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Case Index
Title
Date
A . V . SAMBA SIVA RAO Vs. COMMISSIONER, ENDOWMENTS DEPARTMENT
August 27, 2018
A MURALI AND ANOTHER Vs. STATE OF ANDHRA PRADESH
March 22, 2018
A P FARM NEEDS Vs. STATE OF A P
September 11, 2018
A P STATE WAKF BOARD Vs. M MAHENDER REDDY AND OTHERS
October 26, 2018
A PRAKASHAMMA AND OTHERS Vs. E VENKATESWARLU AND ANOTHER
June 22, 2018
A RAMA MOHAN REDDY & OTHERS Vs. A VIJAYA KUMAR & ANOTHER
September 28, 2018
A SHOBA AND OTHERS Vs. SIDDA REDDY AND COMPANY AND ANOTHER
July 31, 2018
A SUBRAMANYAM Vs. STATE OF A P
February 21, 2018
A. KANAKALATHA Vs. M SHYAM SUNDAR
July 27, 2018
A. MALLI BABU Vs. UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION, DEPARTMENT OF PERSONNEL
September 6, 2018
A. MUTHYALA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
February 20, 2018
A. NARSIMHA RAO Vs. DEPOT MANAGER AND ANOTHER
June 7, 2018
A. RAMESH AND 5 OTHERS Vs. STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR
July 24, 2018
A. VANIGADDA PRASAD BABU Vs. GOVT. OF A.P., REVENUE DEPT.
September 27, 2018
A.B.SESHADRI Vs. STATE OF ANDHRA PRADESH
December 12, 2018
A.S. STEEL TRADERS Vs. UNION OF INDIA
October 3, 2018
ACHANTA CHAYA DEVI Vs. STATE OF TELANGANA AND OTHERS
August 10, 2018
ACPE INFRASTRUCTURES PVT. LTD. Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF MUNICIPAL ADMINISTRATION AND OTHERS
July 18, 2018
ADAPA LOVARAJU KUMAR AND OTHERS Vs. STATE OF ANDHRA PRADESH
June 5, 2018
AHMED KALEEM Vs. MOHAMMED FASAHAT ALI,
January 18, 2018
AHMED MOHIUDDIN Vs. SHABANA YASMEEN
April 20, 2018
AIJAZ AHMED @ MOHD SHARFUDDIN Vs. UNION OF INDIA
June 8, 2018
AJJADA BALAKRISHNA Vs. STATE OF A.P.
April 4, 2018
AKULA CHANDRAIAH AND ANOTHER Vs. STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR
March 24, 2018
ALAVALA NAGI REDDY AND 4 OTHERS Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIC PROSECUTOR
October 5, 2018
ALI IDREES Vs. SMT. SHAMSHAD BEGUM AND OTHERS
March 27, 2018
ALLURI VENKATA RAMIACHI RAJU Vs. CHADALAVADA SAKUNTHALA DEVI (DIED) & OTHERS
April 6, 2018
ALURI SNEHA, D/O A V KRISHNA PRASAD Vs. N T R UNIVERSITY OF HEALTH SCIENCES
August 29, 2018
AMAR KUMAR DIXIT AND OTHERS Vs. T K SURENDERA SHARMA AND ANOTHER
September 12, 2018
AMBATI NARSAIAH & OTHERS Vs. THE STATE OF TELANGANA, REP, BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD & OTHERS
August 17, 2018
ANANDA KUMR BIDARKAR, S/O. ARUN KUMR BIDARKAR Vs. THE STATE OF TELANGANA
January 22, 2018
ANDHRA BANK, A GOVT. OF INDIA, NELLORE REP. BY ITS MANAGER Vs. DEGA VENKATASUBAIAH AND OTHERS
April 27, 2018
ANDHRA PETROCHEMICALS LIMITED Vs. UNION OF INDIA
July 31, 2018
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. RAMA TUBES CO , REP BY ITS SRI MANIKLAL GULAB RAI
September 10, 2018
ANDHRA PRADESH PUBLIC SERVICE COMMISSION REP BY ITS SECRETARY Vs. R SHREEDEVI AND OTHERS
April 19, 2018
ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LTD Vs. KESARIMOL PROMOD KUMAR
March 8, 2018
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. KAMLE KASTURI BAI
July 31, 2018
ANIL KUMAR AGGARWAL Vs. THE STATE OF ANDHRA PRADESH
March 2, 2018
ANJANA TAGGARSE MOTUPALLI Vs. SREENIVAS MOTUPALLI
March 16, 2018
ANKAM GOVINDAMMA Vs. SYED SHAFEEULLAH
June 27, 2018
ANNAVARAPPADU HUT PEOPLES ASSOCIATION, ONGOLE,REP BY ITS PRESIDENT Vs. GOVERNMENT OF A P REP BY ITS SECRETARY, REVENUE DEPARTMENT & ORS
January 4, 2018
ANNE VENKATA VISHNU VARA PRASAD Vs. ASSISTANT COMMISSIONER OF INCOME
March 23, 2018
APSRTC Vs. VEERABOINA SAILU
July 11, 2018
APSRTC, REPTD , BY ITS GENERAL MANGER,MUSHIRABAD, HYDERABAD Vs. M SHANKARAIAH, S/O EERAIAH AND TWO OTHERS
July 11, 2018
ARAVETI SREENIVASULU Vs. MAKAM SURESH BABU (DIED) PER LRS M VIJAYASREE & OTHERS
October 3, 2018
ARUN BACHER Vs. STATE OF TELANGANA
March 9, 2018
ASHOK KUMAR PATIL Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
June 6, 2018
ASHPATHI RAJU AND 2 OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 27, 2018
ASIAN GLOBAL INFRA PVT. LTD., HYDERABAD Vs. STATE OF TELANGANA AND OTHERS
May 2, 2018
ASSOCIATED AUTOMOTIVES SALES PVT. LTD. Vs. R.K. MAHESH
January 19, 2018
ASST COMMISSIONER OF INCOME TAX, ANDHRA PRADESH IV HYDERABAD Vs. KCKA GUPRA
January 3, 2018
ASU VENKATANARSAMMA & ANOTHER Vs. PINDI RAMANUJA & OTHERS
April 16, 2018
AVON LIFESCIENCES LIMITED MEDAK DISTRICT Vs. ASHIKA CREDIT CAPITAL LTD KOLKATA
April 24, 2018
AVVA VENKATA RAMA RAO AND ANOTHER Vs. STATE OF A.P.
June 7, 2018
AYESHA OMAN Vs. TREND WORLD REP BY ITS PROPRIETOR S A HYDER
October 26, 2018
AYUB KHAN @ AYUB PAHELWAN Vs. STATE OF TELANGANA
October 30, 2018
B JHANSI LAKSHMI BAI Vs. HIGH COURT OF JUDICATE AT HYDERABAD FOR STATE OF TELANGANA
June 27, 2018
B LALITH KALYAN Vs. N T R UNIVERSITY OF HEALTH SCIENCES
April 9, 2018
B NAGARAJU GUPTA Vs. STATE OF ANDHRA PRADESH
June 5, 2018
B R MEENA, I A S, PRINCIPAL SECRETARY TO GOVERNMEN Vs. ARUN KUMAR AGARWAL AND OTHERS
March 20, 2018
B SAILESH SAXENA Vs. UNION OF INDIA AND OTHERS
June 4, 2018
B SAILESH SAXENA Vs. UNION OF INDIA, REP BY SECRETARY OF MINISTRY FOR H
June 8, 2018
B V KOTESWAR RAO Vs. STATE OF TELANGANA
March 14, 2018
B. BALAIAH Vs. TSRTC, REP BY ITS MD, BUS BHAVAN HYDERABAD
July 27, 2018
B. JANAKA SANKAR Vs. CENTRAL POLLUTION CONTROL BOARD OF INDIA
November 20, 2018
B. KRISHNA REDDY Vs. OSMANIA UNIVERSITY
March 13, 2018
B. NAGESHWARA RAO Vs. STATE OF TELANGANA
August 21, 2018
B. SRAVAN KUMAR AND ANOTHER Vs. M/S. ALLAHABAD BANK, HIMAYATHNAGAR BRANCH, HYDERABAD AND ANOTHER
June 28, 2018
B.NAGARJUNA Vs. STATE OF ANDHRA PRADESH
November 1, 2018
B.NARAYANA AND OTHERS Vs. B. ASWARTHAMMA AND OTHERS
June 20, 2018
BADRI VISHAL Vs. KSHATRIYA RAJPUT SABHA KUTBIGUDA
January 5, 2018
BALA NARASIMHULU AND ANOTHER Vs. THOLETI NARAYANA REDDY AND ANOTHER
June 5, 2018
BALAJI DEVELOPERS, KARMANGHAT, R.R. DISTRICT Vs. G. RAVINDER RAO
March 7, 2018
BALAJI HOTMIX CO. Vs. SUPERINTENDING ENGINEER (R&B), NIZAMABAD CIRCLE, AND 2 OTHERS
April 17, 2018
BANDALA SAYA GOUD Vs. THE STATE OF A.P.
April 4, 2018
BANDARI SATYANARAYANA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
July 6, 2018
BANDELA ATCHUTA RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
October 29, 2018
BANDELA PEDA SATYAM Vs. THE REGIONAL JOINT COMMISSIONER AND OTHERS
July 5, 2018
BANDHANA DEEPIKA Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER
June 28, 2018
BANK OF INDIA Vs. CESTAT
January 4, 2018
BANK OF INDIA, VISAKHAPATNAM Vs. BEGI VENKATESWARA RAO AND OTHERS
August 2, 2018
BATCHU RANGA RAO AND OTHER Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR
February 16, 2018
BATHINA VENKATA PRASAD Vs. K SURYA KOTESWARA RAO
April 20, 2018
BATHULA ADEMMA Vs. STATE OF ANDHRA PRADESH
March 5, 2018
BATHULA SWARANA KUMARI Vs. STATE OF A.P
March 15, 2018
BATTAPOTHULA JAYARAJU Vs. STATE OF A.P.
March 3, 2018
BEZWADA YOHANU, S/O SAMIYELU Vs. KONANGI RADHA KRISHNA, S/O YEDUKONDALU
February 2, 2018
BHAGYA NAGAR PLOT OWNERS WELFARE ASSOCIATION Vs. PRIME PROPERTIES AND ORS
February 23, 2018
BHARAT SANCHAR NIGAM LIMITED (A GOVT OF INDIA ENTE Vs. ALEKYA GRAPHIC PVT LIMITED, REP BY ITS DIRECTOR, V
May 1, 2018
BHASKARA WINES I Vs. STATE OF A P REP , BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT (EXCISE)
August 13, 2018
BHIMAVARAM MUNICIPALITY Vs. DURGA BHAVANI AND ORS
January 3, 2018
BHOGADI VENKATRAMAIAH Vs. STATE REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
June 12, 2018
BHUPALAM BALASUBBRAYUDU Vs. DARISA NARASIMHAIAH
June 11, 2018
BLUE NILE DEVELOPERS (P) LTD , MADHAPUR, HYDERABAD Vs. STATE OF ANDHRA PRADESH
June 5, 2018
BOBBA VENKAT REDDY Vs. SENIOR INTELLIGENCE OFFICER
June 20, 2018
BOBBILI ANUSHA, D/O NAVEEN KUMAR Vs. KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES
January 31, 2018
BODUGU GURARAVIAH AND ORS Vs. VIPPRAPALI SAIRAM
March 13, 2018
BOLLIKONDA VENKANNA Vs. STATE OF ANDHRA PRADESH
February 21, 2018
BOLLINENI SRIHARI RAO Vs. MANUKONDU RAMADEVI AND 4 OTHERS
October 10, 2018
BONTHA SURESH, S/O MARIYA DASU @ VENKATAPPAIAH Vs. STATE OF ANDHRA PRADESH, THROUGH INSPECTOR OF POLICE, CHILAKALURIPET, BY PUBLIC PROSEUCTOR
October 10, 2018
BOYA AKUTHOTA NAGARAJU Vs. STATE REP BY PUBLIC PROSECUTOR
February 24, 2018
BOYAPATI VIPIN Vs. STATE OF A.P.
