Case Index

Title
Date
NEWS TRAVEL AGENCY PVT. LTD. & ANR. Vs. STATE BANK OF INDIA & ORS.
January 25, 2018
SHREE UMA IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA
January 3, 2018
SURENDRA INFRASTRUCTURE (PVT) LTD Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
January 17, 2018
A K SARKAR & CO & ANR Vs. STATE OF WEST BENGAL & ANR
April 12, 2018
A.R. STANCHEM PVT. LTD. Vs. THE COMMISSIONER, CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE, KOLKATA NORTH COMMISSIONERATE AND ORS.
October 3, 2018
AASHIAMA REALTY Vs. STATE OF WEST BENGAL & ORS
February 1, 2018
ABANI BHUSAN PATRA Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
ABANI KANTA NARASUNDAR Vs. THE STATE OF WEST BENGAL AND OTHERS
July 27, 2018
ABDUL HAMID MOLLA AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
February 15, 2018
ABDUL KASHEM KHAN & ORS Vs. NUR ISLAM KHAN & ORS
April 17, 2018
ABDUL MANNAN & ORS Vs. STATE OF WEST BENGAL & ORS
May 18, 2018
ABDUL RASHID & ANR. Vs. THE STATE OF WEST BENGAL
September 13, 2018
ABDUL RASHID MONDAL @ ABLE Vs. STATE OF WEST BENGAL
January 2, 2018
ABDUL WAHAB AZAD Vs. STATE OF WEST BENGAL AND OTHERS
July 16, 2018
ABDUR ROUF Vs. STATE OF WEST BENGAL
January 16, 2018
ABEDA BIBI DALANETRI AND/OR HEAD OF SWADESHI SWANIRVHAR DAL Vs. STATE OF WEST BENGAL & ORS
February 7, 2018
ABHENDA NANDA THAKUR Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
ABHIJIT BISWAS Vs. ALLAHABAD BANK & ORS
December 12, 2018
ABHIJIT KUMAR DHARA Vs. UNION OF INDIA AND OTHERS
June 19, 2018
ABHIMANU DEB SHARMA Vs. UNIVERSITY OF GOUR BANGA & ORS.
March 26, 2018
ABHISHEK SHARMA Vs. NITESH KANORIA AND ORS.
June 29, 2018
ABHOY BOSE Vs. UNION OF INDIA & ORS
March 20, 2018
ABHOY GHOSH Vs. STATE OF WEST BENGAL AND ORS.
June 18, 2018
ABL INTERNATIONAL LIMITED Vs. INDIAN OIL CORPORATION LIMITED
December 14, 2018
ABLITT COMPANY PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
July 11, 2018
ABU NASAR MD. FAZLUR RAHMAN Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
ABU TAHER ISLAM Vs. STATE OF WEST BENGAL
August 23, 2018
ABUL KASEM & ANR Vs. STATE OF WEST BENGAL
September 28, 2018
ABUL KASEM MONDAL Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
ACHAL KUMAR DUBEY Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
ACHIA BIBI AND ORS. Vs. KABIRUL MOLLA AND ANR.
June 22, 2018
ACHINTA CHOWDHURY Vs. EASTERN COALFIELDS LIMITED AND OTHERS
October 10, 2018
ACHINTYA KUMAR BERA & ORS. Vs. STATE OF WEST BENGAL & ANR.
January 12, 2018
ACME PAINTS & RESIN PRIVATE LIMITED Vs. DEB PAINTS PRIVATE LIMITED & ANR
September 28, 2018
ADAR HOLDINGS LIMITED AND ANOTHER Vs. ANIL KUMAR TODI AND OTHERS
October 12, 2018
ADDITIONAL DIRECTOR GENERAL OF POLICE, CRIMINAL INVESTIGATION DEPARTMENT, WEST BENGAL Vs. GOPAL KUMAR AGARWAL & ORS
August 27, 2018
ADHIR RANJAN CHOWDHURY Vs. WEST BENGAL STATE ELECTION COMMISSION AND OTHERS
April 6, 2018
ADHIR RANJAN CHOWDHURY Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
May 10, 2018
ADYAMA COMPLEX PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
December 14, 2018
AFTAB HOSSAIN @ ALTAB @ HALAL SK & ANR Vs. STATE OF WEST BENGAL
March 22, 2018
AHUTI KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
January 18, 2018
AI CHAMPDANY INDUSTRIES LTD. & ORS. Vs. UNION OF INDIA & ORS.
January 31, 2018
AJAY JALAN & ORS Vs. STATE OF WEST BENGAL & ANR
April 27, 2018
AJAY KUMAR DEY & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
August 10, 2018
AJIT BHATTACHARJEE & ORS Vs. STATE OF WEST BENGAL & ORS
November 15, 2018
AJIT NAIN Vs. BENGAL CHEMICALS AND PHARMACEUTICALS LTD & ORS
January 17, 2018
AJOY BAHADUR SINGH Vs. THE STATE OF WEST BENGAL AND OTHERS
August 3, 2018
AJOY KUMAR DAS Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS
January 3, 2018
AKBAR ALI SARDAR Vs. SUBID ALI SARDAR & ORS
January 8, 2018
AKHTAR HOSSAIN SARKAR Vs. STATE OF WEST BENGAL & ORS
January 10, 2018
AKHTAR MAHMUD Vs. KOLKATA MUNICIPAL CORPORATION & ORS
February 7, 2018
AKRAM ALI @ SK AKRAM ALI Vs. NARCOTICS CONTROL BUREAU AND ANR
July 31, 2018
AKSHARA VANIJYA PRIVATE LIMITED AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 17, 2018
AKSHAY BHARSHANKAR Vs. INDIAN INSTITUTE OF MANAGEMENT AND ORS.
July 27, 2018
AKSHAY JHUNJHUNWALA & ANR. Vs. UNION OF INDIA THROUGH THE MINISTRY OF CORPORATE AFFAIRS & ORS.
February 2, 2018
AKTAR HOSSAIN Vs. CESC LIMITED AND ORS.
January 9, 2018
AL-KAMAL AHMEDULLAH Vs. STATE OF WEST BENGAL & ORS
August 1, 2018
ALAUDDIN MIA & ANOTHER Vs. STATE OF WEST BENGAL
April 30, 2018
ALAUDDIN MIR Vs. UNION OF INDIA & ORS
December 7, 2018
ALAUDDIN MOLLA & ORS Vs. STATE OF WEST BENGAL & ORS
May 11, 2018
ALAUDDIN SK & ORS Vs. STATE OF WEST BENGAL & ORS
October 10, 2018
ALI HOSSAIN Vs. STATE OF WEST BENGAL AND ANR
January 20, 2018
ALI HOSSAIN Vs. M/S. BUDGE BUDGE CO. LTD. AND ORS.
July 13, 2018
ALIMUL ISLAM KHAN Vs. SOHANLAL MANPURIA & ORS
January 11, 2018
ALL INDIA TRINAMOOL CONGRESS Vs. BHARATIYA JANATA PARTY AND ORS.
April 16, 2018
ALL WEST BENGAL SALES REPRESENTATIVES UNION Vs. M/S. CANNON ELECTRONIC SYSTEMS AND OTHERS
August 2, 2018
ALLENBY GARMENTS PVT LTD & ANR Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
February 5, 2018
ALOK KUMAR ROY AND ORS Vs. STATE OF WEST BENGAL AND ORS
June 20, 2018
ALOK SARAF Vs. KEJRIWAL TRADING CO PVT LTD
January 30, 2018
ALOKA DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
ALOKE KUMAR BANERJEE & ORS Vs. RAJIB GUHA & ORS
May 1, 2018
ALPANA DAS & ORS. Vs. SAMARENDRA NATH BHADRA & ANR.
August 9, 2018
ALW ESTATES PRIVATE LIMITED Vs. BANARASI RAI & ORS.
January 5, 2018
ALW ESTATES PRIVATE LIMITED Vs. BANARASI RAI & ORS
July 18, 2018
AMAL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
August 30, 2018
AMAL KUMAR ROUTH Vs. UNION OF INDIA & ORS
February 2, 2018
AMAL PATRA Vs. STATE OF WEST BENGAL
January 25, 2018
AMALENDU CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
August 7, 2018
AMALENDU RAY Vs. ARATI RAY & ORS
January 4, 2018
AMAR DAS & ANR Vs. STATE OF WEST BENGAL
January 17, 2018
AMAR NATH SADHU; SHISHIR KUMAR BAJORIA Vs. STATE OF WEST BENGAL & ANR
February 9, 2018
AMBIA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
January 2, 2018
AMBO EXPORTS LIMITED Vs. DEVI RESOURCES LIMITED
August 28, 2018
AMINUR RAHAMAN Vs. THE STATE OF WEST BENGAL AND OTHERS
May 23, 2018
AMIRUL HAQUE Vs. STATE OF WEST BENGAL
January 4, 2018
AMIT CHOWDHURY Vs. ANAMIKA CHOWDHURY & ORS
February 1, 2018
AMIT KUMAR BHATTACHARJEE Vs. INDIAN OVERSEAS BANK & ORS.
August 6, 2018
AMIT KUMAR CHATTERJEE & ORS Vs. SANARI SHAW & ORS
July 18, 2018
AMIT KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
June 27, 2018
AMIT METALIKS LIMITED Vs. JOINT COMMISSIONER, COMMERCIAL TAXES, DURGAPUR & ORS
February 7, 2018
AMIT SENGUPTA Vs. THE UNION OF INDIA & ORS.
April 10, 2018
AMIT SINGH AND OTHER Vs. ICICI BANK LIMITED AND ANOTHER
October 11, 2018
AMITAVA CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
November 19, 2018
AMITAVA GHOSE Vs. STATE OF WEST BENGAL & ORS
December 3, 2018
AMITAVA SEN Vs. ANUP KUMAR DEY AND OTHERS
June 26, 2018
AMIYO BHUSAN DAS Vs. UNITED BANK OF INDIA
August 20, 2018
AMRIT BAURI Vs. STATE OF WEST BENGAL
March 19, 2018
AMRITA DUTTA DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2018
ANADI JANA & ORS Vs. STATE OF WEST BENGAL & ORS
May 15, 2018
ANAL CHATTERJEE AND OTHERS Vs. BALLY INVESTMENT TRUST LIMITED AND OTHERS
November 22, 2018
ANAMIKA KALA SANGAM TRUST Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
January 31, 2018
ANAND KUMAR AGARWAL AND ANOTHER Vs. ASHOK KUMAR AGARWAL
December 5, 2018
ANANDA CHANDRA BASAK Vs. GOURI MAPDAR & ORS
November 12, 2018
ANANDA KUMAR DAS Vs. GOURHARI ROY & ORS
January 10, 2018
ANANDA KUMAR DAS Vs. RAJAB MONDAL & ORS
January 10, 2018
ANANDA RAM KOLEY Vs. DILIP MAJHI AND ORS.
August 10, 2018
ANANNYA CHOWDHURY AND ANOTHER Vs. RANJIT KUMAR BASU AND ANOTHER
August 8, 2018
ANANTA KUMAR MONDAL Vs. STATE OF WEST BENGAL & ANR
August 20, 2018
ANANYA HALDER Vs. UNION OF INDIA & OTHERS
August 17, 2018
ANATH BANDHU PATAR Vs. STATE OF W B & ORS
November 13, 2018
ANATH MAHATO & ANR Vs. STATE OF WEST BENGAL & ANR
October 4, 2018
ANATH MEDDA @ ANATH BANDHU MEDDA Vs. STATE OF WEST BENGAL
August 14, 2018
ANCHOR APARTMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL AND ORS.
February 2, 2018
ANCHOR ELECTRICALS PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ANR
January 30, 2018
ANGELO BROTHERS (IN LIQN) & ANR Vs. STATE
February 9, 2018
ANGSHUMAN MANDAL Vs. STATE OF WEST BENGAL & ORS
February 12, 2018
ANICHUDDIN SARDAR & ANR Vs. JIBAN KRISHNA BAIRAGI & ANR
February 16, 2018
ANIL DAS & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
August 30, 2018
ANIL KUMAR AGARWAL AND OTHERS Vs. PRIME RETAIL INDIA LTD.
July 13, 2018
ANIMA EKKA Vs. STATE
January 8, 2018
ANIMA MAITY Vs. THE STATE OF WEST BENGAL AND ORS.
July 26, 2018
ANIMESH BISWAS Vs. STATE OF WEST BENGAL & ORS
September 4, 2018
ANIRUDDHA DEB MAJUMDER Vs. THE STATE OF WEST BENGAL AND OTHERS
August 31, 2018
ANIRUDDHA MALLICK Vs. STATE OF WEST BENGAL & ORS
February 14, 2018
ANIS AHMED KHAN Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
March 12, 2018
ANISH SEAL Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND OTHERS
July 25, 2018
ANISUR RAHAMAN & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
July 17, 2018
ANITA SHAHANEY & ANR. Vs. LIFE INSURANCE CORPORATION OF INDIA
July 30, 2018
ANJALI JEWELLERS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
January 10, 2018
ANJAN BHATTACHARJEE Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ORS
September 12, 2018
ANJANA PAIRA Vs. CHAIRMAN, UNIVERSITY GRANTS COMMISSION & ANR.
June 26, 2018
ANKHI MITRA Vs. STATE OF WEST BENGAL & ORS
July 31, 2018
ANKIT KAPOOR Vs. COMMISSIONER OF CUSTOMS (PORT) W B , KOLKATA
June 7, 2018
ANKIT PATTANAYAK & ORS Vs. STATE OF WEST BENGAL & ORS
May 17, 2018
ANKITA PAUL Vs. UNIVERSITY OF CALCUTTA AND OTHERS
March 14, 2018
ANNAPURNA MAITI Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
ANOWARA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
June 14, 2018
ANSAR ALI Vs. STATE OF WEST BENGAL
August 10, 2018
ANUP CHATURVEDI Vs. UNION OF INDIA & ORS.
July 16, 2018
ANUP DAS Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
September 14, 2018
ANUP KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
January 9, 2018
ANUP KUMAR JAISWAL AND ANOTHER Vs. NOOR SABAH ANSARI AND OTHERS
August 2, 2018
ANURADHA BIR Vs. STATE OF WEST BENGAL & ORS
September 12, 2018
ANUWA TUTI Vs. STATE
January 15, 2018
ANWAR ALI KHAN Vs. MSSTT FARIDA BEGAM
January 2, 2018
ANWAR HABIB Vs. STATE OF WEST BENGAL & ORS
July 30, 2018
ANWAR HOSSAIN Vs. WEST BENGAL BOARD OF MADRASAH EDUCATION & ORS
January 5, 2018
APARNA AGENCY LTD Vs. ABHIRUK BANERJEE & ANR
November 14, 2018
APURBA SARKAR Vs. STATE OF WEST BENGAL & ORS
July 5, 2018
APURBA SINGHA Vs. STATE OF WEST BENGAL
January 20, 2018
AQUA TRANSLINERS PVT. LTD. Vs. SREI EQUIPMENT FINANCE LTD. (FORMERLY KNOWN AS SREI EQUIPMENT)
June 27, 2018
ARABINDA ROY Vs. STATE OF WEST BENGAL & ORS
December 12, 2018
ARABINDU KUMAR SIKDAR & ORS Vs. STATE OF WEST BENGAL & ORS
January 31, 2018
ARAFAT HOSSAIN SARDAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 4, 2018
ARATI BISWAS Vs. THE UNION OF INDIA AND OTHERS
February 2, 2018
ARATI RANI PAUL & ORS Vs. AJIT KUMAR GHOSH
August 31, 2018
ARCHANA BISWAS Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
ARCHANA MISHRA & ANR Vs. DIPALI CHOWDHURY & ANR
September 19, 2018
ARCHANA SEAL & ORS Vs. LAND ACQUISITION COLLECTOR, NORTH 24-PARGANAS, BARASAT & ORS
January 25, 2018
ARCL ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 17, 2018
ARIJIT GHOSH AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 12, 2018
ARIJIT RATAN MALIK Vs. STATE OF WEST BENGAL & ORS.
July 18, 2018
ARITRA CHATTERJEE Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
ARNAB BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
August 29, 2018
ARUN BANERJEE Vs. UNION OF INDIA & ORS
September 19, 2018
ARUN KATARUKA Vs. THE SECRETARY, W.B. COMMERCE & INDUSTRIES DEPT. & ORS.
June 6, 2018
ARUN KUMAR CHANDA & ORS Vs. STATE OF WEST BENGAL & ORS
September 11, 2018
ARUN KUMAR GHOSH Vs. CANARA BANK & ORS
February 2, 2018
ARUN KUMAR JANA Vs. STATE OF WEST BENGAL
November 22, 2018
ARUN KUMAR MAJUMDAR Vs. CHITRA MAJUMDAR MANIDEEPA (PAUL) ROY
January 11, 2018
ARUN KUMAR ROY Vs. STATE OF WEST BENGAL & ORS
June 27, 2018
ARUN MUKHERJEE Vs. ENFORCEMENT DIRECTORATE
September 28, 2018
ARUN PRAKASH GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
July 18, 2018
ARUN PROSAD DEY Vs. STATE OF WEST BENGAL AND OTHERS
January 29, 2018
ARUN SAHU & ORS Vs. STATE OF WEST BENGAL
January 25, 2018
ARUNAVA BHATTACHARYA Vs. SK.JAMSHED ALI
January 12, 2018
ARUP BASU CHOWDHURY Vs. UCO BANK & ORS.
June 29, 2018
ARUP KUMAR BOSE Vs. PROBIR SAHA & ORS
September 14, 2018
ASANSOL BOTTLONG AND PACKAGING PVT. LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
October 26, 2018
ASHA GUHA & ANR Vs. STATE OF WEST BENGAL & ORS
October 4, 2018
ASHADULLAH BISWAS @ ASADULLAH BISWAS Vs. STATE OF WEST BENGAL
January 24, 2018
ASHIM KUMAR MUKHOPADHYAY @ ASHIM MUKHERJEE Vs. STATE OF WEST BENGAL
August 27, 2018
ASHIM KUMAR SEN Vs. STATE OF WEST BENGAL & ORS
September 27, 2018
ASHIM NASKAR Vs. STATE OF WEST BENGAL
January 17, 2018
ASHIRUL ISLAM & ORS Vs. MAJINUL ISLAM & ORS
February 12, 2018
ASHIS CHATTERJEE @ ASISH CHATTERJEE Vs. STATE OF WEST BENGAL
December 18, 2018
ASHIS KUMAR BOSE Vs. AVIJIT MUKHOPADHYAY
February 14, 2018
ASHIS KUMAR MAITY AND OTHERS Vs. BOARD OF COUNCILLORS CHAIRMAN IN COUNCIL NAIHATI MUNICIPALITY AND OTHERS
January 30, 2018
ASHIS KUMAR SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 30, 2018
ASHIS PAN @ ASHIS PAN Vs. W B S E D C L & ORS
September 28, 2018
ASHIYA KHATOON AND OTHERS Vs. SHIVPATHI
January 15, 2018
ASHMA KHATUN & ANR. Vs. STATE OF WEST BENGAL & ORS.
July 31, 2018
ASHOK GOLAY Vs. STATE OF WEST BENGAL
August 8, 2018
ASHOK KUMAR AGARWALA Vs. HABRA MUNICIPALITY & ORS.
July 18, 2018
ASHOK KUMAR GIRI Vs. RAJESH SURANA & ORS
August 27, 2018
ASHOK KUMAR PODDAR Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
ASHOK KUMAR SAHA Vs. STATE OF WEST BENGAL & ORS
February 8, 2018
ASHOK PRAJAPATI Vs. STATE OF W.B.
July 16, 2018
ASHOK ROY Vs. CESC LTD & ORS
February 7, 2018
ASHOK SANTRA @ KHOKA & ANR Vs. STATE OF WEST BENGAL
December 10, 2018
ASHOKE DALUI Vs. STATE OF WEST BENGAL
March 22, 2018
ASHOKE KUMAR BHOTIKA Vs. ASHA RAO & ORS.
June 21, 2018
ASHOKE KUMAR SINGH ALIEAS ASHOK SINGH Vs. THE STATE OF WEST BENGAL AND OTHERS
July 12, 2018
ASHRAF JAMIL Vs. NISHAT ANJUM & ORS
February 12, 2018
ASHUTOSH BANDHOPADHYAY Vs. MUKTA BANDHOPADHYAY
July 31, 2018
ASHWANI KAPUR Vs. UNION OF INDIA & ORS
August 14, 2018
ASIM KUMAR GHOSH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
July 26, 2018
ASIT MONDAL Vs. STATE OF WEST BENGAL
August 6, 2018
ASKUSH SHARMA Vs. UNION OF INDIA & ORS
March 19, 2018
ASOK KR. DOLUI Vs. STATE OF WEST BENGAL AND ORS.
July 26, 2018
ASOK KUMAR DAS Vs. PASCHIM BANGA GRAMIN BANK & ORS
January 29, 2018
ASOKE CHETTERJEE & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
May 10, 2018
ASRAF MALLICK Vs. THE STATE OF WEST BENGAL
September 3, 2018
ASSOCIATION FOR PROTECTION OF DEMOCRATIC RIGHTS & ANR Vs. STATE OF WEST BENGAL & ORS
August 31, 2018
ASTA SANTRA Vs. STATE OF WEST BENGAL & ORS
August 2, 2018
ASTO MALIK Vs. STATE OF WEST BENGAL
October 4, 2018
ASWINI DAS Vs. STATE OF WEST BENGAL & ORS.
July 17, 2018
ASWINI KUMAR MAITI AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
June 11, 2018
ATAHAR SK & ORS Vs. STATE OF WEST BENGAL
July 16, 2018
ATANU BISWAS & ANR Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
ATANU CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS
March 6, 2018
ATANU CHATTOPADHYAY Vs. DEBANGSU BASAK, HON BLE JUSTICE OF HIGH COURT AT CALCUTTA & ORS
January 4, 2018
ATANU CHATTOPADHYAY Vs. DIPANKAR DATTA
April 24, 2018
ATANU CHATTOPADHYAY & ANR. Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
August 9, 2018
ATAUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
February 8, 2018
ATINDRA DATTA Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
ATUL MONDAL & ANR Vs. STATE OF WEST BENGAL
December 11, 2018
ATULONA DATTA Vs. STATE OF WEST BENGAL AND ORS.
August 29, 2018
AVIJIT ROY & ANR Vs. STATE OF WEST BENGAL & ORS
January 30, 2018
AVIJIT SARKAR Vs. STATE OF WEST BENGAL & ORS
August 20, 2018
AVIJIT SARKAR Vs. UNION OF INDIA
September 27, 2018
AYANAL LASKAR Vs. ABDUR RAJJAK LASKAR & ORS
July 23, 2018
AYUB ALI MOLLA Vs. STATE OF WEST BENGAL & OTHERS
February 28, 2018
AZIZUL HAQUE LASKAR (BABLA) Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
AZIZUR RAHAMAN MOLLA & ORS Vs. MD HABIBUR RAHAMAN & ORS
June 20, 2018
AZURE COMMOTRADE PVT LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA-III & ANR
January 18, 2018
BABA LOKNATH TRADERS Vs. KOLKATA PORT TRUST & ANR
June 21, 2018
BABLU @ SIRSHENDU BERA & ORS Vs. STATE OF WEST BENGAL
January 11, 2018
BABLU KUMAR DAS Vs. SUBRATA KUMAR RAJAK
November 26, 2018
BABLU SARKAR Vs. STATE OF WEST BENGAL
November 20, 2018
BABUJEE DATTA Vs. UNION OF INDIA, THROUGH MINISTRY OF PETROLEUM & NATURAL GAS & OTHERS
August 10, 2018
BABUYA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
January 25, 2018
BADAL BISWAS & ANR Vs. STATE OF WEST BENGAL
August 31, 2018
BADAL DAS Vs. STATE OF WEST BENGAL
August 6, 2018
BADAL MONDAL Vs. STATE OF WEST BENGAL
September 27, 2018
BADRA MANDI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
May 4, 2018
BADRUL ALAM @ BULU Vs. SAYED SAMSUL ALAM & ORS
September 13, 2018
BADSHA MONDAL Vs. STATE OF WEST BENGAL
June 22, 2018
BAGMARI INDUSTRIAL CORPORATION Vs. CHIEF EXECUTIVE OFFICER, BOARD OF AUQAF, WEST BENGAL AND OTHERS
July 27, 2018
BAIDYANATH DHIBAR & OTHERS Vs. STATE OF WEST BENGAL
June 11, 2018
BAIDYANATH GHOSH & ORS Vs. STATE OF WEST BENGAL
September 5, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOST KULSONA BIBI & ORS
July 30, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PRATIMA GUPTA & ORS.
June 6, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAHAZADI KHATOON & ORS.
July 3, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANJALI MONDAL AND ANR
October 3, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SUDHIR KUMAR MONDAL
September 4, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PVT. LTD. Vs. VIJAI SHREE PVT. LTD.
July 26, 2018
BAKUL RANI PATRA Vs. THE STATE OF WEST BENGAL AND OTHERS
August 16, 2018
BALARAM SINGH Vs. STATE OF WEST BENGAL
December 19, 2018
BALLY FABS INTERNATIONAL LIMITED Vs. IDBI BANK LIMITED
April 16, 2018
BALODEV PAL Vs. UNION OF INDIA AND ORS.
February 16, 2018
BAMDEB CHAKRABORTY @ PINTU Vs. STATE OF WEST BENGAL
August 1, 2018
BANAMALIMONDAL&ANR Vs. TARAKNATHPAN&ORS
January 5, 2018
BANGABHUMI HOUSING PVT. LTD. Vs. THE STATE OF WEST BENGAL
February 6, 2018
BANI MARIK MONDAL Vs. STATE OF WEST BENGAL & ORS
July 6, 2018
BANK EMPLOYEES FEDERATION, WEST BENGAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
September 17, 2018
BANO ANGAMI KOIJAM Vs. CESC LIMITED & ORS
January 29, 2018
BAPAN @ SANDIP CHAKRABORTY Vs. STATE OF WEST BENGAL
June 25, 2018
BAPI BISWAS @ BALARAM Vs. STATE OF WEST BENGAL
February 14, 2018
BAPI DAS @ BAPPA Vs. STATE OF WEST BENGAL
July 13, 2018
BAPI KANDAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 27, 2018
BAPI KAYAL Vs. STATE OF WEST BENGAL
January 9, 2018
BARANAGORE JUTE FACTORY PLC [IN LIQN ] AND CHAITAN CHOUDHARY & ANR Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
January 16, 2018
BARUN GHOSH Vs. STATE OF WEST BENGAL
April 2, 2018
BARUN KUMAR MAJUMDAR Vs. WBSEDCL AND OTHERS
July 6, 2018
BASANTI PANDIT Vs. STATE OF WEST BENGAL & ORS.
June 27, 2018
BASUDEB MAITY Vs. KAKALI CHANDA
June 25, 2018
BASUDEB PAUL Vs. STATE OF WEST BENGAL & ORS
December 21, 2018
BASUDEB RAKSHIT ALIAS BISWANATH RAKSHIT Vs. STATE OF WEST BENGAL & ORS
January 16, 2018
BASUDEV BASU Vs. STATE OF WEST BENGAL & ORS
July 12, 2018
BASUDEV MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
September 18, 2018
BASUDEV PAUL Vs. STATE OF WEST BENGAL
June 22, 2018
BASUDEV TOLA AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
August 16, 2018
BATURANJAN PRADHAN Vs. STATE OF WEST BENGAL & ORS
January 16, 2018
BELUR SREE GURU SANGHA & ORS Vs. STATE OF WEST BENGAL & ORS
December 10, 2018
BENAZIR SAMAD Vs. FEROZE AHMED AND OTHERS
February 6, 2018
BENGAL BONDED WAREHOUSE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA & ORS
April 5, 2018
BENGAL BONDED WAREHOUSE LTD. & ANR Vs. UNION OF INDIA & ORS
January 8, 2018
BENGAL CHEMICAL SRAMIK KARMACHARI UNION & ORS Vs. UNION OF INDIA & ORS
February 13, 2018
BENGAL FREEMASONS TRUST ASSOCIATION Vs. DISTRICT GRAND LODGE OF MARK MASTER MASONS
June 20, 2018
BENGAL PROVINCIAL BANKS CONTRACT EMPLOYEES ASSOCIATION AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 2, 2018
BENGAL SECRETARIAT CO-OPERATIVE LAND MORTGAGE BANK & HOUSING SOCIETY LTD AND ANOTHER Vs. ALOKE KUMAR
August 8, 2018
BENOY BHUSAN DEY Vs. STATE OF WEST BENGAL
August 14, 2018
BHAGAWATI PRASAD LOHIA Vs. THE BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ORS.
July 19, 2018
BHAGWATI PRASAD LOHIA Vs. THE BOARD OF TRUSTEES FOR PORT OF CALCUTTA AND ORS.
July 3, 2018
BHAKTA RANJAN SANNIGRAHI Vs. STATE OF WEST BENGAL & ANOTHER
November 20, 2018
BHANU IRON & STEEL CO. LTD. AND ANOTHER Vs. M/S G.R. INDUSTRIES AND ANOTHER
July 24, 2018
BHARAT CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
October 1, 2018
BHARAT COKING COAL LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 AND DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL)
May 2, 2018
BHARAT COKING COAL LIMITED & ANR Vs. SHREE ENTERPRISES COAL SALES PVT LTD & ORS
January 11, 2018
BHARAT HEAVY ELECTRICALS LTD. Vs. INDIA POWER CORPORATION [HALDIA] LTD. AND ANR.
January 12, 2018
BHARAT PETROLEUM CORPORATION LIMITED Vs. KAMALMONI DEY & ORS
August 30, 2018
BHARATI BAUL (MONDAL) Vs. STATE OF WEST BENGAL &ORS
April 26, 2018
BHARATI HAZRA Vs. THE STATE OF WEST BENGAL
January 17, 2018
BHARATI NASKAR Vs. CALCUTTA UNIVERSITY AND ORS.
February 7, 2018
BHARATIYA JANATA PARTY & ANR Vs. STATE ELECTION COMMISSION AND OTHERS
April 10, 2018
BHARATIYA JANATA PARTY & ANR Vs. STATE OF WEST BENGAL & ORS
April 20, 2018
BHARATIYA JANATA PARTY & ANR Vs. STATE ELECTION COMMISSION AND OTHERS
April 12, 2018
BHARATIYA JANATA PARTY AND ANR. Vs. THE STATE ELECTION COMMISSION AND ORS.
April 20, 2018
BHARATIYA JANATA PARTY, WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
December 7, 2018
BHATKAWA TEA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX- XIV
January 10, 2018
BHISMADEB KUMAR Vs. STATE OF WEST BENGAL & ORS.
July 30, 2018
BHOLA @ BHOLANATH SINGH SARDAR Vs. STATE OF WEST BENGAL
August 2, 2018
BHOLA MONDAL & ANR Vs. STATE OF WEST BENGAL
December 6, 2018
BHOLA NATH MIDYA Vs. STATE OF WEST BENGAL & ORS
February 6, 2018
BHOLANATH DUTTA Vs. SREE SREE 108 KARMAMOYEE KALI MATA MANDIR
July 26, 2018
BHOLANATH PAL Vs. GOBINDO BAG & ORS
January 18, 2018
BHOWMICK ENTERPRISES (INDIA) Vs. UNION OF INDIA AND ORS.
December 5, 2018
BHRIGU RAM KUMAR & ORS Vs. STATE OF WEST BENGAL
August 3, 2018
BHRIGURAM DE Vs. STATE OF WEST BENGAL & OTHERS
September 20, 2018
BHUPEN Vs. STATE OF WEST BENGAL
November 29, 2018
BIBEK CHOUDHURY @ BIBEKANANDA CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
November 28, 2018
BIBHAS CHANDRA SAHA AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
October 1, 2018
BIBHUTI BHUSAN ROY Vs. STATE OF WEST BENGAL
December 10, 2018
BIDHAN CHOUDHURY Vs. STATE OF WEST BENGAL & ORS
September 6, 2018
BIDHU KISKU Vs. STATE OF WEST BENGAL
September 27, 2018
BIDYUT ROY Vs. AVANINDRA SINGH & ORS
August 3, 2018
BIG FISH FISH PRODUCTION & ANR Vs. STATE OF W B & ORS
May 11, 2018
BIHAR STATE POWER (HOLDING) CO. LTD. Vs. ESTATE SRI SRI RAMCHANDRAJI & ANR.
October 5, 2018
BIJALI PRAVA GIRI Vs. THE STATE OF WEST BENGAL & OTHERS
September 26, 2018
BIJAN BEHARI SAMANTA Vs. BARANAGAR MUNICIPALITY & ORS
August 13, 2018
BIJON KUMAR MAZUMDAR & ORS. Vs. SANKAR CHANDRA PAUL
January 4, 2018
BIJON MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
July 11, 2018
BIJOY KRISHNA DAS Vs. NIDHI KRISHNA DAS
December 7, 2018
BIJOY KUMAR GHORAI Vs. STATE OF WEST BENGAL & ORS.
January 5, 2018
BIJOY KUMAR TEWARI Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
BIKAS MONDAL & ORS Vs. NARUGOPAL MAKUD & ORS
November 14, 2018
BIKASH BERI ALIAS VIKASH BERI Vs. THE STATE OF WEST BENGAL & ANR.
September 10, 2018
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
September 4, 2018
BIMAL @ BIMALENDU MONDAL Vs. STATE OF WEST BENGAL
August 6, 2018
BIMAL CHANDRA MUKHOPADHYAY Vs. PASHUPATI SENGUPTA & ORS.
January 18, 2018
BIMAL KR. DUTT Vs. STATE
September 14, 2018
BIMAL KUMAR DUTTA Vs. ALOK KUMAR MUKHERJEE
January 11, 2018
BIMAL MAITI Vs. UNIVERSITY OF KALYANI & ORS
July 6, 2018
BIMALA GAS SERVICE & ANR Vs. INDIAN OIL CORPORATION LIMITED & ORS
October 5, 2018
BIMALENDU MUKHERJEE AND ANOTHER Vs. RABI KUMAR NEOGI
August 14, 2018
BINA KARMAKAR Vs. THE STATE OF WEST BENGAL & ORS.
January 18, 2018
BINA SAHA Vs. STATE OF WEST BENGAL & ORS
October 3, 2018
BINANI INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX OFFICER
September 27, 2018
BINAY KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS
May 17, 2018
BINAY OPTO ELECTRONICS PVT. LTD. Vs. C.C.E. AND S.T. (APPEALS-I)
July 16, 2018
BINAYAK HI-TECH ENGINEERING LTD Vs. REFORM FERRO CAST PRIVATE LIMITED
October 5, 2018
BINOD KUMAR AGARWALA Vs. COMMISSIONER OF INCOME TAX, W.B.
June 21, 2018
BINOD KUMAR SHAW Vs. STATE OF WEST BENGAL & ORS.
August 17, 2018
BIPLAB BISWAS & ORS Vs. STATE OF WEST BENGAL & ORS
January 12, 2018
BIPLAB DEY Vs. TANTIA CONSTRUCTIONS LIMITED & ORS
August 6, 2018
BIRAJ BHATTACHARYA Vs. INDIAN CULTURE CENTRE AND OTHERS
August 8, 2018
BIRBHUM SEVA TRUST Vs. STATE OF WEST BENGAL AND ORS.
May 2, 2018
BIREN MAHANTA Vs. STATE OF WEST BENGAL
August 9, 2018
BIREN ROY AND ANOTHER Vs. STATE OF WEST BENGAL
November 22, 2018
BIRENDRA CHANDRA DAS AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2018
BIRENDRA NATH DEY Vs. DISTRICT MAGISTRATE, MURSHIDABAD AND ORS.
