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Case Index
Title
Date
GEORGINA MC ROBERT MEMORIAL HOSPITAL AND 5 OTHERS Vs. STATE OF U.P. AND 6 OTHERS
August 8, 2018
M/S STAR RUBBER INDUSTRIES Vs. DEPUTY LABOUR COMMISSIONER
January 31, 2018
RAM KHILARI Vs. STATE
March 13, 2018
T.P. SINGH Vs. REGISTRAR / ASSISTANT REGISTRAR
March 16, 2018
A K LAL Vs. C B I / A C B GHAZIABAD
January 19, 2018
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
May 16, 2018
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
A.B.P. DESIGN Vs. MORADABAD DEVELOPMENT AUTHORITY AND OTHERS
February 22, 2018
A.H. SONS COM. Vs. ASSTT. DIRECTOR
January 31, 2018
A.K.GUPTA Vs. STATE OF U.P
October 12, 2018
A.M. ENTERPRISES Vs. STATE OF U.P.
November 16, 2018
A.P. SHIV CHARAN Vs. STATE OF U.P. AND ORS.
November 30, 2018
AADARSH GUPTA Vs. STATE OF U.P. & ANOTHER
January 3, 2018
AALOK KUMAR KULSRESHTHA Vs. STATE OF U P AND ANOTHER
October 9, 2018
AAMIR Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
AARIF AND 2 OTHERS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME AND
February 27, 2018
AARTI AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
May 30, 2018
AASHISH KUMAR MISRA Vs. HALEEM ALIAS KALLU AND ANOTHER
August 2, 2018
AASIF AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 14, 2018
ABDUL AZIZ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 27, 2018
ABDUL AZIZ Vs. STATE OF U P & OTHERS
March 21, 2018
ABDUL GAFFAR Vs. STATE OF U P AND ANOTHER
November 22, 2018
ABDUL GAFFAR Vs. STATE
November 20, 2018
ABDUL GAFFAR Vs. STATE OF U.P.
November 22, 2018
ABDUL GAFFAR Vs. STATE
December 20, 2018
ABDUL HAFEEZ KHAN AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
January 31, 2018
ABDUL HAMID Vs. STATE OF U.P
February 23, 2018
ABDUL HAROON @ HAROON @ PAPPU AND 5 ORS Vs. STATE OF U P AND ANR
May 23, 2018
ABDUL JABBAR Vs. ABDUL QUDDUS
February 19, 2018
ABDUL JAHID KHAN Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH EASTERN RAILWAY
July 11, 2018
ABDUL KAREEM KHAN Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
ABDUL KHAIR & 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE,CT NO 9, LUCKNOW & OTHERS
February 2, 2018
ABDUL KHALIQ Vs. HATIM
May 3, 2018
ABDUL MOID KHAN Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO & ORS
January 11, 2018
ABDUL QAVI Vs. STATE OF U P THROUGH PRIN SECY MEDICAL & HEALTH LKO & ORS
January 30, 2018
ABDUL RAHMAN @ LUSI Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
ABDUL RASHEED Vs. TARA CHAND
February 21, 2018
ABDUL SALAM FARUKI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
ABDUL SAMAD SIDDIQUI Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
May 31, 2018
ABDUL SHAHID MAHAVIDHYALAYA, ETAH Vs. STATE OF U P AND 4 OTHERS
January 25, 2018
ABDULLAH Vs. STATE OF U.P.
March 23, 2018
ABDUS SALAM Vs. STATE OF U P AND 3 OTHERS
March 15, 2018
ABHAY KUMAR MAURYA & ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
November 26, 2018
ABHAY PAL Vs. STATE OF U.P.
May 28, 2018
ABHAY PATEL Vs. STATE OF U P & OTHERS
August 27, 2018
ABHIJIT SINGH KUSHWAHA AND ANOTHER Vs. UNION OF INDIA AND 4 OTHERS
February 27, 2018
ABHINAV KUMAR AND 5 OTHERS; SHIVAM KANT; ABHINAV ARORA; KASHISH THAKRAN Vs. UNION OF INDIA AND 4 OTHERS
February 16, 2018
ABHISHEK Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
ABHISHEK KASHYAP @ ABHISHEK SHARMA Vs. STATE OF U P
July 17, 2018
ABHISHEK KUMAR MISHRA AND ANR Vs. STATE OF U P THRU PRIN SECY KARMIK ANUBHAG AND ANR
August 6, 2018
ABHISHEK MISHRA Vs. PRINCIPAL SECRETARY REVENUE GOVT. OF U.P AND OTHERS
September 24, 2018
ABHISHEK RASTOGI Vs. ADDL. COMMISSIONER (JUDICIAL) FAIZABAD REGION FAIZABAD AND ORS.
December 17, 2018
ABHISHEK SHARMA Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT GOVT OF UP & ANR
March 6, 2018
ABID Vs. STATE
May 24, 2018
ABID AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
May 15, 2018
ABID KHAN Vs. STATE OF U P AND 2 OTHERS
January 23, 2018
ABRAR Vs. STATE OF U P
July 11, 2018
ABRAR HUSAIN Vs. STATE OF U.P.
February 27, 2018
ABU NASAR Vs. STATE OF U P AND 2 OTHERS
May 3, 2018
ABU YADAV Vs. D D C , AZAMGARH AND OTHERS
May 8, 2018
ACHCHHE LAL Vs. STATE
February 27, 2018
ACHCHHEY LAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 13, 2018
ADARSH CHOPRA Vs. NARESH MOHAN VERMA & ORS
February 28, 2018
ADARSH KISAN INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
November 15, 2018
ADARSH NAGAR PRAGATISHIL SAHKARI AWAS SAMITI LTD Vs. STATE OF U P & 2 OTHERS
March 5, 2018
ADEEP MATHUR Vs. STATE OF U P THRU PRIN SECY HOME GOVT OF U P & ANR
February 28, 2018
ADGER GERALD Vs. KAMATA AND 3 OTHERS
July 30, 2018
ADIL ASAD Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
ADITYA PRATAP SINGH Vs. STATE OF U.P. AND 2 OTHERS
February 27, 2018
ADIVASI VANVASI MAHA SABHA Vs. UNION OF INDIA AND 16 OTHERS
October 11, 2018
ADNAN HUSAIN Vs. STATE OF U P THRU PRIN SECY HOME & ORS
January 19, 2018
AFASA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
AFROZ AHMAD AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE
May 3, 2018
AFSAR Vs. STATE
August 24, 2018
AFSAR ALI MIYAN Vs. STATE OF U P AND 3 OTHERS
February 15, 2018
AFSAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
AFSAR JAHAN AND ANOTHER Vs. STATE OF U P & ANOTHER
August 9, 2018
AFSARI BEGUM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
AFZAL AHMAD Vs. U P POLLUTION CONTROL BOARD LUCKNOW AND ORS
February 23, 2018
AGARWAL & CO Vs. UNION OF INDIA & ANOTHER
February 1, 2018
AGARWAL ADVERTISING AGENCY Vs. STATE OF U.P.
May 17, 2018
AGRA STEELS Vs. UNION OF INDIA
April 2, 2018
AHMAD Vs. STATE OF U P AND 3 OTHERS
April 2, 2018
AHSAN AND ANOTHER Vs. STATE OF U. P.
November 1, 2018
AIMS INTERNATIONAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
February 1, 2018
AIR TRANSPORT CORPORATION (ASSAM) PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
January 5, 2018
AJAB SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
November 16, 2018
AJAI KUMAR AGRAWAL Vs. STATE OF U P THRU ADDL CHIEF SECY MEDICAL & HEALTH SERVI
January 19, 2018
AJAI KUMAR CHAUHAN Vs. STATE OF U P
May 3, 2018
AJAI KUMAR GARG Vs. SHRI ASHOK KUMAR PACHAURI
July 2, 2018
AJAI KUMAR SRIVASTAVA Vs. DY GENERAL MANAGER VARANASI & OTHERS
April 24, 2018
AJAI KUMAR SRIVASTAVA AND 3 OTHERS Vs. RAM JAISWAL
April 24, 2018
AJAI RAJ PANDEY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 25, 2018
AJAI SINGH @ SANT SINGH Vs. STATE OF U.P.
February 20, 2018
AJAY @ BEETU Vs. STATE OF U P
July 6, 2018
AJAY GOYAL @ SONU Vs. STATE OF U P AND 2 ORS
March 12, 2018
AJAY GUPTA & ANOTHER Vs. STATE OF U P & 2 OTHERS
January 11, 2018
AJAY KUMAR @ ANUJ KUMAR AND 24 ORS Vs. STATE OF U P AND 6 ORS
February 6, 2018
AJAY KUMAR JAISWAL AND 2 OTHERS Vs. SANJAY KUMAR JAISWAL AND 3 OTHERS
July 25, 2018
AJAY KUMAR MAURYA AND OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS
January 4, 2018
AJAY KUMAR MISHRA Vs. INSPECTOR GENERAL OF POLICE (ESTABLISHMENT) & OTHERS
July 31, 2018
AJAY KUMAR MISHRA Vs. STATE OF U P
March 12, 2018
AJAY KUMAR MISHRA Vs. STATE OF U P AND 2 OTHERS
November 15, 2018
AJAY KUMAR MISHRA Vs. STATE OF U P
July 27, 2018
AJAY KUMAR SHUKLA Vs. STATE OF U P AND 2 OTHERS
August 8, 2018
AJAY KUMAR SINGH AND 2 ORS Vs. SAMEER KUMAR AGARWAL AND 2 ORS
November 27, 2018
AJAY KUMAR SRIVASTAVA Vs. STATE THRU DIRECTOR CBI/ AC-1 NEW DELHI AND ORS
April 27, 2018
AJAY KUMAR YADAV Vs. STATE OF U P
July 19, 2018
AJAY MEHRA AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 23, 2018
AJAY NIGAM AND ANOTHER Vs. KM ASHA NIGAM
September 11, 2018
AJAY PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
April 12, 2018
AJAY PAL RASTOGI Vs. SMT. POONAM RASTOGI
May 18, 2018
AJAY PRATAP SINGH AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 25, 2018
AJAY PUNDIR AND 2 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
July 6, 2018
AJAY UPADHAYAY Vs. STATE OF U P
July 16, 2018
AJAYVEER SINGH AND ORS. Vs. STATE OF U.P.
October 12, 2018
AJEET Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
AJEET SINGH CHAUHAN; BRIGHT INFRACON PVT LTD AND ANOTHER Vs. STATE OF U P & 3 OTHERS
February 16, 2018
AJEET YADAV AND 2 ORS Vs. STATE OF U P AND 2 ORS
March 15, 2018
AJIT KUMAR SHUKLA Vs. VC SAMPOORNANAND SANSKRIT VISHVA VIDYALAYA & 5 ORS.
July 19, 2018
AJIT SINGH AND 54 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
August 20, 2018
AJJU RAM Vs. STATE OF U P
January 17, 2018
AKANKSHA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2018
AKASH Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
AKASH AGRAWAL Vs. STATE OF UP AND ANOTHER
August 24, 2018
AKASH DEVI Vs. SUB DIVISIONAL OFFICER/SUB DIVISIONAL MAGISGTRATE LICENSING AUTHORITY AND 3 OTHERS
February 15, 2018
AKASH TRADERS THRU ITS PROP. SHRI RAKESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
January 8, 2018
AKBAR HUSSAIN AND 5 ORS Vs. STATE OF U P AND 3 ORS
March 15, 2018
AKHILESH Vs. STATE OF U P
March 29, 2018
AKHILESH AHIRWAR Vs. STATE OF U P
January 12, 2018
AKHILESH KUMAR @ GUDDU AND ANOTHER Vs. STATE OF U P AND 03 OTHERS
April 4, 2018
AKHILESH KUMAR SACHAN & ORS Vs. UDAI RAJ SINGH & ANOTHER
December 10, 2018
AKHILESH KUMAR SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF
March 6, 2018
AKHILESH KUMAR TRIVEDI @ SALLHAR Vs. STATE OF U P
March 12, 2018
AKHILESH KUMARI Vs. STATE OF U P AND 5 OTHERS
February 15, 2018
AKHILESH SINGH Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
AKIB HASMI Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY CO-OPERAT
March 30, 2018
AKRABAD FILLING STATION & ANOTHER Vs. BHARAT PETROLEUM CORPORATION LTD & 2 OTHERS
April 26, 2018
AKRAM Vs. MOHAMAD ARIF
January 8, 2018
AKRAM Vs. STATE OF UP
February 9, 2018
AKRITI AND ANOTHER Vs. STATE OF U P AND 03 OTHERS
February 27, 2018
AKSHAY GUPTA Vs. SWATI GUPTA
November 16, 2018
AKSHAYA BRICKS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
November 17, 2018
AKSHAYVAR YADAV Vs. STATE OF U.P.
August 24, 2018
AL-RAHMAN CHARITABLE TRUST THRU TRUSTEE SHAREEF Vs. U O I THRU SECY HOME NEW DELHI & ORS
December 20, 2018
ALGOO SINGH & OTHERS Vs. BOARD OF REVENUE U P AT ALLD & OTHERS
May 9, 2018
ALI BUX Vs. STATE
October 26, 2018
ALI HASAN Vs. STATE OF U P AND 3 OTHERS
May 1, 2018
ALI HUSAIN ANSARI Vs. STATE OF U P & OTHERS
January 4, 2018
ALI JAAN Vs. ADDITIONAL COLLECTOR (JUDICIAL)
November 19, 2018
ALI KAISAR Vs. STATE OF U P
February 16, 2018
ALI MOHAMMAD Vs. STATE
November 22, 2018
ALIMULLAH & 4 OTHERS Vs. STATE OF U P
August 27, 2018
ALKA R MAHAJAN Vs. STATE OF U P AND OTHERS
February 22, 2018
ALKA SHUKLA Vs. LEARNED ADDITIONAL CIVIL METROPOLITAN MAGISTRATE
October 11, 2018
ALKUNNA @ SAKIRA AND 2 OTHERS Vs. STATE OF U P THROUGH SECRETARY DEPT OF HOME AND 2
February 27, 2018
ALLA RAKKHE KHAN Vs. STATE OF U P AND 4 OTHERS
January 25, 2018
ALLAHABAD BANK Vs. ABHISHEK GUPTA
May 8, 2018
ALLAHABAD BANK AND 2 OTHERS Vs. ARUN KUMAR CHIRANIA AND 3 OTHERS
May 17, 2018
ALLAHABAD FUELS Vs. COMMISSIONER OF TRADE TAX
July 27, 2018
ALLU @ SHARAFAT ALI Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
ALOK KUMAR @ SANDEEP YADAV Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
ALOK KUMAR DWIVEDI Vs. STATE OF U P AND 3 ORS
January 5, 2018
ALOK PANDEY Vs. STATE OF U P AND 3 OTHERS
March 6, 2018
ALOPI Vs. STATE OF U P AND 4 OTHERS
March 19, 2018
ALTAAF [BEFORE MAJOR BAIL] Vs. STATE OF U P
December 13, 2018
ALTAF AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
ALTAF HUSAIN Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
AMAL KISHORE SINGH Vs. STATE OF U.P. THRU SECRETARY & 4 OTHERS
October 10, 2018
AMAN MITTAL Vs. BHARAT PETROLEUM CORPORATION LTD THROU, G M AND ANOTHER
September 28, 2018
AMAN SINGH Vs. STATE OF U.P
September 28, 2018
AMAR Vs. STATE OF U P
January 6, 2018
AMAR BAHADUR SINGH & OTHERS Vs. STATE OF U P
August 8, 2018
AMAR CHANDRA Vs. STATE OF U P TRHU COLLECTOR PRATAPGARH AND ORS
December 21, 2018
AMAR JEET SINGH Vs. SANTOSH AND OTHERS
July 3, 2018
AMAR NATH ARORA Vs. BOARD OF REVENUE U.P. LUCKNOW AND ORS.
December 7, 2018
AMAR NATH SINGH Vs. DIVISION DIRECTOR, SOCIAL FORESTRY, FOREST DIVISION AND 3 OTHERS
July 19, 2018
AMAR PAL MAURYA Vs. STATE OF U P
May 17, 2018
AMAR SINGH Vs. STATE OF U.P.& ANOTHER
November 13, 2018
AMAR SINGH Vs. STATE OF U P
January 23, 2018
AMAR SINGH Vs. D I O S MAINPURI
February 2, 2018
AMARJEET GUPTA Vs. STATE OF U P AND OTHERS
September 14, 2018
AMARJEET SINGH TANEJA Vs. STATE OF U P AND ANR
May 21, 2018
AMARPAL AND ANR Vs. STATE OF U P AND 2 ORS
February 28, 2018
AMARPAL SHARMA Vs. UNION OF INDIA AND 3 OTHERS
August 14, 2018
AMBAR Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
AMBARISH Vs. STATE OF U P
May 16, 2018
AMBIKA PRASAD AND 5 ORS Vs. STATE OF U P AND 2 ORS
February 19, 2018
AMBIKA PRASAD DUBEY Vs. UNITED INDIA INSURANCE CO LTD
July 24, 2018
AMBIKA SINGH UCHCHATTAR MADHYAMIK VIDYALAYA BALLIA, THRU MANAGER Vs. STATE OF U.P. & 5 OTHERS
May 31, 2018
AMBRISH KUMAR SAXENA Vs. STATE OF U P THRU PRIN SECY (KARMIK) U P SECTT LKO
April 11, 2018
AMIR ALAM KHAN Vs. STATE OF U P THROUGH COLLLECTOR LUCKNOW AND OTHERS
January 24, 2018
AMIR JAMAL KHAN AND 6 ORS Vs. STATE OF U P AND 4 ORS
January 5, 2018
AMIT KUMAR Vs. STATE OF U P
January 31, 2018
AMIT KUMAR Vs. STATE OF U P
October 12, 2018
AMIT KUMAR AND 2 OTHERS Vs. STATE OF U P AND 3 ORS
May 29, 2018
AMIT KUMAR AND 9 ORS Vs. STATE OF U P AND 2 ORS
March 15, 2018
AMIT KUMAR CHAUBEY Vs. PRINCIPAL JUDGE, FAMILY COURT, AND ANOTHER
October 4, 2018
AMIT KUMAR DWIVEDI Vs. STATE OF U P AND 5 ORS
May 9, 2018
AMIT KUMAR JADAUN (AMIT) Vs. STATE OF U.P.
September 6, 2018
AMIT KUMAR PATEL AND 2 ORS Vs. MANISHA PATEL AND 2 ORS
November 30, 2018
AMIT KUMAR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
January 19, 2018
AMIT KUMAR YADAV Vs. STATE OF U P AND ANR
May 4, 2018
AMIT MEHROTRA Vs. ADDITIONAL DISTRICT JUDGE-24
September 24, 2018
AMIT MISHRA Vs. UNION OF INDIA AND OTHERS
January 25, 2018
AMIT NISHAD AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
AMIT PALIWAL Vs. UNION OF INDIA AND 5 OTHERS
January 24, 2018
AMIT PANCHAL Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
AMIT PORWAL Vs. STATE OF U P
April 13, 2018
AMIT SINGH CHAUDHARY AND ANOTHER Vs. UNION OF INDIA AND 3 ORS
October 29, 2018
AMIT TOMAR AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
April 17, 2018
AMIT TRIPATHI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
AMIT UPADHYAY ALIAS SHIBBU AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
AMITA TRIPATHI (TEWARI) Vs. DIRECTOR OF EDUCATION, ALLAHABAD, AND OTHERS
February 28, 2018
AMITA TRIPATHI (TIWARI) Vs. DIRECTOR OF EDUCATION AND 4 OTHERS
May 15, 2018
AMITA VARUN Vs. STATE OF U P AND 3 OTHERS
November 27, 2018
AMITABH SHARMA Vs. STATE OF U P AND 2 ORS
February 7, 2018
AMITABH THAKUR Vs. UNION OF INDIA THRU SECY MIN OF HOME AFFAIRS & OTH
January 3, 2018
AMITENDRA SHEKHAR MISHRA Vs. STATE OF U P AND 3 OTHERS
August 24, 2018
AMITESH KUMAR SHUKLA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
AMOL KUMAR SHARMA Vs. STATE OF U P AND ANOTHER
May 30, 2018
AMREESH KUMAR Vs. JAYA WAL AND 5 OTHERS
January 19, 2018
AMRISH @ BABU AND ANR Vs. STATE OF U P
August 31, 2018
AMRISH @ BABU AND ANR Vs. STATE OF U.P.
July 31, 2018
AMRISH SINGH AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
April 3, 2018
AMRIT LAL Vs. STATE OF U.P.
November 22, 2018
AMRIT LAL ALIAS MANGROO Vs. STATE OF U P
March 14, 2018
AMZAD ALI Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME GOVT
February 27, 2018
AN UNFORTUNATE INCIDENT IN UNNAO OF RAPE AND MURDER Vs. STATE OF U.P.
April 13, 2018
ANAMIKA VERMA Vs. PRINCIPAL JUDGE (FAMILY COURT) LUCKNOW & ANOTHER
November 14, 2018
ANAND GANERIWAL AND ANOTHER Vs. ANAND GANERIWAL AND ANOTHER
July 20, 2018
ANAND KUMAR MISHRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
August 30, 2018
ANAND KUMAR PANDEY Vs. STATE OF U P AND 7 OTHERS
January 31, 2018
ANAND KUMAR SINGH Vs. STATE OF U.P. & OTHERS
December 3, 2018
ANAND PRATAP SINGH Vs. CHANDRABALI SINGH AND 08 OTHERS
November 15, 2018
ANAND PRATAP SINGH Vs. STATE OF U P & ANOTHER
February 16, 2018
ANAND SHANKER PANDEY Vs. STATE OF U P & OTHERS
February 21, 2018
ANAND SHANKER RATHORE Vs. U P COOP INSTITUTIONAL SERVICE BOARD AND ANOTHER
March 22, 2018
ANAND SINGH Vs. STATE OF U.P. AND ORS.
October 29, 2018
ANAND TIWARI Vs. UNION OF INDIA
December 5, 2018
ANANT KUMAR AGARWAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
ANANT RAM Vs. P N B CIRCLE OFFICE, BIBHUTI KHAND THRU CIRCLE HEAD & ANR
February 1, 2018
ANARA DEVI AND ORS Vs. STATE OF U P
February 20, 2018
ANAS AHMAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS
February 1, 2018
ANEEL SINGH Vs. STATE OF U P & ANOTHER
April 27, 2018
ANEES Vs. STATE
March 14, 2018
ANEES @ RAIS Vs. STATE
August 24, 2018
ANEES AHMAD Vs. STATE OF U P AND 06 OTHERS
April 3, 2018
ANEES MIYA Vs. STATE OF U P
April 25, 2018
ANGAD SINGH Vs. STATE OF U P AND 4 OTHERS
October 24, 2018
ANGAN LAL @ ANGANOO Vs. ASSTT DIRECTOR OF CONSOLIDATION AND ORS
April 3, 2018
ANIL Vs. STATE OF U P AND ANR
July 11, 2018
ANIL AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
ANIL ENTERPRISES Vs. STATE OF U.P.
November 15, 2018
ANIL GARG Vs. STATE OF U P AND 2 OTHERS
May 4, 2018
ANIL JAISWAL Vs. RAKESH JAISWAL
November 12, 2018
ANIL KUMAR Vs. STATE OF U.P.
February 16, 2018
ANIL KUMAR Vs. STATE OF U P
May 23, 2018
ANIL KUMAR Vs. SATYA NARAIN
November 22, 2018
ANIL KUMAR Vs. STATE OF U P
July 31, 2018
ANIL KUMAR Vs. STATE OF U P & ORS
May 1, 2018
ANIL KUMAR Vs. STATE OF U P & 5 OTHERS
January 18, 2018
ANIL KUMAR & PRAKASH KALIA Vs. STATE OF U P
May 9, 2018
ANIL KUMAR @ BAJE AND 2 OTHERS Vs. STATE OF U P
April 12, 2018
ANIL KUMAR AGNIHOTRI Vs. COMMISSIONER, CENTAL EXCISE KANPUR
January 2, 2018
ANIL KUMAR AND 10 ORS Vs. STATE OF U P AND 4 ORS
May 17, 2018
ANIL KUMAR AND 3 ORS Vs. STATE OF U P AND 2 ORS
March 14, 2018
ANIL KUMAR CHAUDHARY Vs. STATE OF U P AND OTHERS
September 12, 2018
ANIL KUMAR GUPTA Vs. STATE OF U P
May 14, 2018
ANIL KUMAR GUPTA Vs. STATE OF U.P.
December 4, 2018
ANIL KUMAR GUPTA & ANOTHER Vs. RAVINDRA KUMAR GUPTA & OTHERS
February 19, 2018
ANIL KUMAR GUPTA AND ORS Vs. SUBHASH CHANDRA AGARWAL AND ORS
February 12, 2018
ANIL KUMAR JAISWAL Vs. PRITI GUPTA AND OTHERS
April 16, 2018
ANIL KUMAR KUSHWAHA Vs. STATE OF U P & OTHERS
February 21, 2018
ANIL KUMAR MISHRA AND ANOTHER Vs. SHOBHA MANI MISHRA AND ANOTHER
February 16, 2018
ANIL KUMAR MISHRA AND ORS Vs. UNION OF INDIA THROU,SECY MINISTRY OF RAILWAY N DELHI & ORS
July 31, 2018
ANIL KUMAR PANDEY AND OTHERS Vs. STATE OF U.P. THRU SECRETARY BASIC EDUCATION AND OTHERS
August 16, 2018
ANIL KUMAR PATHAK Vs. STATE OF U P AND ANOTHER
January 30, 2018
ANIL KUMAR SHARMA AND OTHERS Vs. PUNJAB NATIONAL BANK AND 4 OTHERS
February 8, 2018
ANIL KUMAR SHUKLA @ ANIL KISHORE SHUKLA Vs. SPECIAL JUDGE (AYURVED SCAM),C.B.I./A.D.J. LUCKNOW AND ORS.
January 11, 2018
ANIL KUMAR SINGH YADAV Vs. STATE OF U P AND OTHERS
December 4, 2018
ANIL KUMAR SRIVASTAVA Vs. ASSISTANT GENERAL MANAGER, ALLD BANK, KANPUR & OTH
April 30, 2018
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P AND OTHERS
August 27, 2018
ANIL KUMAR SRIVASTAVA Vs. REGIONAL MANAGER & OTHERS
August 24, 2018
ANIL KUMAR VERMA Vs. STATE OF U P
April 27, 2018
ANIL RAI Vs. PARWATI KUSHWAHA
October 12, 2018
ANIL SABBARWAL Vs. STATE OF U P AND ANOTHER
April 11, 2018
ANIL SHARMA Vs. STATE OF U P
September 17, 2018
ANIL SINGH Vs. STATE THROUGH CBI/STF/NEW DELHI
March 8, 2018
ANIRUDDH NARAYAN SHUKLA Vs. STATE OF U.P.
October 30, 2018
ANIRUDDH SINGH SENGAR Vs. STATE OF U P AND 2 OTHERS
January 9, 2018
ANIRUDDH YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
ANITA AND ANR Vs. STATE OF U P AND ANR
September 12, 2018
ANITA AND OTHERS Vs. STATE OF U P AND ANOTHER
November 14, 2018
ANITA BHARDWAJ Vs. STATE OF U P AND 4 OTHERS
November 13, 2018
ANITA CHATURVEDI Vs. UNION OF INDIA AND 5 OTHERS
May 16, 2018
ANITA DEVI Vs. STATE OF U P
March 13, 2018
ANITA DEVI Vs. STATE OF U P
April 5, 2018
ANITA SAXENA AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
ANJALI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
January 25, 2018
ANJALI PAL Vs. STATE OF U P AND 2 OTHERS
August 21, 2018
ANJALI RANI Vs. STATE OF U P AND 4 OTHERS
April 4, 2018
ANJU Vs. NARENDRA KUMAR & OTHERS
April 4, 2018
ANJU Vs. SATISH KUMAR
February 7, 2018
ANJU AGRAWAL Vs. STATE OF U P THRU SECY PUBLIC WORKS DEPTT & OTHERS
February 16, 2018
ANJU VERMA AND OTHERS Vs. MUNNI DEVI AND OTHERS
March 9, 2018
ANJUL KUMAR SRIVASTAVA Vs. STATE OF U P AND ANR
July 3, 2018
ANJUM & OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. HOME. DEPTT. & OTHERS
September 14, 2018
ANJUMAN UPADHYAY Vs. STATE OF U.P.
February 21, 2018
ANJUMARA KHATOON AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
ANKAUR GAUD AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
ANKIT GUPTA Vs. STATE OF U P AND ANR
October 11, 2018
ANKIT PAL AND 03 OTHERS Vs. STATE OF U P AND 02 OTHERS
March 14, 2018
ANKIT VERMA Vs. STATE OF U P THRU SECY HOME AND ORS
January 19, 2018
ANKITA PRAJAPATI AND ANR Vs. STATE OF U P AND 3 ORS
March 12, 2018
ANKITA SRIVASTAVA Vs. STATE OF U P AND ANR
October 4, 2018
ANKUR Vs. STATE OF U P
April 19, 2018
ANKUR (MINOR) Vs. STATE OF U.P. AND ANOTHER
April 24, 2018
ANKUR TRIPATHI @ GAURAV TRIPATHI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
ANMOL DEEP Vs. STATE OF U.P. AND 3 OTHERS
August 30, 2018
ANMOL VERMA (MINOR) Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/ DISTRICT JUDGE ETAW
April 11, 2018
ANNEY @ ANWAR Vs. STATE OF U P
April 26, 2018
ANNPURNA & ANOTHER Vs. STATE OF U P & ANOTHER
March 16, 2018
ANNU AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
October 27, 2018
ANOOP Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
ANOOP MEHROTRA & ANOTHER Vs. STATE OF U P & ANOTHER
May 15, 2018
ANOOP SINGH AND 68 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 6, 2018
ANSAL HOUSING AND CONSTRUCTIONS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
October 25, 2018
ANSAR AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
January 19, 2018
ANSARULLAH Vs. STATE OF U.P.
July 31, 2018
ANSHUL GUPTA AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 30, 2018
ANSUIYA TIWARI Vs. STATE OF U.P.
November 17, 2018
ANTOO @ ABHISHEK Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
ANTRIKSH LAND MARKS PVT. LTD. Vs. BOARD OF REVENUE U.P.LKO.
October 29, 2018
ANU SRIVASTAVA Vs. STATE OF U P
November 15, 2018
ANUBHAV SWAROOP YADAV Vs. STATE OF U P THRU SECY HOME AND ORS
May 30, 2018
ANUJ GOEL Vs. STATE OF U P AND 2 OTHERS
January 25, 2018
ANUJ KUMAR Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
ANUJ PRATAP TYAGI Vs. STATE OF U P
July 31, 2018
ANUPAM Vs. ZONAL MANAGER PUNJAB AND SINDH BANK AND ANOTHER
January 18, 2018
ANUPAM VERMA Vs. UNION OF INDIA AND OTHERS
January 19, 2018
ANUPAMA TRIPATHI 3233(S/S)2012 Vs. STATE OF U P THROU SECY SECONDARY EDU CIVIL SECTT
January 19, 2018
ANURADHA GOSWAMI Vs. STATE OF U P & OTHERS
July 17, 2018
ANURADHA SINGH AND ANOTHER Vs. CHIEF METROPOLITAN MAGISTRATE KANPUR NAGAR AND OTHERS
April 13, 2018
ANURADHA TIWARI AND OTHERS Vs. STATE OF U P AND OTHERS
January 25, 2018
ANURAG CHAUDHARY Vs. STATE OF U P AND 5 OTHERS
May 17, 2018
ANURAG KUMAR GARG Vs. SUSHILA NAGPAL
January 25, 2018
ANURAG PANDEY Vs. UNION OF INDIA
October 12, 2018
ANURODH KUMAR PANDEY Vs. STATE OF U P AND ANOTHER
May 28, 2018
ANURUDDHA KUMAR TRIPATHI Vs. STATE OF U P AND 5 OTHERS
May 30, 2018
ANWAR AHMAD KHAN Vs. STATE OF U P AND ANOTHER
February 13, 2018
ANWAR ALI Vs. STATE OF U.P.
October 5, 2018
ANWAR ALI & 2 OTHERS Vs. STATE OF U P & 3 OTHERS
February 12, 2018
ANWESHA Vs. STATE OF U P AND ANOTHER
December 13, 2018
APAR MUKHYA ADHIKARI Vs. INCOME TAX OFFICER (TDS), ALLAHABAD
August 9, 2018
AQEEL AHMAD Vs. THIRD ADDITIONAL DISTRICT JUDGE, UNNAO AND OTHERS
November 22, 2018
ARCHANA GOEL Vs. STATE OF U P AND 2 OTHERS
January 4, 2018
ARCHANA MISHRA AND OTHERS Vs. STATE OF U P AND OTHERS
October 10, 2018
ARCHANA SHUKLA AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
November 16, 2018
ARCHANA SHUKLA AND ANOTHER Vs. JOSS REAL ESTATE AND ANOTHER
February 8, 2018
ARCHANA SINGH AND OTHERS Vs. STATE OF U P THRU SECY HOME GOVT OF U P AND OTHERS
November 26, 2018
ARINJOY BAKSHI Vs. STATE OF U P AND ORS
February 8, 2018
ARJET GAUTAM Vs. STATE OF U P THRU SECY HOME AND ORS
May 23, 2018
ARJUN Vs. STATE OF U P
March 29, 2018
ARJUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 23, 2018
ARJUN SINGH Vs. STATE OF U P
May 28, 2018
ARJUN SINGH @ AJAI KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY HOME & ORS
October 31, 2018
ARMOR SHIV KUMAR SINGH Vs. UNION OF INDIA AND 2 OTHERS
April 2, 2018
ARSHAD Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
ARSHAD ALI Vs. DISTRICT JUDGE GHAZIPUR
November 2, 2018
ARSHAD AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
ARTI AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
July 30, 2018
ARTI GUJAR Vs. STATE OF U P THRU PRIN SECY HOME AND ANR
May 23, 2018
ARUN @ BHAMPOLA Vs. STATE OF U P AND 3 OTHERS
April 2, 2018
ARUN BAJPAYEE Vs. STATE OF U.P.
July 20, 2018
ARUN KUMAR GUPTA Vs. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION)COURT NO 21 LKO &ORS
January 31, 2018
ARUN KUMAR JAIN AND ANOTHER Vs. PUNJAB NATIONAL BANK THRU MANAGER AND 3 OTHERS
January 23, 2018
ARUN KUMAR SHUKLA Vs. STATE OF U P & OTHERS
January 16, 2018
ARUN KUMAR SINGH Vs. STATE OF U. P.
December 3, 2018
ARUN KUMAR SINHA Vs. DIRETOR SOCIAL WELFARE U P LUCKNOW
March 19, 2018
ARUN KUMAR TRIPATHI Vs. SACHIV KRISHI UTPADAN MANDI SAMITI DISPLAY STATUS
January 8, 2018
ARUN KUMAR VERMA Vs. SANYUKT AAYUKT (KHAADYA) ALLAHABAD AND 6 OTHERS
May 3, 2018
ARUN KUMAR VERMA (BLIND) Vs. JOINT COMMISSIONER (FOOD) ALLAHABAD DIVISION AND OTHERS
May 3, 2018
ARUN KUMAR YADAV Vs. GOVERNMENT OF INDIA AND 3 ORS
March 16, 2018
ARUN KUMAR GUPTA Vs. KALAWATI
November 28, 2018
ARVIND Vs. STATE OF U.P.
March 22, 2018
ARVIND & OTHERS Vs. STATE OF U.P.
December 19, 2018
ARVIND AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
ARVIND DUBEY Vs. STATE OF U P & ORS
January 24, 2018
ARVIND KUMAR Vs. AKASH KULHADI, SENIOR SUPERINTENDENT OF POLICE ALLAHABAD AND ANOTHER
February 13, 2018
ARVIND KUMAR Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ DEPTT &
February 12, 2018
ARVIND KUMAR CHATURVEDI Vs. STATE OF U P THRU PRIN SECY MEDICAL & FAMILY WELFA
January 18, 2018
ARVIND KUMAR MAHESHWARI AND ANOTHER Vs. STATE OF U P AND ANOTHER
February 22, 2018
ARVIND KUMAR SHUKLA AND 18 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
September 5, 2018
ARVIND KUMAR SINGH Vs. STATE OF U P AND ANOTHER
February 16, 2018
ARVIND KUMAR SINHA Vs. STATE OF U P AND OTHERS
August 9, 2018
ARVIND KUMAR TRIVEDI Vs. JOINT DIRECTOR OF EDUCATION VITH REGION LUCKNOW & ANOTHER
February 1, 2018
ARVIND KUMAR YADAV Vs. STATE OF U.P. AND 6 OTHERS
July 27, 2018
ARVIND MAURYA AND 7 ORS Vs. STATE OF U P AND 2 ORS
March 15, 2018
ARVIND MISHRA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS
May 23, 2018
ARVIND PATHAK Vs. PRESCRIBED AUTHORITY/ UP ZILA ADHIKARI LAMBHUA & ORS
March 9, 2018
ARVIND SINGH Vs. STATE OF U P AND OTHERS
October 4, 2018
ARVIND SINGH & OTHERS Vs. STATE OF U P
May 28, 2018
ARVIND SINGH @ BACHCHA SINGH AND 14 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 5, 2018
ARYAN GAUTAM Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
ASFAQUE ALI Vs. STATE OF U P AND OTHERS
December 10, 2018
ASGAR Vs. KIDWAI NAGAR SAHKARI AWAS SAMITI LTD.
December 14, 2018
ASHA AND ANR Vs. UNION OF INDIA TRHU SECRETARY AND 2 ORS
January 17, 2018
ASHA DEVI Vs. STATE OF U P AND OTHERS
March 27, 2018
ASHA DEVI AND 2 ORS Vs. STATE OF U P AND 2 ORS
March 14, 2018
ASHA DEVI AND ANOTHER Vs. STATE OF U P THRU PRINCIPAL SECRETARY AND OTHERS
April 5, 2018
ASHA KAPOOR Vs. STATE OF U P & OTHERS
January 9, 2018
ASHA RAI@ASHA DEVI Vs. PURVANCHAL VIDYUT VITRAN B L W THROUGH ITS MANAGIN
April 20, 2018
ASHA RAM Vs. STATE OF U P
December 10, 2018
ASHA RAM AND ANOTHER Vs. STATE OF U P
February 12, 2018
ASHA RAWAT THROUGH HER HUSBAND SANJEET KUMAR Vs. STATE OF U P THROUGH PRIN SECY HOME U P LUCKNOW AN
March 28, 2018
ASHARFI LAL Vs. COMMISSIONER, FAIZABAD DIVISION
October 4, 2018
ASHARFI LAL Vs. RAJASWA PARISHAD & OTHERS
May 4, 2018
ASHEERSH RAM NIGAM AND OTHERS Vs. L D A LUCKNOW THROUGH ITS V C AND OTHERS
March 8, 2018
ASHEESH PATHAK Vs. STATE OF U P
August 14, 2018
ASHFAQ @ NEHAL Vs. UNION OF INDIA & 3 OTHERS
April 13, 2018
ASHFAQ AHMAD @ MOHD. ASHFAQ Vs. U.P. SUNNI CENTRAL BOARD OF WAQF
November 19, 2018
ASHFAQ KHAN Vs. STATE OF UP THRU DISTRICT MAGISTRATE LKO & ORS
February 2, 2018
ASHIF KHAN Vs. STATE OF U P AND ANOTHER
September 25, 2018
ASHIKA PRASAD SHUKLA Vs. DIOS ALLAHABAD
October 31, 2018
ASHIQ ALI Vs. STATE OF U.P.
February 19, 2018
ASHISH AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
ASHISH CHANDRA TIWARI Vs. STATE OF U P
April 27, 2018
ASHISH DHAWAN Vs. SMT. SIDDHESHWARI DEVI GUPTA
July 4, 2018
ASHISH ENTERPRISES Vs. STATE OF U.P.
September 7, 2018
ASHISH GUPTA Vs. STATE OF U.P. AND ANOTHER
January 12, 2018
ASHISH KUMAR Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN DEVELO
June 8, 2018
ASHISH KUMAR MISHRA ALIAS GILLU & 4 OTHERS Vs. STATE OF U P & 2 OTHERS
March 15, 2018
ASHISH KUMAR SINGH @ SONU AND 2 ANOTHERS Vs. STATE OF U P AND ANOTHER
February 16, 2018
ASHISH KUMAR SINGH ALIAS MUNNA SINGH Vs. STATE OF U.P.
April 17, 2018
ASHISH SHUKLA Vs. STATE OF U P AND 3 OTHERS
March 16, 2018
ASHISH SINGH SENGAR @ VIKRAM Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
ASHLAM Vs. STATE OF U P AND 3 OTHERS
January 25, 2018
ASHOK AND ANR Vs. STATE OF U P AND ANR
February 5, 2018
ASHOK BABU PANDEY Vs. STATE OF U P
March 6, 2018
ASHOK KR AND ORS Vs. STATE
May 28, 2018
ASHOK KUMAR Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
ASHOK KUMAR Vs. NATIONAL INSRANCE COMP LTD., AMBALA AND ORS.
August 8, 2018
ASHOK KUMAR Vs. STATE OF U P AND OTHERS
May 4, 2018
ASHOK KUMAR Vs. STATE OF U P
March 20, 2018
ASHOK KUMAR Vs. VIRENDRA PRATAP YADAV AND 6 OTHERS
July 6, 2018
ASHOK KUMAR Vs. STATE OF U P AND 3 OTHERS
January 30, 2018
ASHOK KUMAR Vs. STATE THROUGH CBI/SCB/NEW DELHI
April 5, 2018
ASHOK KUMAR AGARWAL Vs. MOOL CHAND GARG
February 1, 2018
ASHOK KUMAR AGRAWAL Vs. BRIJ MOHAN TAPADIA
August 27, 2018
ASHOK KUMAR AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
January 10, 2018
ASHOK KUMAR AND 3 OTHERS Vs. SALEEM AND 3 OTHERS
July 9, 2018
ASHOK KUMAR AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
ASHOK KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
ASHOK KUMAR AND ANR Vs. STATE OF U P AND 4 ORS
May 23, 2018
ASHOK KUMAR AND OTHERS Vs. MAHADEV PRASAD (SINCE DEAD) AND OTHERS
May 24, 2018
ASHOK KUMAR DHAWAN (NOW DEAD THROUGH L RS ) & 3 OT Vs. MANJU MEHROTRA AND ANOTHER
May 29, 2018
ASHOK KUMAR GUPTA & OTHERS Vs. STATE OF U P THRU SECRETARY (FIN & REV ) & OTHERS
February 13, 2018
ASHOK KUMAR JAISWAL Vs. U P STATE SUGAR CORP LTD & OTHERS
November 1, 2018
ASHOK KUMAR KASHYAP & OTHERS Vs. STATE OF U P & ANOTHER
November 2, 2018
ASHOK KUMAR MALHOTRA AND ANOTHER Vs. STATE OF U P AND OTHERS
May 22, 2018
ASHOK KUMAR RASTOGI & OTHERS Vs. STATE OF U P THRU PRIN SECY URBAN DEVELOPMENT & OTHERS
February 8, 2018
ASHOK KUMAR SHARMA Vs. STATE OF U P AND 3 OTHERS
August 2, 2018
ASHOK KUMAR VERMA Vs. STATE OF U P AND 2 OTHERS
January 25, 2018
ASHOK MISHRA AND 2 OTHERS Vs. RAM NIWAS AND 14 OTHERS
February 15, 2018
ASHOK PANDEY; PUSHPADEVI AND ANR Vs. STATE OF U P & ANOTHER
January 30, 2018
ASHOK SINGH Vs. D I O S , GHAZIPUR & OTHERS
March 29, 2018
ASHOK YADAV Vs. STATE OF U P AND 4 OTHERS
January 4, 2018
ASHRAF & OTHERS Vs. STATE OF U P
April 24, 2018
ASHRAF ALI AND ORS. Vs. STATE OF U.P. AND ORS.
September 24, 2018
ASHRAF AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
ASHRAF KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND 5 ORS
January 12, 2018
ASHU AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
ASHU GUPTA ALIAS KAKU Vs. SMT. UPASNA
August 8, 2018
ASHUTOSH DWIVEDI Vs. STATE OF U.P. AND 2 OTHERS
September 13, 2018
ASHUTOSH NIGAM ADVOCATE Vs. S A H RIZVI ADDITIONAL DISTRICT JUDGE IST CIVIL CO
February 26, 2018
ASHWANI KHATRI Vs. SMT. NEELAM KHATRI
May 4, 2018
ASHWANI KUMAR @ ASMANI Vs. STATE OF U P
April 5, 2018
ASHWANI KUMAR JOSI Vs. STATE OF U.P./C.B.I.
August 20, 2018
ASHWANI KUMAR SRIVASTAVA AND ANOTHER Vs. COLLECTOR AND OTHERS
March 15, 2018
ASHWANI PATHAK Vs. ADDITIONAL DISTRICT MAGISTRATE (FINANCE AND REVENUE) AND 3 OTHERS
August 23, 2018
ASIF Vs. STATE OF U P AND 2 OTHERS
January 10, 2018
ASIF AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
ASIF SAMDANI Vs. IRFAN ALI
May 28, 2018
ASIFA SIDDIQUI Vs. STATE OF U.P. AND 3 OTHERS
October 25, 2018
ASSET RECONSTRUCTION COMPANY(INDIA) LTD Vs. STATE OF U P AND 4 ORS
May 28, 2018
ATAR SINGH AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
August 7, 2018
ATHAR Vs. STATE OF U P
May 25, 2018
ATHAR Vs. COLLECTOR, BARABANKI, & OTHERS
March 21, 2018
ATHAR Vs. DISTRICT MAGISTRATE, BIJNORE AND 3 OTHERS
January 30, 2018
ATIF ADNAN [IN NOTICE ATIF] Vs. D M FAIZABAD AND ORS
May 3, 2018
ATIKUR RAHMN Vs. SHASHI KUMAR DUBEY
August 28, 2018
ATMA PRAKASH SINGH Vs. STATE OF U P AND 2 OTHERS
December 14, 2018
ATUL Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
ATUL GARG Vs. NAGAR NIGAM GHAZIABAD
October 23, 2018
ATUL GASES (A UNIT OF ATUL GENERATOR & PIPE CO Vs. COMMISSIONER OF COMMERCIAL TAXES, U P LUCKNOW AND ANOTHER
January 9, 2018
ATUL KUMAR & 9 OTHERS Vs. STATE OF U P & 2 OTHERS
January 11, 2018
ATUL KUMAR AND ANOTHER Vs. DISTRICT JUDGE, MEERUT AND 6 OTHERS
July 27, 2018
ATUL KUMAR JAIN Vs. THE COMMISSIONER OF INCOME TAX AND ANOTHER
February 23, 2018
ATUL RASTOGI AMD 2 OTHERS Vs. MOHAMMAD SALIM AND 5 OTHERS
April 18, 2018
ATUL SHARMA Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
ATUL SINGH Vs. STATE OF U P
February 26, 2018
ATUL VIKRAM SINGH Vs. UNION OF INDIA
May 25, 2018
ATUL YADAV AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
AURANGZEB Vs. STATE OF U P
March 8, 2018
AUTO CARE AND SALES AGRA Vs. UNION OF INDIA AND 4 OTHERS
February 6, 2018
AVADH RAM SINGH DHANGAR Vs. STATE OF U P TRU DISTRICT MAGISTRATE KHERI
December 3, 2018
AVADHESH KUMAR Vs. STATE OF U P
July 31, 2018
AVADHUTANAND GIRI Vs. STATE OF U.P. AND ANR
August 14, 2018
AVANEENDRA BAHADUR SINGH Vs. STATE OF U P & OTHERS
March 9, 2018
AVANI PARIDHI ENERGY & COMMUNICATIONS (P) LTD. Vs. STATE OF U.P. THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS
May 21, 2018
AVANISH @ TAINA Vs. STATE OF U P AND 02 OTHERS
April 2, 2018
AVANISH KUMAR Vs. STATE OF U P AND OTHERS
December 4, 2018
AVANISH KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
November 2, 2018
AVANTIKA AGRO SERVICES PRIVATE LTD. Vs. JUDGE SMALL CAUSE COURT
September 24, 2018
AVDHESH Vs. STATE OF U P
December 10, 2018
AVINASH CHANDRA TRIPATHI Vs. STATE OF U P AND ANR
May 31, 2018
AVINASH SHARMA Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
AVNISH KUMAR SHUKLA Vs. STATE OF U P AND 3 OTHERS
February 28, 2018
AVTAR SINGH @ TARU Vs. STATE OF U.P.
December 5, 2018
AWADH BIHARI SINGH Vs. STATE OF U P
February 5, 2018
AWADH RAJ CHAUDHARY & ANOTHER Vs. STATE OF U P THROUGH SECY IRRIGATION DEPTT LKO & O
February 16, 2018
AWADH RAM Vs. STATE OF U.P.
January 18, 2018
AWADHESH @ PAPPU PATEL Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
AWADHESH AWASTHI Vs. STATE OF U.P.
February 19, 2018
AWADHESH KUMAR MISHRA AND 2 OTHERS Vs. STATE OF U.P.
September 12, 2018
AWADHESH KUMAR SHARMA Vs. STATE OF U P FIROZABAD AND 4 OTHERS
March 19, 2018
AWDHESH KUMAR MAURYA AND 16 OTHERS Vs. STATE OF U.P. AND 2 ORS.
February 13, 2018
AYODHYA PRASAD Vs. STATE OF U P THROUGH COLLECTOR GONDA AND ORS
March 14, 2018
AYSHA KHATOON AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 31, 2018
AYSHA KHATOON AND 2 OTHERS Vs. STATE OF U P 3 OTHERS
January 24, 2018
AYUB HASAN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
January 31, 2018
AYUSH AWASTHI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
AZAD SHARMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
AZEEM Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
B D SINGHAL AND ANOTHER Vs. STATE OF U P AND OTHERS
January 25, 2018
B K MAURYA Vs. STATE OF U P AND 2 ORS
December 10, 2018
B.K. TIWARI Vs. STATE OF U.P.
December 13, 2018
B.R. AGRICULTURE INDUSTRIES Vs. STATE OF U.P.
July 6, 2018
B.R. INDUSTRIES Vs. UNION OF INDIA
July 13, 2018
BABA FAKKADNATH @ MULLA @ DHARAMPAL Vs. STATE OF U P
August 24, 2018
BABA MOHAN DAS UCHCHATAR MAD-HYAMIK VIDYALAYA SAMI Vs. STATE OF U P AND OTHERS
July 30, 2018
BABAR HUSSAIN Vs. STATE OF U P AND 2 OTHERS
July 16, 2018
BABITA THAKUR Vs. STATE OF U P
January 30, 2018
BABLOO Vs. STATE OF U P AND ANOTHER
April 3, 2018
BABLOO @ DEEPAK Vs. STATE OF U P
April 26, 2018
BABLOO GHOSI Vs. STATE OF U.P.
October 11, 2018
BABLOO YADAV AND OTHERS Vs. STATE OF U.P.
February 27, 2018
BABLU Vs. STATE OF U P
February 2, 2018
BABLU SHAH Vs. STATE OF U.P. & OTHERS
January 24, 2018
BABOO LAL & ORS Vs. STATE OF U P THRU PRIN SECY REVENUE,LUCKNOW & ORS
November 28, 2018
BABU Vs. ABDUL SHAKOOR
February 12, 2018
BABU LAL Vs. STATE OF U P
July 25, 2018
BABU LAL TEWARI Vs. STATE OF U P AND OTHERS
November 16, 2018
BABU RAM Vs. MAHESH MISRA AND ORS
January 9, 2018
BABU RAM Vs. STATE OF U P
May 31, 2018
BABU RAM & ANOTHER Vs. STATE OF U P
September 7, 2018
BABU RAM SHARMA Vs. STATE OF U.P. AND OTHERS
May 23, 2018
BABU RAM SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 4, 2018
BABULAL TIWARI Vs. STATE OF U.P.