August 14, 2018
BRANCH MANAGER, HDFC STANDARD LIFE INSURANCE COMPA Vs. SAMPATHIRAO SARVANI DEVI
June 7, 2018
BRANCH MANAGER, KOTAK MAHENDRA PRIME LTD Vs. S S RAMA KOTI
February 12, 2018
BRUGHUMALLA SEETHAMAHALAKSHMI Vs. BRUGHUMALLA RAGHUNAYAKA GUPTA AND ANOTHER
July 3, 2018
BRUHAT BANGALORE MAHANAGARA PALIKA, REP. BY ITS EXECUTIVE ENGINEER Vs. TALANGANA STATE MICRO AND SMALL ENTERPRISES FACILITATION REP. BY ITS SECRETARY AND ANOTHER
July 16, 2018
BSE LIMITED Vs. JM FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED AND OTHERS
July 11, 2018
BUDDA GANGADHARAM Vs. STATE OF A P
July 3, 2018
BYREDLA CHINNA Vs. STATE OF A P
December 28, 2018
C BHOOLPAL REDDY ORS Vs. RAHAMATULLA PASHA (DIED) & ORS
June 21, 2018
C HINDUMATHI Vs. STATE OF A P REPRESENTED BY ITS PUBLIC PROSECUTOR AND 10 OTHERS
September 11, 2018
C NARENDRANATH Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
March 23, 2018
C SARADA Vs. CENTAL INSTITUTE OF ENGLISH FOREIGN LANGUAGES
December 28, 2018
C YAMINI Vs. HIGH COURT OF JUDICATURE AT HYDERABAD AND 2 OTHERS
April 27, 2018
C. NARENDER Vs. THE SECRETARY, LOK ADALAT, NYAYA SEVA SADAN, CITY CIVIL COURT, HYDERABAD AND ANOTHER
August 30, 2018
C. OBI REDDY Vs. K. SANJEEVA REDDY
October 11, 2018
C. SESHADARI Vs. STATE OF TELANGANA
September 17, 2018
C. SURESH RAYUDU Vs. JOINT COLLECTOR, RANGA REDDY DISTRICT, HYDERABAD
April 20, 2018
C. VENKATA RAMAMA REDDY AND ANOTHER Vs. VADHIBOYANA VENKATA KRISHNA REDDY REP. BY GPA HOLDER VADHIBOYINA YANDADHI REDDYAND AND OTHERS
January 24, 2018
C.C. SURENDER, HYDERBAD ANOTHER Vs. ASSISTANT GENERAL MANAGER, S.B.H. PUNJAGUTTA BRANCH, HYDERABAD
July 2, 2018
C.MALLEM KONDAIAH Vs. STATE OF ANDHRA PRADESH
November 15, 2018
CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD , AND OTHERS Vs. CONSUMER GRIEVANCES REDRESSAL FORUM OF APCPDCL AND ANOTHER
October 25, 2018
CH. KIRON, REP. BY HIS GPA HOLDER AND AUTHORISED SIGNATORY V. RATNA KUMAR Vs. MANDAL REVENUE OFFICER, HAYATHNAGAR MANDAL, RANGA REDDY DISTRICT AND OTHERS
July 20, 2018
CHADALAVADA KRISHNA MURTHY Vs. VINOD BAID AND ANOTHER
September 14, 2018
CHALLA SIVAKUMAR AND TWO OTHERS Vs. CHALLA ANITA AND TWO OTHERS
October 24, 2018
CHEBROLU SRINIVASA RAO Vs. RAVI VENKATA RATNA VARA PRASAD
September 20, 2018
CHEJERLA SRILAKSHMI Vs. CHEJERLA RAMESH BABU
February 15, 2018
CHEMANGAARI VENKATASWAMY GOUD Vs. STATE OF TELANGANA
September 6, 2018
CHERUVUMADARM SC DALITHULA MINING SOCIETY Vs. STATE OF TELANGANA
January 3, 2018
CHIDURALA SUDAKAR AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
July 2, 2018
CHIKKAM PRASANTHI Vs. STATE OF A P , ANOTHER
December 26, 2018
CHILMULA BALAIAH AND OTHER Vs. SATE OF A.P.
July 13, 2018
CHINTHALAPHANI PAVANI Vs. STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD
September 26, 2018
CHIPPA MALLESH Vs. STATE OF
January 22, 2018
CHITTULURI VENKATA SUBRAMANYA RAJARAM Vs. KOTAGIRI SHIVANI AND ANOTHER
June 19, 2018
CHODEPALLI KEDARI Vs. STATE OF ANDHRA PRADESH
April 18, 2018
CHOLLETI PARAMESHWAR Vs. STATE OF TELANGANA, REPRESENTED BY ITS PUBLIC PROS
March 7, 2018
CHUNDURU ABBAIAH Vs. GARLAPATI SATYANARAYANA
November 13, 2018
CITY UNION BANK LIMITED, KARIMNAGAR BRANCH, REP. BY ITS CHIEF MANAGER AND AUTHORISED OFFICER Vs. SUB REGISTRAR AND OTHERS
August 6, 2018
COMM , INCOME-TAX, KARNATAKA CENTRAL, BANGALORE Vs. KCP LIMITED
May 1, 2018
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
September 25, 2018
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, HYDERABAD-III COMMISSIONERATE Vs. AMRUTANJAN HEALTH CARE LTD
April 13, 2018
CONCERN READYMIX Vs. AUTHORISED OFFICER, CORPORATION BANKLABIC
December 31, 2018
CONDORE HEALTH CARE PVT. LTD., AND ANOTHER Vs. COREM PHARAM PVT. LTD.
August 3, 2018
D CHANDRA SEKHAR Vs. STATE OF TELANGANA
July 3, 2018
D MURALIDHAR RAO Vs. SRINIVASA CONSTRUCTIONS REP BY ITS MANAGING PARTNE
May 2, 2018
D NAGALAKSHMI Vs. D ROSAMMA & ANOTHER
September 12, 2018
D RAMASWAMY Vs. STATE OF TELANGANA, REP BY ITS CHIEF SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION (L&O)DEPARTMENT
July 25, 2018
D SAI KUMAR Vs. JYOTHI TRANSPORT SERVICE AND ANOTHER
January 29, 2018
D SITHARAMAIAH Vs. STATE OF ANDHRA PRADESH
June 8, 2018
D. RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH, REVENUE(EXCISE
February 8, 2018
DACHEPALLI PRATHAP REDDY Vs. VANGALA BHOOM REDDY
March 14, 2018
DADDU JEETAIAH AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
January 5, 2018
DAKKATA BALARAMREDDY & ANOTHER Vs. STATE OF A P THROUGH PUBLIC PROSECUTOR & ANOTHER
October 3, 2018
DAMERA MADHAVA VIDHYARDHI, S/O. LATE VENKATARANGA RAYANIM Vs. R. SIVA KUMAR, S/O. LATE R. RAGHAVULU
February 20, 2018
DARASREESAILAM Vs. SRI K. CHANDRA SEKHAR RAO, CHIEF MINISTER OF TELANGANA AND OTHERS
August 7, 2018
DATAWIND INNOVATIONS PVT. LTD. Vs. STATE OF TALANGANA REP. BY IT SECRETARY INFORMATION TECHNOLOGY
October 8, 2018
DAULATRAM VYAS Vs. VALLABHA VYAS
January 29, 2018
DAYANIDHI BISOL JITH MOHANTI DAILY LABOUR Vs. STATE OF A P
December 24, 2018
DECCAN CHRONICLE HOLDINGS LIMITED Vs. INDIABULLS HOUSING FINANCE LTD.
October 26, 2018
DEEPA SHARMA Vs. NAVNEET RAI
November 28, 2018
DEEPAK MANGLANI Vs. MOHAMMED SADIQ
March 1, 2018
DEEVYA SHAKTI PAPER MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
July 11, 2018
DENZIL SAVIO RODRICKS Vs. STATE OF TELANGANA
June 28, 2018
DEPOT MANAGER , APSRTC , ASIFABAD Vs. RAHEEMUNNISA BEGUM AND OTHERS
July 18, 2018
DEPUTY COMMISSIONER OF INCOME TAX Vs. PENDURTHI CHANDRASEKHAR
April 26, 2018
DEVARAGATLA SRINIVAS Vs. STATE OF A P , (REVENUE (EXCISE-II), DEPARTMENT AND ORS
February 20, 2018
DEVINENI AVINASH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA
October 11, 2018
DEVNAR FOUNDATION FOR THE BLIND HYDERABAD, TELANGANA Vs. REHABILITION COUNCIL OF INDIA, NEW DELHI
August 17, 2018
DILKUSH SINGH MEENA Vs. THE STATE OF TELANGANA REP. BY ITS PRINCIPAL SECRETARY HOME DEPARTMENT SECRETARIAT, HYDERABAD AND OTHERS
January 24, 2018
DISTRICT COLLECTOR HYDERABAD AND OTHERS Vs. SHAH ROOPRAJ AND OTHER
September 20, 2018
DISTRICT COLLECTOR, MACHILIPATNAM Vs. CHAIRMAN, DISTRICT LEGAL SERVICES AUTHORITY
September 7, 2018
DISTRICT EDUCATION OFFICER AND OTHERS Vs. S.K. SADIKUDDIN, VOCATIONAL INSTRUCTOR GOVT., HIGH SCHOOL
June 11, 2018
DODDA LAXMINARAYAN Vs. GAJJI KRISHNAIAH
December 10, 2018
DODLA KODANDARAMI REDDY (DIED) PER LRS. AND ANOTHER Vs. THE LAND ACQUISITION OFFICER (REVENUE DIVISIONAL OFFICER), KAVALI, NELLORE DISTRICT
April 12, 2018
DOMMATI PRASHANTHI Vs. INDIAN BANK, WARANGAL AND OTHERS
February 7, 2018
DONDAPATI SRINIVASA RAO AND OTHERS Vs. STATE OF TELENGANA AND ANOTHER
January 3, 2018
DR. A. PADMAJA Vs. STATE OF TELANGANA
August 28, 2018
DR. EUNICE LALNUNMAWII CHAWNGTHU Vs. ADDITIONAL FAMILY COURT JUDGE, CITY CIVIL COURTS AT HYDERABAD
July 5, 2018
DR. G. VIVEKANAND Vs. HYDERABAD CRICKET ASSOCIATION
July 31, 2018
DR. G. VIVEKANAND, S/O. LATE, SRI. G. VENKAT SWAMY Vs. HYDERABAD CRICKET ASSOCIATION, REPRESENTED BY ITS C.E.O SRI. PANDURANGA
March 15, 2018
DR. MIR AKBER ALI KHAN Vs. PRINCESS SHAFIYA SAKINA AND ANOTHER
January 5, 2018
DR. MOHAMMED AHMED ALI KHAN AND ANOTHER Vs. STATE OF TELANGANA AND ANR.