August 29, 2018
BIRENDRA NATH DEY Vs. STATE OF WEST BENGAL & ORS.
September 11, 2018
BIRESHWAR BERA Vs. UNION OF INDIA AND OTHERS
October 9, 2018
BIRESWAR BASAK Vs. NILIMA DAS BAIRAGYA & ORS
January 10, 2018
BIRESWAR BASAK & ORS Vs. UNION OF INDIA & ORS
January 9, 2018
BISHNU BIKASH SARKAR & ANR Vs. ICICI HOME FINANCE COMPANY LIMITED & ORS
November 22, 2018
BISWAJIT BAG. Vs. INDIAN OIL CORPORATION LIMITED & ORS.
January 30, 2018
BISWAJIT BITTAR Vs. STATE OF WEST BENGAL & OTHERS
February 15, 2018
BISWAJIT KARJEE Vs. STATE OF WEST BENGAL
January 20, 2018
BISWAJIT MANDAL Vs. STATE OF WEST BENGAL AND OTHERS
September 19, 2018
BISWAJIT MANDAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 30, 2018
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL
January 9, 2018
BISWAJIT ROY & ORS. Vs. EASTERN & NORTH EAST FRONTIER RAILWAY CO
January 15, 2018
BISWANATH BHATTACHARYA Vs. ANUP KUMAR SAHA
November 15, 2018
BISWANATH HALDER Vs. UNITED BANK OF INDIA AND ORS.
February 7, 2018
BISWANATH KARMAKAR Vs. STATE OF WEST BENGAL AND OTHERS
June 8, 2018
BISWAS AND SONS Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2018
BISWESWAR BAL Vs. CHAIRMAN, STATE BANK OF INDIA AND OTHERS
October 1, 2018
BIVA PYNE AND ANR. Vs. CHUNILAL PYNE AND ORS.
July 18, 2018
BLASTEE (INDIA) PROVATE LIMITED Vs. COAL INDIA LIMITED
June 6, 2018
BLOCK LAND & LAND REFORMS OFFICER, ATM AT KASBA & ORS Vs. RANAJIT CHATTERJEE @ RONOJIT CHATTERJEE & ORS
February 6, 2018
BOARD OF TRUSTEE FOR THE PORT OF CALCUTTA & ANR. Vs. SAMIR PATRA
January 24, 2018
BOARD OF WAKFS, WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
February 8, 2018
BODRUL ALAM MALLICK Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2018
BORA NARASINGHA RAO Vs. STATE OF WEST BENGAL & ORS
February 28, 2018
BOXADOORS TEA CO. (INDIA) LTD. Vs. ARYA PROJECTS LTD.
January 3, 2018
BRAHM (ALLOYS) LIMITED & ANR Vs. WEST BENGAL FINANCIAL CORPORATION & ORS
February 13, 2018
BRAHM (ALLOYS) LIMITED AND ANOTHER Vs. WEST BENGAL FINANCIAL CORPORATION AND OTHERS
February 12, 2018
BRAHMA DEO MISHRA Vs. MR. CHINMOY SARKAR
July 11, 2018
BRAHMA DEO MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
October 10, 2018
BRAHMANANDA NAYAK Vs. THE STATE OF WEST BENGAL & ORS.
January 30, 2018
BRAHMAPUTRA VALLEY FERTILISER CORPORATION LIMITED Vs. ANIRUDDHA JALAN
November 29, 2018
BRIDGE & ROOF COMPANY(INDIA) LIMITED Vs. INDIAN OIL CORPORATION LIMITED
February 23, 2018
BRINDABAN MONDAL Vs. STATE OF WEST BENGAL
January 20, 2018
BRITANIA MULLICK Vs. STATE OF WEST BENGAL
February 6, 2018
BROJENDRA NATH SIL Vs. THE STATE OF WEST BENGAL AND ORS.
July 24, 2018
BROLLY DEALCOM LLP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KOL-2
May 7, 2018
BROOKE BOND INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 18, 2018
BUDDHADEB CHATTERJE Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA & ORS
January 12, 2018
BUDGE BUDGE COMPANY LTD Vs. NATIONAL INSURANCE COMPANY LTD & ANR
September 6, 2018
BUDHMAL KULTHIA Vs. SMT. SUDHA SONI
December 3, 2018
BULA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
September 4, 2018
BULU DHAR Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
BURN STANDARD COMPANY LIMITED Vs. UNION OF INDIA & ORS.
August 6, 2018
BYOMKESH DAS Vs. STATE OF WEST BENGAL & ORS
May 4, 2018
C G SAJI KUMAR Vs. A&N ADMINISTRATION & OTHERS
January 18, 2018
C.I.T. KOLKATA Vs. EVEREADY INDUSTRIES (INDIA) LTD.
August 9, 2018
CALCUTTA AHMEDABAD ROADLINES PVT. LTD. Vs. STATE TAX OFFICER
November 15, 2018
CALCUTTA PORT SHRAMIK UNION & ANR. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
January 9, 2018
CALCUTTA PORT TRUST & ORS Vs. BHAGAWAT KURMI
May 10, 2018
CALCUTTA TRAMWAYS CO. (1978) LTD AND OTHERS Vs. BIJOY CHANDRA KONAR AND OTHERS
July 31, 2018
CALEDONIAN JUTE AND INDUSTRIES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 5, 2018
CALPRIN ADS PVT LTD Vs. K C EXIM (P) LTD
July 17, 2018
CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD. Vs. SREI INFRASTRUCTURE FINANCE
May 17, 2018
CAPT BIDYUT KUMAR BANERJEE & ORS Vs. PARASRAMPURIA PLANTATIONS LTD
February 6, 2018
CARE AND CURE NURSING HOME & ANR Vs. STATE OF W B & ORS
May 15, 2018
CENTEX (INDIA) ENGINEERS(P) LTD Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
February 15, 2018
CENTRAL BANK OF INDIA Vs. SRI SAJAL BISWAS & ANR.
February 1, 2018
CHAIRMAN Vs. PALASH KUMAR SAMANTA AND OTHERS
July 23, 2018
CHAMPAK NAG Vs. STATE OF WEST BENGAL AND OTHERS
July 13, 2018
CHANCHAL KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
August 29, 2018
CHANDAN GHOSH & ORS Vs. STATE OF WEST BENGAL
September 28, 2018
CHANDAN HAZRA Vs. STATE OF WEST BENGAL
January 20, 2018
CHANDAN MISRA Vs. STATE OF WEST BENGAL AND OTHERS
July 11, 2018
CHANDAN PAUL & ORS Vs. STATE OF WEST BENGAL & ANR
January 31, 2018
CHANDANA SAHA & ORS Vs. PROMIT NEOGI & ORS
November 14, 2018
CHANDRA BHUSAN DUTTA Vs. STATE OF WEST BENGAL & ORS
February 1, 2018
CHANDRA SEKHAR MUKHERJEE Vs. STATE OF WEST BENGAL AND ORS.
August 6, 2018
CHANDRAKANT KUMAR Vs. SANJEEV KUMAR GUDDU AND ORS.
July 4, 2018
CHANDRASEKHAR SARKAR Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
January 4, 2018
CHANDRAWATI DEVI SHAW AND ORS. Vs. THE HOWRAH MUNICIPAL CORPORATION AND ORS.
July 12, 2018
CHAPALA BISWAS Vs. STATE OF WEST BENGAL & ORS.
June 20, 2018
CHATUR MAHATO & ORS Vs. STATE OF WEST BENGAL
November 30, 2018
CHHABI DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
July 26, 2018
CHHANDA KOLEY Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
September 13, 2018
CHHANDA KOLEY Vs. BHARAT PETROLEUM CORPORATION LTD. & ORS.
January 18, 2018
CHHATER SINGH BAID Vs. STATE OF WEST BENGAL & ANR
December 20, 2018
CHIEF GENERAL MANAGER, MUGMA AREA, EASTERN COALFIELDS LTD. Vs. SANJIT BOURI AND ORS.
September 13, 2018
CHILD IN NEED INSTITUTE (CINI) Vs. FOURTH INDUSTRIAL TRIBUNAL AND OTHERS
August 14, 2018
CHINTA CHANDA Vs. UNION OF INDIA AND ORS.
February 16, 2018
CHIRANJIB DAS & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
May 17, 2018
CHIRANJIB MANGAL Vs. STATE OF WEST BENGAL & ORS
November 28, 2018
CHITRA ADHIKARI SHROFF Vs. GAUTAM SHROFF & ORS
July 25, 2018
CHITTA MITRA Vs. THE STATE OF WEST BENGAL
September 7, 2018
CHITTA RANJAN SARKAR Vs. STATE OF WEST BENGAL & ORS
July 20, 2018
CHITTARANJAN SAHA & ORS. Vs. ARUN KUMAR DAS
January 10, 2018
CHOULDARI COOPERATIVE COCONUT FARMING SOCIETY LIMITED Vs. THE UNION OF INDIA AND OTHERS
September 24, 2018
CHRISOMAR CORPORATION Vs. OWNER & PARTIES INTERESTED IN VESSEL M.V. NIKOLAOS
January 16, 2018
CIC STEELS PVT. LTD. Vs. M/S. ALOGOMA STEELS LIMITED AND ANOTHER
June 15, 2018
CITI BANK N.A. Vs. SAPNAMOY BANERJEE AND ANR.
January 25, 2018
CO-ORDINATION VANIJYA PRIVATE LIMITED & ANR Vs. INCOME TAX OFFICER
October 11, 2018
COLUMBIA GRAIN INTERNATIONAL INC. Vs. RYTHEM OVERSEAS TRADE LIMITED
June 8, 2018
COMMERCIAL PROPERTIES & MERCHANDISE LTD Vs. PALLAB ROY
December 6, 2018
COMMERCIAL PROPERTIES & MERCHANDISE LTD. Vs. PALLAB ROY
June 7, 2018
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SAIL (DURGAPUR STEEL PLANT)
May 11, 2018
COMMISSIONER OF CUSTOMS (PORT), CUSTOMS HOUSE & ANR Vs. SADGURU FORWARDERS PVT LTD
August 23, 2018
COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ANR. Vs. SHRI RAJESH KUMAR JAISWAL
June 14, 2018
COMMISSIONER OF INCOME TAX Vs. JAI BALAJI SPONGE LTD.
June 12, 2018
COMMISSIONER OF INCOME TAX Vs. KEVENTER AGRO LTD.
June 19, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. B C H ELECTRIC LTD. (OLD NAME BHARTIA INDUSTRIES LTD.)
July 19, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. GLOSTER JUTE MILLS LTD.
June 18, 2018
COMMISSIONER OF INCOME TAX Vs. ADITYA KUMAR JAJODIA
July 20, 2018
COMMISSIONER OF INCOME TAX, KOL Vs. M/S. CARNIVAL INVESTMENTS LTD.
June 18, 2018
COMMISSIONER OF INCOME TAX, KOLKATA Vs. DOE JONES INVESTMENT AND CONSULTANTS (PVT.) LTD.
June 19, 2018
COMMISSIONER OF INCOME TAX, KOLKATA Vs. GAYATRI CHAKRABORTY
May 3, 2018
COMMISSIONER OF INCOME TAX, KOLKATA Vs. AMBO AGRO PRODUCTS PVT. LTD.
June 20, 2018
COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S.PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD, KOLKATA
January 3, 2018
COMMISSIONER OF INCOME TAX, KOLKATA Vs. SURJEET KAUR, WIFE AND LEGAL HEIR OF LATE MANJIT SINGH
January 5, 2018
COMMISSIONER OF INCOME TAX, KOLKATA - III Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
December 21, 2018
COMMISSIONER OF INCOME TAX, KOLKATA -4 Vs. L C C INFOTECH LIMITED
May 11, 2018
COMMISSIONER OF INCOME TAX, KOLKATA-II Vs. NATIONAL ENGINEERING INDUSTRIES LTD
January 11, 2018
COMMR. OF S.T., KOLKATA Vs. CALCUTTA INDUSTRIAL SUPPLY CORPORATION
October 4, 2018
COMMUNIST PARTY OF INDIA (MARXIST) Vs. STATE OF WEST BENGAL & ORS
May 8, 2018
COMMUNIST PARTY OF INDIA (MARXIST) Vs. AMARENDRA KUMAR SINGH AND ANR.
July 11, 2018
COMMUNIST PARTY OF INDIA (MARXIST) ITS AUTHORIZED Vs. STATE OF WEST BENGAL & ORS
May 11, 2018
CONCAST STEEL & POWER LTD. Vs. DURGAPUR STEELS LTD.
February 21, 2018
CONFEDERATION OF STATE GOVERNMENT EMPLOYEES, WEST BENGAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
August 31, 2018
CONNAUGHT PLAZA RESTAURANTS PVT LTD Vs. PARK STREET PROPERTIES PVT LTD & ANR
January 19, 2018
CONVENT OF OUR LADY OF PROVIDENCE GIRLS HIGH SCHOOL AND OTHERS Vs. ANITA NIGAM AND OTHERS
July 6, 2018
CORPORATION BANK AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
July 23, 2018
CORPORATION BANK AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
June 25, 2018
CSJ ENTERPRISE PRIVATE LIMITED AND ANR. Vs. SALES TAX OFFICER, ESPLANADE CHARGE AND ORS.
July 6, 2018
CYGNUS DEVELOPERS (INDIA) PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION & COMMISSIONER OF STAMP REVENUE, WEST BENGAL & ORS
August 29, 2018
CYGNUS INVESTMENTS & FINANCE PVT LTD Vs. KAMALA RANJAN CHAKRABORTY & ORS
January 29, 2018
D.G. TRADERS Vs. M/S. W. NEWMAN AND CO. LTD. AND ANOTHER
August 17, 2018
DADHIBHAL SHAW Vs. OL
April 5, 2018
DALCHAND OMPRAKASH Vs. DHIRENDRO MULLICK & ORS
October 5, 2018
DALGREEN AGRO PVT. LTD. Vs. SHAIKH ASADUR RAHAMAN & ORS.
June 21, 2018
DALHOUSIE PROPERTIES LTD. Vs. GLOBAL EXPORTS LIMITED
July 2, 2018
DAMODAR VALLEY CORPORATION Vs. M/S. IRCON INTERNATIONAL LIMITED
January 5, 2018
DAYAL CONSTRUCTION & ORS Vs. JAYANTA DAS & ORS
December 12, 2018
DAYAL COTSPIN LIMITED Vs. ATLANTIC PROJECTS LIMITED AND ANOTHER
September 5, 2018
DAYAMOY DANA & ORS Vs. STATE OF WEST BENGAL
January 15, 2018
DEB KUMAR BAIRAGYA Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
DEBABRATA BERA Vs. STATE OF WEST BENGAL & ORS
November 27, 2018
DEBABRATA DAS @ TOTON DAS Vs. STATE OF WEST BENGAL
June 14, 2018
DEBABRATA GANGOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
September 5, 2018
DEBABRATA GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
December 18, 2018
DEBABRATA SAHA Vs. STATE OF WEST BENGAL
July 27, 2018
DEBABRATA SENGUPTA & ORS Vs. EASTERN COALFIELDS LIMITED & ORS
July 6, 2018
DEBABRATA SENGUPTA & ORS Vs. SEASTERN COALFIELDS LIMITED & ORS
July 3, 2018
DEBALA RANI BERA Vs. UNION OF INDIA & ORS
January 5, 2018
DEBASHISH MUKHERJEE @ ZEN ACHARYA Vs. SANJIB MUKHERJEE & ORS
January 3, 2018
DEBASHISH MUKHERJEE @ ZEN ACHARYA Vs. DR. SANJIB MUKHERJEE & OTHERS
January 8, 2018
DEBASISH DE BHOWMICK AND ANOTHER Vs. TIRUPATI AWAS PRIVATE LIMITED AND ANOTHER
August 14, 2018
DEBASISH KHANRA Vs. STATE OF WEST BENGAL AND ORS
February 5, 2018
DEBASISH MAITY AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 5, 2018
DEBASISH ROY Vs. UNION OF INDIA AND ORS.
January 19, 2018
DEBDAS ROUTH Vs. HINDUJA LEYLAND FINANCE LIMITED
September 11, 2018
DEBI PRASAD PANDA Vs. THE STATE OF WEST BENGAL & ORS.
February 8, 2018
DEBJIT SARKAR Vs. STATE OF WEST BENGAL AND ORS.
January 10, 2018
DEBJYOTI BHATTACHARYYA Vs. STATE OF WEST BENGAL
December 21, 2018
DEBPRASAD SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
July 18, 2018
DEBRAJ SEN & ORS Vs. SANGHAMITRA BANERJEE & ORS
September 19, 2018
DEECON INDIA PVT. LTD. Vs. UNION OF INDIA (CPWD)
January 3, 2018
DEEP PRAKASH RAWAT Vs. ELECTION COMMISSION, ASSOCIATION OF OFFICERS OF UCO BANK, WEST BENGAL & ORS.
August 14, 2018
DEEPAK SHARMA Vs. UNION OF INDIA & ORS
June 19, 2018
DELONG STEEL LIMITED Vs. LORDS BLUETECH CO. PVT. LTD.
February 7, 2018
DEVENDRA SURANA Vs. BANK OF BARODA & ORS
December 12, 2018
DHAJEN BARMAN & ORS Vs. STATE OF WEST BENGAL
January 15, 2018
DHANRAJ DHANKANI Vs. STATE OF WEST BENGAL AND ORS.
July 27, 2018
DHENDAI TEA & INDUSTRIES LTD Vs. WESTERN BITUMEN INDUSTRIES PVT LTD
May 8, 2018
DHENDAI TEA AND INDUSTRIES LTD. Vs. WESTERN BITUMEN INDUSTRIES PRIVATE LIMITED
June 28, 2018
DHIREN BAURI Vs. STATE OF WEST BENGAL & ORS
June 7, 2018
DHIREN MRIDHA & ANR Vs. STATE OF WEST BENGAL
January 2, 2018
DHIRENDRA NATH PATTANAYAK & ANR Vs. SUJIT KUMAR MAITY
January 12, 2018
DIAMOND HARBOUR MUNICIPALITY & ORS Vs. HAYAGRIB NAIYA & ANR
April 26, 2018
DIBYENDU BOSE Vs. SOUTH EASTERN RAILWAY
August 30, 2018
DIGENDRA NATH BARMAN & ORS. Vs. FOOD CORPORATION OF INDIA & ORS.
June 14, 2018
DIGHA SANKARPUR DEVELOPMENT AUTHORITY & ANR Vs. SITESH CHANDRA DAS & ORS
August 21, 2018
DILIP DEY & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 14, 2018
DILIP KUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
March 8, 2018
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
July 31, 2018
DILIP KUMAR DUTTA Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
March 12, 2018
DILIP ROY Vs. UNION OF INDIA & ORS.
August 29, 2018
DILRUBI KHATUN Vs. UNION OF INDIA AND OTHERS
July 26, 2018
DILU GHOSH & ORS Vs. STATE OF WEST BENGAL
December 20, 2018
DIMENSION STEEL AND ALLOYS PRIVATE LIMITED AND ORS. Vs. MAA CHINNAMASTIKA IMPEX PRIVATE LIMITED AND ORS.
May 7, 2018
DINA NATH PANDEY Vs. THE STATE OF WEST BENGAL AND OTHERS
May 4, 2018
DINABANDHU HALDER Vs. STATE OF WEST BENGAL
September 3, 2018
DINABANDHU HENSH Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
DINABANDU ANDREWS INSTITUTE OF TECHNOLOGY & MANAGEMENT Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
July 16, 2018
DINESH AGARWAL Vs. STATE OF WEST BENGAL & ORS
November 13, 2018
DINESH AGARWAL Vs. STATE OF WEST BENGAL & ANR
April 9, 2018
DINESH AGARWAL Vs. STATE OF WEST BENGAL & ORS
July 5, 2018
DINESH VINIYOG LIMITED & ORS Vs. ORIENTAL GAS CO LIMITED & ORS
September 24, 2018
DIPA DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
March 8, 2018
DIPAK BISWAS Vs. STATE OF WEST BENGAL AND ANR
January 20, 2018
DIPAK CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
June 8, 2018
DIPAK HELA Vs. STATE OF WEST BENGAL ORS
September 4, 2018
DIPAK KUMAR DUTT ALIAS DIPAK DUTTA Vs. INDRAJIT SINGH
June 12, 2018
DIPAK KUMAR DUTT ALIAS DIPAK DUTTA Vs. SRI INDRAJIT SINGH
June 12, 2018
DIPAK MAJUMDAR Vs. THE CHAIRMAN, PANIHATI MUNICIPALITY AND ORS.
January 30, 2018
DIPAK PRADHAN Vs. STATE OF WEST BENGAL AND OTHERS
August 27, 2018
DIPAK SARKAR @ MONDAL Vs. STATE OF WEST BENGAL
July 10, 2018
DIPALI HALDER AND OTHERS Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2018
DIPALI SIKDER Vs. STATE OF WEST BENGAL & ORS
August 23, 2018
DIPANJAN BASAK Vs. THE STATE OF WEST BENGAL AND OTHERS
October 11, 2018
DIPANKAR BAIDYA Vs. STATE OF WEST BENGAL
August 13, 2018
DIPANKAR CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
June 14, 2018
DIPANKAR MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
February 16, 2018
DIPANKAR SARKAR Vs. STATE OF WEST OF BENGAL AND OTHERS
August 2, 2018
DIPANKAR THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
January 31, 2018
DIPENDRA NATH BASU AND ORS. Vs. THE BOARD OF WAKFS AND ORS.
January 19, 2018
DIPTIMAN CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
DIRECTOR DIRECTORATE OF TECHNICAL EDUCATION AND TRAINING GOVERNMENT OF WEST BENGAL Vs. TARUN KUMAR KHANRA & ORS
July 20, 2018
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. BOARD OF CONTROL FOR CRICKET IN SRI LANKA & ORS
September 25, 2018
DIRECTOR OF MADRASAH EDUCATION Vs. ANISUR RAHAMAN & ORS.
August 1, 2018
DIRECTOR, CHITTARANJAN NATIONAL CANCER INSTITUTE Vs. DR. PRADIP DAS AND OTHERS
July 31, 2018
DIRECTOR, DOORDARSHAN KENDRA, CALCUTTA Vs. UNION OF INDIA & ORS.
August 9, 2018
DIRECTOR, WEST BENGAL FIRE SERVICE & ANR Vs. SHYAM SUNDAR KALRA
June 13, 2018
DISTRICT PROJECT OFFICER DISTRICT PRIMARY EDUCATION PROGRAMME AND SARVA SIKSHA MISSION Vs. MD. YAHIYA AND OTHERS
August 20, 2018
DOLGOBINDA NATH Vs. STATE OF WEST BENGAL
September 26, 2018
DOLLAR INDUSTRIES LIMITED Vs. M/S. LILY INDIA PRIVATE LIMITED
July 3, 2018
DR KUNAL SAHA Vs. PRINCIPAL SECRETARY,
February 2, 2018
DR. ACHINA KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
May 3, 2018
DR. ANINDYA SUNDAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
September 17, 2018
DR. ANOWAR HOSSAIN DAFADAR Vs. THE STATE OF WEST BENGAL AND OTHERS
August 6, 2018
DR. ANUPAM HAZRA Vs. UNION OF INDIA & ORS.
June 25, 2018
DR. ASIT KUMAR MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
August 29, 2018
DR. BASUDEB DASGUPTA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
June 4, 2018
DR. BRATINDRA NATH MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ANOTHER
January 5, 2018
DR. DILIP KUMAR MONDAL Vs. SAKTI DHAR MONDAL
January 25, 2018
DR. DIPAK KAR & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
September 27, 2018
DR. GOBINDA CHANDRA DAS Vs. NIKITA NIRMAN PRIVATE LIMITED AND ANOTHER
September 3, 2018
DR. KAKOLI SEN SARMA Vs. THE STATE OF WEST BENGAL AND ORS.
February 14, 2018
DR. MEENAKSHI CHATTERJEE Vs. THE PRESIDENT, GOVERNING BODY, BASANTI DEVI COLLEGE AND ORS.
August 9, 2018
DR. NILANJAN RAY & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 20, 2018
DR. PABAN MANDAL Vs. WEST BENGAL UNIVERSITY OF HEALTH SCIENCES AND ORS.
June 26, 2018
DR. R. DEV DAS Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
July 31, 2018
DR. RAJNARAYAN ROY Vs. STATE OF WEST BENGAL AND OTHERS
June 20, 2018
DR. SANJOY KUMAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 20, 2018
DR. SANKAR PRASAD MUKHERJEE Vs. MAULANA ABUL KALAM AJAD UNIVERSITY OF TECHNOLOGY AND ORS.
July 19, 2018
DR. SATYADEO PRASAD AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
July 18, 2018
DR. SIKHARINI MAJUMDAR Vs. THE STATE OF WEST BENGAL & ORS.
June 19, 2018
DR. SUJAY KUMAR MANDAL Vs. UNIVERSITY OF KALYANI AND ORS.
July 24, 2018
DR. TANIYA BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
January 16, 2018
DR. TEJ NARAYAN SINGH TARUN AND OTHERS Vs. NATIONAL THERMAL POWER CORPORATION LIMITED AND OTHERS
October 12, 2018
DRAUPADI KALITA Vs. THE STATE OF WEST BENGAL & ANR.
January 2, 2018
DRB EXPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA-II
May 7, 2018
DUKHARU DAS @ DILIP & ANR Vs. STATE OF WEST BENGAL
January 20, 2018
DULAL CHANDRA GHOSH @ DULAL GHOSH & ANR Vs. STATE OF WEST BENGAL & ORS
March 15, 2018
DULLA MALLICK Vs. ABDUL MALLICK
June 27, 2018
DURGA BANSHI MAJHI & ANR Vs. SAVITRI RAI
February 8, 2018
DWIPMALA GHOSH Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
February 15, 2018
DYUTIMAN BANERJEE & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
September 28, 2018
E Vs. NATIONAL INSURANCE CO. LTD. & ANOTHER
August 29, 2018
E-MEDITEK INSURANCE (TPA) LTD Vs. NATIONAL INSURANCE CO LTD & ANOTHER
August 29, 2018
EASTERN CLEARING Vs. OCEAN EMPIRE LINES LTD
September 28, 2018
EASTERN COALFIELD LTD. Vs. MANTU RAI @ ROY AND OTHERS
January 4, 2018
EASTERN COALFIELDS LIMITED Vs. KIRAN SINGH & ORS
December 14, 2018
EASTERN COALFIELDS LTD Vs. RUNGTA PROJECTS LTD
May 18, 2018
EASTERN COALFIELDS LTD Vs. SUJIT KUMAR MAHATO AND ORS
August 20, 2018
EASTERN COALFIELDS LTD Vs. SUDHAMOY GORAI & ORS
July 4, 2018
EASTERN COALFIELDS LTD Vs. MADAN PRASAD SINHA AND ORS
May 16, 2018
EASTERN COALFIELDS LTD. Vs. MALATI BHUIANI AND ORS.
June 28, 2018
EASTERN GASES LTD. Vs. USHA MARTIN LTD.
January 17, 2018
EASTERN METEC PVT LTD Vs. W B PRECISION ENGINEERING SOLUTION LTD
August 6, 2018
EASTERN TRADERS Vs. UNION OF INDIA
October 10, 2018
EBRAHIM ALI Vs. ROBINA BEWA & ORS
September 11, 2018
EDELWEISS AGRI VALUE CHAIN LTD. Vs. AMRIT HATCHERIES PRIVATE LIMITED AND ANR.
July 9, 2018
EDWARD KEVENTER PRIVATE LIMITED Vs. ATANU BANERJEE AND OTHERS
October 9, 2018
EFCALON TIE UP PRIVATE LIMITED Vs. WEST BENGAL FINANCIAL CORPORATION
May 2, 2018
EJABUL HOQUE @ SK Vs. STATE OF WEST BENGAL
August 10, 2018
ELIOUS DAPTORY Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
July 30, 2018
EMAMI AGROTECH LIMITED Vs. STATE OF WEST BENGAL & ORS
December 21, 2018
EMAMI AGROTECH LTD. Vs. STATE OF WEST BENGAL & ORS.
January 12, 2018
EMDEE DIGITRONICS PVT LTD Vs. UNION OF INDIA & ORS
November 29, 2018
EMPLOYEES STATE INSURANCE CORPORATION Vs. BIRLA CORPORATION LTD
April 30, 2018
EMPLOYERS IN RELATION TO MANAGEMENT OF CALCUTTA TELEPHONES Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, KOLKATA AND OTHERS
August 7, 2018
ENAMUL HOQUE Vs. STATE OF WEST BENGAL
July 12, 2018
ENGINEERING PROJECTS PVT LTD & ANR Vs. STATE BANK OF INDIA & ORS
May 18, 2018
ESAB INDIA LTD. Vs. UNION OF INDIA
May 8, 2018
ESHAQUE @ SK ISHAHAQUE & ORS Vs. STATE OF WEST BENGAL
October 11, 2018
ESKAY BROTHERS STEELS LTD Vs. B P PROJECTS PVT LTD
November 28, 2018
EVA EXOTICA PRIVATE LTD Vs. BENGANI FOOD PRODUCTS PRIVATE LTD
August 3, 2018
EXECUTIVE DIRECTOR, F C I & OTHERS Vs. SUBHAS PRAMANIK & OTHERS
October 4, 2018
EXIDE INDUSTRIES LIMITED Vs. C G ENTERPRISE
July 18, 2018
EXXON MOBIL CORPORATION AND ANR Vs. P K SEN
September 27, 2018
F HARLEY & CO PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
May 7, 2018
FACEBOOK INC Vs. STATE OF WEST BENGAL & ANR
January 3, 2018
FAKRUL ISLAM Vs. UNION OF INDIA
December 20, 2018
FALGUNI JANA Vs. STATE OF WEST BENGAL & ORS
February 28, 2018
FARIDA BEGUM & ANR Vs. SK SAMIULLAH & & ORS
August 29, 2018
FARUK MONDAL Vs. STATE OF WEST BENGAL
August 8, 2018
FAZLEY MIA @ HAQUE Vs. STATE OF WEST BENGAL
September 28, 2018
FEDERAL AGENCY FOR STATE PROPERTY MANAGEMENT OF RUSSIAN FEDERATION (ROSEMUSHESTVO) Vs. SARAF AGENCIES PVT LTD
February 5, 2018
FERDOSE ALAM @ FERDOSH @ LION Vs. STATE OF WEST BENGAL
January 19, 2018
FIROJA KHATUN Vs. STATE OF WEST BENGAL & ORS.
January 17, 2018
FRAMEWORK FOR AN ACCOUNTABLE CLEAN AND CORRUPTION FREE TRANSPORT WELFARE SOCIETY AND OTHERS Vs. UNION OF INDIA AND ORS.
October 3, 2018
FREE INDIA DRY ACCUMULATORS LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
December 14, 2018
FRIENDS OF TRIBAL SOCIETY & ANR Vs. STATE OF WEST BENGAL & ORS
November 14, 2018
FRONT LINE EX Vs. STATE OF WEST BENGAL AND OTHERS
May 25, 2018
FROST INTERNATIONAL LIMITED Vs. FIVE STAR VANIJYA PVT LTD
September 7, 2018
FROSTEES EXPORT (INDIA) PRIVATE LIMITED Vs. SABRI PROPERTIES PRIVATE LIMITED & ORS
June 21, 2018
FULCHAND SHEIKH Vs. STATE OF WEST BENGAL
July 11, 2018
FUTURE GENERAL INDIA INSURANCE CO LTD Vs. SOUMITA ROY & ANR
January 5, 2018
G K INVESTMENTS LIMITED & ORS Vs. VISTRA ITCL (INDIA) LIMITED
November 28, 2018
G R INDUSTRIES Vs. BHANU IRON & STEEL CO LIMITED & OTHERS
December 7, 2018
GAFFAR MONDAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
June 21, 2018
GAGAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS
July 6, 2018
GAGAN DEO SINGH & ORS Vs. STATE & ORS
February 7, 2018
GANESH GRAINS LTD. Vs. ANUSHREE BHATTACHARJEE & ORS.
September 19, 2018
GARDEN REACH K.C. MILLS HIGH (H.S.) SCHOOL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 9, 2018
GATI Vs. ASSISTANT COMMISSIONER OF STATE TAX, KHARAGPUR RANGE AND ORS.
July 26, 2018
GATI Vs. ASSISTANT COMMISSIONER OF STATE TAX, KHARAGPUR RANGE & ORS.
June 8, 2018
GAUTAM SEN & ORS Vs. GANESH DASGUPTA
July 3, 2018
GAYATRI JASH Vs. STATE OF WEST BENGAL & ORS.
July 18, 2018
GENERAL MANAGER, SOUTH EASTERN RAILWAY & ANR Vs. SATYANARAYAN CHOWDHURY (CHOUDHURY)
February 8, 2018
GHANDHI RAJ MAHATO ALIAS GANDHI RAJ MAHATO Vs. STATE OF WEST BENGAL
January 20, 2018
GHUTIARY SHARIF S.S.G.M.N.S. SENIOR MADRASAH AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
May 18, 2018
GIRDHAR DAS PUROHIT AND ANR. Vs. MISS SHREEKANTA BAGREE AND ORS.
January 25, 2018
GIRIDHARI KUMAR Vs. STATE OF WEST BENGAL
February 1, 2018
GIRISH DEO MAJHI Vs. M/S. EASTERN COALFIELDS LIMITED & OTHERS
January 2, 2018
GITA MALAKAR & ORS Vs. JAYANTA DAS & ORS
December 12, 2018
GITA RANI PURKAIT & ANR Vs. STATE OF WEST BENGAL & ORS
May 1, 2018
GITASHREE DUTTA (DEY) Vs. STATE OF WEST BENGAL & ORS
August 24, 2018
GMB CERAMICS LTD Vs. NEYCER (INDIA) LTD
September 24, 2018
GMB CERAMICS LTD. AND OTHER Vs. NEYCER (INDIA) LTD. AND OTHER
September 24, 2018
GNG EXPORTS Vs. SINOSTEEL PVT LTD
December 5, 2018
GOBINDA DAS Vs. STATE OF WEST BENGAL
January 3, 2018
GOBINDA HAZRA Vs. STATE OF W B & ORS
June 26, 2018
GOBINDA PRASAD DAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 3, 2018
GOBINDA SHIL Vs. STATE OF WEST BENGAL
July 10, 2018
GOLAM JILANI Vs. STATE BANK OF INDIA & ORS
August 10, 2018
GOLAM MORTAJA Vs. STATE OF WEST BENGAL
August 1, 2018
GOLDEN CATERERS Vs. SOUTH EASTERN RAILWAY & ORS
July 2, 2018
GOPAL CHANDRA MONDAL Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ANR.
May 15, 2018
GOPAL CHANDRA NANDI & ORS Vs. STATE OF WEST BENGAL & ORS
December 18, 2018
GOPAL CHANDRA PANJA Vs. THE STATE OF WEST BENGAL AND ORS.
January 11, 2018
GOPAL GARAI Vs. STATE OF WEST BENGAL & ORS
June 25, 2018
GOPAL GHOSHAL Vs. STATE OF WEST BENGAL
February 13, 2018
GOPAL JHUNJHUNWALA & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 16, 2018
GOPAL KRISHAN MOHAN & ORS Vs. MEERA VISWANATHAN & ORS
January 5, 2018
GOPAL PRADHAN Vs. STATE OF WEST BENGAL
March 21, 2018
GOPAL SUR Vs. STATE OF WEST BENGAL
February 7, 2018
GOPALA CONCLAVE PRIVATE LIMITED AND ANOTHER Vs. HAJI NURUL HUDA LAYEK AND OTHERS
September 12, 2018
GOPI DAS MIMANI AND OTHERS Vs. MONIKA DAW AND OTHERS
July 25, 2018
GOPI NATH NEOGI Vs. THE STATE OF WEST BENGAL AND ORS.
