR AND OTHERS
October 27, 1958
MALIK MOHAMMAD JALIL Vs. ASSTT CUSTODIAN JUDICIAL
February 14, 1958
MANOHAR LAL Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
October 14, 1958
MATHURA DAS Vs. HARISH CHANDRA
December 10, 1958
MATUKDEO NARAIN SINGH ALIAS PHATINGI SINGH Vs. MUSAMMAT JAIBASNI KUAR ALIAS ADHELA BABOI AND OTHERS
October 9, 1958
MEHAR CHAND MEHTA Vs. CITY BOARD SHAHJAHANPUR
September 30, 1958
Messrs. L.R. Brothers Vs. The Agricultural Income-tax Board, U. P., Lucknow and another
January 6, 1958
MITHAN Vs. MUNICIPAL BOARD ORAI
February 13, 1958
MOHAL LAL Vs. COLLECTOR OF BULANDSHAHR AND ANOTHER
February 17, 1958
MOHAMMAD FIAYAZ KHAN Vs. LALA PRITAM SINGH
November 4, 1958
MOHAMMAD IBRAHIM Vs. GOPI LAL
February 10, 1958
MOHAMMAD YUSUF ABBASI Vs. DISTRICT MAGISTRATE
October 29, 1958
MOHAMMED ISHAQ S O ALLAH RAKHA Vs. RENT CONTROL AND EVICTION OFFICER SAHARANPUR
September 12, 1958
MOHAN LAL Vs. GRAIN CHAMBER LTD
May 7, 1958
MOHD MUSTAFA ALI KHAN Vs. RAJ RAJESHWARI DEVI
March 19, 1958
MOHD. NAIMAT ULLAH KHAN Vs. STATE OF UTTAR PRADESH THROUGH NAZIM MAL RAMPUR
April 22, 1958
MOHD. SHAFI Vs. THE COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD
November 27, 1958
MOOL BEHARI SAXENA Vs. K L GOVIL REGISTRAR AND ACTING VICE-CHANCELLOR ALLAHABAD UNIVERSITY
October 15, 1958
MOTI LAL Vs. MANGLA PRASAD
May 16, 1958
MST. SAGHIR KUBRA Vs. THE U.P. STATE AND OTHERS
December 1, 1958
MT. PARBATI BIBI Vs. KAMTA PRASAD AND OTHERS
August 12, 1958
MUKHRAM KAMPAR Vs. BASANT RAI
January 6, 1958
MUKHTAR SINGH Vs. STATE
November 3, 1958
MUNESHWARANAND TYAGI Vs. STATE OF U P
April 22, 1958
MUNICIPAL BOARD LUCKNOW Vs. BHAGWAN DAS
April 11, 1958
MUNICIPAL BOARD LUCKNOW Vs. SARDAR IQBAL SINGH
May 6, 1958
MUNNA LAL Vs. ABIR CHAND
March 19, 1958
MUNSHI LAL AND ANOTHER Vs. SHAMBHU NATH RAM KISHAN, THROUGH SHAMBHU NATH AND OTHERS
April 22, 1958
MURLI MANOHAR Vs. LACHMANJI
September 24, 1958
NAND KISHORE Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND OTHERS
September 3, 1958
NIZAM UDDIN Vs. STATE
June 13, 1958
OFFICIAL LIQUIDATOR Vs. SRI KRISHNA DEO
May 16, 1958
OM PRAKASH Vs. MOTI LAL
January 30, 1958
OM PRAKASH AND ANOTHER Vs. STATE
October 15, 1958
OM PRAKASH AND ANOTHER Vs. STATE
February 3, 1958
PADAM SEN Vs. STATE
October 27, 1958
PHOOL CHAND MISTRI AND OTHERS Vs. TOWN AREA COMMITTEE SASNI AND ANOTHER
January 2, 1958
PIRTHWINATH CHOWDHRY Vs. STATE OF UTTAR PRADESH
November 8, 1958
PRABHU DAYAL Vs. SUB-DIVISIONAL OFFICER KARVI
January 13, 1958
PRAKASH CHANDRA VISHNU KUMAR Vs. STATE OF U P
January 6, 1958
PRAKASH CHANDRA VISHNU KUMAR Vs. STATE OF U P
September 3, 1958
PREM Vs. DISTRICT MAGISTRATE MEERUT
October 13, 1958
PREM BEHARILAL SAKSENA Vs. DIRECTOR OF MEDICAL AND HEALTH SERVICES LUCKNOW
December 12, 1958
PREM NARAIN Vs. STATE
December 9, 1958
PREM NATH SHARMA Vs. VICE-CHANCELLOR LUCKNOW UNIVERSITY
November 26, 1958
PRITHWINATH CHOWDHRY Vs. THE STATE OF U.P.