July 24, 2018
DR. MRS. SANGABATHULA SUJATHA Vs. TELANGANA VAIDYA VIDHANA PARISHAD
March 12, 2018
DR. TUMU VENKATA RAMANA CHANDRA PRASAD Vs. K. VARALAKSHAMI AND ANOTHER
February 22, 2018
DUDEKULA RASOOL Vs. STATE OF ANDHRA PRADESH
February 14, 2018
DUKKIPATI SIVA SUMANTH Vs. STATE OF ANDHRA PRADESH AND OTHERS
May 31, 2018
DURGAM RAYALINGU Vs. CHAIRMAN MANDAL LEGAL SERVICES COMMITTEE, MANCHERIAL, ADILABAD DISTRICT AND OTHERS
June 14, 2018
E. ANANTHA PADMANABHA REDDY, S/O. BALARAM REDDY AND ANOTHER Vs. CHADALAVADA SRINIVASA RAO, S/O. LATE CH. LAKSHMAIAH
April 9, 2018
E. PRAKASHAM Vs. STATE OF TELANGANA AND OTHERS
March 12, 2018
E. RAJA MANI Vs. E. DAYANAND
November 13, 2018
E. SIDDA REDDY (DIED) AND ORS. Vs. SRI. SWAMY HATHIRAJMI MUTT AND ORS.
April 20, 2018
EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD Vs. GMR VEMAGIRI POWER GENERATION LTD
December 31, 2018
ELECTRONICS CORPORATION OF INDIA Vs. UNION OF INDIA REPRESENTED BY SECRETARY, REVENUE
March 13, 2018
ENGINEERS INDIA LTD Vs. STATE OF A P LABIC
December 31, 2018
EUNICE LALNUNMAWII CHAWNGTHU Vs. STATE OF TELANGANA
August 2, 2018
FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF TELANGANA
September 7, 2018
FOOD CORPORATION OF INDIA Vs. SURYA CHANDRA RAW AND BOILED RICE MILL AND OTHERS
January 18, 2018
G LINGA RAO AND ORS Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS
May 2, 2018
G NAGASAYANAM AND OTHERS Vs. N MANGATAYARAMMA AND OTHERS
January 5, 2018
G NARAYANA Vs. STATE OF TELANGANA
December 26, 2018
G RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH AND ANOTHER
August 13, 2018
G RAVINDER @ RAVI Vs. STATE OF TELANGANA
August 8, 2018
G SHYAMLAL Vs. G ISHWARJI AND OTHERS
June 21, 2018
G VIJAYA RAGHAVAN Vs. Y VENKATA SESHA REDDY AND ANOTHER
September 14, 2018
G. SHASHIKALA Vs. G. KALAWATI BAI
September 26, 2018
G. SUJATHA Vs. K. VENKATESWARLU
August 7, 2018
G.N.ASHOK Vs. COLLECTOR AND DISTRICT MAGISTRATE, ANANTAPUR AND OTHERS
December 17, 2018
G.S.S. SURESH, S/O SOMAIAH Vs. MANAGING DIRECTOR, TELANGANA ROAD TRANSPORT CORPORATION
January 2, 2018
G.V RAMESH REDDY Vs. STATE OF A.P
October 8, 2018
GADAMSETTY VEERANJENEYULU Vs. POKURU RAMAIAH & ANR
July 9, 2018
GADDAMIDI BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH
February 17, 2018
GADDEPPA Vs. BHEEMANNA
July 31, 2018
GAJAWADA VENU AND OTHER Vs. HIGH COURT OF JUDICATURE FOR THE STATE OF TELANGANA AND ANDHRA PRADESH AND OTHERS
August 16, 2018
GAMPA SRINIVAS Vs. B. SUKESHINI
March 16, 2018
GANESHA PARVATHI SAMETHA CHODESWARA SWAMY ALAYA AB Vs. STATE OF ANDHRA PRADESH
March 22, 2018
GANGAVARAPU GRACE MANI Vs. THE STATE THROUGH S.H.O.
February 26, 2018
GANGISETTY VIJAYA KUMAR Vs. POTTI AYYANNA
November 8, 2018
GANGUPANTHULA RANGA RAO Vs. BATHULA LAXMAIAH
October 22, 2018
GENERAL MANAGER, SINGARENI COLLIERIES CO. LTD. Vs. REGIONAL LABOUR COMMISSIONER & ANR.
February 16, 2018
GLOBAL HOSPITALS AND OTHERS Vs. CONSUMER DISPUTES REDRESSAL FORUM-III
August 2, 2018
GOBBATINA VENKATESWARA RAO Vs. STATE OF A.P.
March 13, 2018
GOLDEN JUBILEE HOTELS LIMITED Vs. EIH LTD AND ANOTHER
September 27, 2018
GOLLAPINNI REDDY BALAPRASAD AND ANOTHER Vs. KOTA VENKATAIAH (DIED) PER LRS AND OTHERS
September 20, 2018
GONEMONI ACHAMMA Vs. STATE OF TELANGANA
June 19, 2018
GONGULA JITENDER AND ANOTHER Vs. SYED SALEEM AND OTHERS
January 19, 2018
GOPINA VENKATESWARA RAO AND OTHERS Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, IRRIGATION AND COMMAND AREA DEVELOPMENT DEPARTMENT AND OTHERS
July 16, 2018
GORRE RAJU 4 OTHERS Vs. STATE OF A P
December 31, 2018
GOTTE NAGESHWAR RAO & ORS. Vs. STATE OF A.P.
July 31, 2018
GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY, Vs. N VENKAIAH AND OTHERS
May 2, 2018
GOVERNMENT TEACHERS ASSOCIATION, TELANGANA STATE REPRESENTED BY ITS GENERAL SECRETARY Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI AND 14 OTHERS
August 28, 2018
GOVT OF A P , AND THREE OTHERS Vs. T KRISHNA MURTHY
September 17, 2018
GREENKO ENERGIES PRIVATE LIMITED Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION
November 22, 2018
GUDE NARASIMHA RAO & OTHERS Vs. UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GA
March 20, 2018
GUDE VIJAYARAM Vs. STATE OF ANDHRA PRADESH
September 17, 2018
GUDIBANDI SORNASEKHAR REDDY AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
October 1, 2018
GUGULOTH BHASKAR AND ANOTHER Vs. STATE OF TELANGANA
March 5, 2018
GUGULOTH BHASKAR AND ANOTHER Vs. THE STATE OF TELANGANA
March 13, 2018
GUMMAKONDA JAGAN MOHAN REDDY S/O LATE CHANDRA REDD Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY
April 25, 2018
GUMMALA CHINA PULLAIAH S/O CHINNA ANKANNA Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECU
February 28, 2018
GUNTA SUGUNAMMA Vs. HONBLE LABOUR COURT-III, HYDERABAD
June 6, 2018
GURRAM BHOOMA REDDY Vs. STATE OF TELANGANA
November 20, 2018
HALEEMUNNISA BEGUM Vs. STATE OF TELANGANA
July 17, 2018
HARIJANA PEDDINTI ERIKALANNA Vs. STATE REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD AND ANOTHER
July 27, 2018
HARIKISHAN MALANI, S/O. LATE GOPI KISHAN MALANI Vs. GOVERNMENT OF ANDHRA PRADESH, REVENUE (ENDOWMENTS-II) DEPARTMENT, SECRETARIAT
August 30, 2018
HARIPRIYA MARINE EXPORTS(P) LTD. Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
July 24, 2018
HARPREET SINGH CHHABRA AND FOUR OTHERS Vs. SUNEET KAUR SAHNEY AND EIGHT OTHERS
September 7, 2018
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RACHAKONDA YADAGIRI AND ANOTHER
January 29, 2018
HEMANT B. PRASAD AND ANOTHER Vs. PERFECT SOLUTIONS, REP. BY ITS PROP. SRI. PRAFUL S. SHAH, HYDERABAD
June 8, 2018
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. R. B. SINGH
July 9, 2018
HUSSAINI KHATOON AND OTHERS Vs. MADRESAT-UN-NOOR-LI-THAFEEZIL-QURAN UNDER SHARFIA EDUCATIONAL AND WELFARE SOCIETY, SAIDABAD, HYDERABAD AND OTHERS
February 2, 2018
HYDERABAD URBAN DEVELOPMENT AUTHORITY, HYDERABAD Vs. LAXMINARAYANA GOEL (DIED) REP BY HIS L RS & ORS
January 25, 2018
I.P. PREMAVANI Vs. PRINCIPAL DISTRICT JUDGE, CHITTOOR
July 3, 2018
ICICI BANK LIMITED Vs. TAX RECOVERY OFFICER-I
December 4, 2018
IDBI LIMITED Vs. PYDI RAMESH NAIDU
June 19, 2018
ILANDFS ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. GVPR ENGINEERS LIMITED
December 31, 2018
INAGANTI SIRISHA Vs. STATE OF TELANGANA, (REPRESENTED BY ITS SECRETARY), MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
June 5, 2018
INDIA PUBLIC TRAVELS Vs. STATE OF TELANGANA
February 28, 2018
INDIAN NATIONAL CENTRE FOR OCEAN INFORMATION SCIENCES Vs. UNITY INFRA PROJECTS LIMITED
December 19, 2018
IPPAGUNTA VENKATA NAGA Vs. MID LAND INFRA TECH INDIA PRIVATE LIMITED
August 31, 2018
ITC LTD Vs. STATE OF A P , REP BY ITS PRL SECRETARY, REVENUE DEPT (CT-II)
April 11, 2018
IYTHA SARANGAPANI Vs. STATE OF
February 16, 2018
J MURALIDHAR Vs. GOVT OF A P , HYDERABAD 2 OTHERS
December 31, 2018
J.K.COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE CO., LTD
November 2, 2018
JAGANNATHDWARA MUTT Vs. COMMISSIONER, ENDOWMENTS DEPARTMENT
September 25, 2018
JAJIMOGGALA APPARAO & ANR. Vs. STATE OF MUNIVEL BALAKRISHNAN
January 23, 2018
JALADI SITA RAMA KOTESWARA RAO AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
April 19, 2018
JANJANAM LALITHA DEVI Vs. STATE OF A P
March 22, 2018
JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. CYBERABAD HITECH INTEGRATED TOWNSHIP, DEVELOPMENT CORPORATION PRIVATE LIMITED, HYDERABAD
April 12, 2018
JONNALGADDA RAJENDRA PRASAD/EDUKONDALU RP Vs. SRI. YOGANANDA LAKSHMI NARASIMHASWAMI VARI TEMPLE
October 26, 2018
JUKANTI RAMESH Vs. STATE OF TELANGANA
July 10, 2018
K AMULYA Vs. STATE OF TELANGANA AND OTHERS
April 30, 2018
K AMULYA Vs. STATE OF TELANGANA AND ORS
April 13, 2018
K ANITHA Vs. COMMISSIONER
December 28, 2018
K CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH AND ANOTHER
June 6, 2018
K CHITTI BABU Vs. K PAYANIVEL CHETTY AND ORS
January 22, 2018
K DHARAMA RAJU Vs. K JAGADISH RAJU & ORS
August 21, 2018
K KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH AND 5 OTHERS
April 24, 2018
K KUMAR GUPTA Vs. GOVERNMENT OF A P AND ORS
February 2, 2018
K NAGAIAH & OTHERS Vs. STATE OF TELANGANA, REP BY ITS SECRETARY, ANIMAL H
June 5, 2018
K NARASIMHA RAO Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION BARKATPURA & OTHERS
September 24, 2018
K RAMBABU Vs. STATE OF MADHYA PRADESH, REP BY ITS PRINCIPAL SECRETARY, GOVERNMENT OF MADHYA PRADESH SECRETARIAT
August 24, 2018
K SATYANARAYANA MURTHY Vs. CANARA BANK REPBY ITS CHAIRMAN & MANAGING DIRECTOR
June 19, 2018
K SURYA KUMARI Vs. UNION OF INDIA
January 3, 2018
K TEJASWI SAI VENKATESH Vs. HIGH COURT OF JUDICATURE AT HYDERABAD AND OTHERS
June 28, 2018
K V RAJASEKHAR AND OTHERS Vs. KEDARNATH COOP HOUSING SOCIETY LTD
February 16, 2018
K VENKATESHWARA RAO Vs. STATE OF TELANGANA AND OTHERS
August 9, 2018
K VENKATESWARAMMA @ HEMA LALTHA KUMARI; K LAKSHMI DEVAMMA Vs. Y RAVINDRANATH REDDY; K RANGASWAMI
February 1, 2018
K. BALA KRISHNA Vs. COMMISSIONER OF POLICE
July 10, 2018
K. ESWARAIAH Vs. BAGADI GANESH
September 14, 2018
K. NAVA DURGA BHAVANI Vs. STATE OF ANDHRA PRADESH AND OTHERS RESPONDENTS
June 7, 2018
K. ROJARANI Vs. LALITHA MACHERLA
March 16, 2018
K. SAMBA MURTHY AND TWO OTHERS Vs. STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD, AND ANOTHER
June 21, 2018
K. SRINIVASA @ SIVASWAMY Vs. STATE OF A.P.
August 31, 2018
K.CHANDRA SEKHARA RAO Vs. DISTRICT COLLECTOR
November 20, 2018
K.KIRAN KUMAR Vs. STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY
December 28, 2018
KACHARAGARALA VENKATESWARLU @ VENKATESH NAIDU AND 15 OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR
August 23, 2018
KADRAKA MANGULU Vs. STATE OF
February 16, 2018
KAILASH SANKLA AND OTHERS Vs. STATE OF TELANGANA & ORS.
