Case Index

Title
Date
ALAMGIR Vs. STATE OF BIHAR
November 14, 1958
ANANT COPAL SHEOREY Vs. STATE OF BOMBAY
May 22, 1958
ASA RAM Vs. DISTRICT BOARD MUZAFFARNAGAR
December 3, 1958
ATMA RAM AMIN CHAND JISUKH RAM S B S AMARSURJIT SINGH GANGA RAM GANGA SINGH JAGADISH MOTA BASTI BRIJ LAL GANPAT TH HARNATH SINGH MANI RAM SHRI HANUMAN PRASAD SANTA SINGH RAJA RAM LALA BALRAJ Vs. STATE OF PUNJAB
December 8, 1958
ATTAR SINGH Vs. STATE OF UTTAR PRADESH
December 17, 1958
B N SRIKANTIAH SIDDIAH Vs. STATE OF MYSORE
April 14, 1958
BABULAL BHURAMAL Vs. NANDRAM SHIVRAM
March 31, 1958
BADRI PRASAD Vs. NAGARMAL
December 9, 1958
BADRI RAI Vs. STATE OF BIHAR
August 18, 1958
BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX
April 25, 1958
BAI HIRA DEVI Vs. OFFICIAL ASSIGNEE OF BOMBAY
February 20, 1958
BALA SUBRAHMANYA RAJARAM Vs. B C PATIL
March 19, 1958
BALDOTA BROTHERS Vs. LIBRA MINING WORKS
May 14, 1958
BARU RAM Vs. PIASANNI
September 30, 1958
BASHESHAR NATH Vs. MODEL KNITTING INDUSTRIES LIMITED
November 19, 1958
BATAN GOND Vs. STATE OF BIHAR
September 19, 1958
BHAJAHARI MONDAL Vs. STATE OF WEST BENGAL
September 11, 1958
BHOGILAL CHUNILAL PANDYA Vs. STATE OF BOMBAY
November 4, 1958
BIPIN BEHARI SARKAR Vs. STATE OF WEST BENGAL
September 19, 1958
BISHAN SINGH Vs. KHAZAN SINGH
May 20, 1958
BRITISH INDIA GENERAL INSURANCE CO. LTD Vs. CAPTAIN ITBAR SINGH
May 11, 1958
BURN AND COMPANY LIMITED THE WORKMEN OF BURN AND COMPANY LIMITED Vs. THEIR WORKMEN: BURN AND COMPANY LIMITED
December 23, 1958
C K ACHUTAN Vs. STATE OF KERALA
December 11, 1958
CENTRAL BANK OF INDIA Vs. K R MEENAKSHISUNDARAM
December 9, 1958
CHANDRANATH MUKHERJEE Vs. TUSHARIKA DEBI
March 24, 1958
CHAUBE JAGDISH PRASAD Vs. GANGA PRASAD CHATURVEDI
December 5, 1958
CHENNURU GAVARARAJU CHETTY Vs. CHENNURU SITARAMAMURTHY CHETTY
October 6, 1958
CHINTAMAN RAO Vs. STATE OF MADHYA PRADESH
February 18, 1958
COLLECTOR OF COMMERCIAL TAXES CUTTACK Vs. BHARAT SABAI GRASS LIMITED
February 19, 1958
COMMISSIONER OF INCOME TAX Vs. BHURANGYA COAL CO
September 23, 1958
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. SRIRAINAKRISHNA DEO
October 14, 1958
COMMISSIONER OF INCOME TAX BOMBAY Vs. AMRITLAL BHOGILAL AND CO
April 28, 1958
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI FLOUR MILLS CO LTD
October 3, 1958
COMMISSIONER OF INCOME TAX DELHI Vs. S TEJA SINGH
November 5, 1958
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL Vs. VYAS AND DHOTIWALA
October 3, 1958
COMMISSIONER OF INCOME TAX NAGPUR Vs. RAI BAHADUR JAIRAM VAIJI
October 7, 1958
D MACROPOLLO AND CO PRIVATE LIMITED Vs. D MACROPOLLO AND CO PRIVATE LTD
August 18, 1958
D S GAREWAL Vs. STATE OF PUNJAB
December 11, 1958
DALMIA DADRI CEMENT CO LIMITED DALMIA DADRI CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX:UNION OF INDIA
April 28, 1958
DAU DAYAL Vs. STATE OF UTTAR PRADESH
November 24, 1958
DEITY PATTABHIRAMASWAMY Vs. S HANYMAYYA
May 19, 1958