February 12, 2018
GOPI VALLABH SOLUTIONS PVT LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
July 2, 2018
GOPINATH GHORAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-9
February 7, 2018
GOSTHA BIHARI GUCHHAIT Vs. STATE OF WEST BENGAL & ORS.
January 25, 2018
GOUR DAS Vs. STATE OF WEST BENGAL & ORS.
January 9, 2018
GOUR DAS Vs. STATE OF WEST BENGAL AND OTHERS
February 1, 2018
GOURANGA SINGHA Vs. UNION OF INDIA & ORS
October 9, 2018
GOURHARI DOLAI Vs. STATE AND ORS.
July 31, 2018
GOURHARI JANA Vs. THE STATE OF WEST BENGAL & ORS.
January 16, 2018
GOURI BRAHMACHARI (BANDOPADHYAY) Vs. STATE OF WEST BENGAL AND ORS.
June 11, 2018
GOURI SHANKAR DEBEY Vs. DUKHI PRASAD JAISWAL AND ORS.
September 28, 2018
GOUTAM GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
September 2, 2018
GOUTAM GHOSH Vs. STATE OF WEST BENGAL & ORS
February 12, 2018
GOUTAM KUMAR DAS Vs. STATE OF W B & ORS
February 14, 2018
GOVERNING BODY OF COLLEGE OF ENGINEERING AND MANAGEMENT, KOLAGHAT & ANR. Vs. KOLAGHAT COLLEGE OF ENGINEERING AND MANAGEMENT EMPLOYEES WELFARE ASSOCIATION & ORS.
July 19, 2018
GOVINDA CHANDRA DAS & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
July 6, 2018
GOVINDA CHANDRA DAS & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
November 26, 2018
GOVINDARAJALU KRISHNARAJ Vs. UNION OF INDIA & ORS
May 16, 2018
GPT HEALTHCARE PVT LTD Vs. SOORAJMULL NAGARMULL & OTHERS
June 19, 2018
GPT-SMC (JV) & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION
February 2, 2018
GRAM MARINE PTE LTD. Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV PELAGOS
August 30, 2018
GRASIM INDUSTRIES LTD. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
July 10, 2018
GREEN WOOD CO Vs. SMT. KUM KUM GUHA & ANR.
August 24, 2018
GURUPADA @ GURAI ADHIKARY Vs. STATE OF WEST BENGAL & ANR
January 20, 2018
GURUPADA SINHA AND OTHERS Vs. RAFIQUE MIDDYA AND OTHERS
February 15, 2018
GURUPRASAD JANA & ORS Vs. STATE OF WEST BENGAL & ORS
February 1, 2018
GYAN BHARATI VIDYAPITH & ANR Vs. DIRECTOR OF SCHOOL EDUCATION, GOVT. OF W.B. & ORS.
January 31, 2018
GYAN BHARATI VIDYAPITH & ANR Vs. DIRECTOR OF SCHOOL EDUCATION, GOVT OF W B & ORS
January 25, 2018
GYAN BHARATI VIDYAPITH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
October 11, 2018
GYAN MAHENDRA SWARUP Vs. LIFE INSURANCE CORPORATION OF INDIA
August 29, 2018
GYANENDRA SINGH BAYED Vs. ANJALI MAJUMDER AND OTHERS
July 31, 2018
H S K E R R Vs. SAJAL KUMAR BANERJEE
March 20, 2018
HABIBUR RAHAMAN @ HABAI Vs. STATE OF WEST BENGAL
July 26, 2018
HADAITULLAH MALLICK Vs. THE STATE OF WEST BENGAL AND OTHERS
August 17, 2018
HAFIZA BIBI Vs. NOOR MOHAMMAD & ANR
May 8, 2018
HAJI HANIF HAKAM Vs. DEBT RECOVERY APPELLATE TRIBUNAL
February 16, 2018
HALDIA DEVELOPMENT AUTHORITY & ANR Vs. URAL INDIA LTD & ORS
July 10, 2018
HALDIA PETROCHEMCALS LTD Vs. ENGINEERS INDIA LTD
October 1, 2018
HALEMA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
July 26, 2018
HALIM @ HANIF SK Vs. STATE OF WEST BENGAL
July 2, 2018
HAMID MONDAL @ HAMED MONDAL & ORS Vs. STATE OF WEST BENGAL
February 13, 2018
HANNAN MONDAL & ORS Vs. STATE OF WEST BENGAL
July 23, 2018
HANSAL MEHTA Vs. ADARSH TELEMEDIA PVT LTD AND OTHERS
June 28, 2018
HARA GOBINDA SEN Vs. STATE OF WEST BENGAL & ORS
February 5, 2018
HARADHAN BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
January 5, 2018
HARBANS LAL MALAHOTRA & SONS PVT. LTD. Vs. JULFERS TREXIM PVT. LTD.
January 16, 2018
HARBANS LAL MALHOTRA & SONS LIMITED WORKMENS UNION AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
July 30, 2018
HARE KRISHNA MONDAL ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 29, 2018
HARI PADA SINGHA Vs. THE STATE OF WEST BENGAL & ORS
August 31, 2018
HARI SHANKAR CHATURVEDI @ H S CHATURVEDI Vs. INDIAN OVERSEAS BANK & ORS
December 7, 2018
HARIPADA MAHATA Vs. THE STATE OF WEST BENGAL AND ORS.
January 24, 2018
HARIPADA SARKAR AND ANOTHER Vs. STATE AND OTHERS
August 28, 2018
HASHEN SEIKH AND OTHERS Vs. ASURA BIBI AND OTHERS
June 14, 2018
HASIBAR RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
June 4, 2018
HASIBAR RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
September 10, 2018
HASIL SK & ORS Vs. STATE OF WEST BENGAL
December 20, 2018
HASINA BIBI Vs. STATE OF WEST BENGAL & ORS
August 28, 2018
HAYDAR ALI MOLLA & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 2, 2018
HAZRAT MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
July 16, 2018
HDB FINANCIAL SERVICES LIMITED Vs. SURJEET SINGH AND ANOTHER
July 25, 2018
HEAD MASTER, KURMITOLA HIGH SCHOOL (H S ) Vs. HARAN CHANDRA BISWAS & ORS
January 15, 2018
HEMANT KUMAR JALAN Vs. RAJENDRA BAJORIA & ORS.
September 14, 2018
HEMANTA BISWAS Vs. THE STATE OF WEST BENGAL
September 13, 2018
HEMANTA KUMAR MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND ORS
July 10, 2018
HILAL AHMAD MALLICK Vs. STATE OF WEST BENGAL
January 3, 2018
HIMANI PARYA Vs. STATE OF WEST BENGAL AND ORS
July 31, 2018
HIMANSHU KUMAR CHOUDHURI @ HIMANSHU CHOWDHURY & ORS Vs. SOUTH CITY PROJECTS (KOLKATA) LIMITED & ORS
August 7, 2018
HINDUSTAN CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX
July 2, 2018
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF WEST BENGAL & ORS
June 11, 2018
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
December 21, 2018
HINDUSTAN UNILEVER LIMITED Vs. JASWINDER PAL SINGH
August 1, 2018
HINDUSTAN UNILEVER LIMITED Vs. TRILOK SHARMA
August 3, 2018
HINDUSTAN UNILEVER LIMITED Vs. EMAMI LIMITED AND OTHERS
July 2, 2018
HINDUSTHAN ENGINEERING & INDUSTRIES LTD Vs. METAFLUX COMPANY PRIVATE LTD
February 9, 2018
HINDUSTHAN ENGINEERING & INDUSTRIES LTD Vs. METAFLUX COMPANY PRIVATE LTD
February 14, 2018
HINDUSTHAN UNILEVER LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, BIHAR, PATNA AND ORS.
January 10, 2018
HIRA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
February 5, 2018
HIRALAL CHOWHAN & COMPANY Vs. BOARD OF TRUST OF PORT OF KOLKATA
August 29, 2018
HIRANMAY BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
January 30, 2018
HIROK CHOWDHURY AND ORS. Vs. KHAGENDRA NATH MANDAL AND ORS.
September 6, 2018
HOU HOI LIN Vs. SHRIMATI HASI AUDDY & ORS
July 18, 2018
HOWRAH ZILA CONTRACTORS SHRAMIK UNION Vs. RAKSHAK SUBIDHA (P) LTD. AND OTHERS
May 17, 2018
HRISHIKESH HALDER Vs. STATE OF WEST BENGAL & ORS
November 12, 2018
HUNGERFORD INVESTMENT TRUST LIMITED Vs. TURNER MORRISON & COMPANY LIMITED
August 9, 2018
HUSAIN DHARIWALA Vs. FATEMA HUSSAIN DHARIWALA AND OTHERS
August 17, 2018
ICA EDU SKILLS PRIVATE LIMITED & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
August 28, 2018
ICICI BANK LTD & ANR Vs. STATE OF WEST BENGAL & ANR
February 9, 2018
IDRIS GAZI @ IDRICH GAZI Vs. STATE AND ORS.
July 25, 2018
IDRISH ALI GAZI Vs. SALAUDDIN GAZI & ORS
July 9, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. MITA SAHA & ORS
July 13, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. MITA SAHA AND ORS.
January 9, 2018
IMPEX FERRO TECH LIMITED Vs. AUROMA COKE LTD.
December 17, 2018
IMPEX FERRO TECH PRIVATE LIMITED Vs. AUROMA COKE LIMITED
August 10, 2018
IMPEX METAL AND FERRO ALLOYS LTD. Vs. UNION OF INDIA
October 5, 2018
IN GOODS OF Vs. BUDHMAL KULTHIA AND SAMPAT DEVI KULTHIA
December 3, 2018
IN GOODS OF SISIR KUMAR BHATTACHARJEE (DECEASED) Vs. DIPTI CHATTERJEE & ORS
November 13, 2018
IN MATTER OF Vs. ROHIT FERRO TECH LIMITED
July 26, 2018
IN RE Vs. ANUPAM GHOSH
September 20, 2018
IN RE Vs. BIPLAB KUMAR BANERJEE
December 19, 2018
IN RE Vs. MD ABDUR RAQUIB
December 10, 2018
IN RE Vs. TARUN KUMAR MONDAL
February 8, 2018
IN RE Vs. ANSAR ALI
August 10, 2018
IN RE Vs. ARCHON POWERINFRA INDIA PRIVATE LIMITED
December 12, 2018
IN RE : ANJALI RAY Vs. STATE
June 8, 2018
IN RE : NISHI KANTA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 10, 2018
IN RE : SANJOY CHAKRABORTY Vs. NATIONAL COMMISSION FOR SCHEDULE CASTE & ORS.
August 3, 2018
IN RE : SRI ASIT KUMAR KUNDU @ ASIT KUNDU Vs. STATE
September 14, 2018
IN RE : SUMAN KANTI MITRA Vs. STATE
January 10, 2018
IN RE : SUSHANTA NAYAK AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 24, 2018
IN RE : UNNATURAL DEATH IN PRISON AND COMPENSATION Vs. STATE
October 11, 2018
IN RE, BIKASH MUDI Vs. STATE
October 1, 2018
IN RE, SOVAN SIDDHANTA AND ORS. Vs. STATE
June 21, 2018
IN RE., ALIMUL ISLAM ALIAS ALIUL ISLAM Vs. STATE
July 27, 2018
IN RE., ASIM CHANDRA DAS AND ANOTHER Vs. THE STATE
September 11, 2018
IN RE: BHABANI BALA DAS Vs. STATE
January 12, 2018
IN RE: DR. BISWARUP SAHA Vs. COMMISSIONER OF SCHOOL EDUCATION AND ORS.
January 19, 2018
IN RE: DR. VALI FARAZ @ VALI FARAZ SARVAR Vs. THE STATE OF WEST BENGAL AND OTHERS
March 8, 2018
IN RE: ILLIAS MOLLA @ BOMBHOLA & ORS. Vs. STATE
September 19, 2018
IN RE: KHOKAN DAS Vs. ALLAHABAD BANK AND OTHERS
July 24, 2018
IN RE: MAHAMAYA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2018
IN RE: MD. MOSTAFA KAMAL Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2018
IN RE: MR. TRIVIKRAMA SADANANDA PRABHU AND ORS. Vs. UNION OF INDIA AND ORS.
July 27, 2018
IN RE: PANCHU CHARAN MANNA Vs. STATE
January 5, 2018
IN RE: PROTAP MOTILAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 24, 2018
IN RE: SAMAPTI MITRA (NANDI) Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2018
IN RE: SARFRAZ AHMAD Vs. THE STATE OF WEST BENGAL AND ORS.
August 10, 2018
IN RE: SRI KRISHNA PROSAD MUKHERJEE AND ORS Vs. THE STATE
September 7, 2018
IN RE: SUBHODIP DUTTA Vs. STATE OF WEST BENGAL & ORS.
July 31, 2018
IN RE: SUTANTRA HALDAR Vs. THE STATE OF WEST BENGAL AND ORS.
September 28, 2018
IN RE: TAPATI BHATTACHARYA (CHATTERJEE) Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2018
IN RE: TARA (GHOSH DASTIDAR) CHAKI Vs. THE STATE OF WEST BENGAL & ORS.
January 9, 2018
IN THE GOOD OF : RABINDRA NATH CHATTERJEE (DEC) Vs. SIDDHARTHA CHATTERJEE
August 6, 2018
IN THE GOODS OF : RAJIB DEB (DECEASED) Vs. STATE
July 24, 2018
IN THE GOODS OF: NARAYANDAS MULCHANDANI (DEC) AND RATAN KUMAR SHARMA AND ANOTHER Vs. JAGDISH MULCHANDANI
May 8, 2018
IN THE GOODS OF: SMT. SAILA BALA SEN (DEC) Vs. STATE
January 5, 2018
IN THE MATTER OF : ACHARYA SARVESHVARANANDA AVADHUTA Vs. STATE
January 16, 2018
IN THE MATTER OF : SAVANA YASMIN Vs. THE STATE OF WEST BENGAL AND ORS.
January 10, 2018
IN THE MATTER OF : SIMSON MOLLA Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2018
IN THE MATTER OF : SUJOY KUMAR MAITY Vs. STATE OF WEST BENGAL & ORS.
July 30, 2018
IN THE MATTER OF GOOD-WILL TEA & INDUSTRIES LTD. Vs. PRATIK AGARWAL
June 29, 2018
IN THE MATTER OF RIYA DAS Vs. STATE OF WEST BENGAL & ORS.
July 30, 2018
IN THE MATTER OF SRABONI GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
October 3, 2018
IN THE MATTER OF, IMPEX FERRO TECH PRIVATE LIMITED Vs. STATE
August 10, 2018
IN THE MATTER OF, JAGJIT SINGH Vs. STATE
August 10, 2018
IN THE MATTER OF: DEBRAJ SEN & ORS. Vs. SANGHAMITRA BANERJEE & ORS.
September 19, 2018
IN THE MATTER OF: IMPEX FERRO TECH LIMITED Vs. STATE
August 9, 2018
IN THE MATTER OF: JYOTIRMOY ROY Vs. STATE OF WEST BENGAL & ORS.
August 8, 2018
IN THE MATTER OF: KHURSID ANWAR KHAN Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
IN THE MATTER OF: KURAN NANDI Vs. SMT. KAMANA NANDI AND ANOTHER
February 16, 2018
IN THE MATTER OF: KUSHAL SAMADDAR Vs. GENERAL MANAGER, METRO RAILWAY
September 19, 2018
IN THE MATTER OF: MITA BANERJEE Vs. BANK OF INDIA & ORS.
June 25, 2018
IN THE MATTER OF: PARMESWAR GHOSHAL & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
January 12, 2018
IN THE MATTER OF: SAMIR JAIN Vs. THE STATE OF WEST BENGAL
February 14, 2018
IN THE MATTER OF: SHAMPA GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
July 16, 2018
IN THE MATTER OF: SHRI MANISH MALHOTRA Vs. THE STATE OF WEST BENGAL & ORS.
August 23, 2018
IN THE MATTER OF: SUJIT MONDAL Vs. STATE
November 1, 2018
IN THE MATTER OF: TAPASI DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2018
INCOME TAX-KOLKATA-1, KOLKATA Vs. TIL LTD
January 30, 2018
INDIA MEDIA SERVICES PVT LTD Vs. VISVESHWARAN SURESH KUMAR & ORS
September 24, 2018
INDIA POWER CORPORATION LIMITED & ANR Vs. EASTERN RAILWAY & OTHERS
November 28, 2018
INDIAN CHAIN PRIVATE LIMITED AND ANR. Vs. DEPUTY COMMISSIONER, CENTRAL AUDIT UNIT AND ORS.
June 27, 2018
INDIAN IRON & STEEL COMPANY LTD. Vs. MD. EKRUMAL HAQUE & ORS.
January 4, 2018
INDIAN IRON AND STEEL COMPANY LIMITED Vs. DR. ARABINDA DAS AND ORS.
June 18, 2018
INDIAN OIL CORPORATION LTD & ORS Vs. NIWAS RAMMGOPAL & ORS
July 4, 2018
INDIAN OVERSEAS BANK Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS
June 27, 2018
INDICON WESTSFALIA LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
January 12, 2018
INDOFIL INDUSTRIES LTD. Vs. M/S. KAYCEE CHEMICALS
August 29, 2018
INDRA MANI SHUKLA Vs. STATE OF WEST BENGAL
December 18, 2018
INDRAJIT TAPADAR Vs. THE STATE OF WEST BENGAL AND ANR.
August 9, 2018
INDRANIL MUKHERJEE Vs. STATE OF WEST BENGAL & ANR
September 7, 2018
INDRANIL MUKHERJEE Vs. SMT. JAYEETA MUKHERJEE (NEE BHATTACHARJEE)
May 16, 2018
INFINITY BNKE INFOCITY PVT. LTD. Vs. UNION OF INDIA
August 30, 2018
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA
July 9, 2018
INSPECTOR RAILWAY PROTECTION FORCE Vs. SK. AZIJUL AND OTHERS
October 12, 2018
INSPECTOR, R P F, RAMPURHAT Vs. G HEMBRAM & ORS
May 7, 2018
INSTITUTE OF COST ACCOUNTANTS OF INDIA Vs. KAUSHIK BANERJEE AND OTHERS
June 20, 2018
INSTITUTE OF EDUCATION & EXAMINATION MANAGEMENT PVT. LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
April 17, 2018
INTAJ SK & ORS Vs. STATE OF WEST BENGAL
January 12, 2018
INTELSYS TECHNOLOGIES PVT LTD & ANR Vs. UNION OF INDIA & ORS
July 16, 2018
IQBAL AHMED Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
March 12, 2018
ISLAM @ ANIKUL SK Vs. NATIONAL INVESTIGATING AGENCY
October 3, 2018
ISMAIL KAPASI Vs. STATE OF WEST BENGAL
November 26, 2018
ISRAFIL @ ISRAFUL SK Vs. STATE OF WEST BENGAL
January 20, 2018
ITC LIMITED Vs. JP MORGAN MUTUAL FUND INDIA PRIVATE LIMITED & ORS
August 24, 2018
ITC LIMITED Vs. WHOLE LEAF TOBACCO VENTURE PVT. LTD.
December 19, 2018
ITC LIMITED & ANR Vs. SPECIAL DIRECTOR, EASTERN REGION, ENFORCEMENT DIRECTORATE & ANR
December 7, 2018
ITC LIMITED & ANR Vs. SPECIAL DIRECTOR, EASTERN REGION, ENFORCEMENT DIRECTORATE & ANR
November 14, 2018
J SANKAR RAO Vs. STATE OF WEST BENGAL & ANR
February 13, 2018
J. J. DEVELOPMENT PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
June 27, 2018
J. THOMAS & CO. PVT. LTD. Vs. THE STATE OF WEST BENGAL & ORS.
July 19, 2018
J. THOMAS AND CO. PVT. LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
July 12, 2018
J.K. INDUSTRIES LTD. Vs. THE ASSISTANT COMMISSIONER
July 6, 2018
JABA CHANDRA Vs. STATE OF WEST BENGAL & ORS
August 9, 2018
JABBARUL ISLAM MONDAL Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
JADABENDRA NATH JANA & ORS Vs. ANANTA KUMAR MISHRA (SINCE DECEASED) TAPAN KUMAR MISHRA & ORS
September 24, 2018
JADAVPUR UNIVERSITY Vs. ARNAB BANERJEE AND OTHERS
September 3, 2018
JAGABANDHU SEN Vs. SANAT KUMAR SEN
July 6, 2018
JAGADISH CHANDRA PAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
September 10, 2018
JAGADISH CHOWDHURY Vs. STATE OF WEST BENGAL
August 30, 2018
JAGADISH PROSAD SAHA & ANR Vs. ANUP KUMAR BISWAS
January 15, 2018
JAGADISH SARKAR Vs. STATE OF WEST BENGAL & ORS
June 18, 2018
JAGADISH SINGH Vs. RANJIT KUMAR DAWN AND ANOTHER
May 4, 2018
JAGANNATH SAHA Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
JAGU @ TAPAN BAURI Vs. STATE OF WEST BENGAL
October 4, 2018
JAI BALAJI INDUSTRIES LIMITED (IN LIQUIDATION) Vs. LAKHOTIA TRANSPORT COMPANY PVT. LTD.
June 21, 2018
JAI BALAJI INDUSTRIES LTD. Vs. WELLMAN LOGISTICS PVT. LTD.
January 17, 2018
JAI BALAJI INDUSTRIES LTD. Vs. LAKHOTIA TRANSPORT COMPANY PVT. LTD.
June 7, 2018
JAI CHAND MAHTAB & ORS. Vs. SMT. ANNAPURNA ROY & ANR.
September 11, 2018
JAICHAND LAL GORAWAT Vs. SILIGURI MUNICIPAL CORPN & ORS
February 5, 2018
JAIN GROUP PROJECTS PVT. LTD. Vs. JIBAN KRISHNA MUKHERJEE AND ORS.
June 22, 2018
JAIN INTERNATIONAL (IMPORTER/EXPORTER) Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
December 10, 2018
JAISHREE DEVI & OTHERS Vs. ASHOK KUMAR RAIDANI & OTHERS
July 13, 2018
JAITRA ACHARYA Vs. STATE OF WEST BENGAL & ORS
February 28, 2018
JAL VAYU VIHAR CO-OPERATIVE HOUSING SOCIETY LTD & ANR Vs. PRANAB KUMAR MITRA & ORS
December 20, 2018
JALADHAR MAJI Vs. THE STATE OF WEST BENGAL AND ORS.
October 11, 2018
JALAN NIKETAN PRIVATE LIMITED Vs. AVANI PROJECTS AND INFRASTRUCTURE LIMITED
July 10, 2018
JAMAL KHAN Vs. STATE OF WEST BENGAL
April 6, 2018
JAMALUDDIN MALLICK Vs. STATE OF WEST BENGAL & ANR
August 7, 2018
JAMALUDDIN MOLLAH Vs. SK MOHAMMAD ASLAM
December 10, 2018
JAMILAH BEGUM Vs. MD RIZWAN & ORS
July 18, 2018
JANARDAN NIRMAN PVT LTD Vs. ERA INFRA ENGINEERING LTD AND ANR
January 12, 2018
JANMENJOY PATRA Vs. STATE OF WEST BENGAL & ORS
December 13, 2018
JARIFA KHATOON Vs. STATE OF WEST BENGAL
January 4, 2018
JASPAL SINGH Vs. ASSISTANT COMMR. OF STATE TAX
August 16, 2018
JASPER MOTORS PRIVATE LIMITED AND ANOTHER Vs. PROPRIETOR, BASANTEE BATTERY OPERATED RICKSHAW AND OTHERS
July 18, 2018
JAWAHARLAL SARKAR @ JAHARLAL Vs. STATE OF WEST BENGAL & ANR.
January 9, 2018
JAWED SHAKIL & ANR. Vs. SUKUMAR CHAKRABORTY & ORS.
January 5, 2018
JAYANTA ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
August 20, 2018
JAYANTA CHOUDHURY Vs. STATE OF WEST BENGAL & OTHERS
February 15, 2018
JAYANTA DAS & ORS Vs. UTTARPARA-KORTUNG MUNICIPALITY & ORS
October 4, 2018
JAYANTA KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
December 20, 2018
JAYANTA KUMAR LAHIRI AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
June 12, 2018
JAYANTA KUMAR SARKAR Vs. STATE OF WEST BENGAL & ORS.
January 17, 2018
JAYANTA MONDAL Vs. UNITED BANK OF INDIA
December 3, 2018
JAYANTI DAS Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2018
JAYDEB HORE (MAJUMDER) Vs. STATE OF WEST BENGAL
January 20, 2018
JAYTEE EXPORTS Vs. NATVAR PARIKH INDUSTRIES LIMITED & ORS
April 19, 2018
JHAJHARIA NIRMAN LIMITED & ANR. Vs. RITES LIMITED & ORS.
September 13, 2018
JHARNA BALA Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
JHARNA MAULIK & ORS. Vs. KHALIL AHMED & ANR.
January 5, 2018
JHUNU MUKHERJEE Vs. SOUTH DUM DUM MUNICIPALITY & ORS
July 30, 2018
JIAUL LASKAR @ SAIFUL LASKAR @ MEHABUB Vs. STATE OF WEST BENGAL
July 13, 2018
JIBAN KUMAR SARKAR Vs. UNION OF INDIA AND OTHERS
October 10, 2018
JIBAN MONDAL & ORS Vs. STATE OF WEST BENGAL
July 18, 2018
JIBLAL HAZRA & ORS Vs. STATE OF WEST BENGAL
September 27, 2018
JITEN SARKAR Vs. STATE OF WEST BENGAL & ORS
January 30, 2018
JITEN SARKAR ALIAS JITENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
January 15, 2018
JITENDRA NATH PARIA ALIAS GHOSH & OTHERS Vs. AJIT KUMAR GHOSH & OTHERS
May 8, 2018
JITENDRA SINGH Vs. CHANDANNAGAR MUNICIPAL CORPORATION & ANR
November 14, 2018
JITENDRANATH BISWAS Vs. THE STATE OF WEST BENGAL & ORS.
June 6, 2018
JITU ROY & ORS Vs. STATE OF WEST BENGAL
June 20, 2018
JIWIT PROSAD ARYA Vs. CHIEF SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE AND OTHERS
September 27, 2018
JIYAD ALI MOLLA Vs. ABDUL KHALEK MOLLA & ORS.
January 3, 2018
JOGESWAR MAHATO & OTHERS Vs. CHANDRA MAHATO & OTHERS
July 5, 2018
JOYASREE ROY CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION & ORS
December 3, 2018
JOYDEB MALIK Vs. STATE OF WEST BENGAL
July 10, 2018
JOYDEB SAHA Vs. MIHIRLAL MUKHERJEE
January 4, 2018
JOYDEB SARDER Vs. STATE OF WEST BENGAL
August 20, 2018
JOYDEB SARDER Vs. STATE OF WEST BENGAL
August 24, 2018
JOYDEV DAS ADHIKARI Vs. STATE OF WEST BENGAL & ORS
February 1, 2018
JUI CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
August 30, 2018
JULIEN DAY SCHOOL AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
February 14, 2018
JUPITER TRADING COMPANY AND ANOTHER Vs. UNION BANK OF INDIA AND OTHERS
May 16, 2018
JUTE CORPORATION OF INDIA LTD Vs. ABL INTERNATIONAL LTD
April 23, 2018
JYOTI DEY & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
June 22, 2018
JYOTI DEY & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
November 28, 2018
JYOTI PRAKASH HAR Vs. STATE OF WEST BENGAL & ORS
December 13, 2018
JYOTI PRASAD BANDYOPADHYAY & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 18, 2018
JYOTISH BHOWMICK @ JYOTISH CHANDRA BHOWMIK Vs. STATE OF WEST BENGAL
July 5, 2018
JYOTISH CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS
September 14, 2018
JYOTSNA RANI DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2018
K B /B R BHARATIYA JANATA PARTY & ANR Vs. STATE ELECTION COMMISSION AND OTHERS
April 11, 2018
KABERI HAZRA Vs. STATE OF WEST BENGAL AND OTHERS
July 19, 2018
KABERI SEN & ORS Vs. SUTANDRO CHOWDHURY & ORS
January 29, 2018
KACHI HANSDA Vs. LAXMAN MURMU & ORS.
January 3, 2018
KAILASH MARJIT Vs. THE STATE OF WEST BENGAL
September 7, 2018
KAJAL LATA DAS Vs. STATE OF WEST BENGAL & ORS
January 20, 2018
KAKALI BERA Vs. UNION OF INDIA & ORS.
January 17, 2018
KAKALI GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
August 2, 2018
KALACHAND BISWAS AND ANOTHER Vs. STATE OF WEST BENGAL
August 7, 2018
KALAM SK Vs. STATE OF WEST BENGAL
September 20, 2018
KALI CHOWDHURY Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
January 29, 2018
KALI KRISHNA BANERJEE AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 12, 2018
KALIKINKAR BHATTACHARJEE Vs. KAMARHATI MUNICIPALITY & ORS
November 14, 2018
KALIMATA ISPAT INDUSTRIES PVT LTD Vs. UNION OF INDIA & ANR
June 27, 2018
KALIRAM DAS & ORS Vs. GURUPRASAD JANA & ORS
June 22, 2018
KALLOL COOPERATIVE HOUSING SOCIETY LIMITED AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
July 18, 2018
KALO BARAN DAS Vs. STATE OF WEST BENGAL & ORS
February 14, 2018
KALPANA DINDA & ANR. Vs. STATE OF WEST BENGAL & ORS.
January 15, 2018
KALPANA RANI MANDAL Vs. THE STATE OF WEST BENGAL AND ORS.
January 15, 2018
KALPANA SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
August 20, 2018
KALYANI GUPTA Vs. STATE OF WEST BENGAL AND OTHERS
July 17, 2018
KALYANI SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2018
KAMAKSHYA NARAYAN PANDEY Vs. STATE OF WEST BENGAL & ORS.
June 8, 2018
KAMAL ADHIKARI Vs. STATE OF WEST BENGAL & ORS
June 4, 2018
KAMAL BAIRAGI Vs. STATE OF WEST BENGAL
September 3, 2018
KAMAL KANATI GHOSH Vs. STATE OF WEST BENGAL & ORS
August 10, 2018
KAMAL KUMAR BHAUMIK Vs. THE STATE OF WEST BENGAL AND ORS.
October 9, 2018
KAMAL KUMAR SANTRA Vs. SUSANTA MONDAL AND BALARAM PAN
July 11, 2018
KAMAL SK ALIAS KAMALUDDIN SK & ORS Vs. STATE & ANR
January 16, 2018
KAMALA BALA JANA Vs. UNION OF INDIA & ORS
January 29, 2018
KAMALA CHAKRABORTY & ANR Vs. MUKTI SINGHA & ORS
August 8, 2018
KAMALA KANTA HANSDA Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
KAMALA RESTAURANT & BAR AND ANOTHER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
July 16, 2018
KAMALESH CHANDRA DEB ROY Vs. STATE OF WEST BENGAL & ORS
September 27, 2018
KAMESHWAR PRASAD Vs. STATE OF WEST BENGAL
December 11, 2018
KAMLESH KUMAR Vs. THE UNION OF INDIA AND ORS.
June 5, 2018
KAMLESH PHUMBRA & ORS Vs. WOODBURN PARK CO-OPERATIVE HOUSING SOCIETY LTD & ORS
September 25, 2018
KANAI LAL DUTTA Vs. SRI BABU DAS BAIRAGYA
January 29, 2018
KANAK PROJECTS LIMITED Vs. HOOGHLY PRINTING COMPANY LIMITED
February 14, 2018
KANDURA PAUL AND OTHERS Vs. MANORANJAN SAHA & OTHERS
February 6, 2018
KAPIRUDDIN MONDAL AND ANOTHER Vs. MAGMA FINCORP LIMITED
February 8, 2018
KARABI NASKAR Vs. TANUSREE PRATIHAR
December 18, 2018
KARMATULLAH KHAN AND ANOTHER Vs. ZAFRULLAH KHAN
August 24, 2018
KARNANI PROPERTIES LTD. Vs. KAILASH PRASAD JHUNJHUNWALA
February 5, 2018
KARTICK CHAKRABORTY Vs. PAMPA CHAKRABORTY
June 4, 2018
KARTICK CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
KARTICK MONDAL Vs. STATE OF WEST BENGAL
May 18, 2018
KARTICK PAUL Vs. STATE OF WEST BENGAL
July 2, 2018
KARTIK CH. PAL Vs. THE STATE OF WEST BENGAL & ORS.
July 24, 2018
KASEM MOLLA @ KASEM ALI MOLLA Vs. STATE OF WEST BENGAL
June 18, 2018
KASHINATH BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS.
August 2, 2018
KASHINATH DAS Vs. STATE OF WEST BENGAL
January 2, 2018
KASIMUDDIN AHAMMAD & ORS Vs. RAJJAK ALI & ANR
February 9, 2018
KAYAN AGRO INDUSTRIES & CO PVT LTD & ANR Vs. JOINT COMMISSIONER, COMMERCIAL TAXES, SILIGURI CIRCLE & ORS
July 2, 2018
KAZI ANSAR ALI & ANR Vs. KOHINOOR BEGUM & ORS
October 5, 2018
KAZI KAMALUDDIN AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
January 30, 2018
KENJAKURA WEAVERS CO Vs. THE STATE OF WEST BENGAL AND ORS.
July 13, 2018
KESHAB LAL PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
January 8, 2018
KESHABANANDA PAUL AND ANR Vs. STATE OF WEST BENGAL & OTHERS
February 16, 2018
KEYA CHAKRABORTY Vs. SUDIP BHATTACHARYA
September 18, 2018
KEYA KAR Vs. STATE OF W B & ORS
July 19, 2018
KEYA KAR Vs. STATE OF WEST BENGAL & ORS
December 20, 2018
KHAGEN MONDAL Vs. STATE OF WEST BENGAL
August 7, 2018
KHALEDA BEGAM Vs. STATE AND ORS.
July 24, 2018
KHALIL SK & ANR Vs. STATE OF WEST BENGAL & ANR
November 26, 2018
KHARDAH MUNICIPALITY & ANR Vs. TAPAN KUMAR SADHUKHAN & ORS
February 7, 2018
KHATIZA BEGUM & ORS. Vs. MD. ISHAQUE & ANR.