March 29, 2018
KALADINDI SANYASI RAJU Vs. STATE OF ANDHRA PRADESH
March 8, 2018
KALVA KOMURAIAH AND ANOTHER Vs. KALVA BODDAIAH (DIED) PER L RS
February 26, 2018
KANCHARLA BHUPAL REDDY AND ANOTHER Vs. KOMATIREDDY VENKAT REDDY AND OTHERS
April 27, 2018
KANDULA LINGAM Vs. STATE OF TELANGANA
August 1, 2018
KANNAMLLA KRUPAMMA Vs. THE JOINT COLLECTOR, KARIMNAGAR DISTRICT AND OTHERS
August 30, 2018
KANNE SATYANARAYANA S/O KANAKAIAH Vs. N RANGAIAH, S/O RAMANUJAIAH
January 19, 2018
KARNATI RAVI Vs. SMT. K.V. KAVITHA AND OTHER
August 14, 2018
KASANI GNANESHWAR Vs. JOINT COLLECTOR, MEDCHAL-MALKAJGIRI DISTRAICT & OR
April 3, 2018
KASAVA JAYARAM AND OTHERS Vs. STATE OF A P , REP BY PUBLIC PROSECUTOR HIGH COURT, HYDERABAD
July 3, 2018
KASIREDDY RAMAKRISHNA REDDY, S/O. VENKATA REDDY AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
February 21, 2018
KATI MAHESWARA RAO Vs. UPPATI LALITHA AND OTHERS
March 1, 2018
KATTA NAGESHWAR RAO Vs. STATE OF TELANGANA
August 3, 2018
KAVATI SAGAR Vs. STATE OF ANDHRA PRADESH
July 17, 2018
KAYALA RAMANAIAH Vs. SUGAVASI VASANTHAMMA
February 2, 2018
KELLA RAMU Vs. AVANAPU RAMANA
June 8, 2018
KESARI YEDU KONDALU Vs. STATE OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY REVENUE DEPT., AMARAVATI
September 28, 2018
KETHAVATH SAKRI Vs. STATE OF TELANGANA
December 26, 2018
KHAJA OBEDULLAH Vs. STATE OF ANDHRA PRADESH
September 6, 2018
KILARAPU (SINGARA) UMAMAHESWARI Vs. NERUSU JANSILAKSHMI
November 27, 2018
KIRALA VENKATAMMA Vs. K MUNASWAMY & OTHERS
June 6, 2018
KODEBOYINA RAGHAVENDRA KUMAR Vs. KODEBOYINA RADHA MOHANA KRISHNA RAO & ORS
June 11, 2018
KODI VENKATA SUBBA RAO Vs. GUJJULA SURENDER REDDY
September 4, 2018
KOGANTI VENKATA SURYANARAYANA Vs. THE STATE OF ANDHRA PRADESH
February 28, 2018
KOLLURI NASARAMMA Vs. M.ANJANEYULU
November 15, 2018
KOLLURI RAJESWARI AND ANOTHER Vs. K. ANJANEYULU AND OTHERS
January 29, 2018
KOMATI REDDY VENKAT REDDY AND ANOTHER Vs. V. NIRANJAN RAO, SECRETARY TO GOVT. AFFAIRS, STATE OF TELANGANA, LAW AND LEGISLATURE DEPT, HYDERABAD AND ANOTHER
August 14, 2018
KOMATI REDDY VENKAT REDDY AND ANOTHER Vs. STATE OF TELANGANA AND 2 OTHERS
April 17, 2018
KOMIREDDY KRISHNA VIJAY AZAD Vs. THE ELECTION COMMISSION OF INDIA,
September 18, 2018
KOMMINENI RAVISHANKAR RAO Vs. DISTRICT REGISTRAR, MEDAK DISTRICT AT SANGA REDDY AND ANOTHER
July 26, 2018
KONANGI RADHA KRISHNA Vs. BEZWADA YOHANU
February 2, 2018
KONDAPAKA SRIDHAR @ SIDHU Vs. STATE OF ANDHRA PRADESH
March 31, 2018
KONDAPALLI BUCHAIAH Vs. STATE OF ANDHRA PRADESH
September 27, 2018
KONDURU NADIPAMMA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
August 17, 2018
KONTHAM ANJI REDDY Vs. NIMMAGUDEM LAXMAIAH
April 25, 2018
KOPPARTHI KRISHNA MURTHY Vs. DISTRICT LEGAL SERVICES AUTHORITIES, WEST GODAVARI ELURU AND 4 OTHERS
January 19, 2018
KORRA LACHU Vs. STATE OF ANDHRA PRADESH THROUGH S H O
January 22, 2018
KORUVADA NEGESWARA RAO AND ANOTHER Vs. STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND ANOTHER
June 28, 2018
KOTA GANGARAM @ GANGARAPU GANGARAM Vs. STATE OF A P , REP BY PUBLIC PROSECUTOR, HIGH COURT OF A P , HYDERABAD AND ANOTHER
April 9, 2018
KOTAGIRI ASHWINI AND 3 OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 3, 2018
KOTHA @ PULIPALUPULA DHANANJAYA Vs. KOTHA @ PULIPALUPULA LOKESH
November 8, 2018
KOTHAPALLI BHUJANGARAYLU Vs. STATE OF ANDHRA PRADESH AND OTHERS
April 23, 2018
KOTHAPALLI VEERANARAYANA PRASAD Vs. A.P. STATE FINANCIAL CORPORATION
October 26, 2018
KOTHAREDDI ASWARTHA REDDY AND ANOTHER Vs. STATE OF ANDHRA PRADESH
March 9, 2018
KOTHURU GANGADHAR Vs. TUNI MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER AND OTHERS
October 4, 2018
KOVELAMUDI HYMAVATHI @ VANAJAKSHI Vs. MANNEM LAKSHMI SAROJINI @ SAROJINAMMA AND THREE OT
January 25, 2018
KOVVURI VENKATA RAMA REDDY Vs. MANDRU GANGA RAJU AND ANOTHER
June 15, 2018
KRISHNAPATNAM PORT COMPANY LTD., REP. BY ITS MANAGING DIRECTOR Vs. CARGILL INDIA PVT. LTD., REP. BY ITS AUTHORIZED SIGNATORY, SRI. RAVI GOEL, NEW DELHI AND ANOTHER
July 13, 2018
KUDITHI SUBBAMMA Vs. DISTRICT COLLECTOR, CHITTOOR DISTRICT AND OTHERS
February 2, 2018
KUMARS METALLURGICAL CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX (ASSTS )
February 9, 2018
KUNAMNENI NAGESWARA RAO Vs. KUNAMNENI DASARADHARAMAIAH, AND ANOTHER
June 27, 2018
KUNAPUREDDI NOOKAMANI AND OTHERS Vs. DISTRICT COLLECTOR, EAST GODAVARI DISTRICT
October 10, 2018
KUNCHAKURTHY VEERA SANGAIAH AND OTHERS Vs. G SAKUNTHALA (SINCE DIED) REPRESENTED BY HER LEGAL REPRESENTATIVES AND OTHERS
August 10, 2018
KUNJA BHASKAR Vs. KORSA MALLAIAH
August 10, 2018
L. DASTAGIRI REDDY Vs. STATE OF ANDHRA PRADESH AND OTHERS
September 17, 2018
LABANYAVATHI PANIGRAHI Vs. UNION OF INDIA
January 24, 2018
LAYMENS EVANGELICAL FELLOWSHIP SOCIETY Vs. MANDE DANIEL PAUL
March 23, 2018
LEO EDIBLES & FATS LIMITED Vs. TAX RECOVERY OFFICER (CENTRAL), INCOME TAX DEPARTMENT, HYDERABAD AND OTHERS
July 26, 2018
LEVAKU PITCHI REDDY (DIED) Vs. KONDU GANGAMMA (DIED)
August 31, 2018
LINGALA POTHA RAJU (DIED) PER LRS AND OTHERS Vs. CHAGANTIPATI ANNAPURNAMMA AND 3 OTHERS
January 2, 2018
M BAVARAMMA, W/O LATE SIMHADRI AND OTHERS Vs. PANCHARATNA TRANSPORT COMPANY REP BY V S VIJAY BABU AND OTHERS
August 3, 2018
M HARIPRASAD Vs. STATE OF A P , REP BY ITS PRL SECRETARY, REVENUE D
January 3, 2018
M N GULSANI S/O M L GULSANI Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT
August 23, 2018
M SAIRAM YADAV S/O M RAJU YADAV Vs. STATE OF TELANGANA
July 2, 2018
M SAVITHRI AND ANOTHER Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT BR
March 23, 2018
M SRINIVASA RAO & ORS Vs. BANK OF INDIA, KHAIRTABAD BRANCH, HYDERABAD
April 19, 2018
M SUNITHA, D/O RADHA KRISHNA Vs. STATE OF TELANGANA
June 14, 2018
M VASURCHANA REDDY AND OTHERS Vs. STATE OF TELANGANA REP , BY ITS PRINCIPAL SECRETAR
April 9, 2018
M. HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
January 31, 2018
M. LAKSHMI MOHAN RAO Vs. P. SREE RAMA MOHAN RAO
April 4, 2018
M. SAMBASHIVA RAO Vs. Y. PRATAP REDDY
April 27, 2018
M. SATYANARAYANA RAJU, S/O. LATE M.APPALA RAJU Vs. G. SRINIVASA REDDY S/O. LATE GODLA SATYANARAYANA REDDY
June 6, 2018
M. SAVITHRI Vs. K. MURAHARI
April 27, 2018
M. SHIVANI Vs. ELECTRONIC CORPORATION OF INDIA LIMITED
March 8, 2018
M. VEDANTHA SAI KRISHNA AND ANOTHER Vs. UNIQUE GARDENS REP. BY ITS MANAGING PARTNER SRI. P. CHANDRASHEKAR
August 3, 2018
M. VENUGOPAL Vs. M.B. RANA TULASI
August 2, 2018
M.A. KAREEM SIDDIQUI AND ANOTHER Vs. MAHMOOD ASADULLAH SIDDIQUI AND OTHERS
March 20, 2018
M.S. RAO Vs. TSRTC.
August 23, 2018
M.V. KIVELI (IMO Vs. MONJASA DMCC REP. BY ITS AUTHORISED REPRESENTATIVE MR. S. PRAKASH AND OTHERS
July 26, 2018
M/S SAGAR ASIA PVT. LTD. AND OTHERS Vs. PRL. CHIEF COMMISSIONER OF INCOME TAX, A.P. AND ORS
May 1, 2018
M/S VISWATEJA CONSTRUCTIONS Vs. STATE OF A.P.
August 31, 2018
M/S. 4G IDENTITY SOLUTIONS PRIVATE LIMITED. Vs. M/S. BLOOM SOLUTIONS PVT. LIMITED.
March 16, 2018
M/S. ALPS OUTDOORS Vs. GHMC REP. BY ITS COMMISSIONER AND 2 OTHERS
January 30, 2018
M/S. G.N. INTERNATIONAL Vs. THE AGRASEN COOPERATIVE URBAN BANK LIMITED
April 11, 2018
M/S. HYDERABAD PRECISION MFG. CO. PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
April 9, 2018
M/S. SANTHOSHI POLYMERS Vs. STATE OF TELANGANA
July 30, 2018
M/S. SATYAM COMPUTER SERVICES LIMITED Vs. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
December 31, 2018
M/S. SPL PROJECTS Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AT KOLKOTTA AND OTHERS
February 20, 2018
M/S. TNR WINES, CHANDRA SEKHARA PURAM VILLAGE Vs. STATE OF ANDHRA PRADESH
December 18, 2018
M/S.DEEPAK TRANSPORT AGENCY PRIVATE LIMITED. Vs. STATE
July 16, 2018
M/SÂ SAIÂ RAMÂ CONSTRUCTIONSÂ HANAMKONDA, WARANGAL URBAN DISTRICT, REP.BY ITS MANAGING PARTNER, CHALLA LINGA REDDY Vs. STATE OF TELANGANA, REP.BY ITS PRL.SECRETARY, IRRIGATION DEPARTMENT & COMMAND AREA DEVELOPMENT (CAD) DEPARTMENT AND OTHERS.