November 28, 1958
PRIYA GUPTA Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR
September 11, 1958
PT KAHADHYALAL BHARGAVA Vs. U P GOVERNMENT
August 21, 1958
PURAN CHAND Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND ANOTHER
September 2, 1958
PURAN SINGH Vs. STATE OF UTTAR PRADESH
November 28, 1958
R C GUPTA Vs. STATE
November 14, 1958
R L AURORA Vs. STATE OF UTTAR PRADESH
July 30, 1958
R R CHARI Vs. STATE
March 17, 1958
RABINDRA NATH MITRA Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
November 28, 1958
RADHA RAMAN DHUJ PD. SINGH AND OTHERS Vs. GYAN CHAND AND OTHERS
March 12, 1958
RADHEY LAL Vs. RAM KISHORE
January 30, 1958
RADHEY RAMAN SAKSENA Vs. STATE OF U P
April 9, 1958
RAGHAVENDRA KRIPAL Vs. MUNICIPAL BOARD HAPUR
October 6, 1958
RAGHUBIR Vs. BOARD OF REVENUE U P ALLAHABAD
May 9, 1958
RAGHUNATH PRASAD Vs. STATE
October 30, 1958
RAJ NARAIN Vs. STATE
October 29, 1958
RAJ SACHDEVA Vs. BOARD OF REVENUE
March 17, 1958
RAJA JAGDISH PRATAP PD SAHAI Vs. STATE
January 2, 1958
RAJA RAM Vs. STATE THROUGH BHIKKAN AND OTHERS
November 6, 1958
RAJJAUA Vs. STATE
December 12, 1958
RAM ABHILAKH TEWARI Vs. ELECTION TRIBUNAL GONDA
February 18, 1958
RAM AUTAR Vs. RENT CONTROL AND EVICTION OFFICER JHANSI
December 2, 1958
RAM AUTAR AND OTHERS Vs. STATE
January 28, 1958
RAM BAHADUR THAKUR Vs. THAKUR DAS
February 18, 1958
RAM BHAROSE AND ANOTHER Vs. RAM PRATAP SINGH AND OTHERS
March 17, 1958
RAM CHARAN DAS Vs. GIRJANANDANI DEVI
September 23, 1958
RAM DEO SINGH Vs. STATE
November 13, 1958
RAM HAZOOR PANDEY Vs. STATE
November 14, 1958
RAM HIT AND ANOTHER Vs. BHAWANI PRASAD AND ANOTHER
May 4, 1958
RAM KEWAL AND OTHERS Vs. THAKUR PRASAD PANDEY
October 29, 1958
RAM KRISHNA GUPTA Vs. HARI KRISHNA TANDON
January 23, 1958
RAM NANDAN Vs. STATE
May 16, 1958
RAM NANDAN Vs. STATE
June 20, 1958
RAM NATH Vs. SURAJ PRASAD
February 4, 1958
RAM PIARI Vs. SM BRIJRANI
December 23, 1958
RAM PRASAD AHIR Vs. STATE
October 16, 1958
RAM PRASAD SINGH Vs. STATE
August 27, 1958
RAM PRASHAD Vs. REGIONAL TRANSPORT AUTHORITY AGRA REGION AGRA
August 25, 1958
RAM ROOP Vs. BISHWA NATH
February 13, 1958
RAM SANEHI Vs. SUB DIVISIONAL OFFICER, MAUDAHA DISTRICT HAMIRPUR AND OTHERS
January 30, 1958
RAM SINGH Vs. SUB
January 17, 1958
RAM SINGH Vs. STATE
May 13, 1958
RAM SINGH AND OTHERS Vs. ADDITIONAL COMMISSIONER, MEERUT AND OTHERS
August 25, 1958
RAMESHWAR PRASAD Vs. MUNICIPAL BOARD PILIBHIT
March 17, 1958
RANA SHEO AMBER SINGH Vs. ALLAHABAD BANK
September 24, 1958
RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
October 7, 1958
REGIONAL PROVIDENT FUND COMMISSIONER U P KANPUR Vs. GREAT EASTERN ELECTROPLATOR LTD
August 28, 1958
ROOP KISHORE Vs. RENT CONTROL AND EVICTION OFFICER MORADABAD