December 4, 2018
BABY URUSHA Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
BABY@DEVI Vs. STATE OF U P
February 20, 2018
BACHAN SINGH Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
BACHAU ALIAS SIDHNATH & OTHERS Vs. STATE OF U.P.
November 20, 2018
BACHCHAN LAL Vs. BANSHRAJ AND 8 OTHERS
May 21, 2018
BACHCHE LAL CHAURASIYA Vs. ANIL KUMAR BARANWAL
February 15, 2018
BACHCHEY LAL YADAV & ANOTHER Vs. REGISTRAR GENERAL OF HIGH COURT OF JUDI AT ALLD & ANR
January 23, 2018
BACHCHU LAL Vs. STATE OF U P
January 29, 2018
BADAN SINGH DAROGA SINCE DECEASED AND ANOTHER Vs. KAMAL SINGH SAREEN
February 22, 2018
BADLU Vs. STATE OF U.P.
August 8, 2018
BADRI AND OTHERS Vs. STATE OF U.P.
September 4, 2018
BADRI LONIYA Vs. STATE OF U P THR SECY HOME GOVT OF U P & 2 ORS
February 13, 2018
BADRI PRASAD Vs. D D C & ORS
February 2, 2018
BADRUDUJA AND ANOTHER Vs. OM PRAKASH AND 2 OTHERS
May 22, 2018
BAHORAM Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
BAIDURRAHMAN @ OBEDURRAHMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 13, 2018
BAJAJ AUTO LTD THRU AUTHORISED SIGNATORY Vs. COMMISSIONER OF TRADE TAX, LUCKNOW
February 16, 2018
BAJAJ HINDUSTAN LTD; RAJENDRA SINGH Vs. RAJENDRA SINGH AND OTHERS; STATE OF U P AND OTHERS
July 6, 2018
BAJRANG ENTERPRISES Vs. UNION OF INDIA
October 29, 2018
BAJRANGI TIWARI Vs. COMMISSIONER DEVI PATAN MANDAL GONDA AND ANOTHER
March 5, 2018
BAL CHANDRA Vs. BOARD OF REVENUE & OTHERS
April 3, 2018
BAL GOVIND AND ORS Vs. STATE OF U P
April 24, 2018
BAL KISHOR BHATNAGAR Vs. STATE OF U P THRU COLLECTOR AND OTHERS
September 28, 2018
BAL KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 1, 2018
BAL MUKUND TIWARI Vs. STATE OF U.P.
May 9, 2018
BALA Vs. RAJ KUMAR
May 18, 2018
BALAK DAS Vs. D.D.C. AND OTHERS
January 10, 2018
BALBEER AND ANOTHER Vs. STATE OF U P
February 6, 2018
BALENDRA Vs. STATE OF U P AND ANOTHER
April 13, 2018
BALESHWAR SINGH Vs. DISTRICT JUDGE AND 3 OTHERS
April 3, 2018
BALESHWARI DEVI AND 4 ORS Vs. STATE OF U P AND 3 ORS
February 6, 2018
BALJEET & OTHERS Vs. STATE OF U P
January 10, 2018
BALJEET AND 6 ORS Vs. STATE OF U P AND 4 ORS
February 6, 2018
BALJIT Vs. D D C
April 16, 2018
BALJOR SINGH Vs. STATE OF U P AND ANOTHER
April 9, 2018
BALLA AND ANOTHER Vs. STATE OF U P
February 15, 2018
BALPREET SINGH Vs. STATE OF U P AND ANOTHER
October 8, 2018
BALRAJ SINGH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION
September 11, 2018
BALRAM Vs. STATE OF U P AND 5 OTHERS
April 24, 2018
BALRAM AND ANOTHER Vs. STATE OF U P
May 16, 2018
BALRAM SINGH Vs. STATE OF U.P.
November 20, 2018
BALVEER SINGH Vs. GYANA DEVI
September 17, 2018
BALWAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOL BULANDSHAHAR AND 4 OTHERS
January 5, 2018
BANK OF INDIA Vs. LUCKNOW PRODUCERS COOPERATIVE MILK UNION, LUCKNOW & ANOTHER
August 14, 2018
BANKEY LAL & OTHERS Vs. STATE
September 19, 2018
BANS RAJ Vs. RAM DEO AND ORS.
August 31, 2018
BANSH LAL AND ANOTHER Vs. STATE OF U P
April 2, 2018
BANSH NARAIN SINGH Vs. STATE OF U P AND OTHERS
June 20, 2018
BANSHI AND OTHERS Vs. STATE OF U P
May 10, 2018
BANTI @ PHOOLAN SINGH Vs. STATE OF U P AND ANOTHER
October 26, 2018
BANTY YADAV AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
BARENDRA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
September 11, 2018
BARKAT Vs. STATE OF U.P. AND ORS.
October 12, 2018
BARNALA STEEL INDUSTRIES PRIVATE LIMITED Vs. BANK OF BARODA AND 2 OTHERS
April 18, 2018
BARSATI YADAV Vs. STATE OF U.P.
January 31, 2018
BASANT CHAURASIYA Vs. STATE OF U P
April 16, 2018
BASANT LAL Vs. STATE OF U P AND 2 OTHERS
January 23, 2018
BASANT OILS PVT. LTD. Vs. COMMISSIONER
October 3, 2018
BASANT OILS PVT. LTD. Vs. COMMISSIONER
October 29, 2018
BASANTU @ BAKHEDU Vs. STATE OF U P & 3 OTHERS
January 30, 2018
BASIC SHIKSHA PARISHAD Vs. U.P.P.S.T., LUCKNOW
December 21, 2018
BASIR Vs. SMT. ASGARI BEGUM AND ANOTHER
February 26, 2018
BASTI SUGAR MILL (A UNIT OF PHENIL SUGARS LTD) Vs. DEPUTY LABOUR COMMISSIONER, U P LOLICE LINES
September 28, 2018
BASUDEO @ JHABBAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
BATE KRISHNA AGRAWAL (DECEASED) AND 2 OTHERS Vs. RADHA KRISHNA (DECEASED) AND 3 OTHERS
November 20, 2018
BEBI TABASSUM Vs. STATE OF U P & 4 OTHERS
July 2, 2018
BECHAN LAL & ORS Vs. BOARD OF REVENUE LUCKNOW & ORS
January 3, 2018
BECHAN RAM Vs. STATE OF U P
August 6, 2018
BECHU @ JABIR Vs. STATE OF U.P.
March 8, 2018
BEENA KUMARI Vs. STATE OF U P AND 8 OTHERS
January 11, 2018
BEERU ALIAS SHAH ALAM Vs. STATE OF U P
July 27, 2018
BEERU SAROJ (MINOR) Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
BERENDRA KUMAR DUBEY AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
January 11, 2018
BHAGIRATHI Vs. D D C AND ORS
March 19, 2018
BHAGIRATHI SINGH Vs. STATE OF U.P. AND OTHERS
May 8, 2018
BHAGMAL TYAGI Vs. STATE OF U.P.
October 29, 2018
BHAGWAN DAS Vs. UNION BANK OF INDIA
April 20, 2018
BHAGWAN DAS Vs. STATE OF U P AND 4 OTHERS
May 9, 2018
BHAGWAN DAS Vs. STATE OF U P
February 22, 2018
BHAGWAN DEEN AND ANOTHER Vs. JAGANNATH
March 8, 2018
BHAGWAN NARVADESHWAR JI MAHARAJ MANDIR Vs. SUNITA SINGH AND 2 OTHERS
December 4, 2018
BHAGWAN SHARAN MISHRA Vs. STATE OF U P AND 3 OTHERS
February 28, 2018
BHAGWAN SINGH & ANOTHER Vs. STATE OF U.P.
September 28, 2018
BHAGWAN SINGH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
BHAGWANI DEVI AND ANOTHER Vs. STATE OF U.P AND ANOTHER
February 2, 2018
BHAGWAT & OTHERS Vs. STATE OF U.P. & OTHERS
April 6, 2018
BHAGWAT NARAIN Vs. INDIAN OIL CORPORATION LTD & OTHERS
August 28, 2018
BHAGWATI GRAH UDHYOG(INDORE) AND ANOTHER Vs. AUTHORISED OFFICER, BANK OF MAHARASHTRA AND 4 OTHE
February 27, 2018
BHAGWATI INTERNATIONAL Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
November 14, 2018
BHALLU @ WASIUR Vs. STATE OF U P
March 28, 2018
BHANMATI @ RAMRATI DEVI Vs. STATE OF U P
February 7, 2018
BHANU ALIAS BADRE ALAM Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
BHANU PACHAURI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
BHANU PRAKASH DIXIT Vs. STATE OF U P & ANOTHER
August 1, 2018
BHANU PRAKASH GUPTA Vs. KAILASH NARAYAN MISHRA AND ORS.
December 3, 2018
BHANU PRATAP YADAV Vs. STATE OF U P AND 3 OTHERS
July 20, 2018
BHARAT BHARTI VIDYALAYA Vs. STATE OF U.P.
November 19, 2018
BHARAT BHUSAN Vs. STATE OF U.P.
November 1, 2018
BHARAT BHUSHAN Vs. STATE OF U P AND 2 OTHERS
February 16, 2018
BHARAT JHUNJHUNWALA Vs. UNION OF INDIA AND 3 OTHERS
January 10, 2018
BHARAT PETROLEUM CORPORATION LTD , MUMBAI AND 2 OTHERS Vs. SANJEEV ARORA AND 5 OTHERS
October 31, 2018
BHARAT PUMPS & COMPRESSOR LTD. Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
July 2, 2018
BHARAT SANCHAR NIGAM LTD BARABANKI THROU, AUTHORIS Vs. COMMISSIONER OF COMMERCIAL TAX GOMTI NAGAR LKO AND
May 31, 2018
BHARAT SINGH & OTHERS Vs. STATE OF U P
May 30, 2018
BHARATH RAM Vs. STATE OF U P AND 5 OTHERS
April 24, 2018
BHARTENDU PRATAP SINGH Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
March 29, 2018
BHARTI AIRTEL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
October 5, 2018
BHARTI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 14, 2018
BHARTIYA MAZDOOR SANG U.P. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL (4)
December 5, 2018
BHAVNESHWARI Vs. STATE OF U P AND 4 OTHERS
July 13, 2018
BHAWANI SHANKAR Vs. STATE OF U P & OTHERS
December 7, 2018
BHEEM KUMAR AND ANOTHER Vs. DISTRICT JUDGE UNNAO AND OTHERS
May 2, 2018
BHIKHARI Vs. D.D.C. AND OTHERS
January 10, 2018
BHIM SINGH Vs. STATE OF U P AND 3 ORS
February 6, 2018
BHIMMA & OTHERS Vs. STATE
January 31, 2018
BHOLA @ WAJID ALI @ WAHID Vs. STATE OF U P
January 18, 2018
BHOLA NATH AND OTHERS Vs. D.D.C. AND OTHERS
February 7, 2018
BHOLA NATH GUPTA Vs. STATE OF U.P.
November 15, 2018
BHOLA NATH SHUKLA Vs. STATE OF U.P. AND OTHERS
April 16, 2018
BHOLA NATH SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
November 19, 2018
BHOLA SHANKAR SHARMA Vs. JAMEER
August 27, 2018
BHOLA SINGH YADAV Vs. STATE OF U P
March 13, 2018
BHOLU Vs. STATE OF U.P.
May 4, 2018
BHOOKAN AND 20 OTHERS Vs. BHAGIRATH AND 4 OTHERS
February 1, 2018
BHOOLA NATH Vs. STATE OF U. P.
November 20, 2018
BHOORA & 13 OTHERS Vs. STATE OF U P & 20 OTHERS
January 8, 2018
BHUKKHAN (SINCE DECEASED) AND OTHERS Vs. STATE OF U P
August 24, 2018
BHULE SINGH & OTHERS Vs. STATE OF U P & ANOTHER
November 29, 2018
BHUMIKA ENTERPRISES Vs. STATE OF U.P. AND OTHERS
April 3, 2018
BHUPAT SINGH YADAV Vs. STATE OF U.P.
January 8, 2018
BHUPENDRA SINGH Vs. STATE OF U P
April 19, 2018
BHUPENDRA SINGH CHAUHAN Vs. STATE OF U P
October 30, 2018
BHUPENDRA SINGH GAUR Vs. STATE OF U P AND 06 OTHERS
March 12, 2018
BHUPINDER SINGH AND 2 OTHERS Vs. STATE OF UP AND 2 OTHERS
February 15, 2018
BHURA YADAV @ PRANJAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
BHURE AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
February 27, 2018
BHURE SINGH Vs. STATE OF U P AND 4 OTHERS
February 6, 2018
BHURKURA MATH Vs. STATE OF U P
December 6, 2018
BHUSHAN & ORS Vs. STATE
September 7, 2018
BHUWAN @ SONU Vs. STATE OF U P
May 2, 2018
BIBHA SINGH KUSHWAHA AND 21 OTHERS Vs. STATE OF U P
February 6, 2018
BIBI SYEDA SUGHRA BEGUM Vs. SYEDA IFTEKHAR FATIMA AND 3 OTHERS
April 5, 2018
BIJENDRA SINGH Vs. STATE OF U P AND 2 ORS
February 7, 2018
BIJENDRA SINGH Vs. STATE OF U.P.
February 2, 2018
BILAL AHMAD Vs. ADDITIONAL CIVIL JUDGE AND ANOTHER
May 14, 2018
BIMLA RANI KOHLI Vs. RAVINDRA KUMAR KOHLI AND 2 OTHERS
January 12, 2018
BINDA PRASAD Vs. BOARD OF REVENUE U P AT ALLD AND OTHERS
February 7, 2018
BINDESHWARI PRASAD SHUKLA Vs. STATE CANE SERVICE AUTHORITY THROUGH SECY LKO & OR
March 30, 2018
BINDIYA AND 22 OTHERS Vs. STATE OF U P THRU SECRY AND 2 OTHERS
March 13, 2018
BIRBAL Vs. STATE OF U.P.
May 30, 2018
BIRENDRA KUMAR JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 15, 2018
BIRESH KUMAR Vs. STATE OF U P
April 20, 2018
BIRMA AND ANOTHER Vs. STATE OF U P
May 18, 2018
BISHAMBHAR NATH PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI AND ORS.
November 29, 2018
BITTAN Vs. STATE OF U P
December 17, 2018
BLUE STAR LTD. Vs. Z
April 20, 2018
BOBBY Vs. RAJ KUMARI
December 4, 2018
BOBBY @ MUKESH Vs. STATE OF U P
May 16, 2018
BOBY Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
BRAHAM KANT DIXIT AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
March 8, 2018
BRAHAMMA DHAR & OTHERS Vs. STATE OF U P
September 17, 2018
BRAHM SHANKER Vs. STATE OF U P THROUGH SECRETARY
April 18, 2018
BRAHMA PRASAD PANDEY Vs. PRASHANT MATHUR
July 27, 2018
BRAHMADEO Vs. D D C , GORAKHPUR AND OTHERS
February 6, 2018
BRAHMAWATI AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
BRAHMDEV Vs. STATE OF U.P.
October 24, 2018
BRAHMN DEV LAL Vs. SOMWATI AWASTHI
December 19, 2018
BRAJENDRA KUMAR Vs. STATE OF U P THRU PRIN SECY REVENUE CIVIL SECTT LKO & ORS
March 30, 2018
BRAJESH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
BRAJESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
August 7, 2018
BRAJESH KUMAR Vs. STATE OF U P AND 3 ORS
August 2, 2018
BRAJESH KUMAR Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
BRAJESH KUMAR SHUKLA Vs. STATE OF U. P.
November 28, 2018
BRAMDEV DUBE Vs. STATE OF U P AND 3 OTHERS
January 31, 2018
BRAMHA PRAKASH SRIVASTAVA Vs. STATE OF U P
July 18, 2018
BRIJ BHUSAN RAI AND ANOTHER Vs. STATE OF U P AND 6 OTHERS
February 28, 2018
BRIJ BHUSHAN SINGH Vs. BRIJ MOHAN SINGH @ MOHAN SINGH AND OTHERS
February 16, 2018
BRIJ KISHOR Vs. RAJESH KUMAR GUPTA
July 2, 2018
BRIJ KISHORE VERMA Vs. THE STATE OF U.P.& ANOTHER
May 3, 2018
BRIJ NATH CHAWHAN AND 19 ORS Vs. STATE OF U P & 2 ORS
December 6, 2018
BRIJ PAL SINGH Vs. STATE OF U P AND 4 OTHERS
March 23, 2018
BRIJ RAJ SINGH AND ANOTHER Vs. STATE OF U P
August 13, 2018
BRIJBHAN SINGH Vs. STATE OF U P AND 2 ORS
November 19, 2018
BRIJBHAN SINGH YADAV AND ANOTHER Vs. STATE OF U.P. THR.PRIN. SECY. HOUSING & TONW PLANNING, LKO.& ORS
September 7, 2018
BRIJENDRA KUMAR KASHYAP Vs. STATE OF U P
September 4, 2018
BRIJENDRA KUMAR MISRA Vs. STATE OF U P AND 3 ORS
August 31, 2018
BRIJENDRA PRATAP SINGH Vs. STATE OF U P AND 2 OTHERS
December 19, 2018
BRIJENDRA PRATAP SINGH Vs. STATE OF U P AND 3 OTHERS
September 13, 2018
BRIJENDRA SINGH Vs. STATE OF U P AND 6 OTHERS
February 12, 2018
BRIJENDRA SINGH Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ AND OTHE
April 5, 2018
BRIJESH Vs. MANORAMA (DECEASED) AND 2 OTHERS
October 5, 2018
BRIJESH KUMAR Vs. STATE OF U P
August 29, 2018
BRIJESH KUMAR @ PARIDEEN & ANR Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN PLANNING & ORS
July 10, 2018
BRIJESH KUMAR BHADAURIYA Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
BRIJESH KUMAR SINGH Vs. STATE OF U P AND ANOTHER
August 16, 2018
BRIJESH SINGH Vs. PURVANCHAL VIDYUT VITRAN NIGAM LTD THRU G M & 2 OT
January 8, 2018
BRIJESH YADAV Vs. STATE OF U P AND 04 OTHERS
September 11, 2018
BRIMA DEVI @ MEENA DEVI Vs. STATE OF U P THROUGH SECY HOME LKO AND OTHERS
January 16, 2018
BRITISH INDIA CORP. LTD. Vs. TEXTILE LABOUR UNION, KANPUR AND OTHERS
September 27, 2018
BRIZ LAL VISHWAKARMA Vs. STATE OF U P AND 5 ORS
April 20, 2018
BUDDHAN AND OTHERS Vs. MAHESH BHATI
February 19, 2018
BUDDHI Vs. STATE OF U P & 3 OTHERS
April 12, 2018
BUDDHOO Vs. STATE OF U P
April 6, 2018
BUDDHSEN VISHWAKARMA Vs. DHARM SINGH AND ANOTHER
February 20, 2018
BUDDHU MIYA (SINCE DECEASED)AND 9 OTHERS Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE,COURT NO 5 AGRA AND ANOTHER
July 5, 2018
BUDHAN Vs. STATE OF U P
May 10, 2018
BUDHIMAN SINGH Vs. STATE OF U P
April 20, 2018
BUNDEL KHAND ADVERTISING ASSOCIATION AND 5 OTHERS Vs. STATE OF U P AND 8 OTHERS
March 8, 2018
BUTA MAL AND ORS. Vs. PRABHA MITTAL AND ORS.
November 20, 2018
C D LALL Vs. D D E , VARANSAI & OTHERS
January 5, 2018
C M DELAY CONDONATION APPLICATION Vs. RAJ KUMAR PANDEY AND OTHERS
January 11, 2018
C P BANSAL AND OTHERS Vs. STATE OF U P AND OTHERS
May 15, 2018
C. LAMBERT Vs. A. LAMBERT
July 27, 2018
C.C. AND C.E. AND S.T.-NOIDA Vs. MANIKYA CREATIONS PVT. LTD.
May 22, 2018
C/M ADARSH SHIKSHAN PRASHIKSHAN COLLEGE AND ANOTHE Vs. STATE OF U P AND 3 OTHERS
January 9, 2018
C/M AJEET NATH JAIN INTER COLLEGE, SHERPUR LOHARA, Vs. STATE OF U P AND 2 OTHERS
March 16, 2018
C/M ARCHARYA NARENDRA DEO JUNIOR HIGH SCHOOL Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
C/M BENI MADHO INTER COLLEGE Vs. STATE OF U.P. AND ORS.
November 14, 2018
C/M BLACK STONE GIRLS INTER COLLEGE THRU ITS MANAG Vs. STATE OF U P AND 3 OTHERS
January 29, 2018
C/M D A V POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
May 29, 2018
C/M DURGA NARAIN COLLEGE AND ADITY KUMARI SCHOOL & Vs. STATE OF U P THRU PRIN SECY REVENEU AND OTHERS
May 18, 2018
C/M HALDHAR VIDYA MANDIR SHIKSHA SAMITI Vs. JOINT DIRECTOR OF EDUCATION
May 28, 2018
C/M HALIM MUSLIM INTER COLLEGE THRU ITS MANAGER & Vs. STATE OF U P & 5 OTHERS
January 8, 2018
C/M JANTA INTER COLLEGE, ETAWAH THU. ITS MANAGER & ANOTHER Vs. STATE OF U.P. AND OTHERS
September 6, 2018
C/M KABIR BALIKA VIDYALAYA AND ANOTHER Vs. STATE OF U P AND 3 ORS
September 18, 2018
C/M KABIR DHARAM MANDIR SEWA SAMITI JIYANPUR & ANR Vs. DISTRICT MAGISTRATE FAIZABAD & 4 ORS
February 8, 2018
C/M KANYA PATHSALA ASSOCIATION Vs. STATE OF U.P.
February 6, 2018
C/M KARARI SCHOOL ASSOCIATION Vs. STATE OF U.P.
February 21, 2018
C/M KISSAN VIDYA SABHA SHAMLI Vs. STATE OF U.P.
May 31, 2018
C/M MASDARUL ULOOM EDUCATIONAL SOCIETY AND 2 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
May 28, 2018
C/M MISHRI LAL ARYA KANYA INTER COLLEGE TANDA AMBEDKAR NAGAR Vs. USHA CHAUDHARY AND ORS
February 2, 2018
C/M SHANKER JANTA VIDYALAYA KASILI AND ANOTHER Vs. ASSISTANT REGISTRAR, FIRMS SOCIETIES AND CHITS AND
March 6, 2018
C/M VISHAMBHAR NATH JANTA INTER COLLEGE Vs. STATE OF U.P.
December 21, 2018
C/M, ABUPURVA KHURD SADHAN SAHKARI SAMITI AND ANR Vs. JOINT SECRETARY (COOP )&A A , GOVT OF U P AND 3 OR
February 15, 2018
C/M, DISTRICT COOPERATIVE BANK LTD AND ANR Vs. STATE OF U P AND 3 ORS
March 30, 2018
C/M, SRI SHIV INTER COLLEGE MIRZAPUR AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
March 21, 2018
CANARA BANK Vs. COMMISSIONER OF INCOME TAX (APPEALS)
December 3, 2018
CANTONMENT BOARD Vs. SMT. SHAKUNTALA DEVI
April 13, 2018
CAPITAL INFRAPROJECTS PVT. LTD. Vs. SURINDER BHAYA
October 9, 2018
CENTRAL BOARD OF DIRECT TAXES THROUGH ITS CHAIRMAN Vs. GOPAL KRISHNA SHUKLA
April 23, 2018
CENTRAL BUREAU OF INVESTIGATION, SIC-I, C-1HUTMENT Vs. MANISH KUMAR
September 7, 2018
CENTRAL INDUSTRIAL SECURITY FORCE Vs. COMMR. OF CGST AND C. EX.
May 23, 2018
CENTRAL RAILWAY THRU ITS CHAIRMAN Vs. STATE OF U P AND 3 OTHERS
November 29, 2018
CHAIRMAN OF ELDERS COMMITTEE CENTRAL BAR ASSOCIATI Vs. BAR COUNCIL OF U P ALLAHABAD THROU SECY AND ORS
February 15, 2018
CHAIRMAN U P STATE BRIDGE CORPORATION LTD LKO & ANR Vs. NAWAB SINGH & ORS
May 7, 2018
CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION AND ANOTHER Vs. SMITA SINGH AND OTHERS
August 3, 2018
CHAKKHAN AND OTHERS Vs. STATE
March 19, 2018
CHAMAN LAL Vs. STATE OF U.P. & 2 OTHERS
January 2, 2018
CHAMAN LAL AND SONS Vs. AWADH KUMAR AGARWAL
January 8, 2018
CHAND BABU Vs. STATE OF U P
February 9, 2018
CHANDA BEGUM & OTHERS Vs. STATE OF U P THR SECY DEPTT OF REVENUE,CIVIL SECTT
June 22, 2018
CHANDAN YADAV Vs. STATE
August 21, 2018
CHANDER Vs. STATE OF U.P.
November 1, 2018
CHANDER PAL SINGH (DEAD) Vs. YOGENDRA PAL SINGH
October 23, 2018
CHANDI ALIAS DEVKINANDAN AND OTHERS Vs. STATE OF U.P.
March 28, 2018
CHANDKI RAM Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
CHANDRA BHAN Vs. STATE OF U P
January 19, 2018
CHANDRA BHAN SINGH & 14 OTHERS Vs. UNION OF INDIA THRU GEN MANAGER,MINISTRY OF RAILWAYS & ORS
July 3, 2018
CHANDRA BHAN SINGH & OTHERS Vs. STATE OF U P
February 5, 2018
CHANDRA DEV AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 27, 2018
CHANDRA DEV UPADHYAY AND ANOTHER Vs. RAM NIWAS UPADHYAY AND ANOTHER
February 5, 2018
CHANDRA KANT TRIPATHI Vs. STATE OF U P & OTHERS
March 30, 2018
CHANDRA KESH SINGH Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
CHANDRA KISHORE Vs. STATE OF U P
January 30, 2018
CHANDRA KUMAR RASTOGI Vs. AMARJEET SINGH AND 2 OTHERS
January 12, 2018
CHANDRA MOHAN SINGH AND ANR Vs. STATE OF U P AND 3 ORS
March 28, 2018
CHANDRA MOHAN VERMA Vs. STATE OF U P
February 2, 2018
CHANDRA PAL Vs. STATE OF U P
January 24, 2018
CHANDRA PAL SINGH Vs. STATE OF U P AND OTHERS
February 21, 2018
CHANDRA PAL SINGH Vs. STATE OF U P AND OTHERS
January 9, 2018
CHANDRA PAL SINGH & ORS. Vs. STATE OF U.P
March 16, 2018
CHANDRA PAL SINGH AND OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. HOUSING CIVIL SECTT. AND OTHERS
March 16, 2018
CHANDRA PAL SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 12, 2018
CHANDRA PRAKASH RATHAUR Vs. STATE OF U P
August 9, 2018
CHANDRA PRAKASH SINGH Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
CHANDRA PRAKASH YADAV Vs. STATE OF U P AND ANOTHER
January 19, 2018
CHANDRA SHEKHAR Vs. JOINT DIRECTOR OF EDUCATION
September 7, 2018
CHANDRA VIJAY CHATURVEDI Vs. STATE OF U P AND 3 OTHERS
January 12, 2018
CHANDRASHEKHAR ALIAS RAVAN Vs. STATE OF U P AND ANOTHER
April 26, 2018
CHANDRASHEKHAR ALIAS RAVAN Vs. STATE OF U P AND ANOTHER
February 27, 2018
CHANDRASI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 16, 2018
CHANDRAWATI Vs. SHUSHIL KUMAR AND ANOTHER
August 1, 2018
CHANDRAWATI AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 6, 2018
CHANDRAWATI AND ANOTHER Vs. ANIL KUMAR AGRAWAL AND ANOTHER
January 4, 2018
CHANDRAWATI TRIPATHI Vs. BRAHMANAND PANDEY & OTHERS
July 18, 2018
CHANDREJ YADAV Vs. STATE OF U P AND 4 ORS
March 30, 2018
CHANDRIKA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 6 OTHERS
April 3, 2018
CHANDRIKA SINGH YADAV AND ORS Vs. D I O S GHAZIPUR AND SORS
January 30, 2018
CHANDU LAL JAIN Vs. PRAMOD KUMAR
July 18, 2018
CHANNA DEVI @ BACHNA & ANOTHER Vs. STATE OF U P & ANOTHER
October 4, 2018
CHARAN SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
April 2, 2018
CHATRA PAL Vs. STATE OF U P AND 3 OTHERS
January 18, 2018
CHATURANAN Vs. STATE OF U.P.
December 10, 2018
CHAUDHARY BALVEER SINGH FAUJI Vs. STATE OF U P AND 02 OTHERS
April 3, 2018
CHAUTHI Vs. D.D.C. AND OTHERS
May 31, 2018
CHET RAM SINGH TRUST, LUCKNOW THRU ITS SECRETARY Vs. PRESCRIBED AUTHORITY (ADDL JUDGE SMALL CAUSES-II)
February 26, 2018
CHETAK ENTERPRISES LTD. Vs. STATE OF U.P.
September 4, 2018
CHHANGU PASSI Vs. STATE OF U P
August 7, 2018
CHHANGUR @ DILAWAR KHAN Vs. STATE OF U P
March 23, 2018
CHHATRA PAL Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
CHHATRADHARI YADAV Vs. STATE OF U P
March 16, 2018
CHHATRAPATI SHAHU JI MAHARAJ UNIVERSITY KANPUR Vs. VINAY SINGH CHAUHAN & ANR
November 20, 2018
CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY Vs. MANISHA PANDEY
December 11, 2018
CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY TRHU REGISTRAR Vs. AJAY KUMAR NIGAM AND OTHERS
December 11, 2018
CHHATTHI GIRI AND (4) ORS Vs. STATE OF U P
April 13, 2018
CHHAVINATH RAM AND OTHERS Vs. RAM SHARAN AND OTHERS
July 18, 2018
CHHEDA LAL Vs. STATE OF U P
January 12, 2018
CHHEDDOO Vs. GUR DEEN AND ANOTHER
December 12, 2018
CHHEDI LAL Vs. STATE OF U P AND 5 ORS
March 12, 2018
CHHEEMO AND 5 OTHERS Vs. STATE OF U P
December 13, 2018
CHHEETU GODIYA Vs. STATE OF U P
April 20, 2018
CHHOTE LAL Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
CHHOTE LAL Vs. DY. DIRECTOR OF CONSOLIDAITON, SULTANPUR AND ORS.
December 19, 2018
CHHOTE LAL Vs. D D C AND OTHER
April 9, 2018
CHHOTE MASTER @ CHHOTE LAL Vs. STATE OF U P
January 31, 2018
CHHOTEY LAL Vs. STATE OF U P
August 6, 2018
CHHOTEY LAL SINGH Vs. GULAM QADIR AND ANOTHER
January 4, 2018
CHHOTTEY LAL Vs. STATE
October 5, 2018
CHHOTU AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
CHIEF CONTROLLER OF ACCOUNTS AND ORS. Vs. RAJESH CHANDRA
September 5, 2018
CHIEF ENGINEER (MADHYA GANGA) AND OTHERS Vs. JAIN CONSTRUCTION CO. ENGINEERS
November 1, 2018
CHINKU GUPTA Vs. STATE OF U P
August 24, 2018
CHINTAMANI JAISWAL Vs. STATE OF U P & ANOTHER
April 19, 2018
CHITARANJAN DAS(DECEASED) AND 2 OTHERS Vs. PRESCRIBED AUTHORITY CIVIL JUDGE(SD) JAUNPUR & 9 O
January 10, 2018
CHITRA KUMARI AND ANTOHER Vs. ALI SHER AND 4 ORS
January 30, 2018
CHITRA SINGH Vs. SARVA U.P.GRAMIN BANK
May 9, 2018
CHITRAGUPT Vs. STATE OF U P AND 5 OTHERS
September 18, 2018
CHOLAMANDALAM M S GENERAL INSURANCE CO LTD Vs. KAMLESH AND 7 OTHERS
February 21, 2018
CHOTU @ JAVED Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
CHOTU PANDIT Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
CHUKKHAN LAL Vs. STATE OF U P
January 31, 2018
CHUNMUN PANDEY @ SUNIL KUMAR PANDEY Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
CHUNNO Vs. DILIP KUMAR SINGHAL
March 30, 2018
CHUNNU ALIAS OM PRAKASH AND OTHERS Vs. STATE OF U P
November 30, 2018
CHURCH CITY JUNIOR HIGH SCHOOL Vs. KRISHNA GOPAL AND ORS
March 19, 2018
CITY MONTESSORI SCHOOL THRU ITS FOUNDER MANAGER Vs. APPELLATE AUTHORITY & ADDITIONAL LABOUR COMMISSONER & 3 ORS
March 28, 2018
CIVIL AVIATION TRANING COLLEGE BAMRAULI ALLD THRU PRIN Vs. MOHAN LAL PRAJAPATI
February 1, 2018
CLOUD 9 PROJECTS PVT LTD Vs. STATE OF U P
January 23, 2018
CLOUD 9 PROJECTS PVT. LTD. Vs. UNION OF INDIA
July 6, 2018
COLLECTOR, VARANASI Vs. DEV BRAT AND OTHERS
February 5, 2018
COMM OF INCOME TAX-IIKANPUR Vs. RAHMAN EXPORTS PVT LTD
January 11, 2018
COMMERCIAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) AND 02 OTHERS
November 28, 2018
COMMISSIONER Vs. DEEPAK BAJAJ
December 19, 2018
COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. S/S GLOBAL ENTERPRISES
April 3, 2018
COMMISSIONER COMMERCIAL TAX, GOMTI NAGAR LKO Vs. M/S. BAJAJ HINDUSTAN LTD., GOLA KHERI
July 20, 2018
COMMISSIONER INCOME TAX Vs. M/S. PHONEX LAMPS INDIA LTD.
February 19, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. ADVANCE STEEL TUBES LTD
March 6, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. LAMICOAT INTERNATIONAL PVT. LTD.
August 1, 2018
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. KUMBHI CHINI MILLS
February 13, 2018
COMMISSIONER OF CENTRAL TAX Vs. ZEE MEDIA CORPORATION LTD.
July 18, 2018
COMMISSIONER OF CGST AND CENTRAL EXCISE Vs. RAMA SALES AND SERVICES
March 9, 2018
COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW Vs. M/S KARUN INFRATECH
April 17, 2018
COMMISSIONER OF INCOME TAX Vs. NATIONAL CHEMICAL PRODUCTS
February 22, 2018
COMMISSIONER OF INCOME TAX Vs. M/S SHIPRA ESTATE LTD.
January 2, 2018
COMMISSIONER OF INCOME TAX Vs. VIHSAL TRANSORMERS AND SWITHGEARS PVT LTD
March 9, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. CHHATA SUGAR COMPANY LTD.
July 16, 2018
COMMISSIONER OF INCOME TAX Vs. SHRI BALAJI SAMAJ VIKAS SAMITI
February 9, 2018
COMMISSIONER OF INCOME TAX -II Vs. MUSTANG LEATHER PVT LTD
February 19, 2018
COMMISSIONER OF INCOME TAX AND ANR Vs. ANIMAL CARE SOCIETY
February 16, 2018
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. BABBAR CHARITABLE TRUST, GHAZIABAD
February 20, 2018
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. SHIPRA ESTATE LTD
January 2, 2018
COMMISSIONER OF INCOME TAX, MORADABAD & ANR Vs. D S M AGRO PRODUCTS LTD
February 20, 2018
COMMISSIONER OF INCOME TAX-II AAYAKAR BHAWAN LUCKNOW; UPPER INDIA COUPER PAPER MILLS CO PVT LIMITED THROUGH ITS DIRECTOR Vs. UPPER INDIA COUPER PAPER MILLS CO PVT LIMITED, LUCKNOW; COMMISSIONER OF INCOME TAX-II, ASHOK MARG LUCKNOW
January 25, 2018
COMMISSIONER, COMMERCIAL TAX Vs. INNERSEL ALLOYS AND STEEL PVT. LTD.
September 10, 2018
COMMISSIONER, COMMERCIAL TAX Vs. RACKET BACKIZER INDIA LTD
October 9, 2018
COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. OM HOUSE HOLD APPLIANCES PVT LTD
July 3, 2018
COMMISSIONER, CUSTOMS,CENTRAL EXCISE & SERVICE TAX Vs. AUTO GOLLON INDUSTRIES PVT LTD
January 2, 2018
COMMISSIONER, GOODS AND SERVICES TAX ACT, UP Vs. ANEJA CARGO
December 4, 2018
COMMITTEE OF MANAGEMENT SRI VIDUR SEWA AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 16, 2018
COMMITTEE OF MANAGEMENT SUBHASH SMARAK INTER COLLEGE, TEHSIL-TANDA, RAMPUR AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
July 20, 2018
COMMITTEE OF MANAGEMENT, SAMAJ SEWAK SAMITI SHIV MANGAL AND OTHERS Vs. STATE OF U. P. AND OTHERS
January 10, 2018
COMMITTEE OF MANAGEMENT, SHRI DRAVI NATH PURVA MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
August 24, 2018
CONSTABLE SANT RAM MEENA Vs. STATE OF U P
April 24, 2018
CONTINENTAL CEMENT COMPANY Vs. COMMERCIAL TAX TRIBUNAL AND 2 OTHERS
April 5, 2018
CONTINENTAL INDIA LIMITED Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE DIVISION MEERUT AND ANOTHER
May 1, 2018
CONTINENTAL INDIA PRIVATE LIMITED AND ANOTHER Vs. UNION OF INDIA THRU SECY AND 3 OTHERS
January 24, 2018
CORP MEDITECHE PVT. LTD. Vs. STATE OF U.P.
July 31, 2018
CP Vs. STATE OF U.P. THROUGH SECRETARY DEPARTMENT OF HOME AND OTHERS
April 11, 2018
CP 502 ANIL KUMAR SAXENA Vs. UNION OF INDIA THROUGH ITS SECRETARY
January 31, 2018
D S M SUGAR ASMOLI, SAMBHAL Vs. STATE OF U P AND 4 OTHERS
February 23, 2018
D.C.M. FINANCER SERVICE AND OTHERS Vs. STATE OF U.P. AND ANOTHER
August 23, 2018
DABLOO SINGH @ DEEPAK Vs. STATE OF U P AND 3 OTHERS
May 16, 2018
DABLU Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
DABLU MALI Vs. STATE OF U P & ANOTHER
January 23, 2018
DABUR INDIA LTD Vs. COMMISSIONER OF TRADE TAX, U P , LUCKNOW
April 10, 2018
DADA GHOSH Vs. STATE OF U P
April 10, 2018
DAKSHINANCHAL VIDYUT VITRAN NIGAM L. Vs. RELIANCE INFRASTRUCTURE LIMITED
March 12, 2018
DAL CHANDRA AND 18 ORS Vs. STATE OF U P AND 2 ORS
February 1, 2018
DAL JEET SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 16, 2018
DALBEER SINGH Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
DALI Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
DALLA Vs. NANHU
December 5, 2018
DALPAT CHAND JAIN AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
DALVEER SINGH Vs. TIGER LILI & OTHERS
April 12, 2018
DAN BAHADUR & OTHERS Vs. STATE OF U P AND OTHERS
March 16, 2018
DAN BAHADUR YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
April 5, 2018
DARBARI Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
DARIYAB SINGH Vs. ADDL COMMISSIONER, AGRA DIVISION & OTHERS
February 21, 2018
DARVESH SAHKARI AVAS SAMITI LTD. Vs. DOCTORS SAHKARI GRAH IRMAN SAMITI LTD.
February 15, 2018
DASHARATH SINGH YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL,ALLAHABAD & 4 ORS
August 24, 2018
DASHI Vs. SRIKANT AND ANOTHER
May 21, 2018
DASHRATH Vs. STATE OF U.P.
August 4, 2018
DASHRATH Vs. STATE OF U P
August 6, 2018
DASHRATH Vs. STATE OF U.P.
February 9, 2018
DASHRATH MALLAH Vs. STATE OF UTTAR PRADESH AND OTHERS
November 15, 2018
DAUJI Vs. STATE
March 22, 2018
DAURALA SUGAR WORKS Vs. STATE OF U P AND 2 ORS
October 26, 2018
DAWAR FOOTWEAR INDUSTRIES Vs. BANK OF INDIA AND OTHERS
April 2, 2018
DAYA RAM Vs. STATE OF U P THROUGH ITS SECRETARY AND ORS
February 22, 2018
DAYA RAM Vs. DIVISIONAL COMMISSIONER /APPELLATE AUTHORITY LKO
March 5, 2018
DAYA RAM Vs. STATE OF U P AND ANOTHER
May 18, 2018
DAYA RAM GUPTA Vs. STATE OF U P
April 20, 2018
DAYA ROLLER FLOOR MILL Vs. COMMISSIONER OF COMMERCIAL TAX
October 3, 2018
DAYA SHANKAR Vs. STATE OF U P AND 2 OTHERS
January 16, 2018
DAYA SHANKAR YADAV Vs. STATE OF U.P. AND 8 OTHERS
July 4, 2018
DAYA SHANKER MISHRA Vs. UNION OF INDIA AND OTHERS
March 7, 2018
DAYAL TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
October 4, 2018
DAYANAND YADAV Vs. STATE OF U.P. THRU SECY. AND OTHERS
November 27, 2018
DECCAN ELECTRICALS (P) LTD Vs. PURVANCHAL VIDHYUT VITRAN NIGAM LTD
April 18, 2018
DEEN MOHAMMAD Vs. STATE OF U P AND 3 OTHERS
September 10, 2018
DEENA NATH YADAV AND 25 OTHERS Vs. STATE OF U P AND 5 OTHERS
November 12, 2018
DEEP CHAND SAHU Vs. STATE OF U P AND OTHERS
November 20, 2018
DEEP KIRAN TRADING CO , SHAHJAHANPUR Vs. STATE OF U P AND ANOTHER
January 11, 2018
DEEPA Vs. STATE OF U P
August 3, 2018
DEEPAK Vs. STATE OF U P
January 18, 2018
DEEPAK AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
DEEPAK BAIJAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
DEEPAK BHADAURIA Vs. STATE OF U.P. AND ORS.
December 10, 2018
DEEPAK CHAUHAN Vs. STATE OF U P AND 3 ORS
August 30, 2018
DEEPAK GOYAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 12, 2018
DEEPAK GUPTA Vs. STATE OF U P THRU SECY HOME & 7 ORS
February 5, 2018
DEEPAK JAUHARI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
DEEPAK KASHYAP Vs. STATE OF U P THRU SECY URBAN DEVELOPMENT(LOCAL BOD
February 16, 2018
DEEPAK KUMAR Vs. STATE OF U P
January 30, 2018
DEEPAK KUMAR Vs. STATE OF U P AND 2 OTHERS
February 5, 2018
DEEPAK KUMAR Vs. STATE OF UP AND ANOTHER
November 13, 2018
DEEPAK KUMAR PRAJAPATI Vs. STATE OF U P
April 10, 2018
DEEPAK MALHOTRA Vs. C B I
April 4, 2018
DEEPAK MATHUR Vs. GAIL(INDIA) LTD THRU CHAIRMAN CUM M D & OTHERS
February 19, 2018
DEEPAK SHARMA Vs. STATE OF U P AND ANOTHER
March 16, 2018
DEEPAK SINGHAL AND OTHERS Vs. STATE OF U P AND ANOTHER
April 25, 2018
DEEPAK UPADHYAY AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
DEEPAK YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
DEEPESH KUMAR Vs. STATE OF U P AND 4 OTHERS
May 25, 2018
DEEPESH SINGH AND 8 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 11, 2018
DEEPIKA SHUKLA Vs. STATE OF U P AND 3 OTHERS
October 3, 2018
DEEPTI GUPTA AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
June 13, 2018
DEEPTI SARASWAT Vs. STATE OF U P THROUGH SECRETARY MADHYAMIK SHIKSHA PARISHAD
March 5, 2018
DEEPU RAJPUT Vs. STATE OF U P
May 8, 2018
DEEPU YADAV AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
DELHI CALCUTTA CARRYING CORPORATION Vs. STATE OF U.P. AND 3 OTHERS
July 2, 2018
DELHI GUJRAT FLEET CARRIER PVT. LTD. Vs. STATE OF U.P. AND 4 OTHERS
May 1, 2018
DELL INTERNATIONAL SERVICES INDIA PVT. LTD. Vs. STATE OF U.P. AND 4 OTHERS
May 22, 2018
DEO KUMAR KASHYAP @ DEVENDRA KUMAR Vs. STATE OF U P AND ANOTHERS
February 21, 2018
DEO PAL YADAV Vs. STATE OF U P
July 4, 2018
DEO SINGH Vs. STATE OF U P
May 4, 2018
DEOKI NANDAN Vs. MOHAN LAL AGARWAL AND 3 OTHERS
May 8, 2018
DEPUTY DIRECTOR, E S I CORPORATION & ANOTHER Vs. MODERN OVERSEAS CO ALIGARH
July 10, 2018
DESH DEEP WADHWA Vs. SMT. VIDYAWATI & 7 OTHERS
May 4, 2018
DESH DEEPAK SHANKHDHAR@ D D SHANKHDHAR Vs. STATE OF UP AND 4 OTHERS
February 16, 2018
DESHRAJ Vs. RAJESH KUMAR AND 2 OTHERS
August 8, 2018
DEV ASRE SHUKLA Vs. RAM LAKHAN SINGH (DEAD) AND 4 OTHERS
July 2, 2018
DEV BUX SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD
February 27, 2018
DEV DUTTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 13, 2018
DEV KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
DEV NARAIN VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH & OTHERS
July 27, 2018
DEVENDARI SINGH Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
DEVENDRA Vs. STATE OF U P
January 5, 2018
DEVENDRA Vs. STATE OF U P
July 13, 2018
DEVENDRA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 27, 2018
DEVENDRA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
DEVENDRA KUMAR Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
DEVENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
July 3, 2018
DEVENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
DEVENDRA KUMAR Vs. STATE OF U P AND 2 ORS
September 25, 2018
DEVENDRA KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
DEVENDRA KUMAR DHAWAN Vs. STATE OF U.P. AND 3 OTHERS
October 12, 2018
DEVENDRA KUMAR KHARE Vs. STATE OF U P & ANOTHER
March 9, 2018
DEVENDRA KUMAR SHARMA Vs. STATE OF U P AND OTHERS
March 5, 2018
DEVENDRA KUMAR SRIVASTAVA AND 2 OTHERS Vs. SURESH CHANDRA SRIVASTAVA (DECEASED)
February 16, 2018
DEVENDRA KUMAR VERMA & OTHERS Vs. SECRETARY, DEPARTMENT OF FINANCIAL SERVICES, MINIS
May 22, 2018
DEVENDRA KUMAR VISHWAKARMA AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
November 19, 2018
DEVENDRA NATH GUPTA Vs. STATE OF U P
August 10, 2018
DEVENDRA PAL SINGH SECY HIGH COURT CLASS IV EMPLOY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
January 30, 2018
DEVENDRA PRATAP RAI & 2 ORS Vs. STATE OF U P & 2 ORS
January 25, 2018
DEVENDRA SINGH Vs. STATE OF U P & 5 OTHERS
February 13, 2018
DEVENDRA SINGH Vs. VIPUL UPADHYAYA
December 3, 2018
DEVENDRA SINGH Vs. STATE OF U P
February 16, 2018
DEVENDRA SINGH YADAV Vs. LEARNED COURT OF SPECIAL CHIEF JUDICIAL MAGISTRATE
October 3, 2018
DEVENDRA UPASHYAY Vs. BHUDEV PRASAD SHARMA
August 27, 2018
DEVESH KUMAR DWIVEDI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND 2 OTHERS
October 12, 2018
DEVESHWAR Vs. UNION OF INDIA AND 3 OTHERS
February 21, 2018
DEVI PRASAD MISHRA Vs. STATE OF U P THROUGH SECY BASIC EDU LKO & ORS
April 4, 2018
DEVI SAHAI UPADHYAY Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
DEVI SARA PUNMAGAR Vs. STATE OF U P
March 30, 2018
DEVI SARAN AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
DEVI SHANKAR SRIVASTAVA Vs. CHUNNI LAL GUPTA AND 4 ORS.
February 19, 2018
DEVI SHANKER RAI (DECEASED) & OTHERS Vs. PARWATI DEVI & OTHERS
April 16, 2018
DEVI SINGH Vs. STATE
May 10, 2018
DEVIJI MANDIR Vs. C O
May 3, 2018
DEVKI NANDAN AND 17 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
DEVMANI Vs. STATE OF U P AND 6 OTHERS
December 6, 2018
DEVRAHABABA UCHCHATAR MADHYAMIK VIDYALAYA Vs. ABDUL QAUM AND 5 OTHERS
August 20, 2018
DHAMPUR SUGAR MILLS LTD Vs. P O /LABOUR COURT RAMPUR
November 27, 2018
DHANANJAI SINGH Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
DHANESAR (SINCE DEAD) AND 4 OTHERS Vs. RAM MURAT (SINCE DEAD) AND 22 OTHERS
January 5, 2018
DHANMANI DEVI AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
December 5, 2018
DHANNAJAYA DUBEY @ LAL BABU Vs. STATE OF U P
April 6, 2018
DHANPAL AND OTHERS Vs. D D C AND ANOTHER
March 15, 2018
DHANSARI MAGAR Vs. STATE OF U P
July 17, 2018
DHANSINGH Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
DHARA SINGH AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
DHARAM PAL SATYA PAL AND G.B. NAGAR Vs. COMMISSIONER, U.P. TRADE TAX
February 15, 2018
DHARAM RAJ SINGH Vs. STATE
November 16, 2018
DHARAM RAJ SINGH Vs. STATE OF U P & 2 ORS
January 10, 2018
DHARAMJEET SINGH Vs. PRESCRIBED AUTHORITY/CITY MAGISTRATE, BULANDSHAHR AND 2 OTHERS
March 15, 2018
DHARAMPAL Vs. STATE
April 5, 2018
DHARAMPAL SINGH BHADAURIYA & ANOTHER Vs. STATE OF U P & ANOTHER
August 2, 2018
DHARM AVTAR SRIVASTAVA Vs. DISTRICT JUDGE UNNAO
August 30, 2018
DHARMENDRA Vs. STATE OF U P
January 24, 2018
DHARMENDRA (JUVENILE) Vs. STATE OF U.P. & ANOTHER
April 13, 2018
DHARMENDRA @ D.K. YADAV Vs. STATE OF U.P.