November 20, 2018
MADASU RAVI Vs. STATE OF TELANGANA
April 23, 2018
MADHAVABOTLA VENKATA DATTATREYA SARMA Vs. GUNDA RAMA RAO, S/O. SARVAIAH
January 25, 2018
MADHU SOLVENT EXTRACTION PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, GUNTAKAL, AND OTHERS
April 20, 2018
MADHUMATHI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GREATER HYDERABAD MUNICIPAL CORPORATION
February 1, 2018
MADHURI UNDRAJAVARAPU Vs. HONORABLE HIGH COURT OF JUDICATURE AT HYDERABAD
November 20, 2018
MAGGAM VEERRAJU Vs. STATE OF ANDHRA PRADESH
June 4, 2018
MAHANKALI VENKANNA Vs. STATE OF A P REPRESENTED BY PUBLIC PROSECUTOR
June 6, 2018
MAHASHETTIWAR DIGAMBER Vs. P PRABODH KUMAR
November 2, 2018
MAHMOOD MOHIUDDIN Vs. THE STATE OF TELANGANA
January 24, 2018
MAHMOODA BEGUM, W/O LATE AHMED HUSSAIN Vs. STATE OF TELANGANA
July 4, 2018
MALLADI RAGHU BABU Vs. STATE OF TELANGANA
August 1, 2018
MALLAMPATI GANDHI Vs. STATE OF TELANGANA
April 16, 2018
MALLARAM SHIVA KRISHNA Vs. STATE THROUGH SHO
February 17, 2018
MALLAVARAPU SRINIVASA RAO AND OTHERS Vs. STATE OF A P , REP BY ITS PUBLIC PROSECUTOR AND ANOTHER
April 17, 2018
MALLEBOINA CHALAMAIAH AND ANOTHER Vs. STATE OF ANDHRA PRADESH
June 11, 2018
MALLIKANTI ANJAMMA Vs. STATE OF TELANGANA
December 3, 2018
MANDADE RAJENDER Vs. STATE OF ANDHRA PRADESH
July 25, 2018
MANEPALLI LAKSHMI SAROJINI Vs. PARISE SREE RAMA MOHANA RAO & TWO OTHERS
April 4, 2018
MANEPALLI MOHAN RAO Vs. JAKKAM SUNITHA AND OTHERS
February 21, 2018
MANNAM RAVI KUMAR Vs. THE STATE OF ANDHRA PRADESH REP. BY PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND ANOTHER
April 27, 2018
MANNE VENKATA LAKSHMOJI, REP. BY ITS PROP. M.V. LAKSHMOJI Vs. AIRPORT AUTHORITY OF INDIA, REP. BY ITS EXECUTIVE DIRECTOR (COMMERCIAL)
October 25, 2018
MANTENA GANGA SRINIVAS Vs. THE STATE OF TELANGANA REP. BY ITS PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT AND OTHERS
February 28, 2018
MARAKKAGARI KRISHNAPPA Vs. STATE OF ANDHRA PRADESHLABIC
December 31, 2018
MARRI SHASIDHAR REDDY Vs. ELECTION COMMISSION OF INDIA
November 16, 2018
MARRIPUDI NARASIMHA RAO AND ANOTHER Vs. MARIPUDI CHENCHAIAH AND 3 OTHERS
June 25, 2018
MASANA SRINIVAS S/O M SATTAIAH Vs. STATE OF TELANGANA
June 13, 2018
MATHANGI NAGAIAH Vs. STATE OF ANDHRA PRADESH
August 17, 2018
MD BRAHMANANDAM Vs. REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION
December 31, 2018
MD HAZI BABU @ MD HAZI Vs. SHAKTHI TRANSPORT
February 22, 2018
MD. AHSANUDDIN Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION & ORS.
October 11, 2018
MD. VAHED MIYA Vs. THE STATE OF A.P.
February 16, 2018
MEDIDA VEERAIAH @ VEERA REDDY Vs. MEDIDA VIJAYA NARASIMHA RAO
September 28, 2018
MEER MUBHASHIR ALI S/O MEER MAQSOOD ALI Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY TO GO
June 18, 2018
MERAGANI APPA RAO Vs. DEPUTY GENERAL MANAGER
February 15, 2018
MERLA VENKATESWARA RAO S/O. RAMAKRISHNAYYA Vs. REGIONAL JOINT COMMISSIONER AND OTHERS
July 5, 2018
MIR ALAM MANDI VEGETABLE COMMISSION Vs. STATE OF TELANGANA
June 19, 2018
MIR FIRASATH ALI KHAN Vs. SAYEEDUDDIN ZAFAR
April 25, 2018
MOHAMMED ALEEMUDDIN Vs. ANNEY VISHWANATH RAO
April 2, 2018
MOHAMMED AZHARUDDIN Vs. G VIVEKANAND AND OTHERS
June 12, 2018
MOHAMMED MUKHTAR ALI KHAN Vs. UNION OF INDIA AND ORS.
April 30, 2018
MOHD LIAQ Vs. COMMISSIONER H.M.D.A HYDERABAD
July 10, 2018
MOHD YAKUB PASHA AND ANOTHER Vs. UNION OF INDIA
October 11, 2018
MOHD. KHALEEL Vs. LAND ACQUISITION OFFICER
July 10, 2018
MOHD. SADIQ SHAREEF Vs. STATE OF TELANGANA
December 3, 2018
MOHD.YOUNUS Vs. STATE OF TELANGANA AND OTHERS
June 19, 2018
MOKANA SATYANARAYANA @ SATHIBABU Vs. STATE OF ANDHRA PRADESH
July 28, 2018
MOKKAPATIÂ CHANDRAÂ SEKHARÂ RAO Vs. PRAGATHI EDUCATIONAL SOCIETY, GUNTUR DISTRICT
September 19, 2018
MOLLA YADUL Vs. STATE OF TELANGANA AND OTHERS
June 11, 2018
MONDI AMBAIAH ANOTHER Vs. STATE OF A P
December 28, 2018
MOPURAGUNDU THIPPESWAMY Vs. K.ERANNA
November 27, 2018
MOTAMARRI MURALI MOHAN RAO Vs. MOTAMMMARRI RAMACHANDRA RAO AND ORS.
February 28, 2018
MR. MANDAVA KRISHNA CHAITANYA Vs. UCO BANK, ASSET MANAGEMENT BRANCH
February 21, 2018
MR. NAGARJUN VALLURIPALLI, DIRECTOR, SURYA RAY ELIXIRIS PRIVATE LIMITED AND OTHERS Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER
March 23, 2018
MR.NAGARJUN VALLURIPALLI, DIRECTOR, SURYA RAY ELIXIRIS PRIVATE LIMITED Vs. THE STATE OF ANDHRA PRADESH
March 23, 2018
MS. S. SATYA MANISHA Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES AND ORS.
April 9, 2018
MS. VENSHIV PHARMA CHEM (P) LTD. AND ANOTHER Vs. STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH, KOTI, HYDERABAD AND OTHERS
April 6, 2018
MUDAVATH THARYA Vs. STATE OF ANDHRA PRADESH
September 14, 2018
MUDDA GEETHA,W/O MUDDA SURESH REDDY Vs. COLLECTOR & DISTRICT MAGISTRATE, SPSR NELLORE DISTRICT AND ANOTHER
September 20, 2018
MUKKAMALA CHINNA VENKATA REDDY AND OTHERS Vs. STATE OF A P , REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, HYDERABAD
August 8, 2018
MULLANGI VIJAYA BHASKAR Vs. STATE OF TELANGANA AND OTHERS
July 24, 2018
MUNDRATHI LAXMIKANTHA & ANR. Vs. M. SADANADAM & ORS.
March 15, 2018
MUNICIPAL CORPORATION, RAJAHMUNDRY Vs. HYPERION GREEN ENERGY INDIA PVT. LTD.
October 5, 2018
MUNICIPAL CORPORATION, WARANGAL Vs. DR.V. RAMESH AND OTHERS
August 16, 2018
MUPPIDI CHANDRA MOHAN REDDY AND ANOTHER Vs. METHUKU SANTOSH
September 7, 2018
MUSLIM EDUCATION SOCIAL AND CULTURAL ORGANIZATION (MESCO) AND ORS Vs. CONVENER, TELANGANA STATE EAMCET AND ORS
February 2, 2018
MUTCHI SANNI BABU Vs. MELASTRI ATCHEM NAIDU
November 23, 2018
MUTYALA MADHUSUDANA RAO Vs. STATE OF ANDHRA PRADESH
August 8, 2018
N NAGAMMA Vs. REGISTRAR (ADMN )
October 25, 2018
N SAGAR Vs. M RAJESWARA RAO AND 2 OTHERS
April 3, 2018
N SARADA,W/O NACHUKURI SISINDRI Vs. STATE OF A P
October 11, 2018
N. NARASIMHA Vs. TSRTC REP BY ITS VC & MD BUS BHAVAN, MUSHEERABAD, HYDERABAD
July 31, 2018
N. UMA SUNDARAN AND OTHERS Vs. STATE OF A.P. AND OTHERS
August 2, 2018
N.VK. DORAISWAMY AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
January 19, 2018
NADENDLA PRASADA RAO Vs. MYNENI SRINIVASA RAO AND OTHERS
January 29, 2018
NAGARJUNA FERTILIZERS & CHEMICALS LIMITED Vs. TECNIMONT SPA AND OTHERS
December 31, 2018
NAGARJUNA HEALTH CARE CENTRE Vs. M/S. EMPLOYEES STATE INSURANCE CORPORATION
March 16, 2018
NAKKARAJU SATYAVATHI Vs. MULAGADA VENKATA RAMANA KUMARI AND OTHERS
June 4, 2018
NALLABOTHULA BALAJI Vs. STATE OF ANDHRA PRADESH
July 4, 2018
NAMINENI AUDI SESHAIAH Vs. NUMBURU MOHAN RAO
September 25, 2018
NANDI NARSIMLU Vs. K. RAMANA REDDY AND ANOTHER
January 29, 2018
NARASAMMA Vs. PRAMEELA AND ORS.
July 24, 2018
NARENDRA M AGARWAL Vs. GOVT OF AP
October 10, 2018
NATIONAL INSURANCE CO LTD Vs. K VENKATA NARASAMMA AND 3 OTHERS
April 13, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. GORLA VENKATAMMA
March 16, 2018
NAWAB MIR BARKAT ALI KHAN WALESHAN BAHADUR Vs. PRINCESS MANOLYA JAH, DULKADIR SOKAK, ADALI CIKMAZI NO 9, ARNAVUTKOY, ISTANBUL, TURKEY & ANOTHER
February 27, 2018
NAYNARI RAMESH Vs. STATE OF
March 5, 2018
NELATURI CHANDRA SEKHAR Vs. STATE, S.D.P., GUNTUR TOWN, GUNTUR
February 22, 2018
NERELLA PRABHA LATHA Vs. STATE OF TELANGANA
January 31, 2018
NEW INDIA ASSURANCE CO LTD , SECUNDERABAD Vs. JAYALAKSHMI AND OTHERS
June 4, 2018
NEW INDIA ASSURANCE CO LTD SECUNDERABAD BRANCH Vs. JAYALAKSHMI W/O LATE MALLESH,AND 4 OTHERS
June 14, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMBANGI JAGGANNAGARI SWAROOPKUMAR AND OTHERS