July 5, 2018
KHOSH MOHAMMAD SEIKH Vs. STATE OF WEST BENGAL & ORS
August 28, 2018
KHUDIRAM @ KHORA BAURI Vs. STATE OF WEST BENGAL
August 2, 2018
KIRAN SHARMA Vs. SATNAM SINGH & ORS
June 11, 2018
KISHOR KUMAR Vs. UNION OF INDIA & ORS
July 25, 2018
KISHORE KUMAR MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
June 12, 2018
KLASSIC WHEELS PRIVATE LTD Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
June 4, 2018
KMDA & ANR Vs. RIDDHI SIDDHI MALL MANAGEMENT PVT LTD & ORS
August 28, 2018
KOELIA BISWAS NEE DE Vs. PINAKEE BISWAS
February 12, 2018
KOHLBROS COMMUNICATION PVT LTD Vs. SANDEEP TRADEX PVT LTD
April 30, 2018
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. AMAR NATH PAUL & ORS
February 6, 2018
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS Vs. ABHA SRIVASTAVA
August 9, 2018
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS Vs. DINABANDHU ANDREWS INSTITUTE OF TECHNOLOGY MANAGEMENT & ANR
December 14, 2018
KOLKATA MUNICIPAL CORPORATION Vs. SUSHIL KUMAR AGARWAL AND ANR
December 12, 2018
KOLKATA MUNICIPAL CORPORATION Vs. ROHIT KUMAR AGARWAL AND ANR
December 12, 2018
KOLKATA MUNICIPAL CORPORATION Vs. RAM NARAYAN JOSHI
December 12, 2018
KOLKATA MUNICIPAL CORPORATION Vs. ANUPAMA JAIN
December 12, 2018
KOLKATA MUNICIPAL CORPORATION Vs. RAJAT MUKLANIA
December 12, 2018
KOLKATA MUNICIPAL CORPORATION Vs. VIVEK KUMAR AGARWAL AND ANR
December 12, 2018
KOLKATA MUNICIPAL CORPORATION Vs. KRISHNA KUMAR HAZRA
November 22, 2018
KOLKATA MUNICIPAL CORPORATION & ORS Vs. HINDUSTAN LEVER LIMITED & ORS
May 1, 2018
KOLKATA MUNICIPAL CORPORATION AND OTHERS Vs. UNION OF INDIA & OTHERS
May 18, 2018
KOTAK MAHINDRA BANK LTD. Vs. THE BOARD OF TRUSTEES FOR CAMELIA EDUCARE TRUST AND ANOTHER
June 22, 2018
KOTAK MAHINDRA BANK LTD. Vs. BHUTESWAR PLASTICS PVT. LTD. AND ORS.
July 27, 2018
KRISHNA CHANDRA POREL Vs. STATE OF WEST BENGAL & ORS
September 3, 2018
KRISHNA GOPAL MONDAL Vs. RAJPURSONARPUR MUNICIPALITY & ORS
February 7, 2018
KRISHNA KANTA HALDER Vs. STATE OF WEST BENGAL
September 3, 2018
KRISHNA KUMAR KOTHARI AND ANR. Vs. NIKHIL NISCHAL BAGREE AND ORS.
January 25, 2018
KRISHNA KUMAR MINTRI & ORS. Vs. UNION OF INDIA & ORS.
May 31, 2018
KRISHNA METALLICS PRIVATE LTD & ANR Vs. DHURMTOLLAH PROPERTIES PRIVATE LTD & ORS
April 30, 2018
KRISHNA MURARI CHOUDHARY Vs. STATE OF WEST BENGAL
December 3, 2018
KRISHNA PADA PRAMANIK Vs. STATE OF WEST BENGAL
February 1, 2018
KRISHNA PANDA Vs. RADHA GOBINDA PANDA
January 11, 2018
KRISHNA ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
September 3, 2018
KRISHNA ROYCHOWDHURY Vs. STATE OF WEST BENGAL & ORS
November 27, 2018
KRISHNA SAHA & ANR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
February 12, 2018
KRISHNA SINGH SARDAR Vs. STATE OF WEST BENGAL
September 28, 2018
KRISHNA SINGHA Vs. THE STATE OF WEST BENGAL
January 25, 2018
KSHUDIRAM PAUL Vs. WEST BENGAL FINANCIAL CORPORATION & ANR
September 7, 2018
KULEN BARMAN Vs. STATE OF WEST BENGAL
February 5, 2018
KULTALI FOOD MARKETING PVT LTD Vs. BARUN GHOSH & ORS
September 25, 2018
KUMAR SHARMA & ANR Vs. JAGDISH MULCHANDANI
May 8, 2018
KUMED MURA Vs. STATE OF WEST BENGAL
July 24, 2018
KUNAL SAHA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF WEST BENGAL AND ANOTHER
February 2, 2018
KUNTI DEVI BARBARA Vs. STATE OF WEST BENGAL
November 19, 2018
KUSHAL SAMADDAR Vs. GENERAL MANAGER, METRO RAILWAY
September 19, 2018
KUSHAPATI MAL Vs. STATE OF WEST BENGAL
January 18, 2018
L & T FINANCE LIMITED Vs. DIPAK KUMAR BANERJEE & ANR
October 9, 2018
LA OPALA R G LTD Vs. CELLO PLAST & ORS
October 11, 2018
LAKHOTIA TRANSPORT COMPANY PVT. LTD. Vs. STATE BANK OF INDIA AND ANOTHER
July 19, 2018
LAKSHAN BAIDYA Vs. STATE OF WEST BENGAL & ORS
August 6, 2018
LAKSHMAN LAL DAS Vs. CHIEF COMMISSIONER OF CUSTOMS & ORS
September 17, 2018
LAKSHMI RANI NASKAR & ORS Vs. STATE OF WEST BENGAL & ORS
February 15, 2018
LAKSHMI SINGH & ANR Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
January 16, 2018
LAL BAHADUR SINGH Vs. AMIT KUMAR CHAMARIA AND ANOTHER
January 31, 2018
LALU MAJHI Vs. STATE OF WEST BENGAL
August 23, 2018
LAND AND BRICKS AND ENTERTAINMENTS LIMITED & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
September 14, 2018
LARIKA RESORTS PVT. LTD. AND ANR. Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION AND ANR.
September 10, 2018
LATIKA MAJUMDER AND ORS Vs. STATE OF WEST BENGAL & ANR
April 12, 2018
LAXMAN BISWAS Vs. STATE OF WEST BENGAL
October 4, 2018
LAXMI KANTA CHAKRABORTY & ANR. Vs. STATE OF WEST BENGAL & ORS.
January 16, 2018
LAXMI NIWAS MITTAL Vs. LINDSAY INTERNATIONAL PRIVATE LIMITED
January 16, 2018
LAXMI PAT SURANA Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
July 2, 2018
LAXMI PAT SURANA Vs. VOLTAS LTD
December 6, 2018
LEE MEMORIAL SCHOOL Vs. STATE OF WEST BENGAL
December 18, 2018
LENIN @ LELIN SK Vs. STATE OF WEST BENGAL
December 4, 2018
LIANG MIAO SHENG & ORS Vs. STATE OF WEST BENGAL & ORS
September 19, 2018
LIEUTENANT GOVERNOR AND OTHERS Vs. V. TRIMURTHY AND OTHERS
June 20, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. 1ST LAND ACQUISITION COLLECTOR, CALCUTTA
August 24, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. FLURY S SWISS CONFECTIONERY PRIMATE LIMITED
February 8, 2018
LIPIKA DAS (NASKAR) Vs. STATE OF WEST BENGAL AND OTHERS
August 21, 2018
LIYAKAT ALI SAHA Vs. STATE OF WEST BENGAL
November 12, 2018
LMJ INTERNATIONAL LTD. Vs. AJIT KUMAR PATNI
July 17, 2018
LOHARAM GHOSH Vs. STATE OF WEST BENGAL
August 24, 2018
LOKNATH PRASAD @ KAHAR Vs. SMT. LAXMI DEBI (SINCE DECEASED)
August 29, 2018
LONG ISLAND NATURE HOTEL AND RESORT PRIVATE LIMITED Vs. THE ANDAMAN AND NICOBAR ISLANDS INTEGRATED DEVELOPMENT CORPORATION LIMITED AND OTHERS
July 10, 2018
M E S CIVILIAN EMPLOYEES UNION Vs. UNION OF INDIA & OTHERS
December 6, 2018
M.P. SINGH Vs. SRIKANT YADAV
July 17, 2018
M/S AGARWAL & SONS PVT. LTD. & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
January 31, 2018
M/S J.J. OFFSET PRINTERS Vs. A & N ADMINISTRATION & OTHERS
January 18, 2018
M/S PRABHAT ZARDA FACTORY INDIA PRIVATE LTD. Vs. THE LIEUTENANT GOVERNOR AND ORS.
January 16, 2018
M/S RAINBOW MARKETING AND EXPORTS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHER
September 11, 2018
M/S. AMBIA Vs. STATE OF WEST BENGAL AND ORS.
June 22, 2018
M/S. BALARAM BASAK & CO. LTD. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2018
M/S. BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,COMMISSIONERATE & ORS.
February 14, 2018
M/S. BERGER PAINTS INDIA LTD. Vs. COMM OF CENTRAL EXCISE COMMISSIONERATE & ORS.
January 10, 2018
M/S. BHAIRAMALL GOPIRAM Vs. PIONEER PACKAGING INDUSTRIES PRIVATE LIMITED
July 17, 2018
M/S. BINSYS TECHNOLOGIES PVT. LTD. & ANR. Vs. HIGH COURT AT CALCUTTA & ORS.
July 13, 2018
M/S. BRAITHWAITE & CO. LTD. Vs. UNION OF INDIA AND ORS.
June 20, 2018
M/S. CALPRIN ADS PVT. LTD. Vs. M/S. K.C. EXIM (P) LTD.
July 17, 2018
M/S. CALPRIN ADS PVT. LTD. Vs. M/S. K.C. EXIM (P) LTD.
August 24, 2018
M/S. CORPORATE WAVE BUILDERS Vs. STATE OF WEST BENGAL
January 12, 2018
M/S. DEECON INDIA PVT. LTD. Vs. UNION OF INDIA (CPWD)
January 3, 2018
M/S. DUTTA LAHIRI AND COMPANY Vs. SMT. RATNA SUR
August 24, 2018
M/S. EASTERN TRADERS AND ANOTHER Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
June 22, 2018
M/S. GANPAT RAI SHRI RAM & CO. Vs. THE COMMISSIONER OF CUSTOMS (PORT) & ORS.
January 31, 2018
M/S. IVRCL LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED (SEFL)
January 25, 2018
M/S. KEDARNATH AGARWALA & BROS. Vs. HINDUSTHAN PETROLEUM CORPORATION LTD. & ORS.
June 14, 2018
M/S. KEDARNATH AGARWALLA & BROTHERS & ANR. Vs. UNION OF INDIA & ORS.
August 1, 2018
M/S. MEDIWEL LABORATORIES (I) PVT. LTD. Vs. STATE OF WEST BENGAL & ORS.
June 26, 2018
M/S. N.C. HORE & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 30, 2018
M/S. NEWS TRAVEL AGENCY PVT. LTD. & ANR. Vs. STATE BANK OF INDIA & ORS.
January 25, 2018
M/S. NOPANY & SONS PVT. LTD. Vs. ROMA BHAGAT
January 12, 2018
M/S. OTA FALLOONS FORWARDERS PVT. LTD. Vs. UNION OF INDIA & ANR.
June 5, 2018
M/S. PANTHAR SECURITY SERVICES Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION AND OTHERS
August 23, 2018
M/S. PHOENIX OVERSEAS LTD. AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
June 27, 2018
M/S. PUSHKAR IMPEX PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
July 17, 2018
M/S. RAGASUMUM CONSTRUCTORS & ANOTHER Vs. THE ASST. PROVIDENT FUND COMMISSIONER & OTHERS
July 6, 2018
M/S. RAGASUMUM CONSTRUCTORS AND ANR. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ANR.
May 8, 2018
M/S. RAJA ENTERPRISE Vs. DAYARAM PATEL & ORS.
August 9, 2018
M/S. REBORN CASTLE CLEANING PRIVATE LIMITED AND ANOTHER Vs. UNION OF INDIA AND ORS.
January 25, 2018
M/S. RELIANCE JUTE MILLS (INTRNATIONAL) LIMITED Vs. M/S. ORIENTAL INSURANCE COMPANY LIMITED
July 6, 2018
M/S. S.R.K. METAL AND INDUSTRIES Vs. DEPUTY COMMISSIONER OF CUSTOMS
June 19, 2018
M/S. SAJ FOOD PRODUCTS PRIVATE LIMITED Vs. SRI PRASANTA SEN
July 23, 2018
M/S. SATARK SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANIZATIONS
April 4, 2018
M/S. SATARK SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
May 3, 2018
M/S. SHALIMAR CHEMICAL WORKS PVT. LTD. Vs. USHA HOLDING AND ENCLAVE PVT. LTD.
August 10, 2018
M/S. SHREE KRISHNA PROPERTIES AND ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
January 9, 2018
M/S. SHREE UMA IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA
January 3, 2018
M/S. SPPL HOTELS PVT. LIMITED & ANR. Vs. ALLAHABAD BANK & ORS.
May 1, 2018
M/S. SURENDRA INFRASTRUCTURE (PVT) LTD Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
January 17, 2018
M/S. SYNERGY ELECTRIC PVT. LTD (UNIT Vs. THE COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX & CUSTOMS, DURGAPUR COMMISSIONERATE & ORS.
January 3, 2018
M/S. TRIMURTI CARGO MOVERS PVT. LTD. Vs. M/S. AUTO CARS & ORS.
September 19, 2018
M/S. VIVEK ENTERPRISES Vs. UNION OF INDIA AND OTHERS
August 14, 2018
M/S. YAO SHING TANNERY Vs. UNION OF INDIA & ORS.
August 21, 2018
M/S. YONA SMELTERS LIMITED Vs. M/S. ALLOY & METAL (INDIA)
August 29, 2018
M/S. UNITED ENTERPRISE & ANR. Vs. THE STATE OF WEST BENGAL
November 22, 2018
MA SARASWATI CONSTRUCTION Vs. STATE OF WEST BENGAL & ORS
February 6, 2018
MACHURAN BIBI AND OTHERS Vs. USHA SINGH AND OTHERS
August 2, 2018
MACKEIL & COMPANY PRIVATE LIMITED Vs. STATE BANK OF INDIA & ORS
May 17, 2018
MADAN MOHAN KARAK Vs. STATE OF WEST BENGAL AND OTHERS
February 9, 2018
MADAN MOHAN MISHRA Vs. STATE OF WEST BENGAL & ORS
July 23, 2018
MADHAB CHANDRA NEOGI Vs. STATE OF WEST BENGAL & ORS
November 13, 2018
MADHAB KUMAR PAUL Vs. ASHIM KUMAR DUTTA & ORS.
August 14, 2018
MADHAB MANDAL @ MALKHAN SINGH Vs. STATE OF WEST BENGAL
July 25, 2018
MADHAI RAI Vs. STATE OF WEST BENGAL
August 31, 2018
MADHU KANT BAJORIYA Vs. MANORANJAN DAS AND ORS.
July 27, 2018
MADHUMITA CONSTRUCTION PVT LTD Vs. PATRABAD MATSYAJIBI SAMABAY SAMITY LIMITED & ORS
December 21, 2018
MADHURIMA BISWAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
December 18, 2018
MADHUSRI KONAR & HIRALA KONAR Vs. CENTRAL BOOK AGENCY PRIVATE LIMITED AND ANOTHER
August 19, 2018
MADHUSUDAN GHOSH Vs. UNION OF INDIA AND OTHERS
October 5, 2018
MADHUSUDAN MAHES Vs. STATE OF WEST BENGAL & ORS
August 17, 2018
MADHUSUDAN TELI Vs. STATE OF WEST BENGAL
September 19, 2018
MADRAS ENGINEERING WORKS Vs. ALLIED RESINS & CHEMICALS
February 7, 2018
MAGMA FINCORP LIMITED Vs. SAHUL FINANCE LIMITED & ORS.
February 6, 2018
MAGMA FINCORP LIMITED Vs. JMD MEGA AND INFRASTRUCTUTES LTD. & ORS.
July 25, 2018
MAGMA FINCORP LIMITED Vs. NISHA SEKH & ANR.
October 10, 2018
MAGMA FINCORP LTD Vs. SRINIVASA STEEL PRODUCTS & ORS
February 2, 2018
MAGMA FINCORP LTD. Vs. BHUTESWAR PLASTICS PVT. LTD.
January 19, 2018
MAGMA FINCORP LTD. Vs. SABBU & ANR.
July 9, 2018
MAGNUM ENTERPRISE Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
September 13, 2018
MAHADEB AUTOMOBILES & ANR Vs. INDIAN OIL CORPORATION LTD & ORS
December 14, 2018
MAHADEB KHAN & ORS Vs. STATE OF WEST BENGAL & ORS
September 5, 2018
MAHADEB ROY Vs. PRASANTA KUMAR MONDAL & ANR
February 14, 2018
MAHAVIR PROPERTIES PRIVATE LIMITED Vs. ISWAR GAJALAKSHMI MATA THAKURANI & ORS
May 18, 2018
MAHAVIR PROPERTIES PVT LTD Vs. ISWAR GAJALAKSHMI MATA THAKURANI AND OTHERS
November 30, 2018
MAHESH CHANDRA CHOUDHARY Vs. SECRETARY, WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
August 23, 2018
MAHESH TEKRIWAL Vs. MOHUN BAGAN ATHLETIC CLUB & ORS.
July 19, 2018
MAHIBUR RAHAMAN & ANR Vs. STATE OF WEST BENGAL
November 16, 2018
MAHID AHMED Vs. STATE OF WEST BENGAL
May 17, 2018
MAHMUD @ MAHUD ALAM MOLLA Vs. NASIRUDDIN MOLLA
January 11, 2018
MAITREYEE MUKHOPADHYAY Vs. DISTRICT INSPECTOR OF SCHOOLS, (SECONDARY EDUCATION), BARRACKPORE & ORS
July 6, 2018
MAJEN RAY @ ROY Vs. STATE OF WEST BENGAL
May 14, 2018
MALA KAURI Vs. THE STATE OF WEST BENGAL & ORS.
June 7, 2018
MALAY PAHARI Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & OR
May 4, 2018
MALTI DEVI Vs. AMIRA DEVI & ORS
October 10, 2018
MALVIKA FOUNDATION & ORS Vs. RAMA PRASAD BANERJEE & ANR
June 26, 2018
MAMATA BANERJEE & ANR Vs. EASTERN COALFIELDS LTD & ORS
January 8, 2018
MAMONI BHOWMIK Vs. STATE OF WEST BENGAL & ORS.
August 2, 2018
MAMTAJ BIBI AND OTHERS Vs. BAHAR MIR AND OTHERS
May 7, 2018
MAN PRAKASH PROJECTS PVT. LTD. Vs. HARISH CHOPRA & ORS.
January 4, 2018
MAN PRAKASH PROJECTS PVT. LTD. Vs. HARISH CHOPRA AND OTHERS
August 21, 2018
MANAGING COMMITTEE OF SHREE BALKRISHNA VITHALNATH Vs. STATE OF WEST BENGAL & ORS
May 15, 2018
MANAGING COMMITTEE, KHAIRA HIGH SCHOOL Vs. STATE OF WEST BENGAL & ORS
January 31, 2018
MANAGING COMMITTEE, LALBANDH HOSSAINIA SR HIGH MADRASAH & ANR Vs. STATE OF WEST BENGAL & ORS
November 30, 2018
MANAGING DIRECTOR, WEST BENGAL DAIRY AND POULTRY DEVELOPMENT CORPORATION LIMITED Vs. JAYANTI BOSE & ORS
April 26, 2018
MANAS BERA Vs. STATE OF WEST BENGAL & ORS
July 12, 2018
MANAS KUMAR GARAI Vs. THE STATE OF WEST BENGAL & ORS.
August 3, 2018
MANAS NEOGY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
September 12, 2018
MANASARAM HEMBRAM & ANR Vs. STATE OF WEST BENGAL
July 26, 2018
MANASH KUMAR MAJI & ORS Vs. SUMAN MAJI & ANR
December 17, 2018
MANGAL SOREN Vs. STATE OF WEST BENGAL
December 12, 2018
MANGALRASHI BARTER PRIVATE LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
March 12, 2018
MANI MAJUMDAR Vs. STATE OF WEST BENGAL & ANR
August 28, 2018
MANIJA BEGUM AND ORS Vs. STATE OF WEST BENGAL
August 14, 2018
MANIK CHANDRA BHAR Vs. STATE OF WEST BENGAL & ORS.
August 1, 2018
MANIKA GHOSH Vs. STATE OF WEST BENGAL & ORS
June 14, 2018
MANINDRA KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS
February 6, 2018
MANINDRA KUMAR SINHA Vs. THE STATE OF WEST BENGAL & ORS.
July 24, 2018
MANINDRANATH SHARANGI Vs. THE STATE OF WEST BENGAL AND ORS.
July 26, 2018
MANIRUL SK @ KALU Vs. STATE OF WEST BENGAL
August 27, 2018
MANISHA GIRI & ANR Vs. STATE OF WEST BENGAL & ORS
December 13, 2018
MANISHA SINHA Vs. MEDICAL COUNCIL OF INDIA
December 6, 2018
MANJU RANI DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 2, 2018
MANJU RANI MAHAPATRA Vs. STATE OF WEST BENGAL AND ORS.
July 4, 2018
MANJULA DEVI DUGAR Vs. SOUTH CALCUTTA DIESELS PVT. LTD.
July 26, 2018
MANNAN MOLLA Vs. STATE OF WEST BENGAL
October 9, 2018
MANO RANJAN DAS Vs. STATE OF WEST BENGAL & ORS
January 11, 2018
MANOHAR LAL & CO Vs. AXIS BANK LTD
October 4, 2018
MANOHAR LAL & CO Vs. AXIS BANK LIMITED
July 19, 2018
MANOJ DHUPELIA STOCK BROKING SERVICES LLP Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 16, 2018
MANOJ KR ANIL KR ENGINEERING PVT LTD Vs. VINOD KUMAR AGGARWAL
September 27, 2018
MANOJ KR CHAKRABORTY AND ORS Vs. STATE OF WEST BENGAL AND ORS
February 14, 2018
MANOJ KUMAR Vs. COAL INDIA LIMITED & ORS
February 12, 2018
MANOJ KUMAR CHOWBEY AND ANOTHER Vs. RAM SEVAK CHOWBEY AND OTHERS
June 27, 2018
MANOJ KUMAR GAYEN & ANR Vs. STATE OF WEST BENGAL & ORS
June 19, 2018
MANORANJAN ROY Vs. THE STATE OF WEST BENGAL
July 19, 2018
MANSURA BEGAM Vs. STATE OF WEST BENGAL AND OTHERS
June 12, 2018
MANTU BOURI Vs. STATE OF WEST BENGAL
July 10, 2018
MANTU GHOSH AND ORS. Vs. RAIGANJ UNIVERSITY AND ORS.
July 25, 2018
MARCO SHIPPING AGENCY Vs. R PIYARELALL INTERNATIONAL PVT LTD
January 30, 2018
MARIAN COEDUCATIONAL SCHOOL AND OTHERS Vs. STEPHANIE FERNANDES MONDAL AND OTHERS
February 28, 2018
MARUT DEVELOPERS PVT LTD & ANR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
February 7, 2018
MASIUR RAHAMAN MALLICK @ MULLICK & ORS Vs. SK NURANGAGASE & ORS
January 16, 2018
MASWOOD ZAHEDI Vs. KOLKATA MUNICIPAL CORPORATION & ORS
July 4, 2018
MATADI TRADECOM PRIVATE LIMITED Vs. PLASTOLENE POLYMERS PRIVATE LIMITED
July 6, 2018
MATANG SINH Vs. CENTRAL BUREAU OF INVESTIGATION
January 29, 2018
MAYA DEBI (SHAW) & ANR Vs. STATE OF WEST BENGAL & ORS
December 17, 2018
MAYA SINHA & ORS Vs. SOMENDRA SINGH
May 11, 2018
MAYARANI GHOSH Vs. SUNIL GHOSH
September 12, 2018
MAYUKH SAHA Vs. PRESIDENCY UNIVERSITY & ORS
April 23, 2018
MAZAMMEL HAQUE MONDAL AND ANR Vs. DILIP KUMAR ROY AND ORS
January 9, 2018
MCNALLY BHARAT ENGINEERING CO LTD Vs. MARG LIMITED AND ANOTHER
April 30, 2018
MD ABDUR RASHID Vs. UNION OF INDIA & OTHERS
October 10, 2018
MD AHAD ALI KAZI ALIAS KACHI Vs. STATE OF WEST BENGAL
November 15, 2018
MD AYUB NURUDDIN SK Vs. STATE OF WEST BENGAL
July 30, 2018
MD AZAHAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
December 21, 2018
MD BAJAUL @ BAJAUL SK Vs. STATE OF WEST BENGAL
May 3, 2018
MD BASIRUL HASSAN Vs. STATE OF WEST BENGAL AND OTHERS
August 20, 2018
MD BOZLUR RAHAMAN Vs. DHAN MIA AND OTHERS
August 8, 2018
MD ENTAJUL KHAN & ORS Vs. STATE OF WEST BENGAL & ORS
April 23, 2018
MD GHIASUDDIN MULLICK Vs. STATE OF WEST BENGAL & ORS
May 17, 2018
MD HASIMUDDIN Vs. STATE OF WEST BENGAL
January 20, 2018
MD JAKARIA @ ABU TAHEB @ MD KHALED Vs. STATE OF WEST BENGAL
June 6, 2018
MD JAVED Vs. STATE OF WEST BENGAL
November 22, 2018
MD JUBER ALAM Vs. SHABANA BEGUM & ORS
May 16, 2018
MD KAMARUZZAMAN Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
MD KURBAN Vs. STATE OF WEST BENGAL
March 14, 2018
MD MUMTAZ KHAN Vs. STATE OF WEST BENGAL
September 3, 2018
MD SAFIUL ISLAM Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
MD SARFULLA Vs. STATE OF WEST BENGAL
September 3, 2018
MD SERAJUDDIN Vs. STATE OF WEST BENGAL AND OTHERS
November 13, 2018
MD SHAHEER AHMED Vs. KOLKATA MUNICIPAL CORPORATION & ORS
August 3, 2018
MD SHAHEER AHMED Vs. KOLKATA MUNICIPAL CORPORATION & ORS
December 10, 2018
MD SHAHID AMIN Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
March 12, 2018
MD SHARIF QURESHI Vs. RABINDRA NATH SARKAR & ORS
April 6, 2018
MD SULTAN KHAN Vs. STATE OF WEST BENGAL & ORS
February 14, 2018
MD TOHIDUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
January 18, 2018
MD. ABDUL GAFUR Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
MD. AJIJUR RAHAMAN RAHIMI Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
MD. AKTAR HOSSAIN AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 18, 2018
MD. AMIN & ORS. Vs. BHARATIYA JANATA PARTY & ORS.
September 26, 2018
MD. ANWAR ALAM KHAN Vs. MD. SAYED JAN, SINCE DECEASED, REPRESENTED BY MRS. MD. SAYED JAN AND ORS.
June 14, 2018
MD. FAZLUR RAHMAN Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
MD. FEROJ MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
July 25, 2018
MD. FOYEZ HOSSAIN Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
MD. MAJRUL HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2018
MD. MOSTAFA @ MD. MOSTAFA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
June 15, 2018
MD. MOSTAQIM Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
MD. MUJIBAR SARDAR Vs. THE STATE OF WEST BENGAL & ORS.
June 14, 2018
MD. MUNSUR ALI Vs. STATE BANK OF INDIA AND ORS.
June 22, 2018
MD. RAFIQUL ISLAM Vs. STATE OF WEST BENGAL AND OTHERS
October 5, 2018
MD. SABBIR ALI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
June 15, 2018
MD. SHAFI Vs. RASHIDA BEGUM
August 2, 2018
MD. SHAHNAWAZ KHAN AND ANOTHER Vs. SHAIK SHAJAHAN HOSSAIN AND OTHERS
August 29, 2018
MD. SOMIRUL ISLAM Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION AND ORS.
June 26, 2018
MD. WAHEDUJJAMAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
June 15, 2018
MD. ZAKARIA Vs. MD. IDRIS MALLICK AND ORS.
October 3, 2018
MEDI CARRIER PVT LTD Vs. AMIRA PURE FOODS PVT LTD
November 20, 2018
MEENAKSHI MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
June 12, 2018
MEERA SINGH Vs. ARVIND KUMAR SINGH & ORS
December 21, 2018
MEGHALAYA SOVA ISPAT ALLOYS LTD. Vs. ADDL. COMMR. OF C. EX.
July 25, 2018
MEGHDOOT GHOSH Vs. STATE OF WEST BENGAL & ORS
December 17, 2018
MEGHNAD MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2018
MEHTAB BIBI Vs. STATE OF WEST BENGAL
February 2, 2018
MERAJ KHAN Vs. STATE OF WEST BENGAL & ORS
January 20, 2018
MESSERS LAKSHMI PROMOTERS & DEVELOPERS (P) LIMITED Vs. SHRI SRIDHAR PANDAY AND OTHERS
August 1, 2018
MESSRS. ACME ESTATE PRIVATE LTD. Vs. RAMSAKAL YADAV
November 19, 2018
METAL AND ENGINEERING WORKERS UNION & ANR Vs. UNION OF INDIA & ORS
February 8, 2018
METAL PRINTERS COMPANY Vs. SMT. SHILA DE
August 1, 2018
MGI INFRA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF SGST
July 9, 2018
MIHIR KUMAR RANO Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
MILAN KHAN Vs. STATE OF WEST BENGAL
October 5, 2018
MILAN PAL Vs. STATE OF WEST BENGAL & ANR
September 20, 2018
MILAN SEKH @ MILAN SK. Vs. STATE OF WEST BENGAL & ORS.
June 26, 2018
MILON BISWAS Vs. STATE OF WEST BENGAL
January 3, 2018
MILON ROY CHOWDHURY Vs. ASHIS KUMAR SAHA & ORS
August 31, 2018
MINA PERWEEN Vs. STATE OF WEST BENGAL & ORS
June 25, 2018
MINATI AND GOURI CHAKRABORTY AND OTHERS Vs. BIPLAB AND NANU GANGULY
February 16, 2018
MINATI BANIK & ANR Vs. STATE OF WEST BENGAL & ORS
June 12, 2018
MINATI DAS Vs. THE STATE OF WEST BENGAL & ORS.
July 25, 2018
MINATI DUTTA Vs. STATE OF WEST BENGAL & ANR
September 13, 2018
MINATI MAZUMDAR Vs. THE STATE OF WEST BENGAL AND ORS.
July 26, 2018
MINOR PAROMITA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 9, 2018
MINOTI HALDER Vs. SWAPNA BARAT & ORS
November 19, 2018
MINTU BANIK Vs. STATE OF WEST BENGAL
August 3, 2018
MIR AURANGZAB Vs. UNION OF INDIA & ORS
February 7, 2018
MIRA MAJUMDAR Vs. SUBAL CHANDRA ROY & ORS
May 11, 2018
MIRA RANI BISWAS Vs. STATE OF WEST BENGAL
May 4, 2018
MIRA SARKAR Vs. STATE OF WEST BENGAL & ORS
July 26, 2018
MITA KAMILA Vs. THE STATE OF WEST BENGAL
January 12, 2018
MITA MUKHERJEE & ORS Vs. COAL INDIA LIMITED AND ORS
December 14, 2018
MITHU BHOWMICK (BISWAS) Vs. SURAJIT BHOWMICK AND ANOTHER
July 13, 2018
MITHUN MADRAJI Vs. STATE OF WEST BENGAL AND OTHERS
September 17, 2018
MITHUN THANDAR Vs. STATE OF WEST BENGAL & ORS.
August 1, 2018
MIZANUL MONDAL @ AKKASH Vs. STATE OF WEST BENGAL
December 13, 2018
MMC EXPORTS LIMITED & ORS. Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT & ORS.
June 19, 2018
MODERN AGENCY & ANR Vs. CHIEF COMMISSIONER OF CUSTOMS & ORS
August 28, 2018
MODERN CONSTRUCTION Vs. STATE OF WEST BENGAL & ORS
February 8, 2018
MOHAN HALDER Vs. STATE OF WEST BENGAL
October 12, 2018
MOHAN LAL SHARMA Vs. STATE OF WEST BENGAL
January 17, 2018
MOHIDUL MOLLA Vs. STATE OF WEST BENGAL
June 5, 2018
MOHINDRA TUBES PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
July 2, 2018
MOHINI MOHAN MAHATA Vs. STATE ELECTRICITY BOARD & ORS
May 8, 2018
MOHIT Vs. UNION OF INDIA & ORS
February 15, 2018
MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
February 28, 2018
MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL AND OTHERS
June 25, 2018
MOKBUL HOSSAIN Vs. MR. CHITTARANJAN MONDAL & ANR.
October 5, 2018
MOKSHEDUL MIA & ORS Vs. STATE OF WEST BENGAL
September 5, 2018
MOMINUL ISLAM Vs. SM. DEBALINA CHATTERJEE AND ORS.
August 17, 2018
MONALISA KOLEY Vs. SOURAV SASARU
July 13, 2018
MONALISHA KHATUN Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
MONEYWISE FINANCIAL SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2018
MONORANJAN MONDAL & ORS Vs. STATE OF WEST BENGAL & ORS
June 26, 2018
MONORANJAN SENAPATI Vs. CHABI KARAN & ANR
January 16, 2018
MONSUR ALAM AZAD Vs. MD RAHIMUL HOQUE & ORS
November 30, 2018
MOORE & MOORE ESTATES FINANCE PVT. LTD. Vs. THE KOLKATA MUNICIPAL CORPORATION
October 10, 2018
MOSIBAR RAHAMAN GAZI AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 25, 2018
MOSLEM MOLLA Vs. STATE OF WEST BENGAL & ORS
September 28, 2018
MOSTAFA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
May 8, 2018
MOTILAL GUPTA @ MOTILAL GUPTA Vs. CESC LIMITED AND ORS
January 18, 2018
MOUNJERA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
January 15, 2018
MOUNTAIN INN HOTEL PVT. LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
October 26, 2018
MOUSUMI DAS Vs. THE STATE OF WEST BENGAL AND ORS.
August 8, 2018
MR. ALOK MUKHERJEE Vs. DR. MAHIM RANJAN SARKAR
January 9, 2018
MR. AMINUL ISLAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS
January 9, 2018
MR. BUDDHADEB SAMANTA Vs. THE STATE OF WEST BENGAL AND ORS.
June 26, 2018
MR. SWAPAN DEY Vs. SMT. ARUNDHATI DEY NEE PATRA AND ORS.
June 14, 2018
MRIGANKA MONDAL Vs. ASITABHA DAS & ORS
October 12, 2018
MRINMOY CHANDAN DUTTA & ORS Vs. STATE OF WEST BENGAL & ORS
February 15, 2018
MRITYUNJAY SINGHA Vs. UNITED BANK OF INDIA AND OTHERS
June 27, 2018
MRITYUNJOY CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION & ORS
August 3, 2018
MRITYUNJOY MONDAL & ANR Vs. ARUN MONDAL & ORS
December 17, 2018
MRS. KANIKA BISWAS Vs. THE STATE OF WEST BENGAL & ORS.
January 25, 2018
MS. ANAMIKA BERA Vs. THE STATE OF WEST BENGAL AND ORS.
February 12, 2018
MS. SABITA SOM (SEN) Vs. STATE OF WEST BENGAL AND OTHERS
June 8, 2018
MS. SUMANA DE Vs. THE WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS.
August 10, 2018
MSC MEDITERRANEAN SHIPPING COMPANY S.A. & ANR. Vs. BRG IRON AND STEEL COMPANY PRIVATE LIMITED & ORS.
September 26, 2018
MUGHDHA BHATTACHARJEE Vs. SAMIR CHAKRABORTY
July 30, 2018
MUKLAL SUKUL Vs. HOOGHLY CHINSURAH MUNICIPALITY & ORS
May 10, 2018
MUKSETUL SK & ANR Vs. STATE OF WEST BENGAL
December 20, 2018
MUKTIMOYEE PAL (DEY) Vs. STATE OF WEST BENGAL & ORS
December 21, 2018
MUKUL MAITRA Vs. STATE OF WEST BENGAL & ORS
January 29, 2018
MUKUL ROY Vs. BUDDHADEB BHATTACHARJEE & ORS.