November 30, 2018
DHARMENDRA KUMAR Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
DHARMENDRA KUMAR Vs. STATE OF U P THRU COLLECTOR DIST HARDOI & ANR
October 1, 2018
DHARMENDRA KUMAR GUPTA AND ANOTHER Vs. HAR NARAIN (DEAD) AND 5 OTHERS
July 18, 2018
DHARMENDRA KUMAR SHARMA Vs. SOMENDRA BABU(SINCE DECEASED) AND 13 ORS
March 28, 2018
DHARMENDRA KUMAR SHARMA Vs. SOMENDRA BABU AND 13 OTHERS
January 18, 2018
DHARMENDRA MISHRA ( MAJOR B C ) Vs. PRADEEP KUMAR MISHRA & 4 OTHERS
February 1, 2018
DHARMENDRA NAIK Vs. STATE OF U P
August 3, 2018
DHARMENDRA RANA @ DHARMENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
DHARMENDRA SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF PANCHAYATI RA
February 19, 2018
DHARMRAJ Vs. STATE OF U P AND ANOTHER
July 30, 2018
DHARMVEER Vs. STATE OF U P & ANOTHER
July 4, 2018
DHARMVEER AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
DHARMVEER AND ANOTHER Vs. STATE OF U P
March 5, 2018
DHARNIDHAR Vs. STATE OF U P AND ANR
February 28, 2018
DHEER SINGH & OTHERS Vs. STATE OF U P
January 30, 2018
DHEERENDRA KUMAR AND ANOTHER Vs. AUTHORISED OFFICER AADHAR HOUSING FINANACE LTD AND
April 2, 2018
DHEERENDRA SEN PANDEY Vs. DISTRICT JUDGE DISTRICT MAHARAJGANJ
August 13, 2018
DHELAI AND OTHERS Vs. STATE OF U P
February 23, 2018
DHIRENDRA BAHADUR SINGH Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU CIVIL SECTT &ORS
September 25, 2018
DHIRENDRA KUMAR AND 25 OTHERS Vs. STATE OF U P AND 4 OTHERS
October 23, 2018
DHIRENDRA KUMAR MISRA AND ANOTHER Vs. STATE OF U P THROUGH SECRETARY HOUSING LUCKNOW AND
February 5, 2018
DHIRENDRA PRATAP SINGH AND ORS Vs. UNION OF INDIA THROU,SECY MINISTRY OF ROAD TRANSPO
February 15, 2018
DHIRENDRA SINGH Vs. STATE OF U.P. AND OTHERS
October 5, 2018
DHIRPUR MULTI CENTER AND ANOTHER Vs. INDIAN OIL CORPORATION LTD AND OTHERS
January 9, 2018
DHODHA SINGH @ DONA SINGH Vs. STATE OF U P AND 6 ORS
April 24, 2018
DHRUV BHUSHAN DUBEY Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
DHRUV CHANDRA Vs. U P BASIC SHIKSHA PARISHAD AND 5 ORS
January 4, 2018
DIGGAJ PANDEY & ANR Vs. VIMLENDRA MOHAN PRATAP MISHRA & ANR
August 8, 2018
DIL KUMARI Vs. STATE OF U P
July 7, 2018
DILDAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
DILEEP Vs. STATE OF U P
April 6, 2018
DILEEP KUMAR YADAV AND ANOTHER Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD AND 3 OTHERS
November 14, 2018
DILEEP SAHANI Vs. STATE OF U P AND 2 OTHERS
April 17, 2018
DILIP KUMAR Vs. STATE OF UP AND ANOTHER
May 14, 2018
DILIP KUMAR AGARWAL AND ANOTHER Vs. KULDEEP KUMAR VAISH AND 7 ORS.
July 30, 2018
DILIP KUMAR SETH Vs. TULSI DAS AND 14 OTHERS
July 5, 2018
DILIP KUMAR SRIVASTAVA AND OTHERS Vs. UNION OF INDIA THROUGH SECY MINISTRY OF HOME AFFAI
January 31, 2018
DILSHAD @ DILLA Vs. STATE OF U P
May 9, 2018
DILSHAD AHMAD & ORS Vs. UNION OF INDIA & ANR
January 23, 2018
DINANATH MORYA AND OTHERS Vs. STATE OF U P THRU SECY HOME & ORS
January 19, 2018
DINANATH YADAV AND ANR Vs. STATE OF U P
March 12, 2018
DINESH Vs. STATE OF U P AND 3 OTHERS
April 5, 2018
DINESH @ SONU TOMAR Vs. STATE OF U P
March 13, 2018
DINESH CHANDRA Vs. STATE OF U P AND 18 OTHERS
January 11, 2018
DINESH CHANDRA CHAUDHARY & ANOTHER Vs. STATE OF U P & OTHERS
January 23, 2018
DINESH CHANDRA GIHAR Vs. STATE OF U P AND 5 ORS
July 23, 2018
DINESH CHANDRA SHARMA Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
DINESH DUTTA Vs. STATE OF U P AND OTHERS
May 4, 2018
DINESH JAISWAL Vs. UNION OF INDIA
February 13, 2018
DINESH KUMAR Vs. STATE OF UP AND ANOTHER
April 4, 2018
DINESH KUMAR & ANOTHER Vs. STATE OF U P
July 19, 2018
DINESH KUMAR & OTHERS Vs. STATE OF U P ,THRU PRIN SECY , REVENUE, & OTHERS
March 27, 2018
DINESH KUMAR @ PANCHAM Vs. STATE OF U P
January 25, 2018
DINESH KUMAR DUBEY Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
DINESH KUMAR KESARWANI Vs. UNION OF INDIA
December 13, 2018
DINESH KUMAR RATHOR Vs. STATE OF U P AND 4 OTHERS
May 25, 2018
DINESH KUMAR SHARMA Vs. STATE OF U P AND 4 OTHERS
January 25, 2018
DINESH KUMAR SHARMA Vs. STATE OF U P AND 2 ORS
February 12, 2018
DINESH KUMAR SHARMA Vs. STATE OF U P AND 2 OTHERS
October 29, 2018
DINESH SINGH Vs. STATE OF U P THORUGH SECY SECONDARY EDU LUCKNOW AN
March 15, 2018
DINESH SINGH AND 85 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
DINESH SINGH CHAHAR Vs. STATE OF U.P. AND ORS.
November 13, 2018
DINESH SINGH CHAHAR Vs. STATE OF U P AND 8 OTHERS
October 11, 2018
DINESH TYAGI Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
DINKAR RAI Vs. HARDEV SINGH 8 OTHERS
October 23, 2018
DIPANSHI SINGH Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
May 14, 2018
DISTRICT BASIC EDUCATION OFFICER DISTRICT PRATAPGA Vs. C/M MATA BADAL SHRI KRISHNA LAGHU MANDYAMANIK VIDA
January 31, 2018
DISTRICT CO-OPERATIVE BANK LTD. BUDAUN Vs. KAMAL RASTOGI
October 9, 2018
DISTRICT INSPECTOR OF SCHOOLS Vs. SHOBHA RAM DHIMAN
November 12, 2018
DIVAKAR SINGH & ANOTHER Vs. STATE OF U P
October 25, 2018
DIVISIONAL DIRECTOR SOCIAL FORESTRY DIVISION AND A Vs. SARBATI DEVI
May 25, 2018
DIVISIONAL ENGINEER Vs. RAMAN SINGH AND ANOTHER
August 29, 2018
DIWAKAR PANDEY Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLIES LUCKN
May 16, 2018
DIWAKAR SHUKLA Vs. CHIEF ENGINEER & OTHERS
May 3, 2018
DIWAKAR TIWARI AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
DNT BRICK FIELD,THROUGH PROPRIETOR VIJAY KUMAR YAD Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY ENVIRONME
February 8, 2018
DOMESH RAJPOOT Vs. STATE OF U P THRU SECRY AND 2 OTHERS
April 2, 2018
DOST MOHD & OTHERS Vs. SHARIFA & OHTERS
September 27, 2018
DR ANIL KUMAR AGARWAL Vs. STATE OF U.P.
May 7, 2018
DR NEENA RAIZADA Vs. STATE OF U P & 3 ORS
April 18, 2018
DR. (SMT.) JOGENDRI KAUR Vs. STATE OF U.P.
February 27, 2018
DR. ALKA MISHRA Vs. STATE OF U.P. AND 2 OTHERS
August 24, 2018
DR. ANNIKA SINGH Vs. STATE OF U.P.
October 5, 2018
DR. ASHOK MISHRA AND 2 OTHERS Vs. RAM NIWAS AND 14 OTHERS
February 15, 2018
DR. GOPAL DASS AGARWAL Vs. COMMISSIONER OF INCOME TAX
December 5, 2018
DR. ISLAM ALI Vs. STATE OF U.P.
January 19, 2018
DR. MEENAKSHI Vs. STATE OF U.P. AND 3 ORS
May 23, 2018
DR. MOHD. SUHAIL KHAN Vs. STATE OF U.P.
April 12, 2018
DR. RAM BABU Vs. STATE OF U.P.
May 25, 2018
DR. RAM PAL SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
December 13, 2018
DR. RUDRA PRATAP Vs. STATE OF U.P., PRINCIPAL SECRETARY ANIMAL HUSBANDRY DEPARTMENT LUCKNOW AND OTHERS
June 18, 2018
DR. SUNIL MALHOTRA Vs. SURENDRA SINGH AND 2 OTHERS
May 10, 2018
DR. ZAKIR ABDUL KARIM NAIK Vs. STATE OF U.P. AND ANOTHER
April 11, 2018
DRAKE AND SCULL WATER AND ENERGY INDIA PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
January 19, 2018
DRAUPADI KANODIA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
DRAVI NATH PURVA MADHYAMIK VIDYALAYA Vs. STATE OF U.P.
August 24, 2018
DRIPAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
January 10, 2018
DUDHNATH SINGH Vs. A D M , (F & R), JAUNPUR AND OTHERS
May 7, 2018
DUKHI Vs. STATE OF U.P.
October 3, 2018
DULARE Vs. PRESCRIBED AUTHORITY RAGULATED AREA, ROBERTSGANJ A
February 21, 2018
DULARE ALIAS RAM DULARE Vs. KRISHNA SHUKLA (SINCE DECEASED) AND 3 ORS
February 1, 2018
DULARI AND ANOTHER Vs. STATE OF U P AND OTHERS
February 28, 2018
DURGA DAS ALIAS DURGA PRASAD Vs. STATE OF U.P. AND OTHERS
May 6, 2018
DURGAWATI Vs. THE CONSOLIDATION COMMISSIONER
January 10, 2018
DURGAWATI DEVI Vs. STATE OF U P AND 5 OTHERS
January 5, 2018
DURGAWATI DUBEY Vs. STATE OF U.P. & 3 ORS.
October 8, 2018
DURGESH TIWARI AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
DURGESH TRIPATHI Vs. STATE OF U P AND ANOTHER
May 11, 2018
DURJAN SINGH AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 31, 2018
DUSHYANT Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
E S I Vs. NUBORD MANUFACTURING
February 9, 2018
E-SUVIDHA UPTRON BUILDING GOMTI NAGAR LKO THROU, P Vs. MADHU BALA SRIVASTAVA AND ORS
January 30, 2018
EJAJ AHMAD AND 9 OTHERS Vs. STATE OF U P AND ANOTHER
October 12, 2018
EKLAVYA KUMAR Vs. STATE OF U P THRU ADDL CHIEF SECY LOK NIRMAN VIBHA
January 19, 2018
ELECTRICITY DISTRIBUTION DIVISION Vs. AJUDDI
March 15, 2018
EMPLOYEES UNION BHARAT PUMPS AND COMPRESSORS LIMITED Vs. STATE OF U P
December 11, 2018
ENAMURRAHMAN Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
ENVIRAD PROJECTS PVT LTD KANPUR NAGAR Vs. STATE OF U P AND 4 OTHERS
January 18, 2018
ERA INFRA ENGINEERING LTD Vs. CENTRAL PUBLIC WORKS DEPTT OFFICER EXECUTIVE ENGINEER LKO
November 13, 2018
ERAM GIRLS DEGREE COLLEGE THRU MANAGER & ANR Vs. STATE OF U P THRU PRIN SECY BASIC EDU LKO & ORS
March 16, 2018
EXECUTIVE ENGINEER ELECTRICITY URBAN DISTRIBUTION Vs. STATE OF U P AND 2 OTHERS
February 21, 2018
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION-II Vs. STATE OF U P AND 2 OTHERS
August 27, 2018
EXECUTIVE ENGINEER, U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. NAZIR AND OTHERS
April 16, 2018
EXECUTIVE ENGINEER,WATER SUPLLY AND SANITATION AND Vs. ATUL PUMPS PRIVATE LTD
May 31, 2018
EXTACY PHARMACEUTICALS THROUGH ITS PROPRIETOR PARA Vs. STATE OF U P AND ANOTHER
April 9, 2018
F H MEDICAL COLLEGE Vs. UNION OF INDIA AND ANOTHER
August 16, 2018
FAGUVA DEVI & ANOTHER Vs. STATE OF U P & 2 OTHERS
January 30, 2018
FAHAD & ORS Vs. STATE OF U P THRU PRIN SECY , HOME DEPTT & ORS
September 25, 2018
FAIZ QUDIR Vs. U P POWER CORPORATION LTD AND 2 OTHERS
March 6, 2018
FAIZANUL HAQ Vs. D M / COLLECTOR DISTT BALRAMPUR AND ORS
December 20, 2018
FAIZEE NOMANI Vs. KHWAJA SOAIB ULLA AND ANOTHER
July 19, 2018
FAIZUL HASAN AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
November 26, 2018
FAKHRUL HASAN ALIAS CHAND Vs. STATE OF U P
February 22, 2018
FAKIR CHANDRA & ANOTHER Vs. STATE OF U P
July 27, 2018
FAREED AHMAD & OTHERS Vs. STATE OF U P THR PRIN SECY REVENUE DEPTT LUCKNOW &
January 31, 2018
FARIDA IKBAL Vs. UNION OF INDIA AND 3 ORS
January 25, 2018
FARMAN Vs. STATE OF U P
March 22, 2018
FARZANA Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
FARZAND ALI Vs. STATE OF U.P.
July 24, 2018
FATEHPUR KSHETRIYA GRAMIN BANK Vs. ADDL. COMMISSIONER INCOME TAX
July 23, 2018
FAZIL @ AVESH Vs. STATE OF U P
April 9, 2018
FAZLURREHMAN Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
FEROZ VARUN GANDHI(M P ) Vs. STATE OF U P
December 21, 2018
FIELD COUNCIL OF NORWEGIAN EVANGELICAL MISSION & 2 ORS Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
FIREY SINGH AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
FIROZ Vs. STATE OF U.P.
May 18, 2018
FIROZ ALAM Vs. STATE OF U P AND 7 OTHERS
October 1, 2018
FIROZ ALI & ANOTHER Vs. STATE OF U P
January 29, 2018
FOOD CORPORATION OF INDIA THROUGH EXECUTIVE DIRECT Vs. HARI RAM
May 31, 2018
FREYR ENERGY SERVICES PVT. LTD. HYDERABAD Vs. STATE OF U.P. THRU. PRIN. SECY. COMMERCIAL TAXES DEPTT. & ANR.
March 5, 2018
FRIENDS AUTOMOBILES Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
October 12, 2018
FULA VATI Vs. STATE OF U.P. AND 4 OTHERS
February 2, 2018
G D A V KANYA INTER COLLEGE, ANOOPSHAHAR AND ANR Vs. STATE OF U P AND 2 OTHERS
January 11, 2018
G.B. BRICK FIELD NAGLA SIKANDAR Vs. COMMISSIONER OF TRADE TAX U.P. AT LUCKNOW
November 13, 2018
G.S.C. RAO Vs. STATE OF U.P.
September 26, 2018
GAGAN MALLAH Vs. STATE OF U P
January 16, 2018
GAJ RAJ Vs. STATE OF U P
May 10, 2018
GAJENDRA Vs. STATE OF U.P.
August 6, 2018
GAJENDRA PRASAD BHATNAGAR Vs. STATE OF U P AND 2 OTHERS
February 12, 2018
GAJENDRA SAHI Vs. STATE OF U P THROU,PRIN SECY AGRICULTURE EDUCATION
February 15, 2018
GAJENDRA SHARMA Vs. STATE OF U.P.
August 30, 2018
GAJENDRA SINGH Vs. STATE
January 5, 2018
GAJENDRA SINGH Vs. ADDL. COMMISSIONER (J)
March 12, 2018
GAJENDRA SINGH AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
GAJENDRA SINGH HIMANCHAL Vs. STATE OF UP AND ANOTHER
October 31, 2018
GAJJU Vs. STATE OF U.P.
December 7, 2018
GAJRAJ AND OTHERS Vs. STATE OF U P
January 25, 2018
GAJRAJ SINGH AND ANOTHER Vs. PAWAN KUMAR AND ANOTHER
February 6, 2018
GAJRAJ SINGH AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
July 17, 2018
GALIB AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
September 25, 2018
GANESH Vs. BOARD OF REVENUE, ALLAHABAD AND ORS.
March 28, 2018
GANESH CHANDRA TIWARI Vs. D D C , ALLD AND OTHERS
January 9, 2018
GANESH DUBEY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
GANESH PRASAD Vs. STATE OF U P
March 27, 2018
GANESH PRASAD AND ANOTHER Vs. STATE OF U P AND ANOTHER
February 13, 2018
GANESH RAJBHAR AND ANR Vs. STATE OF U P
August 10, 2018
GANGA BRICK WORKS Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
November 16, 2018
GANGA DEVI AND ORS Vs. S S SINGH AND ANR
November 1, 2018
GANGA KISHAN SAHKARI SUGAR MILLS LTD Vs. COMMISSIONER, U P TRADE TAX, LUCKNOW
July 30, 2018
GANGA RAM @ GANGA SARAN & OTHERS Vs. STATE OF U.P.
May 15, 2018
GANGA SINGH @ GANGA RAM Vs. STATE OF U P
November 2, 2018
GANGADHAR DUBEY Vs. STATE OF U P AND 3 ORS
January 3, 2018
GANGU RAM Vs. RISHI PAL & ANOTHER
October 29, 2018
GANPAT & ANOTHER Vs. STATE
January 5, 2018
GANPATI VIDYAPEETH EDUCATIONAL INSTITUTE AND 7 OTH Vs. STATE OF U P AND 4 OTHERS
January 25, 2018
GAON SABHA/LAND MANAGEMENT COMMITTEE GRAM PANCHAYAT AND ANOTHER Vs. STATE OF U P AND 6 OTHERS
August 13, 2018
GARBAR YADAV Vs. STATE OF U P
January 30, 2018
GARIMA SINGH Vs. STATE OF U P AND 4 OTHERS
May 30, 2018
GAURA UDYOG AUDHOGIK UTPADAN SAHKARI SAMITI LTD Vs. STATE OF U P THRU SACHIV AND OTHERS
October 22, 2018
GAURAV Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
GAURAV SHARDA AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
November 14, 2018
GAURAV SHARMA Vs. STATE OF U P AND 4 OTHERS
September 18, 2018
GAURAV TEHRI Vs. UNION OF INDIA AND 4 OTHERS
January 8, 2018
GAURAV VISHAL Vs. BAR COUNCIL OF UTTAR PRADESH ALLAHABAD AND ANOTHER
August 23, 2018
GAURAV YADAV @ PHADKA Vs. STATE OF U P
March 30, 2018
GAURI SHANKER PRASAD Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
May 31, 2018
GAUTAM KUMAR Vs. STATE OF U.P AND OTHERS
July 18, 2018
GAUTAM PASI Vs. STATE OF U.P.
January 24, 2018
GAYA DEEN & ANOTHER Vs. MANGARU
March 7, 2018
GAYA PRASAD Vs. THAKUR KRISHNA CHANDRA JI MAHRAJ VIRAJMAN MANDIR B
February 8, 2018
GAYA PRASAD Vs. STATE OF U P
May 30, 2018
GAYA PRASAD & OTHERS Vs. STATE OF U P
May 10, 2018
GAYATRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 14 OTHERS
November 13, 2018
GAYATRI DEVI Vs. STATE OF U P
July 24, 2018
GEETA Vs. STATE OF U.P.
January 9, 2018
GEETA Vs. STATE OF U P
March 9, 2018
GEETA ARYAAMD ANOTHER Vs. STATE OF U P AND 2 OTHERS
March 12, 2018
GEETA CHAUHAN @ SITA JAIRAM AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
GEETA JAI VATIKA COLONY Vs. COMMISSIONER COMMERCIAL TAXES U P
February 21, 2018
GEETA PATEL Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
GEETA SINGH Vs. JOINT COMMISSIONER AND JOINT REGISTRAR (COOPERATIVES) AND 3 ORS.
April 16, 2018
GEETA SRIVASTAVA Vs. KAILASH CHANDRA SINGHAL
February 12, 2018
GEETA VERMA AND ORS. Vs. MASTER NIHAL BAJPAI
July 3, 2018
GEETAM SINGH Vs. STATE OF U P AND 3 OTHERS
April 30, 2018
GENERAL MANAGER ALLAHABAD JAL SANSTHAN AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
May 31, 2018
GENERAL MANAGER FOOD CORPORATION OF INDIA AND 2 OTHERS Vs. UNION OF INDIA AND 2 OTHERS
October 31, 2018
GENERAL MANAGER KISAN SAHAKARI CHINI MILLS LTD . Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972/DEPUTY LABOUR COMMISSIONER AND OTHERS
November 12, 2018
GHAFFOR Vs. STATE AND OTHERS
August 29, 2018
GHAIZABAD DEVELOPMENT AUTHORITY Vs. MADAN LAL AND ANOTHER
April 17, 2018
GHAMANDI SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
GHAN SHYAM @ PAHADI Vs. STATE OF U P
May 9, 2018
GHAN SHYAM VERMA Vs. STATE OF U.P.
November 29, 2018
GHANARAM ENGINEERS AND CONTRACTOR Vs. COMMISSIONER COMMERCIL TAXES
October 24, 2018
GHANSHYAM DAS AGRAWAL Vs. SHYAM BIHARI GUTPA
April 20, 2018
GHANSHYAM DAS AGRAWAL AND 4 ORS Vs. SHYAM BIHARI GUTPA AND 2 ORS
April 11, 2018
GHANSHYAM VERMA Vs. STATE OF U P & ORS
February 2, 2018
GHANSHYAM YADAV Vs. STATE OF U P
September 13, 2018
GHIRAU S/O NANKAU Vs. MATA BADAL SINGH & 2 ORS
September 5, 2018
GHOORA Vs. STATE OF U P AND OTHERS
February 7, 2018
GHURAHOO PRASAD ALIAS G PRASAD AND OTHERS Vs. STATE OF U P THORUGH PRINCIPAL SECY DEPT OF HEALTH & ORS
August 13, 2018
GIRDHARI Vs. STATE OF U P
February 27, 2018
GIRIJA PRASAD GUPTA Vs. STATE OF U P AND ANR
March 29, 2018
GIRISH AGRAWAL Vs. UNION OF INDIA THROUGH ASSITANT COMMISSIONER, CUSTOMS (PREVENTIVE), VARANASI AND ANOTHER
July 9, 2018
GIRISH KUMAR GUPTA Vs. STATE OF U.P. AND ANR.
July 2, 2018
GIRISH KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY , HOUSING & 3 OTHERS
February 19, 2018
GIRISH PATHAK @ GIRISH PARASHARI Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
GIRJA DEVI AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
July 20, 2018
GIRJA SHANKAR Vs. STATE OF U P AND 3 OTHERS
May 16, 2018
GIRRAJ AND 14 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
GIRRAJ KISHOR Vs. RAMESHWAR PRASAD SHARMA AND ANOTHER
April 16, 2018
GIRWAR AND OTHERS Vs. STATE OF U P
March 13, 2018
GITAM SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 ETAH AND 2 OT
February 2, 2018
GLAXO SMITH KLINE PHARMACEUTICALS LTD Vs. COMMISSIONER TRADE TAX LUCKNOW
August 2, 2018
GLOBAL ENGINEERS AND DEVELOPERS Vs. STATE OF U P AND 3 OTHERS
February 1, 2018
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. STATE OF U P AND 02 OTHERS
September 18, 2018
GOLU Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
GOLU YADAV Vs. STATE OF U P
March 13, 2018
GOPAL & 3 OTHERS Vs. AMAR JEET SINGH & 11 OTHERS
March 20, 2018
GOPAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 8, 2018
GOPAL KESARWANI Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) LUCKNOW & ORS
December 12, 2018
GOPAL SARAN KOTHIWAL AND 2 OTHERS Vs. UNION OF INDIA AND 2 OTHERS
February 28, 2018
GOPAL SWAROOP PANDIT Vs. STATE OF U P
March 23, 2018
GOPAL YADAV Vs. STATE OF U P
September 7, 2018
GOPI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
January 29, 2018
GOPI CHAND AND ANR Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 11 AGRA AND 12 ORS
April 12, 2018
GOPI CHANDRA Vs. STATE OF U P THROUGH PRN SECY PANCHAYAT RAJ & 4 OR
February 2, 2018
GOPI CHANDRA Vs. SHIV CHARAN GIRI
September 27, 2018
GOPI SHYAM Vs. UNION OF INDIA AND 3 ORS
February 1, 2018
GORAKHPUR TEXPARK PRIVATE LTD Vs. STATE OF U P THRU PRINCIPAL SECRY , INDUSTRIAL DEVP & ORS
July 2, 2018
GORAV Vs. STATE OF U P AND 2 OTHERS
February 28, 2018
GOTI RAM Vs. STATE OF U P
May 15, 2018
GOVARDHAN Vs. CHHOTKAU AND ANOTHER
February 8, 2018
GOVIND SINGH Vs. RAJENDRA PRASAD GUPTA AND 2 OTHERS
May 7, 2018
GRANITE GATE PROPERTIES PVT LTD Vs. STATE OF U P
January 23, 2018
GRASIM INDUSTRIES LIMITED Vs. STATE OF U P AND 2 OTHERS
February 22, 2018
GREEN LAND FRUITS AND VEGETABLES PVT LTD Vs. STATE OF U P AND 2 ORS
April 11, 2018
GUDDA @ AMIT KUMAR Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
GUDDAN & OTHERS Vs. STATE OF U P & ANOTHER
January 10, 2018
GUDDI Vs. STATE OF U P THR, PRIN SECY DEPTT OF URBAN LAND CE
March 5, 2018
GUDDO KUSHWAHA Vs. STATE OF U.P.
September 4, 2018
GUDDU Vs. STATE OF U P
November 1, 2018
GUDDU @ JITENDRA Vs. STATE OF U P
August 2, 2018
GUDDU @ MODH SADIQUE & ORS Vs. STATE
March 28, 2018
GUDDU DUEVEDI @ ARVIND KUMAR Vs. STATE OF UP
May 3, 2018
GUDDU YADAV Vs. STATE OF U P
July 5, 2018
GUDIYA AWASTHI Vs. STATE OF U.P. AND ORS.
September 4, 2018
GUFRAN ALI Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
GULAB Vs. STATE OF U P AND 5 OTHERS
May 17, 2018
GULAB CHAND & ANOTHER Vs. STATE OF U P
April 4, 2018
GULAB CHAND RAI Vs. STATE OF U P AND 2 OTHERS
September 10, 2018
GULAB CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
March 30, 2018
GULAFERUN Vs. STATE OF U P AND 87 ORS
May 24, 2018
GULFAM MALIK AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
September 27, 2018
GULZAR Vs. STATE OF U P
September 25, 2018
GUNJAN SHARMA Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
GUNJIT SINGH KUMAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
GUPTA TRADERS Vs. STATE OF U.P.
June 6, 2018
GURJEET SINGH Vs. STATE OF U P
April 9, 2018
GURMUKH DAS AND ANOTHER Vs. ADDITIONAL JUDGE SMALL CAUSES
February 26, 2018
GUROO SARAN SINGH & ANOTHER Vs. DIRECTOR OF CONSOLIDATION, FATEHPUR & OTHERS
May 3, 2018
GURU DEV SINGH Vs. STATE OF U P AND ANR
September 18, 2018
GURU PRASAD Vs. STATE OF U P
May 31, 2018
GURU SHARAN SINGH NIRANJAN Vs. STATE OF U P THRU ADDL CHIEF SECY DEPTT OF BASIC E
February 20, 2018
GURUBHAN SINGH Vs. ASHUTOSH MISHRA
August 3, 2018
GYAN BHARTI MADHYAMIK VIDYALAYA CHAK KALUTI Vs. ADDITIONAL COLLECTOR AND 4 OTHERS
December 21, 2018
GYAN CHANDRA Vs. STATE OF U P
September 19, 2018
GYAN CHANDRA AND 37 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 15, 2018
GYAN CHANDRA VISHWAKARMA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
GYAN PRAKASH AGARWAL Vs. STATE OF U.P. AND ANOTHER
May 15, 2018
GYAN PRAKASH PANDEY Vs. STATE OF UP THRU ADDL CHIEF SECY PUBLIC WORKS DEPT
May 24, 2018
GYAN SINGH Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
GYANENDRA & OTHERS Vs. STATE OF U P
March 16, 2018
GYANENDRA KUMAR Vs. INDIAN OVERSEAS BANK AND 4 ORS
May 21, 2018
H D F C ERGO Vs. SAPNA DEVI AND OTHERS
August 21, 2018
H D F C ERGO GENERAL INSURANCE CO LTD Vs. RAMKALI AND 4 OTHERS
April 4, 2018
HAASIM Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
HABIB Vs. STATE OF U P ,THRU SECRETARY, URBAN DEVELOPMENT &
February 8, 2018
HABIB AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
HABIBUDDIN HAIDER Vs. STATE OF U.P. & ORS
December 20, 2018
HABIBULLAH Vs. BOARD OF REVENUE, U P AT ALLD AND OTHERS
April 4, 2018
HABIBURRAHMAN AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
February 23, 2018
HABIBURREHMAN AND ANOTHER Vs. MANGALA DEVI (SINCE DECEASED) AND 6 OTHERS
October 30, 2018
HAIDER ALI Vs. STATE OF U P & ORS
March 15, 2018
HAIDER ANSARI Vs. STATE
February 22, 2018
HAJI ABDUL SATTAR Vs. HAJI ABDUL HAJ (SINCE DECEASED)
August 20, 2018
HAJI AKHLAKH Vs. UNION OF INDIA AND 5 OTHERS
March 30, 2018
HAJI KUNNI KHAN Vs. KAPIL AGRAWAL
September 26, 2018
HAJI TAUHED ALAM (SINCE DECEASED) AND 8 OTHERS Vs. SALEEM AHMAD KHAN
September 20, 2018
HAKIM KHAN Vs. STATE OF U.P. AND ORS.
September 20, 2018
HAKIM SINGH AND 11 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
HAKIM SINGH YADAV Vs. SUBODH KUMAR AND ANOTHER
January 3, 2018
HALEEM @ ALEEM Vs. STATE OF U P
April 5, 2018
HALIMAN Vs. TEHSILDAR (JUDICIAL) TEHSIL HAIDERGARH DISTT BARABANKI &ORS
December 21, 2018
HANIF AHAMAD Vs. STATE OF U P AND 5 ORS
March 20, 2018
HANIF AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 3, 2018
HANSRAJ SINGH Vs. STATE OF U P AND 7 OTHERS
April 5, 2018
HANSRAM AND 7 ORS Vs. STATE OF U P AND 2 ORS
February 1, 2018
HANUMAN DAS KESRI Vs. STATE OF U P THRU SECRETARY, NAGAR VIKAS, U P AND OTHERS
April 26, 2018
HANUMAN SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF HOME GOVT OF UP & ORS
September 13, 2018
HAR PAL SINGH Vs. SANTOSH KUMARI
August 24, 2018
HARBAL AND 9 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
HARDEV SINGH Vs. STATE OF U.P. AND ANOTHER
April 18, 2018
HARDWARI LAL Vs. STATE OF U P THRU PRIN SECY AGRICULTURE AND ORS
July 18, 2018
HARDWARI LAL Vs. ADDL DISTRICT JUDGE, COURT NO 4,LAKHIMPUR KHERI &
February 7, 2018
HARENDRA KUMAR GUPTA Vs. STATE OF U P & OTHERS
March 28, 2018
HARENDRA PRATAP SINGH AND 27 ORS Vs. UNION OF INDIA AND 3 ORS
May 14, 2018
HARENDRA SINGH Vs. STATE OF UP THRU PRIN SECY ANIMAL HUSBANDRY DEPTT
April 4, 2018
HARENDRA SINGH & ANOTHER Vs. STATE OF U P
July 4, 2018
HARI CHAND @ HARISCHAND Vs. STATE OF U.P. AND 4 OTHERS
May 24, 2018
HARI CHANDRA Vs. DIRECTOR OF EDUCATION
November 1, 2018
HARI DAYAL Vs. STATE OF U.P.
February 6, 2018
HARI GOVIND LAL SRIVASTAVA Vs. SARASWATI DEVI
August 14, 2018
HARI NAM Vs. STATE OF U.P. AND ORS.
December 10, 2018
HARI NARAYAN YADAV Vs. STATE OF U P AND 5 OTHERS
April 5, 2018
HARI NATH YADAV Vs. STATE OF U P AND 04 OTHERS
March 14, 2018
HARI OM Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
HARI PAL SINGH Vs. STATE OF U P
January 31, 2018
HARI RAM Vs. STATE OF U P AND 3 OTHERS
February 12, 2018
HARI RAM Vs. STATE OF U P & ANOTHER
April 4, 2018
HARI RAM GUPTA Vs. STATE OF U P AND 5 OTHERS
December 12, 2018
HARI SHANKAR PANDEY & OTHERS Vs. CHANDRABHAN & OTHERS
April 23, 2018
HARI SHANKAR SHUKLA & OTHERS Vs. STATE OF U P
May 11, 2018
HARI SHANKAR SINGH Vs. STATE OF U P AND 4 OTHERS
February 13, 2018
HARI SHANKER Vs. OM PRAKASH AND ORS
February 5, 2018
HARI SINGH Vs. STATE OF UP AND 3 OTHERS
April 21, 2018
HARI SINGH Vs. STATE OF U.P. AND OTHERS
April 20, 2018
HARI SINGH Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
HARI SINGH @ HARI RAM SINGH Vs. STATE OF U P AND 3 OTHERS
February 12, 2018
HARI SWAROOP CHAUDHARY Vs. STATE OF U P
March 14, 2018
HARIDAYEE Vs. STATE OF U P THRU SECY REVENUE LUCKNOW AND ORS
December 21, 2018
HARIMOHAN NIRANJAN Vs. STATE OF U P AND 02 OTHERS
April 3, 2018
HARIOM PASWAN Vs. SUDHIR KUMAR AND OTHERS
February 20, 2018
HARIOM PRAKASH SINHA Vs. STATE OF U.P. AND 3 OTHERS
October 12, 2018
HARIOM SINGH Vs. STATE OF U P AND ANOTHER
January 12, 2018
HARISH CHANDRA Vs. STATE OF U.P.
March 20, 2018
HARISH CHANDRA Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE AND ORS.
May 23, 2018
HARISH CHANDRA AND ANOTHER Vs. NIROTTAM SINGH AND ANOTHER
May 15, 2018
HARISH CHANDRA AND ORS. Vs. STATE OF U.P.
November 26, 2018
HARISH CHANDRA KORI Vs. STATE OF U P
April 5, 2018
HARISH CHANDRA MISHRA AND 7 ORS Vs. STATE OF U P AND ANOTHER
July 11, 2018
HARISH CHANDRA PANDEY AND 2 OTHERS Vs. CHIEF REVENUE OFFICER AND 6 OTHERS
August 13, 2018
HARISH MEHRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER E.P.F.O LKO AND ORS
November 2, 2018
HARISH NIGAM Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE CT NO 12 LKO
February 16, 2018
HARISHANKAR Vs. STATE OF U.P.
January 20, 2018
HARLEY FOODS PRODUCTS PVT LTD Vs. STATE OF U P AND 3 OTHERS
April 5, 2018
HARMUKHI Vs. STATE OF U P AND 4 OTHERS
January 30, 2018
HARSHUL AGRAWAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
HARSWAROOP SHARMA Vs. ANIL KUMAR PANDEY AND ANOTHER
January 25, 2018
HARVEER PARIHAR AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 27, 2018
HARVEER SINGH Vs. STATE OF U P
March 28, 2018
HARVEER SINGH @ HARVEER SINGH CHAHAR Vs. STATE OF U P AND ANOTHER
April 17, 2018
HARVINDAR SINGH Vs. STATE OF U P
March 9, 2018
HARYANA FREIGHT CARRIER (P). LTD. Vs. STATE OF U.P. AND 3 OTHERS
April 4, 2018
HASAN JAHAN Vs. STATE OF U P & 3 OTHERS
January 19, 2018
HASEEN GROUP, VARANASI Vs. STATE OF U P AND 3 OTHERS
January 9, 2018
HASINA BANO AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
October 10, 2018
HASNU Vs. ADDL. COLLECTOR(J)/D.D.C. BALRAMPUR
November 20, 2018
HAWKINS COOKERS LTD Vs. STATE OF U P AND 3 OTHERS
October 4, 2018
HAZARI LAL Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
March 27, 2018
HEERA LAL Vs. STATE OF U P AND 5 OTHERS
August 30, 2018
HEERA LAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
HEERA LAL YADAV Vs. STATE OF U P
March 22, 2018
HEERA LAL YADAV AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 12, 2018
HEERA WATI DEVI Vs. ADDL COMMISSIONER
January 18, 2018
HEERAMATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 18, 2018
HEERAWATI DEVI Vs. STATE OF U P AND 3 ORS
September 12, 2018
HEM SINGH & OTHERS Vs. STATE OF U P
April 23, 2018
HEMADUL HASAN Vs. STATE OF U.P.
August 10, 2018
HEMANT GODHA AND ANOTHER Vs. STATE OF U P
March 6, 2018
HEMANT KAMRA Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
HEMANT KUMAR AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
HEMANT KUMAR SHAKYA Vs. U O I THRU ASST DIRECTOR E D PREVENTION OF MONEY L
March 28, 2018
HEMANT MOHAN & ANOTHER Vs. STATE OF U P & ANOTHER
May 16, 2018
HEMANT YADAV Vs. STATE OF U P
June 19, 2018
HIMALAYA CONSTRUCTION CO AND ANOTHER Vs. PURVANCHAL COOPERATIVE BANK LTD AND 2 OTHERS
February 5, 2018
HIMANI SINGH Vs. STATE OF U P AND 2 OTHERS
December 6, 2018
HIMANSHU SHUKLA AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
April 13, 2018
HINA Vs. STATE OF U P AND 4 OTHERS
March 15, 2018
HINCHA RAM Vs. DY. DIRECTOR OF CONSOLIDATION & 5 OTHERS
January 12, 2018
HINCHH LAL Vs. U P STATE WAREHOUSING CORPORATION THRU ITS CHAIRMA
March 30, 2018
HIND TIMBER MERCHANT Vs. STATE OF U.P.
October 10, 2018
HINDALCO INDUSTRIES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT NAD 13 OTHERS
July 30, 2018
HINDALCO INDUSTRIES LIMITED Vs. STATE OF U.P. AND 4 OTHERS
November 2, 2018
HINDALCO INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT AND ANR
October 26, 2018
HINDI DAINIK RAJ PATH NEWSPAPER AND 2 OTHERS Vs. UNION OF INDIA AND 2 OTHERS
February 21, 2018
HINDUSTAN AERONAUTICS LTD. Vs. HINDUSTAN AERONAUTICS KARMCHARI SABHA
March 15, 2018
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX U.P.GOMTI NAGR LUCKNOW
November 13, 2018
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
April 30, 2018
HINDUSTAN PETROLEUM CORPORATION LTD., THRU. AUTH. SIGNATORY Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. AND OTHERS
May 7, 2018
HINDUSTAN TRADERS THRU PROP. ASGAR ALI Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
March 6, 2018
HINDUSTAN UNILEVER LTD , MUMBAI Vs. STATE OF U P AND ORS
February 2, 2018
HIRDESH BIHARI YADAV Vs. PRATAP SINGH YADAV AND 2 OTHERS
May 30, 2018
HOSHIYAR Vs. STATE OF U P AND 3 OTHERS
February 6, 2018
HUBLAL SHAH @ HUBLAL SAHU Vs. STATE OF U P AND 2 OTHERS
January 10, 2018
HUKAM SINGH Vs. STATE OF U.P.
May 10, 2018
HUKUM LAL @ HUKUM SINGH AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
HUSYAR SINGH Vs. STATE OF U P
January 24, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJESH RANA AND 3 OTHERS
August 9, 2018
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KISHAN
January 18, 2018
IDRISH Vs. STATE OF U.P.
September 24, 2018
IDRISH (MINOR) Vs. STATE OF U.P.
April 9, 2018
IFTEKAR HUSSAIN Vs. STATE OF U P AND 2 ORS
February 7, 2018
IKBAL Vs. STATE OF U P & ANOTHER
April 30, 2018
IKBAL ALIAS BALEY QURAISHI Vs. STATE OF U P
April 13, 2018
IKBAL AND 21 OTHERS Vs. STATE OF U.P. AND ANOTHER
April 27, 2018
IKRAR AHMAD Vs. SHIV DEVI AND ANOTHER
July 17, 2018
ILAICHEE AND ANOTHER Vs. BOARD OF REVENUE U P AT ALLD AND OTHERS
April 16, 2018
ILIYAS & OTHERS Vs. STATE OF U P
April 12, 2018
IMAMUDDIN Vs. STATE OF U P AND 2 ORS
February 1, 2018
IMI NORGREN HERION (PVT ) LTD Vs. LABOUR COURT, U P NOIDA AND 3 OTHERS
October 8, 2018
IMRAN Vs. STATE OF U P
February 22, 2018
IMRAN Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
IMRAN Vs. UNION OF INDIA
February 19, 2018
IMRAN Vs. STATE OF U.P.
February 20, 2018
IMRAN @ TENDU Vs. ADHIKSHAK
March 30, 2018
IMRAN AHMAD Vs. STATE OF U.P.
October 27, 2018
IMRAN SIDDIQUI Vs. STATE OF U P THR PRIN SECY IRRIGATION DEPTT LKO &
February 15, 2018
IMTIAZ AHMAD Vs. STATE OF U P AND 02 OTHERS
April 5, 2018
IMTIAZ SAYED HUSSAIN Vs. UNION OF INDIA
May 22, 2018
IN MATTER OF Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM L
March 12, 2018
IN MATTER OF GOODS OF LATE AMAR NATH PANDEY, SATYA VATI PANDEY Vs. STATE
July 16, 2018
IN RE Vs. RAMDAS SRINIWAS NAYAK
October 10, 2018
IN RE AN UNFORTUNATE INCIDENT IN UNNAO OF RAPE AND Vs. STATE OF U P
May 21, 2018
IN RE AN UNFORTUNATE INCIDENT IN UNNAO OF RAPE AND MURDER PUBLISHED IN VARIOUS NEWSPAPERS Vs. STATE OF U P
April 13, 2018
IN RE. Vs. STATE OF U.P.
April 13, 2018
IN THE MATTER OF GOODS OF LATE RAI BHARAT KUMAR Vs. STATE
March 14, 2018
IN THE MATTER OF LATE SMT. KALAWATI AND ANR. Vs. STATE
May 7, 2018
IN THE MATTER OF THE GOODS OF LATE PRASHANT MIDDHA AND OTHERS Vs. STATE
March 19, 2018
IN THE MATTER OF: DAKSHINANCHAL VIDYUT VITRAN NIGAM L. Vs. RELIANCE INFRASTRUCTURE LIMITED
March 12, 2018
INAYATULLA KHAN Vs. STATE OF U P THRU PRIN SECY (HOME)CIVIL SECTT LUCKNOW & ORS
January 12, 2018
INDAL @ INDRAJEET PRASAD AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
INDARAJ @ RAJ @ INDRA JEET Vs. STATE OF U P THRU PRIN SECY HOME & ORS
January 19, 2018
INDEPENDENT POWER PRODUCERS ASSOCIATION OF INDIA Vs. UNION OF INDIA & 5 ORS
August 27, 2018
INDER JEET Vs. STATE OF U P THRU SECY REVENUE CIVIL SECTT LKO & ANR
November 1, 2018
INDIA GOOD NEWS ASSOCIATES Vs. INCOME TAX OFFICER AND 3 OTHERS
November 2, 2018
INDIAN COUNCIL OF AGRICULTURE RESEARCH THROUGH DIR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
May 28, 2018
INDIAN HUME PIPE COMPANY LTD Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN PLANNING &OR
December 21, 2018
INDIAN INSTITUTE OF TECHNOLOGY AND 3 OTHERS Vs. ABHINAV KUMAR AND 6 OTHERS
May 29, 2018
INDIAN OIL CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
May 28, 2018
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA THRU G M
November 1, 2018
INDIAN OIL CORPORATION LTD Vs. STATE OF U P AND ANOTHER
May 4, 2018
INDIAN OIL CORPORATION LTD. Vs. THE COMMISSIONER OF TRADE TAX
March 5, 2018
INDIAN OIL CORPORATION PIPE LINE WORKERS UNION AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
April 6, 2018
INDIAN POTASH LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
August 20, 2018
INDRA Vs. UNION OF INDIA AND 04 OTHERS
March 27, 2018
INDRA BAHADUR Vs. D D C , ALLD AND OTHERS
March 15, 2018
INDRA BAHADUR SINGH Vs. STATE OF U P THRU SECY AND 4 OTHERS
January 12, 2018
INDRA DHWAJ JAIN Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
January 11, 2018
INDRA KUMAR & ORS Vs. STATE OF U P
May 10, 2018
INDRA KUMAR @ PUTTAN Vs. STATE OF U P AND ANOTHER
April 12, 2018
INDRA PAL SINGH Vs. STATE OF U P & ANR
February 28, 2018
INDRA PAL SINGH Vs. STATE
August 6, 2018
INDRA SEN SINGH Vs. STATE OF U P
April 2, 2018
INDRAJEET Vs. STATE OF U P AND 3 OTHERS
April 3, 2018
INDRAJEET AND ANOTHER Vs. STATE OF U.P.
March 14, 2018
INDRAJEET SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 5, 2018
INDRAJEET SINGH Vs. STATE OF U P
May 18, 2018
INDRAKESH YADAV AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 29, 2018
INDRAPAL SINGH AND ANOTHER Vs. STATE OF U P
July 31, 2018
INDRAPAL SINGH SACHAN Vs. STATE OF U P AND 4 OTHERS
February 7, 2018
INDRAVEER SINGH Vs. STATE OF U P AND 4 OTHERS
January 31, 2018
INDRAWATI Vs. BOARD OF REVENUE THRU MEMBER JUDICIAL ALLAHABAD &
January 30, 2018
INDU DEVI Vs. ZILA SAMAJ KALYAN ADHIKARI KUSHINAGAR AND ANOTHER
May 23, 2018
INDUSTRIAL AND BUILDING GLASS INDUSTRIES Vs. UNION OF INDIA AND 6 OTHERS
July 5, 2018
INSHADEE Vs. JOINT COMMISSIONER FOOD
February 1, 2018
INSHADEE AND ANOTHER Vs. JOINT COMMISSIONER (FOOD) MEERUT MANDAL & 6 OTHERS
January 10, 2018
INSRAM ALI AND OTHERS Vs. KRISHI UTPADAN MANDI SAMITI AND OTHERS
July 20, 2018
INTEJAR Vs. ADDL. DISTT. AND SESS. JUDGE COURT NO. 7 SULTANPUR AND ORS.
March 23, 2018
IQBAL @ BIRAI Vs. STATE OF U P
April 12, 2018
IQRAM Vs. STATE
March 5, 2018
IRFAN Vs. STATE OF U P & ANOTHER
September 24, 2018
IRFAN Vs. STATE OF U P
March 9, 2018
IRFAN @ NAKA Vs. STATE OF U P
April 25, 2018
IRSAD AHMAD Vs. SUB DIVISIONAL MAGISTRATE
August 2, 2018
IRSHAD AHMAD KHAN Vs. STATE OF U P AND 2 OTHERS
October 27, 2018
IRSHAD AHMAD KHAN Vs. STATE OF U P
October 27, 2018
ISHA Vs. STATE OF U P AND 2 OTHERS
February 26, 2018
ISHRAT JAHAN Vs. STATE OF U P AND 3 OTHERS
March 7, 2018
ISHTIYAQUE AHMAD Vs. D M AND OTHERS
January 12, 2018
ISHWAR DEEN Vs. SMT. PRABHA AWASTHI
May 3, 2018
ISHWAR PAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
ISHWAR RAJBHAR Vs. STATE OF U P
March 14, 2018
ISHWARI PRASAD DEVI PRASAD Vs. VISHU AGARWAL
August 8, 2018
ISLAM Vs. UP-ZILADHIKARI/ ASST.COLLECTOR
November 20, 2018
ISLAM ALI AND ANOTHER Vs. STATE OF U P
January 19, 2018
ISMAIL KHAN Vs. STATE OF U P AND ANOTHER
March 6, 2018
ITA DEVI Vs. BESTLEY GOODS TRANSPORT CORPORATION AND ANOTHER
March 9, 2018
ITC LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT
December 18, 2018
JAFAR AHAMAD KHAN Vs. STATE OF U.P.
December 14, 2018
JAFAR AHMAD KHAN Vs. STATE OF U P
March 30, 2018
JAG MOHAN Vs. COMMISSIONER & OTHERS
January 3, 2018
JAG MOHAN & ANOTHER Vs. STATE OF U P
April 13, 2018
JAG MOHAN MALHOTRA Vs. STATE OF U P AND 5 ORS
May 16, 2018
JAG MOHAN SINGH Vs. STATE
August 30, 2018
JAG PAL SINGH Vs. UNION OF INDIA
March 21, 2018
JAG PRASAD ALIAS TIGGHI Vs. STATE OF U P
March 14, 2018
JAG RAM AND 46 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
August 9, 2018
JAGAN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 13, 2018
JAGANNATH KAHAR Vs. P.O., LABOUR COURT KANPUR
November 27, 2018
JAGANNATH RAM Vs. STATE OF U P AND 3 OTHERS
January 8, 2018
JAGANNATH SINGH Vs. STATE OF U P AND 3 OTHERS
October 31, 2018
JAGARNATH RAM Vs. STATE OF U P & OTHERS
January 12, 2018
JAGAT NARAIN EX-ASSISTANT GUARD Vs. STATE OF U P
August 21, 2018
JAGAT NARAYAN GUPTA Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
JAGAT SINGH Vs. C B I
May 14, 2018
JAGDEEP SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
JAGDEO AND OTHERS Vs. STATE OF U.P.
July 7, 2018
JAGDISH Vs. STATE OF U P AND 3 OTHERS
January 12, 2018
JAGDISH Vs. MANI RAM AND ANR
December 17, 2018
JAGDISH Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
JAGDISH & ANOTHER Vs. STATE OF U P & ANOTHER
May 3, 2018
JAGDISH & OTHERS Vs. STATE OF U P
April 26, 2018
JAGDISH PRASAD Vs. SMT. MANJU GOYAL & OTHERS
August 20, 2018
JAGDISH PRASAD Vs. COMMISSIONER SAHARANPUR DIVI AND 3 OTHERS
March 16, 2018
JAGDISH PRASAD (RETIRED ASSISTANT LAKHA PREKSHAK ) Vs. GOVERNMENT OF U P AND 3 OTHERS
February 13, 2018
JAGDISH PRASAD YADAV Vs. STATE OF U P AND 4 OTHERS
August 8, 2018
JAGDISH SHARAN Vs. TEHSILDARY SIRAULIGAUSPUR DISTT BARABANKI AND ORS
December 21, 2018
JAGDISH SINGH AND 5 OTHERS Vs. STATE OF UP AND OTHERS
May 21, 2018
JAGDISH SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
November 14, 2018
JAGEER SINGH Vs. STATE OF U.P. AND ORS.
October 1, 2018
JAGRAM Vs. STATE
December 7, 2018
JAGRAM AND 22 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 30, 2018
JAHANGIR @ GUDDU Vs. STATE OF U P
May 31, 2018
JAI BHAGWAN & ANOTHER; GAURAV KUMAR; SATISH KUMAR Vs. STATE OF U P
January 23, 2018
JAI DEVI Vs. STATE OF U P AND 4 ORS
January 31, 2018
JAI MATA JI ENTERPRISES AND TRANSPORT CO Vs. COMMISSIONER OF COMMERCIAL TAX
November 12, 2018
JAI NARAIN CHAUHAN Vs. CONSOLIDATION COMMISSIONER, LUCKNOW AND ORS.
December 12, 2018
JAI PAL Vs. STATE OF U P AND 3 OTHERS
September 28, 2018
JAI PAL Vs. STATE OF U.P.
January 23, 2018
JAI PRAKASH Vs. GEN. MANAGER ZONAL OFFICE & OTHERS
October 12, 2018
JAI PRAKASH Vs. STATE
January 19, 2018
JAI PRAKASH ALIAS BHURE Vs. STATE OF U P
January 12, 2018
JAI PRAKASH JAISWAL Vs. KRISHNA JAISWAL
February 5, 2018
JAI PRAKASH MANI Vs. D D U UNI GORAKHPUR THROUGH ITS VICE CHANCELLOR &
April 5, 2018
JAI PRAKASH MAURYA Vs. STATE OF U P AND ANR
May 17, 2018
JAI PRAKASH PATEL AND 4 OTHERS Vs. STATE OF U P 4 OTHERS
April 26, 2018
JAI PRAKASH TIWARI Vs. COMMISSIONER, FAIZABAD DIVISION, FAIZABAD & OTHERS
January 25, 2018
JAI PRAKASH YADAV AND 46 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
May 10, 2018
JAI PRATAP NARAIN SINGH Vs. STATE OF U P & OTHERS
January 19, 2018
JAI RAM & OTHERS Vs. STATE OF U P
May 10, 2018
JAI SHANKAR PRASAD Vs. STATE OF U.P.