DHANDHANIA KEDIA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 17, 1958
DWARKA NATH TEWARI Vs. STATE OF BIHAR
October 13, 1958
EARNIST JOHN WHITE Vs. KATHLEEN OLIVE WHITE NEE MEADE
March 10, 1958
ERIN ESTATE GALAH CEYLON Vs. COMMISSIONER OF INCOME TAX MADRAS
April 22, 1958
EXPRESS NEWSPAPER PRIVATE LTD Vs. UNION OF INDIA
March 19, 1958
FIRM OF A GOWRISHANKAR Vs. SALES TAX OFFICER SECUNDERABAD AND ANO THER
April 3, 1958
FIRM OF PEARC LAL HARI SINGH Vs. STATE OF PUNJAB
April 7, 1958
G MCKENZIE AND COMPANY LIMITED Vs. ITS WORKMEN
October 17, 1958
G VENKATASWAMI NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 24, 1958
GALLU SAIL Vs. STATE OF BIHAR
May 20, 1958
GANGA DHAR Vs. SHANKAR LAL
April 15, 1958
GHAIO MAL AND SONS Vs. STATE OF DELHI
September 30, 1958
GORDHANDAS LALJI GORDHANDAS LALJI Vs. B BANERJEE:S GHOSH
April 7, 1958
GORDHANDAS PURSHOTTAMDAS SONAWALA Vs. EASTERN COTTON CO
March 31, 1958
GOVINDA REDDY KRISHNA Vs. STATE OF MYSORE
August 19, 1958
GULAB CHAND Vs. KUDILAL
March 28, 1958
GULLAPALLI NAGESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 5, 1958
GUMMALAPURA TAGGINA MATADA KOTTURUSWAMI Vs. SETRA VEERAWA
December 19, 1958
H VENKATACHALA IYENGAR Vs. B N THIMMAJAMMA
November 13, 1958
HAJI MOHAMMAD EKRAMUL HAQ Vs. STATE OF WEST BENGAL
December 16, 1958
HANSKUMAR KISHAN CHAND UNION OF INDIA Vs. UNION OF INDIA
August 22, 1958
HUKUM CHAND MALHOTRA Vs. UNION OF INDIA
December 12, 1958
IN RE: THE KERALA EDUCATION BILL, 1957. REFERENCE UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA Vs. STATE
May 22, 1958
INAMATI MALLAPPA BASAPPA Vs. DESAI BASAVARAJ AYYAPPA
April 22, 1958
INCOME TAX OFFICER BANGALORE Vs. K N GURUSWAMY
April 28, 1958
INDERMANI JATIA Vs. COMMISSIONER OF INCOME TAX U P
October 3, 1958
J K CHAUDHURI Vs. R K DATTA GUPTA
April 7, 1958
JIYAJEERAO COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY
May 21, 1958
K A DHAIRYAWAN Vs. J R THAKUR
April 28, 1958
K KAMARAJA NADAR MARIAPPAN M R MASANI Vs. KUNJU THEIVAR:V R NEDUNCHEZHIYAN:THE ELEPTION TRIBUNAL RANCHI
April 22, 1958
K S SRINIVASAN Vs. UNION OF INDIA
February 18, 1958
KAKUMANU PEDASUBHAYYA Vs. KAKUMANU AKKAMMA
September 4, 1958
KANAIYALAL CHANDULAL MONIM Vs. INDUMATI T POTDAR
February 20, 1958
KANHAIYALAL Vs. D R BANAJI
March 31, 1958
KANTA PRASHAD RIZAK RAM Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
February 6, 1958
KAPUR CHAND POKHRAJ Vs. STATE OF BOMBAY
March 24, 1958
KASHI BAI Vs. SUDHA RANI GHOSE
February 25, 1958
KASHINATH SANKARAPPA WANI Vs. NEW AKOT COTTON GINNING AND PRESSING COMPANY LIMITED
February 18, 1958
KASTURI AND SONS PRIVATE LIMITED Vs. N SALIVATESWARAN
March 19, 1958
KAYS CONSTRUCTIONS CO PRIVATE LIMITED Vs. ITS WORKMEN
October 8, 1958
KESHAVLAL LALLUBHAI PATEL Vs. LALBHAI TRIKUMLAL MILLS LIMITED
March 21, 1958
KHUSHI RAM Vs. HASHIM
February 6, 1958
KISHORI LAL Vs. MT CHALTIBAI
December 1, 1958
KOCHU GOVINDAN KAIMAL Vs. THEKKET LAKSHMI AMMA
October 1, 1958
KONDURI BUCHIRAJALINGAM Vs. STATE OF HYDERABAD