June 11, 2018
MUKUL ROY Vs. THE STATE OF WEST BENGAL & ORS.
July 20, 2018
MUNPRAKASH PROJECTS PVT. LTD. Vs. AMAL DAS GUPTA
June 13, 2018
MUNSHI MATIAR RAHAMAN Vs. STATE OF WEST BENGAL
July 17, 2018
MUNSHI MD. SALEHIN Vs. STATE OF WEST BENGAL AND OTHERS
August 27, 2018
MURSALEEN MOHAMMAD Vs. UNION OF INDIA
June 19, 2018
MUSTAFA SK & ANR Vs. STATE OF WEST BENGAL & ORS
January 20, 2018
N.C. ENTERPRISERS Vs. CONCAST STEEL AND POWER LIMITED
January 3, 2018
NAAZ KHAN SINGH Vs. THE STATE OF WEST BENGAL & ORS.
August 14, 2018
NABADWIP MUNICIPALITY Vs. NABADWIP JALAPATH PARIBAHAN CO-OPERATIVE SOCIETY L
May 18, 2018
NADIA COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED & ANR Vs. GOLAK CHANDRA GHOSH & ORS
December 12, 2018
NADIA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED & ANR Vs. RAMPRASAD DASGUPTA & ORS
July 9, 2018
NAFIS KHAN Vs. TATA MOTORS FINANCE LTD
February 6, 2018
NAGENDRA NATH SAREN Vs. THE DISTRICT INSPECTOR OF SCHOOLS (S.E.), DAKSHIN DINAJPUR & ORS.
June 25, 2018
NAIHATI MUNICIPALITY Vs. TARUN MUKHERJEE & ORS
December 4, 2018
NAIMOUZA SUB Vs. STATE OF WEST BENGAL AND OTHERS
July 30, 2018
NAJMINA KHATUN Vs. STATE OF WEST BENGAL & ORS
June 8, 2018
NAKUL BERA Vs. STATE OF WEST BENGAL
June 13, 2018
NAMIRAH ENTERPRISE & ANR. Vs. UNION OF INDIA & ORS.
June 13, 2018
NAMITA CHANDRA Vs. ASIT BEJ & ORS.
June 14, 2018
NAMITA JETTY & ORS. Vs. M/S. ANDUL ENGINEERING WORKS & ORS.
February 8, 2018
NAMITA RANI BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
January 18, 2018
NAND KISHORE RAI Vs. CENTRAL BUREAU OF INVESTIGATION
June 27, 2018
NANDA DULAL ROY Vs. STATE AND ORS.
January 9, 2018
NANDALAL MANDAL Vs. STATE OF WEST BENGAL AND ORS.
January 16, 2018
NANDITA DAS & ANOTHER Vs. UNION OF INDIA & ORS
July 19, 2018
NANDITA DAS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 21, 2018
NANI GOPAL DHOWREY & ORS Vs. STATE OF WEST BENGAL
June 21, 2018
NANI GOPAL SEN Vs. UNIVERSITY OF BURDWAN & ORS.
June 28, 2018
NANIGOPAL MAHAPATRA Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
NARAYAN CHANDRA DEY Vs. DIPALI RANA & ORS
June 21, 2018
NARAYAN CHANDRA MAJI Vs. UNION OF INDIA
January 2, 2018
NARAYAN SAHA AND OTHERS Vs. THE BLOCK LAND AND LAND REFORMS OFFICER, SODPUR, BARRACKPORE, BLOCK
October 12, 2018
NARAYAN SINGH @ NARAYAN SINGHA ROY AND ORS Vs. STATE OF WEST BENGAL
August 6, 2018
NARENDRA DUTTA RAI Vs. UNION OF INDIA
June 22, 2018
NARESH BAJAJ AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
August 3, 2018
NASIMA NAQI Vs. TODI TEA COMPANY LIMITED AND OTHERS
December 19, 2018
NASIRUDDIN AHMED Vs. STATE OF WEST BENGAL & ORS.
January 9, 2018
NATIONAL FED. OF INSURANCE FIELD WORKERS OF INDIA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
January 19, 2018
NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHIA) & ANR Vs. BELA DAS & ORS
September 4, 2018
NATIONAL HYDROELECTRIC POWER CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
May 11, 2018
NATIONAL INSURANCE CO LTD Vs. GITA PAHAN & ORS
August 31, 2018
NATIONAL INSURANCE CO. LTD Vs. BIDYUT ANKURAY
December 18, 2018
NATIONAL INSURANCE CO. LTD. Vs. MSTT. HOSENEARA VARA & ORS.
July 31, 2018
NATIONAL INSURANCE CO. LTD. Vs. SADHANA SHAW & ORS.
June 5, 2018
NATIONAL INSURANCE CO. LTD. (CR) Vs. SRI. SUBHASHISH MANNA AND ANOTHER
June 28, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SHILA DEBI AND OTHERS
December 7, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SANDHYA BARMAN AND ANOTHER
May 8, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAKTI BHATTA AND ORS
December 12, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. KUSUM AGARWAL AND ORS.
January 9, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. MALLICA BISWAS & ANR.
January 2, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SWAPNA SHIL & ANR
January 4, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. KABERI KARMAKAR & ORS.
June 26, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. DIPANNITA ACHARYA & ORS
October 12, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. JAYANTI BARIK & ANR.
September 11, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
February 2, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SARMISTHA SIKDAR & ORS
July 20, 2018
NATIONAL INSURANCE COMPANY LTD. AND ANOTHER Vs. SHRABANI ROY AND ORS.
May 4, 2018
NATWARLAL MEHTA AND OTHERS Vs. GOSWAMINI RUKMINI BAHUJI MAHARAJ
June 18, 2018
NAUSHAD AHMED & ORS Vs. MD SULTANUL HAQUE
September 11, 2018
NAVIN CHANDRA THACKER & ORS Vs. UNION OF INDIA & ORS
January 12, 2018
NAVNEET KUMAR Vs. UNION OF INDIA & ORS
July 10, 2018
NAYMUL HAQUE @ NAINUL HAQUE Vs. ALLAUDDIN SK
August 8, 2018
NAZMA SULTANA Vs. THE STATE OF WEST BENGAL AND ORS.
July 27, 2018
NAZRUL ALAM BISWAS @ NAZRUL BISWAS@ NAZU Vs. STATE OF WEST BENGAL
August 27, 2018
NEMAI CHANDRA GUIN Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
NEMAI CHANDRA KUNDU Vs. KALYAN DAS AND ORS.
August 21, 2018
NEMAI CHANDRA KUNDU & ORS Vs. CHAIRMAN, ARAMBAGH MUNICIPALITY & ORS
March 9, 2018
NEMAI CHANDRA KUNDU & ORS Vs. CHAIRMAN
December 17, 2018
NEPAL DAS & ORS Vs. STATE OF WEST BENGAL
February 8, 2018
NEPAL MAITY Vs. STATE OF WEST BENGAL
March 22, 2018
NETAI ROY AND ANOTHER Vs. GOURANGA ROY AND ANOTHER
February 1, 2018
NEW CENTRAL JUTE MILLS COMPANY LTD Vs. SHALIMAR INDUSTRIES LTD
October 1, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIMAL KUMAR SHAH & ANR
July 20, 2018
NIKHIL CHANDRA KAR Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
NIKHIL CHANDRA SAPUI Vs. THE STATE OF WEST BENGAL AND OTHERS
June 8, 2018
NIL KAMAL GHOSH Vs. ANSAR ALI KAZI
August 27, 2018
NIL KAMAL HALDER & ANR Vs. DIRECTOR OF FISHERIES AND EX-OFFICIO & ORS
August 8, 2018
NILA ALIAS LILA DAS AND ORS Vs. MIRA DAS AND ANR
August 23, 2018
NILAMBU SEN Vs. PRASANTA GHOSH
May 18, 2018
NILMONI DAS Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
NILOTPAL GUCHHAIT Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
NIRANJAN KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS.
January 8, 2018
NIRANJAN MAITY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2018
NIRANJAN PRAMANIK @ TELYA Vs. STATE OF WEST BENGAL
July 3, 2018
NIRANJAN SARKAR Vs. STATE OF WEST BENGAL
August 7, 2018
NIRMAL BANERJEE & ANR Vs. PROJESH KANTI MAZUMDER ALIAS PRAJESH KANTI MAJUMDAR
February 12, 2018
NIRMAL KUMAR SAHA & ANR Vs. DIPANKAR SAHA & ORS
May 17, 2018
NIRMAL SARKAR Vs. STATE OF WEST BENGAL AND ORS.
August 29, 2018
NIRMALYA SENGUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
June 14, 2018
NIRUPAMA MONDAL Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
NISHA PODDAR Vs. BANWARI LAL SHARMA
August 7, 2018
NISHIR MAL @ NISIR MAL Vs. STATE OF WEST BENGAL
July 30, 2018
NITYANANDA HAZRA Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
NOOR JAHAN BEGUM AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 3, 2018
NOOR NABI SK AND ANOTHER Vs. STATE
February 16, 2018
NOORJAHAN BIBI & ANR Vs. MUSARRAT JAHAN & ORS
December 10, 2018
NOPANY & SONS PVT LTD & ANR Vs. ROMA BHAGAT
January 12, 2018
NOUSENARA KHATUN & ORS Vs. STATE OF WEST BENGAL & ORS
February 14, 2018
NRIPENDRA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS
January 18, 2018
NUPURPADA MONDAL Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
NUR ALAM @ NOOR Vs. STATE OF WEST BENGAL
June 25, 2018
NUREJA KHATUN Vs. STATE OF WEST BENGAL AND ORS.
May 1, 2018
NUSRAT JAHAN RUHI AND OTHERS Vs. SHYAM STEEL INDUSTRIES LTD. AND OTHERS
October 12, 2018
OCTAVIUS TEA & INDUSTRIES LTD Vs. LAKSHMI CHAND GARG & ORS
October 10, 2018
OFFICIAL TRUSTEE OF WEST BENGAL Vs. JEWISH GIRLS SCHOOL AND ANR
June 4, 2018
OFFICIAL TRUSTEE OF WEST BENGAL Vs. WARDENS OF ARMENIAN HOLY CHURCH OF NAZARETH IN KOLKATA
July 4, 2018
OM DAYAL EDUCATIONAL AND RESEARCH SOCIETY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
September 13, 2018
OMPRAKASH DARUKA & ANR Vs. STATE OF WEST BENGAL & ORS
January 4, 2018
ON DEATH OF RABINDRANATH DAS ADHIKARI (SINCE DECEASED), HIS LEGAL HEIRS AND REPRESENTATIVES & ORS Vs. ISWAR KISHORE KISHORI JEW, ISWAR BRAJO KISHORE JEW AND ISWAR GOPINATH JEW THAKUR & ORS
January 11, 2018
OPG IRON AND STEEL PRIVATE LIMITED Vs. NTPC LIMITED AND ANR.
August 28, 2018
OPIUM BAR-CUM-RESTAURANT & ORS Vs. STATE OF WEST BENGAL & & ORS
September 3, 2018
OREINT EXPORTS (PVT.) LTD. Vs. MARITIME COMMISSIONER
September 3, 2018
ORIENTAL CERAMICS & REFRACTORIES (P) LTD. Vs. COAL INDIA LTD & ORS.
August 31, 2018
ORIENTAL INSURANCE CO LTD Vs. SIMA SARKAR & ORS
June 7, 2018
OTA FALLOONS FORWARDERS PVT LTD Vs. UNION OF INDIA & ANR
June 5, 2018
OTA KANDLA PVT. LTD. Vs. THE VESSEL M.V. NEPENTHE & ORS.
January 24, 2018
OWNERS & PARTIES INTERESTED IN VESSEL MV NEPENTHE Vs. OTA KANDLA PVT LTD & ORS
February 7, 2018
P.P. BAFNA VENTURES PRIVATE LIMITED AND ANR. Vs. WEST BENGAL TEXT BOOK CORPORATION LIMITED AND ANR.
June 20, 2018
PALAS BISWAS Vs. STATE OF WEST BENGAL & ORS
June 18, 2018
PALASH DAS Vs. STATE OF WEST BENGAL
November 22, 2018
PAM DEVELOPMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL, THROUGH SECRETARY, PUBLIC WORKS
August 8, 2018
PANCHANAN BERA Vs. STATE OF WEST BENGAL & ORS
June 13, 2018
PANCHU HALDER & ORS. Vs. STATE OF WEST BENGAL
September 13, 2018
PANKAJ KUMAR GOEL Vs. B P PROJECTS PVT LTD
November 27, 2018
PANKAJ KUMAR SANTRA Vs. ASISH NAG
January 11, 2018
PANNALAL ASH & ORS Vs. STATE OF WEST BENGAL
July 26, 2018
PANNALAL BASU Vs. UJJALA DAS
July 30, 2018
PAPAI KHAN ALIAS KUMARDIP KHAN Vs. MIR DARBESH ALI & ORS
June 12, 2018
PARAG MUKHERJEE Vs. SALIL BHATTACHARYYA
January 12, 2018
PARAMITA KUNDU Vs. STATE OF WEST BENGAL & OTHERS
December 20, 2018
PARAMOUNT BLUE CHIPS LTD. Vs. SREI EQUIPMENT FINANCE LTD.
June 28, 2018
PARAS NATH YADAV Vs. UNION OF INDIA AND OTHERS
October 5, 2018
PARAS MARKETING COMPANY PVT.LTD. Vs. CATHAY PACIFIC AIRWAYS LTD. & ANR.
May 4, 2018
PARBATI MISHRA Vs. THE STATE OF WEST BENGAL & ORS.
January 29, 2018
PARESH CHANDRA GHOSH @ PARESH GHOSH Vs. STATE OF WEST BENGAL & ORS
July 18, 2018
PARESH DEY AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 29, 2018
PARESH NATH DAS Vs. THE REGISTRAR OF CO
January 15, 2018
PARESH NATH KAR AND OTHERS Vs. LATIKA RANI DEY AND OTHERS
September 14, 2018
PARIMAL GHOSH Vs. HARIDAS SAHA & OTHERS
December 21, 2018
PARIMAL MALLICK @ PRASANTA MALLICK @ PORE Vs. STATE OF WEST BENGAL
January 17, 2018
PARMESHWAR DAS AGARWAL Vs. PARMANAND AGARWAL & ORS.
February 1, 2018
PARTHA BHATTACHARJEE Vs. STATE OF WEST BENGAL AND OTHERS
August 23, 2018
PARTHA NARAYAN SARDAR & ANR Vs. STATE OF WEST BENGAL & ANR
September 11, 2018
PARTHA PAL Vs. STATE OF WEST BENGAL
July 31, 2018
PARTHA PRATIM BHATTACHARJEE Vs. STATE OF WEST BENGAL
December 14, 2018
PARTHA PRATIM PRAMANICK AND ANOTHER Vs. SUTAPA PRAMANICK AND ANOTHER
August 28, 2018
PARTHA SARATHI PAL Vs. STATE OF WEST BENGAL & ORS
October 1, 2018
PARTY FOR DEMOCRATIC SOCIALISM (PDS) & ANR Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
May 11, 2018
PARTY FOR DEMOCRATIC SOCIALISM (PDS) AND ANR. Vs. WEST BENGAL STATE ELECTION COMMISSION AND ORS.
May 1, 2018
PARUL PODDER Vs. STATE OF WEST BENGAL AND ORS.
January 19, 2018
PASHUPATI RAJWAR & ORS Vs. STATE OF WEST BENGAL
June 8, 2018
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF AND OTHERS
August 9, 2018
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF & ORS
June 18, 2018
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF AND ORS.
July 19, 2018
PAWAN KUMAR JALAN Vs. STATE OF WEST BENGAL
January 12, 2018
PAWAN KUMAR PODDAR Vs. UTKASH INDIA LIMITED
December 10, 2018
PAWAN KUMAR RUIA Vs. STATE OF WEST BENGAL & ORS
August 29, 2018
PAYEL BAG Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
PEERLESS GENERAL FINANCE & INVESTMENT CO Vs. COMMISSIONER OF INCOME TAX, KOLKATA 1
August 8, 2018
PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA – I
July 11, 2018
PEYARI DEBI BARMA & ORS Vs. ARATI BASU & ORS
November 14, 2018
PHOENIX OVERSEAS LTD & ANR Vs. UNION OF INDIA & ORS
June 27, 2018
PIC DEPARTMENTALS PVT. LTD. Vs. SREELEATHERS LTD.
October 9, 2018
PIJUSH PAUL Vs. CALCUTTA STATE TRANSPORT CORPORATION AND ORS.
July 13, 2018
PINAKI RANJAN BHARATI Vs. THE STATE OF WEST BENGAL & ORS.
June 7, 2018
PINAKI RANJAN DAS Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 20, 2018
PINAKI ROY CHOUDHURY Vs. KOLKATA MUNICIPAL CORPORATION & ORS
May 16, 2018
PINCON SPIRIT LIMITED Vs. STATE OF WEST BENGAL & ANR
February 9, 2018
PINTU KARAR Vs. STATE OF WEST BENGAL & ORS
January 12, 2018
PINTU MAHATO Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
PINTU MANDAL & ORS Vs. STATE OF WEST BENGAL
December 12, 2018
PINTU MONDAL Vs. STATE OF WEST BENGAL
July 19, 2018
PODDAR COMMODITIES PVT LTD & ANR Vs. ARMS & ANR
May 1, 2018
POLYMAC THERMOFORMERS PVT LTD & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD & ORS
August 28, 2018
POONAM AGARWAL Vs. POOJA CONSTRUCTION COMPANY LIMITED AND OTHERS
August 16, 2018
PR COMMISSIONER OF INCOME TAX Vs. SHREELEKHA DAMANI
November 27, 2018
PRABHAT KUMAR ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
January 29, 2018
PRABHAT KUMAR DUTTA Vs. STATE OF WEST BENGAL & ORS.
June 26, 2018
PRABHAT MUKHOPADHYAY Vs. STATE OF WEST BENGAL & ORS
September 11, 2018
PRABHU DAYAL LOHIA Vs. SHANKAR LAL FATEH CHANDAK AND OTHERS
July 5, 2018
PRABIR AGASTY & ORS Vs. STATE OF WEST BENGAL & ORS
May 1, 2018
PRABIR GHOSH AND ANOTHER Vs. SMT. SOVA SEN AND OTHERS
July 17, 2018
PRABIR KUMAR SASMAL Vs. STATE OF WEST BENGAL & ORS
December 13, 2018
PRABIR ROY CHOWDHURY AND OTHER Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
July 25, 2018
PRABODH CHANDRA SAMANTA Vs. STATE OF WEST BENGAL AND ORS.
October 1, 2018
PRADEEP KUMAR JHA & ORS Vs. STATE
January 24, 2018
PRADEEP KUMAR MISRA Vs. UNION OF INDIA & OTHERS
October 1, 2018
PRADHAN, GRAM PANCHAYAT, SASANGA Vs. JYOTSNA GHOSH & ORS
August 14, 2018
PRADHAN, GRAM PANCHAYAT, SASANGA Vs. JYOTSNA GHOSH AND ORS.
July 24, 2018
PRADIP & KUMKUM GHOSH FAMILY FOUNDATION & ANR Vs. PANIHATI MUNICIPALITY & ORS
July 4, 2018
PRADIP @ BABU DAS Vs. STATE OF WEST BENGAL
January 3, 2018
PRADIP GOENKA AND ANOTHER Vs. RAJIB GOENKA
June 29, 2018
PRADIP KR AND KUMKUM GHOSH Vs. RAMA KRISHNA VIVEKANANDA MISSION
November 28, 2018
PRADIP KUMAR KARAK & ORS Vs. STATE OF WEST BENGAL & ORS
May 4, 2018
PRADIP KUMAR SARDA Vs. KALURAM SARDA & GRANDSONS
December 19, 2018
PRAFULLA KUMAR SINHA AND ANR. Vs. SUJATA SINHA @ SUJATA SINHA THAKUR AND ORS.
August 1, 2018
PRAKASH KUMAR GUCHHAIT @ PRAKASH CHANDRA GUCHHAIT Vs. STATE OF WEST BENGAL AND ORS
July 10, 2018
PRALAY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
December 20, 2018
PRALAY SANKAR MAJUMDER Vs. STATE OF WEST BENGAL & ORS
August 28, 2018
PRAMOD JAJOO Vs. PUNAM JAJOO
October 4, 2018
PRAMOD KUMAR JAISWAL Vs. UNION OF INDIA & ORS
October 3, 2018
PRAN KRISHNA DEY & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 14, 2018
PRANAB KANTI DE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND OTHERS
May 17, 2018
PRANAB KUMAR MITRA & ORS Vs. STATE OF WEST BENGAL & ORS
December 7, 2018
PRANESH CHANDRA DEBNATH Vs. STATE OF WEST BENGAL & ORS
September 6, 2018
PRANIT SHIL @ PANIT SHIL @ SHILL Vs. STATE OF WEST BENGAL
January 3, 2018
PRANJAL BANERJEE Vs. SOUMI BANERJEE
July 19, 2018
PRASAD MALIK Vs. DULAL CHANDRA GHOSH ALIAS DULAL GHOSH & ORS
July 12, 2018
PRASANTA BAURI Vs. STATE OF WEST BENGAL
January 10, 2018
PRASANTA KARMAKAR Vs. UNION OF INDIA & OTHERS
April 20, 2018
PRASANTA KUMAR CHATTOPADHYAY SINCE DECEASED Vs. GITARANI PAL & ORS
December 17, 2018
PRASANTA KUMAR DAS & ORS Vs. STATE OF WEST BENGAL & ORS
January 29, 2018
PRASANTA KUMAR GOSWAMI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
June 14, 2018
PRASANTA KUMAR MITRA & ORS Vs. INDIA STEAM LAUNDRY (P) LTD & ORS
September 5, 2018
PRASENJIT BISWAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
July 16, 2018
PRASENJIT HAZRA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
October 9, 2018
PRASENJIT KARAR Vs. AMAL MONDAL & ORS
June 11, 2018
PRASENJIT MONDAL ALIAS ASTAM MONDAL AND OTHERS Vs. STATE OF WEST BENGAL
July 24, 2018
PRASHANT JHAWAR OTHERS Vs. STATE BANK OF INDIA AND OTHERS
July 16, 2018
PRASHANTA MAHATO Vs. STATE OF WEST BENGAL AND OTHERS
November 30, 2018
PRASUN DAS Vs. CHIEF ELECTION COMMISSION & ORS.
June 8, 2018
PRATAP BISWAS & ORS Vs. SAMBHU NATH BHATTACHARYA
February 5, 2018
PRATAP NARAYAN GIRI Vs. ASIT BARAN GIRI
July 10, 2018
PRATAP RAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
February 2, 2018
PRATIMA GHOSH AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
January 12, 2018
PRATIMA SARDAR Vs. STATE OF WEST BENGAL & ORS.
January 16, 2018
PRATIVA MONDAL Vs. STATE OF WEST BENGAL & OTHERS
July 27, 2018
PRAVASH CHANDRA MANNA Vs. WEST BENGAL FILM DEVELOPMENT CORPORATION AND OTHERS
June 29, 2018
PRAVASH PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
November 13, 2018
PRAVAT KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL AND ORS.
August 31, 2018
PRECISION POLYPLAST PRIVATE LIMITED & ANR Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ORS
September 12, 2018
PREM CHANDRA GOYAL ALILAS PREM CHAND GOYAL Vs. PEE VEE ISPAT PRIVATE LIMITED
January 9, 2018
PRINCIPAL COMMISSIOENR OF INCOME TAX-5, KOLKATA Vs. L G W LIMITED
February 13, 2018
PRINCIPAL COMMISSIONER OF INCOME Vs. JEEVAN DIESELS & ELECTRICALS
February 2, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LINDE INDIA LTD
January 15, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS PVT. LTD.
June 22, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. TIL LIMITED
May 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DR.MURARI MOHAN KOLEY
July 18, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SRI UDAY CHAKRABORTY
July 18, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS PVT. LTD.
July 16, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ANJALI JEWELLERS(PVT) LTD.
May 15, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S A. P. EXPORT
June 27, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. STATE FISHERIES DEVELOPMENT CORPORATION LTD.
May 14, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 Vs. DEVANSHI CONSULTANTS (P) LTD
February 9, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX -12, KOLKATA Vs. MORE INTERNATIONAL
February 8, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, BURDWAN Vs. M/S. SUBARNA RICE MILL
June 20, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL Vs. GRAPHITE INDIA LTD.
July 4, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL Vs. KPC MEDICAL COLLEGE AND HOSPITAL
June 19, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA Vs. S A SUPPLIERS PVT LTD
January 19, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, JALPAIGURI Vs. UTTARBANGA KSHETRIYA GRAMIN BANK
May 7, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S. SPBP TEA PLANTATION LIMITED
January 17, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. BRITANNIA INDUSTRIES LIMITED
July 19, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. INFINITY INFOTECH PARKS LIMITED
July 18, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4, KOLKATA Vs. AKZO NOBLE INDIA LIMITED (FORMERLY KNOWN AS ICI INDIA LIMITED)
May 15, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-5 Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
August 9, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-I, KOLKATA Vs. ROHIT FERRO TECH LIMITED
February 2, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX,(CENTRAL)KOLKATA-2 Vs. M/S. JANKI TEXTILE & INDUSTRIES LIMITED
January 17, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA Vs. SHALIMAR CHEMICAL WORKS LTD
June 12, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-I, KOLKATA Vs. SHYAM STEEL INDUSTRIES LIMITED
May 7, 2018
PRINCIPAL, BELDA COLLEGE Vs. STATE OF WEST BENGAL AND OTHERS
May 4, 2018
PRIYANKA DEY Vs. UNION OF INDIA & ORS.
August 24, 2018
PROBHAT BAURI Vs. STATE OF WEST BENGAL & ORS.
January 16, 2018
PROBODH CHAKRABORTY AND ANOTHER Vs. AMBIKA BANERJEE AND OTHERS
August 16, 2018
PRODIP KUMAR DAS Vs. STATE AND ORS.
July 6, 2018
PROLAY NASKAR Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
PROSAD RANJAN BISWAS Vs. HIJLI CO
September 14, 2018
PROSUN MANDAL & ORS Vs. SANAT BANERJEE (BANDOPADHYAY) & ORS
December 10, 2018
PROVINCIAL DAUGHTERS OF CROSS ST VINCENTS HOME AND OTHERS Vs. HASI SEN AND OTHERS
September 19, 2018
PUJA BASAK Vs. ASHISH AGARWAL
June 26, 2018
PUJA DAS Vs. STATE OF WEST BENGAL & ORS
January 18, 2018
PULPULI HEMBRAM Vs. STATE OF WEST BENGAL AND OTHERS
July 11, 2018
PURABI CHAKRABORTY AND ORS. Vs. RAMA CHAKRABORTY
November 30, 2018
PURNA CHANDRA MONDAL & ANR Vs. STATE OF WEST BENGAL
September 13, 2018
PURNA CHANDRA MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
February 15, 2018
PURNA MONDAL & ORS. Vs. STATE OF WEST BENGAL
August 14, 2018
PURNENDU BHUSAN DINDA Vs. THE STATE OF WEST BENGAL AND ORS.
June 7, 2018
PURNIMA MITRA Vs. STATE OF WEST BENGAL & ORS
January 30, 2018
PURNIMA SARKAR Vs. THE STATE OF WEST BENGAL AND OTHERS
July 26, 2018
PURTI WEST ENCLAVE PVT LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
July 16, 2018
PUSHAN MAJUMDAR Vs. UNION OF INDIA & ORS
May 10, 2018
PUSPITA SAHU (BASU) Vs. MUNICIPAL COMMISSIONER, KOLKATA MUNICIPAL CORPORATION & ORS
January 3, 2018
QUICK TIME GENERAL TRADING LLC Vs. OWNERS AND PARTIES INTERESTED IN VESSEL M T AQUARIUS
August 21, 2018
R K GHOSH & BROS Vs. UNION OF INDIA & ORS
July 2, 2018
R.A.V. DRAVYA PVT. LTD. Vs. CONCAST STEEL & POWER LTD
January 3, 2018
R.K.B.K. LIMITED & ANR. Vs. STATE OF WEST BENGAL & ORS.
September 6, 2018
RABINDRA NATH ADAK Vs. STATE OF WEST BENGAL & & ORS
September 10, 2018
RABINDRA NATH ADAK Vs. THE STATE OF WEST BENGAL AND ORS.
February 1, 2018
RABINDRA NATH BERA Vs. STATE OF WEST BENGAL
December 21, 2018
RABINDRA NATH KUNDU & ANR Vs. SUDHIR HIRA & ANR
April 23, 2018
RABINDRA NATH MONDAL & ORS Vs. STATE OF WEST BENGAL
October 11, 2018
RABINDRA NATH SINGHA & ORS Vs. STATE OF WEST BENGAL & ORS
February 8, 2018
RABINDRANATH BALA Vs. STATE OF WEST BENGAL & ORS
December 13, 2018
RABINDRANATH BANERJEE Vs. STATE OF WEST BENGAL & ORS
June 19, 2018
RABINDRANATH BHUNIA Vs. SABITA GIRI & ANR
May 8, 2018
RABINDRANATH DAS ADHIKARI (DEAD) Vs. SRI SRI ISWAR KISHORE KISHORI JEW
January 11, 2018
RABIUL ISLAM SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
July 30, 2018
RADHA GOBINDA GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
October 11, 2018
RADHYSHYAM BANSAL Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
August 14, 2018
RAFIKUDDIN AHAMED & ANOTHER Vs. BASIR MUHAMMAD @ BASIR ALI MASEENI
August 1, 2018
RAFIKUL ISLAM SARDAR Vs. STATE OF WEST BENGAL AND OTHERS
June 25, 2018
RAFIQ QURESHI Vs. NARCOTIC CONTROL BUREAU, EASTERN ZONAL UNIT
April 17, 2018
RAHIM BADSHA Vs. STATE OF WEST BENGAL
November 27, 2018
RAHIMA BIBI & ORS Vs. STATE OF WEST BENGAL & ORS
September 20, 2018
RAHUL BANSAL Vs. UNION OF INDIA AND OTHERS
May 21, 2018
RAHUL CHOWDHURI Vs. STATE OF WEST BENGAL AND OTHERS
January 24, 2018
RAILWAY CONTRACTORS AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 27, 2018
RAINBOW CONSTRUCTION AND ORS. Vs. UNION OF INDIA AND ORS.
May 31, 2018
RAINBOW MARKETING AND EXPORTS AND ANOTHER Vs. STATE OF WEST BENGAL
September 11, 2018
RAJ KISHORE @ HELKU SAHISH Vs. STATE OF WEST BENGAL
August 21, 2018
RAJ KUMAR DEY Vs. STATE BANK OF INDIA & ORS
February 5, 2018
RAJ KUMAR DHARA Vs. M/S. BUDGE BUDGE CO. LTD. & ORS.
July 13, 2018
RAJ KUMAR GHOSH & ANR Vs. JAYASHREE GHOSH & ORS
August 16, 2018
RAJ KUMAR MISHRA Vs. KALINATH SASMAL
January 30, 2018
RAJ KUMAR SONI AND ANR. Vs. NAND KISHORE SONI AND ORS.
July 25, 2018
RAJ NARAYAN MANNA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
January 9, 2018
RAJA CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
July 2, 2018
RAJA RAM DAS ALIAS NISHAD RAJA RAM DAS Vs. STATE OF WEST BENGAL & ORS
February 12, 2018
RAJAB ALI @ ANAI Vs. STATE OF WEST BENGAL
August 2, 2018
RAJASHI DEY Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
January 10, 2018
RAJDA INDUSTRIES AND EXPORTS PRIVATE LIMITED & ORS Vs. MAHESH KUMAR PRAHLADKA & ORS
November 14, 2018
RAJEEB KOTHARI Vs. STATE OF WEST BENGAL & ANR
April 27, 2018
RAJEEV KUMAR SINHA Vs. STATE OF WEST BENGAL & ORS
June 20, 2018
RAJENDRA KUMAR AGARWAL Vs. THE SALES TAX OFFICER, SALKIA CHARGE AND ORS.
January 2, 2018
RAJENDRA MURMU Vs. STATE OF WEST BENGAL
August 9, 2018
RAJENDRA PRASAD PANSARI Vs. SHIV NATH PRASAD & ANOTHER
January 10, 2018
RAJENDRA PRASAD RAI Vs. GANESH REAL ESTATES PVT LTD & ORS
February 6, 2018
RAJENDRA YADAV Vs. ARATI PLASTIC & ANR
January 4, 2018
RAJESH CHATTERJEE AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
August 21, 2018
RAJESH KUMAR JAIN Vs. SMT. ANNAPURNA SAHA AND ORS.
August 10, 2018
RAJESH KUMAR SURANA Vs. STATE OF WEST BENGAL & ORS.
July 11, 2018
RAJESH SK Vs. STATE OF WEST BENGAL
January 9, 2018
RAJESWAR RABHA Vs. UNION OF INDIA & ORS.
February 2, 2018
RAJIB DEY Vs. STATE OF WEST BENGAL AND OTHERS
June 22, 2018
RAJIB LOCHAN DAS Vs. INDIAN OIL CORPORATION LIMITED & OTHERS
April 30, 2018
RAJPATI Vs. STATE OF WEST BENGAL & ORS
September 6, 2018
RAJU BAYEN Vs. STATE OF WEST BENGAL
January 18, 2018
RAJU CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
January 25, 2018
RAJU GHOSH AND ANOTHER Vs. KALIDASI NASKAR AND OTHERS
July 31, 2018
RAJU LOHAR Vs. STATE OF WEST BENGAL
May 1, 2018
RAJU PASWAN & ANR Vs. STATE OF WEST BENGAL
August 23, 2018
RAJU SEKH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
June 26, 2018
RAJYASHREE CHAUDHURI Vs. STATE OF WEST BENGAL & ORS.
August 21, 2018
RAJYASHREE CHAUDHURI Vs. THE STATE OF WEST BENGAL AND ORS.
August 16, 2018
RAKESH GAJI @ RAKESH GAJI AND OTHERS Vs. THE STATE OF WEST BENGAL AND ANOTHER
July 27, 2018
RAKESH HELA Vs. SUBASH BOSE
November 26, 2018
RAKESH KUMAR GUPTA Vs. SUPARNA GHOSH AND OTHERS
January 18, 2018
RAKSHAK SUBIDHA (P) LTD. Vs. STATE OF WEST BENGAL & ORS.
January 3, 2018
RAM BABU YADAV & ORS Vs. MANAGING COMMITTEE, ARSH VIDYA NIKETAN & ANR
October 10, 2018
RAM BHADRA Vs. STATE OF WEST BENGAL
April 11, 2018
RAM BILAS RAJAK Vs. KASHINATH DAS
May 7, 2018
RAM CHANDRA SHARMA Vs. STATE OF WEST BENGAL & ORS
January 19, 2018
RAM ISHWAR TEWARI Vs. ANIL MUKHIA & ORS
March 20, 2018
RAM JIBAN MAHATO Vs. STATE OF WEST BENGAL & ORS.
September 27, 2018
RAM JOARDAR Vs. STATE OF WEST BENGAL
November 14, 2018
RAM SANKAR SAHOO Vs. THE STATE OF WEST BENGAL & ORS.