June 8, 2018
JAI SINGH @ BADE Vs. STATE OF U.P.
January 8, 2018
JAIKAM AND ANR Vs. STATE OF U P
May 18, 2018
JAIKAR PRASAD Vs. STATE OF U P THROUGH SECRETARY REVENUE DEPARTMENT LKO
February 19, 2018
JAIKAR PRASAD & OTHERS Vs. STATE OF U P THROUGH SECRETARY REVENUE DEPARTMENT
February 19, 2018
JAIKARAN AND ANOTHER Vs. STATE OF U P
May 15, 2018
JAINUL ABDIN SEKH Vs. STATE OF U P AND 4 OTHERS
January 24, 2018
JAIPAL SINGH Vs. PRESCRIBED AUTHORITY/CITY MAGISTRATE AND 2 OTHERS
March 15, 2018
JAIPRAKASH ASSOCIATES LIMITED Vs. RESERVE BANK OF INDIA AND 2 OTHERS
September 24, 2018
JAIRAJI DEVI Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL & HEALTH &ORS
April 25, 2018
JAIRAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 9, 2018
JAIRATH CONSTRUCTIONS Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD AND ANR
April 17, 2018
JAISWAL TRADING CO Vs. STATE OF U P
May 30, 2018
JAIVEER @ AJAY VEER AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
JAIVINDRA AND 19 OTHERS Vs. STATE OF U P AND 4 OTHERS
March 8, 2018
JAKIR @ DADA Vs. STATE OF U.P.
April 3, 2018
JALEES AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
JALIL KHAN Vs. STATE OF U P AND 5 OTHERS
January 31, 2018
JALLAL UMAR Vs. UNION OF INDIA AND 2 OTHERS
February 7, 2018
JAMAL AHMAD KHAN Vs. SHAMIM JAHAN
December 12, 2018
JAMAL KHAN Vs. NATIONAL INSURANCE COM LTD AND ANOTHER
February 21, 2018
JAMEATUS SALEHAT MUSLIM GIRLS EDUCATIONAL SOCIETY Vs. STATE OF U P & OTHERS
January 23, 2018
JAMEEL KHATOONA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
JAMUNA PRASAD AND ANR Vs. HARI KISHAN AND 2 ORS
January 30, 2018
JAN SEWA KALYAN SANSTAN AND ANR Vs. STATE OF U P AND 3 ORS
January 24, 2018
JANAK Vs. STATE OF U P
April 3, 2018
JANARDAN LAL Vs. U.P STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN LUCKNOW
March 22, 2018
JANARDAN PRASAD SINGH Vs. STATE OF U P
November 20, 2018
JANARDAN VERMA AND OTHERS Vs. STATE OF U P AND OTHERS
April 13, 2018
JANG SINGH Vs. STATE OF U P
February 23, 2018
JANGALJEET AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
February 22, 2018
JANGBAHADUR Vs. STATE OF U P
April 20, 2018
JANGI LAL AND ORS. Vs. STATE OF U.P. THRU. SECR. DEPT. OF URBAN LAND CEILING AND ORS.
May 24, 2018
JANMED Vs. STATE OF U.P.
November 29, 2018
JANNAT ALI Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
JANO DEVI Vs. STATE OF U P
March 13, 2018
JANTA UCHCHATTAR MADHYAMIK VIDYALAYA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
January 29, 2018
JARISH URF JARRAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
JASHWANT SINGH AND 3 ORS Vs. GHANSHYAM DAS AND 11 ORS
September 27, 2018
JASIMUL HUDA Vs. STATE OF U P & OTHERS
January 9, 2018
JASSA Vs. STATE OF U P
April 5, 2018
JASSI Vs. STATE OF U P
February 20, 2018
JASVEER SINGH Vs. STATE OF U P & 3 OTHERS
January 8, 2018
JASWANT & NAND RANI Vs. STATE OF U P
February 6, 2018
JATA SHANKAR Vs. STATE OF U P AND 3 OTHERS
March 7, 2018
JATA SHANKAR SINGH Vs. STATE OF U P
April 19, 2018
JATA SHANKER MISRA Vs. ASSISTANT GENERAL MANAGER BANARES STATE BANK LTD & OTHERS
July 3, 2018
JATA SHANKER YADAV Vs. STATE OF U.P.
April 3, 2018
JAUNAR SINGH Vs. STATE OF U P AND OTHERS
March 7, 2018
JAVED AKHTAR Vs. DHANANJYA SRIVASTAVA AND ANOTHER
March 21, 2018
JAVED KHAN Vs. STATE OF U P
October 30, 2018
JAVED MALIK Vs. STATE OF U P AND 4 OTHERS
February 20, 2018
JAWAHAR & OTHERS Vs. STATE
July 20, 2018
JAWAHAR LAL MISRA Vs. STATE OF U P THRU PRIN SECY LAW & JUSTICE & 4 ORS
April 24, 2018
JAWAHIR CHERO Vs. STATE OF U P
January 12, 2018
JAY PRAKASH YADAV Vs. STATE OF U P AND 5 OTHERS
September 18, 2018
JAY RAM YADAV Vs. STATE OF U.P. AND 10 OTHERS
July 18, 2018
JAY SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
JAY SINGH PATEL Vs. STATE OF U P THRU PRIN SECY HOME
March 5, 2018
JAYKARN SINGH AND 5 ORS Vs. STATE OF U P AND ANOTHER
November 15, 2018
JAYPEE INFRATECH LIMITED Vs. STATE OF U.P. AND 7 OTHERS
May 18, 2018
JEERA DEVI Vs. STATE OF U P
January 19, 2018
JEET SINGH Vs. D.D.C., LAKHIMPUR KHERI AND ORS.
November 29, 2018
JEETU NAT & ANOTHER Vs. STATE OF U P
October 9, 2018
JHABBAR PRASAD AND ANOTHER Vs. MUNNI DEVI
September 28, 2018
JHAKARI GUPTA Vs. STATE OF U P AND 5 OTHERS
April 9, 2018
JHALKU Vs. STATE OF U.P.
February 19, 2018
JHANDU AND OTHERS Vs. STATE OF U P
April 25, 2018
JHARKANDEY SINGH AND OTHERS Vs. STATE OF U P
February 8, 2018
JHHAU Vs. STATE
December 18, 2018
JHINKAN @ RAM LAKHAN Vs. STATE
January 24, 2018
JHINKU PRASAD AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
JIAUDDEEN Vs. STATE OF U P AND 3 OTHERS
July 17, 2018
JITENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 3 OTHERS
December 13, 2018
JITENDRA Vs. CENTRAL BUREAU OF INVESTIGATION, A C B
May 16, 2018
JITENDRA ARYA Vs. STATE OF U P AND 03 OTHERS
March 23, 2018
JITENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
JITENDRA KUMAR Vs. UNION OF INDIA & OTHERS
September 14, 2018
JITENDRA KUMAR DIXIT @ JITU @ JITENDRA PRAKASH Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
JITENDRA KUMAR JAIN AND ANOTHER Vs. ASHOK KUMAR JAIN AND ANOTHER
February 19, 2018
JITENDRA KUMAR RAO S/O KAMTA PRASAD Vs. CHANCELLOR, KING GEORGE MEDICAL UNIVERSITY
April 12, 2018
JITENDRA KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY TO GOVT DEPTT OF REVEN
May 7, 2018
JITENDRA KUMAR URF GOPAL Vs. STATE OF U P THRU SECRY AND 3 OTHERS
April 13, 2018
JITENDRA PRAKASH PANDEY Vs. STATE OF U P THROUGH PRIN SECY REVENUE DEPTT LKO A
February 8, 2018
JITENDRA PRATAP SINGH Vs. STATE OF U P AND 2 OTHERS
May 13, 2018
JITENDRA SHUKLA Vs. STATE OF U.P.
March 14, 2018
JITENDRA SINGH Vs. G M /COMPETENT OFFICER, PRATHAMA BANK, MORADABAD A
February 19, 2018
JITENDRA SINGH @ JITENDRA BAHADURN SINGH Vs. STATE OF U P
February 28, 2018
JITENDRA SINGH @ JITENDRA YADAV Vs. STATE OF U P THRU ADDL CHIEF SECY HOME AND ORS
June 5, 2018
JITENDRA TYAGI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
JITENDRA UMRAO Vs. STATE OF U P & 3 OTHERS
August 9, 2018
JIYAUL Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
JLEMUNNISHA AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
March 12, 2018
JODH SINGH & OTHERS Vs. STATE
April 24, 2018
JODHPAL SINGH Vs. STATE OF U P
July 5, 2018
JOGENDRA SINGH Vs. STATE OF U P AND OTHERS
May 10, 2018
JOGENDRA YADAV Vs. KRISHI UTPAADAN MANDI SAMIT
May 28, 2018
JOGENDRI KAUR Vs. STATE OF U P AND 2 OTHERS
February 27, 2018
JOINT/DEPUTY DEVELOPMENT COMMISSIONER Vs. MAYANK BABU AGRAWAL
February 2, 2018
JOKHAN YADAV & ANOTHER Vs. STATE OF U P
December 6, 2018
JOTINDRA STEELTUBES LIMITED Vs. COMMISSIONER
October 30, 2018
JUGAL KISHORE Vs. STATE OF U.P.
April 6, 2018
JUGAL KISHORE Vs. C B I , S T F , NEW DELHI
February 16, 2018
JUGENDRA PALI Vs. STATE
April 25, 2018
JUGUL KISHORE Vs. STATE OF U.P.
October 12, 2018
JUMMA KHAN Vs. MASITA KHAN & 5 OTHERS
August 7, 2018
JUNAID AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
JYOTI Vs. STATE OF U P AND 3 OTHERS
November 14, 2018
JYOTI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
JYOTI RANA Vs. KRISHNA PAL AND ORS.
February 8, 2018
K G N MULTI COMPLEX KANNAUJ AND 3 OTHERS Vs. DEBT RECOVERY TRIBUNAL ALLAHABAD AND 3 OTHERS
January 31, 2018
K M SUGAR MILLS LTD Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF EXCISE LKO
February 23, 2018
K S N BUILDWELL PVT LTD Vs. STATE OF U P AND 5 OTHERS
January 23, 2018
K. RAGUPATHI Vs. STATE OF U.P.
December 7, 2018
K.D. WIREWIRE PRODUCTS Vs. COMMISSIONER OF TRADE TAX U.P.
August 20, 2018
K.R. FOODS LTD. Vs. U.O.I.
September 20, 2018
KADAR Vs. UNION OF INDIA
September 20, 2018
KAFEEL AHMAD Vs. STATE OF U P THRU SECY U P URBAN PLANNING & OTHERS
February 9, 2018
KAFEEL AHMAD KHAN Vs. STATE OF U P
April 25, 2018
KAFEEL KHAN Vs. STATE OF U P AND OTHERS
August 8, 2018
KAFIA Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO & ORS
February 2, 2018
KAILASH Vs. STATE OF U.P.
February 22, 2018
KAILASH Vs. A.D.M. (F & R) AND OTHERS
March 9, 2018
KAILASH CHANDRA GUPTA Vs. VINOD KUMAR BHATIA
December 17, 2018
KAILASH MANSAROVER BUILD CON. PVT. LTD. Vs. STATE OF U.P.
September 28, 2018
KAILASH NATH SAXENA & OTHERS Vs. STATE OF U.P. & OTHERS
February 5, 2018
KAILASH PRASAD & OTHERS Vs. A D J & OTHERS
May 9, 2018
KAILASH SAHU Vs. KAMINI JAIN
April 9, 2018
KAJAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
October 1, 2018
KALAWATI Vs. RAFIANA & ANOTHER
July 31, 2018
KALAWATI Vs. STATE OF U.P.
November 16, 2018
KALE JAAT @ JITENDRA Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
KALE SINGH AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 18, 2018
KALEEM Vs. STATE OF U P
March 15, 2018
KALI PRASAD PRAJAPTI Vs. STATE OF U P & ANR
January 16, 2018
KALIM ZAMAI Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
KALKA PRASAD Vs. COMMISSIONER CHITRAKOOT DHAM AND 03 OTHERS
April 18, 2018
KALLAN AND OTHERS Vs. STATE OF U P AND ANOTHER
May 18, 2018
KALLU & ANOTHER Vs. STATE
August 24, 2018
KALLU AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
KALLU AND OTHERS Vs. STATE OF U P
January 2, 2018
KALLU PRASAD ALIAS INDRA PRAKASH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
July 6, 2018
KALOO SINGH AND 4 OTHERS Vs. RAGHUNATH SINGH AND 8 OTHERS
November 12, 2018
KALPANA MAHESHWARI Vs. STATE OF U P AND 5 OTHERS
September 18, 2018
KALPANA SINGH Vs. STATE OF U P AND 2 OTHERS
January 29, 2018
KALU KHAN Vs. STATE OF U P
January 23, 2018
KALU RAM ALIAS KALU Vs. ADDITIONAL DISTRICT JUDGE
April 2, 2018
KAMAL KUMAR AND 5 ORS Vs. KUNWAR AJAY SINGH
September 26, 2018
KAMAL ULLAH Vs. UNION OF INDIA AND 7 OTHERS
July 6, 2018
KAMALA DEVI Vs. STATE
January 31, 2018
KAMALI DEVI Vs. STATE OF U P AND 4 OTHERS
January 29, 2018
KAMARUDDIN AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
KAMDHENU APARTMENT RESIDENTS SOCIETY AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
February 9, 2018
KAMINI SINGH Vs. STATE OF U.P. AND 3 OTHERS
March 13, 2018
KAMLA NEHRU MEMORIAL TRUST THRU SECRETARY AND ANR Vs. STATE OF U P THRU SECREATRY HIGHER EDUCATION & 3 O
January 17, 2018
KAMLA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
October 4, 2018
KAMLADEVI AND ORS Vs. ADDITIONAL DISTRICT JUDGE
February 21, 2018
KAMLESH Vs. STATE OF U P AND 8 ORS
February 1, 2018
KAMLESH Vs. STATE OF U P AND 3 OTHERS
January 30, 2018
KAMLESH Vs. STATE OF U.P. AND 7 OTHERS
July 20, 2018
KAMLESH Vs. STATE
September 17, 2018
KAMLESH Vs. STATE OF U P
March 13, 2018
KAMLESH @ RARA Vs. STATE OF U P AND 02 OTHERS
April 5, 2018
KAMLESH CHANDRA Vs. UNION OF INDIA AND OTHERS
July 26, 2018
KAMLESH DEVI Vs. STATE OF U P AND 6 ORS
January 9, 2018
KAMLESH GAUTAM AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 12, 2018
KAMLESH KUMAR AND 04 OTHERS Vs. STATE OF U P AND ANOTHER
February 28, 2018
KAMLESH KUMAR AND ORS. Vs. BAL KRISHNA AND ORS.
December 18, 2018
KAMLESH KUMAR PANDEY AND ANOTHER Vs. DISTRICT MAGISTRATE/COLLECTOR DISTRICT BARABANKI A
February 5, 2018
KAMLESH KUMAR SONI Vs. STATE OF U.P. AND ORS.
October 29, 2018
KAMLESH SHARMA Vs. ADDITIONAL DISTRICT JUDGE AND 3 OTHERS
April 2, 2018
KAMLESH SINGH Vs. STATE OF U.P. THRU SECY. FOOD & CIVIL SUPPLY & OTHERS
February 1, 2018
KAMLESH YADAV Vs. SMT. SURMILA
April 17, 2018
KAMRUDDIN AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
April 12, 2018
KAMTA Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
August 20, 2018
KANA URF DEVRAJ SINGH Vs. STATE OF U P & ANOTHER
August 3, 2018
KANAK BHUSHAN SRIVASTAVA Vs. STATE OF U.P.
August 23, 2018
KANCHAN BALA AND 172 OTHERS Vs. STATE OF U P AND 4 OTHERS
January 29, 2018
KANCHAN DEVI AND 02 OTHERS Vs. STATE OF U P AND 03 OTHERS
April 5, 2018
KANDHAI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 4 GONDA AND AN
March 15, 2018
KANH KUNWAR INTERMEDIATE COLLEGE THRU MNGR AND OTH Vs. STATE OF U P AND ANOTHER
May 29, 2018
KANHAIYA Vs. STATE OF U.P.
May 31, 2018
KANHAIYA LAL AND AN OTHER Vs. STATE OF U P
January 10, 2018
KANHAIYA LAL MISHRA Vs. STATE OF U P
July 27, 2018
KANHAIYA MISHRA Vs. STATE OF U P AND 2 OTHERS
February 5, 2018
KANHAIYALAL MISHRA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
KANHIYA LAL YADAV @ KANDHAI LAL @ KANHAI AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
May 1, 2018
KANNI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
August 6, 2018
KANORIA SUGAR AND GENERAL MANUFACTURING COMPANY LTD. Vs. COMMISSIONER
May 1, 2018
KANPUR TEMPO AUTO MAALIK EVAM CHAALAK JAN KALYAN S Vs. STATE OF U P AND 5 OTHERS
February 27, 2018
KANT TIWARI Vs. STATE OF U P AND 3 OTHERS
January 16, 2018
KANTA BHANDARI & ANR Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORP & 4 ORS
January 25, 2018
KANTI (DEVI) Vs. STATE OF U P THROUGH CHIEF SECY CIVIL SECTT LKO &
February 8, 2018
KANTI SWAROOP SHARMA AND OTHERS Vs. NAVEEN PRAKASH
April 4, 2018
KANUBHAI RAMANBHAI BHURIYA Vs. STATE OF GUJARAT
February 2, 2018
KANYA PATHSALA ASSOCIATION Vs. STATE OF U P AND 6 ORS
February 6, 2018
KAPIL Vs. STATE OF U P
April 5, 2018
KAPIL DEO SINGH AND OTHERS Vs. RAJENDRA AND OTHERS
February 26, 2018
KAPIL DUBEY Vs. STATE OF U P
May 30, 2018
KAPIL KUMAR Vs. STATE OF U.P.
September 25, 2018
KAPILA KRISHI UDYOG LTD Vs. KAMDHENU CATTLE FEEDS PVT LTD
October 9, 2018
KARAM CHAND Vs. STATE OF U.P.
February 19, 2018
KARAM CHAND THAPAR AND BROTHERS [CS] LTD Vs. STATE OF U P AND OTHERS
January 25, 2018
KARAM SINGH & 2 OTHERS Vs. BRIJESH NARAYAN SINGH DISTRICT MAGISTRATE
March 15, 2018
KARAMAT BROTHERS SOLE PROPRIETORSHIP OF ISHRAT HUS Vs. CANTONMENT BOARD ALLAHABAD THR ITS C E O AND 7 OTH
January 24, 2018
KARAN Vs. STATE OF U P AND ANOTHER
May 24, 2018
KARAN SINGH Vs. STATE OF U P AND OTHERS
September 26, 2018
KARAN VIR Vs. STATE OF U P
May 23, 2018
KARISHMA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
KARUN KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY, DEPTT OF PUBLIC WORKS
February 23, 2018
KARUNA SHANKER RASTOGI Vs. GOVT OF INDIA THROUGH PRIN SEECY SOCIAL JUSTICE AN
January 31, 2018
KASHI RAM Vs. STATE OF U P
July 12, 2018
KASHMIR SINGH AND OTHERS Vs. STATE
January 6, 2018
KATYAYANI TRADERS Vs. BANK OF INDIA GANDHI CHOWK AND ANOTHER
February 20, 2018
KAUSAR ALI Vs. UNION OF INDIA AND OTHER
February 16, 2018
KAUSHAL KISHORE NIGAM Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
KAUSHAL KUMAR VERMA AND ORS. Vs. STATE OF U.P.
November 26, 2018
KAUSHL KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 14, 2018
KAUSHLENDRA KUMAR SEN Vs. STATE OF U P THRU PRIN SECY ,MEDICAL & HEALTH SERV
February 28, 2018
KAUSHLESH KUMAR SINHA Vs. CBI
October 22, 2018
KAVITA TYAGI Vs. STATE OF U P AND 4 OTHERS
January 31, 2018
KAYAM ALI @ KALLAN Vs. CHAMMAN BIBI
February 12, 2018
KAYYOOM Vs. STATE OF U P
August 7, 2018
KEDAR MUKHIYA Vs. STATE OF U.P.
February 23, 2018
KEDAR NATH Vs. STATE OF U P THRU SECY HOME CIVIL SECTT UP LUCKNOW & ANR
October 12, 2018
KEDAR NATH MALVIYA Vs. STATE OF U P
October 5, 2018
KESHAV CHATURVEDI Vs. STATE OF U.P. AND ANOTHER
August 23, 2018
KESHAV KUMAR ANAND AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
August 6, 2018
KETAKI DEVI Vs. STATE OF U P AND 2 OTHERS
February 22, 2018
KEWALPATI Vs. STATE OF U P THROUGH PRIN SECY FOREST DEPTT CIVIL
March 16, 2018
KHAGESHWAR Vs. OM PRAKASH AND ORS.
December 19, 2018
KHAN ENTERPRISES THROUGH PROP MOHD NAUSHAD KHAN Vs. NATIONAL COMPANY LAW TRIBUNAL AND 4 OTHERS
September 27, 2018
KHANDELWAL EXTRACTIONS LTD. Vs. STATE OF U.P. AND ORS.
December 14, 2018
KHANDELWAL IT ACADEMY RAMPUR Vs. STATE OF U P AND 3 OTHERS
February 5, 2018
KHANNOO Vs. STATE OF U P
February 12, 2018
KHANU @ IMRAN Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
KHEM CHAND Vs. STATE OF U P
September 7, 2018
KHEM KARAN Vs. ADDITIONAL DISTRICT MAGISTRATE/D.D.C.
August 31, 2018
KHURSHID Vs. STATE OF U.P.
January 10, 2018
KHURSHID ALAM KHAN Vs. STATE OF U P AND 5 OTHERS
April 3, 2018
KHUSHHAL SINGH Vs. STATE
May 18, 2018
KHUSHI MOHAMMAD AND ANR Vs. STATE OF U P AND 3 ORS
February 1, 2018
KINSHUK KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
KIRAN Vs. ALOK KUMAR TRIPATHI
March 19, 2018
KIRAN DEVI Vs. STATE OF U P AND 3 OTHERS
March 14, 2018
KIRAN DEVI Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
KIRAN DEVI AND 4 OTHERS Vs. PURSOTTAM SINGH AND ANR
July 24, 2018
KIRAN DHAWAN Vs. VIVEK MITTAL AND ANOTHER
December 19, 2018
KIRAN MAURYA AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME LUCKNOW AND OTHERS
November 26, 2018
KIRAN PAL Vs. STATE OF U.P.
July 9, 2018
KIRAN PAL AND OTHERS Vs. STATE OF U P AND ANOTHER
March 20, 2018
KIRAN THROUGH HER NEXT FRIEND RAHUL Vs. STATE OF U P
May 22, 2018
KIRANDEEP Vs. STATE OF U P
May 4, 2018
KISAN AADARSH INTERMEDIATE COLLEGE THROUGH ITS MAN Vs. STATE OF U P AND 5 OTHERS
February 6, 2018
KISAN NATIONAL EDUCATION TRUST PRATAPGANJ & ANOTHER Vs. PRESCRIBED AUTHORITY (S.D.M.) & 2 OTHERS
September 14, 2018
KISHAN Vs. STATE
May 30, 2018
KISHAN DEV AND ANR Vs. STATE OF U P
July 18, 2018
KISHAN KUMAR TYAGI Vs. SURESH CHANDRA SHARMA
December 3, 2018
KISHAN LAL Vs. RAJ BAHADUR(SINCE DECEASED) AND 6 OTHERS
April 18, 2018
KISHAN PAL SINGH Vs. STATE OF U.P.
November 15, 2018
KISHAN SINGH AND 8 ORS Vs. STATE OF U P AND 2 ORS
February 6, 2018
KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 2 OTHERS
October 23, 2018
KISHORI LAL SAXENA Vs. STATE OF U P THRU TRANSPORT SECRETARY AND OTHERS
April 25, 2018
KISHORI YADAV AND OTHERS Vs. F C I AND ORS
April 12, 2018
KM SONIYA THRU UNCLE SURENDRA KUMAR Vs. S D M /NAYAB TAHSILDAR NAWAB
December 21, 2018
KM. SHREYA VIDYARTHI Vs. ASHOK VIDYARTHI
March 5, 2018
KOKILA AND ANOTHER Vs. AJAY KUMAR SINGH AND ORS
May 25, 2018
KOMAL Vs. D D C
May 9, 2018
KOMAL AND OTHERS Vs. STATE OF U P AND ANOTHER
May 29, 2018
KONE ELEVATORS INDIA PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
May 2, 2018
KOTAK MAHENDRA BANK LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
February 9, 2018
KRIPA RAM AND ORS. Vs. STATE OF U.P.
March 9, 2018
KRIPA SHANKER Vs. STATE OF U.P.
December 17, 2018
KRIPAL AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
February 12, 2018
KRIPAL SINGH RAWAT Vs. STATE OF U P THRU PRIN SECY SAMAGRA GRAM VIKAS VIB
February 27, 2018
KRISHAN KUMAR GUPTA Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH DEPTT LKO &ORS
September 27, 2018
KRISHAN KUMAR SRIVASTAVA Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
KRISHAN MOHAN GUPTA Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
KRISHANA KANT TRIPATHI Vs. PREM NARAYAN GUPTA AND 3 OTHERS
April 9, 2018
KRISHI UTPADAN MANDI SAMITI Vs. KANAHAIYA
December 3, 2018
KRISHI UTPADAN MANDI SAMITI, BAREILLY Vs. MALIK SARTAZ WALI KHAN & ANOTHER
May 4, 2018
KRISHNA @ KRISH Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
KRISHNA @ KRISHNA KOIRI & OTHERS Vs. STATE OF U P
November 2, 2018
KRISHNA AND OTHERS Vs. STATE OF U P
August 21, 2018
KRISHNA CHANDRA BAJPAI AND 2 OTHERS Vs. STATE OF U P THRU PRIN SECY ENERGY, CIVIL SECTT LK
February 6, 2018
KRISHNA CHANDRA PANDEY Vs. STATE OF U P AND 3 OTHRS
December 5, 2018
KRISHNA DEVI Vs. BOARD OF REVENUE AND OTHERS
April 16, 2018
KRISHNA GOPAL Vs. STATE OF U.P.
September 10, 2018
KRISHNA GOPAL SINGH AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
June 28, 2018
KRISHNA GOPAL SINGH AND ANOTHER Vs. RESPONDENT
June 28, 2018
KRISHNA KANT Vs. A D J VARANASI AND 7 OTHERS
April 27, 2018
KRISHNA KANT PANDEY Vs. MANAGING DIRECTOR, U P STATE WAREHOUSING CORPORATI
January 29, 2018
KRISHNA KUMAR AND ANR. Vs. THE STATE OF U.P AND ANR.
February 16, 2018
KRISHNA KUMAR DIXIT & OTHERS Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT & OTH
January 12, 2018
KRISHNA KUMAR MISHRA Vs. STATE OF U.P THRU PRIN SECY REVENUE LKO & ORS
March 22, 2018
KRISHNA MOHAN KAPOOR AND ANOTHER Vs. SMT. SHASHI PRABHA GUPTA
February 21, 2018
KRISHNA MOHAN TIWARI Vs. STATE OF U P AND ANOTHER
February 16, 2018
KRISHNA MURARI Vs. STATE
January 23, 2018
KRISHNA MURARI AWASTHI Vs. STATE OF U P
February 8, 2018
KRISHNA MURARI PANDEY Vs. MINISTRY OF AGRICULTURE & OTHERS
January 19, 2018
KRISHNA NAND Vs. RAMA NAND
October 11, 2018
KRISHNA NAND PANDEY Vs. UNION OF INDIA
September 12, 2018
KRISHNA PAL & ANOTHER Vs. STATE OF U.P.
February 7, 2018
KRISHNA PAL SINGH AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
October 31, 2018
KRISHNA YADAV Vs. UNION OF INDIA AND OTHERS
September 10, 2018
KRITARTH MOHAN Vs. STATE OF UP THRU ITS PRIN SECY IRRIGATION DEPTT LK
March 23, 2018
KSD CHARITABLE TRUST Vs. COMMISSIONER
October 22, 2018
KSHAMA MISHRA; ASHWITA TRIPATHI Vs. UNION OF INDIA AND 4 ORS ; UNIVERSITY OF ALLAHABAD AND 20 OTHERS
January 8, 2018
KSHETRIYA SRI GANDHI ASHRAM Vs. STATE OF U P AND OTHERS
March 27, 2018
KSHITIZ KUMAR Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
KSHITRA PAL SINGH Vs. STATE OF U P AND 2 OTHERS
January 10, 2018
KTL (P) LTD THROUGH ITS MANAGING DIRECTOR M K AGAR Vs. UNION OF INDIA THROUGH SECY AND 4 OTHERS
February 13, 2018
KUL BHUSHAN Vs. STATE
September 28, 2018
KUL BHUSHAN MISHRA AND ANOTHER Vs. STATE OF U P AND 2 ORS
September 26, 2018
KULBIR SINGH ALIAS KULDEEP SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 28, 2018
KULDEEP Vs. STATE OF U P AND 3 OTHERS
April 2, 2018
KULDEEP Vs. U O I THRU SECY RURAL DEVT & ORS
December 5, 2018
KULDEEP KAUR Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY & OTHERS
February 26, 2018
KULDEEP SINGH Vs. STATE OF U P
February 5, 2018
KULDIP SINGH AND 5 OTHERS Vs. STATE OF U P AND 8 OTHERS
February 6, 2018
KULSUM Vs. STATE OF U P AND 24 OTHERS
April 20, 2018
KULTAR SINGH RATHI Vs. STATE OF U P AND 4 OTHERS
May 25, 2018
KUMAR GAURAV SINGH Vs. STATE OF U P AND 13 OTHERS
May 25, 2018
KUMARI GUDIYA Vs. SUB-DIVISIONAL MAGISTRATE, TAHSIL-MAHARAJGANJ, RBL
February 5, 2018
KUMARI REETA Vs. VIVEK KUMAR SINGH
December 4, 2018
KUMKUM TENTIWAL Vs. STATE OF U P AND 3 OTHERS
December 11, 2018
KUMKUM TIWARI Vs. STATE OF U P & ANR
May 9, 2018
KUMUD GUPTA AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
March 14, 2018
KUNTI Vs. STATE OF U P
April 20, 2018
KUNWAR MAURYA Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
KUNWAR PAL SINGH Vs. STATE
November 2, 2018
KURELE PACKAGING PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT-I, KANPUR AND ORS
January 29, 2018
KUSMAKAR @ KHUTTANA @ KUSHPAL Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
KUSUM Vs. STATE OF U P AND OTHERS
February 8, 2018
KUSUM & 3 ORS Vs. STATE OF U P THRU SECY AGRICULTURE & 2 ORS
January 10, 2018
KUSUM LATA Vs. STATE OF U P & 3 OTHERS
May 18, 2018
KUSUM SHARMA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
KUSUM SRIVASTAVA Vs. BASIC SHIKSHA ADHIKARI BASTI AND OTHERS
March 5, 2018
KUSUMA DEVI Vs. STATE OF U.P.
November 17, 2018
KUSUMAWATI Vs. STATE OF U P AND 2 OTHERS
February 15, 2018
KUTUB ALAM KHAN Vs. STATE OF U.P. AND 2 OTHERS
May 16, 2018
L D ARORA Vs. VINEET KUMAR GUPTA AND 2 OTHERS
April 10, 2018
LAAKHAN YADAV @ LAKHAN YADAV Vs. STATE OF U P
August 7, 2018
LAIK AHMAD Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
LAJPAT Vs. STATE OF U.P.
September 10, 2018
LAKHAN Vs. STATE OF U P AND 7 ORS
March 14, 2018
LAKHAN SINGH Vs. STATE OF U P AND 2 OTHERS
October 24, 2018
LAKSHMI DEVI Vs. RAM PRAKASH AND 3 OTHERS
February 2, 2018
LAKSHMI TRADERS AKBARPUR MANDI & OTHERS Vs. NAVIN RASTOGI & ANOHER
December 10, 2018
LAL BABU Vs. STATE OF U P AND ANOTHER
January 12, 2018
LAL BAHADUR SHASTRI, SAHKARI AWAS SAMITI LTD Vs. COMMISSIONER
August 16, 2018
LAL CHANDRA @ LAL BABA Vs. STATE OF U P AND 5 OTHERS
May 24, 2018
LAL CHANDRA DIXIT & ANOTHER Vs. STATE OF U.P.
March 16, 2018
LAL KANT Vs. STATE OF U P AND 6 OTHERS
February 16, 2018
LAL SINGH & OTHERS Vs. DIRECTOR ANIMAL HUSBANDRY & OTHERS
September 13, 2018
LALARAM Vs. STATE OF U.P. AND 3 OTHERS
May 21, 2018
LALIT KARGETI Vs. STATE OF U P
March 29, 2018
LALIT KUMAR AGARWAL AND OTHERS Vs. UNION OF INDIA THR STATION COMMANDER
February 22, 2018
LALIT KUMAR CHHIBAR Vs. STATE OF U P
March 29, 2018
LALIT KUMAR SAHU Vs. SHANTI DEVI
October 25, 2018
LALIT KUMAR SHARMA Vs. STATE OF U.P.
October 5, 2018
LALIT MOHAN S/O S M TIWARI Vs. STATE OF U P THROUGH PRIN SECY LOK NIRMAN VIBHAGH
January 18, 2018
LALITA Vs. STATE OF U P AND ANR
March 6, 2018
LALITA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
LALJI Vs. STATE OF U P & 2 OTHERS
January 30, 2018
LALJI JAISAWAL Vs. STATE OF U P AND 2 OTHERS
May 13, 2018
LALJI SINGH Vs. D.D.C. AND OTHERS
January 9, 2018
LALJI SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
September 17, 2018
LALLA @ LAL SINGH THAKUR Vs. STATE OF U.P.
July 6, 2018
LALLAN @ GAYA RATAN YADAV AND ANOTHER Vs. STATE OF U P
April 13, 2018
LALLAN AHIR AND OTHERS Vs. STATE OF U P
September 14, 2018
LALLAN PATHAK Vs. STATE OF U P AND 4 OTHERS
December 10, 2018
LALLAN RAI Vs. U P SAHKARI GRAM VIKAS BANK LTD AND OTHERS
April 4, 2018
LALLAN SINGH AND ORS. Vs. U.P. SAHKARI CHINI MILLS SANGH LTD. AND ORS.
December 20, 2018
LALLOO SINGH Vs. STATE
March 28, 2018
LALLU Vs. D D C , MIRZAPUR AND ANOTHER
April 18, 2018
LALLU CHAUBE Vs. STATE OF U P AND OTHERS
July 6, 2018
LALLU SINGH AND ANOTHER Vs. STATE OF U P
July 30, 2018
LALTA PRASAD Vs. STATE OF U P AND 3 OTHERS
July 20, 2018
LALTA PRASAD KUSHWAHA Vs. JAYANTI KUSHWAHA
October 26, 2018
LALU PRASAD YADAV AND 10 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
LATE SHRI DWARIKA PRASAD SHIKSHA, SWASTHA EVAM SAM Vs. STATE OF U P AND 3 OTHERS
January 30, 2018
LATIF UDDIN Vs. JOINT DIRECTOR OF EDUCATION VARANASI REGION & OTHERS
September 10, 2018
LAVKESH SINGH AND ORS Vs. DISTRICT MAGISTRATE/DISTT DY DIR OF CONSOLIDATION
January 11, 2018
LAVKUSH MALVIYA Vs. SUMAN DEVI AND 2 ORS
September 18, 2018
LAXMAN Vs. STATE OF U P
February 7, 2018
LAXMI Vs. STATE OF U P AND 4 OTHERS
February 28, 2018
LAXMI KANT AND OTHERS Vs. GANGA DEVI
May 22, 2018
LAXMI KANT SHARMA Vs. STATE OF U P AND 5 ORS
January 18, 2018
LAXMI NARAIN SAINI Vs. STATE OF U P & OTHERS
May 29, 2018
LAXMI NARSU SETH Vs. STATE OF U P & ANOTHER
March 20, 2018
LAXMI PRASAD JAISWAL Vs. DINESH PRAKASH NIGAM AND OTHERS
May 24, 2018
LEELAWATI AND 3 OTHERS Vs. PREM CHAND SAHU
January 23, 2018
LEELAWATI KANAUJIA & ORS Vs. ADDITIONAL DISTT JUDGE/SPECIAL JUDGE P C ACT 2 LKO
March 23, 2018
LEKHRAJ PORWAL AND ANOTHER Vs. RAM NARESH AND 3 OTHERS
July 12, 2018
LEKHRAM SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO. (E.C.ACT)HARDOI
July 27, 2018
LG ELECTRONICS INDIA (P.) LTD. Vs. STATE OF U.P.
November 19, 2018
LG ELECTRONICS INDIA PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
March 22, 2018
LIFE INSURANCE CORPORATION OF INDIA (LIC) AND ANOT Vs. PERMANENT LOK ADALAT AND ANOTHER
May 16, 2018
LIFE INSURANCE CORPORATION OF INDIA, VARANASI Vs. SHAKUNTLA DEVI
November 1, 2018
LILAWATI Vs. STATE OF U P
July 25, 2018
LITTLE GENIE AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
July 18, 2018
LOGIX BUILDTECH PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAX
October 31, 2018
LOK NATH & ANOTHER Vs. STATE OF U P
May 18, 2018
LOKESH DEVI Vs. STATE OF U P & 2 OTHERS
February 13, 2018
LOKESH KUMAR AND ORS Vs. STATE OF U P AND ORS
February 8, 2018
LOKESH KUMAR KHURANA Vs. UNION OF INDIA THROU,CHIEF SECY HOME MINISTRY N DELHI & ANR
February 19, 2018
LOKESH PAL Vs. STATE OF U.P. AND ANOTHER
June 15, 2018
LOKMANI SHARMA Vs. BOARD OF REVENUE
December 3, 2018
LOKNATH MAHAVIDYALAYA, CHANDAULI AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
January 25, 2018
LOKPAL Vs. STATE OF U.P.
September 7, 2018
LORIK YADAV Vs. STATE OF U.P. AND 4 OTHERS
August 7, 2018
LOVE PD DWIVEDI & OTHERS Vs. STATE OF U P & OTHERS
January 11, 2018
LOVKUSH Vs. STATE OF U P
November 2, 2018
LUCKNOW PRODUCERS COOPERATIVE MILK UNION LTD., LKO. Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. COMMERCIAL TAX, BHAWAN, LKO.
May 17, 2018
LUCKY BURTAN STORE Vs. COMMISSIONER
April 27, 2018
M K PATHAK Vs. ELECTRICITY OMBUDSMAN AND 2 ORS
October 10, 2018
M V V N L THRU MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER LUCKNOW AND ANOTHER
April 23, 2018
M.L. SHARMA Vs. S.S. SAMITI
December 18, 2018
M/S AIR TRANSPORT CORPORATION (ASSAM) PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
January 5, 2018
M/S AKASH TRADERS THRU ITS PROP. SHRI RAKESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
January 8, 2018
M/S ALLAHABAD CANNING COMPANY Vs. THE COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
January 2, 2018
M/S AMRUTANJAN LTD. Vs. COMMISSIONER TRADE TAX
March 16, 2018
M/S ANKUR CARRIER EXPRESS CARGO SERVICE Vs. UNION OF INDIA AND 3 OTHERS
April 23, 2018
M/S AXPRESS LOGISTICS INDIA PVT. LTD. Vs. UNION OF INDIA AND 3 OTHERS
April 9, 2018
M/S BABA PRODUCTS Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
February 5, 2018
M/S BHAGWATI TEXTILES PVT. LTD., VARANASI Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
April 25, 2018
M/S BHARAT SANCHAR NIGAM LTD. LKO. THROUGH AUTHORISED SIGNATOR Vs. COMMISSIONER OF COMMERCIAL TAX U.P. GOMTI NAGAR LKO. AND ANR.
March 22, 2018
M/S BRITISH INDIA CORPORATION LTD. Vs. COLLECTOR
February 7, 2018
M/S C AND S ELECTRIC LTD. Vs. STATE OF U.P. AND 32 OTHERS
April 2, 2018
M/S CENTURY RAYON Vs. UNION OF INDIA AND 3 OTHERS
April 11, 2018
M/S CHEEMA PAPERS LIMITED Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
February 1, 2018
M/S CLASSIFIED AUTO DISTRIBUTORS PVT. LTD. Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
February 7, 2018
M/S CONNAUGHT PLAZA RESTAURANTS PRIVATE LIMITED Vs. STATE OF U.P. AND OTHERS
February 26, 2018
M/S DARVESH SAHKARI AVAS SAMITI LTD THROUGH SECRETARY Vs. M/S DOCTORS SAHKARI GRAH IRMAN SAMITI LTD
February 15, 2018
M/S DEEWAN ENTERPRISES LTD . Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
May 28, 2018
M/S DEWAN RUBBER INDUSTRIES LTD . Vs. LABOUR COURT AND OTHERS
September 28, 2018
M/S DRAKE AND SCULL WATER AND ENERGY INDIA PVT. LTD. Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.
January 19, 2018
M/S FOSROC CHEMICALS (INDIA) PRIVATE LIMITED, JPKM Vs. UNION OF INDIA AND 3 OTHERS
April 13, 2018
M/S GENS BUILDCON PRIVATE LIMITED Vs. STATE OF U P & OTHERS
January 25, 2018
M/S GROUP 4S SECURITY SERVICES Vs. PRESIDING OFFICER, INDUSTRIAL
November 15, 2018
M/S GURUKUL KANGRI PHARMACY HARIDWAR Vs. PRESCRIBED AUTHORITY UNDER MIN
January 23, 2018
M/S HAMDARD (WAKF) LABORATORIES Vs. COMMISSIONER OF COMMERCIAL TAXES
July 2, 2018
M/S HARI OIL AND GENERAL MILLS BYPASS MATHURA Vs. COMMISSIONER TRADE TAX
January 5, 2018
M/S HARYANA FREIGHT CARRIER (P). LTD. Vs. STATE OF U.P. AND 3 OTHERS
April 4, 2018
M/S HIND LOGISTIC Vs. STATE OF U.P. AND 2 OTHERS
January 25, 2018
M/S K.J. DIESELS PRIVATE LIMITED Vs. THE COMMISSIONER TRADE TAX U.P. LUCKNOW
February 5, 2018
M/S KAILASH MANSAROVER BUILD CON. PVT. LTD. Vs. STATE OF U.P. AND 2 OTHERS
October 28, 2018
M/S KAMALA CONSTRUCTION COMPANY Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
February 7, 2018
M/S KAMLA TRADING COMPANY Vs. COMMERCIAL TAX TRIBUNAL BENCH
April 4, 2018
M/S LOKA ISPAT PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
January 24, 2018
M/S MAA VINDHYAVASINI TOBACCO PRIVATE LTD. Vs. STATE OF U.P. AND 3 OTHERS
April 5, 2018
M/S MAA VINDHYAVASINI TOBACCO PRIVATE LTD. Vs. STATE OF U.P. AND 3 OTHERS
April 19, 2018
M/S MEENU TRADERS Vs. UNION OF INDIA
January 24, 2018
M/S METAL HANDICRAFTS Vs. STATE OF U.P. AND 5 OTHERS
April 12, 2018
M/S MITTAL IRON FOUNDERS AND ENGINEERS Vs. THE COMMISSIONER OF TRADE TAX, U.P. LKW.
January 31, 2018
M/S MODERN TRADERS Vs. STATE OF U.P. AND 2 OTHERS
April 3, 2018
M/S MRF LIMITED Vs. STATE OF U.P. AND 3 OTHERS
January 25, 2018
M/S N.C.M.L. INDUSTRIES LTD Vs. DEBTS RECOVERY TRIBUNAL
February 6, 2018
M/S N.T.P.C. LTD. Vs. PRESIDING OFFICER
February 21, 2018
M/S NATIONAL CHEMICAL AND DYES COMPANY Vs. UNION OF INDIA
February 20, 2018
M/S NATIONAL CHEMICALS Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
February 7, 2018
M/S NEOLI SUGAR FACTORY Vs. THE COMMISSIONER TRADE TAX U.P. LUCKNOW
February 6, 2018
M/S PARSVNATH DEVELOPERS LTD Vs. STATE OF U.P. & OTHERS
March 23, 2018
M/S PATHAK ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
April 4, 2018
M/S POORAN SUGAR WORKS Vs. UNION OF INDIA AND 2 OTHRS.
July 17, 2018
M/S PRAGATI ENTERPRISES Vs. STATE OF U.P. AND 3 OTHERS
January 12, 2018
M/S REGENT DRUGS PVT. LTD. Vs. STATE OF U.P. AND OTHERS
January 4, 2018
M/S SALORA INTERNATIONAL LIMITED Vs. COMMISSIONER U.P. TRADE TAX, LUCKNOW
January 29, 2018
M/S SHANTI MOHAN AND SONS COLD STORAGE LIMITED Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
April 18, 2018
M/S SHANTI MOTOR FINANCE COMPANY Vs. KUSUM SHARMA
March 22, 2018
M/S SHAURYA ENTERPRISES Vs. STATE OF U.P. AND 02 OTHERS
April 5, 2018
M/S SHUBHAM FERTILIZERS AND CHEMICALS Vs. STATE OF U.P. AND 3 OTHERS
April 16, 2018
M/S SONAL FOOD PRODUCTS Vs. COMMISSIONER OF TRADE TAX, U.P.
February 6, 2018
M/S SUPERTECH LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (5), U.P. AND 2 ORS.
April 19, 2018
M/S UJALA MARKETING AND 2 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
April 23, 2018
M/S UNITED SPIRITS LTD. THRU ITS SENIOR GENERAL MANAGER Vs. STATE OF U.P. & 4 OTHERS
August 20, 2018
M/S UTTAM MODERN RICE AND OIL MILLS Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
February 19, 2018
M/S VARDH PAPER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAX/GST, LUCKNOW
May 4, 2018
M/S VEDANT ENTERPRISES AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
March 14, 2018
M/S VIKRAM SOLAR PVT. LTD. Vs. UNION OF INDIA THRU SECY. AND 3 OTHERS
January 4, 2018
M/S, VINDHYAWASINI T. TRANSPORT Vs. STATE OF U.P.
February 20, 2018
M/S. ABHAY TRADERS Vs. STATE OF U.P. AND 3 OTHERS
June 8, 2018
M/S. AGARWAL PAPER TRADERS, GANDHI NAGAR Vs. THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW
July 4, 2018
M/S. AKASH TRADERS SHAHJAHANPUR Vs. STATE OF U.P. AND 2 OTHERS
May 22, 2018
M/S. ALLAHABAD FUELS Vs. THE COMMISSIONER OF TRADE TAX
July 27, 2018
M/S. BHAGWATI FUELS Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
March 6, 2018
M/S. BHARGAVA BOOK DEPOT Vs. STATE OF U.P. AND 2 OTHERS
February 26, 2018
M/S. BHUMIKA ENTERPRISES Vs. STATE OF U.P. AND OTHERS
April 3, 2018
M/S. CHEEMA PAPERS LIMITED Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
July 6, 2018
M/S. DARBARI CONSTRUCTIONS RAJENDRA NAGAR, LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES, U.P. LUCKNOW AND ANOTHER
August 1, 2018
M/S. DELHI GUJRAT FLEET CARRIER PVT. LTD. Vs. STATE OF U.P. AND 4 OTHERS
May 1, 2018
M/S. DURGA REELINGS, RANIGANJ, LAKHIMPUR Vs. THE COMMISSIONER, TRADE TAX, U.P., LUCKNOW
March 8, 2018
M/S. DWIVEDI OIL SALES (KR), MAHOBA Vs. THE COMMISSIONER OF COMMERCIAL TAX & ANOTHER
August 3, 2018
M/S. FOOD CORPORATION OF INDIA LUCKNOW THROU Vs. COMMISSIONER OF COMMERCIAL TAX U.P. GOMTI NAGAR LUCKNOW AND ANR.
February 15, 2018
M/S. GITANJALI PLASTICS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U.P., LUCKNOW
May 28, 2018
M/S. GREEN GAS LTD., LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAX U.P., LUCKNOW
February 23, 2018
M/S. GUDDEX GLASS INDUSTRIES PVT. LTD. Vs. THE COMMISSIONER COMMERCIAL TAX
August 14, 2018
M/S. HINDUSTAN TRADERS Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
March 6, 2018
M/S. J.V.D. CERA COATING AND COLOURS (P) LTD. Vs. STATE OF U.P. AND 4 OTHERS
May 24, 2018
M/S. JAI BABA AMARNATH INDUSTRIES Vs. STATE OF U.P. AND 3 OTHERS
July 10, 2018
M/S. JAYPEE REWA PLANT THRU ITS S.G.M. FIN. RAJIV CHAUDHARY Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
July 2, 2018
M/S. KANODIA CEMENT THRU ITS DIRECTOR GAUTAM KANODIA Vs. STATE OF U.P. & 2 OTHERS
August 14, 2018
M/S. KRISHNA ENTERPRISES Vs. STATE OF U.P. AND 2 OTHERS
June 5, 2018
M/S. MADIANA GLASS WORKS Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
February 23, 2018
M/S. MANEESH SINGH Vs. STATE OF U.P. AND 3 OTHERS
April 11, 2018
M/S. MEHAR AUTOMOBILES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, LUCKNOW
April 12, 2018
M/S. MOD PACK INDUSTRIES Vs. THE COMMISSIONER TRADE TAX, U.P. LKW.
February 21, 2018
M/S. MODERN ADVERTISING AND MARKETING AND 7 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
April 11, 2018
M/S. NAVYUG AIRCONDITIONING Vs. STATE OF U.P. AND ORS.
April 3, 2018
M/S. NORTH EASTERN CARRYING CORPORATION Vs. COMMISSIONER OF TRADE TAX
July 20, 2018
M/S. PANCHSHEEL BUILD TECH PVT. LTD. Vs. STATE OF U.P. THRU COLLECTR GHAZIABAD & OTHERS
July 11, 2018
M/S. PESTONJI BROTHERS AND ANOTHER Vs. DEPUTY GENERAL MANAGER (I/C), M/S. INDIAN OIL CORP. LTD. AND OTHERS
May 22, 2018
M/S. R.K. OVERSEAS Vs. UNION OF INDIA AND 3 ORS.
February 1, 2018
M/S. REGENT LIGHTING ASIA PRIVATE LIMITED Vs. THE COMMISSIONER, STATE GOODS AND SERVICE TAX
June 13, 2018
M/S. ROMA BUILDER AND PROMOTERS PVT. (L) Vs. THE COMMISSIONER COMMERCIAL TAX, U.P.
May 28, 2018
M/S. SAND ENTERPRISES THRU PROP. SHRI RAMJI SAND Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW & ANOTHER
July 18, 2018
M/S. SHANTI LAL SUSHIL KUMAR DAGA PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
May 24, 2018
M/S. SHIV OIL AND DALL MILLS Vs. STATE OF U.P. AND 4 OTHERS
May 21, 2018
M/S. SINGHAL THERMOPACK PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, LUCKNOW AND ANOTHER
July 20, 2018
M/S. SUMAC INTERNATIONAL LTD. THRU. AWADHESH KUMAR VERMA AND ORS. Vs. THE STATE OF U.P. AND ANR.