February 19, 2018
NEYVELI LIGNITE CORPORATION LIMITED Vs. LOHMAN CASTINGS PRIVATE LIMITED
August 8, 2018
NIMMAKAYALA SUBBA REDDY & ANOTHER Vs. MADISETTY PALANKAIAH & ANOTHER
January 4, 2018
NISCHINT CONSTRUCTIONS PVT LTD & 2 OTHERS Vs. KHADER NAWAZ KHAN (DIED) & 19 OTHERS
January 18, 2018
NOONE MALLIKHARJUN Vs. NOONE DEVI PRIYA
September 17, 2018
NOORUNNISA BEGUM Vs. RAJ KUMAR CHAND
June 27, 2018
NUTHALAPATI MUNASWAMY NAIDU Vs. N A CHENGAMA NAIDU AND OTHERS
July 3, 2018
NUTHALAPATI SINGAIAH Vs. STATE OF AP
December 26, 2018
NUTHULAPATI NAGA BASWESHWER RAO S/O LATE SUBBA RAO Vs. STATE OF TELANGANA REP BY ITS SPL PUBLIC PROSECUTOR
October 10, 2018
O YELLAMANDA RAJU Vs. STATE OF ANDHRA PRADESH REP BY ITS SPECIAL PUBLIC
June 14, 2018
O. NIRANJAN CHETTY Vs. STATE OF A.P.
August 16, 2018
O.C. SANKSHEMA SANGHAM Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, BACKWARD CLASSES WELFARE AND OTHERS
September 26, 2018
OM PRAKASH OZA AND OTHERS Vs. STATE OF TELANGANA
April 2, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. DEVLI AND OTHERS
February 8, 2018
ORUGANTI RAMANAIAH, S/O APPAIAH Vs. NANNAPUNENI GANGADHARA RAO DIED PER LRS S/O AUDAIAH, HINDU, AGED 62 YEARS,R/O. NIDUBROLU, PONNUIR MUNICIPALITY, GUNTUR DISTR
January 29, 2018
P B KARUNAKAR AND OTHERS Vs. STATE OF TELANGANA
February 2, 2018
P BALAKRISHNA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
June 22, 2018
P GURUVA REDDY Vs. A GOVERDHANAGIRI
December 28, 2018
P LACHAIAH S/O NARSHIMA Vs. UNION OF INDIA, REP BY ITS UNDER SECRETARY MINISTRY FOR FOOD AND AGRICULTURE, NEW DELHI AND OTHERS
August 13, 2018
P NAGARJUNA RAO 6 ORS Vs. DIST COOP OFFICER ANO
December 28, 2018
P NARSING RAO & OTHERS Vs. K LALITHA & OTHERS
February 1, 2018
P PHANINDRA AND 35 OTHERS Vs. TELANGANA STATE PUBLIC SERVICE COMMISSION
May 2, 2018
P RAMALAKSHMI AND ANOTHER Vs. G ARVINDA REDDY AND OTHERS
April 20, 2018
P S MEHERHOMJI Vs. K T VIJAY KUMAR AND OTHERS
July 6, 2018
P SUNEELA AND THREE OTHERS Vs. SHAIK KAMAL AND ANOTHER
September 7, 2018
P V CHOWDARY (DIED), AND OTHERS Vs. LINGALA NARASANNA (DIED), AND OTHERS
April 20, 2018
P. DEEPIKA BAI Vs. THE STATE OF TELANGANA AND OTHERS
June 15, 2018
P. DIVYA Vs. M.D., APPGCL, HYD
November 9, 2018
P. MADHAVI @ SWAPNA AND 3 OTHERS Vs. N. SRINIVAS AND 2 OTHERS
January 29, 2018
P. MALLAIAH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
July 18, 2018
P. PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH
January 19, 2018
P. RAMA MOHANA RAO Vs. M/S. VIJAYA ADITHYA AGRO BIOTECH PVT. LTD. AND ANOTHER
January 29, 2018
P. RAMESH BABU Vs. STATE OF TELANGANA AND OTHERS
July 9, 2018
P.V. KRISHNAIAH Vs. UNION OF INDIA
December 31, 2018
PADALA RAMU AND OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD
February 7, 2018
PAKALA SRIHARI RAO Vs. UNION OF INDIA, REP BY ITS FINANCE SECRETARY, MINISTRY OF FINANCE, NEW DELHI AND OTHERS
September 18, 2018
PALAKA SEKHAR Vs. STATE OF ANDHRA PRADESH
July 31, 2018
PALANISWAMY AND ANOTHER Vs. STATE OF A P REVENUE (L
March 7, 2018
PALIKA RAMA KRISHNA S/O BHAVANNA Vs. PALIKA JAYA LAKSHMI, W/O VASAMSETTI BHASKARA RAO
January 30, 2018
PALUGU BAL REDDY Vs. JOINT COLLECTOR, MEDAK DISTRICT AT SANGA REDDY
April 9, 2018
PANCHAREDDI RAMU AND ANOTHER Vs. SUGGU UMA @ UMASANKAR AND OTHERS
July 11, 2018
PANKAJ RAI Vs. UNION OF INDIA AND ORS
February 14, 2018
PARAKALAÂ MURALI Vs. MADHAVANENI HANMANTH RAO
August 21, 2018
PARIKALA KOTESWARA RAO Vs. STATE OF A P ,REP BY ITS PUBLIC PROSECUTOR,HIGH COURT, HYDERABAD
August 6, 2018
PASUPULETI RAVITEJA Vs. STATE OF ANDHRA PRADESH
September 18, 2018
PATHLAVATH DEVAMMA,W/O PATHLAVATH CHINNA BALAYA Vs. STATE OF TELANGANA, REPTD , BY PUBLIC PROSECUTOR, HYDERABAD
June 4, 2018
PATNAM PARVATAMMA AND FOUR OTHERS Vs. BALRAJU AND ANOTHER
January 29, 2018
PATRI SURYA KUMAR Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER
September 5, 2018
PEELA GANGADHAR Vs. ADDL MUNISIFF MAGISTRATE COURT, ANAKAPALLI
December 28, 2018
PENDRU SRIMATHI Vs. PRINCIPAL SECRETARY
October 12, 2018
PENDURTHI CHANDRASEKHAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2018
PENDURTHI CHANDRASEKHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-11, HYDERABAD
February 23, 2018
PETLURU NEERAJA REDDY AND ANOTHER Vs. THE REVENUE DIVISIONAL OFFICER
March 16, 2018
PITHANI ANASUYA W/O VENKATASETTI Vs. NANDIWADA MARY PRIYA AND ANOTHER
June 22, 2018
PITTA CHANDRAMMA AND 4 OTHERS Vs. STATE OF ANDHRA PRADESH
June 14, 2018
POCHIRAJU INDUSTRIES LTD., TAMILNADU Vs. PUNJAB NATIONAL BANK
January 19, 2018
POKALA LAKSHMI Vs. STATE OF TELANGANA
April 10, 2018
POLAVARAPU GOVIND Vs. THE SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
June 20, 2018
PONANGI VEERA VENKATA SATYANARAYANA AND ANOTHER Vs. PONANGI SURYA SUBRAHMANYAM AND OTHERS
April 16, 2018
PONNA PRATHAPA Vs. STATE OF A.P., REPTD BY PUBLIC PROSECUTOR, HYDERABAD
January 23, 2018
PORUS LABORATORY PRIVATE LIMITED Vs. INDIAN BANK, ASSET RECOVERY MANAGEMENT BRANCH, HYD
June 15, 2018
POTHUGANTI SHESHANK REDDY Vs. THE ELECTION COMMISSION OF INDIA
October 12, 2018
POTHURI VENKATA RAJENDHRA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
June 8, 2018
POTTA SEETHARAMA GUPTHA Vs. NADIKOPPULA NAGARATHNAM
September 19, 2018
PRAJWALA Vs. UNION OF INDIA
November 20, 2018
PRAKASH GENTALA Vs. STATE OF ANDHRA PRADESH
July 20, 2018
PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS Vs. KAMAL KISHORE AGARWAL
March 21, 2018
PROF. RAMA SHANKARNARAYAN MELKOTE Vs. STATE OF A.P.
January 19, 2018
PRUDVIRAJ ANKALA AND ANOTHER Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUT
June 19, 2018
PULLURI VIJAY Vs. STATE OF TELANGANA, REP BY ITS CHIEF SECRETARY, SECRETARIAT BUILDINGS, HYDERABAD AND 7 OTHERS
August 1, 2018
PULUKURI SATYAM @SATYANARAYANA Vs. PAGIDIMARRI LAKSHMI
April 11, 2018
PUNAM SATYANARAYANA DORA Vs. STATE OF A P
March 1, 2018
PUNGANUR MUNICIPALITY Vs. COMMISSIONER OF CUSTOMS
February 7, 2018
PUSAPATI LAXMI NARASAYAMMA Vs. ALAMANDA NARAYANA AND OTHERS
August 2, 2018
PUSULURI SRINIVASA RAO Vs. CANARA BANK
June 27, 2018
PUTCHALA RAM REDDY Vs. PUTCHALA SRINIVAS REDDY AND ORS.
December 20, 2018
PYLA SURESH AND OTHERS Vs. STATE LEVEL POLICE RECRUITMENT BOARD, STATE OF ANDHRA PRADESH AND OTHERS
June 14, 2018
R LOKESH Vs. D GOVINDA SWAMY & ORS
July 16, 2018
R V NAIK Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 31, 2018
R. OMNARAYAN KHANDELWAL Vs. MADDINENI SRAVAN KUMAR AND OTHERS
September 28, 2018
R.K. MAHESH (SINCE DIED) AND OTHERS Vs. M/S. ASSOCIATED AUTOMOTIVES SALES PVT. LTD.
January 19, 2018
RADHA DEVI INDUSTRIES, REP BY ITS MANAGING PARTNER B RADHA KRISHNA Vs. BANK OF INDIA
April 12, 2018
RADHI RANEY & ANOTHER Vs. NANKI FEROZE
July 18, 2018
RAFI UNNISA BEGUM (SMT.) AND OTHERS Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECUTOR AND ANOTHER
February 23, 2018
RAJANALA KUSUMA KUMARI Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY,
March 23, 2018
RAJESH HIMATHLAL AJMERA Vs. CHADALAVADA INFRATECH LIMITED
April 20, 2018
RAMAKANTH INANI Vs. MADHUKAR R BHANGAY
January 19, 2018
RAMAKRISHNAIAH, S. Vs. GEVIREDDYGARI VENKATARAMANA REDDY
April 10, 2018
RAMARAM SUJATHA Vs. STATE OF TELANGANA
December 26, 2018
RAMAYANAM SATISH KUMAR Vs. THAMADA BHASKARA RAO AND ANOTHER
April 3, 2018
RAMESH BABU Vs. STATE OF A P
April 27, 2018
RAMULUGARI AHOBULAPPA AND OTHERS Vs. TALARI SRIDEVI
August 10, 2018
RAPATHATI VENKATESWARLU AND OTHERS Vs. STATE OF AP.
March 15, 2018
RATHLAVATH VENKATIYA @ VENKATAIAH AND 2 OTHERS Vs. K. VENKATAIAH AND ANOTHER
January 29, 2018
RATNAKAR PEDDADA AND ANTOHER Vs. STATE OF TELANGANA
June 22, 2018
RAVI FOODS PVT LTD Vs. COMMISSIONER (APPEALS)
January 24, 2018
REBAKA KRUPANDANDAM @ KRUPA Vs. STATE OF A.P.
July 11, 2018
RESHAVANI @ RESHAVENA AILAIAH Vs. MACHERLA CHINNA NARASAIAH @ NARSINGA RAO AND OTHER
April 27, 2018
ROWTHULAPUDI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY Vs. KALLA SITARAMAM
March 9, 2018
ROYAL MINDZS INDIA PVT LTD Vs. COASTAL CERAMICS & CLAY WORKS PVT LTD AND ANOTHER
February 2, 2018
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VEMAVARAM SUDHEER BABU
September 7, 2018
RUHINA KHAN AND ANOTHER Vs. ABDUR RAHMAN KHAN AND OTHERS
July 27, 2018
S ALLA HUSSAIN Vs. APSPDCL, TIRUPATI, CHITTOOR DISTRICT, REP BY ITS CHAIRMAN & MANAGING DIRECTOR
January 19, 2018
S LASHMAN RAO Vs. TRIBAL WELFARE DEPARTMENT
December 26, 2018
S NANDI REDDY Vs. STATE OF ANDHRA PRADESH
July 27, 2018
S RAMULU S/O S CHANDRAIAH Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARTY, PANCHAYAT RAJ & RURAL DEVELOPMENT DEPT ,SECRETARIAT, HYDERABAD AND OTHERS
August 13, 2018
S S S JAYA RAJU, S/O JAYA RAO Vs. STATE OF ANDHRA PRADESH
June 15, 2018
S SARAVANAN Vs. STATE OF A P
December 28, 2018
S. MOHD. ABDUL RAHEEM KHAN Vs. REGISTRAR, RECRUITMENT HIGH COURT OF JUDICATURE AT HYDERABAD
October 24, 2018
S. NAGALAKSHMI Vs. BONDA JAGAN MOHAN RAO
April 9, 2018
S. TIRUPATHI RAO Vs. M. LINGAMAIAH AND 6 OTHERS
August 16, 2018
S. TULASI VASUNDHARA Vs. STATE OF ANDHRA PRADESH
August 29, 2018
S.S. RAMA KOTI AND ANOTHER Vs. THE BRANCH MANAGER, KOTAK MAHENDRA PRIME LTD.
February 12, 2018
S.S.S. ENTERPRISES, KHAMMAM DISTIRCT Vs. SINGARENI COLLIERIES CO. LTD., KOTHAGUDEM DISTRICT
February 28, 2018
S.T.S RAGHAVENDRA CHARY Vs. CHEGURI VENKAT LAXMA REDDY
February 27, 2018
S.V.R. NAGESH Vs. HIGH COURT OF A.P.