May 15, 2018
RAMAKRISHNA SAHOO & ORS. Vs. NAMITA SAHOO
January 8, 2018
RAMAPRASAD MAITY Vs. MITRA MAITY & ANR
November 30, 2018
RAMENDRA KUMAR DAS Vs. UNION OF INDIA & ORS
January 30, 2018
RAMESH CHANDRA KUSHWAHA Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (AIRPORT)
August 31, 2018
RAMESH CHND KOIRI Vs. CHANDAN KOIRI & ORS
September 19, 2018
RAMESH SARKAR Vs. STATE OF WEST BENGAL & ORS
August 14, 2018
RAMESH SINGHAL Vs. UNITED BANK OF INDIA
June 6, 2018
RAMKRIPAL HELLA & ORS Vs. STATE OF WEST BENGAL & ORS
February 15, 2018
RAMPRASAD DAS Vs. STATE OF WEST BENGAL & ORS.
January 5, 2018
RAMPRASAD DASGUPTA Vs. NADIA DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS.
May 15, 2018
RANA BOURI Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
RANA SAHA Vs. THE STATE OF WEST BENGAL AND OTHERS
August 3, 2018
RANAJIT KUMAR MITRA Vs. STATE OF WEST BENGAL & ORS
August 27, 2018
RANGMAHAL QUORANIA HIGH MADRASAH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
August 30, 2018
RANJANA MAHAPATRA (KANU) Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS
February 6, 2018
RANJANA NATH (DAS) Vs. STATE OF WEST BENGAL & ORS
August 17, 2018
RANJEETA KUMARI Vs. UNION OF INDIA AND OTHERS
June 18, 2018
RANJIT DUTTA Vs. JATINDRA MOHAN SEN.
January 2, 2018
RANJIT HALDER AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 31, 2018
RANJIT KUMAR NAYEK Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
RANJIT KUMAR PAUL AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
August 9, 2018
RANJIT KUMAR PRAMANIK Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
RANJIT KUMAR RISHI Vs. UNION OF INDIA & ORS
January 17, 2018
RANJIT KUMAR RISHI Vs. UNION OF INDIA & ORS.
July 18, 2018
RANJIT MULLICK Vs. APARESH MULLICK & ANR.
August 14, 2018
RANJIV KUMAR & ANR. Vs. SANJIV KUMAR & ANR.
February 13, 2018
RANJIV KUMAR AND ANOTHER Vs. SANJIV KUMAR AND ANOTHER
May 8, 2018
RANJU GOPAL MUKHERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
January 25, 2018
RANU BALA PAUL Vs. THE STATE OF WEST BENGAL AND ORS.
January 9, 2018
RASHIDA HAMID (AHMED) Vs. ZUBAIDA HAMID & ORS
January 3, 2018
RASHIDA HAMID (AHMED) Vs. JUBAIDA HAMID & ORS
July 2, 2018
RASHMI BANSAL Vs. LION PAPER PRODUCTS & ANR
June 4, 2018
RASIK CHANDRA MONDAL & ANR Vs. STATE OF WEST BENGAL
January 5, 2018
RASIKLAL CHUNILAL BHYANI Vs. MD SULTANUL HAQUE
September 11, 2018
RASOMANJORI DAS Vs. STATE OF WEST BENGAL & ORS.
June 20, 2018
RATAN DAS & ORS Vs. STATE OF WEST BENGAL & ORS
August 7, 2018
RATAN KUMAR BANSH Vs. UNION OF INDIA & OTHERS
August 3, 2018
RATAN NAYEK Vs. STATE OF WEST BENGAL & ORS
July 26, 2018
RATAN ROY DAKUA & ANR Vs. STATE OF WEST BENGAL
July 10, 2018
RATNA CHATTERJEE Vs. SOVAN CHATTERJEE
August 20, 2018
RATNA GHOSH & ORS Vs. KHALIL AHMED
January 16, 2018
RATNABALI BANERJEE & ORS Vs. UTTARPARA KOTRUNG MUNICIPALITY & ORS
July 30, 2018
RAVI BHARTIA AND ORS. Vs. STATE BANK OF INDIA
January 17, 2018
RAVI K. BAGARIA Vs. SUDARSHAN KUMAR NAYAR @ S.K. NAYAR AND ANOTHER
October 11, 2018
RAVI KANT JAJODIA & ORS Vs. MAHARAJ KUMAR SADAY CHAND MAHATAB & ORS
December 21, 2018
RAZI AHMED Vs. M GEETHA KUMARI & ANR
January 17, 2018
RDB TEXTILES LIMITED Vs. UNION OF INDIA & ORS
January 18, 2018
RDB TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 25, 2018
RE : SUMITA DUTTA Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
November 1, 2018
RE: BARANAGORE JUTE FACTORY PLC Vs. OFFICIAL LIQUIDATOR AND ANOTHER
June 12, 2018
RE: M/S. R A A ARSALAN ENTERPRISE PVT. LTD. Vs. M/S. B.D. ENTERPRISES
July 31, 2018
REACON ENGINEERS (INDIA) PVT. LIMITED Vs. UNION OF INDIA
September 5, 2018
REBA MONDAL Vs. SANDHYA PAUL & ANR
September 6, 2018
REBA RANI BAL & ANR Vs. MALAY KRISHNA BAL & ORS
February 5, 2018
RECOVERY NURSING HOME PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
September 7, 2018
REENA DASGUPTA Vs. STATE AND ORS.
June 29, 2018
REGIONAL PROVIDENT FUND COMMISSIONER & ORS Vs. UTTARPARA CHILDRENS OWN HOME HIGH SCHOOL & ORS
February 15, 2018
REHANA BIBI Vs. STATE OF WEST BENGAL & ORS
May 3, 2018
REKHA CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
December 21, 2018
REKHA KUNDU AND ORS. Vs. SUJIT KUMAR MUKHERJEE AND ORS.
July 25, 2018
REKHA RANI NANDY Vs. CHANDANNAGORE MUNICIPAL CORPORATION & ORS
January 15, 2018
RELIANCE COMMERCIAL FINANCE LTD. Vs. SANJAY BISWAS AND ANOTHER
January 2, 2018
RELIANCE GENERAL INSURANCE CO. LTD Vs. KRANTI KUMARI RAM AND ANOTHER
September 11, 2018
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PINKI GUHA (RAJAK) AND ORS.
January 11, 2018
RENESCO INDIA PVT. LTD. Vs. EASTERN COALFIELDS LIMITED AND OTHERS
July 12, 2018
RENTU SK. AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 7, 2018
RENUKA P GANDHI Vs. ORIENTAL GEMS PVT LTD
January 12, 2018
RINA DASGUPTA Vs. STATE OF WEST BENGAL AND OTHERS
November 13, 2018
RINA MANNA NEE DEY Vs. STATE OF WEST BENGAL AND OTHERS
October 5, 2018
RINKI PLASTICS PRIVATE LIMITED Vs. GD PETRO CHEMICALS PRIVATE LIMITED
August 24, 2018
RINKI PLASTICS PRIVATE LIMITED Vs. YESHPAL AJITSARIA
August 24, 2018
RISHIMA SA INVESTMENTS LLC Vs. SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ANR.
October 11, 2018
RITA BASU & ANR Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
RITESH KUMAR DUTTA Vs. UNION OF IINDIA & ORS
February 7, 2018
RITUPARNA SARKAR DUTTA Vs. THE STATE OF WEST BENGAL & ANR.
May 3, 2018
RITWIK Vs. STATE OF WEST BENGAL & ORS.
October 11, 2018
RITZU GHOSAL Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
May 4, 2018
RITZU GHOSAL Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
April 24, 2018
RIYA DAS Vs. STATE OF WEST BENGAL
October 11, 2018
RIZWANUL HASAN Vs. STATE OF WEST BENGAL
December 3, 2018
ROBERT LAKRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 12, 2018
ROBIN BARTHOLOMEW Vs. UCO BANK & ORS.
January 16, 2018
ROHIT DAS & ANR Vs. STATE OF WEST BENGAL
May 16, 2018
ROHIT FERRO TECH LIMITED Vs. AUROMA COKE LIMITED
July 26, 2018
ROMIT MITRA Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
January 25, 2018
ROOPCHAND PRASAD Vs. UNION OF INDIA
December 18, 2018
ROYAL BANK OF SCOTLAND PLC (PREVIOUSLY KNOWN AS ROYAL BANK OF SCOTLAND N V ) Vs. IMPRESSIONS & ANR
July 5, 2018
ROYAL BANK OF SCOTTLAND N V Vs. SURAJIT SEN
November 20, 2018
RUBY LAW AND OTHERS Vs. RAJLUXMI INVESTMENT & TRADING CO (P) LTD. AND OTHERS
July 25, 2018
RUDRA NARAYAN CHATTOPADHYAY & ORS Vs. DURGAPUR MUNICIPAL CORPN & ORS
January 29, 2018
RUDRA VYAPARCHEM PVT. LTD. Vs. UNION OF INIDA AND ANOTHER
June 15, 2018
RUHI SAHINA Vs. SYED MASIDUR RAHMAN
August 28, 2018
RUMA KHATUN BIBI Vs. STATE OF WEST BENGAL & ORS
November 1, 2018
RUMA RAHA ROY & ORS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
October 3, 2018
RUMKI BISWAS Vs. STATE OF WEST BENGAL AND ORS.
October 1, 2018
RUPOSHREE GANGULI Vs. STATE OF WEST BENGAL & ORS.
January 4, 2018
RUSSIAN FEDERATION (ROSEMUSHESTVO) Vs. SARAF AGENCIES PVT. LTD.
February 5, 2018
S R BATLIBOI & CO & ANR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 17, 2018
S WALI MOHD BROS & CO Vs. SK NAZRUL ISLAM & ORS
June 27, 2018
S.K. AHMAD ABDUL MUTTALIB Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
January 10, 2018
S.K. JALALUDDIN Vs. STATE OF WEST BENGAL
January 17, 2018
S.S. BINU Vs. STATE OF WEST BENGAL & ANR.
May 3, 2018
SABBAM HARI Vs. THE AUTHORISED OFFICER AND ORS.
September 13, 2018
SABITA DEBNATH (BIBI) Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF EXCISE & ORS.
August 30, 2018
SABITA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
January 5, 2018
SABITRI BARMAN Vs. STATE OF WEST BENGAL
July 25, 2018
SABYASACHI SENGUPTA Vs. SUBHANKA SENGUPTA (DAS) & ANR
June 25, 2018
SACHI GOPAL DAS Vs. UNION OF INDIA & ORS
December 5, 2018
SACHI GOPAL DAS Vs. UNION OF INDIA & ORS
December 20, 2018
SACHIN KATKA & OTHERS Vs. STATE OF WEST BENGAL
June 28, 2018
SACHIN MAHATO AND ORS. Vs. PROBODH CHANDRA MAHATO AND ORS.
July 24, 2018
SACHIN SEN Vs. STATE OF WEST BENGAL
January 20, 2018
SACHINDRA NATH MITRA Vs. RAM BHARAT PANDEY & ORS
February 1, 2018
SADANANDA DAS Vs. STATE OF WEST BENGAL
November 27, 2018
SADDAN KHAN & ANR Vs. ARIFF RAHMAN & ORS
June 5, 2018
SADEK AHMED BISWAS @ SADEK AHMED @ BADAL SHEIK Vs. STATE OF WEST BENGAL AND ANR
January 20, 2018
SADGURU FORWARDERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
May 14, 2018
SADGURU FORWARDERS PVT LTD Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA & ANR
May 8, 2018
SADHAN MONDAL Vs. STATE OF WEST BENGAL & ANR
July 18, 2018
SADHANA GHOSH Vs. PARBATI LAHA
November 30, 2018
SADIP MUKHERJEE @ MUKHOPADHYAY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND OTHERS
July 30, 2018
SAGAR DEY Vs. STATE OF WEST BENGAL & ORS.
July 11, 2018
SAGARIKA BAPARI Vs. STATE OF WEST BENGAL & OTHERS
July 27, 2018
SAGARIKA SARDAR Vs. THE STATE OF WEST BENGAL AND OTHERS
August 27, 2018
SAHEB GHOSE @ BHUDEY GHOSH & ORS Vs. STATE OF WEST BENGAL
January 2, 2018
SAHID ALI MOLLA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
July 11, 2018
SAHIDUL MONDAL Vs. JAKIR HOSSAIN MONDAL & ORS
October 3, 2018
SAHIRUL ISLAM KHAN & ORS. Vs. ISRAT BEGUM & ORS.
January 16, 2018
SAHIUDDIN SEKH Vs. HDB FINANCIAL SERVICES LIMITED
August 2, 2018
SAHUJAIN CHARITABLE SOCIETY & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
April 26, 2018
SAHYOG Vs. THE UNION OF INDIA AND OTHERS
June 18, 2018
SAIDUL MULLICK Vs. STATE OF WEST BENGAL AND OTHERS
March 23, 2018
SAIDUL MULLICK Vs. SANTANU
April 5, 2018
SAIFUDDIN DHALI & ORS Vs. STATE OF WEST BENGAL AND ORS
January 29, 2018
SAIFUDDIN GAZI @ SAHABUDDIN Vs. STATE OF WEST BENGAL
August 16, 2018
SAIKAT GIRI Vs. THE STATE OF WEST BENGAL AND OTHERS
June 7, 2018
SAIL (ISP) BURNPUR & ORS. Vs. SRI BISWANATH MAJHI & ANR.
July 19, 2018
SAILENDRANATH ADHIKARI (BOIRAGYA) & ANR Vs. BHIM ADHIKARY & ORS
May 10, 2018
SAJ FOOD PRODUCTS PVT. LTD. Vs. HABIGANJ AGRO LTD. AND ANR.
July 18, 2018
SAJAL DEY Vs. STATE OF WEST BENGAL & ORS
December 3, 2018
SAJEDA BEGUM Vs. STATE OF WEST BENGAL & ORS
December 12, 2018
SAKET ENCLAVE PRIVATE LIMITED AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
June 29, 2018
SALEMA BIBI & ORS Vs. STATE OF WEST BENGAL
January 9, 2018
SALEMA BIBI DALANETRI AND/OR HEAD OF SAREHA MOTHER TERIJA SWANIRVHAR DAL Vs. STATE OF WEST BENGAL & ORS
February 7, 2018
SALEMA KHATUN Vs. THE STATE OF WEST BENGAL AND ORS.
June 11, 2018
SALIL DAS Vs. THE STATE OF WEST BENGAL & OTHERS
February 28, 2018
SALIM AKTER Vs. UNION OF INDIA & ORS
April 26, 2018
SALIM MONDAL @ SELIM MONDAL @ SALIM SK Vs. STATE OF WEST BENGAL
December 18, 2018
SALMA SEIKH AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
August 2, 2018
SALT LAKE SECTOR FIVE HAWKERS WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
July 30, 2018
SAM JACOB Vs. STATE OF WEST BENGAL
January 8, 2018
SAMAR KUMAR BASU AND ANR. Vs. RAJESH KUMAR BANGUR AND ORS.
July 27, 2018
SAMAR ROY & ORS Vs. PARTHA SARATHI SEN & ORS
May 11, 2018
SAMARENDRA ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
September 18, 2018
SAMARENDRA ROY Vs. THE STATE OF WEST BENGAL OTHERS
July 24, 2018
SAMARESH DAS Vs. STATE OF WEST BENGAL & ORS
July 12, 2018
SAMBHU MAHATO Vs. STATE OF WEST BENGAL
April 4, 2018
SAMBHU NATH DIRGHANGI @ DHIRANGI Vs. STATE OF W.B. AND ORS.
February 1, 2018
SAMBHU RAI Vs. STATE OF WEST BENGAL
March 21, 2018
SAMENUR BEGAM AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
August 8, 2018
SAMIP DAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
July 16, 2018
SAMIR GHOSAL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
June 8, 2018
SAMIR GUHA ROY & ANOTHER Vs. STATE OF WEST BENGAL & ORS
January 30, 2018
SAMIR KUMAR PAL AND ANOTHER Vs. BHASKAR SARDAR
July 11, 2018
SAMIRAN KABASI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
October 9, 2018
SAMITA GANGULY @ GANGULI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 12, 2018
SAMPA PODDER Vs. STATE OF WEST BENGAL & ORS
June 13, 2018
SAMUDRA VINIMOY PRIVATE LIMITED & ANOTHER Vs. INDUSIND BANK LIMITED AND OTHERS
April 27, 2018
SANAT BANERJEE Vs. TAKI MUNICIPALITY & ORS
May 17, 2018
SANAT HANSDA Vs. STATE OF WEST BENGAL & ORS.
January 9, 2018
SANATAN PURKAIT & ANR Vs. STATE OF WEST BENGAL & ORS
November 28, 2018
SANATAN PURKAIT & ANR Vs. STATE OF WEST BENGAL & ORS
August 14, 2018
SANDHYA JANA (BEJ) Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
SANDHYA PAL Vs. THE STATE OF WEST BENGAL & ORS.
January 5, 2018
SANDHYA PAL & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
December 17, 2018
SANDHYA RANI DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
SANDHYA RANI NANDA Vs. STATE OF WEST BENGAL AND ORS.
October 1, 2018
SANDHYA RANI SINGHA AND OTHERS Vs. TARAK SINGHA AND OTHERS
January 25, 2018
SANDIP DAS Vs. STATE OF WEST BENGAL
August 31, 2018
SANDIP MUKHERJEE Vs. MR. IRSHAD ALI KHAN AND ANOTHER
January 24, 2018
SANDIP SAMANTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
June 7, 2018
SANDIP SAMANTA Vs. KOLKATA MUNICIPAL CORPORATION
November 28, 2018
SANDIP SANTRA & ANOTHER Vs. STATE OF WEST BENGAL & ORS
January 18, 2018
SANJAY KUMAR BHUWALKA Vs. UNION OF INDIA
July 9, 2018
SANJAY KUMAR PATWARI Vs. CENTRAL BUREAU OF INVESTIGATION
May 16, 2018
SANJAY MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
July 18, 2018
SANJAY SINGH @ CHOTU Vs. STATE OF WEST BENGAL
July 18, 2018
SANJAY SRIVASTAVA @ SRIVASTAB & ANR Vs. NANDALAL GUPTA & ORS
January 16, 2018
SANJIB @ CHOTO BAG Vs. STATE OF WEST BENGAL
September 28, 2018
SANJIB KUMAR BOSE Vs. SMT. ROMA BOSE & ORS.
May 3, 2018
SANJIB KUMAR HALDER @ SANJIB HALDER Vs. THE UNION OF INDIA AND ORS.
April 11, 2018
SANJIB MALLICK Vs. STATE OF WEST BENGAL & ORS
July 12, 2018
SANJIB RATAN SAHA Vs. INSTITUTE OF COST ACCOUNTANT OF INDIA AND OTHERS
June 25, 2018
SANJIT BARMAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SANJIT BISWAS & ANR Vs. ANIL KUMAR BISWAS
December 17, 2018
SANJIT SARKAR Vs. THE STATE OF WEST BENGAL AND OTHERS
June 5, 2018
SANJOY DEBNATH Vs. STATE OF WEST BENGAL
February 2, 2018
SANJOY DEY AND ANOTHER Vs. MA PLAZA PVT. LTD. AND OTHERS
September 4, 2018
SANJOY KUMAR CHAKRABORTY Vs. UNION OF INDIA & ORS.
July 18, 2018
SANJOY KUMAR SHARMA Vs. STATE BANK OF INDIA & ORS
September 12, 2018
SANJOY PAUL & ANR Vs. STATE OF WEST BENGAL
February 12, 2018
SANJOY ROY SARKAR AND OTHERS Vs. SUSHIL ROY SARKAR AND OTHERS
January 17, 2018
SANKAR BADGI Vs. STATE OF WEST BENGAL & ORS
November 15, 2018
SANKAR BASAK @ SANAT BASAK Vs. STATE OF WEST BENGAL
January 10, 2018
SANKAR DAS Vs. STATE OF WEST BENGAL & ORS.
January 29, 2018
SANKAR HALDAR AND ORS Vs. STATE OF WEST BENGAL
October 1, 2018
SANKAR KUMAR DEY AND OTHERS Vs. SAMAR KUMAR CHATTERJEE AND OTHERS
February 12, 2018
SANKAR PODDER Vs. STATE OF WEST BENGAL
November 28, 2018
SANKAR PROSAD GARGA AND ANR. Vs. WOODLAND MANUFACTURERS LIMITED
June 12, 2018
SANKAR SARKAR Vs. STATE OF WEST BENGAL & ORS
September 25, 2018
SANKAR SOREN Vs. STATE OF WEST BENGAL
July 31, 2018
SANKARI JANA Vs. STATE OF WEST BENGAL
June 27, 2018
SANKU LAMA Vs. STATE OF WEST BENGAL AND OTHERS
August 30, 2018
SANMARG PRIVATE LIMITED Vs. UNION OF INDIA & ORS.
October 5, 2018
SANTA KANUNGO Vs. THE STATE OF WEST BENGAL & ORS.
September 5, 2018
SANTANU CHATTOPADHYAY Vs. JOYMALYA BAGCHI & ORS
April 6, 2018
SANTANU CHATTOPADHYAY Vs. HONBLE JUSTICE JOYMALYA BAGCHI & ORS
April 2, 2018
SANTANU MANNA & ORS Vs. STATE OF WEST BENGAL & ORS
September 27, 2018
SANTAPUR BANGABATI MATSHAJIBI SAMABAI SAMITY Vs. STATE OF WEST BENGAL & ORS
January 11, 2018
SANTAPUR BANGABATI MATSHAJIBI SAMABAI SAMITY & ANR Vs. STATE OF WEST BENGAL & ORS
November 27, 2018
SANTAPUR BANGABATI MATSHAJIBI SAMABAI SAMITY & ANR Vs. STATE OF WEST BENGAL & ORS
October 12, 2018
SANTI MONDAL @ SHAALAM @ SHAHALAM MONDAL Vs. STATE OF WEST BENGAL
August 16, 2018
SANTILATA ADHYA Vs. DEBA PRASAD ADHYA & ORS
November 14, 2018
SANTOSH KUMAR NATH Vs. STATE OF WEST BENGAL & ORS.
January 5, 2018
SANTU MANDAL Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SARADA SEVA TRUST AND ANR Vs. STATE OF WEST BENGAL & OTHERS
February 16, 2018
SARAF Vs. FEDERAL
May 14, 2018
SARAF RESIN & CHEMICAL PRIVATE LIMITED Vs. DEB PAINTS PRIVATE LIMITED & ANR
September 28, 2018
SARALA DEVI DERASARIA Vs. MANIK LAL SHARMA
January 18, 2018
SARANAN MAL & ORS Vs. STATE OF WEST BENGAL
January 31, 2018
SAREGAMA INDIA LIMITED Vs. EROS DIGITAL FZ LLC AND ANR
May 16, 2018
SARMISTHA CHAKRABORTY (NEE DEBNATH) Vs. ABHIJIT CHAKRABORTY
January 5, 2018
SAROJ KUMAR BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
July 24, 2018
SARVOPARI IMPEX PVT. LTD. Vs. UNION OF INDIA AND ANR.
January 10, 2018
SASANKA PROSAD SEN Vs. UNION OF INDIA AND ORS.
February 16, 2018
SATADAL SAHA GHOSH AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
July 25, 2018
SATI BALA MONDAL Vs. LIEUTENANT GOVERNOR AND OTHERS
February 9, 2018
SATINATH PANDIT Vs. STATE OF WEST BENGAL
March 21, 2018
SATTAR SK @ ABDUS SATTAR SK Vs. STATE OF WEST BENGAL
August 28, 2018
SATYADEO PRASAD & ANR Vs. STATE OF WEST BENGAL & ORS
September 4, 2018
SATYADEO PRASAD & ANR Vs. STATE OF WEST BENGAL & ORS
April 30, 2018
SATYAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL & OTHERS
December 5, 2018
SATYAJIT DATTA Vs. STATE OF WEST BENGAL & ORS
July 12, 2018
SATYAKI SEN Vs. STATE OF WEST BENGAL
November 19, 2018
SATYAVEER SINGH Vs. MAGMA FINCORP LTD.
August 9, 2018
SAURENDRA MOHAN CHANDRA & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
June 4, 2018
SAURENDRA MOHAN CHANDRA ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
November 26, 2018
SAYANTANI BEJ Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SAYED MATLEB ALI & ORS Vs. STATE OF WEST BENGAL
February 5, 2018
SAYED SAHABUDDIN Vs. THE STATE OF WEST BENGAL AND OTHERS.
August 9, 2018
SAYERA BIBI Vs. KOTULPUR FARMERS SERVICE CO-OPERATIVE SOCIETY LTD AND OTHERS
November 19, 2018
SBPL INFRASTRUCTURE Vs. STATE OF WEST BENGAL & ORS
June 25, 2018
SBPL INFRASTRUCTURE LTD & ANR Vs. STATE OF WEST BENGAL & ORS
September 24, 2018
SCOPE VINCOM INDUSTRIES PRIVATE LIMITED Vs. SITARAM SULTANIA
January 3, 2018
SECRETARY, IRRIGATION AND WATERWAYS DEPARTMENT, GOVERNMENT OF WEST BENGAL & ORS Vs. SRINANDA BAISHNAB & ORS
July 16, 2018
SECRETARY, MANAGING COMMITTEE, MAHARISHI VIDYA MANDIR Vs. VISWADHARA NAG & ORS
July 31, 2018
SEFALIKA PATRA & OTHERS Vs. BONBEHARI JANA & OTHERS
December 17, 2018
SEKHAR SARKAR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
June 27, 2018
SERINA BEGUM Vs. SK ALAUDDIN
December 5, 2018
SERINA MONDAL ALIAS PIYADA Vs. STATE OF WEST BENGAL AND ORS.
June 25, 2018
SHAGUFTA BEGUM Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
January 5, 2018
SHALIMAR PAINTS LTD Vs. STATE OF WEST BENGAL & ORS
January 30, 2018
SHAMBHU NATH & BROTHERS & ORS Vs. IMRAN KHAN
October 3, 2018
SHAMBHU NATH AND BROTHERS AND ORS. Vs. PARAS NATH SHARRAF
July 4, 2018
SHAMPA DEY NEE DATTA Vs. STATE OF WEST BENGAL AND OTHERS
August 2, 2018
SHANAWAZ Vs. STATE OF WEST BENGAL
December 20, 2018
SHAPOOR P MISTRY Vs. STATE OF WEST BENGAL & ANR
September 10, 2018
SHARMA AYURVED PVT. LTD. Vs. SHARMA CHEMICALS AND ANR.
January 2, 2018
SHEEL NIDHI JHA Vs. UNION OF INDIA & OTHER
April 23, 2018
SHEPHALI RANI MAHAPATRA Vs. STATE OF WEST BENGAL & ORS
February 5, 2018
SHIB SHANKAR MISHRA AND OTHERS Vs. MR. HARENDRANATH MONDAL AND OTHERS
September 4, 2018
SHIBANI MANDI & ANR Vs. MATHA GRAM PANCHAYAT & ORS
February 14, 2018
SHIBANI SARDAR NEE PRADHAN @ SHIBANI SARDER Vs. STATE OF WEST BENGAL & ANR
September 11, 2018
SHIBASIS LAYEK Vs. BANGIYA GRAMIN VIKASH BANK & ORS
February 1, 2018
SHIBDAS @ BHABEN BANERJEE @ SHIBDAS BANERJEE & ANOTHER Vs. STATE OF WEST BENGAL
February 6, 2018
SHIBNATH DAS & ORS Vs. STATE OF WEST BENGAL & ORS
January 16, 2018
SHIBNATH SANTRA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2018
SHIKHA KARMAKAR Vs. BIMAL CHANDRA MANDAL & ORS.
June 11, 2018
SHILTU SHAW Vs. BANK OF INDIA & ORS
December 4, 2018
SHINING VYAPAAR PVT. LTD. Vs. KESHAR MULTIYARN MILL LIMITED
January 16, 2018
SHISHIR GANGULY Vs. STATE OF WEST BENGAL AND OTHERS
February 7, 2018
SHISHUPAL MANDAL Vs. STATE OF WEST BENGAL & ORS
January 15, 2018
SHIV KUMARI DEVI Vs. ARVIND SAHU & ORS
September 3, 2018
SHIVA SAHU Vs. UNION OF INDIA & ORS
June 15, 2018
SHIVANI PROPERTIES PRIVATE LIMITED Vs. RAJEEV LOCHAN
January 25, 2018
SHREE COAL ENTERPRISES INDIA PVT LTD & ANR Vs. COAL INDIA LIMITED & ORS
May 1, 2018
SHREE ENTERPRISES COAL SALES PVT. LTD. & ORS. Vs. COAL INDIA LTD. & ORS.
January 4, 2018
SHREE LAXMI IRON & STEEL WORKS PVT LTD Vs. RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)& O
May 18, 2018
SHREE MAHESHWARI VIDYALAYA (HS), KOLKATA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
September 6, 2018
SHREE SHREE ISWAR SATYANARYANJI & ORS Vs. SARAD KUMAR BURMAN & ORS
April 6, 2018
SHREE VARI MULTIPLAST INDIA PVT LTD Vs. DEPUTY CONTROLLER OF PATENTS & DESIGNS
August 30, 2018
SHRI ABDUL MAJEED Vs. THE UNION OF INDIA AND OTHERS
August 16, 2018
SHRI AJIT KUMAR AND ANOTHER Vs. THE STATE
July 3, 2018
SHRI AKSHAY PANT Vs. UNION OF INDIA AND OTHERS
August 9, 2018
SHRI AMIYO BHUSAN DAS Vs. UNITED BANK OF INDIA
August 20, 2018
SHRI ANIL KUMAR MRIDHA Vs. THE CHIEF SECRETARY & OTHERS
July 5, 2018
SHRI ANIL KUMAR MRIDHA Vs. THE CHIEF SECRETARY AND OTHERS
January 16, 2018
SHRI ATUL KUMAR GUPTA Vs. SHRI SARDAR HARJIT SINGH AND ANOTHER
July 20, 2018
SHRI ATUL KUMAR GUPTA Vs. SHRI DILIP KUMAR KHURANA AND ANOTHER
July 20, 2018
SHRI AVINASH NANDA AND ORS. Vs. LIEUTENANT GOVERNOR/ADMINISTRATOR, A & N ISLANDS AND ORS.
July 25, 2018
SHRI C.G. SAJI KUMAR Vs. A N ADMINISTRATION & OTHERS
January 18, 2018
SHRI DIPAK KUMAR DAS Vs. MD. IRSHAD QAMAR & ORS.
September 26, 2018
SHRI GAURAV KUMAR JAIN Vs. UNION OF INDIA & ORS.
August 24, 2018
SHRI GOUTAM MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
September 27, 2018
SHRI MANINDRANATH JOYDHAR Vs. STATE
September 4, 2018
SHRI MANOJ PAUL Vs. UNION TERRITORY, ADMINISTRATION OF ANDAMAN AND NICOBAR ISLANDS AND ANOTHER
August 7, 2018
SHRI NARATTAM PANDEY Vs. UNION OF INDIA AND ORS.
July 24, 2018
SHRI P.S. SAIGHAL Vs. THE DIRECTOR GENERAL, ALL INDIA RADIO & OTHERS
July 6, 2018
SHRI PRADIP KUMAR SAHA Vs. SHRI RAJESH RAJAK AND OTHERS
January 31, 2018
SHRI PREM KUMAR AGARWAL AND OTHER Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
August 16, 2018
SHRI R. RAGHU @ R. RAGU Vs. SHRI NARAYANASAMY MURALI AND OTHERS
October 1, 2018
SHRI R.B. RAJESH Vs. THE CHIEF ENGINEER AND OTHERS
June 20, 2018
SHRI RAVI Vs. THE GENERAL MANAGER, SYNDICATE BANK & OTHER
January 18, 2018
SHRI SANIL KUMAR Vs. THE STATE
August 17, 2018
SHRI SANJIB CHOWDHURY Vs. SHRI NISHIKANTA MONDAL AND ANR.
January 19, 2018
SHRI V. KARUNANIDHI Vs. THE PORT BLAIR MUNICIPAL COUNCIL AND OTHERS
January 18, 2018
SHRI V. YOGEE AND ANOTHER Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ANOTHER
July 5, 2018
SHRI V.TRIMURTHY AND OTHERS Vs. THE LIEUTENANT GOVERNOR/ADMINISTRATOR AND OTHERS
January 19, 2018
SHRI. JEEBAN BISWAS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
August 17, 2018
SHRI. KUNJI MOHAMMED Vs. THE STATE
August 20, 2018
SHRI. SABYASACHI SENGUPTA Vs. SMT. SUBHANKA SENGUPTA (DAS) AND ANOTHER
June 25, 2018
SHRI. SUMAN SAHA Vs. ANDAMAN AND NICOBAR ADMINISTRATION OTHERS
August 8, 2018
SHRIDHAR VYAPAAR PRIVATE LIMITED Vs. GAMMON INDIA LIMITED
August 9, 2018
SHRIKANT MOHTA Vs. COMMISSIONER OF INCOME TAX, CENTRAL II, KOLKATA
June 25, 2018
SHUVAM CHOUDHURY Vs. STATE OF WEST BENGAL & ORS.
August 27, 2018
SHYAM MONDAL & ANR Vs. STATE OF WEST BENGAL
August 13, 2018
SHYAMAL SIRCAR & ORS Vs. STATE OF WEST BENGAL & ORS
April 26, 2018
SHYAMALI MANDAL Vs. STATE OF WEST BENGAL
December 18, 2018
SHYAMAPADA BHOWMICK & ANR Vs. BHUDEB KUMAR MIDDYA & ANR
January 11, 2018
SHYAMLAL SUKUL Vs. MUKLAL SUKUL & ORS
November 28, 2018
SIBADAS MONDAL Vs. THE STATE OF WEST BENGAL AND OTHERS
August 1, 2018
SIDDHARTH AGARWAL & ORS Vs. STATE BANK OF INDIA & ORS
May 2, 2018
SIDDHARTH GUPTA Vs. SOMDEO GUPTA & OTHERS
April 30, 2018
SIDDHARTHA CHAUDHURY AND OTHER Vs. MUN MUN CHAUDHURY AND OTHER
August 16, 2018
SIDDHARTHA SANKAR MONDAL Vs. STATE OF WEST BENGAL & ORS
August 23, 2018
SIFANDROS CARRIER LTD Vs. LMJ INTERNATIONAL LTD
October 3, 2018
SIKHA CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
February 8, 2018
SILMAYEE MANDAL Vs. STATE OF WEST BENGAL & ORS
February 1, 2018
SIMON, S.A.U. Vs. THE CONTROLLER OF PATENT & DESIGNS AND ANR.