April 3, 1958
LAKHMICHAND BAIJNATH Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
November 13, 1958
M K VENKATACHALAM I T O AND ANO THER Vs. BOMBAY DYEING AND MFG COMPANY LIMITED
April 28, 1958
M P DAVIS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 24, 1958
M P V SUNDARARAMIER AND COMPANY Vs. STATE OF ANDHRA PRADESH
March 11, 1958
M RAMAPPA Vs. SANGAPPA
August 21, 1958
M S M SHARMA Vs. KRISHNA SINHA
December 12, 1958
MADHAVRAO NARAYANRAO PATWARDHAN; THE Vs. RAM KRISHNA GOVIND BHANU
April 18, 1958
MAHADAYAL PREMCHANDRA Vs. COMMERCIAL TAX OFFICER CALCUTTA AND AN
April 15, 1958
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
October 1, 1958
MAHARANA SHRI JAYAVANTSINHJI RANMALSINHJI SARDAR JORAVARKHANJI LATIFKHANJI SHRI BALWANTSINHJI SAHEBSINHJI THAKUR VIKRAMSINHJI MANHARSINHJI MAHARANA JAYAVANTSINHJI RANMALSINHJI Vs. STATE OF BOMBAY
December 16, 1958
MAKTUL Vs. MANBHARI
May 23, 1958
MATHURADAS KANJI Vs. LABOUR APPELLATE TRIBUNAL
April 7, 1958
MAZAGAON DOCK LIMITED Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX
May 12, 1958
MITHAN LAL 2 PADAM PRASAD GUPTA Vs. STATE OF DELHI
April 7, 1958
MIZAJI TEJ SINGH Vs. STATE OF UTTAR PRADESH
December 18, 1958
ML KAMLABAI Vs. SHEO SHANKAR DAYAL
March 31, 1958
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL Vs. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH
April 23, 1958
MORAN MAR BASSELIOS CATHOLICOS REV FATHER K C THOMAS AND THERS Vs. THUKALAN PAULO AVIRA:T P AVIRA
September 12, 1958
MOTI RAM Vs. COMMISSIONER OF INCOME TAX
April 24, 1958
N T VELUSWAMI THEVAR Vs. G RAJA NAINAR
November 24, 1958
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN Vs. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA
February 7, 1958
NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED Vs. K SHREEPATHIRAO
April 11, 1958
NANI BAI Vs. GITA BAI KOM RAMA GUNGE
April 14, 1958
NARAIN Vs. STATE OF PUNJAB
December 4, 1958
NEELAKANTAN DAMODARAN NAMBOORI Vs. VELAYUDHAN PILLAI NARAYANA PILLAI
May 19, 1958
P KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE
October 7, 1958
P V SIVARAJAN Vs. UNION OF INDIA
December 11, 1958
PANDIT BANARSI DAS BHANOT JABALPUR CONTRACTORS ASSOCIATION MADHYA PRADESH CONTRACTORS ASSOCIATION THE STATE OF MADHYA PRADESH THE ADVOCATE GENERAL FOR THE STATE OF PUNJAB Vs. STATE OF MADHYA PRADESH; SALES TAX OFFICER NAGPURS:STATE OF MADHYA PRADESHS; SALES TAX OFFICER NAGPURS:STATE OF MADHYA PRADESHS; SALES TAX OFFICER NAGPURS:STATE O
April 3, 1958
PASHABHAI PATEL AND CO PRIVATE LIMITED Vs. S I H RAZVI
March 11, 1958
PRANAB KUMAR MITRA Vs. STATE OF WEST BENGAL
October 3, 1958
PRESIDENT OF INDIA Vs. KERALA EDUCATION BILL 1957
May 22, 1958
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX SIMLA
November 24, 1958
PURANMAL AGARWALLA Vs. STATE OF ORISSA
August 19, 1958
RADESHYAM KHARE Vs. STATE OF MADHYA PRADESH
September 8, 1958
RADESHYAM KHARE AND ANR. Vs. THE STATE OF MADHYA PRADESH AND ORS.