March 16, 2018
M/S. SUNTECH GLASS PVT. LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
February 21, 2018
M/S. SUPERTECH LIMITED Vs. STATE OF U.P. AND 2 OTHERS
July 19, 2018
M/S. SWASTIK FRAGRANCES Vs. COMMISSIONER, U.P. TRADE LUCKNOW
March 6, 2018
M/S. UJALA MARKETING AND 2 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
June 8, 2018
MAA VAISHNO TIMBERS, PROPRIETORSHIP OF RAVI SHANKER MISHR Vs. STATE OF U P AND OTHERS
April 12, 2018
MAA VAISHNO TRADERS Vs. COMMISSIONER OF CUSTOMS
September 26, 2018
MACHHLA DEVI Vs. GHAZIABAD DEVELOPMENT AUTHORITY AND 3 OTHERS
March 21, 2018
MADAM JYOTI RANA Vs. KRISHNA PAL
February 8, 2018
MADAN GOPAL PANDEY AND OTHERS Vs. STATE OF U P AND OTHERS
August 16, 2018
MADAN LAL Vs. STATE
June 1, 2018
MADAN LAL Vs. OM PRAKASH
August 14, 2018
MADAN LAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
MADAN PAL & 4 OTHERS Vs. STATE OF U P & ANOTHER
January 10, 2018
MADAN PAL SINGH Vs. DSITRICT JUDGE BIJNOR AND 2 OTHERS
October 30, 2018
MADARSA ARABIA ZIAUL-ULOOM THROUGH ITS MANAGER Vs. STATE OF U P AND 3 OTHERS
March 15, 2018
MADHAV PRASAD SHAKYA Vs. STATE OF U P
July 27, 2018
MADHU ASTHANA Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
MADHU MISHRA @ GUDIA Vs. PREM KUMAR MISHRA
December 4, 2018
MADHUR @ VIKKY AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
MADHURANDRA MISHRA Vs. STATE OF U P & OTHERS
February 22, 2018
MADHURI & ANOTHER Vs. D.D.C. & OTHERS
May 18, 2018
MADHVENDRA SINGH Vs. UNION OF INDIA THRU ASSISTANT DIRECTOR E D PREVENT
March 28, 2018
MAHABIR AND ORS. Vs. STATE OF U.P.
May 18, 2018
MAHABIR INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS
March 15, 2018
MAHABIR TYAGI AND OTHERS Vs. STATE OF U P AND ANOTHER
May 3, 2018
MAHADEO SINGH Vs. ADDL. D.M. (ADMN.) AND OTHERS
January 9, 2018
MAHADEV PRASAD Vs. D D C JHANSI AND 4 OTHERS
March 20, 2018
MAHAFUJUR RAHAMAN Vs. STATE OF U P AND 4 OTHERS
September 12, 2018
MAHAGUN REAL ESTATE PVT LTD Vs. STATE OF U P AND 2 OTHERS
March 27, 2018
MAHALAKSHMI CEMENTS(INDIA) Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
October 22, 2018
MAHALAXMI TRADERS Vs. STATE OF U.P. AND 3 OTHERS
April 17, 2018
MAHAN LAL Vs. STATE OF U P AND 3 OTHERS
March 12, 2018
MAHANT SHANKERSAN RAMANUJ DASS Vs. STATE OF U P AND 3 OTHERS
September 28, 2018
MAHARANI AND ORS Vs. STATE OF U P
April 13, 2018
MAHAT PALESHWAR HARI PRAPANNA RAMANUJ ADARSH SANSK Vs. STATE OF U P AND 4 OTHERS
March 20, 2018
MAHATMA SARVESH PURVA MADHYAMIK VIDHYALAYA AND OTHERS Vs. STATE OF U P AND OTHERS
July 31, 2018
MAHAVEER Vs. STATE OF U P & 3 OTHERS
February 16, 2018
MAHAVEER Vs. HEERA LAL
August 7, 2018
MAHAVEER Vs. STATE OF U.P.
February 16, 2018
MAHAVIR SINGH & OTHERS Vs. STATE OF U P & OTHERS
July 31, 2018
MAHBOOB MIYAN Vs. STATE OF U.P. AND 4 OTHERS
August 24, 2018
MAHDEI Vs. ADDL COMMISSIONER(ADMN), VARANASI AND 6 OTHERS
January 4, 2018
MAHENDAR SINGH @ DHONI Vs. STATE OF U P
September 15, 2018
MAHENDRA Vs. STATE
September 19, 2018
MAHENDRA Vs. STATE OF U P
March 30, 2018
MAHENDRA Vs. STATE OF U.P.
August 23, 2018
MAHENDRA & OTHERS Vs. GYAN DEVI & OTHERS
April 17, 2018
MAHENDRA AND ANOTHER Vs. ADDITIONAL COMMISSIONER AND 3 OTHERS
September 6, 2018
MAHENDRA KUMAR Vs. UNION OF INDIA AND 5 OTHERS
September 12, 2018
MAHENDRA NATH Vs. KRISHNA MURARI GARG (SINCE DECEASED)
September 27, 2018
MAHENDRA NATH SINGH Vs. THE JOINT DIRECTOR (CHILD DISEASE) AND OTHERS
January 2, 2018
MAHENDRA NATH VERMA Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN LKO.
September 4, 2018
MAHENDRA PAL Vs. STATE OF U P
March 23, 2018
MAHENDRA PRASAD S/O VANSHI LAL AND OTHERS Vs. STATE OF U P THROUGH SECRETARY REVENUE
February 6, 2018
MAHENDRA PRATAP Vs. SAROJ GUPTA
December 21, 2018
MAHENDRA PRATAP SINGH AND ORS Vs. STATE OF U P THRU PRIN SECY /CHIEF SECY AND ORS
May 24, 2018
MAHENDRA SAINI AND ORS (2) Vs. STATE OF U P
January 24, 2018
MAHENDRA SINGH Vs. STATE OF U P
September 26, 2018
MAHENDRA SINGH AND 11 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 21, 2018
MAHESH Vs. STATE OF U P
November 29, 2018
MAHESH ALIAS RAHUL KASHYAP Vs. STATE OF U P
January 6, 2018
MAHESH CHANDRA Vs. STATE OF U P & OTHERS
March 16, 2018
MAHESH KUMAR Vs. STATE OF U P AND ANOTHER
January 19, 2018
MAHESH KUMAR AGRAWAL Vs. STATE OF U.P. AND 3 OTHERS
May 21, 2018
MAHESH KUMAR AND ANR Vs. SWAMI DAYAL KAITYAR
February 20, 2018
MAHESH KUMAR TIWARI Vs. STATE OF U.P. AND OTHERS
August 7, 2018
MAHESH PANDEY Vs. STATE OF U P THR PRIN SECY DEPTT OF HOME, LUCKNOW
February 9, 2018
MAHESH PRASAD & OTHERS Vs. STATE OF U P AND OTHERS
May 18, 2018
MAHESH PRASAD JAISWAL STONE CRUSHER AND OTHERS Vs. STATE OF U P AND OTHERS
August 14, 2018
MAHESH TIWARI AND 3 OTHERS Vs. STATE OF UTTAR PRADESH
March 20, 2018
MAHESH YADAV Vs. ADDL. COMMISSIONER (JUDICIAL) VARANASI MANDAL & OTHERS
July 13, 2018
MAHFOOJ ALAM Vs. STATE OF U P
April 5, 2018
MAHFOOZ ALAM Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
MAHIPAL Vs. STATE OF U.P.
January 31, 2018
MAHMOOD ANSARI Vs. STATE OF U P AND 6 OTHERS
December 21, 2018
MAHMOOD HUSSAIN Vs. STATE OF U.P. AND 5 OTHERS
February 23, 2018
MAIKOO AND OTHERS Vs. STATE
August 24, 2018
MAIKU Vs. STATE
February 1, 2018
MAISHAR Vs. STATE OF U P AND 02 OTHERS
April 5, 2018
MAIYADIN Vs. STATE OF U P
May 18, 2018
MAKKHAN Vs. STATE
October 26, 2018
MAKSOOD Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
January 19, 2018
MALA DEVI Vs. STATE OF U.P.
November 12, 2018
MALTI SRIVASTAVA Vs. STATE OF U.P.
December 7, 2018
MALU ALIAS SHEOVEER Vs. STATE OF U P AND ANOTHER
August 23, 2018
MAMATA Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLY LKO & ORS
August 29, 2018
MAMTA Vs. STATE OF U P THRU SECY AND OTHERS
January 10, 2018
MAMTA DEVI Vs. KEDAR (DECEASED) PURUSHOTTAM DAS AND OTHERS
February 8, 2018
MAMTA SINGH Vs. LAKSHMAN SINGH
March 6, 2018
MAMTA SINGH Vs. STATE OF U P AND 7 OTHERS
February 1, 2018
MAN SINGH Vs. STATE OF U.P. AND ORS.
August 3, 2018
MAN SINGH Vs. STATE OF U.P.
July 7, 2018
MAN SINGH Vs. STATE OF U P & OTHERS
March 30, 2018
MAN SINGH Vs. STATE OF U P
April 24, 2018
MANAGING DIRECTOR, U P STATE BRIDGE CORP LTD Vs. STATE COMMISSION
November 2, 2018
MANAGING DIRECTOR, U.P. CO Vs. IXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, LUCKNOW AND OTHERS
August 9, 2018
MANAGING DIRECTOR, U.P. CO Vs. DISTRICT AND SESSIONS JUDGE, LUCKNOW AND OTHERS
August 9, 2018
MANGAL Vs. D D C & OTHERS
March 20, 2018
MANGAL GIRI Vs. STATE OF U P
August 31, 2018
MANGAL NANDA Vs. RAJESH GANGWANI
December 18, 2018
MANGALA PRASAD Vs. CHHEDI LAL
July 2, 2018
MANGALA SINGH YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
MANGAROO Vs. STATE OF U P
April 20, 2018
MANGARU AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 13, 2018
MANGAT AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 16, 2018
MANGESH RAJBHAR Vs. STATE OF U P & ANOTHER
April 9, 2018
MANGEY RAM Vs. STATE OF U P AND ANOTHER
March 12, 2018
MANGLA DEVI (SINCE DECEASED) AND ANOTHER Vs. HABIBURREHMAN AND ANOTHER
May 18, 2018
MANGRU AND ORS Vs. CONSOLIDATION OFFICER, GORAKHPUR AND ORS
January 19, 2018
MANI KANT MISHRA Vs. STATE OF U.P.
January 31, 2018
MANI RAM SINGH Vs. STATE OF U.P.
August 20, 2018
MANI SHANKAR Vs. STATE OF U P AND 05 OTHERS
April 12, 2018
MANIK CHANDRA Vs. STATE OF U.P.
May 31, 2018
MANISH BHANDARI Vs. STATE OF U P
February 13, 2018
MANISH ENGINEERING ENTERPRISES Vs. INDIAN FARMERS FERTILIZERS CORPORATIVE LTD. AND ORS.
November 26, 2018
MANISH GOEL Vs. STATE OF U P AND ANOTHER
May 29, 2018
MANISH GUPTA Vs. STATE OF U.P.
November 22, 2018
MANISH KUMAR @ MANISH YADAV Vs. STATE OF U P AND ANR
July 6, 2018
MANISH KUMAR CHATURVEDI Vs. STATE
March 28, 2018
MANISH KUMAR SONKAR Vs. STATE OF U P AND 3 OTHERS
November 26, 2018
MANISH MEHROTRA Vs. STATE OF U P AND ANOTHER
May 16, 2018
MANISH PAHAWA Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
MANISH SINGH Vs. STATE OF U P
March 27, 2018
MANISHA SAHU AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
March 19, 2018
MANJEET KAUR Vs. STATE OF U P & ANOTHER
August 6, 2018
MANJEET SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE (F AND R) AND 3 OTHERS
August 14, 2018
MANJIL GAGOI Vs. STATE OF U P
January 30, 2018
MANJU Vs. PRESCRIBED AUTHORITY/S.D.O., KHAIR, ALIGARH AND 16 OTHERS
May 28, 2018
MANJU DEVI Vs. JOINT COMMISSIONER AND 2 OTHERS
January 29, 2018
MANJU DEVI Vs. STATE OF U P AND 7 OTHERS
January 25, 2018
MANJU DEVI Vs. BOARD OF REVENUE AND 4 OTHERS
February 7, 2018
MANJU DEVI Vs. STATE OF U P AND 2 OTHERS
August 28, 2018
MANJU DEVI AND 2 OTHERS Vs. STATE OF U P
December 3, 2018
MANJU MANDAL Vs. STATE OF U P AND ANOTHER
April 19, 2018
MANJU MANDAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 26, 2018
MANJU SINGH Vs. STATE OF U P THROU, PRIN SECY AVAS EVAM SHAHARI NI
January 18, 2018
MANJU SINGH RATHOR Vs. STATE OF U P AND 4 OTHERS
November 20, 2018
MANJUR ALI Vs. SPECIAL SECRETARY (LOCAL BODIES) U P STATE
November 15, 2018
MANMOHAN PANDEY AND 26 OTHERS Vs. UNION OF INDIA AND 5 OTHERS
January 23, 2018
MANNA SINGH URF KRISHNA KUMAR SINGH URF BANNE SING Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
MANNI LAL (DECEASED) AND OTHERS Vs. CHHEDA LAL (DECEASED) AND OTHERS
April 30, 2018
MANNOO KHNAGAR Vs. STATE OF U.P.
August 3, 2018
MANOHAR LAL AND 5 OTHERS Vs. ADDL. DISTRICT JUDGE OR SPECIAL JUDGE (S.C. OR S.T. ACT) AND 2 OTHERS
March 12, 2018
MANOHAR LAL SHAMRA Vs. PANKAJ AND 2 OTHERS
November 13, 2018
MANOHAR SINGH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
MANOJ Vs. STATE OF U.P.
October 9, 2018
MANOJ Vs. STATE OF U.P.
November 2, 2018
MANOJ @ OJHA Vs. STATE OF U.P.
May 17, 2018
MANOJ AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
August 1, 2018
MANOJ DEVI Vs. PARAMJOT SINGH
January 23, 2018
MANOJ DHEEMAR Vs. STATE OF U P
April 19, 2018
MANOJ KORI Vs. STATE OF U P
May 4, 2018
MANOJ KUMAR Vs. REGIONAL MANAGER B O B ALLAHABAD AND 2 ORS
February 7, 2018
MANOJ KUMAR Vs. O B C THRU REGIONAL MANAGER HAZRATGANJ LKO AND ANR
February 13, 2018
MANOJ KUMAR Vs. STATE OF U P
March 13, 2018
MANOJ KUMAR Vs. STATE OF U.P.
February 7, 2018
MANOJ KUMAR Vs. STATE OF U P
November 20, 2018
MANOJ KUMAR & ANR Vs. STATE OF U P THRU SECY PUBLIC WORKS DEPTT LKO & ANR
July 17, 2018
MANOJ KUMAR GIRI Vs. STATE OF U.P. THROU PRIN. SECY. DEPTT.OF FOOD & SUPPLIES AND OTHERS
May 11, 2018
MANOJ KUMAR GUPTA Vs. SHIV SARAN UPADHYAY & ORS.
July 26, 2018
MANOJ KUMAR GUPTA Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH & ORS
July 11, 2018
MANOJ KUMAR GUPTA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 1 BARABANKI AND OTHERS
March 16, 2018
MANOJ KUMAR RATMALA Vs. STATE OF U P
February 1, 2018
MANOJ KUMAR SINGH Vs. STATE OF U P AND ANOTHER
May 30, 2018
MANOJ KUMAR TIWARI Vs. STATE OF U P
February 23, 2018
MANOJ KUMAR YADAV Vs. STATE OF U P AND 5 OTHERS
March 7, 2018
MANOJ RASTOGI Vs. MANOJ KUMAR
August 16, 2018
MANOJ SHARMA Vs. STATE OF U P AND ANOTHER
January 23, 2018
MANOJ SHARMA Vs. STATE OF U P & ANOTHER
October 27, 2018
MANOJ SHARMA @ MANOJ KUMAR & ANR Vs. CENTRAL BUREAU OF INVESTIGATION, SPECAIL CRIME BRA
April 16, 2018
MANORMA YADAV Vs. STATE OF U P & 5 ORS
January 10, 2018
MANRAJ Vs. SABHAJIT
July 27, 2018
MANRU Vs. BOARD OF REVENUE UP LUCKNOW AND ORS
December 21, 2018
MANSA RAM @ MANSA LAL @ SONOO Vs. STATE OF U P
December 17, 2018
MANSA RAM YADAV Vs. STATE OF U P AND 6 OTHERS
May 28, 2018
MANSHA Vs. STATE OF U P
March 13, 2018
MANSHA RAM AND ORS. Vs. ADDITIONAL COMMISSIONER (ADMN.), FAIZABAD AND ORS.
November 30, 2018
MANSHAB ALI Vs. STATE OF U.P. AND 5 OTHERS
August 23, 2018
MANSHAD AND ANOTHER Vs. STATE OF U P AND OTHERS
January 23, 2018
MANSOOR & OTHERS Vs. STATE OF U P
July 30, 2018
MANTU SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
MANVEER TEOTIYA @ MANVEER SINGH TEOTIYA Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
MANZOOR ALAM Vs. SAIYAD MAHMOOD ALI
January 29, 2018
MAQBOOL Vs. STATE OF U P AND ANOTHER
July 19, 2018
MAQSOOD AKHTAR Vs. STATE OF U P AND 3 OTHERS
February 26, 2018
MARTAND DEO SINGH AND ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
January 19, 2018
MARUTI TRADER Vs. STATE OF U.P.
January 25, 2018
MASKOOR Vs. STATE OF U.P. AND ORS.
April 26, 2018
MASOOD ASGHAR Vs. UTTAR PRADESH STATE PUBLIC SERVICE TRIBUNAL INDIRA BHAWAN
March 28, 2018
MAST RAM AND 4 ORS Vs. STATE OF U P
February 2, 2018
MAST RAM TIWARI; STATE OF U P Vs. STATE OF U P & 3 ORS ; KESHAV SAVITA & ANR
January 19, 2018
MASTER ARAKH Vs. STATE OF U P
April 4, 2018
MASTER ARVIND TYAGI AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 12, 2018
MASTRAM Vs. STATE OF U P AND 3 OTHERS
February 12, 2018
MATA PRASAD & OTHERS Vs. STATE OF U P
May 3, 2018
MATIBAR SINGH Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD &
April 11, 2018
MATSAY JEEVI SAHKARI SAMITI LTD Vs. STATE OF U.P.
November 19, 2018
MATSYAJIVI SAHKARI SAMITI LTD THR ADHYAKSHA/MUKHYA PRAVARTAK Vs. STATE OF U P THR PRIN SECY PANCHAYAT RAJ DEPTT LKO & OTHERS
January 12, 2018
MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. BOARD OF REVENUE AND ANOTHER
April 17, 2018
MAYA Vs. STATE OF U P
January 29, 2018
MAYA DEVI Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
MAYA DEVI Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN DEV &ORS
July 24, 2018
MAYA DEVI Vs. PRAMOD KUMAR GUPTA
May 7, 2018
MAYA DEVI AND 2 OTHERS Vs. STATE OF U P THROUGH SECRETARY , HOME GOVT OF U P
February 26, 2018
MAYANK Vs. STATE OF U P
July 6, 2018
MAYANK RAWAT AND ANOTHER Vs. STATE OF U P AND OTHERS
January 29, 2018
MAYANK SINGH CHAUHAN Vs. STATE OF U P THRU SECY DEPTT OF URBAN DEVELOPMENT
February 5, 2018
MAYOR CONSTRUCTION & ANOTHER Vs. ANIL MAYOR HUF THRU ITS KARTA ANIL KUMAR MAYOR & ANR
April 5, 2018
MD. NAEEM AND ANOTHER Vs. TARACHAND AND OTHERS
February 2, 2018
MEDHA Vs. D D C & OTHERS
April 26, 2018
MEENA BEGUM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 12 AGRA AND 2 O
February 7, 2018
MEENA DEVI Vs. STATE OF U P AND 4 OTHERS
July 30, 2018
MEENA YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 23, 2018
MEENAL SINGH Vs. STATE OF U P AND OTHERS
February 23, 2018
MEENU BHATIA Vs. DALIP KUMAR AND ANR
February 21, 2018
MEERA AND ORS Vs. D D C AND ORS
March 16, 2018
MEERA DEVI Vs. STATE OF U P AND 2 OTHERS
April 23, 2018
MEERA JAISWAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
March 9, 2018
MEERA MISHRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUKCNOW BENCH LUKC
February 2, 2018
MEGHRAJ SINGH Vs. BOARD OF REVENUE U P AT LUCKNOW & 11 OTHERS
January 29, 2018
MEHARBAN ALI @ MEHARBAN NABAB AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 14, 2018
MEHTAB ALI & OTHERS Vs. STATE OF U P
January 10, 2018
MEMBAR PAL & ANOTHER Vs. STATE
April 4, 2018
MESSERS SUNSHINE STEEL INDUSTRIES AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 13, 2018
MINA PUN Vs. STATE OF U.P.
September 18, 2018
MINTU Vs. STATE OF U P
December 11, 2018
MIRATU AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
MISHRI LAL YADAV & ANR Vs. ORIENTAL INSURANCE CO LTD FAIZABAD & 2 ORS
January 25, 2018
MISS BHAVNA TIWARI Vs. THE UNION OF INDIA
January 19, 2018
MITHAI LAL Vs. STATE OF U.P.
April 18, 2018
MITHAI LAL Vs. D D C , GHAZIPUR AND ORS
March 19, 2018
MITHILESH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 10, 2018
MITHLESH Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
MITHLESH ALIAS LALLU Vs. STATE OF U P
July 30, 2018
MITHLESH AND ANOTHER Vs. STATE OF U P
May 31, 2018
MITTHU LAL Vs. STATE OF U.P. THRU PRIN. SECY. FOOD & CIVIL SUPPLY & OTHERS
March 30, 2018
MODERN TRADERS Vs. COMMISSIONER OF TRADE TAX
October 12, 2018
MOHAMMAD ABBAS Vs. STATE OF U P THROUGH ITS SECY P W D AND 3 ORS
April 5, 2018
MOHAMMAD AFZAL Vs. RAMESH KUMARI
July 26, 2018
MOHAMMAD AHMAD KHAN Vs. REGIONAL ADMINISTRATIVE COMMITTEE
November 29, 2018
MOHAMMAD AKHTAR Vs. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT
May 21, 2018
MOHAMMAD ALTAB ALIAS MOHAMMAD ALTAF AND ANOTHER Vs. STATE OF U P
February 6, 2018
MOHAMMAD AZAM KHAN Vs. STATE OF U.P.
October 23, 2018
MOHAMMAD BUX Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT & OTH
January 19, 2018
MOHAMMAD FAIZY AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
February 1, 2018
MOHAMMAD FURKAN Vs. STATE OF U P THRU PRIN SECY DEPTT OF NAGAR VIKAS E
January 30, 2018
MOHAMMAD FURKAN AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
MOHAMMAD HAKIM AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
MOHAMMAD HASAN Vs. STATE OF U P AND ANOTHER
March 6, 2018
MOHAMMAD IBRAHIM Vs. ASHOK KUMAR AGARWAL
May 16, 2018
MOHAMMAD KHADIM Vs. SHABNAM AND 18 OTHERS
October 5, 2018
MOHAMMAD MAZHAR ASEEM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 14, 2018
MOHAMMAD MONIS ALAM Vs. STATE OF U P AND 4 OTHERS
July 13, 2018
MOHAMMAD NASEER Vs. STATE
February 28, 2018
MOHAMMAD RAISH Vs. STATE OF U P THRU SECY PANCHAYATI RAJ & 2 ORS
February 7, 2018
MOHAMMAD RASHID Vs. STATE OF U P & OTHERS
January 10, 2018
MOHAMMAD SALEEM Vs. RAJESH MUNJAL & OTHERS
March 14, 2018
MOHAMMAD SHAHID AZMI Vs. COLLECTOR/DISTRICT DY DIRECTOR OF CONSOLIDATION AN
February 12, 2018
MOHAMMAD SOHEB @ SEBU Vs. STATE OF U P
July 31, 2018
MOHAMMAD TAUFIQ Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
MOHAMMAD WASI KHAN AND ANOTHER Vs. IRSHAD AHAMAD AND ANOTHER
February 26, 2018
MOHAMMAD YASIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 18 OTHERS
August 3, 2018
MOHAMMAD YUNUS & ANOTHER Vs. STATE OF U P
August 14, 2018
MOHAMMED YUNUS Vs. RAHEES AHMED
February 9, 2018
MOHAN @ KAMLESHWAR Vs. STATE OF U. P.
November 12, 2018
MOHAN GENERATOR & PUMPS (PVT ) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
January 24, 2018
MOHAN LAL Vs. STATE OF U P AND 2 OTHERS
February 19, 2018
MOHAN LAL Vs. NAIN SINGH
November 12, 2018
MOHAN LAL Vs. STATE OF U P AND 4 ORS
January 9, 2018
MOHAN LAL RATHI Vs. CENTRAL BUREAU OF INVESTIGATION
May 14, 2018
MOHAN LAL RATHI Vs. CENTRAL BUREAU OF INVESTIGATION
August 2, 2018
MOHAN MEAKIN LIMITED Vs. STATE OF U P AND 4 OTHERS
March 22, 2018
MOHAN SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI AND OTHERS
January 23, 2018
MOHAR SINGH AND ORS Vs. STATE OF U P
May 4, 2018
MOHD ADNAN @ MOHD SHAMS Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
MOHD AHMAD SIDDIQUE AND 3 ORS Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND 3
May 17, 2018
MOHD AKARAM Vs. UNION OF INDIA & OTHERS
September 14, 2018
MOHD AKARAM KHAN Vs. STATE OF U P
February 22, 2018
MOHD AKRAM AND ANOTHER Vs. STATE OF U P AND ANOTHER
February 7, 2018
MOHD AMEEN Vs. STATE OF U P AND 3 OTHERS
April 5, 2018
MOHD ANSAR Vs. STATE OF U P & 3 OTHERS
January 5, 2018
MOHD ARIF AND 4 ORS Vs. RAZDA BEGUM AND 12 ORS
December 20, 2018
MOHD ARSHAD JAMAL Vs. STATE OF U P AND OTHERS
November 16, 2018
MOHD ASALAM SHAH Vs. U P SUNNI CENTRAL WAQF BOARD AND 2 ORS
February 6, 2018
MOHD ASHRAF Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
MOHD ASLAM ALIAS ASLAM AND THREE OTHERS Vs. STATE
March 30, 2018
MOHD ASLAM SIDDIQUI Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLIES & 2 O
April 12, 2018
MOHD AURANGZEB Vs. DIST MAGISTRATE AND 6 ORS
October 24, 2018
MOHD AYZA AHMAD Vs. STATE OF U P THRU PRIN SECY MINORITY WELFARE DEPTT
January 29, 2018
MOHD AZAD @ BABLOO AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
MOHD AZAM KHAN Vs. STATE OF U P
March 13, 2018
MOHD ILIYAS AND ANOTHER Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
February 6, 2018
MOHD IRFAN ANSARI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
MOHD JAN Vs. STATE OF U P AND ANOTHER
May 30, 2018
MOHD JAVED Vs. STATE OF U P THRU SECY AND 2 OTHERS
December 5, 2018
MOHD MAHBOOB ALI @ SHERU @ SHEIKH ALAM Vs. STATE OF U P
January 25, 2018
MOHD MALIK Vs. STATE OF U P & 2 ORS
July 20, 2018
MOHD MISBA Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
MOHD MUBIN ALIAS RAJA Vs. STATE OF U P AND ANOTHER
June 6, 2018
MOHD MUQUEEM Vs. STATE OF U P
May 15, 2018
MOHD NAIM Vs. AAYUKT, BASI MANDAI, BASTI & ANOTHER
January 24, 2018
MOHD NOORUL HASAN KHAN Vs. STATE OF U P THRU SECRETARY MINORITY WELFARE DEPTT
February 2, 2018
MOHD RAFIQ Vs. STATE OF U P
March 14, 2018
MOHD RAFIQ Vs. STATE
August 8, 2018
MOHD RAMJAN & ANOTHER Vs. STATE OF U P & OTHERS
December 12, 2018
MOHD RAZA AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
April 23, 2018
MOHD RIZWAN AND 103 ORS Vs. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT LKO &ORS
March 6, 2018
MOHD SAJJAD KHAN AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME & ORS
January 19, 2018
MOHD SALMAN KHAN Vs. STATE OF U P
September 6, 2018
MOHD SHAFIQ Vs. D D C
April 18, 2018
MOHD SHAFIQ QURESHI Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER
January 8, 2018
MOHD SHAKEEL Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
MOHD SHAKOOR AND 2 OTHERS Vs. SULTAN AHMAD AND 2 OTHERS
January 30, 2018
MOHD SHARIF Vs. STATE
January 19, 2018
MOHD SOHRAB Vs. DEPUTY COMMISSIONER STAMP, AZAMGARH AND 2 OTHERS
April 25, 2018
MOHD TAFAZUL SHEIKH & ANOTHER Vs. UNION OF INDIA THRU PRINCIPAL SECY & 6 OTHERS
January 9, 2018
MOHD TASKIN BERNI Vs. STATE OF U P THROUGH PRIN SECY NAGAR VIKAS LKO & ORS
January 31, 2018
MOHD TAUFIQ HUSAIN Vs. STATE OF U P AND ANOTHER
January 24, 2018
MOHD YAMIN Vs. SHAMIM & 3 OTHERS
March 15, 2018
MOHD YASEEN Vs. STATE OF U P AND ANOTHER
March 16, 2018
MOHD YUNUS Vs. STATE OF U P AND ANOTHER
May 31, 2018
MOHD YUSUF & ANOTHER Vs. D.D.C. & OTHERS
May 31, 2018
MOHD ZAKIR HUSAIN Vs. UNION OF INDIA & OTHERS
March 7, 2018
MOHD ZAMEEL KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
March 23, 2018
MOHD ZAVED Vs. S D M MUSAFIR KHANA AMETHI & ORS
September 6, 2018
MOHD ZUBAIR @ MOHD JUBAIR Vs. STATE OF U P AND ANOTHER
July 13, 2018
MOHD. AFAQUE SIDDIQUI Vs. HAZI ZAMIL
August 8, 2018
MOHD. ASHRAF Vs. STATE OF U.P.
September 13, 2018
MOHD. FARUKH KHAN Vs. DY. DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS.
December 4, 2018
MOHD. JAVED AND OTHERS Vs. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION) GONDA AND OTHERS
March 30, 2018
MOHD. JAWAID Vs. RENU KHARE AND ANOTHER
September 11, 2018
MOHD. KHALEEL Vs. DISTRICT JUDGE BALRAMPUR
March 28, 2018
MOHD. KHALID Vs. STATE OF U.P.
March 27, 2018
MOHD. MUSTAHSAN SIDDIQUI Vs. SMT. RIZWAN AMRA AND ANOTHER
January 11, 2018
MOHD. SUFIYAN Vs. JUDGE SMALL CAUSES COURT IIND LUCKNOW AND ANOTHER
April 16, 2018
MOHD. USMAN @ BHAI LAL Vs. STATE OF U.P.
March 29, 2018
MOHD. WASIQ KHAN Vs. STATE OF U.P. AND ORS.
October 1, 2018
MOHD. YUNUSH Vs. STATE OF U.P.
April 13, 2018
MOHD. RASHID Vs. U.P. SUNNI CENTRAL WAQF BOARD THRU. ITS CHAIRMAN
July 4, 2018
MOHIT AGRAWAL Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
MOHIT KUMAR GOYAL Vs. STATE OF U P AND ANOTHER
April 6, 2018
MOHIT KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND OTHERS
December 3, 2018
MOHIT MAHESHWARI Vs. JYOTI AGARWAL
November 16, 2018
MOHIT SAHNEY AND ANOTHER Vs. STATE OF U P & ANOTHER
April 11, 2018
MOHIT SHARMA Vs. STATE OF U.P. AND ANR.
May 9, 2018
MOHIT YADAV Vs. STATE OF U P AND ANOTHER
August 8, 2018
MOHSIN & 5 OTHERS Vs. STATE OF U P & ANOTHER
September 14, 2018
MOIN SIDDIQUI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
MOINUDDIN Vs. KANTI AND OTHERS
July 27, 2018
MOLHAU Vs. STATE OF U.P. AND ORS.
October 5, 2018
MONI DEVI Vs. STATE OF U.P.
February 7, 2018
MONISH Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
MONTU @ PRASHANT Vs. STATE OF U P
February 9, 2018
MONU Vs. STATE OF U P
July 5, 2018
MONU ALIAS CHANDRA PRAKASH AND ANOTHER Vs. STATE OF U.P.
May 23, 2018
MOOL CHAND Vs. UTTAR PRADESH KHADI & VILL INDUSTRIES BOARD & OTHE
March 23, 2018
MOOL CHAND & OTHERS Vs. D D C & OTHERS
April 18, 2018
MOOL CHANDRA Vs. STATE OF U P AND 3 OTHERS
July 12, 2018
MOOL CHANDRA & ANOTHER Vs. NAGAR MAHAPALIKA, AGRA & OTHERS
July 13, 2018
MOOL CHANDRA SINGH Vs. STATE OF U P THRU SECRETARY FINANCE & OTHERS
January 4, 2018
MOOL CHANDRA YADAV & OTHERS Vs. STATE OF U P & OTHERS
February 23, 2018
MOOLCHANDRA Vs. SURAJOBAI BALIKA INTER COLLEGE KILA GATE HATHRAS
May 14, 2018
MOSIN AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
April 3, 2018
MOTE Vs. STATE OF U P
August 7, 2018
MOTI LAL Vs. STATE OF U.P.
August 21, 2018
MOTI LAL YADAV Vs. STATE OF U P
February 13, 2018
MOTILAL MEMORIAL SOCIETY THRU. INTERIM COMMITTEE AND ANOTHER Vs. M/S. AGRAWAL EVENTS AND EXPORT, NIRALA NAGAR, LUCKNOW AND ANOTHER
May 18, 2018
MRS. NARGISH Vs. STATE OF U.P. AND 4 OTHERS
May 23, 2018
MUDASSIR Vs. STATE OF U P
April 11, 2018
MUDASSIR Vs. STATE OF U P & ORS
February 20, 2018
MUDDVEER HUSSAIN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 16, 2018
MUDHUNI DEVI Vs. STATE OF U P
January 29, 2018
MUDIT VERMA Vs. RAM KUMAR & ANR
July 4, 2018
MUKARRAM AND ANOTHER Vs. STATE
July 31, 2018
MUKESH Vs. STATE OF U P AND 5 OTHERS
September 14, 2018
MUKESH Vs. STATE OF U P
April 24, 2018
MUKESH & OTHERS Vs. STATE OF U P
January 23, 2018
MUKESH CHANDER SINGHAL @ MUKESH CHAND SINGHAL @ MUKESH KUMAR SINGHAL Vs. STATE OF U P
October 26, 2018
MUKESH CHANDRA AND 4 OTHERS Vs. VIPIN KUMAR SHARMA AND 3 OTHERS
May 7, 2018
MUKESH DHOBI Vs. STATE OF U P & 2 OTHERS
August 21, 2018
MUKESH GARG Vs. STATE OF U P & ANOTHER
January 10, 2018
MUKESH KUMAR Vs. SPECIAL JUDGE (S C /S T ) AND 3 OTHERS
April 3, 2018
MUKESH KUMAR Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
MUKESH KUMAR AGARWAL & OTHERS Vs. CHIEF CONTROLLING REVENUE AUTHORITY/COMMISSIONER & OTHERS
April 13, 2018
MUKESH KUMAR SINGH CHAHAR Vs. D I O S , & OTHERS
January 31, 2018
MUKESH KUMAR TIWARI Vs. NEW INDIA ASSURANCE COMPANY THROUGH ITS BRANCH MANAGER
July 10, 2018
MUKESH NARAIN BAJPAI AND ANOTHER Vs. AKHILESH MISHRA AND OTHER
April 16, 2018
MUKESH SHARMA Vs. STATE OF U P AND 3 OTHERS
January 10, 2018
MUKESH SHARMA AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
MUKESH UPDHYAY Vs. STATE OF U P AND ANOTHER
March 30, 2018
MUKESH VASHISTHA Vs. STATE OF U P AND 2 OTHERS
April 9, 2018
MUKESH VERMA AND ANOTHER Vs. HARISHCHANDRA AND ANOTHER
March 23, 2018
MUKESH YADAV Vs. STATE OF U P AND 3 OTHERS
January 8, 2018
MUKH LAL GUPTA Vs. I C I C I BANK LIMITED AND ANOTHER
February 27, 2018
MUKHTAR AHMAD Vs. STATE OF U.P.
March 19, 2018
MUKHTAR YADAVA AND OTHERS Vs. STATE OF U P AND OTHERS
May 30, 2018
MUKHTAYAR AHMAD Vs. STATE OF U P
May 30, 2018
MUKUL MOHAN TRIPATHI ALIAS JOSHI Vs. STATE OF U P
December 4, 2018
MUKUL PANDEY Vs. STATE OF U P
January 30, 2018
MUKUND MURARI GUPTA AND ORS Vs. IRFAN (IRFAN AHMAD KIDWAI) AND ORS
May 4, 2018
MUKUT BIHARI Vs. STATE OF U.P.
July 13, 2018
MULKRAJ YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
MULTIPLEX CINEVISION PVT. LTD. Vs. STATE OF U.P.
May 8, 2018
MULTIPLEX CORPORATION Vs. STATE OF U P AND 2 OTHERS
September 26, 2018
MUMTAJ AND ANOTHER Vs. STATE OF U P
October 31, 2018
MUMTAZ ALI Vs. STATE OF U P AND 3 OTHERS
January 10, 2018
MUNAVWAR Vs. STATE OF U.P. AND ANOTHER
August 10, 2018
MUNAWAR ALI Vs. DEPUTY REGISTRAR FARMS, SOCIETIES & CHITS READGANJ FAIZ
August 2, 2018
MUNAZRI AND OTHERS Vs. MOHAMMAD AKIL AND ANOTHER
July 2, 2018
MUNEER ALIAS GOLI Vs. STATE OF U P
March 22, 2018
MUNESH SINGH Vs. STATE OF U P AND 2 ORS
February 7, 2018
MUNIR Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
MUNISH MALIK Vs. UNION OF INDIA AND 2 OTHERS
April 16, 2018
MUNNA & ANOTHER Vs. STATE OF U P
April 13, 2018
MUNNA @ LAXMIKANT AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
MUNNA ALAM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
MUNNA LAL Vs. RAM SAGAR AND OTHERS
March 15, 2018
MUNNA LAL NAI Vs. SATYA PRAKASH AGARWAL (NOW DECEASED)
April 11, 2018
MUNNAWAR ALI Vs. STATE OF U P & 2 OTHERS
March 6, 2018
MUNNI BEGAM Vs. NAWAB KHAN AND ANOTHER
April 3, 2018
MUNNI LAL YADAV Vs. STATE OF U.P. AND ORS.
November 30, 2018
MUNNILAL GAUTAM AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
MUNNU AND ORS Vs. STATE OF U P
November 26, 2018
MUNNU SONKAR Vs. STATE OF U P
June 8, 2018
MUNTYAJ AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
MURADAN & OTHERS Vs. STATE OF U P & OTHERS
March 13, 2018
MURAHU SINGH AND 02 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 07 OTHERS
October 5, 2018
MURARI LAL Vs. KALAWATI
January 25, 2018
MURARI LAL LOHRA Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
MURASHLIN AND ANOTHER Vs. STATE OF U.P.
November 20, 2018
MURSUTHI Vs. DDC AND OTHER
May 31, 2018
MURTI SHIVJI MAHARAJ BIRAJMAN ASTHAL MOHALLA & OTHERS Vs. MATHURA DAS CHELA NAVAL DAS BAIRAGI & OTHERS
July 30, 2018
MUSHIR AHMAD Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
N G TEXTILES (PART-2) SYBLY INDUSTRIAL AREA Vs. STATE OF U P AND 2 OTHERS
January 8, 2018
N I A CO LTD Vs. SUMAN
February 1, 2018
N T P C , COOPERATIVE HOUSING SOCIETY LTD THRU KRI Vs. STATE OF U P THRU PRIN SECY HOUSING DEPTT AND ORS
January 8, 2018
N.C.M.L. INDUSTRIES LTD. Vs. DEBTS RECOVERY TRIBUNAL, LUCKNOW AND OTHERS
February 6, 2018
N.I.A.C.L. Vs. M/S SIDDHARTH ASSOCIATE
January 29, 2018
N.L. JAISWAL Vs. STATE
January 20, 2018
NADEEM Vs. STATE OF U P AND 03 OTHERS
February 26, 2018
NADEEM Vs. STATE OF U P
March 30, 2018
NADEEM AKHTAR AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
January 19, 2018
NADEEM AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 5, 2018
NAFISH KHAN AND 2 OTHERS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME AND
February 26, 2018
NAGAR AYUKT NAGAR NIGAM KANPUR NAGAR Vs. PRESIDING OFFICER LABOUR COURT AND ANR.
May 28, 2018
NAGAR PALIKA Vs. WAQF ALAL AULAD FATEHPUR SIKRI AND ORS.
December 5, 2018
NAGAR PALIKA PARISHAD Vs. STATE OF U P AND 13 ORS
July 6, 2018
NAGAR PALIKA PARISHAD, THROUGH ITS EXECUTIVE OFFICER Vs. SANT LAL AND OTHERS
February 28, 2018
NAGAR SWASTH ADHIKARI Vs. RAMJI
February 7, 2018
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. HAKIM SINGH
February 8, 2018
NAGENDRA PRATAP SINGH AND OTHERS Vs. STATE OF U P
February 1, 2018
NAIK R K MAHAPATRA Vs. CHIEF OF ARMY STAFF, NEW DELHI AND OTHERS
February 8, 2018
NAIMA KHATOON Vs. STATE OF U P
March 29, 2018
NAIN FAMILY HOSPITAL PRIVATE LIMITED Vs. U P HOUSING
March 5, 2018
NAJAKAT AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
February 26, 2018
NAJMUL HASAN AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
May 9, 2018
NAKE PAL Vs. STATE OF U P
February 27, 2018
NAKUL Vs. STATE OF U P
January 23, 2018
NALINI KANT Vs. STATE OF U.P. AND OTHERS
February 22, 2018
NAMO NARAYAN (SINCE DECEASED) AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER,BAREILLY AND OTHERS
August 3, 2018
NAMRATA VERMA Vs. DY GENERAL MANAGER (L P G ) AND OTHERS
February 8, 2018
NANAK CHAND Vs. STATE OF U P AND 3 OTHERS
January 16, 2018
NANAK CHAND (DECEASED) & OTHERS Vs. BUDH SINGH (DECEASED)& OTHERS
July 2, 2018
NANAK CHAND SHARMA Vs. STATE OF U.P. AND ORS.
December 3, 2018
NANAKE Vs. STATE OF U P
November 26, 2018
NANAKU LAL YADAV Vs. STATE OF U P AND 3 OTHERS
March 8, 2018
NANCY AND ANR Vs. STATE OF U P AND 3 ORS
March 15, 2018
NAND LAL Vs. INDIAN TELEPHONE INDUSTRIES LIMITED AND 2 OTHERS
March 9, 2018
NAND LAL Vs. STATE OF U P AND 5 OTHERS
November 22, 2018
NAND LAL JAISWAL Vs. UNION OF INDIA
April 2, 2018
NAND LAL MISHRA Vs. STATE OF U.P.
March 21, 2018
NAND RAM Vs. STATE
May 30, 2018
NANDA Vs. D.D.C, GHAZIABAD AND OTHERS
January 5, 2018
NANDA @ NANDLAL Vs. STATE OF U P AND OTHERS
August 14, 2018
NANDAN LAL SHARMA & ANOTHER Vs. STATE OF U P
January 11, 2018
NANDI Vs. STATE OF U P
January 12, 2018
NANDINI JADAUN AND ANR Vs. STATE OF U P AND ANR
September 19, 2018
NANDITA SINGH Vs. STATE OF U P
April 5, 2018
NANDU Vs. MANISH KUMAR, CONSOLIDATION OFFICER
August 13, 2018
NANDU & OTHERS Vs. STATE OF U P
February 7, 2018
NANHE KHAN Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION AND 2 OTHERS
August 24, 2018
NANHELAL KASHYAP Vs. STATE OF U P AND 3 ORS
May 3, 2018
NANHEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND 4 OTHERS
August 16, 2018
NANHEY ALI AND OTHERS Vs. STATE OF U.P.
February 3, 2018
NANKAU AND ANOTHER Vs. STATE OF U P
August 3, 2018
NANNHA @ RAIS & ANOTHER Vs. STATE OF U P
August 24, 2018
NAQEEB AHMAD Vs. MOHAMMAD ASLAM
May 21, 2018
NAR SINGH Vs. STATE OF U.P.
January 4, 2018
NAR SINGH CHAUHAN Vs. D N S SUMAN PRINCIPAL CHIEF CONSERVATOR OF FOREST
March 29, 2018
NARAD Vs. STATE OF U P
August 18, 2018
NARAIN DAS SHAH AND ORS. Vs. GULAB CHAND SETH AND ORS.
November 29, 2018
NARAIN SINGH Vs. STATE BANK OF PATIYALA THRU MANAGING DIRECTOR & OTHERS
July 25, 2018
NARAYAN MAHROTRA Vs. ADDITIONAL DISTRICT JUDGE
April 26, 2018
NARBDESHWAR Vs. RAM NARESH CHAUDHARI
November 20, 2018
NARENDRA AND ANOTHER Vs. STATE OF U P AND 9 OTHERS
February 21, 2018
NARENDRA KUMAR Vs. STATE OF U.P. AND ORS.
November 17, 2018
NARENDRA KUMAR Vs. ISHWAR DAYAL AND 3 OTHERS
July 6, 2018
NARENDRA KUMAR DUTT Vs. SARDAR KULVINDAR SINGH AND ANOTHER
July 11, 2018
NARENDRA KUMAR GOND Vs. STATE OF U P
November 30, 2018
NARENDRA KUMAR PATHAK AND OTHERS Vs. STATE OF U P AND ANOTHER
April 25, 2018
NARENDRA KUMAR SHARMACE COMPANY LTD Vs. DISTRICT INSPECTOR OF SCHOOLS, BULANDSHAHAR & OTHERS
February 13, 2018
NARENDRA KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
February 20, 2018
NARENDRA KUMAR SINGH GAUR Vs. STATE OF U P AND OTHERS
December 11, 2018
NARENDRA KUMAR TYAGI Vs. STATE OF U P THROUGH CHIEF SECRETARY AND OTHERS
January 11, 2018
NARENDRA LAL Vs. CHAIRMAN ALLD BANK AND OTHERS
April 11, 2018
NARENDRA NARIAN MISHRA Vs. STATE OF U P THRU SECRY AND 2 OTHERS
February 13, 2018
NARENDRA PRATAP SINGH (ENF ) Vs. GOVT OF INDIA, THRU SECY REVENUE DEPTT , NEW DELHI
March 28, 2018
NARENDRA SHISHODIYA Vs. STATE OF U.P
August 30, 2018
NARENDRA SINGH Vs. STATE OF U P THRU SECY AND 2 OTHERS
May 2, 2018
NARENDRA SINGH Vs. STATE OF U.P. AND OTHERS
October 5, 2018
NARENDRA SINGH Vs. STATE OF U P AND 7 OTHERS
April 5, 2018
NARENDRA SINGH Vs. STATE OF U P & OTHERS
March 15, 2018
NARENDRA SINGH YADAV Vs. STATE OF U P AND 2 OTHERS
October 8, 2018
NARESH Vs. STATE OF U.P.
February 16, 2018
NARESH AGARWAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
January 25, 2018
NARESH CHAND VERMA Vs. COMMISSIONER MEERUT DIVISION
September 18, 2018
NARESH CHANDRA GUPTA Vs. THE COLLECTOR AND OTHERS
March 15, 2018
NARESH GUPTA Vs. STATE OF U P AND 2 ORS
December 6, 2018
NARESH KOCHHAR Vs. STATE OF U P
November 22, 2018
NARESH KUMAR Vs. STATE OF U P
April 23, 2018
NARESH CHANDRA JAISWAL Vs. SHEELA DEVI
December 11, 2018
NARGISH Vs. STATE OF U P AND 4 OTHERS
May 23, 2018
NARSINGH RAI Vs. DEPUTY DIRECTOR OF EDUCATION, VARANASI, AND 3 OTHERS
July 24, 2018
NARVADESHWAR SHIKSHA SAMITI THROUGH ITS MANAGER/SE Vs. STATE OF U P
February 7, 2018
NARVEER Vs. STATE OF U P
March 14, 2018
NASEEM Vs. STATE OF U P
April 26, 2018
NASEEM AKHTAR Vs. STATE OF U P & ORS
February 2, 2018
NASEEM BANO Vs. STATE OF U P AND 4 ORS
March 30, 2018
NASEEM KHAN Vs. STATE OF U P
March 15, 2018
NASIM AHAMAD Vs. SHASI PANDEY AND 5 OTHERS
April 9, 2018
NASIM KHAN Vs. STATE OF U. P.
November 30, 2018
NASIR Vs. STATE OF U.P.
October 26, 2018
NASIR AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
NASIR JAMAL Vs. STATE OF U P AND 4 OTHERS
April 11, 2018
NATHI RAM Vs. STATE OF U P
August 9, 2018
NATHOO LAL AND OTHERS Vs. STATE OF U P
January 30, 2018
NATHU LAL & OTHERS Vs. STATE OF U P
May 18, 2018
NATHU RAM SAHU Vs. ARBITRATOR/ COLLECTOR AND 2 OTHERS
May 2, 2018
NATHUWA @ VISHWANATH AND OTHERS Vs. STATE
September 14, 2018
NATIONAL CADET CORPS 30 U.P. BATTALION BIJNOR Vs. SMT. KANTI SHARMA AND 3 OTHERS
May 7, 2018
NATIONAL INSURANCE CO LTD Vs. ASHIYA AND OTHERS
February 7, 2018
NATIONAL INSURANCE CO LTD Vs. MEERA DEVI AND OTHERS
February 1, 2018
NATIONAL INSURANCE CO LTD THRU R M , LUCKNOW Vs. UDAI BHAN SINGH & 3 ORS
August 29, 2018
NATIONAL INSURANCE CO. LTD. Vs. SRI SUBHASH CHANDRA AND OTHERS
January 19, 2018
NATIONAL INSURANCE CO. LTD. Vs. SMT. ASHIYA AND OTHERS
February 7, 2018
NATIONAL INSURANCE CO. LTD. Vs. SHADAB AHMAD
October 4, 2018
NATIONAL INSURANCE COMPANY LTD Vs. BASUBEER SARAN DASSS & OTHERS
March 23, 2018
NATIONAL INSURANCE COMPANY LTD Vs. PRATAP NARAIN & OTHERS
January 29, 2018
NATIONAL INSURANCE COMPANY LTD Vs. GEETA RAWAT AND OTHERS
July 9, 2018
NATTHU AND OTHERS Vs. STATE OF U P
March 23, 2018
NATTHU LAL Vs. GOPAL
August 20, 2018
NAUSA Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
NAUSHAD AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
June 4, 2018
NAUSHE ALI Vs. UNION OF INDIA AND 5 ORS
April 4, 2018
NAV DEEP DAS Vs. NITYA NAND DAS (DECEASED)
February 5, 2018
NAV DURGA TRADING CO. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
January 30, 2018
NAVAL KISHOR Vs. STATE OF U.P. AND OTHERS
September 20, 2018
NAVAL PRASAD SHUKLA Vs. STATE OF U P AND 4 OTHERS
September 25, 2018
NAVED MIYAN Vs. HASNAIN FATMA
March 20, 2018
NAVEEN CHANDRA TIWARI AND ANOTHER Vs. STATE OF U P AND OTHERS
July 30, 2018
NAVEEN GOSHWAMI Vs. STATE OF U P AND 2 OTHERS
July 20, 2018
NAVEEN SAXEENA Vs. STATE OF U P THRU PRIN SECY HOME & ORS
January 19, 2018
NAVEEN KUMAR Vs. MUKESH KUMAR
December 4, 2018
NAVMI LAL Vs. STATE OF U P THRU SECY REVENUE CIVIL SECTT LKO U P & ORS
October 10, 2018
NAVNEET DIXIT Vs. KAMLA GANDHI
December 6, 2018
NAVNEET KUMAR Vs. STATE OF U P AND 4 OTHERS
January 12, 2018
NAVNEET SINGH HUDDA AND 3 ORS Vs. STATE OF U P AND 2 ORS
March 15, 2018
NAWAB SINGH & ANOTHER Vs. STATE OF U P
July 26, 2018
NAWAB SINGH AND OTHERS Vs. STATE OF U.P.
