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Case Index
Title
Date
ANWARKHAN MAHBOOBKHAN CO Vs. COMMISSIONER OF INCOME TAX CENTRAL PROVINCES BERAR U P
March 13, 1938
COMMISSIONER OF INCOME TAX C P U P Vs. ACHRULAL
March 22, 1938
COMMISSIONER OF INCOME TAX C P U P Vs. CENTRAL INDIA SPINNING AND WEAVING CO LTD EMPRESS MILLS
October 18, 1938
COMMISSIONER OF INCOME TAX C P U P Vs. SETH BIRDICHAND
April 7, 1938
RAMACHANDRA TOLBA TELI Vs. COMMISSIONER OF INCOME TAX C P U P
October 19, 1938
VITHAL Vs. COMMISSIONER OF INCOME TAX C P U P
March 17, 1938