September 30, 1958
RADHA SUNDAR DUTTA Vs. MOHAMMAD JAHADUR RAHIM
September 18, 1958
RAGHUBAR SARUP NAWAB JAMSHED ALI KHAN ZIAULLAH KHAN HIDAYAT ALI KHAN SHRIMATI MUMTAZ DULHAN BEGUM NAWABZADA JAFAR ALI KHAN SULTAN HUSSAN KHAN AZIZ DULAH KHAN S SHAUKAT ALI FAIZ M Vs. STATE OF UTTAR PRADESH
December 18, 1958
RAGHUBIR SINGH GAJADHAR GAJINDER SINGH SHIV SINGH RAGHBIR SINGH CHANDER SEN SINGH VIJAY BAHADUR SINGH SAWAI SINGH GIRDHAR SINGH FATEHPAL SINGH RAO GANPATI SINGH RUP SINGHJI HANUMANDASJI UGRA SEN AMAR SINGHJI ANAND BEHARI SINGH MADHO Vs. STATE OF AJMER
November 14, 1958
RAGHUNATH DAS Vs. GOKAL CHAND
May 1, 1958
RAIGARH JUTE MILLS LIMITED Vs. EASTERN RLY
March 24, 1958
RAJA BAHADUR K C DEO BHANI Vs. RAGHUNATH MISRA
December 18, 1958
RAJA GANGA PRATAP SINGH Vs. ALLAHABAD BANK LTD
January 22, 1958
RAJARAM B S Vs. PATIL B C
March 19, 1958
RAJPUTANA AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1958
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA Vs. UNION OF INDIA
March 28, 1958
RAM PARKASH Vs. STATE OF PUNJAB
September 2, 1958
RAM RAM NARAIN MEDHI BHASKAR VINAYAK TENDULKAR PANDURANG GANPAT RAMCHANDRA LAXMAN BALWANT OAK KUBERDAS HARGOVINDDAS Vs. STATE OF BOMBAY
November 18, 1958
RAMDHAN PURI Vs. BANKEY BIHARI SARAN
May 23, 1958
RAMESHWAR PROSHAD KHANDELWAL BABU RAM MEHER CHAND Vs. COMMISSIONERS LAND REFORMS AND JAGIRS MADHYA BHARAT NOW MADHYA PRADESH
November 13, 1958
RAZIA BEGUM Vs. SAHEBZADI ANWAR BEGUM
May 23, 1958
S B ADITYAN Vs. S KANDASWAMI
May 20, 1958
S DUTT Vs. UNIVERSITY OF DELHI
September 3, 1958
S K G SUGAR LIMITED Vs. ALI HASSAN CHAIRMAN INDUSTRIAL TRIBUNAL BIHAR
November 4, 1958
S M JAKATI Vs. S M BORKAR
September 24, 1958
S P NARAYANAN CHETTIAR Vs. M AR ANNAMALAI CHETTIAR
October 31, 1958
S VEERABADRAN CHETTIAR Vs. E V RAMASWAMI NAICKER
August 25, 1958
SAILA BALA DASSI Vs. NIRMALA SUNDARI DASSI
February 14, 1958
SAILENDRANATH SINHA Vs. JASODA DULAL ADHIKARY
September 11, 1958
SALES TAX OFFICER BANARAS Vs. AGRA BULLION EXCHANGE
September 23, 1958
SALES TAX OFFICER CUTTAK Vs. B C PATEL AND CO
April 15, 1958
SANTOSH KUMAR Vs. BHAI MOOL SINGH
February 5, 1958