January 23, 2018
NAWAL KHANGAR Vs. STATE OF U P
February 1, 2018
NAYEEMULLAH AND 2 OTHERS Vs. STATE OF U P
April 23, 2018
NAZAKAT Vs. STATE OF U P AND ANOTHER
May 22, 2018
NAZAR KHAN Vs. STATE OF U P
May 21, 2018
NAZAR KHAN Vs. STATE OF U.P.
May 21, 2018
NAZEER ALAM Vs. STATE OF U P AND OTHERS
February 13, 2018
NAZIA Vs. STATE OF U. P.
October 4, 2018
NEELADRI SINGH Vs. STATE OF U.P. THRU SPECIAL SECY. DEPTT. OF BASIC EDU. LKO. AND ORS.
February 1, 2018
NEELAM Vs. VIJAY BHATNAGAR
March 6, 2018
NEELAM Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
NEELAM AGARWAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
NEELAM SHUKLA Vs. STATE OF U P THRU SECY PANCHAYAT RAJ LKO & ORS
August 31, 2018
NEELAM SINGH AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
January 18, 2018
NEELKANTH Vs. STATE OF U P
August 24, 2018
NEENA PARIHAR Vs. STATE OF U P
March 6, 2018
NEERAJ Vs. STATE OF U.P.
December 18, 2018
NEERAJ BABU Vs. STATE OF U P
February 2, 2018
NEERAJ KUMAR Vs. STATE OF U P
October 9, 2018
NEERAJ KUMAR SINGH Vs. STATE OF U P AND ANOTHER
October 5, 2018
NEERAJ SHARMA AND 3 OTHERS Vs. UNION OF INDIA AND 5 OTHERS
February 7, 2018
NEERAJ TIWARI Vs. COMMISSIONER
August 14, 2018
NEERU YADAV Vs. STATE OF U P & OTHERS
September 14, 2018
NEETA @ GEETA Vs. STATE OF U. P.
December 3, 2018
NEETU RAJESH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
NEHA & ANOTHER Vs. STATE OF U P & 3 OTHERS
March 15, 2018
NEHA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
November 14, 2018
NEM SINGH & OTHERS Vs. STATE OF U P
October 24, 2018
NEMIECHAND Vs. STATE OF U P
September 24, 2018
NEPAL Vs. STATE
October 5, 2018
NESAR AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
NETRAM Vs. STATE OF U P AND 4 OTHERS
February 12, 2018
NEW INDIA ASSURANCE CO LTD Vs. BRIJENDRA SINGH ALIAS VIJAY AND ANOTHER
April 4, 2018
NEW INDIA ASSURANCE CO LTD Vs. RAJESHWAR PRASAD PANDEY
March 6, 2018
NEW INDIA ASSURANCE CO LTD Vs. ANNAPURNA GUPTA AND ANOTHER
April 17, 2018
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI AND 3 OTHERS
July 24, 2018
NEW INDIA ASSURANCE CO LTD ALLD Vs. ISHRAT PARVEEN & OHTERS
November 22, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. PUSHPA DEVI SHUKLA AND OTHERS
September 27, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. HOTI LAL & ANOTHER
January 31, 2018
NEW INDIA ASSURANCE COMPANY LTD LUCKNOW Vs. BACHAI AND OTHERS
August 29, 2018
NEW INDIA ASSURANCE COMPANY LTD. Vs. POORAN LAL
May 14, 2018
NEW INDIA ASSURANCE COMPANY LTD. THRU. THE DY. MANAGER LKO Vs. ANJALI SRIVASTAVA AND ORS.
August 10, 2018
NEW INDIA INSURANCE CO LTD Vs. RAJPATI TRIPATHI
May 9, 2018
NEW SHISHUPAL PHARMACY THRU PARTNER ANIL K AWASTHI Vs. PRIN SECY /APP AUTH DEPTT OF MEDICAL EDUCTION (AYU
April 5, 2018
NEW SHIVA TRANSPORT SERVICE AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
June 6, 2018
NIDHI DEVI Vs. STATE OF U P
January 30, 2018
NIGAR SULTANA AND 3 OTHERS Vs. RAHULLAH MARUFI AND 5 OTHERS
September 4, 2018
NIGMESHWAR PANDEY Vs. STATE OF U P THRU SPECIAL SECY & OTHERS
September 20, 2018
NIKHIL SHARMA Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
NIRALA ASPIRE Vs. STATE OF U P AND 4 OTHERS
February 28, 2018
NIRANJAN Vs. STATE OF U P
August 10, 2018
NIRANJAN KUMAR UPADHYAY Vs. STATE OF U P & ANOTHER
April 19, 2018
NIRANJAN LAL AND 2 OTHERS Vs. STATE OF U P AND 9 OTHERS
February 5, 2018
NIRANJAN SEWA SAMITI AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
July 10, 2018
NIRANJAN SINGH Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
NIRHOO BADHAI Vs. STATE OF U P
August 18, 2018
NIRMAL BHAWANANI Vs. RAJASTHAN CHARITY TRUST AND OTHERS
April 23, 2018
NIRMAL KUMAR SAHU Vs. MOHD RAFIQ (DECEASED) AND 8 OTHERS
April 10, 2018
NIRMAL SHARMA Vs. STATE OF U P
January 25, 2018
NIRMALA Vs. ADDITIONAL DISTRICT MAGISTRATE (NAYAYIK) BARABANKI AND ORS
May 22, 2018
NIRMALA DEVI Vs. STATE OF U P AND 4 OTHERS
January 11, 2018
NIRMALA RAI AND OTHERS Vs. DIRECTOR OF EDUCATION (BASIC) AND OTHERS
February 21, 2018
NISAR AHMAD Vs. DR. SAZID HUSSAIN KHAN
September 25, 2018
NISAR AHMAD Vs. MATIULLAH AND ANOTHER
July 23, 2018
NISHANT SINHA Vs. STATE OF U P
November 17, 2018
NISHITH RAI Vs. STATE OF U P
March 6, 2018
NITESH KUSHWAHA Vs. STATE OF U P AND 2 OTHERS
May 16, 2018
NITIN Vs. STATE OF U P
November 1, 2018
NITIN GUPTA Vs. STATE OF U.P.
January 19, 2018
NITIN KAPOOR Vs. STATE OF U P AND ANOTHER
April 25, 2018
NITIN SINGHAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 12, 2018
NITIN THAKUR Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
NITISH AGRAWAL Vs. USHA AGRAWAL & 2 OTHERS
April 25, 2018
NIVEDITA AGARWAL Vs. STATE OF U P AND ANR
April 23, 2018
NIVEESH KUMAR Vs. STATE OF U P
January 31, 2018
NOOPUR SRIVASTAVA Vs. STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION AND OTHERS
August 27, 2018
NOOR JAHAN Vs. STATE OF U P THRU SECY FOOD LKO & ORS
September 6, 2018
NOOR MOHAMMAD Vs. STATE OF U P AND 3 OTHERS
May 21, 2018
NOORE Vs. MAHMOOD HASAN
January 25, 2018
NORISH JOHN WILLIAM Vs. NIRMAL FRAIZER
September 14, 2018
NORTH EASTERN CARRYING CORPORATION Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
January 8, 2018
NORTHERN MOTORS Vs. COMMISSIONER OF TRADE TAX
May 22, 2018
O P VERMA Vs. STATE OF U P AND OTHERS
May 15, 2018
OM Vs. STATE OF U P
March 14, 2018
OM DISPOSALS Vs. STATE OF U P AND 3 OTHERS
April 30, 2018
OM PAL SINGH AND OTHER Vs. STATE OF U.P.
March 7, 2018
OM PRAKASH Vs. STATE OF U.P.
July 26, 2018
OM PRAKASH Vs. STATE OF U.P. THRU SECY. HOME CIVIL SECTT. LUCKNOW AND ORS.
July 19, 2018
OM PRAKASH Vs. STATE OF U P AND ANOTHER
July 20, 2018
OM PRAKASH Vs. CHANDRA PRAKASH
February 23, 2018
OM PRAKASH Vs. STATE OF U.P THRU SECY. FOOD & CIVIL LKO & ORS.
March 29, 2018
OM PRAKASH & ANR Vs. STATE OF U P
January 24, 2018
OM PRAKASH @ MAHESHE Vs. STATE OF U P
March 7, 2018
OM PRAKASH AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
OM PRAKASH GOND Vs. STATE OF U.P. AND ORS.
December 6, 2018
OM PRAKASH JINDAL AND 2 OTHERS Vs. CHHAWAN DEVI (DECEASED) AND 6 OTHERS
April 10, 2018
OM PRAKASH LAL SRIVASTAVA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL & 3 ORS.
May 31, 2018
OM PRAKASH MANCHANDA Vs. D.M./ COLLECTOR, KANPUR NAGAR AND 2 OTHERS
November 29, 2018
OM PRAKASH MITTAL Vs. VINOD KUMAR MITTAL AND OTHERS
May 25, 2018
OM PRAKASH PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
October 31, 2018
OM PRAKASH SINGH Vs. STATE OF U.P. THRU SECY. AND 3 OTHERS
March 27, 2018
OM PRAKASH SINGH YADAV Vs. STATE OF U.P.
February 2, 2018
OM PRAKASH TIWARI Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
OM PRAKASH YADAV Vs. STATE OF U P & ANOTHER
February 23, 2018
OM PRAKASH YADAV Vs. COMMISSIONER, ALLAHABAD & OTHERS
January 31, 2018
OM PRAKASH YADAV Vs. STATE OF U P
July 28, 2018
OMAXE BUILD HOME LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER
July 17, 2018
OMI @ OM PRAKASH Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME GOVT
February 27, 2018
OMKAR NATH MAURYA Vs. ASHA RAM VARMA
September 12, 2018
OMKAR SINGH Vs. STATE
April 24, 2018
OMPAL AND ANR Vs. UNION OF INDIA
January 30, 2018
OMPAL SINGH Vs. SANTRAM GUPTA
August 14, 2018
OMPAL SINGH AND ANOTHER Vs. MADHU TRANSPORT COMPANY AND ANOTHER
July 31, 2018
OMVEER Vs. STATE OF U P 2 OTHERS
February 28, 2018
OMVEER SINGH Vs. MAHARAJ SINGH
April 10, 2018
OMVEER YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
OMVEERI Vs. PUNJAB NATIONAL BANK AND 2 OTHERS
January 18, 2018
OMVIR SINGH Vs. SAROJ DEVI
September 27, 2018
OMVIR SINGH AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 20, 2018
OMWATI Vs. STATE OF U P AND 4 OTHERS
May 17, 2018
ONKAR NATH TIWARI AND 2 ORS Vs. STATE OF U P THRU CHIEF SECY CIVIL SECTT LUCKNOW AND ORS
September 12, 2018
ONKAR NATH YADAV Vs. LIFE INSURANCE CORPORATION OF INDIA AND 3 OTHERS
April 3, 2018
ONKAR SINGH AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
February 16, 2018
ONKAR SINGH VERMA Vs. STATE OF U P AND 2 ORS
January 9, 2018
ORIENTAL BANK OF COMMERCE THRU CHAIRMAN & 4 ORS Vs. AYODHYA SINGH
July 26, 2018
ORIENTAL INSURANCE CO LTD Vs. JITENDRA & OTHERS
January 25, 2018
ORIENTAL INSURANCE CO LTD Vs. KRISHNA PANDEY & 2 OTHERS
January 9, 2018
ORIENTAL INSURANCE CO LTD Vs. HUSNA BEGUM AND 8 OTHERS
January 9, 2018
ORIENTAL INSURANCE CO LTD Vs. PUTTI LAL
July 24, 2018
ORIENTAL INSURANCE CO LTD Vs. BHAIRO PRASAD & OTHERS
December 20, 2018
ORIENTAL INSURANCE CO LTD Vs. KUSUM DEVI AND 8 ORS
August 9, 2018
ORIENTAL INSURANCE CO LTD Vs. RAMESH & OTHERS
August 7, 2018
ORIENTAL INSURANCE CO LTD Vs. DINESH KUMAR SHARMA & OTHERS
August 7, 2018
ORIENTAL INSURANCE CO LTD Vs. GEETA DEVI AND OTHERS
September 12, 2018
ORIENTAL INSURANCE CO LTD Vs. SURAJ AND ANOTHER
April 12, 2018
ORIENTAL INSURANCE CO LTD Vs. LALCHANDRA GOND AND ANOTHER
April 3, 2018
ORIENTAL INSURANCE CO LTD Vs. SANTOSH KUMARI
March 20, 2018
ORIENTAL INSURANCE CO LTD THRU SENIOR DIVISIONAL MGR Vs. SITA DEVI & ORS
August 14, 2018
ORIENTAL INSURANCE CO. LTD. Vs. ABDUL RAHMAN
May 29, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. VIJAY KUMARI & OTHERS
January 9, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. LALKA AND OTHERS
September 12, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. ZAHIDA & OTHRS
May 31, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR JAHISWAL AND OTHERS
January 8, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. SHARIF AHMAD KHAN AND OTHERS
October 11, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. URMILA DEVI AND OTHERS
December 13, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. MUNNA LAL AGRAWAL AND OTHERS
November 17, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. MANJU & OTHERS
February 19, 2018
ORIENTAL INSURANCE COMPANY LTD RAIBARELI Vs. RAJPATI AND OTHERS
August 29, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. SANTOSH KUMAR AGARWAL
September 20, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. SOMDATT SHARMA & OTHERS
November 27, 2018
ORIENTAL INSURANCE COMPANY LTD. THRU DIV. MANAGER Vs. SMT. BIDDO DEVI (DECEASED) & 4 ORS.
August 31, 2018
OROOJ Vs. STATE OF U P AND 4 OTHERS
December 6, 2018
OTIS ELEVATOR COMPANY INDIA LTD. Vs. COMMR. OF COMMERCIAL TAXES
June 6, 2018
OUTDOOR ADVERTISING AGENCIES ASSOCIATION LKO THRU SECY & ANR Vs. STATE OF U P THROUGH PRIN SECY URBAN DEVP DEPTT LKO & ORS
May 2, 2018
P K S BHADAURIA Vs. CENTRAL BANK OF INDIA AND OTHERS
September 12, 2018
P N PARYA (PREM NARAYAN PARYA) Vs. STATE OF U P THRU PRIN SECY , MEDICAL & HEALTH & 2
January 18, 2018
P T I PARAS NATH YADAV Vs. STATE OF U P THRU PRIN SECY HOME CIVIL SECTT LUCKN
March 7, 2018
PAARVEZ ALAM AND 3 OTHERS Vs. STATE OF U P AND 4 OTHERS
February 20, 2018
PACHAURI AND ORS. Vs. STATE
December 7, 2018
PADAM SINGH Vs. STATE OF U P AND 2 OTHERS
February 1, 2018
PAHALWAN SINGH Vs. STATE OF U P
August 16, 2018
PAHUJA STOCKS Vs. STATE OF U P AND ANOTHER
February 22, 2018
PAL NEWS MEDIA PVT LTD AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
January 23, 2018
PAL SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE & OTHERS
July 9, 2018
PALENDRA Vs. STATE OF U P
December 12, 2018
PANCH BAHADUR SINGH Vs. ADDITIONAL COMMISSIONER AND 6 OTHERS
September 7, 2018
PANCH DEV KUMAR Vs. INDIAN OIL CORPORATION LTD AND 2 OTHERS
May 9, 2018
PANCHHI FOOD PVT LTD Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL C G I T KANPUR AND 2 OTHERS
May 15, 2018
PANCHSHEEL BUILD TECH PVT LTD Vs. STATE OF U P THRU COLLECTR GHAZIABAD & OTHERS
July 11, 2018
PANJABI RAM AND 5 OTHERS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND 4 OTHERS
February 5, 2018
PANKAJ AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
April 5, 2018
PANKAJ AND ANR. Vs. STATE OF U.P.
February 22, 2018
PANKAJ GUPTA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 15, 2018
PANKAJ KUMAR Vs. UNION OF INDIA THRU GENDRAL MANAGER NORTHERN EASTERN RAILWA
July 12, 2018
PANKAJ KUMAR AND 2 OTHERS Vs. STATE OF U P
February 21, 2018
PANKAJ KUMAR JAIN Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
PANKAJ KUMAR RAI Vs. STATE OF U.P. & ANOTHER
January 31, 2018
PANKAJ KUMAR SINGH Vs. U P STATE COOPERATIVE SOCIETIES U P LKO THRU C E C & ORS
December 5, 2018
PANKAJ PANDEY AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 3, 2018
PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LTD CHENNAI AND OTHERS
August 6, 2018
PANKAJ RAO AND OTHERS Vs. STATE OF U.P. THRU DEPTT. OF ENERGY GOVT. OF U.P. AND OTHERS
October 12, 2018
PANKAJ SHARMA Vs. NEELU SHARMA
August 10, 2018
PANKAJ SINGH @ BABLU Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
PANKAJ TOMER AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
February 1, 2018
PANKAJ TRIVEDI Vs. STATE OF U P
March 30, 2018
PANNA LAL Vs. TEHSILDAR TEHSIL HAIDERGARH DISTT BARABANKI & ORS
December 21, 2018
PANNA LAL AND 9 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
May 8, 2018
PANNA LAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
PANNALAL Vs. STATE
January 18, 2018
PAPPAN KURAISI Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
PAPPU Vs. STATE OF U P
March 30, 2018
PAPPU Vs. THE STATE OF U.P.
March 16, 2018
PAPPU @ GHANSHYAM Vs. STATE OF U P
August 24, 2018
PAPPU AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
PAPPU SONKAR Vs. STATE OF U P
July 20, 2018
PARAM SINGH AND 4 OTHERS Vs. STATE OF U P AND 5 OTHERS
November 19, 2018
PARAMANAND OJHA Vs. OM PRAKASH AND 08 OTHERS
October 27, 2018
PARAS AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
August 3, 2018
PARAS NATH Vs. STATE OF U P AND 4 OTHERS
April 5, 2018
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AMBEDKAR NAGAR & ORS
July 5, 2018
PARAS NATH VERMA @ DOCTOR AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
May 4, 2018
PARAS SINGH & OTHERS Vs. STATE OF U P
September 7, 2018
PARAS DEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 9, 2018
PARASMANI VARSHNEY Vs. BOLA RAM (DECEASED)
January 25, 2018
PARMANAND RAI Vs. STATE OF U P THRU PRINCIPAL SECRETARY AND OTHERS
September 12, 2018
PARMATAMA AND ANOTHER Vs. D D C , GORAKHPUR AND OTHERS
January 5, 2018
PARMESH KUMAR Vs. STATE OF U P AND 3 OTHERS
January 8, 2018
PARMESHWAR BHARATI Vs. STATE OF U.P. AND ORS.
October 3, 2018
PARMESHWAR DUTT AND OTHERS Vs. STATE OF U P
March 9, 2018
PARMILA Vs. STATE OF U P AND 13 OTHERS
April 24, 2018
PAROJNA DEVI @ SAROJ DEVI Vs. STATE OF U P AND 3 OTHERS
March 12, 2018
PARSHURAM MAURYA Vs. STATE OF U P & OTHERS
March 9, 2018
PARVEZ PARWAZ & ANOTHER Vs. STATE OF U P & OTHERS
February 22, 2018
PASHCHIMANCHAL VIDHYUT VITRAN NIGAM LTD. Vs. PERMANENT LOK ADALAT MORADABAD
December 20, 2018
PASHUPATI PLASTICIZER AND CHEMICAL Vs. SUSHMA TIWARI & OTHERS
December 14, 2018
PASWARA PETROCHEM LTD Vs. COMMISSIONER OF INCOME TAX,MEERUT AND ANOTHER
August 14, 2018
PATANJALI BHARDWAJ AND ORS. Vs. STATE OF U.P.
December 18, 2018
PAWAN Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
PAWAN AGRAWAL Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
PAWAN AGRAWAL AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE (COURT ROOM NO. 5) LUCKNOW & OTHERS
March 14, 2018
PAWAN ALLOYS AND CASTING PVT. LTD. Vs. COMMISSIONER
October 29, 2018
PAWAN KUMAR Vs. STATE OF U P AND 5 OTHERS
October 24, 2018
PAWAN KUMAR Vs. STATE OF U.P. THROU, ADDITIONAL CHIEF SECY.(BASIC EDU.) & ORS.
June 19, 2018
PAWAN KUMAR Vs. STATE OF U P AND ANOTHER
April 19, 2018
PAWAN KUMAR @ TAMATAR Vs. STATE OF U P AND 4 OTHERS
October 9, 2018
PAWAN KUMAR ALIAS TAMATAR Vs. STATE OF U P AND OTHERS
March 27, 2018
PAWAN KUMAR DIVEDI AND 8 OTHERS Vs. HIRA LAL GUPTA, SEC EDUCATION BASIC AND 3 OTHERS
March 7, 2018
PAWAN KUMAR JAIN Vs. STATE OF U P AND ANOTHER
February 28, 2018
PAWAN KUMAR SINGH Vs. STATE OF UP THRU SECY AGRICULTURE
May 21, 2018
PAWAN KUMAR SINGH AND 5 OTHERS Vs. STATE OF U P AND 4 OTHERS
February 13, 2018
PAWAN KUMAR VIJAY Vs. BANK OF BARODA AND ANOTHER
January 31, 2018
PAWAN KUMAR YADAV Vs. STATE OF U.P.
March 22, 2018
PAWAN LODH Vs. STATE OF U.P.
February 9, 2018
PAWAN SINGH Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
PHAGOO Vs. STATE OF U P & OTHERS
January 2, 2018
PHOOL BADAN AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
December 6, 2018
PHOOL CHAND AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
PHOOL CHANDRA AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
PHOOLKUMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 9 OTHERS
October 5, 2018
PHULA Vs. PRESCRIBED AUTHORITY /SUB DIVISIONAL MAGISTARTE AND 11 ORS
March 14, 2018
PHULA Vs. SUB DIVISIONAL MAGISTRATE AND 10 OTHERS
June 1, 2018
PHUNNOO PASI Vs. STATE OF U P THROUGH COLLECTOR RAEBARELI AND OTHER
February 7, 2018
PINKI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
PINKI YADAV Vs. STATE OF U P
April 19, 2018
PINKU NAT Vs. STATE OF U.P.
November 27, 2018
PINKY AND OTHERS Vs. HALEEM AND ANOTHER
February 26, 2018
PITAMBER SINGH Vs. ADDITIONAL DISTRICT JUDGE (COURT ROOM NO 14) LKO A
February 27, 2018
PIUSH KHANNA Vs. C/M ANGLO SANSKRIT COLLEGE AND 5 OTHERS
January 9, 2018
PLUS CREATION PVT. LTD. Vs. STATE OF U.P.
November 2, 2018
POOJA Vs. VIJAY CHAITANYA
April 6, 2018
POOJA Vs. STATE OF U P AND 3 OTHERS
December 20, 2018
POOJA KUMARI SHARMA Vs. STATE OF U.P.THROU, PRIN. SECY. BASIC EDUCATION LKO. AND ORS.
July 19, 2018
POOJA SAGAR AND 4 ORS Vs. STATE OF U P AND 2 ORS
March 15, 2018
POONAM Vs. STATE OF U P AND 4 OTHERS
September 5, 2018
POONAM GUPTA AND 2 OTHERS Vs. ANIL AGARWAL
November 15, 2018
POONAM SHARMA Vs. VISHNU KUMAR
May 24, 2018
POONAM TANDON AND 3 OTHERS Vs. STATE OF U P AND 4 OTHERS
October 30, 2018
POORAN SINGH Vs. STATE OF U P
February 7, 2018
POORAN SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 8, 2018
POWER GRID CORP. OF INDIA LTD. Vs. THE D.M., BAREILLY AND 2 OTHERS
September 5, 2018
POWER GRID CORPORATION OF INDIA LTD Vs. JAGPAL SINGH AND OTHERS
December 12, 2018
PR COMMISSIONER OF INCOME TAX Vs. BRIDAL JEWELLERY MFG COMPANY
January 18, 2018
PRABHA JUGLANI Vs. STATE OF U P THRU SECY (STAMPS & REGISTRATION) & OTHERS
November 15, 2018
PRABHAKAR SHARMA Vs. STATE OF U P THROUGH PRIN SECY P W D LKO & ORS
February 6, 2018
PRABHAKAR YADAV Vs. STATE OF U P AND 4 OTHERS
April 5, 2018
PRABHAT GUPTA @ PRABHAT KUMAR Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
PRABHAT KUMAR AND BROTHERS Vs. PRESCRIBED ATHORITY/JUDGE, SMALL CAUSES COURT AND
May 8, 2018
PRABHAT KUMAR SHARMA Vs. PANKAJ SHARMA
December 12, 2018
PRABHAWATI DEVI Vs. ADDL. COMMISSIONER (ADMIN.)
November 19, 2018
PRABHU Vs. STATE
August 10, 2018
PRABHU DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ A D M (ADMINISTR
April 18, 2018
PRABHUNATH MISHRA Vs. STATE OF U P AND 6 ORS
November 16, 2018
PRADEEP Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
PRADEEP GUPTA Vs. STATE OF U P AND 2 OTHERS
January 4, 2018
PRADEEP KUMAR Vs. RAMVEER SINGH
December 6, 2018
PRADEEP KUMAR @ CHINTU AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
PRADEEP KUMAR AND 9 OTHERS Vs. STATE OF U P AND 4 OTHERS
November 27, 2018
PRADEEP KUMAR AND ANOTHER Vs. VISHNU KUMAR AND 9 OTHERS
January 23, 2018
PRADEEP KUMAR AND OTHERS Vs. STATE OF U P AND OTHERS
May 7, 2018
PRADEEP KUMAR BAJAJ Vs. SNEH LATA GOEL & OTHERS
July 6, 2018
PRADEEP KUMAR GAUTAM Vs. STATE OF U P AND 3 OTHERS
January 25, 2018
PRADEEP KUMAR MAHESHWARI Vs. ANITA AGARWAL
October 5, 2018
PRADEEP KUMAR SINGH Vs. STATE OF U P THRU SEC , EDUCATION BASIC AND OTHERS
August 21, 2018
PRADEEP KUMAR SINGHANIA Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH SERVI
January 19, 2018
PRADEEP KUMAR SRIVASTAV Vs. STATE OF U P AND 4 ORS
April 27, 2018
PRADEEP KUMAR TRIVEDI Vs. SECY ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER
February 15, 2018
PRADEEP KUMAR VERMA AND 2 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
October 5, 2018
PRADEEP YADAV Vs. STATE OF U P
April 20, 2018
PRADHAN PRABANDHANK /UNIT HEAD M/S AMAR UJALA Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
PRAGATI ENTERPRISES THRU ITS PROP. RAJ KUMAR PAL Vs. STATE OF U.P. AND 3 OTHERS
January 12, 2018
PRAHLAD GLASS DECORATION Vs. STATE OF U P AND 2 OTHERS
January 18, 2018
PRAHLAD SINGH Vs. STATE OF U P
March 13, 2018
PRAKASH AND OTHERS Vs. STATE OF U P
May 18, 2018
PRAKASH KUMAR KESARWANI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
PRAKASH SINGH Vs. STATE OF U P AND 4 OTHERS
October 31, 2018
PRAKASH TIWARI Vs. MASJID TAQIA DALMIR SHAH AND ANOTHER
October 9, 2018
PRAKASH VEER Vs. STATE OF U P AND OTHERS
November 12, 2018
PRAKASH VEER SINGH Vs. STATE OF U P AND ANR
March 6, 2018
PRAKASH YADAV AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
January 25, 2018
PRAKASHI DEVI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
April 11, 2018
PRAKHAR SHUKLA Vs. UNION BANK OF INDIA
January 30, 2018
PRAMOD Vs. STATE OF U P
November 17, 2018
PRAMOD JAIN Vs. PUNJAB NATIONAL BANK THRU MANAGER AND 3 OTHERS
January 23, 2018
PRAMOD KATARA Vs. STATE OF U P AND 3 OTHERS
April 19, 2018
PRAMOD KUMAR Vs. STATE OF U P AND ANOTHER
April 25, 2018
PRAMOD KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
February 7, 2018
PRAMOD KUMAR Vs. STATE OF U.P. AND 4 OTHERS
January 8, 2018
PRAMOD KUMAR Vs. STATE OF U P AND 3 OTHERS
March 19, 2018
PRAMOD KUMAR Vs. STATE OF U P
June 29, 2018
PRAMOD KUMAR AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
PRAMOD KUMAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
PRAMOD KUMAR AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
November 15, 2018
PRAMOD KUMAR BHUKESH Vs. STATE OF U.P.
October 10, 2018
PRAMOD KUMAR GUPTA Vs. STATE OF U P AND 3 ORS
July 6, 2018
PRAMOD KUMAR MISHRA AND ANR Vs. UNION OF INIDA AND 2 ORS
February 6, 2018
PRAMOD KUMAR SHARMA Vs. STATE
September 14, 2018
PRAMOD KUMAR TIWARI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
February 26, 2018
PRAMOD KUMAR YADAV AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
PRAMOD YADAV Vs. STATE OF U.P.
December 21, 2018
PRAMOD YADAV AND OTHERS Vs. STATE OF U P
March 14, 2018
PRAPHUL KUMAR TIWARI Vs. STATE OF U P AND 4 OTHERS
February 27, 2018
PRASHANT AND 2 OTHERS Vs. STATE OF U P AND 8 OTHERS
January 12, 2018
PRASHANT GAUTAM Vs. BUNDELKHAND UNIVERSITY
October 11, 2018
PRASHANT KUMAR Vs. M/S. TRIVENI INFRASTRUCTURE DEVELOPMENT COMPANY AND 5 OTHERS
January 5, 2018
PRASHANT SINGH AND 8 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
May 21, 2018
PRASIDDHAN RAJBHAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
PRASOON SINGH PATEL Vs. STATE OF UP AND 4 OTHERS
February 1, 2018
PRATAP Vs. STATE OF U P
August 18, 2018
PRATAP SHANKAR MISHRA Vs. STATE OF U P
July 27, 2018
PRATEEK GARG Vs. STATE OF U.P.
February 19, 2018
PRATEEK SAXENA Vs. STATE OF U P THRU SECY HOME DEPTT & ANR
May 8, 2018
PRATHAVI @ PRATHVIPAL AN 2 ORS. Vs. STATE OF U.P.
June 8, 2018
PRATIBHA SINGH AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
January 25, 2018
PRAVEEN KUMAR Vs. STATE OF U.P.
September 28, 2018
PRAVEEN KUMAR Vs. STATE OF U P AND 6 OTHERS
January 11, 2018
PRAVEEN KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 7 OTHERS
September 27, 2018
PRAVEEN KUMAR AND ANR Vs. STATE OF U P AND 3 ORS
October 11, 2018
PRAVEEN KUMAR DIXIT AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 12, 2018
PRAVEEN KUMAR JAIN Vs. KAMAL GUPTA
December 5, 2018
PRAVEEN KUMAR JAIN Vs. JAGDISH PRASAD GUPTA
November 22, 2018
PRAVEEN KUMAR PATERIA AND ANOTHER Vs. SATYA PRAKASH AGRAWAL
January 10, 2018
PRAVEEN KUMAR RAI Vs. STATE OF U P AND 2 ORS
February 7, 2018
PRAVEEN KUMAR SHARMA Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER
July 5, 2018
PRAVESH SHUKLA & OTHERS Vs. STATE OF U P THR PRIN SECY HOME AND 2 ORS
December 20, 2018
PRAYAG NARAIN DUBEY (P N DUBEY) Vs. U P S R T C THRU REGIONAL MANAGER AND ANOTHER
March 29, 2018
PREAM @ BHEEM @ PAVAN KUMAR YADAV Vs. STATE OF U P
April 2, 2018
PREET ANAND Vs. STATE OF U P AND 2 ORS
March 29, 2018
PREETI GUPTA Vs. STATE OF U. P.
October 4, 2018
PREM BAHADUR Vs. VIRENDRA KUMAR
October 11, 2018
PREM CHAND Vs. SEEMA VISHWAKARMA AND ANOTHER
April 26, 2018
PREM CHAND Vs. STATE OF U P THRU SECY SECONDARY EDUCATION AND OTH
April 5, 2018
PREM CHANDRA MAURYA (IN PERSON) Vs. HONBLE HIGH COURT OF JUDICATURE ALLD THRU REGISTRAR GEN ORS
November 27, 2018
PREM HARI @ PAPPU Vs. ADDITIONAL DISTRICT JUDGE ALIGARH AND 5 OTHERS
January 25, 2018
PREM JI STATE (P.) LTD. Vs. STATE OF U.P. AND ORS.
December 5, 2018
PREM KISHORE Vs. STATE OF U P AND 2 OTHERS
January 23, 2018
PREM KUMAR Vs. GAYATRI DEVI
March 12, 2018
PREM KUMAR AND (7) OTHERS Vs. STATE OF U P
May 3, 2018
PREM KUMAR TIWARI Vs. REGISTRAR, COOPERATIVE SOCIETIES, U P , LKO & ORS
May 8, 2018
PREM KUMAR VERMA AND OTHERS Vs. STATE OF U P THROUGH PRIN SECY , NAGAR VIKAS GOVT
February 2, 2018
PREM KUSHWAHA Vs. STATE OF U P AND 3 OTHERS
January 23, 2018
PREM NARAIN Vs. MAHABIR JAIN
May 7, 2018
PREM NARAIN & OTHERS Vs. STATE OF U P
March 7, 2018
PREM NARAIN GUPTA Vs. KRISHNA PANDEY
February 5, 2018
PREM NARAYAN Vs. STATE OF U P & OTHERS
July 20, 2018
PREM PAL SINGH Vs. STATE OF U P
May 10, 2018
PREM PAL SINGH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
PREM PRAKASH @ PREMI Vs. STATE
January 19, 2018
PREM PRAKASH MANIKTALIA Vs. STATE OF U P AND 4 ORS
February 19, 2018
PREM RAJ AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 24, 2018
PREM SAGAR DWIVEDI Vs. STATE BANK OF INDIA
December 13, 2018
PREM SAGAR PANDEY Vs. STATE OF U P
July 17, 2018
PREM SHANKAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 16, 2018
PREM SHANKAR TIWARI AND ANOTHER Vs. STATE OF U P AND OTHERS
September 28, 2018
PREM SHANKER GIRI Vs. D.D.C. BALLIA
April 26, 2018
PREM SINGH Vs. STATE OF U P
February 16, 2018
PREM SINGH Vs. STATE OF U P THROUGH SECRETARY REVENUE DEPARTMENT
February 20, 2018
PREM SINGH Vs. STATE OF U P AND 2 OTHERS
January 31, 2018
PREM SINGH @ PRAHLAD AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
PREMLATA DEVI (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIRS) Vs. STATE OF U P AND OTHERS
October 9, 2018
PREMSHEELA Vs. STATE OF U P
April 5, 2018
PRINCE SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 28, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX II Vs. RAHMAN EXPORTS (P ) LTD
January 11, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) Vs. M P BISCUITS PVT LTD
December 5, 2018
PRINCIPAL, ABHAY NANDAN INTER COLLEGE Vs. SPECIAL SECRETARY, GOVERNMENT OF U P AND OTHERS
November 19, 2018
PRITAM SINGH YADAV Vs. STATE OF U P AND 5 OTHERS
January 9, 2018
PRITHVIRAJ AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
PRITI AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
May 28, 2018
PRIYANKA DEVI Vs. STATE OF U P
March 13, 2018
PROACTIVE PLAST PVT LTD Vs. STATE OF U P AND 2 OTHERS
February 1, 2018
PROF UMESH CHANDRA VASHISHTHA Vs. STATE OF U P THRU PRIN SECY HIGHER EDUCATION DEPTT
January 25, 2018
PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MANOHAR LAL JAIN AND 3 OTHERS
May 21, 2018
PROMILA CHAUDHARY AND ANOTHER Vs. STATE OF U P THROUGH PRIN SECY AYUSH ANUBHAG-1 LKO
February 28, 2018
PROMOD SHARMA Vs. STATE OF U P AND ANOTHER
January 31, 2018
PROVINCIAL MEDICAL SERVICE OFFICERS RETIRED WELFAR Vs. STATE OF U P
April 24, 2018
PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSIONER, U P LUCKNOW AND OT
April 16, 2018
PUNEET AUTOMOBILES LIMITED Vs. STATE OF U.P. AND 3 OTHERS
January 31, 2018
PUNEET GARG AND 8 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
PUNEET KUMAR Vs. COMMISSIONER , LKO & OTHERS
February 22, 2018
PUNEET KUMAR AGRAWAL @ BABUA Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
PUNEET TANDON Vs. STATE OF U P
February 19, 2018
PUNJAB NATIONAL BANK Vs. STATE OF U P AND 5 OTHERS
February 27, 2018
PUNJAB NATIONAL BANK AND ANOTHER Vs. ANAND GANERIWAL AND ANOTHER
July 20, 2018
PURAN SINGH BISHT Vs. CANE COMMISSIONER AND ANOTHER
September 4, 2018
PURNANSHU OJHA & OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ & OTHERS
April 18, 2018
PURNIMA SHUKLA Vs. STATE OF U P
May 7, 2018
PURSHOTAM Vs. STATE OF U P THRU CHAIRMAN BOARD OF REVENUE LUCKNO
February 2, 2018
PURSHOTTAM RAI Vs. STATE OF U P
September 7, 2018
PURUSHOTTAM LAL JUNEJA Vs. STATE OF U.P. AND 2 ORS.
October 24, 2018
PURUSHOTTAM PRASAD Vs. STATE OF U P AND 5 OTHERS
March 13, 2018
PURVANCHAL BANK DAINIK VETAN BHOGI KARMACHARI SANGH Vs. UNION OF INDIA
November 16, 2018
PURVANCHAL BANK, HEAD OFFICE MOHIDDIPUR AND ANOTHER Vs. CHIEF LABOUR COMMISSIONER AND 2 OTHERS
July 4, 2018
PUSHPA DEVI Vs. STATE OF UP AND 7 OTHERS
February 8, 2018
PUSHPA DEVI W/O LATE MOTI LAL Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 30, 2018
PUSHPA SINGH Vs. STATE OF U P AND 4 OTHERS
July 16, 2018
PUSHPA TYAGI AND ANOTHER Vs. SHIV KUMAR TYAGI AND 7 OTHERS
May 29, 2018
PUSHPENDRA SINGH Vs. EXECUTIVE ENGINEER DAKSHINANCHAL VIDYUT VITARAN IG
February 2, 2018
PUSHPLATA SAXENA AND 3 OTHERS Vs. SHAKUNTALA SAXENA AND 5 OTHERS
July 19, 2018
PYARE LAL Vs. STATE OF U.P.
July 5, 2018
QAISAR ALI Vs. STATE OF U P AND 3 OTHERS
April 17, 2018
QAMAR AHMAD Vs. VIKAS KUNWAR SRIVASTAVA
May 30, 2018
QAMAR AHMAD Vs. C E C NIRVACHAN SADAN ASHOK ROAD NEW DELHI
May 24, 2018
QAMAR FATIMA @ TASLEEM AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
QAMAR LAQA BEGUM AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
QAMARUNNISSA Vs. STATE OF U P THRU PRIN SECY HOME & 3 ORS
March 22, 2018
R P LOCKS CO Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
November 1, 2018
R R AGRO INDUSTRIES THROUGH ITS PROP Vs. STATE OF U P AND 3 OTHERS
January 31, 2018
R S TYAGI Vs. STATE OF U P & OTHERS
January 8, 2018
R.K. INTERNATIONAL Vs. UNION OF INDIA
November 12, 2018
R.K. MAHAPATRA Vs. CHIEF OF ARMY STAFF, NEW DELHI AND OTHERS
February 8, 2018
RABIN CHANDRA PARAMANIK Vs. UNION OF INDIA AND 7 OTHERS
August 24, 2018
RADHA CHARAN MISHRA Vs. STATE OF U P
January 30, 2018
RADHA KISHAN AND 32 OTHERS Vs. STATE OF U P AND ANOTHER
May 18, 2018
RADHA MISHRA Vs. STATE BANK OF INDIA, KANPUR
February 28, 2018
RADHA VERMA AND ANR Vs. STATE OF U P AND ANR
January 24, 2018
RADHEY SHYAM Vs. D D C & OTHERS
February 13, 2018
RADHEY SHYAM Vs. STATE OF U P THRU PRIN SECY DEPTT OF REVENUE LUCKNOW & ORS
August 7, 2018
RADHEY SHYAM Vs. STATE OF U P
January 23, 2018
RADHEY SHYAM & ANOTHER Vs. STATE OF UP
July 26, 2018
RADHEY SHYAM @ NANHAUNU Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
January 19, 2018
RADHEY SHYAM AND ANOTHER Vs. STATE OF U P
August 20, 2018
RADHEY SHYAM DUBEY Vs. U O I THRU JOINT DIRECTOR, DIRECTOR OF ENFORCEMENT LUCKNOW
July 19, 2018
RADHEY SHYAM DUBEY Vs. D D C & OTHERS
April 24, 2018
RADHEY SHYAM MISHRA Vs. STATE OF U P
September 18, 2018
RADHEY SHYAM SHARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
May 21, 2018
RADHEY SHYAM SINGH Vs. ANIL KUMAR BHASIN
March 20, 2018
RADHEY SHYAM SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF REVENUE LUKCN
May 8, 2018
RADHEY SHYAM SINGH Vs. ANIL KUMAR BHASEEN
December 7, 2018
RADHEYSHYAM GUPTA Vs. ISHWAR LAL GUPTA AND 7 OTHERS
February 1, 2018
RADHIKA Vs. TEHSILDAR (JUDICIAL) TEHSIL PATTI DISTT PRATAPGARH & ORS
December 21, 2018
RAEES MIYAN Vs. STATE OF U P AND 2 OTHERS
March 14, 2018
RAEESH AHMAD Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
RAFAT ALAM Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY ALIGARH & ORS
November 29, 2018
RAFEEQ AHMAD Vs. MOHD FAROOQ AND 9 ORS
April 19, 2018
RAFIQ ALI Vs. UNION OF INDIA AND 5 OTHERS
February 22, 2018
RAGHUBIR VERMA Vs. KASHINATH
August 8, 2018
RAGHUNANDAN Vs. STATE OF U.P. AND 4 OTHERS
July 9, 2018
RAGHUNATH Vs. STATE OF U.P.
May 18, 2018
RAGHUNATH & ANOTHER Vs. STATE OF U P
May 18, 2018
RAGHURAJ SINGH Vs. STATE OF U P THROU,PRIN SECY BAL VIKAS AVAM PUSTAH
January 31, 2018
RAGHUVIR RAJ Vs. STATE OF U P AND 4 OTHERS
January 8, 2018
RAGHVENDRA DUTT PANDEY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
January 30, 2018
RAHISHA BEGUM AND OTHERS Vs. U P S R T C AND OTHERS
March 9, 2018
RAHMANA BEGAM Vs. BOARD OF REVENUE UTTAR PRADESH AND 8 OTHERS
August 1, 2018
RAHUL Vs. STATE OF U P
March 13, 2018
RAHUL @ RAHUL DWIVEDI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
RAHUL AMEEN KHAN Vs. MOHD KALEEM
January 5, 2018
RAHUL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
April 2, 2018
RAHUL AND ORS. Vs. STATE OF U.P.
May 29, 2018
RAHUL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
April 12, 2018
RAHUL DIXIT AND ANOTHER Vs. CHANDRA KUMAR AGARWAL
December 7, 2018
RAHUL KATIYAR AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
January 19, 2018
RAHUL PAL Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
RAHUL RAJPUT Vs. STATE OF U P
March 27, 2018
RAHUL RANA Vs. STATE OF U P AND 2 OTHERS
May 25, 2018
RAHUL SAHNI Vs. STATE OF U P
March 12, 2018
RAHUL SINGH Vs. STATE OF U P
September 11, 2018
RAHUL SINGH Vs. STATE OF U P AND 2 ORS
March 30, 2018
RAI AJAY KUMAR AND 15 OTHERS Vs. STATE OF U P AND 4 OTHERES
October 26, 2018
RAIS AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
RAISUDDIN Vs. ABIDA
February 13, 2018
RAJ BAHADUR Vs. STATE OF U P AND ANR
January 16, 2018
RAJ BAHADUR Vs. STATE OF U P
January 30, 2018
RAJ BAHADUR MATHUR Vs. STATE OF U P AND OTHERS
August 16, 2018
RAJ BALI Vs. VICE CHANCELLOR BENARAS HINDU UNIVERSITY & OTHERS
January 24, 2018
RAJ DHAR VIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 18, 2018
RAJ KAMAL HEALTHCARE PVT. LTD. Vs. UNION OF INDIA
November 22, 2018
RAJ KARAN YADAV Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL
August 14, 2018
RAJ KISHORE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLD AND ORS
January 23, 2018
RAJ KISHORE AND ANOTHER Vs. UNION OF INDIA AND 3 OTHERS
March 7, 2018
RAJ KISHORE PRASAD AND ORS Vs. STATE OF U P THRU PRIN SECY HOME LUCKNOW AND ORS
October 12, 2018
RAJ KUMAR Vs. STATE OF U P
October 12, 2018
RAJ KUMAR Vs. RAMESH CHANDRA JAISWAL AND 4 OTHERS
May 18, 2018
RAJ KUMAR Vs. STATE OF U P AND 3 OTHERS
April 11, 2018
RAJ KUMAR Vs. STATE OF U P & ANOTHER
January 24, 2018
RAJ KUMAR Vs. STATE OF U P
January 5, 2018
RAJ KUMAR Vs. STATE OF U.P.
November 22, 2018
RAJ KUMAR Vs. STATE OF U P
April 4, 2018
RAJ KUMAR & OTHERS Vs. STATE OF U P
February 16, 2018
RAJ KUMAR ALIAS GUDDU Vs. STATE
April 16, 2018
RAJ KUMAR AND 7 OTHERS Vs. COMMISSIONER, MEERUT DIVISION AND 4 OTHERS
April 25, 2018
RAJ KUMAR BHARDWAJ Vs. STATE OF U P AND OTHERS
July 5, 2018
RAJ KUMAR KAHAR Vs. STATE OF U P
April 10, 2018
RAJ KUMAR KAMRA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
RAJ KUMAR SHUKLA Vs. PRINCIPAL JUDGE
September 17, 2018
RAJ KUMAR SINGH Vs. STATE OF U.P.
August 21, 2018
RAJ KUMAR SINGH Vs. STATE OF U.P.
July 30, 2018
RAJ KUMAR SINGH Vs. STATE OF U P
November 20, 2018
RAJ KUMAR YADAV Vs. STATE OF U P AND 7 OTHERS
March 12, 2018
RAJ KUMAR YADAV Vs. STATE OF U.P. AND 9 OTHERS
July 17, 2018
RAJ KUMARI Vs. STATE OF U P
March 8, 2018
RAJ NATH Vs. DIRECTOR/JOINT DIRECTOR,U E K PRASANSKARAN & OTHERS
November 28, 2018
RAJ NATH Vs. STATE OF U.P.
November 1, 2018
RAJ NATH RAI AND ANOTHER Vs. STATE OF U P AND 2 ORS
November 19, 2018
RAJ NATH YADAV & ANOTHER Vs. STATE OF U P & 5 OTHERS
October 24, 2018
RAJ PAL SINGH Vs. STATE OF U P
July 26, 2018
RAJ SINGH Vs. STATE OF U P AND 2 OTHERS
March 20, 2018
RAJ VEER & ANOTHER Vs. STATE OF U P
January 31, 2018
RAJ VISHAMBHAR & ANOTHER Vs. STATE OF U P
January 18, 2018
RAJA BABU GAUTAM Vs. STATE OF U P
December 18, 2018
RAJA BAHIYA SINGH Vs. STATE OF U.P.
August 13, 2018
RAJA BHAIYA @ KANHIYA LAL PANDA Vs. STATE OF U P
August 10, 2018
RAJA RAM Vs. STATE OF U P
March 14, 2018
RAJA RAM & ANOTHER Vs. STATE OF U.P.
May 8, 2018
RAJA RAM AND OTHERS Vs. STATE OF U.P.
February 13, 2018
RAJA VIJAY KUMAR TRIPATHI Vs. STATE OF U P AND OTHERS
January 9, 2018
RAJAN SINGH Vs. STATE OF U P AND OTHERS
May 2, 2018
RAJAN SINGH Vs. STATE OF U P THROU SECY MADHYAMIK EDU U P LKO AND
January 25, 2018
RAJAT GOEL Vs. CENTRAL BUREAU OF INVESTIGATION, BS & FC CBI, NEW
April 19, 2018
RAJAVAT STEELS Vs. STATE OF U.P.
September 27, 2018
RAJBETI AND 14 OTHERS Vs. STATE OF U P AND 67 OTHERS
March 5, 2018
RAJBIR Vs. STATE OF U P AND 2 OTHERS
February 1, 2018
RAJBIR SINGH TYAGI Vs. STATE OF U.P. AND OTHERS
August 23, 2018
RAJDA Vs. STATE OF U P THRU SECY AND 2 OTHERS
April 12, 2018
RAJEEV @ BABBU Vs. STATE OF U P
April 3, 2018
RAJEEV GUPTA ALIAS RAJNEESH GUPTA Vs. STATE OF U P AND 3 OTHERS
April 2, 2018
RAJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
May 30, 2018
RAJEEV KUMAR ALIAS HAPPI Vs. ROHIT KHOSALA AND 2 ORS.
February 21, 2018
RAJEEV KUMAR AND 49 OTHERS Vs. STATE OF U P AND 13 OTHERS
January 11, 2018
RAJEEV KUMAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
December 17, 2018
RAJEEV KUMAR DWIVEDI Vs. STATE OF U P
July 24, 2018
RAJEEV KUMAR GOND Vs. STATE OF U P THRU ADDL CHIEF SECY /PRIN SECY (PERS
February 21, 2018
RAJEEV SAXENA Vs. PANJUB NATIONAL BANK
January 5, 2018
RAJEEV SAXENA Vs. PUNJUB NATIONAL BANK, CIVIL LINES, BARELLY & OTHERS
January 5, 2018
RAJEEV VERMA AND 111 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 6, 2018
RAJENDER SINGH Vs. CHAIRMAN & M.D.,PUNJAB AND SIND BANK,NEW DELHI & OTHERS
February 7, 2018
RAJENDRA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION LUCKNOW AND OTHERS
November 29, 2018
RAJENDRA & ANOTHER Vs. STATE OF U P & ANOTHER
January 4, 2018
RAJENDRA @ RAJU AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
RAJENDRA AND 5 OTHERS Vs. POORAN AND 24 OTHERS
July 5, 2018
RAJENDRA AND ANOTHER Vs. D D C AND 6 OTHRS
February 5, 2018
RAJENDRA AND OTHERS Vs. STATE OF U P
May 4, 2018
RAJENDRA BAITHA Vs. APPELLATE AUTHORITY/DIRECTOR
December 7, 2018
RAJENDRA CHAUDHARY Vs. STATE OF U P AND 4 OTHERS
April 6, 2018
RAJENDRA KUAMR @ RAJAN Vs. DEEP SHIKHA AND ANOTHER
December 13, 2018
RAJENDRA KUMAR Vs. DAYA NAND & OTHERS
January 5, 2018
RAJENDRA KUMAR AND ANOTHER Vs. UNION OF INDIA THROUGH SECY MINISTRY OF ROAD TRANS
February 1, 2018
RAJENDRA KUMAR PANDEY AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
RAJENDRA MUSHAR Vs. STATE
August 24, 2018
RAJENDRA PRASAD Vs. STATE OF U P
September 5, 2018
RAJENDRA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 29, 2018
RAJENDRA PRASAD Vs. KOMAL DEVI AND 9 OTHERS
January 23, 2018
RAJENDRA PRASAD KAUSAL Vs. STATE OF U P AND 3 OTHERS
January 10, 2018
RAJENDRA PRASAD PANDEY Vs. STATE OF U P THRU SECY AGRICULTURE AND OTHERS
September 27, 2018
RAJENDRA PRASAD YADAV Vs. STATE OF U P AND OTHERS
January 2, 2018
RAJENDRA PRATAP Vs. PRATHMA BANK THRU CHAIRMAN AND ORS
March 28, 2018
RAJENDRA PRATAP SINGH AND 6 OTHERS Vs. V C , DEEN DAYAL UPADHYAY UNIVERSITY, GORAKHPUR &
March 20, 2018
RAJENDRA SAHAI Vs. STATE OF U P AND 4 ORS
March 30, 2018
RAJENDRA SAIKSHIK SAMITI, SPRINGDALE MAHILA MAVIDYA AND 2 ORS. Vs. TEHSILDAR AND 4 ORS.