September 27, 2018
SIMPLEX INFRASTRUCTURES LTD & ANR Vs. COMMISSIONER OF SERVICE TAX COMMISSIONERATE
December 12, 2018
SINDHU RANI Vs. TAPAN KUMAR DAS
December 21, 2018
SINGUR THANA LARGE SIZED PRIMARY AGRICULTURAL CO Vs. STATE OF W.B. AND OTHERS
July 18, 2018
SIRAJUL HAQUE & ORS Vs. STATE OF WEST BENGAL
January 20, 2018
SISIR KUMAR BISWAS AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
August 3, 2018
SISIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 20, 2018
SISIR KUMAR HALDAR Vs. STATE OF WEST BENGAL & ORS
January 3, 2018
SITAL CHATTOPADHYAY @ SITAL KUMAR CHATTERJEE AND ANOTHER Vs. DEB KISHORE CHATTOPADHYAY
January 4, 2018
SITANKUR SAHA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
May 2, 2018
SITARAM BASKEY Vs. STATE OF WEST BENGAL
January 11, 2018
SK ANOWAR Vs. STATE OF WEST BENGAL
October 3, 2018
SK ANSARUL @ SK ANSAR Vs. STATE OF WEST BENGAL
August 29, 2018
SK ASGAR @ PUJA HIZRA Vs. STATE OF WEST BENGAL
December 14, 2018
SK AZAD ALI Vs. TAPAN KUMAR ROY
August 29, 2018
SK DIPU @ DIPUA SK NAZIR HOSSAIN Vs. STATE OF WEST BENGAL
March 9, 2018
SK GOLAM KIBRIA Vs. STATE OF WEST BENGAL & ORS
July 20, 2018
SK IMRAN ALI Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SK KALU @ RAHUL & ORS Vs. TAPAN MOHAN PATRA & ORS
January 31, 2018
SK MAIFUZ ALI Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SK NAWKAT ALI Vs. NIRUP PARUI & ORS
August 1, 2018
SK SABIR ALI Vs. ASHOKE CHANDA & ORS
September 3, 2018
SK SONARUDDIN @ SONARDI Vs. STATE OF WEST BENGAL
September 20, 2018
SK SUKUR AND 2 OTHERS Vs. STATE OF WEST BENGAL
July 10, 2018
SK. ABDUL SABIR Vs. IDBI BANK LTD. AND OTHERS
January 24, 2018
SK. BASIR Vs. THE STATE OF WEST BENGAL & ORS
August 16, 2018
SK. DISCO @ SK. AFSAR Vs. STATE OF WEST BENGAL
January 12, 2018
SK. EKRAMUDDIN Vs. SRI BASUDEB GHOSH AND OTHERS
May 15, 2018
SK. HARUN Vs. THE STATE OF WEST BENGAL AND ORS.
January 18, 2018
SK. MD. ANISUR RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
June 25, 2018
SK. MOSADDEK HOSSAIN Vs. SK. TAHARUL HAQUE AND OTHERS
August 23, 2018
SK. MOTIBAR RAHMAN AND OTHERS Vs. SK. MD HAFIZUDDIN AND ANOTHER
July 18, 2018
SK. MUJIBAR RAHAMAN Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
September 20, 2018
SK. NIZAMUDDIN Vs. DURGAPUR PROJECTS LIMITED & ORS.
July 20, 2018
SK. RAMJAN ALI Vs. HUMAYUN MOLLA ALIAS MADHU AND OTHERS
August 17, 2018
SLEEPWELL INDUSTRIES CO LTD Vs. LMJ INTERNATIONAL LTD
July 9, 2018
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
September 6, 2018
SM. ABHA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
January 24, 2018
SM. RATNA ROY AND ANOTHER Vs. SRI. RAMESH CHANDRA BISWAS AND ANOTHER
June 25, 2018
SMRITI DAS Vs. STATE OF WEST BENGAL & ORS.
July 24, 2018
SMT PUSHPA KAURA Vs. SHRI SARDAR HARJIT SINGH AND ANOTHER
September 26, 2018
SMT RANU PAL AND ORS Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
July 11, 2018
SMT. ABHA SRIVASTAVA Vs. KMDA AND ORS.
June 26, 2018
SMT. ACHARNA DAS AND ORS. Vs. PRABHU DAYAL AGARWALLA AND ANR.
June 7, 2018
SMT. ALOKA BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 10, 2018
SMT. ANIMA DAS (SAHA) AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
July 9, 2018
SMT. ANITA DAS Vs. SMT. SARAJU BALA DAS AND OTHERS
June 28, 2018
SMT. ANITA DAS Vs. SMT. SARAJU BALA DAS AND OTHERS
July 26, 2018
SMT. ANNAPURNA PATRA Vs. KODALIA NO. 1, GRAM PANCHAYAT AND ANOTHER
January 5, 2018
SMT. APARNA MANNA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 11, 2018
SMT. ARATI CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
September 3, 2018
SMT. ARCHANA MUKHERJEE & ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
January 30, 2018
SMT. ARCHANA SEAL AND ORS. Vs. THE LAND ACQUISITION COLLECTOR, NORTH 24
January 25, 2018
SMT. ARPITA GUIN Vs. SRI DIPANKAR ROY & ORS.
September 19, 2018
SMT. BANDANA MAITY PAL Vs. THE STATE OF W.B. & ORS.
January 3, 2018
SMT. BELA DAS Vs. UNION OF INDIA AND OTHERS
February 12, 2018
SMT. BINITA BHOUMIK (MALAKAR) Vs. SRI SOUMEN BHOUMIK
June 25, 2018
SMT. BINODINI ROY Vs. STATE OF WEST BENGAL AND ORS.
July 6, 2018
SMT. BIVA PYNE & ANR. Vs. CHUNILAL PYNE & ORS.
July 25, 2018
SMT. CHANDRA KALA GUPTA Vs. CHEDILAL SHAW & ORS.
August 7, 2018
SMT. CHINA GHOSH Vs. SRI SUBHODIP ADHIKARI
January 25, 2018
SMT. CHITRA ADHIKARI SHROFF Vs. SRI GAUTAM SHROFF AND ORS.
July 25, 2018
SMT. DIPALI DUTTA Vs. WEST BENGAL STATE
January 17, 2018
SMT. DIPALI PAUL & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. & ORS.
June 7, 2018
SMT. DIPANWITA MAHATA (BANIK) Vs. SRI SHIB SANKAR BANIK
July 2, 2018
SMT. IPSITA CHAKRABARTI NEE DUA Vs. STATE OF WEST BENGAL AND ORS.
May 3, 2018
SMT. KAJAL LATA DAS Vs. STATE OF WEST BENGAL AND ORS.
January 20, 2018
SMT. KEYA KAR Vs. THE STATE OF W.B. AND ORS.
July 19, 2018
SMT. KRISHNA CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 19, 2018
SMT. LACHH MANI DEVI AND ANR. Vs. SK. SAMAD AND ORS.
July 17, 2018
SMT. LYNDA CARMEN KETTING AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 8, 2018
SMT. MAITREYEE CHATTERJEE Vs. ARUNAVA CHATTERJEE
September 19, 2018
SMT. MAMATA BANERJEE & ANR. Vs. EASTERN COALFIELDS LTD. & ORS.
January 8, 2018
SMT. MANJU DEVI AND OTHERS Vs. THE ANDAMAN & NICOBAR ADMINISTRATION & OTHERS
August 14, 2018
SMT. MAUMITA BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
September 27, 2018
SMT. MAUMITA BHATTACHARYA Vs. THE STATE OF WEST BENGAL AND OTHERS
July 26, 2018
SMT. MINU RANI SAHA @ MINU SAHA AND OTHERS Vs. SMT. MANJU ROY
May 3, 2018
SMT. MIRA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
July 26, 2018
SMT. MOUSUMI BAKSHI Vs. THE STATE OF WEST BENGAL & ORS.
January 8, 2018
SMT. MOUSUMI ROY (SADHUKHAN) AND OTHERS Vs. STATE AND OTHERS
August 2, 2018
SMT. NEELAM DEVI AND ORS. Vs. P.A. SIDDIQUE, DIRECTOR OF PENSION AND ORS.
September 28, 2018
SMT. NEETU AND OTHERS Vs. SHAKTI KUMAR JHA AND OTHERS
July 31, 2018
SMT. P. RENU Vs. THE STATE BANK OF INDIA & OTHERS
August 14, 2018
SMT. POLY PAUL & ANR. Vs. CANARA BANK
January 10, 2018
SMT. RAKHI CHOUDHURY AND ANOTHER Vs. UNITED INDIA INSURANCE COMPANY LTD. AND OTHERS
October 9, 2018
SMT. RANI BALA DAS Vs. SMT. BIBHA NASKAR
September 7, 2018
SMT. RANU MATHUR Vs. THE STATE OF WEST BENGAL AND OTHERS
September 11, 2018
SMT. REKHA AGARWAL Vs. MR. TAPAN KUMAR MISHRA AND ANOTHER
June 25, 2018
SMT. RENUKA PATRA Vs. THE STATE OF WEST BENGAL & ORS
January 11, 2018
SMT. RUNU BASU & ANR. Vs. BIDYUT MUKHERJEE & ORS.
June 21, 2018
SMT. SABITA BISWAS Vs. DR. NARAYAN CHANDRA BISWAS
July 16, 2018
SMT. SANJUKTA SAHA & ORS. Vs. SMT. CHANDANA SAHA & ORS.
June 18, 2018
SMT. SARALA DEVI DERASARIA Vs. MANIK LAL SHARMA & ANR.
January 18, 2018
SMT. SHANTI DEY @ SANTI DEY Vs. SRI SUVODEEP SAHA
January 2, 2018
SMT. SHANTI SEN Vs. KALYANI BASU
July 12, 2018
SMT. SHETA DUTTA AND ORS. Vs. BIRPUR FISHERMENS CO
June 25, 2018
SMT. SHYAMALI CHANDRA & ANR. Vs. SMT. REBA ADAK & ORS.
September 14, 2018
SMT. SONALI KUMAR Vs. STATE OF WEST BENGAL AND OTHERS
June 13, 2018
SMT. SUCHITRA SEN AND ANOTHER Vs. THE STATE OF WEST BENGAL AND ANOTHER
June 29, 2018
SMT. SUDIPA BANDYOPADHYAY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 3, 2018
SMT. SUKHLA DAS Vs. SUCHINTA KUMAR DAS
January 9, 2018
SMT. SUNITA Vs. THE LIEUTENANT GOVERNOR & OTHERS
September 28, 2018
SMT. SUSMITA BHOWMIK Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
May 3, 2018
SMT. TANDRA DAS Vs. SRI RAJIB LOCHAN DAS AND OTHERS
June 25, 2018
SMTI. MADHUSRI KONARDR. HIRALA KONAR Vs. CENTRAL BOOK AGENCY PRIVATE LIMITED
September 19, 2018
SNANDY Vs. STATE OF WEST BENGAL
November 26, 2018
SNIGDHA BASAK & ANR Vs. BARANAGAR MUNICIPALITY & ORS
July 18, 2018
SNIGDHA MUKHERJEE & ANR. Vs. STATE OF WEST BENGAL & ORS.
January 2, 2018
SNIGDHENDU GHOSH Vs. STATE OF WEST BENGAL & ORS.
January 3, 2018
SNIGDHENDU GHOSH Vs. STATE OF WEST BENGAL & ORS.
July 19, 2018
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS & ANR. Vs. STATE OF WEST BENGAL & ORS.
September 11, 2018
SOHAN LAL MANPURIA & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
June 28, 2018
SOHAN THAPA Vs. STATE OF WEST BENGAL
January 31, 2018
SOMA BHATTACHARJEE Vs. NIBEDITA CHAKRABORTY & ORS
September 3, 2018
SOMA BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS.
June 26, 2018
SOMA CLEARING AGENTS PRIVATE LTD. & ANR. Vs. CUSTOMS, CENTRAL EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, EASTERN REGIONAL BENCH, KOLKATA & ORS.
July 2, 2018
SOMA DAS(MALLICK) Vs. STATE OF WEST BENGAL
August 24, 2018
SOMEN BAL Vs. STATE OF WEST BENGAL
September 11, 2018
SOMENATH JANA Vs. STATE OF WEST BENGAL
June 22, 2018
SOMNATH CHAKRABORTY Vs. RINKI CHAKRABORTY
September 18, 2018
SOMNATH DAS Vs. STATE OF WEST BENGAL & ORS
August 20, 2018
SOMNATH MAJI Vs. THE COAL INDIA LIMITED & ORS.
September 6, 2018
SOMNATH NASKAR Vs. STATE OF WEST BENGAL & ORS
January 19, 2018
SONA VETS PRIVATE LIMITED Vs. UNKNOWN
January 19, 2018
SONALI NANDI Vs. THE WEST BENGAL NURSING COUNCIL
January 12, 2018
SONAMUI KSHIRODAMAYEE BALIKA VIDYALA Vs. CHITTA RANJAN SAMANTA & ORS
January 29, 2018
SOUGATA MUKHERJEE Vs. PAROMITA MUKHERJEE
June 21, 2018
SOUKAT ALI Vs. STATE OF WEST BENGAL
January 17, 2018
SOUMEN ADHIKARY @ KHOCHO Vs. STATE OF WEST BENGAL
February 1, 2018
SOUMEN MULLICK & ANR Vs. SOMENATH MULLICK & ORS
May 17, 2018
SOUMEN SENGUPTA & ORS Vs. ASIA HEART FOUNDATION & ORS
April 30, 2018
SOUMIK GOSWAMI & ORS Vs. STATE OF WEST BENGAL & ORS
May 17, 2018
SOUMITRA SENGUPTA Vs. STATE OF WEST BENGAL & ORS
January 15, 2018
SOUMYA SENGUPTA Vs. STATE OF WEST BENGAL AND OTHERS
August 31, 2018
SOUNYA MALLICK Vs. STATE OF WEST BENGAL AND ANR
January 20, 2018
SOURAV DUTTA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
October 10, 2018
SOUTH EASTERN RAILWAY MENS TRINAMUL CONGRESS AND ANOTHER Vs. SOUTH EASTERN RAILWAY MENS CONGRESS AND OTHERS
July 2, 2018
SOUVIK DATTA & ORS. Vs. STATE OF WEST BENGAL & ORS.
September 19, 2018
SOUVIK SINHA Vs. STATE OF WEST BENGAL AND OTHERS
October 5, 2018
SOVANA DHAR AND ANR. Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED AND ANR.
January 9, 2018
SPML INFRA LIMITED Vs. CHIEF MANAGER
February 6, 2018
SPX FLOW TECHNOLOGY SINGAPORE PTE LTD. Vs. SANJAY JAIN
September 18, 2018
SREE SREE ISWAR RADHA BEHARI JEW AND SREE SREE ISWAR SALGRAM JEW REPRESENTED BY BASUDEB DAS Vs. MALATI P SONI
September 5, 2018
SREE SREE JATESWAR SHIB THAKUR Vs. UNION OF INDIA AND OTHERS
July 26, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. KAMAR INFRASTRUCTURE (P) LTD.
July 25, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. KAMAR INFRASTRUCTURE(P) LTD. & ANR.
October 12, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. RANISH WORLD PVT. LTD. AND ANR.
January 9, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. SANTOSH KUMAR SINGHAL & ANR.
February 2, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. RAMDARSH YADAV
February 5, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. MEENAKSHI TRADING COMPANY
January 9, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. RAJI NAIK & ANR
January 24, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. NARAYAN JEE & ANR.
January 9, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. VASISTHA EQUIPMENTS AND ORS.
July 6, 2018
SREI EQUIPMENT FINANCE LIMITED Vs. NAV DURGA ABASAN CO. PVT. LTD. AND ANOTHER
August 14, 2018
SREI EQUIPMENT FINANCE LIMITED & ANR Vs. UNION OF INDIA & ORS
August 20, 2018
SREI EQUIPMENT FINANCE LTD Vs. M/S. ANEES AHAMED KHAN AND OTHERS
July 31, 2018
SREI EQUIPMENT FINANCE LTD Vs. RANA IRON & POWER LTD & ANR
June 27, 2018
SREI EQUIPMENT FINANCE LTD Vs. MARTHA RODRINGUES, PROPRIETOR OF M/S GOA MINING
February 13, 2018
SREI EQUIPMENT FINANCE LTD Vs. SANDIP DNYANOBA DABHADE AND ANR.
January 16, 2018
SREI EQUIPMENT FINANCE LTD Vs. MOHAMMAD ARIFA AND ANR.
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. T. KRISHNAN AND ANR.
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. KALANDI CHARAN KHUNTIA AND ANR.
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. BISWAJIT MOHANTY AND ANR.
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. BINDUSEN BARIK AND ANR.
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. MITHU YADAV
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. NASIR HUSSAIN AND ANR.
January 25, 2018
SREI EQUIPMENT FINANCE LTD. Vs. ALPESH BHAU PALIT AND ANR.
January 9, 2018
SREI EQUIPMENT FINANCE LTD. Vs. DINESH KUMAR & ANR.
January 16, 2018
SREI EQUIPMENT FINANCE LTD. Vs. LAKSHMIDHAR MOHANTY & ANR.
January 16, 2018
SREI EQUIPMENT FINANCE LTD. Vs. PRAMOD SINGH & ANR.
January 9, 2018
SREI EQUIPMENT FINANCE LTD. Vs. AQUA TRANSLINERS PVT. LTD.
January 24, 2018
SREI EQUIPMENT FINANCE LTD. Vs. ABDUL VAHEED & ANR.
February 1, 2018
SREI EQUIPMENT FINANCE LTD. Vs. APEX MRI CENTRE PVT. LTD.
August 23, 2018
SREI EQUIPMENT FINANCE LTD. Vs. VIJETA PROJECTS & INFRASTRUCTURES LTD. & ORS.
October 9, 2018
SREI EQUIPMENT FINANCE LTD. Vs. LALATKISHORE NAHAK AND ANR.
July 24, 2018
SREI EQUIPMENT FINANCE LTD. Vs. GSCO INFRASTRUCTURE PVT. LTD. AND ORS.
August 16, 2018
SREI INFRASTRUCTURE FINANCE LIMITED Vs. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
July 12, 2018
SREI INFRASTRUCTURE FINANCE LIMITED Vs. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
July 19, 2018
SRI (DR.) KALYAN KUMAR GHOSH Vs. SRI PRABIR BISWAS
September 19, 2018
SRI  SUKANTA  SARKAR Vs. WEST BENGAL COLLEGE SERVICE COMMISSION  
January 25, 2018
SRI ABANI NAARAYAN DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
SRI ALIK SUNDAR MAJUMDAR Vs. SMT. ADITI MAJUMDAR (ROY)
January 10, 2018
SRI ANUPAM PAUL Vs. UTTARPARA KOTRUNG MUNICIPALITY & ORS.
January 8, 2018
SRI ANUTOSH BHAKTA Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
July 9, 2018
SRI ASHUTOSH BANDHOPADHYAY Vs. SMT. MUKTA BANDHOPADHYAY
July 31, 2018
SRI ASIM KUMAR BHATTACHARYYA Vs. SHRI KAUSHIK CHATTERJEE & ORS.
January 16, 2018
SRI ASIM KUMAR PAL Vs. SMT. URMILA SARKAR AND OTHERS
September 3, 2018
SRI ATUL CHANDRA GARAI AND ORS. Vs. STATE OF WEST BENGAL & ORS.
August 10, 2018
SRI AVINANDAN MITRA Vs. THE COMMISSIONER OF CUSTOMS (PREVENTIVE), WEST BENGAL, KOLKATA AND OTHERS
July 16, 2018
SRI BACHASPATI CHAKRABORTY Vs. SRI MUKUNDA CHANDRA MAITY @ MUKUNDA MAITY & ORS.
January 8, 2018
SRI BALARAM JANA Vs. SRI MADAN MOHAN JANA & ORS.
January 10, 2018
SRI BIJON MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
July 11, 2018
SRI BIKASH GUPTA @ BIKASH KUMAR GUPTA & ORS. Vs. SRI PRAKASH CHANDRA GUPTA & ORS.
May 15, 2018
SRI BIMAL KONER Vs. THE STATE OF WEST BENGAL & ORS.
May 16, 2018
SRI BIRAJ BHATTACHARYA Vs. INDIAN CULTURE CENTRE AND OTHERS
August 8, 2018
SRI BISWAJIT AICH & ORS. Vs. THE BIDHAN NAGAR MUNICIPAL CORPORATION & ORS.
January 8, 2018
SRI BUDDHADEV SAMANTA Vs. UNION OF INDIA
November 20, 2018
SRI CHAITAN CHOUDHURY Vs. OFFICIAL LIQUIDATOR
January 11, 2018
SRI DEBASISH DE BHOWMICK AND ANOTHER Vs. M/S TIRUPATI AWAS PRIVATE LIMITED AND ANOTHER
August 14, 2018
SRI DHIRAJ KUMAR PATHAK Vs. THE STATE OF WEST BENGAL AND OTHERS
January 11, 2018
SRI DILIP BHATTACHARJEE Vs. SRI SUDIP KUMAR KANJILAL & ORS.
August 3, 2018
SRI DIPAK KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
July 31, 2018
SRI DIPAK KUMAR SAHA Vs. STATE OF WEST BENGAL AND OTHERS.
June 27, 2018
SRI DIPAK KUMAR SAMANTA AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
June 20, 2018
SRI EKADASHI MONDAL Vs. SRI SANTOSH SAMANTA AND OTHERS
June 28, 2018
SRI GOPINATH MOULICK Vs. SMT. SUBHA BHAGAT
September 5, 2018
SRI GOURAV V. SANGVI Vs. SRI VIMAL J. BAVISHI AND OTHERS
September 27, 2018
SRI HAREKRISHNA PAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 31, 2018
SRI HEMANTA BAIRAGYA Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2018
SRI INDRANATH PAL Vs. SMT. BIMALA PAL & ORS
January 25, 2018
SRI INDRANIL MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
July 27, 2018
SRI JAGAT SINGH CHOPRA & ANR. Vs. RAJ SINGH CHOPRA
May 4, 2018
SRI JAIDEO ALIAS JOYDEB PRASAD GUPTA Vs. SMT. SAKUNTALA GUPTA
August 10, 2018
SRI JOGA SINGH Vs. SMT. SHASHI BALA SINHA
August 8, 2018
SRI KAMAL KANTI CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
July 25, 2018
SRI KANCHAN PANDEY Vs. STATE OF WEST BENGAL AND ORS.
May 3, 2018
SRI KANTILAL BHANUDAS DUKARE Vs. UNION OF INDIA & ORS.
January 10, 2018
SRI KARTICK CHANDRA ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
SRI LAKSHMI KANTA SHIT AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
SRI MAHESH CHANDRA CHOUDHARY Vs. THE SECRETARY, WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
August 23, 2018
SRI MANORANJAN SAHA AND OTHERS Vs. RATILAL SINGHA AND OTHERS
August 27, 2018
SRI PALTU GURIA ALIAS PALTU KUMAR GURIA Vs. SRI PRAVANSHU GURIA & ORS.
January 2, 2018
SRI PRABIR AGASTY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
May 1, 2018
SRI PRADIP ACHARYYA Vs. SRI MURARI MONDAL
January 29, 2018
SRI PRANAB CHAKRABORTY Vs. STATE OF WEST BENGAL
August 27, 2018
SRI PRANAB DUTTA Vs. SMT. PARAMITA MANDAL
June 19, 2018
SRI PRATAP DHENKI Vs. STATE BANK OF INDIA AND OTHERS
July 25, 2018
SRI PRATAP RAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
January 24, 2018
SRI RABI CHANDRA Vs. THE MAHABODHI SOCIETY OF INDIA
September 14, 2018
SRI RAJ KUMAR PRADHAN Vs. STATE OF WEST BENGAL & ORS.
August 16, 2018
SRI SAMBHUNATH SANTRA Vs. THE STATE OF WEST BENGAL
November 28, 2018
SRI SANJAY SRIVASTAVA @ SRIVASTAB & ANR. Vs. SRI NANDALAL GUPTA & ORS.
January 16, 2018
SRI SANJOY BERA Vs. STATE OF WEST BENGAL AND ORS.
July 2, 2018
SRI SANTANU BHADURI Vs. SRI GOUTAM GHOSH AND ANR.
January 11, 2018
SRI SANTIPADA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2018
SRI SATYA NARAYAN DATTA Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
SRI SHIBASIS LAYEK Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
February 1, 2018
SRI SRI ANNAPURNA DEBI MATA THAKURANI Vs. SRI ARABINDA MONDAL AND OTHERS
February 8, 2018
SRI SRIKUMAR GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
SRI SUBH KARAN SHARMA @ RIDHKARAN SHARMA AND ANOTHER Vs. SHREE SHREE ISHWAR LAKSHMI NARAYAN JEW AND SHREE SHREE ISHWAR CHANDI THAKURANI
July 31, 2018
SRI SUBHAS CHANDRA BARMAN (BACHAR) Vs. SRI BALARA BARMAN (BACHAR) & ORS.
January 3, 2018
SRI SUBRATA SAHA AND ORS. Vs. SRI RADHA GOBINDA SAHA AND ORS.
August 10, 2018
SRI SUDHIR KUMAR CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND OTHERS
June 27, 2018
SRI SUKANTA SARKAR Vs. THE WEST BENGAL COLLEGE SERVICE COMMISSION & ORS.
January 31, 2018
SRI SUKDEB BARMAN Vs. SMT. KAKALI BARMAN (MANNA)
June 5, 2018
SRI SUMANT YADAV Vs. UNION OF INDIA & ORS.
January 4, 2018
SRI SURBJEET KUMAR SINGH Vs. UNION OF INDIA & ORS.
July 30, 2018
SRI TAPAN KUMAR GURIA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
August 29, 2018
SRI TAPAN KUMAR SAHA Vs. UNION OF INDIA & ORS.
January 3, 2018
SRI TAPAN PAL Vs. BAPI DHARA @ ASHIM DHARA & ORS.
August 14, 2018
SRI UJJAL GHOSH Vs. PRABIR KUMAR CHATTOPADHYAY & OTHERS
September 13, 2018
SRI. AKHILESH GUPTA Vs. JAMALPUR THANA CO
June 22, 2018
SRI. DIPENDRA NATH BASU AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
June 20, 2018
SRI. SANTOSH MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
August 3, 2018
SRI. SATYA RANJAN DEY Vs. STATE OF WEST BENGAL AND ORS.
July 24, 2018
SRI. SRI GARBESWAR MAHADEB REPRESENTED BY SEBAIT SRI. PRABODH CHANDRA SINGHA Vs. SRI. ANANDA MUNDA AND OTHERS
September 5, 2018
SRIBAS CHANDRA MAHATO & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 9, 2018
SRIBAS KUMAR MAJUMDAR & ORS Vs. GOUR MOHAN BISWAS & ORS
February 9, 2018
SRIKANTA CHARAN KANP & ANR Vs. STATE OF WEST BENGAL & ORS
September 13, 2018
SRIKANTA HALDER Vs. STATE OF WEST BENGAL & ORS
July 11, 2018
SRIKANTA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
August 27, 2018
SRIKRISHNA KANTA SINGH Vs. PARAMESWAR ACHUTANAN NAIR & ORS
May 4, 2018
SRIKRISHNA KANTA SINGH Vs. PARAMESWAR ACHUTANAN NAIR & ORS
January 18, 2018
SRILEKHA GHOSH & ANR Vs. SHANKAR GHOSH & ANR
September 4, 2018
SRIMANTA KUMAR JANA @ SANJIB KUMAR JANA Vs. BISWAJIT JANA & ORS
December 17, 2018
ST TERESAS SECONDARY SCHOOL & ORS Vs. HASI SEN & ORS
September 20, 2018
STATE BANK OF INDIA Vs. VISA STEEL LIMITED & ORS
March 28, 2018
STATE BANK OF INDIA & ORS. Vs. SHRI RATAN KUMAR RABABI & ORS.
July 30, 2018
STATE OF CHHATTISGARH Vs. SHRI SUDARSHAN DAS AND ORS.
January 9, 2018
STATE OF WEST BENGAL Vs. SANDIP MUKHERJEE & ANR
January 30, 2018
STATE OF WEST BENGAL Vs. PARAN CHANDRA DAS
January 3, 2018
STATE OF WEST BENGAL Vs. DEBJIT SARKAR
January 11, 2018
STATE OF WEST BENGAL Vs. NARENDRA NATH KUNDU
July 10, 2018
STATE OF WEST BENGAL Vs. KRISHNENDU MUKHERJEE
July 11, 2018
STATE OF WEST BENGAL Vs. SANGITA SAHU @ SHAW
July 5, 2018
STATE OF WEST BENGAL Vs. SUKOL TUDU ALIAS CHHATTU
September 27, 2018
STATE OF WEST BENGAL Vs. KALI SINGH AND OTHERS
October 4, 2018
STATE OF WEST BENGAL Vs. PRADIP KUMAR BISWAS & ORS
October 5, 2018
STATE OF WEST BENGAL Vs. SARITA TIWARI (PANDEY)
July 18, 2018
STATE OF WEST BENGAL & ANR Vs. BISHESWAR DAS & ORS
August 29, 2018
STATE OF WEST BENGAL & ANR Vs. ANANDA GOPAL GHOSH & ORS
August 29, 2018
STATE OF WEST BENGAL & ANR Vs. ASHOK TANTI & ORS
August 29, 2018
STATE OF WEST BENGAL & ANR Vs. BIJOY MUKHERJEE & ORS
August 29, 2018
STATE OF WEST BENGAL & ANR Vs. NIYATI BOURI & ORS
January 31, 2018
STATE OF WEST BENGAL & ANR Vs. SUSHIL KUMAR FOMRA & ORS
February 22, 2018
STATE OF WEST BENGAL & ANR Vs. BIDYUT BARAN MANNA
December 21, 2018
STATE OF WEST BENGAL & ORS Vs. MANISH SINGHAL
February 13, 2018
STATE OF WEST BENGAL & ORS Vs. MANOJ KUMAR MONDAL
January 29, 2018
STATE OF WEST BENGAL & ORS Vs. SUJON ROY
January 29, 2018
STATE OF WEST BENGAL & ORS Vs. RAMKRISHNA SAHOO & ORS
January 16, 2018
STATE OF WEST BENGAL & ORS Vs. SANTANU CHATTERJEE & ORS
January 3, 2018
STATE OF WEST BENGAL & ORS Vs. AMAR NATH PAUL & ORS
February 6, 2018
STATE OF WEST BENGAL & ORS Vs. SUBRATA CHATTERJEE & ANR
May 4, 2018
STATE OF WEST BENGAL & ORS Vs. FARMILA PARVEEN
January 31, 2018
STATE OF WEST BENGAL & ORS Vs. UMA KANTA GHOSH & ORS
August 8, 2018
STATE OF WEST BENGAL & ORS Vs. SHIBNATH BASAK & ORS
August 8, 2018
STATE OF WEST BENGAL & ORS Vs. SHUDIR CHANDRA GHOSH & ORS
August 8, 2018
STATE OF WEST BENGAL & ORS Vs. BIMAL MUKHERJEE & ORS
August 8, 2018
STATE OF WEST BENGAL & ORS Vs. AJIT KUMAR AGARWALA & ORS
August 30, 2018
STATE OF WEST BENGAL & ORS Vs. CHIRANJILAL (MINERAL) INDUSTRIES OF BAGANDIH & ANR
October 4, 2018
STATE OF WEST BENGAL & ORS Vs. SUSANTA SINGHA MAHAPATRA
December 10, 2018
STATE OF WEST BENGAL & ORS Vs. BISWAJIT CHA BISWAJIT CHAKRABORTY
September 13, 2018
STATE OF WEST BENGAL & ORS Vs. SONALI KHATUN
September 12, 2018
STATE OF WEST BENGAL & ORS Vs. ASHALATA DHALI & ORS
September 4, 2018
STATE OF WEST BENGAL & ORS Vs. RAHUL BANSAL ORS
June 18, 2018
STATE OF WEST BENGAL & ORS Vs. SOUMYA KUNDU & ORS
August 10, 2018
STATE OF WEST BENGAL & ORS Vs. BISWAJIT CHA SANTI CERAMICS PRIVATE LIMITED & ANR
October 11, 2018
STATE OF WEST BENGAL & ORS Vs. NORTH FRONTIER RAILWAY & ORS
November 29, 2018
STATE OF WEST BENGAL & ORS Vs. RAMKRISHNA SAHOO & ORS
December 14, 2018
STATE OF WEST BENGAL & ORS Vs. SUNIL KUMAR MAHATA & ANR
January 3, 2018
STATE OF WEST BENGAL & ORS Vs. BISWAJIT CHA
September 27, 2018
STATE OF WEST BENGAL & ORS. Vs. UNION OF INDIA & ORS.
September 14, 2018
STATE OF WEST BENGAL & ORS. Vs. NIMAI CHANDRA MONDAL & ORS.
June 22, 2018
STATE OF WEST BENGAL & ORS. Vs. BRAMHACHARI SATYANAND & ANR.
August 2, 2018
STATE OF WEST BENGAL AND ANR. Vs. ALOK MAJUMDAR AND ORS.
January 10, 2018
STATE OF WEST BENGAL AND ORS Vs. MD EKRAMUZZAMAN AND ORS
February 12, 2018
STATE OF WEST BENGAL AND OTHERS Vs. SMT. KUSUM AGARWAL AND ANOTHER
September 27, 2018
STATE OF WEST BENGAL AND OTHERS Vs. GOUTAM PATRA
June 15, 2018
STATE OF WEST BENGAL REPRESENTED BY SECRETARY, DEPARTMENT OF FISHERIES AND ANOTHER Vs. BANSILAL LEISURE PARKS LTD AND ANOTHER
July 18, 2018
STATE OF WEST BENGAL; AMAL BARUI@ KUCHE, SUMAN DAS @ BHUBAN & TAPAS BISWAS; SUMAN SARKAR; SHYAMAL KARMAKAR; SOMNATH SARDAR, RATAN SAMADDAR & TARAK DAS; POLY MAITY & SISIR MUKHERJEE @ SANKU Vs. STATE OF WEST BENGAL; SHYAMAL KARMAKAR AND ORS
February 9, 2018
STATE PROJECT DIRECTOR & ANR. Vs. MANAGING COMMITTEE, FULBARI HIGH SCHOOL & ANR.
January 9, 2018
STEEL AUTHORITY OF INDIA LIMITED Vs. AMIYA STEEL PRIVATE LIMITED
December 12, 2018
STEEL AUTHORITY OF INDIA LIMITED Vs. THE UNION OF INDIA
December 19, 2018
STEEL PRODUCTS LTD. & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
August 1, 2018
SUBASH PROJECTS & MARKETING LIMITED Vs. STATE BANK OF HYDERABAD
February 6, 2018
SUBH KARAN SHARMA @ RIDHKARAN SHARMA AND ANOTHER Vs. SHREE SHREE ISHWAR LAKSHMI NARAYAN JEW AND SHREE SHREE ISHWAR CHANDI THAKURANI
July 31, 2018
SUBHA KUMAR GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
February 2, 2018
SUBHADIP SADHUKHAN Vs. STATE OF WEST BENGAL & ORS
July 27, 2018
SUBHADIP SARKAR Vs. RAHUL CHAKRABORTY
May 1, 2018
SUBHAS CHANDRA BHUNIA Vs. STATE OF WEST BENGAL AND ORS.
August 28, 2018
SUBHAS CHANDRA MURTHY Vs. UNION OF INDIA & ORS
November 30, 2018
SUBHAS CHANDRA SAHA AND OTHERS Vs. THE STATE OF WEST BENGAL AND ORS.
September 18, 2018
SUBHAS KRISHNA BHADURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 1, 2018
SUBHAS KUMAR DAS Vs. PARVEZ SIDDIQUE & ORS.
June 13, 2018
SUBHAS MUNDARI @ SABAR & ORS Vs. STATE OF WEST BENGAL
July 12, 2018
SUBHAS RANJAN GHOSHAL SINCE DECEASED Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
July 18, 2018
SUBHAS ROY Vs. STATE OF WEST BENGAL AND OTHERS
September 6, 2018
SUBHASH CHANDRA BARJATYA Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION
February 1, 2018
SUBHASH KUMAR & ORS. Vs. INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR (IIT KHARAGPUR) & ORS.
August 20, 2018
SUBHASHIS SAHA & ORS Vs. STATE OF WEST BENGAL & ORS
April 4, 2018
SUBHASISH GHOSH @ BACHCHU GHOSH Vs. STATE OF WEST BENGAL AND ANR
December 17, 2018
SUBHENDU BHARATI & ORS Vs. STATE OF W B & ORS
October 10, 2018
SUBHOJIT MONDAL Vs. THE STATE OF WEST BENGAL & ANR.