SARUPCHAND HUKAMCHAND AND CO Vs. UNION OF INDIA
May 5, 1958
SAURASHTRA SALT MANUFACTURING CO Vs. BAI VALU RAJA
April 28, 1958
SAVACHAND BAID Vs. COMMISSIONER OF INCOME TAX
April 24, 1958
SEWPUJANRAI INDRASANARAI LIMITED Vs. COLLECTOR OF CUSTOMS
May 9, 1958
SHANTABAI Vs. STATE OF BOMBAY
March 24, 1958
SHEOPAT SINGH Vs. HARISH CHANDRA
August 22, 1958
SIRAJ UL HAQ KHAN OTHERS Vs. SUNNI CENTRAL BOARD OF WAQF U P
September 16, 1958
SITA RAM GOEL Vs. MUNICIPAL BOARD KANPUR
August 19, 1958
SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. T ADINARAYAN SETTY
November 7, 1958
STATE OF BIHAR Vs. D N GANGULY: BATA SHOE COMPANY LIMITED
August 22, 1958
STATE OF BIHAR Vs. BASAWAN SINGH
March 21, 1958
STATE OF MADHYA PRADESH Vs. REVASHANKAR
September 24, 1958
STATE OF MADRAS Vs. CANNON DUNKERLEY AND CO MADRAS LIMITED
April 1, 1958
STATE OF MYSORE Vs. MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED
February 11, 1958
STATE OF MYSORE Vs. WORKERS OF GOLD MINES
May 22, 1958
STATE OF RAJASTHAN Vs. G CHAWLA
December 16, 1958
STATE OF UTTAR PRADESH Vs. BANSRAJ:SRI VISHWANATH
October 9, 1958
STATE OF UTTAR PRADESH Vs. C TOBIT
February 14, 1958
TALAB HAJI HUSSAIN Vs. MADHUKAR PURSHOTTAM MONDKAR
February 7, 1958
TATA IRON AND STEEL CO LIMITED Vs. STATE OF BIHAR
February 19, 1958
THOMAS DANA LEO ROY FREY Vs. STATE OF PUNJAB
November 4, 1958
UNION OF INDIA Vs. JEEWAN RAM
March 13, 1958
V GOVINDARAJULU MUDALIAR Vs. COMMISSIONER OF INCOME TAX HYDERABAD
September 24, 1958
V K CHINNASWAMY NAICKER Vs. STATE OF MADRAS
October 6, 1958
VINOD KUMAR SHRI DURGA DUTTA GUR SINGH MST ANAR DEVI KARAM SINGH DEEP RAM KHUSHI RAM ISHWAR SINGH SHRIMATI GAUARI DEVI SHRAWAN KUMAR BHAGIRATH SURAT RAM Vs. STATE OF HIMACHAL PRADESH
October 10, 1958
VIRSA SINGH Vs. STATE OF PUNJAB
March 11, 1958
WORKMEN OF ASSAM COMPANY LIMITED Vs. ASSAM COMPANY LIMITED
March 31, 1958
WORKMEN OF DAHINGEAPARA TEA ESTATE Vs. DAHINGEAPARA TEA ESTATE
May 21, 1958
WORKMEN OF DIMAKUCHI TEA ESTATE Vs. MANAGEMENT OF DIMAKUCHI TEA ESTATE
February 4, 1958
Y NARAYANA CHETTY Vs. INCOME TAX OFFICER NEILORE
October 15, 1958
Y S PARMAR Vs. HIRA SINGH PAL
October 17, 1958