January 23, 2018
RAJENDRA SINGH Vs. SHEESHPAL( DECEASED) AND 9 OTHERS
October 26, 2018
RAJENDRA SINGH Vs. STATE OF U P & ANOTHER
May 14, 2018
RAJENDRA SINGH Vs. STATE OF U.P.
November 2, 2018
RAJENDRA SINGH Vs. STATE OF U P THRU PRIN SECY HOME DEPTT & OTHERS
February 28, 2018
RAJENDRA SINGH Vs. STATE OF U P AND ANOTHER
July 23, 2018
RAJENDRA SINGH Vs. STATE OF U.P. AND OTHERS
September 20, 2018
RAJENDRA SINGH BEDI Vs. DEEPAK KUMAR
April 12, 2018
RAJENDRA UPADHYAY Vs. STATE OF U P AND OTHERS
May 9, 2018
RAJESH & OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS & OTHERS
October 31, 2018
RAJESH @ COMPILE Vs. STATE OF U P
April 20, 2018
RAJESH @ TANNE Vs. STATE OF U P
February 19, 2018
RAJESH BHARDWAJ Vs. UNION OF INDIA AND OTHERS
November 20, 2018
RAJESH DWIVEDI Vs. STATE OF U P AND 3 ORS
January 4, 2018
RAJESH KUMAR Vs. STATE OF U.P.
September 19, 2018
RAJESH KUMAR Vs. STATE OF U.P.
January 20, 2018
RAJESH KUMAR Vs. L.D.A. LKO. NAVEEN BHAWAN VIPIN KHAND
August 8, 2018
RAJESH KUMAR Vs. STATE OF U P AND ANOTHER
September 12, 2018
RAJESH KUMAR @ RAJU AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
April 25, 2018
RAJESH KUMAR AND ANR Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
June 5, 2018
RAJESH KUMAR GUPTA Vs. STATE OF U P & ANOTHER
April 25, 2018
RAJESH KUMAR PANDEY Vs. STATE OF U.P.
March 16, 2018
RAJESH KUMAR SARAF AND OTHERS Vs. STATE OF U P AND ANOTHER
January 16, 2018
RAJESH KUMAR TIWARI AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
August 14, 2018
RAJESH KUSHWAH Vs. SANT RAM
April 25, 2018
RAJESH LALWANI Vs. UNITED COMMERCIAL CO-OPERATIVE BANK LTD AND ANOTHE
February 20, 2018
RAJESH MANJHI Vs. STATE OF U P
July 20, 2018
RAJESH MISHRA Vs. COMMISSIONER KANPUR MANDAL AND 3 OTHERS
December 11, 2018
RAJESH PAPER MILLS LTD. Vs. THE COMMISSIONER COMMERICAL TAXES U.P.
February 1, 2018
RAJESH PASI Vs. STATE OF U P
February 23, 2018
RAJESH PATEL Vs. STATE OF U P
May 28, 2018
RAJESH SHARMA Vs. STATE OF U P & OTHERS
September 7, 2018
RAJESH SINGH & ANR Vs. YOGESH KUMAR SHUKLA,RAJYA SAMPATT ADHIKARI,RAJYA SAMPATTI VIBHAG
December 10, 2018
RAJESHVARI DEVI Vs. STATE OF U P AND 7 OTHERS
May 30, 2018
RAJESHWAR AND ANOTHER Vs. STATE OF U P
May 14, 2018
RAJESHWAR PRASAD BHARDWAJ Vs. STATE OF U. P.
December 11, 2018
RAJESHWAR SINGH Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
RAJINDER SINGH DUA Vs. STATE OF U.P.
December 14, 2018
RAJIV GOSAIN AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
RAJIV KUMAR GUPTA Vs. STATE OF U P AND OTHERS
October 25, 2018
RAJIV MEMORIAL ACADEMY WELFARE SOCIETY Vs. UNION OF INDIA
March 5, 2018
RAJIV SHUKLA Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
RAJIV VARSHNEY AND 10 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF BASIC EDU LUCKNOW & ORS
July 6, 2018
RAJIVE KUMAR Vs. STATE OF U P AND 3 OTHERS
January 9, 2018
RAJJAN VERMA Vs. SANTOSH DUBEY
September 13, 2018
RAJKISHORE PRASAD Vs. CHAIRMAN
March 15, 2018
RAJKIYA AUDHOGIK PRASHIKSHAN SANSTHAN ARAJPATRIT KARMCHARI Vs. STATE OF U P THROUGH CHIEF SECY LKO & ORS
August 9, 2018
RAJKUMAR AGRAWAL Vs. STATE OF U P AND ANOTHER
November 27, 2018
RAJNEESH KUMAR SRIVASTAVA Vs. STATE
January 18, 2018
RAJNI DEVI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
RAJNISH Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
RAJNISH KUMAR Vs. STATE OF U P AND 3 OTHERS
February 16, 2018
RAJRANI Vs. ADDITIONAL DISTRICT JUDGELAWSUITDOWNLOAD
September 19, 2018
RAJU Vs. STATE OF U.P.
February 9, 2018
RAJU @ ASHISH Vs. STATE OF U P & ANOTHER
July 3, 2018
RAJU @ DHEERAJ KUMAR Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
RAJU HALWAI AND 2 OTHERS Vs. CIVIL JUDGE, J D , BHADOHI AND 14 OTHERS
January 30, 2018
RAJU KUMAR Vs. UNION OF INDIA AND 2 OTHERS
March 5, 2018
RAJU NURSERY AND 19 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 16, 2018
RAJU PRASAD AND ANOTHER Vs. STATE
November 20, 2018
RAJU SAVITA Vs. AMARNATH
February 26, 2018
RAJU SHARMA @ PANDIT RAM SHARMA Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
RAJVEER Vs. STATE OF U.P.
January 4, 2018
RAJVEER AND ORS. Vs. STATE
December 3, 2018
RAJVEER PAL Vs. STATE OF U P
January 12, 2018
RAJVEER SINGH Vs. STATE OF U P AND OTHERS
October 1, 2018
RAJWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 11, 2018
RAKESH Vs. STATE OF U P
May 18, 2018
RAKESH Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
RAKESH AND OTHERS Vs. STATE OF U.P.
August 6, 2018
RAKESH AND OTHERS Vs. STATE OF U P THRU SECY AND OTHERS
October 4, 2018
RAKESH AWASTHI Vs. STATE OF U P THROUGH PRIN SECY INDUSTRIAL DEPTT LK
April 24, 2018
RAKESH BANI Vs. CHANCELLOR , LKO UNIVERSITY , LKO & OTHERS
February 12, 2018
RAKESH CH Vs. COMMISSIONER DEVI PATAN
March 20, 2018
RAKESH CHANDRA Vs. STATE OF U P AND OTHERS
October 11, 2018
RAKESH CHANDRA AGNIHOTRI Vs. STATE OF U P AND 3 OTHERS
August 3, 2018
RAKESH DONERIA Vs. STATE OF U.P. AND 2 ORS.
February 12, 2018
RAKESH GOYAL Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
RAKESH KAPOOR AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 22, 2018
RAKESH KUAMR PANDEY & ANOTHER Vs. STATE OF U P
January 19, 2018
RAKESH KUMAR Vs. RAKESH GUPTA
May 16, 2018
RAKESH KUMAR AND 2 OTHERS Vs. CHANDRA PRAKASH
February 5, 2018
RAKESH KUMAR AND OTHERS Vs. STATE OF U P & OTHERS
November 2, 2018
RAKESH KUMAR AND OTHERS 2 Vs. STATE OF U P THROUGH SECRETARY REVENUE LUCKNOW AND OTHERS 13
March 7, 2018
RAKESH KUMAR DUBE Vs. STATE OF U P AND OTHERS
August 3, 2018
RAKESH KUMAR DUBEY Vs. STATE OF U P
December 21, 2018
RAKESH KUMAR PAL Vs. ASSISTANT GENERAL MANAGER (IR) UBI AND OTHERS
October 12, 2018
RAKESH KUMAR PAL Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
RAKESH KUMAR S/O VISHUN LAL KANAUJIA AND 4 ORS. Vs. ADDITIONAL DISTT. JUDGE AND DUDGE SMALL CAUSES COURT NO. 6
April 23, 2018
RAKESH KUMAR YADAV Vs. STATE OF U P
January 29, 2018
RAKESH KUMAR YADAV Vs. STATE OF U P
July 6, 2018
RAKESH NATH AND 16 ORS Vs. UNION OF INDIA AND 2 ORS
January 11, 2018
RAKESH SINGH Vs. STATE OF U.P. AND 3 OTHERS
July 5, 2018
RAKESH SIROHI Vs. SECRETARY / GENERAL MANAGER, ZILA SAHKARI & OTHERS
January 29, 2018
RAKESH TIWARI @ BABLU @ AKHILESH Vs. STATE OF U P
May 31, 2018
RAKESH JAIN MANCHALA Vs. VIRENDRA KUMAR SHARMA
December 7, 2018
RAKESH KUMAR KAUSHAL Vs. STATE OF UTTAR PRADESH THRU. PRIN. SECY. FINANCE
December 20, 2018
RAKHI SHARMA Vs. STATE OF U P AND OTHERS
January 3, 2018
RAM Vs. D D C , BALLIA AND OTHERS
January 10, 2018
RAM AJOR AND OTHERS (U/A 227) Vs. A.D.J COURT NO. 1 AMBEDKAR NAGAR AND ANOTHER
March 6, 2018
RAM ASARE Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
RAM ASARE AND ANOTHER Vs. RAM PAL SINGH
May 10, 2018
RAM AUTAR & ANOTHER Vs. STATE OF U P
April 20, 2018
RAM AVTAR KATIYAR Vs. STATE OF U P THRU SECY AND OTHERS
October 22, 2018
RAM AWADH Vs. D.D.C. & OTHERS
July 30, 2018
RAM AWADH Vs. STATE OF U P
March 22, 2018
RAM BABU Vs. MAHENDRA AND MAHENDRA FINANCIAL SERVICE LIMITED
April 4, 2018
RAM BABU Vs. STATE OF U P AND ANR
May 24, 2018
RAM BABU Vs. STATE OF U P
April 23, 2018
RAM BABU MALI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
January 16, 2018
RAM BABU TIWARI Vs. STATE OF U P AND 2 OTHERS
February 1, 2018
RAM BABU YADAV & 93 ORS; MOHAMMAD IRSHAD & 7 ORS; SURESH KUMAR YADAV AND 2 ORS; RAJESH SINGH AND 46 ORS; RAJEEV SRIVASTAVA AND 4 ORS Vs. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS
January 30, 2018
RAM BACHAN RAM Vs. STATE OF U P AND OTHERS
January 24, 2018
RAM BACHAN YADAV AND ANR Vs. STATE OF U P THROUGH ITS PRINCIPAL SECRETARY AND O
April 4, 2018
RAM BAHADUR Vs. STATE OF U P & 0THERS
August 21, 2018
RAM BAHADUR AND 2 OTHERS Vs. NAND LAL @ NANDANLAL AND 2 OTHERS
May 21, 2018
RAM BAHADUR SINGH AND ANOTHER Vs. COMMISIONER / ARBITRATOR KANPUR REGION AND 04 OTHERS
May 2, 2018
RAM BAHAL RAI AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 3, 2018
RAM BAJPAI VIDYALAYA THRU MANAGER Vs. STATE OF U P THRU PRIN SECY INSTITUTIONAL FINANCE
March 8, 2018
RAM BETI Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLIES LKO & ORS
November 2, 2018
RAM BHAROSE Vs. STATE OF U P AND 4 OTHERS
February 12, 2018
RAM BIHARI Vs. STATE OF U P
January 30, 2018
RAM BILAS & OTHERS Vs. SRI HARI RAJ KISHORE, ADULT, PRIN SECY COOPERATIVE
March 14, 2018
RAM BODH Vs. STATE OF U P THRU SECRETARY BASIC EDUCATION & OTHERS
August 16, 2018
RAM CHANDA NISHAD Vs. STATE OF U P
December 21, 2018
RAM CHANDRA Vs. STATE OF U.P.
May 10, 2018
RAM CHANDRA Vs. ADDL DISTRICT JUDGE COURT NO 12 ALLAHABAD AND 14 OTHERS
August 24, 2018
RAM CHANDRA Vs. STATE OF U P
April 23, 2018
RAM CHANDRA ALIAS CHANDU (DEAD) AND TWO OTHERS Vs. STATE OF U P
February 21, 2018
RAM CHANDRA AND 9 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
February 12, 2018
RAM CHANDRA AND ORS. Vs. STATE OF U.P.
October 5, 2018
RAM CHANDRA AND OTHERS Vs. SHEO NATH AND ANOTHER
February 21, 2018
RAM CHANDRA SAXENA Vs. STATE OF U P & ANR
February 20, 2018
RAM CHANDRA SINGH S/O SHIV LAKHAN SINGH Vs. STATE OF U P
January 31, 2018
RAM CHARAN Vs. STATE
May 24, 2018
RAM CHARITRA YADAV Vs. STATE OF U P THRU SECRETARY
December 19, 2018
RAM DARASH Vs. STATE OF U P AND 05 OTHERS
April 5, 2018
RAM DARASH YADAV (DR.) Vs. STATE OF U.P. AND 2 OTHERS
September 12, 2018
RAM DAS MALLAH & OTHERS Vs. STATE OF U P
May 8, 2018
RAM DAUR AND ANOTHER Vs. DISTRICT JUDGE DISTTRICT AMBEDKAR NAGAR NAD AND OTHERS
March 29, 2018
RAM DAVAN SINGH Vs. STATE OF U P THROUGH HOME SECRETARY U P AND 2 OTHE
February 26, 2018
RAM DAYAL AND ORS. Vs. STATE OF U.P. AND ORS.
December 14, 2018
RAM DAYAL LAKHERA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 5, 2018
RAM DEO & OTHERS Vs. STATE OF U P
August 29, 2018
RAM DEVI Vs. STATE OF U.P.
October 30, 2018
RAM DEVI Vs. STATE OF U.P. AND ORS.
October 31, 2018
RAM DEVI SINGH Vs. STATE OF U P AND 3 OTHERS
February 12, 2018
RAM DHANI Vs. STATE OF U P AND 4 OTHERS
November 22, 2018
RAM DULAR KUSHWAHA Vs. STATE OF U P AND OTHERS
January 31, 2018
RAM DULARI Vs. STATE OF U P & 5 OTHERS
August 31, 2018
RAM GENERAL INSURANCE CO LTD Vs. RASHIDA BANNO AND 2 OTHERS
August 27, 2018
RAM GOPAL Vs. KISHORI LAL
July 2, 2018
RAM GOPAL Vs. STATE OF U P AND ANR
August 29, 2018
RAM GOPAL GUPTA Vs. STATE OF UTTAR PRADESH AND OTHERS
December 21, 2018
RAM GOPAL SHUKLA Vs. STATE OF U P & ANOTHER
October 31, 2018
RAM GULAM YADAV Vs. STATE OF U P AND ANOTHER
August 7, 2018
RAM HARI Vs. UNION OF INDIA & 3 OTHERS
May 17, 2018
RAM HET Vs. D M SITAPUR & 3 ORS
January 18, 2018
RAM HET AHIR Vs. STATE OF U P THRU SECY REVENUE & 2 ORS
March 13, 2018
RAM HETU AND OTHERS Vs. STATE OF U P
January 6, 2018
RAM IQBAL SINGH Vs. STATE OF U P AND OTHERS
January 9, 2018
RAM JANAK MAURYA AND ORS Vs. STATE OF U P THRU SECY BASIC EDUCATION AND ORS
November 1, 2018
RAM JI MISHRA Vs. STATE OF U P AND OTHERS
October 8, 2018
RAM KARAN Vs. STATE OF U.P.
December 20, 2018
RAM KARAN Vs. JAGDEEP SINGH
October 31, 2018
RAM KARAN ARYA Vs. STATE OF U.P.
February 22, 2018
RAM KARAN DUBEY Vs. STATE OF U.P.
December 18, 2018
RAM KEDAR Vs. SMT. VIMLA
May 2, 2018
RAM KINKAR PANDEY Vs. STATE OF U P
February 5, 2018
RAM KISHAN Vs. STATE OF U P THRU SECY URBAN DEVELOPMENT & 3 ORS
January 25, 2018
RAM KISHAN AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 6, 2018
RAM KISHORE Vs. STATE OF U.P.
October 4, 2018
RAM KISHORE Vs. STATE OF U P
July 23, 2018
RAM KISHORE AND 3 ORS Vs. STATE OF U P
January 17, 2018
RAM KISHORE BAJPAI Vs. STATE OF U.P.
February 19, 2018
RAM KISHORE PRASAD SHARMA Vs. STATE OF U P
February 8, 2018
RAM KISHORE SETH Vs. BHAGWAN SHRI LAXMI NARAYAN MANDIR TRUST AND 9 OTHERS
March 22, 2018
RAM KISHUN Vs. STATE OF U.P.
December 5, 2018
RAM KISHUN (SINCE DECEASED) AND 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 3 OTHERS
October 30, 2018
RAM KRISHNA TIWARI Vs. STATE OF U P AND 4 OTHERS
June 8, 2018
RAM KRISHNA YADAV Vs. STATE OF U P
December 20, 2018
RAM KUMAR Vs. A.K. TADAIYA
July 12, 2018
RAM KUMAR Vs. STATE OF U.P.
November 12, 2018
RAM KUMAR Vs. STATE OF U P
October 9, 2018
RAM KUMAR Vs. SHOOLA DEVI
July 2, 2018
RAM KUMAR Vs. STATE OF U.P
August 31, 2018
RAM KUMAR @ RAM KUNWAR Vs. STATE OF U P
January 25, 2018
RAM KUMAR GARG AND ANR. Vs. ADDITIONAL DISTT. JUDGE COURT NO. 12 LUCKNOW AND ORS.
October 23, 2018
RAM KUMAR TIWARI Vs. DEVENDRA KUMAR, CONSERVATOR OF FOREST AND ANOTHER
February 8, 2018
RAM KUMAR TRIPATHI Vs. STATE OF UP
September 4, 2018
RAM KUMAR TRIPATHI Vs. STATE OF U P AND ANOTHER
January 25, 2018
RAM LAKHAN & 2 OTHERS Vs. STATE OF U P
February 5, 2018
RAM LAKHAN YADAV Vs. D.I.O.S. AND ORS.
January 24, 2018
RAM LAL Vs. STATE OF U P AND 4 ORS
March 9, 2018
RAM LAL (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIRS) Vs. JOKHAN PRASAD AND OTHERS
July 13, 2018
RAM LAL SETHI AND ANR Vs. ALI BUX AND 4 ORS
August 28, 2018
RAM LALAK Vs. STATE
September 26, 2018
RAM LOCHAN YADAV Vs. STATE OF U P AND 3 ORS
April 4, 2018
RAM MANOHAR Vs. UNION OF INDIA & ANOTHER
February 26, 2018
RAM MANOHAR BHARGAVA Vs. ADDL DISTRICT JUDGE COURT NO 3, SITAPUR & OTHERS
March 20, 2018
RAM MILAN VERMA Vs. STATE OF U P AND 6 OTHERS
October 5, 2018
RAM MOHAN Vs. STATE OF U.P
October 3, 2018
RAM MURTI YADAV Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, APPOINTM
May 23, 2018
RAM NAGEENA SINGH CONSTABLE/RPF/HRS(DIST HATHRAS) Vs. UNION OF INDIA AND OTHERS
March 13, 2018
RAM NARAIN Vs. ADDL DISTT JUDGE,COURT NO 16,AGRA AND 3 ORS
May 11, 2018
RAM NARAIN Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
January 18, 2018
RAM NARAIN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 3, 2018
RAM NARAIN AND ANOTHER Vs. STATE OF U.P.
July 2, 2018
RAM NARAIN AND OTHERS Vs. DISTRICT MAGISGRATE AND ANOTHER
March 29, 2018
RAM NARAIN TYAGI Vs. STATE OF U P AND 4 ORS
March 15, 2018
RAM NARAYAN Vs. ADDITIONAL DISTRICT JUDGE CT NO 8 AND 13 OTHERS
January 11, 2018
RAM NARAYAN KAUSHAL AND ORS Vs. UNION OF INDIA MINISTRY OFCHEMICAL & FERTILIZERS A
March 28, 2018
RAM NARAYAN NISHAD @ RAMAINA Vs. STATE OF U.P.
January 10, 2018
RAM NARAYAN PANDEY Vs. STATE OF U P AND 3 OTHERS
October 31, 2018
RAM NARAYAN PANDEY Vs. STATE OF U P
February 1, 2018
RAM NARESH Vs. STATE
March 23, 2018
RAM NARESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS
November 16, 2018
RAM NARESH AND ANOTHER Vs. STATE OF U P
February 20, 2018
RAM NARESH AND ORS. Vs. ADDITIONAL COLLECTOR (LAND AND REVENUE) AND ORS.
December 20, 2018
RAM NARESH AND OTHERS Vs. STATE OF U P
April 25, 2018
RAM NARESH SHUKLA Vs. STATE OF U P AND ANOTHER
March 12, 2018
RAM NATH PURI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 20, 2018
RAM NATH SINGH AND (4) ORS Vs. STATE OF U P
January 10, 2018
RAM NATH TIWARI Vs. STATE OF U P & 6 ORS
August 8, 2018
RAM NAYAN AND OTHERS Vs. STATE OF U P AND OTHERS
July 23, 2018
RAM NIWAS Vs. STATE OF U P
July 6, 2018
RAM NIWAS Vs. STATE OF U P AND ANOTHER
February 28, 2018
RAM NIWAS SONKAR ALIAS GUDDU SONKAR Vs. STATE OF U P
March 29, 2018
RAM PAL SINGH Vs. D I O S AND OTHERS
July 20, 2018
RAM PALAT MISRA Vs. BOARD OF REVENUE AND ANOTHER
July 5, 2018
RAM PALAT PRASAD Vs. DISTRICT MAGISTRATE, MAU AND 2 OTHERS
July 5, 2018
RAM PHAL Vs. EXECUTIVE ENGINEER ,MINOR IRRIGATION AND OTHERS
March 5, 2018
RAM PHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND OT
May 10, 2018
RAM PRAKASH & OTHERS Vs. STATE OF U.P
October 5, 2018
RAM PRAKASH & OTHERS Vs. STATE OF U P
February 8, 2018
RAM PRAKASH GUPTA Vs. ALI HUSAIN
May 9, 2018
RAM PRAKASH PAL Vs. STATE OF U P THRU PRIN SECY HOUSING & DEVELOPMENT
February 16, 2018
RAM PRAKASH SINGH CHAHAR Vs. STATE OF U P THRU SEC DEPT OF BASIC EDU AND OTHERS
September 27, 2018
RAM PRAKASH YADAV Vs. STATE OF U P
September 28, 2018
RAM PRASAD Vs. STATE OF U.P
December 18, 2018
RAM PRASAD Vs. D I O S AND OTHER
April 3, 2018
RAM PRASAD Vs. STATE
November 15, 2018
RAM PRASAD Vs. SHASHI CHAURASIYA
September 11, 2018
RAM PRASAD & KHUSHI RAM Vs. STATE OF U P
January 31, 2018
RAM PRASAD @ DHAMALU Vs. STATE OF U.P.
July 7, 2018
RAM PRATAP & ANOTHER Vs. STATE OF U P
February 26, 2018
RAM PRATAP AND ORS. Vs. RAJ KISHORE AND ORS.
May 24, 2018
RAM PRAVESH Vs. STATE
December 6, 2018
RAM PYARE & 3 OTHERS Vs. STATE OF U P
July 18, 2018
RAM RAJ RAM Vs. STATE OF U P AND OTHERS
July 26, 2018
RAM RANI AND OTHERS Vs. STATE OF U.P.
January 10, 2018
RAM RATAN Vs. JUDGE SMALL CAUSES COURT
December 10, 2018
RAM RATAN SINGH Vs. UNION OF INDIA
February 13, 2018
RAM RATAN SINGH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
RAM SAGAR Vs. STATE OF U.P.
December 13, 2018
RAM SAGAR Vs. STATE OF U P & OTHERS
January 5, 2018
RAM SAMUJH AND 3 OTHERS Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND 103 OTHERS
May 16, 2018
RAM SANJEEVAN SHUKLA Vs. STATE OF U P THRU SECY AGRICULTURE CIVIL SECTT LKO & ORS
April 19, 2018
RAM SARAN Vs. ASSTT D D C & OTHERS
April 5, 2018
RAM SARAN SHARMA Vs. STATE OF U P THR PRIN SECY DEPTT OF REVENUE LKO &
January 31, 2018
RAM SEWAK Vs. D D C FATEHPUR AND OTHERS
January 11, 2018
RAM SEWAK Vs. LAXMI NARAIN
September 20, 2018
RAM SEWAK Vs. STATE OF U.P.
February 7, 2018
RAM SEWAK & ANOTHER Vs. STATE OF U P
January 30, 2018
RAM SEWAK SRIVASTAVA Vs. STATE OF U P AND 7 OTHERS
September 6, 2018
RAM SHANKAR YADAV Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
February 7, 2018
RAM SINGH Vs. STATE OF U P THRU PRIN SECY HOME LKO & ORS
July 17, 2018
RAM SINGH Vs. STATE OF U P
February 5, 2018
RAM SINGH Vs. THE U.P. CO-OPERATIVE FEDERATION LTD.
February 27, 2018
RAM SINGH Vs. STATE
August 31, 2018
RAM SINGH Vs. STATE OF U P
April 24, 2018
RAM SINGH Vs. STATE OF U P AND OTHERS
April 11, 2018
RAM SINGH & OTHERS Vs. STATE
February 1, 2018
RAM SINGH @ RAMU Vs. STATE
August 24, 2018
RAM SINGH AND ANOTHER Vs. STATE OF U P AND 4 ORS
January 23, 2018
RAM SUBHAG AND ANR Vs. STATE
October 9, 2018
RAM SUBHAG YADAV & OTHERS Vs. STATE OF U.P
October 5, 2018
RAM SUMER PRASAD Vs. STATE OF U.P. AND 2 OTHERS
January 10, 2018
RAM SUNDER SINGH Vs. STATE OF U P
February 28, 2018
RAM SWAROOP Vs. D D C AND 2 OTHERS
March 12, 2018
RAM SWAROOP @ BARETHA Vs. STATE OF U P
May 18, 2018
RAM SWAROOP AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 14, 2018
RAM SWAROOP AND ANOTHER 1221 (S/B)1998 Vs. U P PUBLIC SERVICE TRIBUNAL LKO AND ORS
August 13, 2018
RAM SWAROOP LAL SRIVASTAVA & ANOTHER Vs. UNION OF INDIA & OTHERS
January 23, 2018
RAM TAHAL YADAV Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
RAM TEJ YADAV Vs. COMMISSIONER DEVI PATAN DIVISION GONDA & ANOTHER
November 1, 2018
RAM UDIT AND ANOTHER Vs. STATE OF U P AND OTHERS
February 20, 2018
RAM VEER SINGH Vs. STATE OF U P AND 5 OTHERS
February 19, 2018
RAM VEER SINGH Vs. STATE OF U P AND 2 ORS
March 21, 2018
RAMA KANT Vs. STATE OF U P
May 18, 2018
RAMA KANT SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS
February 1, 2018
RAMA KANT SRIVASTAVA Vs. INDIAN TELEPHONE INDUSTRIES LIMITED AND 2 OTHERS
March 9, 2018
RAMA SHANKER RAM Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF STAMP
March 27, 2018
RAMA SINGH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 20, 2018
RAMADHAR YADAV Vs. STATE OF U P THRU SECY AND 3 OTHERS
November 15, 2018
RAMAGYA MISRA Vs. KRISHNA MOHAN AND 5 OTHERS
August 1, 2018
RAMAGYA RAM PANDEY AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 12, 2018
RAMAKANT Vs. STATE OF U P
February 16, 2018
RAMAKANT Vs. STATE OF U P
February 15, 2018
RAMAKANT TIWARI Vs. STATE OF U P THROUGH PRIN SECY MINOR IRRIGATION LK
May 17, 2018
RAMAKANT TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
November 14, 2018
RAMAN Vs. STATE OF U.P. AND ONE ANOTHER
April 13, 2018
RAMAN LAL CHATURVEDI (SINCE DIED) AND 5 ORS Vs. CHHAMA CHATURVEDI AND 2 ORS
March 19, 2018
RAMAYAN RAO Vs. LOKAYUKT , STATE OF U P AND 3 OTHERS
March 6, 2018
RAMBABU AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
February 26, 2018
RAMBHA SINGH Vs. STATE OF U P AND 4 OTHERS
December 7, 2018
RAMDAS Vs. STATE OF U P AND 3 OTHERS
May 13, 2018
RAMDHARI Vs. STATE OF U P AND 5 OTHERS
November 17, 2018
RAMDHARI AND OTHERS Vs. D.D.C. AND ANOTHER
January 12, 2018
RAMENDRA KUMAR Vs. STATE OF U.P. AND 5 ORS
August 23, 2018
RAMESH Vs. STATE OF UTTAR PRADESH
November 27, 2018
RAMESH Vs. STATE OF U P AND 3 OTHERS
January 2, 2018
RAMESH & OTHERS Vs. STATE OF U P
April 5, 2018
RAMESH BHAI Vs. STATE OF U P & OTHERS
September 11, 2018
RAMESH CHAND & ANOTHER Vs. KALICHARAN ALIAS KALLU & ANOTHER
January 3, 2018
RAMESH CHAND GOEL Vs. CENTRAL BUREAU OF INVESTIGATION BS&FC CBI, NEW DEL
April 19, 2018
RAMESH CHAND KANNU MAL Vs. STATE OF UP AND 2 OTHERS
April 5, 2018
RAMESH CHAND RAI Vs. STATE OF U P
July 6, 2018
RAMESH CHANDRA Vs. STATE
January 9, 2018
RAMESH CHANDRA & ANOTHER Vs. BOARD OF REVENUE & OTHERS
January 19, 2018
RAMESH CHANDRA AND ANOTHER Vs. RAMHET
March 9, 2018
RAMESH CHANDRA AND ANOTHER Vs. STATE OF U P
January 23, 2018
RAMESH CHANDRA DUBEY Vs. DIVISIONAL GENERAL MANAGER & OTHERS
May 25, 2018
RAMESH CHANDRA GARG Vs. ESTATE OFFICER AND ANOTHER
May 17, 2018
RAMESH CHANDRA GAUTAM Vs. STATE OF U P AND OTHERS
July 6, 2018
RAMESH CHANDRA PANDEY Vs. UNION OF INDIA & OTHERS
March 30, 2018
RAMESH CHANDRA PRADHAN AND 12 OTHERS Vs. STATE OF U P 2 OTHERS
May 14, 2018
RAMESH CHANDRA SAVITA (DECEASED) AND 3 OTHERS Vs. VIDHYAWATI AND 2 OTHERS
April 18, 2018
RAMESH CHANDRA SHARMA & ORS Vs. STATE OF U P & OTHERS
March 30, 2018
RAMESH KAPOOR AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
RAMESH KUMAR Vs. STATE OF U P THROUGH SECRETARY FOOD & ANOTHER
January 29, 2018
RAMESH KUMAR Vs. STATE OF U P & OTHERS
January 31, 2018
RAMESH KUMAR AND 3 OTHERS Vs. PRADEEP KUMAR ALIAS KALLU
December 21, 2018
RAMESH KUMAR MAHESHWARI Vs. CENTRAL INSTITUTE OF PLASTICS ENGINEERING & TECHNOLOGY AND OTHERS
April 23, 2018
RAMESH KUMAR SACHDEV AND ANOTHER Vs. RAKESH KUMAR RASTOGI
March 21, 2018
RAMESH KUMAR SAXENA Vs. STATE OF U P THRU PRIN SECY , MEDICAL HEALTH & FAM
February 28, 2018
RAMESH KUMAR TIWARI Vs. STATE OF U P AND ANOTHER
April 30, 2018
RAMESH LALWANI AND ANOTHER Vs. PRATIBHA JAIN
April 12, 2018
RAMESH NISHAD Vs. STATE OF U P & ANOTHER
September 18, 2018
RAMESH PRASAD AND ANOTHER Vs. STATE OF U P THRU SECRETARY URBAN LAND CEILING AND OTHERS
April 10, 2018
RAMESH PRASAD JAISWAL Vs. PURUSHOTHAM NARAIN AND ANOTHER
March 30, 2018
RAMESH PRATAP YADAV Vs. STATE OF U.P. THRU SECY. P.W.D. CIVIL SECTT. LUCKNOW AND OTHERS
January 19, 2018
RAMESH SINGH Vs. STATE OF U P AND ANOTHER
May 10, 2018
RAMESH SINGH & OTHERS Vs. STATE OF U P
September 4, 2018
RAMESH SINGH AND ORS. Vs. STATE
September 4, 2018
RAMESH VERMA Vs. STATE OF U P
February 9, 2018
RAMESH VERMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
RAMESH CHATURVEDI Vs. STATE OF U.P.THRU.COLLECTOR FAIZBAD
December 1, 2018
RAMESHWAR Vs. STATE
December 11, 2018
RAMESHWAR Vs. STATE OF U P
November 12, 2018
RAMESHWAR DAYAL Vs. HARENDRA RAKHAN KATIYAR
January 3, 2018
RAMESHWAR SHARMA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
September 14, 2018
RAMESHWARI DEVI Vs. R D SHARMA& OTHERS
May 31, 2018
RAMGIRI Vs. STATE OF U P
July 17, 2018
RAMJI DAS Vs. STATE OF U P AND 3 OTHERS
February 2, 2018
RAMJI PANDEY Vs. STATE OF U P
May 18, 2018
RAMJI TEWARI Vs. STATE OF U.P.
January 29, 2018
RAMKY INFRASTUCTURE LIMITED Vs. STATE OF U P AND 2 OTHERS
November 1, 2018
RAMLAKHAN Vs. STATE OF U P & 8 OTHERS
March 13, 2018
RAMMURAT YADAV Vs. STATE OF U.P.
September 4, 2018
RAMPAL GAUTAM THRU HIS PAIROKAR RAJESH KUMAR Vs. STATE OF U P THRU PRIN SECY DEPTT OF JAIL ADMIN &
February 16, 2018
RAMPHOOL AND ANOTHER Vs. STATE OF U P AND 9 OTHERS
April 3, 2018
RAMSAGAR RAIDAS Vs. STATE OF U P
February 3, 2018
RAMSHREE AND ANOTHER Vs. VIMAL KISHORE NIGAM AND 2 OTHERS
July 30, 2018
RAMSWAROOP SINGH GAUR Vs. STATE OF U P AND 2 OTHERS
May 30, 2018
RAMU Vs. STATE OF U P
February 7, 2018
RAMU Vs. STATE OF U P
August 6, 2018
RAMWATI Vs. JUDICIAL MAGISTRATE,COURT NO (27),BARABANKI & 4 OR
February 8, 2018
RAN VIJAY SINGH Vs. STATE OF U.P.
November 20, 2018
RAN VIJAY SINGH AND 34 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
April 16, 2018
RANA PRATAP SINGH Vs. VITTIYA EVAM LEKHA ADHIKARI, DIST BASIC EDU OFFICE
February 6, 2018
RANA SINGH Vs. DEPUTY COLLECTOR, TARABGANJ, GONDA & 3 ORS
February 8, 2018
RANANJAY RAI; PANKAJ KUMAR RAI Vs. STATE OF U P & ANOTHER
January 31, 2018
RANBEER SINGH Vs. STATE OF U P
March 13, 2018
RANI AND ORS Vs. SHRIRAM GENERAL INSURANCE CO LTD AND ORS
July 23, 2018
RANI BANO AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 7, 2018
RANI DEVI & 6 OTHERS Vs. ADDL DISTT & SESSION JUDGE,CT NO 13, LUCKNOW & 2 O
April 18, 2018
RANI KASHYAP Vs. STATE OF U.P.
November 26, 2018
RANJAN YADAV Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
RANJANA CHAUDHARI Vs. STATE OF U.P.
January 3, 2018
RANJANA DWIVEDI Vs. STATE OF U P THRU PRIN SECY CULTURAL AFFAIRS & 6 O
March 30, 2018
RANJANA SONKAR Vs. STATE OF U P AND 7 OTHERS
May 22, 2018
RANJEET Vs. UNION OF INDIA
September 6, 2018
RANJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION UNNAO
October 1, 2018
RANJEET SINGH Vs. STATE OF U P
May 10, 2018
RANJIT KUMAR Vs. STATE OF U P THRU PRIN SECY HOME AND ANR
May 11, 2018
RANJIT SINGH Vs. RAGHUVIR SINGH
April 30, 2018
RANNO DEVI Vs. RAM BECHAN AND 6 ORS
January 12, 2018
RANPAL SINGH Vs. STATE OF U.P. AND 3 OTHERS
August 10, 2018
RANU GUPTA @ RAVINDRA KUMAR GUPTA Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
RANVEER SINGH SRINET AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 27, 2018
RANVIJAY SINGH AND 7 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 29, 2018
RANVIR SINGH Vs. STATE OF U P AND 3 OTHERS
November 29, 2018
RAO SHIV NATH SINGH MEMORIAL KHADI GRAMODYOG SAMITI AND ANOTHER Vs. STATE OF U.P. AND 5 OTHERS
January 8, 2018
RAOOF Vs. STATE OF U P AND ANOTHER
February 1, 2018
RASHEED KHAN & ANOTHER Vs. STATE OF U.P. & ANOTHER
February 1, 2018
RASHI PERIPHERALS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES U.P.
October 10, 2018
RASHID Vs. PREMVIHARILAL AGRAWAL AND 7 ORS
February 19, 2018
RASHID MIR KHAN Vs. STATE OF U P AND 6 OTHERS
July 13, 2018
RATAN LAL Vs. OM PRAKASH & OTHERS
May 7, 2018
RATAN LAL Vs. STATE OF U.P.
February 6, 2018
RATAN LAL KUSHWAHA Vs. SMT. WATI
April 19, 2018
RATAN SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
February 27, 2018
RATENDRA KUMAR Vs. KARYA NIRIKSHAK, HATHRAS JUNCTION AND ANOTHER
July 30, 2018
RATHI STEEL POWER LIMITED Vs. UNION OF INDIA
November 2, 2018
RATI PAL Vs. DY DIRECTOR OF CONSOLIDATION
March 8, 2018
RATI RAM Vs. STATE OF U P AND OTHERS
May 3, 2018
RATNESH RAI @ CHANDAN RAI Vs. STATE OF U P
July 6, 2018
RAUHTASH BHATI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 5, 2018
RAVI Vs. STATE OF U P
October 30, 2018
RAVI KANT Vs. STATE BANK OF INDIA
October 12, 2018
RAVI KUMAR RAVAT Vs. STATE OF U P AND 6 OTHERS
May 25, 2018
RAVI KUMAR SRIVASTAVA Vs. STATE OF U P AND OTHERS
May 9, 2018
RAVI PRAKASH TIWARI Vs. STATE OF U P AND 4 OTHERS
March 28, 2018
RAVI SHANKAR BARAI Vs. STATE OF U.P. AND ORS.
April 18, 2018
RAVI SHANKAR TEWARI Vs. STATE OF U P & ANOTHER
January 25, 2018
RAVI SHANKER TIWARI AND ANOTHER Vs. PRAVEEN KUMAR JAIN AND 3 ORS.
February 2, 2018
RAVI SINGH Vs. STATE OF U P AND ANR
February 6, 2018
RAVINDRA KUMAR AGRAWAL AND ANOTHER Vs. SACHIN AGRAWAL
January 5, 2018
RAVINDRA KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 6, 2018
RAVINDRA KUMAR GAUTAM Vs. STATE OF U P & ORS
May 15, 2018
RAVINDRA MAURYA Vs. MANSHA DEVI AND 2 OTHERS
January 31, 2018
RAVINDRA NATH TAIGOR Vs. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT LKO &ORS
February 28, 2018
RAVINDRA PANDEY AND OTHERS Vs. STATE OF U P
August 21, 2018
RAVINDRA PRASAD MISHRA Vs. ALLAHABAD UNIVERSITY AND 4 OTHERS
May 16, 2018
RAVINDRA PRATAP SINGH AND 13 ORS Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF LAW LKO AND 2 ORS
July 9, 2018
RAVINDRA SINGH Vs. AMAR SINGH
October 11, 2018
RAVISH KUMAR BHARTI Vs. STATE OF U P AND 3 ORS
July 25, 2018
RAWWANTI DEVI @ RAMWANTI DEVI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 25, 2018
RAYANA PAPER BOARD INDUSTRIES LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
August 20, 2018
RECALL APPLICATION; RAJENDRA SAIKSHIK SAMITI,SPRINGDALE MAHILA MAVIDYA & 2 ORS Vs. TEHSILDAR AND 4 ORS
January 23, 2018
REENA AGARWAL AND ORS. Vs. SHAMMI MALHOTRA
November 28, 2018
REENA AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
March 12, 2018
REENA SINGH AND ORS Vs. STATE OF U P
December 11, 2018
REETA SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
February 2, 2018
REETIKA PURUSWANI Vs. STATE OF U P THRU SECY SECONDARY EDU DEPTT LUCKNOW & ORS
November 1, 2018
REEWAN SINGH Vs. STATE OF U P AND 4 OTHERS
April 2, 2018
REGIONAL MANAGER, STATE BANK OF INDIA, AND ANOTHER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANOTHER
February 2, 2018
REGIONAL MANAGER, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL
May 7, 2018
REGISTRAR, BANARAS HINDU UNIVERSITY, VARANASI & ANOTHER Vs. CHANDAN KUMAR
February 22, 2018
REKHA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
March 13, 2018
REKHA SAXENA Vs. STATE OF U. P.
December 3, 2018
REKHA SHUKLA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION ALLD & OTHERS
May 16, 2018
REKHA SINGH Vs. STATE OF U.P.
January 4, 2018
REKHA SINGH Vs. UNION OF INDIA AND 6 OTHERS
April 13, 2018
RELIANCE GENERAL INSURANCE CO LTD & ANOTHER Vs. MOHD SHAFIQUE & ANOTHER
October 24, 2018
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U P & OTHERS
April 26, 2018
RELIANCE INDUSTRIES LTD Vs. STAE OF U P
February 6, 2018
RENU Vs. STATE OF U P AND 6 OTHERS
February 16, 2018
RENU SINGH RATHORE Vs. U P STATE INDUSTRIAL DEVELOPMENT CORP LTD AND ANOTHER
November 12, 2018
RENU YADAV Vs. STATE OF U P
February 13, 2018
REOTI Vs. D.D.C. & OTHERS
May 16, 2018
RESHMA DEVI & ANOTHER Vs. DISTRICT ASSISTANT REGISTRAR AND OTHERS
January 4, 2018
RESIDENT WELFARE ASSOCIATION PURVANCHAL SILVER CIT Vs. DEPUTY REGISTRAR, SOCIETIES, FIRMS AND CHITS & 2 O
March 21, 2018
RICH UDYOG NETWORK LTD. Vs. DIRECTOR OF INCOME TAX
July 24, 2018
RIDDHI SIDDHI UDYOG THRU PROP RABINDRA KUMAR BHALO Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION B
February 19, 2018
RIDDHIMAN CONSTRUCTION AND ANOTHER Vs. STATE OF U P
March 5, 2018
RIJWAN AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
RINKU KUMAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
RINKU SINGH Vs. BOARD OF REVENUE
November 13, 2018
RINKU YADAV @ YOGENDRA AND 9 ORS Vs. STATE OF U P AND 2 ORS
March 14, 2018
RISHABH AGRAWAL Vs. OM PRAKASH CHAURASIYA
July 9, 2018
RISHI CHAUHAN Vs. STATE OF U.P.
October 3, 2018
RISHI PAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 6, 2018
RISHIKESH Vs. HARIKESH
December 20, 2018
RISHIPAL Vs. STATE OF U P AND 2 OTHERS
November 19, 2018
RISHIPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMROHA AND 3 OTHERS
July 24, 2018
RISHIPAL Vs. STATE OF U P AND 3 OTHERS
January 10, 2018
RISHIPAL Vs. STATE OF U P AND OTHERS
January 18, 2018
RISHIRAJ Vs. STATE OF U P
November 3, 2018
RITESH KUMAR RAJBHAR Vs. STATE
January 24, 2018
RITU JAIN Vs. STATE OF U P AND 24 ORS
January 16, 2018
RITU JAISWAL AND ANOTHER Vs. BRIJESHWAR JAISWAL AND ORS
August 2, 2018
RIVIGO SERVICES PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
April 24, 2018
RIYAZ AHMAD KHAN Vs. DILSHAD AHMAD KHAN AND 6 OTHERS
January 5, 2018
RIYAZUDDIN AND ANOTHER Vs. UNION OF INDIA AND 3 OTHERS
April 30, 2018
RIZWAN AHMAD @ RIZWANUL HUDA Vs. STATE OF U P AND 6 OTHERS
May 17, 2018
ROHAN YADAV Vs. U.O.I. THRU SECY MINISTRY OF HEALTHFAMILY WELFARE
October 8, 2018
ROHIT Vs. UNION OF INDIA (ALLAHABAD)(D.B.)
February 8, 2018
ROHIT Vs. STATE OF U.P. AND ORS
June 22, 2018
ROHIT Vs. STATE OF U P AND ANOTHER
July 17, 2018
ROHIT GOYAL Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
ROHIT KUMAR PANDEY Vs. STATE OF U P AND 2 ORS
October 10, 2018
ROHIT KUMAR TRIPATHI Vs. STATE OF U P THROU SECY SECONDARY EDU DEPTT LKO AN
January 19, 2018
ROHIT PATEL Vs. STATE OF U P THROUGH ITS SECRETARY DEPARTMENT OF B
January 24, 2018
ROHIT SAINI Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
ROHITASH VERMA Vs. STATE OF U P THRU PRIN SECY , HOME DEPTT & ORS
April 11, 2018
ROHITASHAV KUMAR Vs. STATE OF U P AND ANOTHER
July 16, 2018
ROHTAS AND OTHERS Vs. STATE OF U P
February 12, 2018
ROHTASH Vs. STATE
January 6, 2018
ROHTASH Vs. STATE OF U P AND 3 OTHERS
October 22, 2018
ROHTASH SWEETS AND FAST FOODS Vs. DY COMMISSIONER COMMERCIAL TAX AND 2 ORS
December 6, 2018
ROOMAL & OTHERS Vs. STATE OF U P & OTHERS
January 24, 2018
ROOP LAL AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
September 4, 2018
ROOP NARAIN PANDEY Vs. U.P. CO-OPERAITIVE INSTITUTIONAL SERVICE BOARD
December 11, 2018
ROOPCHAND Vs. STATE OF U P
April 23, 2018
ROOPRANI JAIN AND 4 ORS Vs. DEEP CHAND JAIN ALIAS DEELEP JAIN AND 3 ORS
February 1, 2018
ROSHAN SINGH AND 18 ORS Vs. STATE OF U P AND 3 ORS
January 24, 2018
ROYCHAN ABRAHAM Vs. STATE OF U.P. AND OTHERS
September 17, 2018
ROZI BEGUM Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
RUCHI Vs. STATE OF U P AND 2 OTHERS
August 13, 2018
RUCHI ARORA AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
RUCHI INTERNATIONALS Vs. AUTHORISED OFFICER, S B I BHADOHI AND ANOTHER
January 9, 2018
RUCHI ORGANICS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
August 30, 2018
RUCHI YADAV Vs. DISTRICT MAGISTRATE GHAZIABAD AND 4 OTHERS
January 9, 2018
RUDRA PRATAP AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
RUDRA PRATAP SHUKLA Vs. D D C & OTHERS
October 11, 2018
RUKHSANA Vs. SATE OF U P THROUGH ITS SECRETARY, HOME , GOVT OF U P LUCKNOW
January 23, 2018
RUKHSANA BANO AND ANOTHER Vs. STATE OF U P AND ANOTHER
December 19, 2018
RUKHSANA PARVEEN LARI & OTHERS Vs. STATE OF U P & ANOTHER
May 11, 2018
RUKHSAR KHAN Vs. STATE OF U P THRU PRIN SECY HOME LKO & ANR
January 3, 2018
RUPA RANJAN Vs. STATE OF U P AND OTHERS
January 3, 2018
RUPALI SHARMA Vs. STATE OF U P AND 7 OTHERS
March 15, 2018
RUPAM Vs. STATE OF U P AND 3 OTHERS
April 12, 2018
RUPESH KUMAR Vs. OM PRAKASH SINGH & ANOTHER
April 30, 2018
S B AGRAWAL AND ANOTHER Vs. STATE OF U P
January 11, 2018
S G EXPORTS Vs. STATE OF U P AND ANOTHER
April 26, 2018
S K RAI Vs. B TEA CO
May 22, 2018
S K SAXENA AND 2 OTHERS Vs. DEPUTY LABOUR COMMISSIONER/ DEPUTY REGISTRAR TRADE
April 3, 2018
S S GARDEN TRHU PROP Vs. S B I JATTARI ALIGARH AND ANOTHER
January 19, 2018
S.B.G.C LOGISTICS Vs. STATE OF U.P.
May 3, 2018
S.K. AGRAWAL Vs. PRESIDING OFFICER LABOUR COURT U.P. AND ANOTHER
May 28, 2018
S.R. CONVENT JUNIOR HIGH SCHOOL Vs. STATE OF U.P. AND 2 OTHERS
July 18, 2018
S.R. SALES Vs. STATE OF U.P.
November 14, 2018
S/S B.B. RAMPAL AND COMPANY Vs. COMMISSIONER U.P. TRADE TAX, LUCKNOW
February 1, 2018
S/S DHARMESH KHAD UDYOG, SIUR Vs. THE COMMISSIONER OF COMMERCIAL TAX
July 23, 2018
S/S FERTICO MARKETING AND INVETMENT PVT. LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. AT LUCKNOW
February 6, 2018
S/S MAYA ISPATH PVT. LTD. Vs. COMMISSIONER
May 16, 2018
S/S NAV DURGA TRADING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAX
July 2, 2018
SABHAJEET SINGH AND OTHERS; ANAND KUMAR BHARADWAJ & 28 ORS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY MEDICAL AND HEALTH LUCKNOW AND OTHERS
January 25, 2018
SABIR ALI Vs. DEPUTY DIRECTOR CONSOLIDATION, LAKHIMPUR KHERI AND ORS.
December 12, 2018
SABIR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
SABIR BEG Vs. STATE OF U P
August 6, 2018
SACHIN Vs. STATE OF U P & 2 OTHERS
April 23, 2018
SACHIN Vs. STATE OF U P AND 2 OTHERS
February 7, 2018
SACHIN Vs. STATE OF U P & ANOTHER
March 16, 2018
SACHIN Vs. STATE OF U P
May 14, 2018
SACHIN KUMAR SINGH AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
SACHIN SAXENA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
SACHIN SHARMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
SACHIN THAKUR Vs. STATE OF U.P.