August 28, 1958
SADHO SINGH Vs. BABOO RAM AND ANOTHER
March 21, 1958
SAHU RAM RAGHUBIR SARAN Vs. BHAGIRATHI DEVI AND OTHERS
March 17, 1958
SALES TAX COMMISSIONER Vs. SADA SUKH VYOPAR MANDAL
October 30, 1958
Sampurnanand Sanskrit University, Varanasi through its Registrar Vs. State of U.P. through its Principal Secretary, Basic Education, Lucknow and others
May 10, 1958
SARDAR IQBAL SINGH Vs. MUNICIPAL BOARD, LUCKNOW AND OTHERS
January 3, 1958
SARDAR IQBAL SINGH Vs. MUNICIPAL BOARD LUCKNOW
March 26, 1958
SARDAR MADAN MOHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY, KANPUR REGION AND REGIONAL TRANSPORT OFFICER, KANPUR
September 9, 1958
SAT NARAIN PANDEY Vs. DHURVA NARAIN
March 21, 1958
SATENDRA KUMAR GUPTA Vs. BANARAS IMPROVEMENT TRUST
November 17, 1958
SATYA DEO GUPTA Vs. AMRIT DHARA PHARMACY
March 19, 1958
SATYA NARAIN Vs. JUGUL KISHORE
February 20, 1958
SATYA NARAIN SINHA Vs. STATE
November 14, 1958
SAYEED ULLAH KHAN Vs. TEMPORARY CIVIL JUDGE OF SULTANPUR
October 26, 1958
SETH KARAM CHAND KAPOOR Vs. MUSHTAQ HUSAIN
February 25, 1958
SETH LOON KARAN Vs. PROVINCIAL COOPERATIVE INDUSTRIAL FEDERATION LTD., LUCKNOW AND OTHERS
February 20, 1958
SHAMA BAI Vs. STATE OF UTTAR PRADESH LUCKNOW
May 26, 1958
SHAMBHOO JI SRIVASTAVA Vs. STATE OF UTTAR PRADESH
March 25, 1958
SHAMBHOO NATH GUPTA Vs. STATE
November 13, 1958
SHANTI DEVI Vs. RAM LAL
January 28, 1958
SHANTI SARUP Vs. MUNICIPAL BOARD, PILIBHIT THROUGH ITS PRESIDENT AND OTHERS
December 25, 1958
SHARDA PD. S/O. RAM CHANDER Vs. SHAMBHU NARAIN AND OTHERS
March 20, 1958
SHEO BILAS Vs. STATE
June 18, 1958
SHEO LAL VERMA Vs. THE SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ANOTHER
October 10, 1958
SHEO NARAIN TANDON Vs. STATE
May 1, 1958
SHEO PRASAD Vs. STATE
October 17, 1958
SHEO SAHAI SHUKLA Vs. THE DISTRICT BOARD, BARA BANKI
October 27, 1958
SHER KHAN Vs. STATE
April 3, 1958
SHIV CHARAN DAS Vs. STATE THROUGH D.B. MEERUT
June 16, 1958
SHIV NARAIN Vs. DEPUTY DIRECTOR C MATHURA
January 15, 1958
SHIVA VIKASH TRIVEDI Vs. ALLAHABAD UNIVERSITY
August 27, 1958
SHRIDHAR MISRA Vs. JAICHANDRA VIDYALANKAR
October 14, 1958
SHUBRATI AND OTHERS (IN JAIL) Vs. STATE
November 21, 1958
SHYAM BEHARI LAL Vs. SHRIMATI DAYAWATI
September 30, 1958
SHYAM NARAIN SINGH AND OTHERS Vs. SUB DIVISIONAL OFFICER, CHUNAR ACTING AS ELECTION TRIBUNAL FOR GAON PANCHAYAT ELECTION DISTRICT MIRZAPUR AND OTHERS
July 30, 1958
SHYAMA DEVI Vs. COMMISSIONER, AGRA DIVISION, AGRA AND OTHERS
October 13, 1958
SIMBHAOLI INDUSTRIES PRIVATE LTD Vs. STATE OF UTTAR PRADESH
August 6, 1958
SITA RAM SRI GOPAL Vs. SUGAR DEALERS
March 24, 1958
SMT. PREMWATI Vs. STATE
April 4, 1958
SOBH NATH Vs. AMBIKA PRASAD
February 12, 1958
SOHAN LAL Vs. BINDESHWARI DEVI