August 21, 2018
SABBELLA VENKATA REDDY & 7 OTHERS Vs. STATE OF ANDHRA PRADESH
July 12, 2018
SAFDAR ABBAS ZAIDI Vs. STATE OF TELANGANA
August 27, 2018
SAFDAR ABBAS ZAIDI Vs. THE STATE OF TELANGANA AND ANOTHER
July 9, 2018
SAI ANNADHATHA POLYMERS AND ANOTHER Vs. CANARA BANK REP BY ITS BRANCH MANAGER, MADANAPALLE
June 27, 2018
SAI MOURYA ESTATES & PROJECTS PVT , LTD, & OTHERS Vs. STATE OF A P , REP , BY ITS PUBLIC PROSECUTOR,HIGH COURT OF A P , HYDERABAD & ANOTHER
April 13, 2018
SAI SREE GANESH INDUSTRIES, KHAMMAM DISTRICT Vs. UNION OF INDIA
January 19, 2018
SAJEEDA PRAVEEN SHAIK Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
January 3, 2018
SALEEMA BEGUM Vs. JOINT COLLECTOR, RANGA REDDY DISTRICT AT LAKDIKAPOOL, HYDERABAD AND OTHERS
April 24, 2018
SANDHYA HOTELS PVT. LTD. Vs. AMRITHA MISHRA
August 9, 2018
SANGAM DATTAIAH AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
April 6, 2018
SANGAM LASMIBAI VIDYAPEET Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD (JNTUH)
February 2, 2018
SANNEERAPPA Vs. STATE OF A P
July 5, 2018
SATE OF TELANGANA,PRL.SCY,ICAD,HYD Vs. S.PRAKASH
December 11, 2018
SATISH KUTUALLLY AIDED COOPERATIVE Vs. JOINT COLLECTORT
June 28, 2018
SATYABOINA CHANDRASEKHAR Vs. STATE OF TELANGANA
June 8, 2018
SEEMAKURTHI KRISHNA MAHESH Vs. K KETHAMUKKALA USHASRI AND THREE OTHERS
March 16, 2018
SEETHARAMANJANEYA CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
April 18, 2018
SHAIK IBRAHEEM Vs. STATE OF ANDHRA PRADESH REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
February 12, 2018
SHAIK MAHMOOD JANI & OTHERS Vs. ADDL DIVISIONAL OFFICER LR-II-CUM-REVENUE DIVISIONAL OFFICER LAND REFORMS
January 4, 2018
SHAIK SADIQ ALI Vs. MOHD. DASTAGIR DIED PER LRS
June 8, 2018
SHAMSHAD BEGUM Vs. STATE OF A.P
November 29, 2018
SHASHIKALA AND FOUR OTHERSPETITIONERS Vs. BABITA SHARMA AND THREE OTHERS
May 2, 2018
SHASTA FREIGHT SERVICES PVT. LTD. Vs. PRL. COMMISSIONER OF CUSTOMS, HYDERABAD CUSTOMS COMMISSIONERATE
December 19, 2018
SHER ALI SHAH (DIED) PER LRS. AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
July 17, 2018
SHRIYA BHUPAL D/O SOMANADRI BHUPAL Vs. ASST COMMISSIONER OF INCOME TAX
May 2, 2018
SIDDAVARAPU ANANTHA SIGVARAMA KRISHNA REDDY Vs. PENNA CEMENT INDUSTRIES LIMITED (PICL) AND OTHERS
July 18, 2018
SILVER JUBLEE CLUB Vs. STATE OF TELANGANA
September 7, 2018
SINDHURA RESIDENCY WELFARE ASSOCIATION Vs. ANDHRA PRADESH STATE CONSUMER REDRESSAL COMMISSION AND ORS.
August 2, 2018
SIRAM SRIRAMA MURTHY Vs. MEKA SURYANARAYANAMMA
April 20, 2018
SMT M. LALITHA Vs. E. SRINIVAS
August 29, 2018
SMT. A. Vs. THE REGISTRAR (ADMN.), HIGH COURT OF JUDICATURE AT HYDERABAD AND OTHERS
October 25, 2018
SMT. ACHANTA CHAYA DEVI Vs. STATE OF TELANGANA AND OTHERS
August 10, 2018
SMT. ANANTHA LAXMI Vs. DISTRICT COLLECTOR
January 5, 2018
SMT. B. SUKESHINI & ANR. Vs. GAMPA SRINIVAS AND OTHERS
March 16, 2018
SMT. BANOTHU PUSHPA Vs. HIGH COURT OF JUDICATE AT HYDERABAD FOR THE STATE OF TELANGANA AND OTHER
June 13, 2018
SMT. G. SRIKANTHA AND ANOTHER Vs. P.V. PRASAD RAO (DIED) AND 2 OTHERS
September 6, 2018
SMT. G.B. PRASANNA Vs. SMT. M.D. VEDANAYAKI(DIED) AND ANOTHER
January 30, 2018
SMT. GANDLA LAXMI Vs. SMT. G.ASHAVVA
November 20, 2018
SMT. GARDASU LAVANYA Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL II, HYDERABAD
November 22, 2018
SMT. K.MANJUSREE Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF A.P.
December 4, 2018
SMT. K.VIJAYALAKSHMI Vs. APSRTC
October 12, 2018
SMT. M. SABITHA AND OTHERS Vs. BRAHMA SWAMULU
July 11, 2018
SMT. MUKKAMULA ANURADHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, MINORITIES WELFARE DEPARTMENT
August 30, 2018
SMT. P KALPANA Vs. THE STATE OF TELANGANA REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF AP HYDERABAD
June 4, 2018
SMT. P. SUDHA LAKSHMI Vs. BANK OF INDIA AND ORS.
April 16, 2018
SMT. S. MARIAMMA Vs. APSRTC, REP, BY ITS VICE CHAIRMAN AND MANAGING DIRECTOR, HYDERABAD AND OTHERS
February 7, 2018
SMT. THALLURI SHIRISHA Vs. STATE OF TELANGANA AND OTHERS
January 30, 2018
SMT. VELPULA PRASANTHI Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT
October 26, 2018
SMT.VUPPALAPATI SESHU KUMARI Vs. SRI.B. DAYAKARREDDY
July 13, 2018
SOBHAN KODALI Vs. LAHARI SAKHAMURI
February 8, 2018
SOLITHRO PRIVATE LIMITED Vs. DEBT RECOVERY TRIBUNAL-I
July 27, 2018
SONTI KAMALA KUMARI Vs. STATE OF A.P.
October 1, 2018
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION), TELUGU GANGA PROJECT Vs. SANNAPUREDDY JAYAMMA
October 30, 2018
SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION Vs. G SRINIVASA REDDY, S/O LATE GODLA SATYANARAYANA REDDY
June 6, 2018
SRI BALAJI CENTRIFUGAL CASTINGS Vs. ICICI BANK LIMITED
July 12, 2018
SRI CHAKRADHARA NATARAJ KUMAR Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM AND OTHERS.
August 16, 2018
SRI K. JANARDHAN Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT, SECRETARIAT, HYDERABAD AND ORS.
February 15, 2018
SRI KHEMDAS MUTT Vs. THE ASSISTANT COMMISSIONER OF ENDOWMENTS, HYDERABA
March 16, 2018
SRI LAKSHMI CONSTRUCTIONS Vs. THE APPELLATE DEPUTY COMMISSIONER
August 29, 2018
SRI LANKA VENKATA SUBRAHMANYAM Vs. THE STATE OF TELANGANA., REP. BY SPECIAL PP OF CBI, HYDERABAD
January 4, 2018
SRI. LAKSHMI NARASHIMHA COLLEGE OF PHARMACY Vs. STATE OF ANDHRA PRADESH
August 24, 2018
SRI. P. SADANANDA MURTHY Vs. SRI. PAGADALA LOKESWAR AND OTHERS
August 24, 2018
SRIKANTH VAIRAGARE Vs. ICICI BANK LIMITED , & 3 OTHERS
August 3, 2018
STATE MOTOR TRANSPORT OPERATORS ASSN Vs. STATE OF TS ,TRANSPORT, HYDERABAD, & 3 OTRS
January 18, 2018
STATE OF A P & ORS Vs. DATLA KRISHNA VARMA & ORS
April 3, 2018
STATE OF A P , AND ANOTHER Vs. V KRISHNA MURTHY
June 13, 2018
STATE OF A.P. AND OTHERS Vs. K. STANAKA
August 9, 2018
STATE OF ANDHRA PRADESH Vs. ESTATE ABOLITION TRIBUNAL
December 19, 2018
STATE OF ANDHRA PRADESH Vs. SRI GINNI SRINIVASULU REDDY
November 29, 2018
STATE OF ANDRA PRADESH Vs. V. SANTHAMA
September 6, 2018
STATE OF TELANGANA AND OTHERS Vs. NEELAKANTAM NARENDER
June 5, 2018
STATE OF TELANGANA AND THREE OTHERS Vs. HIMJAL BEVERAGES PRIVATE LIMITED
September 17, 2018
STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY AND OTHERS Vs. CHITTIMALLA ESWARAMMA
June 12, 2018
STATE OF TELANGANA, REP BY ITS PRL SECRETARY, EDUCATION DEPARTMENT (HIGHER EDUCATION), SECRETARIAT, HYDERABAD AND ANOTHER Vs. VASAVI ACADEMY OF EDUCATION
August 24, 2018
STATE OF TELANGANA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HYDERABAD Vs. SANGARABOINA SHIVA AND ANOTHER
July 24, 2018
SUB Vs. K. RAJA SEKHARA CHARI AND ANOTHER
August 14, 2018
SUBHAS CHANDRA BOSE MANDAVA Vs. UNION OF INDIA
August 1, 2018
SUBHODAYA DIGITAL ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF TELANAGANA, REP BY PUBLIC PROSECUTOR AND ANOTHER
April 11, 2018
SUDHIR KOTHARI Vs. COMMR. OF C. EX.S.T.
May 1, 2018
SUJATHA Vs. STATE OF ANDHRA PRADESH REPRESENTED BY ITS CHIEF
June 6, 2018
SUJATHA SCAN CENTER AND ANOTHER Vs. STATE OF TELANGANA
July 2, 2018
SULTAN MOHINUDDIN, DIED, PER LEGAL REPRESENTATIVES Vs. SPECIAL COURT UNDER A P LAND GRABBING (PROHIBITION) ACT, 1982 REP BY ITS REGISTRAR HYDERABAD AND OTHERS
April 13, 2018
SUNITA AGARWAL Vs. G SUDERSHAN & 2 OTHERS
August 20, 2018
SUPERINTENDING ENGINEER (ELEC.), OPERATION CIRCLE, MEDAK Vs. JANGITI BHOMMAMMA
February 19, 2018
SURANENI SATYANARAYANA SUNEEL Vs. STATE OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY, ENVIRONMENT
October 1, 2018
SURAPARAJU LIKHITHA MANOHAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES
August 7, 2018
SURE RANGA MURALI KRISHNA REDDY S/O LATE PANDURANGA REDDY Vs. SURE YERRI VARA PRASADA REDDY AND OTHERS
June 22, 2018
SURESH CHUKKAPALLI Vs. S ALI ABBAS HUSSAIN AND OTHERS
August 28, 2018
SWAMY HATHIRAMJEE MUTT Vs. KOMMA VENKATAMUNI AND 6 OTHERS
June 12, 2018
SWARNA GADADHARA BABU Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY,
May 2, 2018
SYAMALA SANDHYA RANI Vs. MALLAM PUDI PADMAVATHI
October 31, 2018
SYED ABDUL MOIZ Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
October 22, 2018
SYED MOHAMMED FAYAZ AND OTHERS Vs. STATE OF TELANGANA
September 25, 2018
SYED VIKARUDDIN Vs. STATE OF A.P.
March 21, 2018
SYED ZAMEER Vs. THE DEPUTY COMMISSIONER TAX OFFICER
January 31, 2018
SYEDA MAIMONA TASNEEM Vs. SYED SHAH UI HAMEED
January 19, 2018
T PADMAVATHAMMA W/O LATE T GURAPPA Vs. APSRTC, REP , BY ITS DEPOT MANAGER BANAGANAPALLI DEPOT, KURNOOL DISTRICT AND OTHERS
January 19, 2018
T RAJITHAMMA AND OTHERS Vs. STATE OF TELANGANA
July 13, 2018
T S VENKATESWARA RAO Vs. M MADHUSUDAN RAO AND 3LABIC
December 26, 2018
T. SATYANARAYANA Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVERNMENT OF INDIA AND OTHERS
June 26, 2018
T. SIVA SHANKAR REDDY Vs. STATE OF ANDHRA PRADESH
August 27, 2018
T.K. CHAKRAVARTY Vs. UNION OF INDIA
November 12, 2018
T.LAXMI Vs. STATE OF ANDHRA PRADESH
August 25, 2018
T.S.NORTHERN POWER DISTRIBUTION COMPANY Vs. E.SANTHOSH KUMAR
November 23, 2018
TADIKAMALLA KASI RATHNAM SETTY Vs. TADIKAMALLA KASI VISWANADHAM
September 12, 2018
TADIKONDA RAMA KISHORE Vs. STATE OF A.P.