February 21, 2018
SADANAND AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
SADANAND SINGH Vs. PRESIDING OFFICER
May 30, 2018
SADDAM AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
SADDIQUE Vs. STATE OF U P AND 3 OTHERS
April 3, 2018
SADHANA AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
March 15, 2018
SADHNA Vs. NIRMALA DEVI AND 5 OTHERS
April 20, 2018
SADHNA CHAUDHARY Vs. STATE OF U P AND OTHERS
December 12, 2018
SADHNA MAURYA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 5, 2018
SADHU RAM Vs. STATE OF U P THRU SECRETARY, CANE DEVELOPMENT & OTHERS
August 10, 2018
SADHU SINGH Vs. STATE OF U P
September 7, 2018
SAGAR ELECTRODES [P] LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
September 6, 2018
SAGHEER AND OTHERS Vs. STATE OF U P
February 9, 2018
SAHAB DEEN Vs. KESHAV PRASAD & ORS
January 11, 2018
SAHAB LAL Vs. STATE OF U.P.
January 11, 2018
SAHAB LAL Vs. U O I
February 21, 2018
SAHAB SINGH Vs. STATE OF U P AND OTHERS
January 8, 2018
SAHABUDDIN Vs. STATE OF U P
January 29, 2018
SAHAJ RAM AND ORS. Vs. STATE OF U.P. AND ORS.
December 11, 2018
SAHDEI Vs. ADDL COLLECTOR, FINANCE & REVENUE/D D C AZAMGARH & ORS
May 10, 2018
SAHDEV Vs. STATE OF U P & 9 ORS
March 8, 2018
SAHEB LAL Vs. STATE
March 15, 2018
SAHKARI GANNA VIKAS SAMITI LIMITED Vs. PRESIDING OFFICER AND OTHERS
December 19, 2018
SAHUKAR AND ORS Vs. STATE OF U P
May 22, 2018
SAIF ALI KHAN AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
SAJAN LAL Vs. GEETA DEVI
September 18, 2018
SAJAN SHARMA Vs. UNION OF INDIA
February 16, 2018
SAKEENA & ANOTHER Vs. STATE OF U P & ANOTHER
January 23, 2018
SALEEM Vs. STATE OF U P
May 25, 2018
SALEEM Vs. STATE OF U P
July 20, 2018
SALEEM AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 20, 2018
SALEK ALIAS SEELAK AND 2 OTHERS Vs. STATE OF U P
November 19, 2018
SALIK RAM Vs. STATE OF U P
February 24, 2018
SALIM KHAN Vs. UNION OF INDIA THROU SECY MINISTRY OF EXTERNAL AFFAIRS & ORS
November 20, 2018
SALIMUDDIN Vs. SRI KRISHNA CHANDRA ATHAURIYA REGISTRAR/COMM (ADMI
March 15, 2018
SALMAN AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 4, 2018
SALMAN KHAN Vs. STATE OF U P
August 9, 2018
SAMAIDIN Vs. D M
March 28, 2018
SAMANT LAL OJHA Vs. STATE OF U P AND 5 OTHERS
April 19, 2018
SAMAY BALI SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
SAMEER Vs. STATE OF U P
July 18, 2018
SAMIAH INTERNATIONAL BUILDERS PVT LTD HAZRATGANJ L Vs. STATE OF U P THROUGH SECY HOUSING LKO
March 12, 2018
SAMIULLAH Vs. STATE OF U P AND 2 OTHERS
April 11, 2018
SAMMI @ GURJEET KAUR Vs. RAJESH KUMAR AND 3 OTHERS
November 13, 2018
SAMSUNG (INDIA) ELECTRONICS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES U P LUCKNOW
January 18, 2018
SANA-ULLAH Vs. STATE OF U P THRU PRIN SECY HOME & 3 ORS
February 5, 2018
SANDEEP BAJPAI Vs. U O I THRU SECY MINISTRY OF DEFENCE, GOVT OF INDIA & ORS
January 10, 2018
SANDEEP KUMAR Vs. STATE OF U P
January 19, 2018
SANDEEP KUMAR Vs. STATE OF U.P. AND ORS.
August 28, 2018
SANDEEP KUMAR Vs. STATE OF U P AND 4 OTHERS
November 14, 2018
SANDEEP KUMAR & OTHERS Vs. STATE OF U P & ANOTHER
April 25, 2018
SANDEEP KUMAR SINGH Vs. UNION OF INDIA
August 9, 2018
SANDEEP KUMAR VERMA AND ORS. Vs. RAJ BAHADUR AND ORS.
December 5, 2018
SANDEEP SINGH Vs. STATE OF U.P.
July 3, 2018
SANDEEP SINHA Vs. STATE OF U P
February 7, 2018
SANDHYA Vs. ANKIT CHAUDHARY
October 23, 2018
SANDHYA KUMARI Vs. STATE OF U P AND ANOTHER
August 8, 2018
SANDHYA SINGH AND ANOTHER Vs. TEHSILDAR MANKAPUR DISTT GONDA AND ANOTHER
December 21, 2018
SANDIP DUBEY @ MONU Vs. STATE OF U P
August 3, 2018
SANGAM SAGAR @ ROSHAN (MINOR) Vs. STATE OF U P & ANOTHER
July 31, 2018
SANGAM UPNIVASHAN AVAS EVAM NIRMAN SAHKARI SAMITI LTD Vs. STATE OF U P THRU P S HOUSING & URBAN PLANNING & ORS
May 11, 2018
SANGEETA AND 77 OTHERS Vs. STATE OF U P AND 4 OTHERS
December 11, 2018
SANGEETA DEVI Vs. STATE OF U P
January 30, 2018
SANGEETA PANDEY Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO & ORS
March 23, 2018
SANGEETA YADAV Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
February 2, 2018
SANGITA DEVI AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 12, 2018
SANGRAM SINGH & OTHERS Vs. STATE OF U P
July 20, 2018
SANJAI KUMAR GUPTA Vs. STATE BANK OF INDIA & OTHERS
November 16, 2018
SANJAI KUMAR GUPTA Vs. RAJESHWARI DEVI
September 11, 2018
SANJAI KUMAR SINGH 484(S/B)2013 Vs. STATE OF U P
February 28, 2018
SANJAI SHUKLA Vs. GEETA SHUKLA
August 23, 2018
SANJAY @ JAGPAL Vs. STATE OF U P & 2 OTHERS
May 2, 2018
SANJAY @ SANJEEV DUBEY Vs. STATE OF U.P.
June 8, 2018
SANJAY AND 4 ORS Vs. RAJKUMAR
May 9, 2018
SANJAY BALMIKI Vs. STATE OF U P
August 6, 2018
SANJAY JAISWAL Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
SANJAY KUMAR GUPTA Vs. NAZMUL HASAN KHAN AND 5 ORS
March 22, 2018
SANJAY KUMAR PATEL Vs. STATE OF U P
May 23, 2018
SANJAY KUMAR PUSHKAR Vs. STATE OF U P AND ANOTHER
May 2, 2018
SANJAY KUMAR RAJBHAR Vs. STATE OF U P AND ANOTHER
February 1, 2018
SANJAY KUMAR SINGH Vs. UNION OF INDIA
February 5, 2018
SANJAY KUMAR SINGH Vs. STATE OF U.P. AND ORS.
December 3, 2018
SANJAY KUMAR YADAV Vs. STATE OF U P
July 25, 2018
SANJAY MISRA LOKAYUKTA U P Vs. STATE OF U P
December 21, 2018
SANJAY PRAKASH Vs. ANAND GOEL
May 9, 2018
SANJAY SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 16, 2018
SANJAY SINGH SAINI Vs. STATE OF U P AND 2 OTHERS
May 15, 2018
SANJAY TOMAR Vs. SHOBHA SAKLANI AND ANOTHER
May 1, 2018
SANJAY VERMA Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
SANJAY YADAV Vs. STATE OF U P & ANOTHER
May 30, 2018
SANJEEV @ SANJEEV KUMAR SINGH Vs. STATE OF U P AND 2 OTHERS
May 23, 2018
SANJEEV AGRAWAL AND ANOTHER Vs. NAGAR PALIKA SORON AND ANOTHER
January 2, 2018
SANJEEV ALIAS ROBY AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 16, 2018
SANJEEV BHARGAVA Vs. RAKESH SINGHAL AND ANOTHER
January 4, 2018
SANJEEV KUMAR & ORS Vs. STATE OF U P THRU PRIN SECY TO GOVT IRRIGATION & ORS
March 6, 2018
SANJEEV KUMAR PORWAL Vs. AUTHORIZED OFFICER/CHIEF MANAGER, S B I JALAUN AND 4 OTHERS
August 14, 2018
SANJEEV SHARMA Vs. NAND LAL AND 2 OTHERS
April 9, 2018
SANJU AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 29, 2018
SANT LAL Vs. STATE
January 8, 2018
SANT LAL Vs. UNION OF INDIA
March 5, 2018
SANTOSH Vs. KANPUR ELECTRICITY SUPPLY COMPANY LIMITED AND 2 OTHERS
January 4, 2018
SANTOSH Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
SANTOSH KUMAR Vs. STATE OF U P
May 18, 2018
SANTOSH KUMAR AGNIHOTRI Vs. STATE OF UP THRU CHIEF SECY & 8 ORS
August 20, 2018
SANTOSH KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
SANTOSH KUMAR AND ANOTHER Vs. STATE OF U.P. AND 7 OTHERS
September 13, 2018
SANTOSH KUMAR ASTHANA Vs. U P STATE BRIDGE CORPORATION
July 3, 2018
SANTOSH KUMAR DIXIT AND OTHERS Vs. STATE OF U P
March 21, 2018
SANTOSH KUMAR DUBEY AND 2 OTHERS Vs. STATE OF U.P. AND 4 OTHERS.
March 13, 2018
SANTOSH KUMAR MEHROTRA Vs. STATE OF U.P.
March 16, 2018
SANTOSH KUMAR PANDEY Vs. U P RAJKIYA NIRMAN NIGAM LTD AND ANR
January 31, 2018
SANTOSH KUMAR PANDEY Vs. GEETA SINGH
March 9, 2018
SANTOSH KUMAR TIWARI ( ROLL NO 20202602) & ANOTHER Vs. STATE OF U P & OTHERS
February 23, 2018
SANTOSH KUMARI Vs. STATE OF U P AND 2 OTHERS
February 2, 2018
SANTOSH KUMARI @ GUDDI DEVI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
SANTOSH MISHRA Vs. STATE OF U P
April 12, 2018
SANTOSH SINGH Vs. CENTRAL BANK OF INDIA THRU ITS CHAIRMAN, MUMBAI & OTHERS
September 17, 2018
SANTOSH YADAV Vs. STATE OF U P AND 4 OTHERS
January 30, 2018
SAPNA Vs. STATE OF U P AND 2 OTHERS
May 16, 2018
SAPNA AGARWAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
SAPNA TIWARI Vs. SPECIAL JUDGE (PREVENTION OF CORRUPTION ACT) CT NO 3 LKO & ANR
March 22, 2018
SARASWATI DEVI Vs. RAM SIA
July 30, 2018
SARDAR JAI SINGH Vs. STATE OF U P AND OTHERS
January 29, 2018
SARDAR PURAN SINGH Vs. MADHUR MOHINI AND OTHERS
July 2, 2018
SARDAR RANJEET SINGH Vs. STATE OF U P AND 2 OTHERS
January 18, 2018
SARDARAMRIK SINGH Vs. SHASHIKANT AND 5 OTHERS
January 3, 2018
SARFARAZ KHAN Vs. STATE OF U P
November 2, 2018
SARIKA ASSOCIATES Vs. STATE OF U P
January 30, 2018
SARITA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 13, 2018
SARITA DEVI Vs. ASHOK KUMAR SINGH
February 5, 2018
SARITA MAHARISHI Vs. ASHOK KUMAR MISHRA AND ANR
April 13, 2018
SARIWAN SINGH Vs. UNION OF INDIA
July 2, 2018
SARJU DEVI AND ANOTHER Vs. SATYAJEET SINGH AND ANOTHER
March 21, 2018
SARLA SAKYA Vs. STATE OF U P AND 2 OTHERS
May 24, 2018
SAROJ SINGH TOMAR Vs. STATE OF U P AND 3 OTHERS
February 28, 2018
SARSWATI PRASAD SAXENA Vs. RENT CONTROL & EVICTION OFFICER/ADDL CITY MAGISTRATE & 3ORS
November 19, 2018
SARTAJ AHMAD AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
January 30, 2018
SARTAZ MOHAMMAD Vs. SUMAN
September 12, 2018
SARTHI RAHA Vs. UNION OF INDIA AND 3 ORS
November 13, 2018
SARVA SHRI HIND ROLLING MILLS TAKIA DANU SHAH MIRZAPUR Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
February 15, 2018
SARVESH Vs. STATE OF U P
March 14, 2018
SARVESH @ CHHOTEY Vs. STATE OF U P AND 3 OTHERS
April 3, 2018
SARVESH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
SARVESH KUMAR Vs. STATE OF U P AND 3 OTHERS
March 5, 2018
SARVESH KUMAR SINGH Vs. INDU GUPTA AND 2 OTHERS
March 21, 2018
SARVODAYA INTER COLLEGE & ANOTHER Vs. STATE OF U P & 4 OTHERS
February 7, 2018
SARVSRI SHUKLA EINT UDYOG, RAMGARH, PRATAPGARH Vs. COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
July 2, 2018
SATAYPAL SINGH Vs. STATE OF U P AND 2 OTHERS
August 16, 2018
SATEESH KUMAR Vs. STATE OF U P AND 3 OTHERS
December 10, 2018
SATENDRA KUMAR Vs. INSPECTOR GENERAL OF POLICE,P.A.C.,WESTERN ZONE,MBD. & ORS.
March 21, 2018
SATENDRA KUMAR AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
March 7, 2018
SATENDRA KUMAR SHARMA Vs. UNIVERSITY GRANT COMMISSION
February 12, 2018
SATENDRA PRAKASH AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 11, 2018
SATENDRA SINGH SHEKHAWAT AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 31, 2018
SATENEDRA YADAV AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 24, 2018
SATISH Vs. STATE
September 25, 2018
SATISH AND 6 OTHERS Vs. STATE OF UP AND ANOTHER
May 28, 2018
SATISH CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
November 22, 2018
SATISH CHAUDHARY AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 8, 2018
SATISH KUAMR SINGH & OTHERS Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
April 24, 2018
SATISH KUMAR ALIAS PINTU AND ANOTHER Vs. STATE OF U P
July 16, 2018
SATISH KUMAR DUBEY @ AVNISH KUMAR DUBEY Vs. STATE OF U P AND 2 OTHERS
April 3, 2018
SATISH KUMAR VERMA Vs. ALLAHABAD BANK AND OTHERS
February 21, 2018
SATISH PRAKASH Vs. STATE OF U P AND 2 OTHERS
May 21, 2018
SATISH PRAKASH Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
SATISH SINGH Vs. STATE OF U P AND ANOTHER
May 8, 2018
SATISH YADAV Vs. STATE OF U P
July 20, 2018
SATPAL KHERA AND 9 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
April 6, 2018
SATTEY AND OTHERS Vs. STATE OF U P
October 5, 2018
SATTISH @ SATISH CHAND SINGHAL Vs. STATE OF U P AND 2 OTHERS
May 16, 2018
SATVEERI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
May 14, 2018
SATYA DEO MISRA Vs. DAL CHAND AND OTHERS
July 2, 2018
SATYA NARAIN AND 3 OTHERS Vs. STATE OF UP AND ANOTHER
May 4, 2018
SATYA NARAYAN Vs. SMT. MOHINI DEVI AND ANOTHER
January 3, 2018
SATYA NARAYAN GUPTA Vs. STATE OF U P AND 2 OTHERS
September 4, 2018
SATYA PRAKASH & ORS Vs. DISTT JUDGE SULTANPUR & ORS
January 19, 2018
SATYABIR SINGH Vs. SHRI CHAND
July 2, 2018
SATYAM GOYAL Vs. PRINCIPAL JUDGE FAMILY COURT, GONDA
August 3, 2018
SATYANARAIN Vs. STATE OF U.P.
October 25, 2018
SATYAPAL SINGH Vs. FIRM SWASTIK PLAZA
November 2, 2018
SATYAPAL SINGH AND 2 ORS Vs. STATE OF U P AND 3 ORS
February 1, 2018
SATYAVEER SINGH Vs. STATE OF U P AND 3 OTHERS
April 10, 2018
SATYENDRA Vs. STATE OF U.P
October 10, 2018
SATYENDRA AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
April 18, 2018
SATYENDRA GOODS TRANSPORT CORP. THRU. PROP. BHUWAN KOHLI AND ANOTHER Vs. STATE OF U.P. THRU. PRIN. SECY. TAX & REGISTRATION AND OTHERS
April 13, 2018
SATYENDRA SINGH AND ANOTHER Vs. STATE OF U P
February 2, 2018
SATYENDRA SINGH TOMAR Vs. UNION OF INDIA
May 16, 2018
SAUD AKHTAR Vs. STATE OF U P AND 3 ORS
March 7, 2018
SAUDAN SINGH YADAV AND OTHERS Vs. STATE OF U P AND OTHERS
December 20, 2018
SAUMYA COOPERATIVE HOUSING SOCIETY Vs. STATE OF U P
September 7, 2018
SAURABH @ SHAURABH CHAHAR Vs. STATE OF U P
March 13, 2018
SAURABH AGARWAL Vs. STATE OF U P AND 8 OTHERS
May 30, 2018
SAURABH KUMAAR PANDEY Vs. STATE OF U P AND 3 ORS
May 2, 2018
SAURABH KUMAR SRIVASTAVA Vs. AUTHORIZED OFFICER
March 5, 2018
SAVARI DEVI AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
SAVITA AND 9 OTHERS Vs. RAJBALI YADAV AND ANOTHER
February 13, 2018
SAVITA RAMAN DUBEY Vs. STATE OF U P & OTHERS
April 11, 2018
SAVITA YADAV Vs. STATE OF U P AND 2 OTHERS
February 5, 2018
SAVITRI DEVI Vs. U P STATE PUBLIC SERVICES TRIBUNAL LKO AND ORS
March 13, 2018
SAVITRI DEVI Vs. D D C
April 3, 2018
SAVITRI DEVI Vs. STATE OF U P AND ANOTHER
May 29, 2018
SAVITRI DEVI & ANOTHER Vs. STATE OF U P & OTHERS
April 27, 2018
SAVITRI PATHAK Vs. STATE OF U P & OTHERS
April 4, 2018
SAWALIYA SINGH Vs. EXECUTIVE ENGINEER III CONSTRUCTION DIVISION AND 5
January 19, 2018
SAYEED AHMAD Vs. RIZWANA AND ANOTHER
January 29, 2018
SAYEED CORPORATION Vs. COMMISSIONER OF TRADE TAX
December 14, 2018
SAZIDA BEE AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
SECRETARY AND CHIEF EXECUTIVE OFFICER Vs. STATE OF U P AND 3 OTHERS
November 15, 2018
SEEMA & ORS. Vs. UNION OF INDIA THRU. SECY. HUMAN RESOURCES & ORS.
May 23, 2018
SEEMA DEVI Vs. STATE OF U.P.
September 24, 2018
SEEMA DEVI Vs. STATE OF U P AND 4 ORS
January 24, 2018
SEEMA DEVI Vs. STATE OF U P AND ANR
February 1, 2018
SEEMA DEVI Vs. JYOTI GUPTA AND ORS.
February 13, 2018
SEEMA GUPTA Vs. UNION OF INDIA
November 29, 2018
SEEMA GUPTA Vs. STATE OF U P AND OTHERS
July 3, 2018
SEEMA YADAV AND OTHERS Vs. GAYATRI KUMAR
April 24, 2018
SELAK RAM AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
March 20, 2018
SENSARPAL SINGH Vs. KANCHAN VERMA
December 14, 2018
SETH PRASAD AGRO PRIVATE LIMITED THROUGH ITS DIREC Vs. STATE OF U P AND 3 OTHERS
January 29, 2018
SETHI AND 3 ORS Vs. STATE OF U P AND ANR
January 31, 2018
SEWA RAM Vs. STATE OF U P AND 3 OTHERS
January 11, 2018
SEWA RAM AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
SHABBIR AHMAD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL AND ANOTHER
March 13, 2018
SHABI ALI Vs. STATE OF U P AND 6 OTHERS
May 3, 2018
SHABNAM Vs. STATE OF U P
March 13, 2018
SHABNAM AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD AND OTHERS
March 22, 2018
SHABNAM SALMAN Vs. STATE OF U P THRU SECY MIN OF NAGAR VIKAS AND OTHE
May 21, 2018
SHABUR Vs. STATE OF U.P. AND ANOTHER
November 3, 2018
SHAEEL AHMAD ALIAS SHEELU Vs. GEETA SHARMA
August 28, 2018
SHAFI AHMAD & OTHERS Vs. STATE OF U P
July 30, 2018
SHAFI ULLAH KHAN Vs. STATE OF U P AND 2 ORS
April 4, 2018
SHAH JUNAID AHMAD (MINOR) AND 3 ORS Vs. SHAMAN HASAN
May 11, 2018
SHAHI KANT Vs. STATE OF U P AND 3 OTHERS
February 28, 2018
SHAHID Vs. STATE OF U P AND 3 OTHERS
May 14, 2018
SHAHID AKHTAR Vs. STATE OF U P
May 14, 2018
SHAHID ALI & 4 OTHERS Vs. STATE OF U P
December 4, 2018
SHAHJAHAN Vs. STATE OF U.P. AND ANOTHER
August 3, 2018
SHAHNAJ AND 3 ORS Vs. STATE OF U P AND 2 ORS
March 15, 2018
SHAHNAWAZ ALAM Vs. STATE OF U P AND OTHERS
March 13, 2018
SHAHNAZAR Vs. STATE OF U P AND 4 OTHERS
February 28, 2018
SHAHROZ AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 17, 2018
SHAHZAD Vs. STATE OF U P AND 2 OTHERS
May 28, 2018
SHAHZAD Vs. UNION OF INDIA
September 20, 2018
SHAHZAD Vs. STATE OF U P AND 2 OTHERS
November 19, 2018
SHAILENDRA Vs. STATE OF U.P.
December 17, 2018
SHAILENDRA KHARE Vs. STATE OF U P THRU PRIN SECY COOPERATIVE AND OTHERS
April 24, 2018
SHAILENDRA KUMAR Vs. RAJ KUMAR PANDEY & OTHERS
January 11, 2018
SHAILENDRA KUMAR SOTI Vs. STATE BANK OF PATIYALA HEAD OFFICE, MALL & OTHERS
February 5, 2018
SHAILENDRA PRATAP SINGH AND 9 OTHERS Vs. STATE OF U P AND 5 OTHERS
January 8, 2018
SHAILESH KUMAR PANDEY Vs. LALITA PANDEY AND ORS.
November 27, 2018
SHAILESH SHARMA Vs. STATE OF U P
July 30, 2018
SHAKEEL Vs. STATE OF U P
March 13, 2018
SHAKEEL AHMAD AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 20, 2018
SHAKEELA AND ORS Vs. ADDITIONAL DISTRICT JUDGE LAKHIMPUR KHERI AND ORS
February 13, 2018
SHAKIR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
April 5, 2018
SHAKIR KHAN Vs. SMT. CHAMELI DASS
February 7, 2018
SHAKTI DOM Vs. STATE OF U.P.
October 12, 2018
SHAKTI SINGH YADAV Vs. STATE OF U P & OTHERS
March 8, 2018
SHAKUNTALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 13, 2018
SHAKUNTALA Vs. STATE
September 25, 2018
SHAKUNTALA Vs. RAMASHRAY YADAV
November 14, 2018
SHAKUNTALA AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDTION AND ORS.
December 18, 2018
SHAKUNTALA DEVI Vs. STATE OF U.P.
January 9, 2018
SHALENDRA KUMAR GUPTA Vs. STATE OF U P AND 4 OTHERS
February 15, 2018
SHALINI AGARWAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
SHALINI GARG Vs. STATE OF U P AND 3 OTHERS
July 12, 2018
SHALINI MITTAL AND ANOTHER Vs. PANJAB NATIONAL BANK, THROUGH ITS CHIEF MANAGER
February 22, 2018
SHALINI VYAS Vs. STATE OF U P AND 4 OTHERS
March 20, 2018
SHALOO @ MANJEET PANDEY AND ANOTHER Vs. STATE OF U.P.
March 23, 2018
SHAMBHOO RATAN Vs. STATE OF U P
May 18, 2018
SHAMBHU Vs. STATE OF U P
May 18, 2018
SHAMBHU DAYAL Vs. NARAYAN DAS
August 27, 2018
SHAMBHU NATH TANDON Vs. CENTRAL BANK OF INDIA AND OTHERS
December 21, 2018
SHAMEEM ARA HAIDER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 1, LUCKNOW AND ORS.
August 29, 2018
SHAMIM Vs. STATE OF U.P. & ORS.
May 1, 2018
SHAMIM AHMAD & 2 OTHERS Vs. STATE OF U.P. & ORS.
January 2, 2018
SHAMIM AHMAD & 2 OTHERS Vs. STATE OF U.P. & ANOTHER
January 2, 2018
SHAMIM AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 1, 2018
SHAMIM BANO Vs. STATE OF U P & ORS
January 24, 2018
SHAMIM BEGUM AND 5 OTHERS Vs. DINESH KUMAR 7 OTHERS
December 4, 2018
SHAMMI KAPOOR AND 11 OTHERS Vs. STATE OF U P AND ANOTHER
March 20, 2018
SHAMSHAD AHMAD AND OTHERS Vs. U.P. INFORMATION COMMISSION AND OTHERS
March 9, 2018
SHAMSHAD ALI Vs. BOARD OF REVENUE MEERUT
September 13, 2018
SHAMSHER Vs. STATE OF U P
April 24, 2018
SHAMSHUDDIN Vs. STATE OF U P
April 25, 2018
SHAMSHUL HASAN Vs. STATE OF U P AND 3 OTHERS
May 31, 2018
SHANAT KUMAR MISHRA Vs. STATE OF U P
January 25, 2018
SHANI @ SANI Vs. STATE OF U P
May 1, 2018
SHANKAR LAL JAISWAL Vs. ASHA DEVI
November 12, 2018
SHANKAR SINGH AND 3 ORS Vs. STATE OF U P AND ANOTHER
April 24, 2018
SHANKER Vs. STATE OF U.P.
December 21, 2018
SHANKER KULKARNI Vs. STATE OF U P
August 31, 2018
SHANKER PRATAP SINGH Vs. STATE OF U P THRU PRIN SECY , NAGAR VIKAS & 3 OTHERS
September 10, 2018
SHANTI DEVI Vs. STATE OF U P AND 4 OTHERS
October 3, 2018
SHANTI DEVI Vs. UNION OF INDIA AND 5 ORS
February 21, 2018
SHANTI DEVI AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
September 28, 2018
SHANTI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
May 15, 2018
SHANTI DEVI AND OTHERS Vs. NIRANJAN LAL AND ANOTHER
May 14, 2018
SHANTI DIXIT AND ANOTHER Vs. COURT OF ADDL DISTT JUDGE COURT NO 9 LKO AND ORS
March 13, 2018
SHANTI MOTOR FINANCE COMPANY Vs. KUSUM SHARMA
March 22, 2018
SHANTI SINGH Vs. STATE OF U P AND 5 OTHERS
May 30, 2018
SHANTI SINGH AND 3 OTHERS Vs. AKHIL PRATAP SINGH AND 6 OTHERS
February 22, 2018
SHANTI SWARUP (SINCE DECEASED) AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
May 16, 2018
SHARAFAT KHAN Vs. UNION OF INDIA AND 8 OTHERS
March 6, 2018
SHARDA DEVI Vs. STATE OF U P
March 5, 2018
SHARDA DEVI Vs. STATE OF U P
July 18, 2018
SHARDA SHUKLA Vs. VIDYA NIKETAN & ANOTHER
May 21, 2018
SHARDA SINGH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
October 9, 2018
SHAREEF AHMAD Vs. GAYATRI DEVI
December 3, 2018
SHARMA TRADERS Vs. STATE OF U P AND ANOTHER
April 4, 2018
SHARMAJEET Vs. STATE OF U.P. AND ORS.
March 23, 2018
SHARVENDRA VIKRAM SINGH Vs. ADLL COMMISSIONER DEVI PATAN DIVISION GONDA AND ORS
December 21, 2018
SHASHANK GUPTA Vs. UNION OF INDIA THROUGH ITS SECY MINISTRY OF EXTERN
May 14, 2018
SHASHANK SINGH Vs. STATE OF U P AND 5 ORS
February 26, 2018
SHASHI BALA Vs. STATE OF U P
March 13, 2018
SHASHI BALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 19, 2018
SHASHI DEVI Vs. STATE OF U P AND ANOTHER
February 15, 2018
SHASHI EXPORT PRIVATE LIMITED Vs. STATE OF U P AND 2 OTHERS
February 9, 2018
SHASHI KUMAR Vs. REGIONAL FOOD CONTROLLER & OTHERS
January 23, 2018
SHASHI LATA SINGH & ORS Vs. STATE OF U P THRU PRIN SECY BASIC EDUCATION & ORS
December 20, 2018
SHASHI PRABHA DEVI Vs. STATE OF U P THRU SECY AND 2 OTHERS
January 11, 2018
SHASHI PRAKASH Vs. STATE OF U P AND 3 OTHERS
November 26, 2018
SHASHI PRAVESH RAI AND ANOTHER Vs. STATE OF U.P.
November 22, 2018
SHASHI YADAV Vs. STATE OF U P AND 2 OTHERS
May 22, 2018
SHASHI YADAV Vs. STATE OF U P AND 5 OTHERS
February 22, 2018
SHASHIBALA GUPTA Vs. RAVI AND ANR
April 2, 2018
SHAUKAT HUSSAIN Vs. STATE OF U P AND 8 ORS
June 20, 2018
SHAUKAT HUSSAIN Vs. STATE OF UP AND 8 OTHERS
May 30, 2018
SHAUKEEN AHMAD AND 2 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF BASIC EDU LKO
March 13, 2018
SHAUKIN AND 15 OTHERS Vs. MANOJ KUMAR AND 4 OTHERS
May 2, 2018
SHEELA DEVI Vs. STATE OF U P AND 4 OTHERS
January 30, 2018
SHEELA DEVI AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
May 20, 2018
SHEELA DEVI AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
July 6, 2018
SHEELA SRIVASTAVA Vs. STATE OF U P & OTHERS
February 13, 2018
SHEELA SRIVASTAVA Vs. PURUSHOTTAM DAS GUPTA
February 12, 2018
SHEETAL Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
SHEETLA PRASAD Vs. STATE OF U P AND 5 OTHERS
September 18, 2018
SHEIKH EJAZ AHMAD @ BOXER Vs. STATE OF U P AND 2 OTHERS
January 10, 2018
SHEIKH MOHD AYYUB Vs. STATE OF U P
December 19, 2018
SHEO BAHADUR SINGH & OTHERS Vs. STATE OF U P
August 24, 2018
SHEO BHAN SINGH Vs. STATE OF U P THRU SECY AND 2 OTHERS
January 2, 2018
SHEO DAN SINGH Vs. OM PRAKASH
July 2, 2018
SHEO KUMAR ALIAS BATOONI SINGH Vs. STATE OF U P
March 7, 2018
SHEO LAKHAN SINGH Vs. M. LAXMI
July 30, 2018
SHEO LOCHAN & OTHERS Vs. STATE
September 7, 2018
SHEO NATH AND OTHERS Vs. STATE OF U P
March 12, 2018
SHEONATH & OTHERS Vs. DY DIRECTOR OF CONSOLIDATION, MIRZAPUR & OTHERS
July 13, 2018
SHEOSHANKAR AND 2 OTHERS Vs. STATE OF U P AND ANR
April 20, 2018
SHER SINGH Vs. STATE OF U P AND ANOTHER
July 11, 2018
SHER SINGH Vs. STATE OF U P
January 29, 2018
SHER SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND 11 OTHERS
August 2, 2018
SHERA AND 2 OTHERS Vs. STATE OF U P
December 7, 2018
SHESHMANI Vs. STATE OF U P AND 3 OTHERS
September 14, 2018
SHIKHA MALVIYA Vs. STATE OF U.P.
October 4, 2018
SHIMLA SINGH Vs. STATE OF U P AND ANOTHER
December 19, 2018
SHIROMANI SINHA Vs. U.P.S.R.T.C. LUCKNOW
March 8, 2018
SHISHU PAL Vs. STATE OF U P AND 3 OTHERS
May 22, 2018
SHISHUPAL SINGH AND OTHERS Vs. STATE OF U P
August 21, 2018
SHITALA PRASAD AND OTHERS Vs. STATE OF U P
September 12, 2018
SHIV BABA INDUSTRY LALPUR, SHAHJAHANPUR Vs. STATE OF U.P. AND 3 ORS.
May 28, 2018
SHIV BABU AND OTHERS Vs. STATE OF U.P. THRU. SECY. HOME AND OTHERS
May 28, 2018
SHIV BACHAN Vs. STATE OF U.P.
February 19, 2018
SHIV BACHAN YADAV & ORS Vs. STATE OF U P
May 8, 2018
SHIV BACHAN YADAV & ORS. Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE & ORS.
May 8, 2018
SHIV CHANDER DEVI AND ANOTHER Vs. COMMISSIONER VARANASI DIVISION AND 3 OTHERS
April 10, 2018
SHIV CHANDRA BAHADUR Vs. STATE OF U.P.
November 27, 2018
SHIV DARSHAN Vs. STATE OF U P AND 3 OTHERS
January 31, 2018
SHIV DAYAL VARSHNEY Vs. ANUMA LAWANIYA AND 2 OTHERS
July 26, 2018
SHIV KUMAR Vs. SUB DIVISION OFFICER TEHSIL COLONEL GANJ DISTT GONDA & ORS
December 21, 2018
SHIV KUMAR Vs. KAPIL KRIPAL SINGHAL AND 3 OTHERS
January 8, 2018
SHIV KUMAR Vs. STATE
April 24, 2018
SHIV KUMAR Vs. STATE OF U P THRU SECRY AND ANOTHER
February 21, 2018
SHIV KUMAR Vs. STATE OF U P
July 4, 2018
SHIV KUMAR Vs. ADDL. COMMISSIONER (ADMIN.)
January 3, 2018
SHIV KUMAR Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
SHIV KUMAR YADAV & ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
November 26, 2018
SHIV LOCHAN SINGH KUSHWAHA Vs. D M & ANOTHER
February 5, 2018
SHIV MUNI NAI Vs. STATE
March 14, 2018
SHIV MURTI LAL SRIVASTAVA Vs. STATE OF U P THROUGH SECY HOME DEPT & 2 OTHERS
August 6, 2018
SHIV NARAYAN CHAURASIA S/O RAM ASREY CHAURASIA Vs. RAJDHANI NAGAR SAHKARI BANK LIMITED LUCKNOW & OTHERS
September 18, 2018
SHIV NATH MISHRA AND OTHERS Vs. ASSISTANT REGISTRAR, GORAKHPUR AND ANOTHER
February 1, 2018
SHIV OIL AGENCY Vs. UNION OF INDIA
October 12, 2018
SHIV PAL Vs. STATE OF U P
February 2, 2018
SHIV POOJAN Vs. STATE OF U.P.
October 29, 2018
SHIV PRAKASH Vs. DISTT. JUDGE LUCKNOW AND OTHERS
March 27, 2018
SHIV PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
November 19, 2018
SHIV PRASAD AND 2 ORS Vs. STATE OF U P
December 21, 2018
SHIV PRATAP Vs. STATE OF U P AND ANOTHER
May 18, 2018
SHIV PRATAP AND OTHERS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, NAGAR VI
February 2, 2018
SHIV PRATAP SINGH Vs. STATE OF U P AND ANOTHER
February 13, 2018
SHIV PUJAN SHUKLA & ANR Vs. STATE OF U P & ANR
April 25, 2018
SHIV PUJAN SINGH AND ANOTHER Vs. STATE
February 22, 2018
SHIV RAJ SINGH Vs. KAMLA SRIVASTAVA
February 7, 2018
SHIV RAJ SINGH Vs. STATE OF U P AND 6 OTHERS
March 28, 2018
SHIV RANSHU CHHUNEJA Vs. STATE OF U P AND OTHERS
April 10, 2018
SHIV SHANKAR & 8 OTHERS Vs. STATE OF U P & 2 OTHERS
January 30, 2018
SHIV SHANKAR PATHAK AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
SHIV SHANKAR YADAV Vs. STATE OF U P AND 3 OTHERS
September 13, 2018
SHIV SHANKER SINGH Vs. BHAGWATI PRASAD AND ANOTHER
July 31, 2018
SHIV SURAT SINGH @ ALAGU SINGH Vs. STATE OF U P AND 3 OTHERS
February 13, 2018
SHIV VARDAN MISHRA @ SHYAMU Vs. STATE OF U P AND ORS
February 28, 2018
SHIV VILAS Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
April 13, 2018
SHIV VIR SINGH Vs. UNION OF INDIA THROU SECY MINISTRY OF HOME AFFAIRS & ORS
April 5, 2018
SHIVA AUTO MOBILES (AUTO DIVISION) Vs. COMMISSIONER OF INCOME TAX,ALIGARH AND ANOTHER
January 8, 2018
SHIVA GUPTA & OTHERS Vs. STATE OF U P THRU PRIN SECY DEPTT OF HOUSINGH & UR
February 7, 2018
SHIVAJI VERMA (RAM BABU) AND 3 OTHERS Vs. MURARI LAL SRIVASTAVA
May 7, 2018
SHIVAM MAURYA Vs. STATE OF U P AND 5 OTHERS
October 5, 2018
SHIVAM MISHRA AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 17, 2018
SHIVANSHU MISRA Vs. STATE OF U.P. AND ORS.
April 5, 2018
SHIVENDRA RAIZADA & OTHERS Vs. STATE OF U P & ANOTHER
December 6, 2018
SHIVKANT SINGH Vs. STATE OF U P
May 30, 2018
SHIVNATH GUPTA Vs. STATE OF U P AND ANOTHER
July 9, 2018
SHIVPHER Vs. UPPER ZILADHIKARI (VITTA/RAJASWA) AND ORS.
December 18, 2018
SHIVPOOJAN SINGH YADAV Vs. UNION OF INDIA AND 2 OTHERS
November 27, 2018
SHIVRAJ PATHAK Vs. STATE OF U.P.
July 20, 2018
SHOBH NATH SINGH Vs. STATE OF U.P.
January 12, 2018
SHOBHA RAM DHIMAN Vs. D I O S SAHARANPUR AND OTHERS
January 2, 2018
SHOBHA SAXENA Vs. STATE OF U P AND OTHERS
July 24, 2018
SHOBHA SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
January 23, 2018
SHOBHIT YADAV Vs. STATE OF U P
July 6, 2018
SHOBHU ALIAS RADHEY SHYAM AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 29, 2018
SHOKAT Vs. STATE
March 13, 2018
SHORAJ SINGH Vs. CHARAN SINGH
January 30, 2018
SHRAM SAMVIDA SAHKARI SAMITI LTD Vs. STATE OF U P AND 5 OTHERS
July 16, 2018
SHREE NARAYAN SINGH Vs. STATE OF U P THROUGH PRIN SECY URBAN DEVP LKO AND
February 7, 2018
SHREE NIWAS Vs. STATE OF U P AND 2 ORS
October 31, 2018
SHREYA VIDYARTHI Vs. ADDITIONAL DISTRICT JUDGE AND 4 OTHERS
June 5, 2018
SHRI DHARMENDRA KUMAR Vs. STATE OF U.P.
August 24, 2018
SHRI MOHAN LAL RATHI Vs. CENTRAL BUREAU OF INVESTIGATION
August 2, 2018
SHRI PAL Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
SHRI PRITHVIRAJ SARIN (SINCE DECEASED) AND ANOTHER Vs. PRITHVIRAJ JAIN AND 18 OTHERS
January 10, 2018
SHRI RAM Vs. STATE OF U P AND 4 OTHERS
September 11, 2018
SHRI RAM GUN STORE AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
August 28, 2018
SHRI SAI RAM TRADERS Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
December 19, 2018
SHRICHANDRA MISHRA Vs. DARSHAN SETHI AND ANOTHER
September 17, 2018
SHRIKUMAR JAISWAL Vs. NATIONAL INSURANCE CO LTD AND 6 OTHERS
April 5, 2018
SHRIMAN SINGH Vs. STATE OF U P AND 3 OTHERS
April 4, 2018
SHRIRAM GENERAL INSURANCE CO LTD Vs. GAFFAR KHAN AND 3 ORS
December 14, 2018
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. RUSTAM AND ANOTHER
February 6, 2018
SHRUTI SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF BASIC EDU LUCKNOW&ORS
February 1, 2018
SHUBHAM SAHU Vs. STATE OF U P AND 3 OTHERS
May 28, 2018
SHUBHAM SAXENA Vs. STATE OF U P AND ANR
January 25, 2018
SHUBHAM SHUKLA AND OTHERS Vs. STATE OF U.P. THRU. PRIN SECY HOME AND OTHERS
May 31, 2018
SHUBHANGI DEVI Vs. ADLL COMMISSIONER LUCKNOW MANDAL LUCKNOW AND ORS
December 21, 2018
SHUSHILA MAHAVIDYALAY Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
March 19, 2018
SHWETA MISHRA NEE OJHA Vs. STATE OF U P THRU SECY BAIC SHIKSHA & ORS
January 30, 2018
SHYAM BEHARI Vs. STATE OF U P
March 22, 2018
SHYAM BEHARI MISHRA MEMORIAL CHARITABLE TRUST Vs. SAROJ ARYA AND ORS
February 13, 2018
SHYAM BIHARI Vs. STATE
May 30, 2018
SHYAM DEO & ANOTHER Vs. STATE OF U P
February 21, 2018
SHYAM DHANAK Vs. STATE
August 30, 2018
SHYAM KUNWAR DEVI & ANOTHER Vs. STATE OF U P
August 31, 2018
SHYAM LAL Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL DISTRICT MAGISTRATE
February 22, 2018
SHYAM LAL Vs. STATE OF UP AND 3 OTHERS
February 1, 2018
SHYAM LAL AND ORS. Vs. STATE OF U.P. AND ORS.
December 5, 2018
SHYAM NARAYAN CHAUBEY AND ANOTHER Vs. STATE OF U P
March 15, 2018
SHYAM NARAYAN RAM Vs. STATE OF U.P.
December 7, 2018
SHYAM RAJ & 2 OTHERS Vs. STATE
January 18, 2018
SHYAM SHANKAR II Vs. STATE OF U.P. THRU. PRIN.SECY
March 16, 2018
SHYAM SHARAN TIWARI Vs. STATE OF U.P. AND ANOTHER
February 6, 2018
SHYAM SUNDAR & ANOTHER Vs. KANTI PRASAD & ANOTHER
January 12, 2018
SHYAM SUNDER AHUJA Vs. CHAIRMAN, MUZAFFAR NAGAR DEVELOPMENT AUTHORITY AND OTHERS
May 3, 2018
SHYAM BAHADUR SINGH Vs. KAULA DEVI
October 23, 2018
SHYAMA Vs. STATE
May 11, 2018
SHYAMA RANJAN DIXIT Vs. DIST MAGISTRATE/APPOINTING & DISMISSAR AUTHORITY &
April 5, 2018
SHYAMBIR SINGH Vs. STATE OF U P AND 3 OTHERS
April 2, 2018
SHYAMJI Vs. STATE OF U P & OTHERS
January 2, 2018
SHYAMOO @ PAPPU Vs. STATE OF U P
January 10, 2018
SHYAMVEER Vs. STATE OF U P & ANOTHER
February 8, 2018
SHYO NATH SINGH TYAGI & ORS , Vs. STATE OF U P & ORS
January 25, 2018
SIDDHARTH JAIN Vs. STATE OF U P AND 2 OTHERS
April 2, 2018
SIDDHARTH TIWARI Vs. UNION OF INDIA AND OTHERS
June 20, 2018
SIDDHARTHA SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 30, 2018
SIDDHU MISHRA Vs. STATE OF U.P. AND ORS.
August 28, 2018
SIDHHU MISHRA Vs. STATE OF U.P. AND OTHERS
July 6, 2018
SIKKA INFRASTRUCTURE PVT LTD Vs. STATE OF U P AND 2 OTHERS
February 27, 2018
SIMBHAOLI SUGARS LIMITED Vs. STATE OF U P
December 17, 2018
SIMPLEX INFRASTRUCTURES AND 4 OTHERS Vs. STATE OF U.P. & ANOTHER
November 27, 2018
SIMRAN ALIAS SIMRAN KAUR Vs. STATE OF U P AND 3 OTHERS
July 5, 2018
SINGH TYRES Vs. STATE OF U.P. AND ANOTHER
April 2, 2018
SINGHAL GRAH UDYOG Vs. COMMISSIONER
September 27, 2018
SINGHAL IRON STORE Vs. STATE OF U.P.
October 29, 2018
SINGHAL TRADERS Vs. COMMISSIONER TRADE TAX (COMMERCIAL TAX) U.P. LUCKNOW
August 10, 2018
SITA ALIAS KALI VERMA Vs. STATE OF U.P.
July 10, 2018
SITA AND ANOTHER Vs. SHUSHILA DEVI AND ANOTHER
October 1, 2018
SITA AND OTHERS Vs. STATE OF U.P
February 13, 2018
SITA DEVI Vs. BESTLEY GOODS TRANSPORT CORPORATION
March 9, 2018
SITA DEVI Vs. STATE OF U.P.
April 30, 2018
SITA DEVI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 2, 2018
SITA GATI MAGAR Vs. STATE OF U P
May 4, 2018
SITA RAM & OTHERS Vs. BOARD OF REVENUE U P & OTHERS
April 26, 2018
SITA RAM AHIRWAR Vs. STATE OF U P AND ANOTHER
September 12, 2018
SITA RAM AND OTHERS Vs. STATE OF U P
April 5, 2018
SITA RAM DUBDEY Vs. STATE OF U P THORUGH SECY P W D CIVIL SECTT LKO
April 23, 2018
SITA RAM YADAV Vs. STATE OF U P AND 3 OTHERS
May 23, 2018
SITARAM GAUTAM Vs. STATE OF U P AND 4 OTHERS
March 6, 2018
SMT IJABUL NISHA Vs. STATE OF U.P THROUGH D.M. SULTANPUR AND OTHERS
January 8, 2018
SMT. AMITA TRIPATHI Vs. THE DIRECTOR OF EDUCATION, ALLAHABAD, AND OTHERS
February 28, 2018
SMT. ANJUMAN Vs. SRI SHABBIR
July 18, 2018
SMT. ANURADHA GOSWAMI Vs. STATE OF U.P. & OTHERS
July 17, 2018
SMT. ARCHANA Vs. STATE ELECTION COMMISSION
May 4, 2018
SMT. ARCHANA SHUKLA AND ANOTHER Vs. M/S JOSS REAL ESTATE AND ANOTHER
February 8, 2018
SMT. ASHA BATRA AND 3 OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD. AND 2 OTHERS
November 22, 2018
SMT. BHAGWANI DEVI & ANOTHER Vs. STATE OF U.P. & ANOTHER
February 2, 2018
SMT. BHOORA DEVI @ LAXMI THROUGH HER FATHER IN LAW SHIVRAM Vs. STATE OF U.P. THROUGH SECY.(HOME) CIVIL SECTT.LKO. AND ORS.
May 28, 2018
SMT. BHUPINDER KAUR AND ANOTHER Vs. RAJENDRA SHUKLA
May 4, 2018
SMT. DIL KUMARI AND ANOTHER Vs. STATE OF U.P.
July 7, 2018
SMT. FARZANA Vs. STATE OF U.P. AND 3 OTHERS
February 28, 2018
SMT. FATMA Vs. STATE OF U.P. AND ANR.
April 17, 2018
SMT. HEERAWATI DEVI Vs. STATE OF U.P.
September 12, 2018
SMT. INDIRA DEVI Vs. ADDL. CIVIL JUDGE (SR. ADV.) CT. NO. 24 LUCKNOW & 5 OTHERS
March 29, 2018
SMT. JHUMI KULSHRESHTHA Vs. SHIV SHANKAR AGRAWAL
November 2, 2018
SMT. KAILASI Vs. D.D.C. & OTHERS
May 22, 2018
SMT. KALAWATI Vs. RAFIANA & ANOTHER
July 31, 2018
SMT. KALAWATI DEVI AND ANR. Vs. LALLAN AND ORS.
July 20, 2018
SMT. KALLI Vs. STATE OF U.P.
January 12, 2018
SMT. KANCHAN AGNIHOTARI Vs. STATE OF U.P. AND OTHERS
February 28, 2018
SMT. KARUNA JAISWAL Vs. STATE OF U.P. THROUGH SECY MAHILA EVAMBAL VIKAS
July 31, 2018
SMT. KOKILA Vs. AJAY KUMAR SINGH
May 25, 2018
SMT. KULDEEP KAUR Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY & OTHERS
February 26, 2018
SMT. KUSUM SRIVASTAVA Vs. BASIC SHIKSHA ADHIKARI, BASTI AND OTHERS
March 5, 2018
SMT. MADHURI DEVI AND OTHERS Vs. DISTT JUDGE FAIZABAD AND OTHERS
January 16, 2018
SMT. MALTI DEVI Vs. STATE OF U.P.
April 18, 2018
SMT. MALWATI Vs. STATE OF U P AND 6 OTHERS
June 19, 2018
SMT. MAMTA DEVI Vs. KEDAR (DECEASED)
February 8, 2018
SMT. MAYA DEVI Vs. INCHARGE DISTRICT JUDGE
October 4, 2018
SMT. MEENA DEVI Vs. BOARD OF REVENUE U.P. AND 7 OTHERS
January 12, 2018
SMT. MEERA JAISWAL Vs. STATE OF U.P.
March 9, 2018
SMT. NEELAM SHUKLA Vs. STATE OF U.P. THRU SECY PANCHAYAT RAJ LKO & ORS.
August 31, 2018
SMT. NEERU YADAV Vs. STATE OF U.P.
September 14, 2018
SMT. NIRMALA DEVI AND 2 ORS. Vs. DILIP KUMAR YADAV
November 1, 2018
SMT. PRAMILA Vs. STATE OF U.P.
January 24, 2018
SMT. PRATIBHA MALHOTRA AND OTHERS Vs. SHIV KUMAR MISHRA AND ANOTHER
March 14, 2018
SMT. PUSHPA DEVI Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 30, 2018
SMT. PUSHPA SINGH Vs. STATE OF U.P. AND 4 OTHERS
July 16, 2018
SMT. QUDSIYA SAIDULLAH Vs. STATE OF U.P. AND OTHERS
January 24, 2018
SMT. RAM RANI AND OTHERS Vs. STATE OF U.P.
January 10, 2018
SMT. RAMA DEVI Vs. RATAN KUMAR
September 24, 2018
SMT. REETA GUPTA Vs. STATE OF U.P.
January 9, 2018
SMT. REKHA SINGH Vs. STATE OF U.P.
January 4, 2018
SMT. REKHA SINGH Vs. UNION OF INDIA
February 21, 2018
SMT. SADHNA TRIVEDI AND ORS. Vs. STATE OF UP THRU. PRIN. SECY. FOOD & SUPPLY AND ORS.
February 13, 2018
SMT. SANDHYA DEVI AND 3 OTHERS Vs. STATE OF U.P. AND 8 OTHERS
January 19, 2018
SMT. SANGEETA SHARMA AND OTHERS Vs. SPECIAL JUDGE CBI(2)/ADDITIONAL DISTRICT AND SESSION JUDGE
January 30, 2018