December 23, 1958
SON PAL GUPTA Vs. UNIVERSITY OF AGRA
April 1, 1958
SRI H P CHAUDHARI Vs. STATE OF U P
December 24, 1958
SRIMATI NAND RANI Vs. THE DISTRICT MAGISTRATE AGRA AND OTHERS
September 10, 1958
SRIMATI ZABINTNISAN BEGAM Vs. RENT CONTROL AND EVICTION OFFICER, LUCKNOW AND ANOTHER
August 27, 1958
STATE Vs. MADANLAL JAGGI
November 24, 1958
STATE Vs. MOHAMMAD SATTAR BIDI FACTORY
April 2, 1958
STATE Vs. YASIN
April 8, 1958
STATE Vs. JAI PRAKASH
August 4, 1958
STATE Vs. DEVI DAYAL
August 18, 1958
STATE Vs. SIDHNATH RAI
April 28, 1958
STATE Vs. THAKUR PRASAD
May 14, 1958
STATE Vs. RANGU LAL
December 10, 1958
STATE Vs. CHANDRA PRAKASH
April 8, 1958
STATE OF U P Vs. KANSHI RAM ANAND
April 29, 1958
STATE OF U P Vs. L KUNWAR LAL THAPPER
April 9, 1958
STATE OF U P Vs. MOHAMMAD IBRAHIM
March 4, 1958
STATE OF U P Vs. SATYAVIR
December 2, 1958
STATE OF UTTAR PRADESH Vs. SAT NARAIN
May 1, 1958
SUGAR DEALERS Vs. SITA RAM SRI GOPAL
March 24, 1958
SUNNI CENTRAL WAQF BOARD U P LUCKNOW Vs. INTIZAR HUSAIN
April 18, 1958
SUPERINTENDENT OF POLICE MIRZAPUR Vs. RAM MURAT SINGH
December 23, 1958
SURAJ NARAIN SON OF BADRI PRASAD Vs. DISTRICT MAGISTRATE, KANPUR AND OTHERS
February 18, 1958
SURAJ PAL SINGH Vs. STATE
March 27, 1958
SURESH DUTTA SINGH Vs. RANDHIR SINGH
March 3, 1958
SWAMI NATH Vs. S
March 12, 1958
SYED MOHD ZAMIN Vs. S.D.O. MANJHANPUR ALLAHABAD
March 20, 1958
TAASHUQ HUSSAIN Vs. STATE
January 22, 1958
TAINI MAL BHOPAT RAM Vs. STATE TRANSPORT AUTHORITY LUCKNOW
November 26, 1958
TALEWAR JHA Vs. MOOL CHAND
August 19, 1958
TARA SINGH Vs. STATE TRANSPORT AUTHORITY TRIBUNAL U P
October 28, 1958
TEWARI S R Vs. AGRA DISTRICT BOARD
December 1, 1958
TEXTILE TRADERS SYNDICATE LTD Vs. STATE OF U P
October 16, 1958
THAKUR CHAND DWADESHRENI Vs. STATE
August 27, 1958
THANNOO Vs. STATE
August 6, 1958
THE BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION U.P. ALLAHABAD AND OTHERS Vs. G. VISHWANATH NAYAR
November 4, 1958
TILKA Vs. STATE
June 20, 1958
TIRLOK CHAND Vs. STATE
November 17, 1958
TRILOK CHAND Vs. THE ELECTION TRIBUNAL MEERUT, AND ANOTHER
December 24, 1958
TRILOKI NATH SAXENA Vs. DISTRICT MAGISTRATE SHAHJAHANPUR
March 28, 1958
TRIVENI DEVI Vs. SHARDA DEVI
April 3, 1958
TULSI RAM SINHA Vs. AKHARA PANCHAYATI UDASI
July 23, 1958
TURSI Vs. STATE
October 3, 1958
UNION OF INDIA UOI Vs. CHHEDA LAL RAM AUTAR
April 22, 1958
UNION OF INDIA UOI RLY DEPARTMENT NEW DELHI Vs. KAILASH CHANDRA
November 20, 1958
UNION SUGAR MILLS CO Vs. U P GOVERNMENT
February 11, 1958
VIJAI PAL Vs. STATE
July 23, 1958
VISHVA NATH RAI Vs. SARBDEO RAI AND OTHERS
December 1, 1958
VISHWA NATH Vs. STATE
April 29, 1958
VISHWANATH PRASAD Vs. RENT CONTROL AND EVICTION OFFICER, MIRZAPUR AND OTHERS
September 3, 1958