January 8, 2018
SUBIR BHOWMICK Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
SUBIR KUMAR BOSE @ SUBIR KUMAR BASU Vs. LIFE INSURANCE CORPORATION OF INDIA
July 30, 2018
SUBIR KUMAR KUNDU CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
January 8, 2018
SUBIR MONDAL Vs. STATE OF WEST BENGAL & ORS
February 7, 2018
SUBIR SARKAR AND OTHERS Vs. BHASKAR GHOSH
November 27, 2018
SUBJIT MUKHERJEE Vs. IRANI CHAKRABORTY AND OTHERS
September 5, 2018
SUBODH KUMAR BHADRA Vs. STATE OF WEST BENGAL & ORS
October 5, 2018
SUBODH KUMAR KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
July 23, 2018
SUBODH SARKAR Vs. STATE OF WEST BENGAL
August 9, 2018
SUBRATA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
December 3, 2018
SUBRATA DAS Vs. STATE OF WEST BENGAL AND ORS
June 4, 2018
SUBRATA DAS Vs. STATE OF WEST BENGAL & ORS
November 26, 2018
SUBRATA KANRAR Vs. STATE OF WEST BENGAL & ORS
July 18, 2018
SUBRATA KAR Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
August 9, 2018
SUBRATA SEN Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
November 26, 2018
SUCCESS NIRYAT PVT LTD AND ANR Vs. STATE OF WEST BENGAL & ANR
January 18, 2018
SUCHITA MILLENIUM PROJECTS PRIVATE LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
January 15, 2018
SUDARSAN BANDYOPADHYAY Vs. UNION OF INDIA AND ORS.
May 1, 2018
SUDARSHAN AGARWAL Vs. SEEMA AGARWAL
December 21, 2018
SUDEB KUMAR BANERJEE Vs. STATE OF WEST BENGAL & ANR
July 18, 2018
SUDHANGSHU BHUSAN DUTTA Vs. JAGGIS FOOD SERVICES PRIVATE LIMITED & ANR
February 7, 2018
SUDHIN CHAKRABARTI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 17, 2018
SUDHIR JALAN & ADARSH JALAN Vs. STATE OF WEST BENGAL & FESTINO MARKETING COMPANY PVT LTD
January 25, 2018
SUDHIR MONDAL Vs. STATE OF WEST BENGAL AND ANR
January 20, 2018
SUDHIR PRAKASH Vs. STATE OF WEST BENGAL & ANR
February 12, 2018
SUDHIR SIKARI AND ORS Vs. STATE OF WEST BENGAL
August 7, 2018
SUDHIR TUDU Vs. STATE OF WEST BENGAL
December 20, 2018
SUDIN MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
February 7, 2018
SUDIP CHAKRABORTY AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 20, 2018
SUDIP GAYEN Vs. STATE OF WEST BENGAL & ORS
June 19, 2018
SUDIPTA DAS Vs. STATE OF WEST BENGAL & ANR
January 31, 2018
SUDIPTA LODH (SHOME) Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
December 5, 2018
SUDIPTA SARKAR Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SUGAM MERCANTILE PVT LTD Vs. SANJAY KUMAR GUPTA & ORS
January 19, 2018
SUJAMMEL HAQUE & ORS Vs. STATE OF WEST BENGAL
July 10, 2018
SUJIT GANTAIT Vs. CALCUTTA STATE TRANSPORT CORPORATION AND ORS.
May 4, 2018
SUJIT KUMAR JATUA Vs. STATE OF WEST BENGAL AND ORS.
January 10, 2018
SUJOY BHOWMIK & ANR. Vs. SRI PRASANTA NANDY
February 2, 2018
SUJOY BIT Vs. UNION OF INDIA & ORS
September 18, 2018
SUJOY MITRA Vs. STATE OF WEST BENGAL AND ANOTHER
July 30, 2018
SUKALYAN BOSE & ANR. Vs. SUBHENDU BIKASH DAS & ORS.
January 8, 2018
SUKANTA GOPE Vs. ITI LIMITED AND ORS.
June 28, 2018
SUKANTA KUMAR MONDAL Vs. NATIONAL JUTE MANUFACTURERS CORPORATION LIMITED AND OTHERS
September 27, 2018
SUKDEB MONDAL & ORS Vs. STATE OF WEST BENGAL
November 15, 2018
SUKHAMAY MONDAL Vs. STATE OF WEST BENGAL
August 6, 2018
SUKUMAR BARAT Vs. STATE OF WEST BENGAL & ORS
January 8, 2018
SUKUMAR BHATTACHARYA Vs. BANK OF INDIA & ORS
September 20, 2018
SUKUMAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
April 24, 2018
SUKUMAR SAHOO & ORS Vs. STATE OF WEST BENGAL
February 13, 2018
SUKUMAR SANTRA @ SK SUKUMAR Vs. STATE OF WEST BENGAL
January 20, 2018
SUKUMONI MURMU Vs. DHIRENDRANATH MURMU & ANR
August 6, 2018
SULTAN HOSSAIN MOLLA ORS Vs. STATE OF WEST BENGAL & ORS
April 9, 2018
SULTANA BEGUM & ORS . Vs. JAI RAM PRASAD
October 4, 2018
SUMANA (MITRA) SEN Vs. STATE OF WEST BENGAL & ORS
January 15, 2018
SUMIT DUTTA Vs. STATE BANK OF INDIA AND OTHERS
July 19, 2018
SUMIT KUMAR DATTA & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
July 27, 2018
SUMITA BASU Vs. KOLKATA MUNICIPAL CORPORATION & ORS
June 15, 2018
SUMITA BASU Vs. KOLKATA MUNICIPAL CORPORATION & ORS
November 28, 2018
SUMITA DUTTA Vs. PRINCIPAL SECRETARY OF EXCISE & ORS
May 16, 2018
SUMITA HAIT Vs. THE STATE OF WEST BENGAL
September 18, 2018
SUMITRA HATI & ANR Vs. STATE OF WEST BENGAL & ORS
October 11, 2018
SUN PHARMACEUTICAL INDUSTRIES Vs. STATE OF WEST BENGAL & ORS
July 3, 2018
SUNANDA CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
December 5, 2018
SUNIL BANSAL Vs. MEETA BANSAL
January 11, 2018
SUNIL KUMAR AGARWAL Vs. GOVIND RAM AGARWAL
January 24, 2018
SUNIL KUMAR AGARWAL Vs. GOVIND RAM AGARWAL & ORS
September 27, 2018
SUNIL KUMAR ROY Vs. STATE OF WEST BENGAL & ORS
February 15, 2018
SUNIL KUMAR YADAV Vs. STATE OF WEST BENGAL
October 1, 2018
SUNIL SHAW Vs. JUBAIDA HAMID & ORS
July 2, 2018
SUNITI KUMAR DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
July 24, 2018
SUNNY RAI Vs. STATE OF WEST BENGAL
March 9, 2018
SUOLIFICIO LINEA ITALIA (INDIA) (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, CIRCLE 8, KOLKATA
May 4, 2018
SUPARNA KUIRI Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
SUPER SMELTERS LIMITED Vs. UNION OF INDIA & ANR.
September 28, 2018
SUPPLIERS SYNDICATE AND OTHERS Vs. UNION OF INDIA & ORS
January 3, 2018
SUPRABHAT GHOSH Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
July 23, 2018
SUPRATIK GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
June 25, 2018
SUPREME PAPER MILLS LIMITED Vs. STATE OF WEST BENGAL
June 21, 2018
SUPRIYA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
September 18, 2018
SURAJIT MUKHERJEE Vs. COLUMBIA GRAIN INTERNATIONAL INC AND ANR.
July 12, 2018
SURAJIT SAHA Vs. STATE OF WEST BENGAL AND OTHERS
August 3, 2018
SURANJAN BISWAS @ BHAJAN BISWAS Vs. SRI ASHOKE KUMAR NATH AND ANOTHER
January 29, 2018
SURENDRA DEBNATH & ORS Vs. STATE OF WEST BENGAL
July 27, 2018
SURENDRALAL GIRDHARILAL MEHTA Vs. UNION OF INDIA & ORS
May 17, 2018
SURESH CHANDRA SARKAR AND ANOTHER Vs. SRI ALOKE KUMAR PAUL
August 28, 2018
SURESH CHOWDHURY @ SURESH CHANDRA CHOWDHURI Vs. STATE OF WEST BENGAL
August 14, 2018
SURESH KUJUR Vs. STATE OF WEST BENGAL
July 10, 2018
SURESH KUMAR AGARWAL Vs. STATE OF WEST BENGAL & ORS
July 4, 2018
SURESH PRASAD GUPTA & ORS Vs. UNION OF INDIA & ORS
February 9, 2018
SURESH RABIDAS Vs. STATE OF WEST BENGAL & ORS
February 8, 2018
SURESWAR BHATTACHARYYA Vs. STATE OF WEST BENGAL AND ORS.
July 25, 2018
SURINDER SINGH KOHLI Vs. STATE OF WEST BENGAL
December 21, 2018
SURJIT SINGH & ANR Vs. UNION OF INDIA
October 3, 2018
SUROJIT DEY @ SURAJIT DEY AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
July 31, 2018
SURYA ALLOY INDUSTRIES Vs. JAY PRESTRESSED PRODUCTS LIMITED
March 7, 2018
SURYA ALLOY INDUSTRIES LTD. AND ANR. Vs. THE WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS.
June 14, 2018
SUSANTA DEY & ORS. Vs. NALINIBALA DEY & ORS.
July 13, 2018
SUSANTA KUMAR MALLICK Vs. JAYANTA MALLICK
January 16, 2018
SUSANTA PAUL Vs. THE STATE OF WEST BENGAL AND OTHERS
May 17, 2018
SUSHANTA ADAK & ORS Vs. STATE OF WEST BENGAL & ORS
December 14, 2018
SUSHANTA KUMAR MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
August 1, 2018
SUSHANTA PATRA Vs. STATE OF WEST BENGAL & ORS
November 12, 2018
SUSHANTA PATRA Vs. STATE OF WEST BENGAL & ORS
December 13, 2018
SUSHEN BHAKTA Vs. STATE OF WEST BENGAL
July 24, 2018
SUSHIL KAR Vs. STATE OF WEST BENGAL AND ORS.
June 13, 2018
SUSHIL KUMAR BANERJEE Vs. BHABANI DASSI & ORS
December 17, 2018
SUSHIL KUMAR PATWARI @ SUSHIL PATWARI & ORS Vs. STATE OF WEST BENGAL & ANR
January 30, 2018
SUSHIL KUMAR ROOJ Vs. THE STATE OF WEST BENGAL & ORS.
January 9, 2018
SUSHIL KUMAR SARAF Vs. STATE OF WEST BENGAL
August 29, 2018
SUSHIL MANKI MUNDA Vs. STATE OF WEST BENGAL
March 9, 2018
SUSHILA MIDYA Vs. THE STATE OF WEST BENGAL AND OTHERS
August 1, 2018
SUSHILABALA DASADHIKARY Vs. STATE OF WEST BENGAL & ORS
February 5, 2018
SUSHMITA DEOSHARAN ROY Vs. STATE OF WEST BENGAL & ANOTHER
November 15, 2018
SUSIL SASMAL Vs. STATE OF WEST BENGAL AND OTHERS
February 13, 2018
SUSMITA CHATTERJEE AND ANR. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
July 20, 2018
SUSMITA NASKAR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2018
SUSOMA BANERJEE AND ORS Vs. CESC LIMITED AND ORS
February 6, 2018
SUTAPA SAHOO @ SK. SUTAPA YASMIN Vs. STATE AND ORS.
June 29, 2018
SUVENDU BIKASH DEY & ORS Vs. STATE OF WEST BENGAL & ORS
October 4, 2018
SUVODEEP CHAKRABORTY Vs. BOARD OF TRUSTEES OF INDIAN MUSEUM AND ORS
July 19, 2018
SVF ENTERTAINMENT PVT LTD Vs. ANUPRIYO SENGUPTA
April 30, 2018
SWADHIN HALDER & ANR Vs. CHHABI KUNDU & ORS
January 25, 2018
SWADHIN SINGHA & ORS Vs. STATE OF WEST BENGAL
August 3, 2018
SWAPAN BAIRAGYA & ORS Vs. STATE OF WEST BENGAL
July 12, 2018
SWAPAN DEBNATH Vs. STATE OF WEST BENGAL
January 20, 2018
SWAPAN GHORA Vs. STATE OF WEST BENGAL
June 4, 2018
SWAPAN KUMAR BANKURA Vs. UNION OF INDIA & ORS
May 8, 2018
SWAPAN KUMAR DAS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
July 13, 2018
SWAPAN KUMAR DAS Vs. BISWAJIT CHA TARUN AICH & ORS
October 12, 2018
SWAPAN KUMAR GHOSH Vs. UNION OF INDIA & ORS
July 2, 2018
SWAPANA SARKAR Vs. STATE OF WEST BENGAL & ORS
June 19, 2018
SWAPNA ROY Vs. UNION OF INDIA
November 15, 2018
SWARANIKA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KOLKATA MUNICIPAL CORPORATION & ORS
November 12, 2018
SWARNAKAMAL DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 8, 2018
SWARUP BISWAS Vs. STATE OF WEST BENGAL
June 12, 2018
SWARUP PAILAN Vs. STATE OF WEST BENGAL & ORS
January 8, 2018
SWASTIK RAI Vs. STATE OF WEST BENGAL AND ORS.
July 26, 2018
SWATI CHAUDHURI Vs. KAUSHIK CHAUDHDURI
February 5, 2018
SYED MASOON ALI Vs. ABU NAIM SIDDIQUE & ANR
June 20, 2018
SYED SHAFI Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. VSEVOLOD BELETSKIY & ANR.
July 4, 2018
SYED SHAFI Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. VSEVOLOD BELETSKIY & ANR.
July 2, 2018
SYEDA JAHANARA KHATUN Vs. THE STATE OF WEST BENGAL AND OTHERS
January 29, 2018
TABAN LAGURI & ORS Vs. STATE OF WEST BENGAL
March 12, 2018
TAJMAHAL BIBI Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2018
TAJRUL GAZI & ORS Vs. STATE OF WEST BENGAL & ANR
January 29, 2018
TAMAL CHATTERJEE AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
June 8, 2018
TAMAL CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
January 25, 2018
TAMAL KRISHNA GHOSH Vs. STATE OF WEST BENGAL & ORS
June 5, 2018
TAMIZ MIAH & ORS Vs. STATE OF WEST BENGAL
August 31, 2018
TANDRA CHATTOPADHYAYA @ CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS
August 17, 2018
TANDRA DAS Vs. RAJIB LOCHAN DAS & ORS
June 25, 2018
TANIA SEN Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & ORS
February 5, 2018
TANMOY ROY Vs. STATE OF WEST BENGAL & ORS
January 30, 2018
TANUJA BIBI AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
May 15, 2018
TANUSHREE BANIK Vs. LOVAN TIKADAR
August 7, 2018
TANVI IMPEX Vs. UNION OF INDIA & ORS.
August 28, 2018
TAPABRATA DHAR Vs. UNION OF INDIA AND OTHERS
March 21, 2018
TAPAN (TAPPU) BHOWMICK Vs. STATE OF WEST BENGAL
May 7, 2018
TAPAN BHATTACHARYA & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
May 2, 2018
TAPAN GHOSH Vs. STATE OF WEST BENGAL AND ORS.
June 22, 2018
TAPAN KISKU Vs. STATE OF WEST BENGAL
August 21, 2018
TAPAN KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
October 5, 2018
TAPAN KUMAR BISWAS Vs. STATE OF WEST BENGAL AND OTHERS
May 3, 2018
TAPAN KUMAR DARI Vs. STATE OF WEST BENGAL & ORS
June 25, 2018
TAPAN KUMAR DARI Vs. STATE OF WEST BENGAL & ORS
April 2, 2018
TAPAN MALAKAR Vs. STATE OF WEST BENGAL & ORS
May 18, 2018
TAPAN MUKHERJEE Vs. MEDICAL COUNCIL OF INDIA
November 30, 2018
TAPAN SAHA Vs. STATE OF WEST BENGAL
April 3, 2018
TAPAS BHUNIA Vs. THE STATE OF WEST BENGAL & ORS.
June 11, 2018
TAPAS DEY Vs. BABULAL NARAYAN PATEL & ORS
February 2, 2018
TAPAS KUMAR BASU Vs. STATE OF WEST BENGAL
January 3, 2018
TAPAS KUMAR BHUNEA Vs. JAGADISH PATRA
July 18, 2018
TAPAS KUMAR BHUNIA Vs. JAGADISH PATRA
September 26, 2018
TAPAS MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
June 29, 2018
TAPASH KUMAR GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
February 16, 2018
TAPASHI MONDAL & ANR Vs. BIMALA BAIDYA & ORS
August 17, 2018
TAPATI BANDYOPADHYAY (BHATTACHARYA) WITH OTHERS Vs. STATE OF WEST BENGAL & OTHERS
July 27, 2018
TAPATI SAHA & ORS Vs. SUKUMAR DUTTA & ANR
January 8, 2018
TAPSIA ESTATE PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (PORT)
May 4, 2018
TARAK DEY @ DANI Vs. STATE OF WEST BENGAL
August 6, 2018
TARAK FULMALI Vs. STATE OF WEST BENGAL AND ORS.
June 5, 2018
TARAK NATH GHOSH Vs. STATE OF WEST BENGAL & ORS
February 1, 2018
TARAK PAL Vs. JIBAN KRISHNA DEY & ORS
January 15, 2018
TAREQUE BAZIKAR Vs. STATE OF WEST BENGAL
May 10, 2018
TARGET CONSTRUCTION Vs. MALABIKA MAITY AND OTHERS
February 13, 2018
TARIT SAKAR & ORS Vs. STATE OF WEST BENGAL & ANR
December 18, 2018
TARUN BHATTACHARYYA Vs. STATE OF WEST BENGAL
December 12, 2018
TARUN KUMAR CHOWDHURY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 5, 2018
TARUN KUMAR GHOSH AND OTHERS Vs. CREDIT UNION COOPERATIVE ENTERPRISES LTD.
August 14, 2018
TASLEEMA BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2018
TATA CAPITAL FINANCIAL SERVICES LTD Vs. NADU GOPAL JANA & ANR
February 5, 2018
TATA CAPITAL FINANCIAL SERVICES LTD Vs. TEJU KHAN AND ANOTHER
February 13, 2018
TEESTA DISTRIBUTORS & ORS Vs. UNION OF INDIA & ORS
October 10, 2018
TEPCON INTERNATIONAL (INDIA) LIMITED Vs. UNION OF INDIA & ORS.
January 10, 2018
THE AGENT, KALIPAHIRI GROUP OF MINES, EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA & ORS.
August 16, 2018
THE AIRPORTS AUTHORITY OF INDIA Vs. KUSHAL KUMAR GAUTAM
August 17, 2018
THE ANDAMAN AND NICOBAR ADMINISTRATION Vs. M/S ABS MARINE SERVICES
July 11, 2018
THE BARANAGORE JUTE FACTORY PLC Vs. THE OFFICIAL LIQUIDATOR & ORS.
January 9, 2018
THE BERHAMPORE CONSTRUCTION SYNDICATE PRIVATE LIMITED AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
June 22, 2018
THE BOARD OF AUQAF, WEST BENGAL Vs. GOLAM MUSTAPHA & ANOTHER
June 15, 2018
THE CALCUTTA GUJARATI EDUCATION SOCIETY AND ANOTHER Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
April 26, 2018
THE CHAIRMAN, BIRNAGAR MUNICIPALITY AND OTHERS Vs. SUDHANGSHU SEN AND OTHERS
June 19, 2018
THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, SOUTH 24 Vs. SHERINA KHATOON
June 20, 2018
THE COMMISSIONER OF CUSTOMS (PORT) KOLKATA Vs. M/S.AMAN EXPORTS
July 6, 2018
THE DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE AND ANOTHER Vs. NAVNEET KUMAR AND OTHERS
October 4, 2018
THE DURGAPUR STEEL PLANT, AN UNIT OF STEEL AUTHORITY OF INDIA LIMITED & ANR. Vs. MD. ELIAS KHAN & ORS.
September 4, 2018
THE HEADMASTER, CHAMPAGACHI HIGH SCHOOL (H.S.) AND ANR. Vs. THE STATE OF W.B. AND ORS.
September 18, 2018
THE INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. VODAFONE IDEA LTD.
October 12, 2018
THE JAGATDAL JUTE AND INDUSTRIES LTD. & ANR. Vs. UNION OF INDIA & ORS.
July 9, 2018
THE NABA BALLYGUNGE MAHAVIDYALAYA AND OTHERS Vs. SRI GOUTAM BASU AND OTHERS
June 28, 2018
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. RINA JANA AND ORS.
January 9, 2018
THE NATIONAL INSURANCE COMPANY LIMITED AND OTHERS Vs. NUR MD. & ORS.
January 4, 2018
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PRANATI RAY & ORS.
July 5, 2018
THE ORIENTAL INSURANCE CO. LTD. Vs. LAKSHMI ROUTH AND ANOTHER
May 17, 2018
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. TANUSHREE JANA AND ANOTHER
February 6, 2018
THE PUNJAB PRODUCE AND TRADING CO. PVT. LTD Vs. PILANI INVESTMENT AND INDUSTRIES CORP. LTD AND OTHERS
October 12, 2018
THE ROYAL BANK OF SCOTLAND PLC (FORMERLY KNOWN AS ROYAL BANK OF SCOTLAND N.V.) Vs. IMPRESSIONS AND ORS.
July 5, 2018
THE SECRETARY, UNION PUBLIC SERVICE COMMISSION Vs. SMT S. RAJI AND OTHERS
September 25, 2018
THE STATE OF WEST BENGAL Vs. SRI SHYAMAL KARMAKAR AND ORS.
February 9, 2018
THE STATE OF WEST BENGAL & ANR. Vs. SANMOHAN CHATTERJEE & ORS.
June 28, 2018
THE STATE OF WEST BENGAL & ORS. Vs. UTPAL CHATTOPADHYAY & ORS.
June 15, 2018
THE STATE OF WEST BENGAL & ORS. Vs. M/S. M.R. BUILDERS
September 4, 2018
THE STATE OF WEST BENGAL & ORS. Vs. DR. NAVAL PATEL & ORS.
September 14, 2018
THE STATE OF WEST BENGAL AND ORS. Vs. SABITA GUHA (SARKAR) & ORS.
July 6, 2018
THE STATE OF WEST BENGAL AND ORS. Vs. RAM CHANDRA PAL
June 4, 2018
THE STATE OF WEST BENGAL AND ORS. Vs. BASUDEV DAS AND ORS.
July 2, 2018
THE STATE OF WEST BENGAL AND ORS. Vs. ABDUL HAMID AND ORS.
January 19, 2018
THE STATE OF WEST BENGAL AND ORS. Vs. NIHAR BISWAS AND ORS.
October 12, 2018
THE STATE OF WEST BENGAL AND OTHERS Vs. DR. VALI FARAZ @ VALI FARAZ SARVAR AND OTHERS
April 4, 2018
THE STATE OF WEST BENGAL AND OTHERS Vs. TARAK BASAK AND OTHERS
September 3, 2018
THE UNION OF INDIA, THROUGH COMMISSIONER OF CUSTOMS, (PREVENTIVE) Vs. JITENDRA KUMAR MISHRA
January 29, 2018
THE WEST BENGAL POWER DEVELOPMENT CORPORATION LTD. Vs. UNION OF INDIA & ORS.
June 22, 2018
TIKEN BHUIA Vs. EASTERN COALFIELDS LIMITED
November 28, 2018
TIRRIHANNAH COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ANR
July 13, 2018
TIRRIHANNAH COMPANY LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
July 31, 2018
TIRUPATI AUTO ENGINEERING WORKS & ANR Vs. EASTERN COALFIELDS LIMITED & ORS
October 11, 2018
TIRUPATI VINIMOY PVT. LTD. Vs. KARNANI PROPERTIES LTD.
June 22, 2018
TOTAN BISWAS Vs. STATE OF WEST BENGAL
April 25, 2018
TRIPATPAL SINGH BEDI Vs. FOOD CORPORATION OF INDIA AND OTHERS
September 18, 2018
TRIPTI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
July 3, 2018
TURTLE LIMITED Vs. M.M. INDUSTRIES
July 30, 2018
TUSAR KANTI BASU CHOWDHURY AND ANOTHER Vs. NIL KAMAL BASU CHOWDHURY
June 8, 2018
TUSHAR KANTI HALDAR & ANR Vs. STATE OF WEST BENGAL & ORS
January 3, 2018
TUSHARKANTI PALIT Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2018
TUSTA CHARAN PAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
February 16, 2018
UBAIDU REHMAN Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
June 21, 2018
UCC-STA Vs. COAL INDIA LIMITED AND OTHERS
December 14, 2018
UCO BANK AND OTHERS Vs. SRI DEBADATTA CHOUDHURY AND OTHERS
August 27, 2018
UDAY BAGDI Vs. STATE OF WEST BENGAL
July 17, 2018
UJJAL GHOSH Vs. PRABIR KUMAR CHATTOPADHYAY & OTHERS
September 13, 2018
UJJWAL MAL Vs. STATE OF WEST BENGAL & OTHERS
November 26, 2018
ULTRA TECH CEMENT LTD & ANR Vs. UNION OF INDIA & ORS
September 11, 2018
UMA PRASAD DAS AND OTHERS Vs. DIPALI CHAKRABORTY AND OTHERS
January 17, 2018
UMA SHANKAR GUPTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
August 28, 2018
UMA SHANKAR SHAW Vs. BHOLA NATH SHAW
June 29, 2018
UMESH KUMAR Vs. UNION OF INDIA & ORS
January 15, 2018
UMESH KUMAR MISHRA Vs. THE UNION OF INDIA & ORS.
February 8, 2018
UNILEVER INDUSTRIES PRIVATE LIMITED & ANR Vs. KWALITY LIMITED
May 14, 2018
UNILEVER PLC AND ANR. Vs. ANOY PAUL AND ORS.
September 14, 2018
UNILEVER PLC AND ANR. Vs. ANOY PAUL AND ORS.
August 10, 2018
UNION OF INDIA Vs. NABIN DESIGNERS & CONSTRUCTION [P] LTD
October 5, 2018
UNION OF INDIA Vs. WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LTD
October 9, 2018
UNION OF INDIA Vs. INDUSTRIAL LAMINATES INDIA PVT LTD
August 17, 2018
UNION OF INDIA Vs. A.K. MUKHERJEE
August 29, 2018
UNION OF INDIA Vs. CHHABI BAURI & ANR
August 24, 2018
UNION OF INDIA Vs. SIB CHARAN SARKAR
May 16, 2018
UNION OF INDIA Vs. TECHMA ENGINEERING ENTERPRISE
June 28, 2018
UNION OF INDIA & ANR Vs. PALM DEVELOPMENT PVT LTD
September 5, 2018
UNION OF INDIA & ANR Vs. STATE OF WEST BENGAL & ORS
June 20, 2018
UNION OF INDIA & ORS Vs. ASHOKE KUMAR NATH
December 6, 2018
UNION OF INDIA & OTHERS Vs. PARVENDRA KUMAR
January 17, 2018
UNION OF INDIA AND ANOTHER Vs. M/S. GAGAN FERROTECH LTD. AND OTHERS
July 24, 2018
UNION OF INDIA AND ANR. Vs. ARYAVRATA STEEL PVT. LTD. AND ORS.
July 24, 2018
UNION OF INDIA AND ORS. Vs. SRI RAGHUNATH BANERJEE AND ANR.
April 30, 2018
UNION OF INDIA AND ORS. Vs. SRI DINESH CHANDRA BURMAN AND ORS.
July 3, 2018
UNION OF INDIA AND ORS. Vs. RAM DUTTA RAM
October 1, 2018
UNION OF INDIA AND OTHERS Vs. SANTANU DAS AND OTHERS
October 4, 2018
UNION OF INDIA, MINISTRY OF RAILWAYS & ANR. Vs. M/S.SHYAM SEL & POWER LTD. & ORS.
July 17, 2018
UNION OF INDIA, MINISTRY OF RAILWAYS AND ANR. Vs. M/S. SHYAM SEL AND POWER LTD. AND ORS.
July 24, 2018
UNION OF INDIA, THROUGH COMMISSIONER OF CUSTOMS Vs. JITENDRA KUMAR MISHRA
January 29, 2018
UNIT CONSTRUCTION COMPANY PVT.LTD. Vs. M/S. JYOTI UDYOG
January 4, 2018
UNITED BANK OF INDIA Vs. BIDYUT BARAN HALDAR & ORS
January 18, 2018
UNITED BANK OF INDIA Vs. INDIA AUTOMOBILES (1960) LTD.
May 4, 2018
UNITED BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX, W B -IV, CALCUTTA
June 27, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. RADHIKA MAHATO & ORS.
February 1, 2018
UNITED SPIRITS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 20, 2018
UNIVERSITY OF CALCUTTA AND ANOTHER Vs. SMT. SUGIA DEVI AND ANOTHER.
September 27, 2018
UNIVERSITY OF KALYANI & ORS. Vs. RANJIT SARKAR & ORS.
July 13, 2018
UPA-PRADHAN, BHARATPUR-II DEBRA GRAM PANCHAYAT NO II & ANR Vs. MUKTAR HOSSAIN & ORS
September 4, 2018
UPENDRA NATH BARMAN AND ANOTHER Vs. STATE OF WEST BENGAL
September 3, 2018
URAL INDIA LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
October 12, 2018
URMILA HALDER Vs. NEW INDIA ASSURANCE CO LTD & ORS
August 9, 2018
USHA BISWAS AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
October 12, 2018
USHA FAN INDUSTRIES Vs. LAKSHMI KANTA CHOWDHURY
January 30, 2018
USHA GOENKA @ USHA RUNGTA Vs. WEST BENGAL MEDICAL COUNCIL & ORS
April 20, 2018
USHA HOLDING ENCLAVE PVT. LTD. Vs. INDIRA MAJUMDER AND OTHERS
August 21, 2018
USHA RANI MAITY Vs. STATE OF WEST BENGAL AND ORS.
January 30, 2018
UTPAL DATTA Vs. STATE OF WEST BENGAL & ORS
September 11, 2018
UTTAM BHOWMIK & ORS Vs. STATE OF WEST BENGAL
May 15, 2018
UTTAM GHOSH & ANR Vs. STATE OF WEST BENGAL
January 30, 2018
UTTAM JANA Vs. INDIAN INSTITUTE OF SOCIAL WELFARE & ORS
February 9, 2018
UTTAM JANA Vs. INDIAN INSTITUTE OF SOCIAL WELFARE & ORS
March 8, 2018
UTTAM KR SHAW & ORS Vs. PARTHA SARATHI SEN & ORS
June 15, 2018
UTTAM KUMAR NASKAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND ORS.
June 29, 2018
UTTAM KUMAR SAHA Vs. STATE OF WEST BENGAL & ORS
July 27, 2018
UTTAM SINGHA Vs. STATE OF WEST BENGAL
August 3, 2018
UTTAR BANGA KSHETRIYA GRAMIN BANK Vs. SANKAR KUMAR DEB & ORS
January 10, 2018
V K UDYOG LIMITED Vs. UNION OF INDIA & ANR
December 4, 2018
VALI FARAZ @ VALI FARAZ SARVAR Vs. THE STATE OF WEST BENGAL
March 8, 2018
VCK SHARE AND STOCK BROKING SERVICES LTD Vs. BANK OF RAJASTHAN LTD
April 26, 2018
VEENA DEVI BAID Vs. CHAIRMAN, SOUTH DUM DUM MUNICIPALITY & ORS
November 26, 2018
VIDYAWATI GUPTA & S C AGARWAL (HUF) & ORS Vs. CIC SOCIETY
June 26, 2018
VIJAY GUPTA Vs. SANJOY KUMAR GUPTA & ORS
January 17, 2018
VIJENDRA KUMAR GOEL Vs. J H INDUSTRIAL CORPORATION
December 6, 2018
VIKASH KUMAR Vs. DIRECTORATE OF REVENUE INTELLIGENCE & ORS
February 7, 2018
VIKRAM ALMAL & ANR Vs. STATE OF WEST BENGAL & ORS
August 10, 2018
VIKRAM CHATTERJEE @ BIKRAM CHATTERJEE Vs. STATE OF WEST BENGAL
November 1, 2018
VIKRAM SOMANY Vs. C.I.T.-VIII
November 28, 2018
VINCENTS HOME AND OTHERS Vs. MRS. HASI SEN AND OTHERS
September 19, 2018
VINEET PRIVATE LTD. Vs. ABL INTERNATIONAL LTD.
April 23, 2018
VINOD AGARWAL Vs. STATE OF WEST BENGAL & ORS
February 5, 2018
W W A COSSIPORE ENGLISH SCHOOL Vs. STATE OF WEST BENGAL & ORS
July 31, 2018
W.B.S.E.D.C.L. Vs. RINA MAITY AND OTHERS
February 13, 2018
W.W.A. COSSIPORE ENGLISH SCHOOL Vs. STATE OF WEST BENGAL & ORS.
July 31, 2018
WAJAHAT HUSAIN Vs. UNION OF INDIA & ORS
August 30, 2018
WASHIM AKRAM HOSSAIN Vs. UNION OF INDIA AND OTHERS
August 21, 2018
WEBEL TECHNOLOGY LTD Vs. COMMISSIONER OF SERVICE TAX, KOLKATA & ORS
August 3, 2018
WEST BENGAL BOARD OF SECONDARY EDUCATION &ORS Vs. CHARU CHANDRA KARMAKAR&ORS
July 17, 2018
WEST BENGAL HOUSING BOARD & ORS Vs. SUSHIL KUMAR JAIN & ANR
January 31, 2018
WEST BENGAL PETROLEUM ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
December 21, 2018
WEST BENGAL STATE CO-OPERATIVE MARKETING FEDERATION LIMITED (BENFED) & ANR Vs. BENFED PENSION HOLDERS STAFF AND OFFICERS ASSOCIATION & ORS
July 2, 2018
WEST BENGAL STATE ELECTRICITY BOARD A BODY CORPORATION Vs. SEVOKE PROPERTIES PVT LTD
November 14, 2018
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SHRI SUDARSHAN MAITY & ORS.
January 10, 2018
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. BISWANATH PALMAL AND OTHERS
February 5, 2018
WOODLAND MANUFACTURERS LIMITED Vs. SANKAR PROSAD GARGA AND OTHERS
May 15, 2018
XPLORE TECH SERVICES PVT. LIMITED & ANR. Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT COMPANY LTD. & ORS.
June 18, 2018
YASHIKA REALITY PRIVATE LIMITED AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
September 12, 2018
YASHNABI SK @ YIAJNABI SK & ORS Vs. STATE OF WEST BENGAL
October 5, 2018
YASHVI JAIN Vs. STATE OF WEST BENGAL AND ORS.
December 7, 2018
YASHVI TREXIM PVT. LTD. & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
January 3, 2018
YASMIN KHALIQUE & ORS Vs. MUKHTAR ALAM
October 3, 2018
YOGESH SARAF Vs. SHEETAL SARAF & ANOTHER
July 6, 2018
YOGOMAYA HAZRA. Vs. SYED MD. JASIN @ AZFOR
January 17, 2018
YUNUS MIR PROPRIETOR OF M/S. GOLDERN NURSARY Vs. THE MANAGER OPERATION, UNITED BANK OF INDIA OVERSEAS BRANCH & ANOTHER
January 8, 2018
ZONAL ELECTROPLAST PVT LTD Vs. SARAF ENGINEERS PVT LTD
September 28, 2018
ZUBAIDA HAMID Vs. THE STATE OF WEST BENGAL AND OTHERS
February 16, 2018