October 10, 2018
TAGORE TOWNSHIP Vs. MD KHASIM
March 23, 2018
TALLAM SURESH BABU Vs. T.SWETHA RANI
January 24, 2018
TAMMISETTI VENU GOPAL Vs. CHENNAIAH
October 26, 2018
TARUNI DIARY PRODUCTS PVT LTD REP BY ITS MANAGING DIRECTOR & ANR Vs. A P STATE FINANCIAL CORPORATION, HYDERABAD & ANR
October 11, 2018
TATA ARJUNA RAO Vs. STATE OF ANDHRA PRADESH
March 5, 2018
TATINENI VENKATA SUBBA RAO Vs. KODALI JAYALAXMI DEVI,S/O LATE RAJA KRISHNA PRASAD
June 7, 2018
TELANGANA ADMISSIONS AND FREE REGULATORY COMMITTEE Vs. SREE EDUCATIONAL SOCIETY, HYDERABAD AND OTHERS
July 18, 2018
TELANGANA STATE EDUCATION AND WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. B VINURADHA
December 31, 2018
TELANGANA STATE ROAD TRANSPORT CORPORATION, NALGONDA Vs. SILIVERU GYANESHWAR GIRI SOCIAL SERVICE SOCIETY, NALGONDA
June 28, 2018
TEMPALLE CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH & 8 OTHERS
July 24, 2018
TENNETI SUJATHA Vs. THE STATE OF ANDHRA PRADESH
January 19, 2018
THALLAPALLY PURUSHOTHAM GOUD Vs. INDIAN OIL CORPORATION LIMITED
December 26, 2018
THANDRA KONDALA RAO Vs. JALAGAM SURYA RAO
December 14, 2018
THE ANNAVARAPPADU HUT PEOPLES ASSOCIATION, ONGOLE Vs. THE GOVERNMENT OF A.P.
January 4, 2018
THE DEPOT MANAGER, APSRTC, ONGOLE DEPOT, PRAKASAM DISTRICT Vs. K.V. SUBBA RAO S/O NARASIMHAM AND ANOTHER
August 7, 2018
THE STATE OF ANDHRA PRADESH Vs. K. VIJAY CHANDRA REDDY AND OTHERS
January 25, 2018
THOTLA CANGARAJAM AND OTHERS Vs. DISTRICT COLLECTOR, KARIMNAGAR, KARIMNAGAR DISTRICT AND OTHERS
March 23, 2018
THOTTEMPUDI KRISHNA PRASAD Vs. ANNE SRINIVASA RAO
April 2, 2018
TIEBEAM TECHNOLOGIES INDIA PRIVATE LIMITED Vs. STATE OF TELANGANA, REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD AND 12 OTHERS
July 17, 2018
TIPPA SRIHARI Vs. STATE OF ANDHRA PRADESH
March 16, 2018
TIRUMALA SIVA PRASAD Vs. STATE OF ANDHRA PRADESH DEPARTMENT OF HOME
April 17, 2018
TIRUMALA TIRUPATI DEVASTHANAMS REP. BY ITS EXECUTIVE OFFICER TIRUPATHI, CHITTOOR DISTRICT AND ANOTHER Vs. THE INDUSTRIAL TRIBUNAL
June 28, 2018
TIRUPATHI SUBHASH AND OTHERS Vs. STATE OF ANDHRA PRADESH
September 28, 2018
TOOMOJU @ VADLA BHASKAR Vs. SUB-COLLECTOR
August 30, 2018
TRADE WINGS LTD , REP BY ITS DIRECTOR AND OTHERS Vs. USHA BOPPANNA AND ANOTHER
January 22, 2018
TRINITY INFRAVENTURES LIMITED, FORMERLY KNOWN AS M/S GOLDSTONE EXPORTS LTD Vs. STATE OF TELANGANA, REPRESENTED BY ITSPRINCIPAL SECRETARY, DEPARTMENT OF REVENUE
August 16, 2018
U S RAO Vs. STATE OF ANDHRA PRADESH
December 31, 2018
UDAY KRISHNA Vs. DAMODARAM SANJIVAYYA NATIONAL LAW UNIVERSITY
March 14, 2018
UDAY KRISHNA Vs. DAMODARAM SANJIVAYYA NATIONAL LAW UNIVERSITY
March 22, 2018
UMMADABOINA NAGAIAH AND OTHERS Vs. STATE OF ANDHRA PRADESH
July 4, 2018
UNI-SANKYO LIMITED AND THREE OTHERS Vs. ASHOK KUMAR JAISWAL
January 4, 2018
UNION OF INDIA Vs. RIZWAN BASHA SHAIK
August 31, 2018
UNION OF INDIA Vs. BHUPATI SINGH
December 3, 2018
UNION OF INDIA Vs. MD MAHABOOB BAIG @ AZHAR BAIG AND ANOTHER
June 27, 2018
UNION OF INDIA Vs. N SURYA RAO
June 12, 2018
UNION OF INDIA AND OTHERS Vs. MD. LATEEFUDDIN
June 27, 2018
UNION OF INDIA AND OTHERS Vs. B. JANAKI RAMA RAO
July 13, 2018
UNION OF INDIA AND OTHERS Vs. NENAVATH SURESH
August 31, 2018
UNION OF INDIA REP. BY THE DIRECTOR GENERAL POSTS, DEPARTMENT OF POSTS, NEW DELHI AND OTHERS Vs. P.CHANDRA MOHAN RAO
June 14, 2018
UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVT. OF INDIA AND OTHERS Vs. K. NAWAZ
June 6, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M.V. SHIVA REDDY
September 4, 2018
UNIVERSAL CABLES LIMITED & OTHERS Vs. STATE OF
January 25, 2018
UPPARA ANJINAPPA (DIED) & ORS Vs. T KASHIM SAB (DIED) PER L R & ORS
June 12, 2018
V . RAMACHANDRA REDDY Vs. STATE OF TELANGANA
October 12, 2018
V C NANNAPANENI Vs. COMMISSIONER OF INCOME TAX HYDERABAD-2
January 5, 2018
V KALAVATHI AND TWO OTHERS Vs. T R SRINIVASAN
February 19, 2018
V KAVITHA REDDY AND TWO OTHERS Vs. V ADITYA REDDY AND ANOTHER
August 29, 2018
V KISHAN RAO Vs. LAO & SPL DEPUTY COLLECTOR
February 15, 2018
V PRAVEEN Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
August 9, 2018
V RADHAKRISHNA AND 6 OTHERS Vs. ALLA RAMA KRISHNA REDDY
January 5, 2018
V SANKARA NAIDU Vs. STATE OF ANDHRA PRADESH
June 28, 2018
V SRINIVASA REDDY Vs. N. HANUMANTHA REDDY
September 11, 2018
V. SRINIVASAA RAO Vs. UNION OF INDIA
July 2, 2018
V. ASHOK KUMAR Vs. SYNDICATE BANK
September 17, 2018
V. MADHAVAIAH Vs. STATE OF A.P., THROUGH THE INSPECTOR OF POLICE
September 20, 2018
V. MASTHANAIAH Vs. THE STATE OF ANDHRA PRADESH
March 16, 2018
V. RAMA NAIDU AND ANOTHER Vs. SMT. V. RAMADEVI
January 31, 2018
V. RAMACHANDRA REDDY Vs. PRL., SECRETARY ENDOWMENTS DEPT., HYDERABAD
September 28, 2018
V.S. RAVI KUMAR, S/O. SRI. V.H. BASAVAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER
October 3, 2018
V.V. DURGA PRASAD AND OTHERS Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION, HYDERABAD AND OTHERS
February 2, 2018
VADDI SATYA Vs. YENUGANTI NAGAMANI
December 27, 2018
VADDU RAMA PULLA REDDY Vs. STATE OF A.P., THROUGH SHO GADIVEMULA P.S., KURNOOL DISTRICTM REP. BY ITS PUBLIC PROSECUTOR
April 18, 2018
VADHIBOYANA VENKATA KRISHNA REDDY Vs. C VENKATA RAMAMA REDDY
January 24, 2018
VAJJA RAJABABU Vs. G. KISTA GOUD
December 4, 2018
VANAPALLI VIJAYALAKSHMI Vs. STATE OF TELANGANA
June 21, 2018
VANKUDOTHU SURYA NAIK Vs. STATE OF ANDHRA PRADESH
December 28, 2018
VARTHYA SHANKER AND ANOTHER Vs. STATE OF TELANGANA REP. BY ITS P.P. AND ANOTHER
June 21, 2018
VASAPU L. KUMAR Vs. ONGC FIELD OPERATORS UNION
January 5, 2018
VASAPU L. KUMAR, S/O LAKSHMANA SWAMY Vs. ONGC FIELD OPERATORS UNION
January 4, 2018
VASUDEVA INFRA Vs. UNION OF INDIA
March 13, 2018
VC & MD, APSRTC, HYDERABAD & 2 OTHERS Vs. P NAGESWAR REDDY
April 27, 2018
VEM NARENDER REDDY Vs. STATE OF TELANGANA
March 11, 2018
VEMULA PRASHANTH REDDY AND OTHERS Vs. KOMATI REDDY VENKAT REDDY AND OTHERS
June 4, 2018
VEMULA VENKATA NAGESWARA RAO AND ANOTHER Vs. P. NOOKARAJU AND TWO OTHERS
June 22, 2018
VENKATA RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 2018
VENKATA SURYANARAYANA RAJU AND OTHERS Vs. P. RAMA DEVI AND OTHERS
January 29, 2018
VENKATESWARA RAO BOLLA AND ANOTHER Vs. SENIOR INTELLIGENCE OFFICER
March 12, 2018
VENKATESWARA VETERINARY UNIVERSITY Vs. Y NAGAMALLESWARI
December 26, 2018
VENUGOPALA PRIMARY SHEEP BREEDERS COOPERATIVE SOCIETY Vs. THE STATE OF A.P.
February 28, 2018
VERTEX STOCK & SHARES PVT LTD Vs. VEMURI VENKATEWARA RAO, EX DIRECTOR
September 27, 2018
VIJAY GOUTAM DABBIRU Vs. HONBLE HIGH COURT OF JUDICATURE AT HYDERABAD FOR STATE OF TELANGANA AND STATE OF ANDHRA PRADESH
October 24, 2018
VIJAYA MINING & INFRA CORPORATION PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER-I, KADAPA
January 24, 2018
VINOD BAID Vs. CHADALAVADA KRISHNAMURTHY AND ANOTHER
April 13, 2018
VODAFONE ESSAR INFRASTRUCTURE LTD. Vs. PRAPOORNA PROPERTIES PVT. LTD.
January 19, 2018
VOGGU DAMODAR Vs. STATE OF TELANGANA
December 26, 2018
VOONA NAGARAJU AND OTHER Vs. B. MURALI
February 2, 2018
VUSB BHUSHAN KUMAR Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRE
April 2, 2018
Y C BALAKRISHNA AND ORS Vs. Y SOMAIAH AND ORS
January 30, 2018
Y VENKATA RAMANA AND TWO OTHERS Vs. YELLABOYANI VENKATAMMA @ Y MUNIVENKATAMMA
April 23, 2018
Y. KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH AND OTHERS
May 31, 2018
Y.LOKESH NAIDU Vs. UNION OF INDIA
September 6, 2018
YALLATURU SIVA SANKAR REDDY Vs. STATE OF ANDHRA PRADESH
December 31, 2018
YANDURU VENKATA NARASIMHA RAO Vs. INAMPUDI SRINIVASA RAO AND OTHERS
March 9, 2018
YARAGADA GOVIND Vs. STATE OF A P
April 21, 2018
YASHODHA Vs. STATE OF A P THROUGH S H O AND ANOTHER
July 30, 2018
YEERAVALLI (VEERAVALLI) VARALAKSHMI DEVI Vs. GUNTUR MUNICIPAL CORPORATION & OTHERS
October 4, 2018
YELETI VENAKTARAO Vs. YELETI RAJA PRASAD
January 25, 2018
YELURU RAMAKRISHNA, S/O. VENKATESHWARLU Vs. YELURU VENKATESHWARLU, S/O. TIRUMALAIAH AND OTHERS
January 5, 2018
YERRA VEERAIAH Vs. KANUKURI SHANTHAMMA & THREE OTHERS
April 11, 2018
YERRABALLI CHINNA SUBBAIAH Vs. STATE OF A.P., REPTD. BY THE PUBLIC PROSECUTOR, HYDERABAD.
June 20, 2018
ZULFIKAR HUSSAIN Vs. ZAINAB BEGUM (DIED) AND OTHER
January 31, 2018