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Case Index
Title
Date
COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA TECH CEMENT LTD.
February 1, 2018
A E MOHAMMED Vs. STATE OF KERALA AND ORS
February 19, 2018
A. DHARMALINGAM (DEAD) Vs. V. LALITHAMBAL & ORS. ETC. ETC.
April 27, 2018
A. RANGARAJAN Vs. UNION OF INDIA
November 28, 2018
A. RANGARAJAN Vs. UNION OF INDIA
February 23, 2018
A.A. PADMANBHAN Vs. THE STATE OF KERALA & ORS.
February 16, 2018
A.J. ASANA Vs. SITTRARASU
August 17, 2018
A.RANGARAJAN Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FOREST
April 23, 2018
ABDUL JABBAR Vs. RAM BIHARI PANDY & ORS
July 12, 2018
ABDUL JAWAD M F & ANR Vs. R RAJ PRADEEP & ORS
August 2, 2018
ABDUL MOTIN Vs. MANISANKAR MAITI & ORS
May 2, 2018
ABDUL WAHAB K. Vs. STATE OF KERALA AND OTHERS
September 13, 2018
ABDULRASAKH Vs. K.P. MOHAMMED
March 8, 2018
ABHIJEET NAND KISHORE SINGH Vs. VIVEKA KUMAR IDAR
November 14, 2018
ABHISHEK TRIPATHI Vs. STATE OF U.P.
March 12, 2018
ACHPAL @ RAMSWAROOP & ANOTHER Vs. STATE OF RAJASTHAN
September 24, 2018
ADARSH COOPERATIVE HOUSING SOCIETY LTD Vs. CENTRAL BUREAU OF INVESTIGATION
July 31, 2018
ADARSH COOPERATIVE HOUSING SOCIETY LTD Vs. UNION OF INDIA
February 16, 2018
ADDL. COMMISSIONER OF INCOME TAX Vs. BHARAT V. PATEL
April 24, 2018
ADESH KAUR Vs. EICHER MOTORS LIMITED AND ORS.
July 3, 2018
ADESH MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
May 1, 2018
AFSHAN PRACHA Vs. UNION OF INDIA AND ORS.
May 9, 2018
AHALYA A SAMTANEY Vs. STATE OF MAHARASHTRA & ORS
August 16, 2018
AHMED ABDULLA AHMED AL GHURAIR Vs. STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED
November 26, 2018
AIIMS RISHIKESH Vs. DR. VIJAY VERMA & ORS.
November 2, 2018
AJAY @ NEETU Vs. STATE OF HARYANA
May 23, 2018
AJAY AGRAWAL Vs. INTEGRATED FINANCE COMPANY LIMITED
April 20, 2018
AJAY KUMAR BHARDWAJ Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
March 9, 2018
AJAY KUMAR SINGH & ANR Vs. STATE OF UTTAR PRADESH & ORS
August 9, 2018
AJAYAPAL SINGH(D) THROUGH LRS Vs. ASSOCIATED CEMENT COMPANIES LTD
July 12, 2018
AJAYINDER SANGWAN AND ORS Vs. K K MOHAN
February 5, 2018
AJAYINDER SANGWAN AND ORS. Vs. BAR COUNCIL OF DELHI & ORS.
February 5, 2018
AJIT KR. BHUYAN AND OTHERS Vs. DEBAJIT DAS AND OTHERS
October 23, 2018
AKBAR HUSSAIN Vs. STATE OF JAMMU AND KASHMIR AND ANR.
April 27, 2018
AKHIL BHARTVARSHIYA MARWARI AGARWAL JATIYA KOSH & ORS Vs. BRIJLAL TIBREWAL & ORS
December 14, 2018
AKHILESH SINGH Vs. LAL BABU SINGH
February 21, 2018
ALAKH ALOK SRIVASTAVA Vs. UNION OF INDIA & ORS
February 1, 2018
ALAKH ALOK SRIVASTAVA Vs. UNION OF INDIA AND ORS.
January 31, 2018
ALAKH ALOK SRIVASTAVA Vs. UNION OF INDIA & ORS.
May 1, 2018
ALD AUTOMOTIVE PVT LTD Vs. COMMERCIAL TAX OFFICER NOW UPGRADED AS ASSISTANT COMMISSIONER (CT) & ORS
October 12, 2018
ALEEMUDDIN Vs. STATE OF UTTAR PRADESH AND OTHERS
November 30, 2018
ALI AKBAR Vs. STATE OF KERALA
October 26, 2018
ALL ESCORTS EMPLOYEES UNION Vs. THE STATE OF HARYANA
March 23, 2018
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA & ORS.
March 27, 2018
ALL INDIA JUDGES ASSOCIATION & ORS Vs. UNION OF INDIA & ORS
August 2, 2018
ALOK KUMAR SINGH Vs. STATE OF UTTAR PRADESH
March 22, 2018
ALOK KUMAR SINGH Vs. STATE OF U. P
May 9, 2018
ALOK KUMAR SINGH Vs. STATE OF U. P
January 16, 2018
ALOK KUMAR SINGH Vs. STATE OF U.P.
August 14, 2018
ALOK KUMAR SINGH & OTHERS Vs. STATE OF U P & OTHERS
November 27, 2018
ALOK KUMAR VERMA Vs. UNION OF INDIA
October 26, 2018
ALOKA KUMAR Vs. THE STATE OF KARNATAKA & ORS.
July 2, 2018
AMAN SETHI Vs. STATE OF RAJASTHAN AND ORS
January 15, 2018
AMAR NATH JHA Vs. NAND KISHORE SINGH & ETC
August 3, 2018
AMARSING RUPSING MAHIDA Vs. STATE OF GUJARAT
August 9, 2018
AMBADAS LAXMAN SHINDE AND ORS Vs. STATE OF MAHARASHTRA
October 31, 2018
AMBADEVI SANSTHA & ORS Vs. JOINT CHARITY COMMISSIONER & ORS
September 25, 2018
AMBALA BUS SYNDICATE PVT LTD Vs. CHANDIGARH ADMINISTRATION & ORS
September 26, 2018
AMEER MINHAJ Vs. DIERDRE ELIZABETH (WRIGHT) ISSAR AND ORS.
July 4, 2018
AMEET LALCHAND SHAH Vs. RISHABH ENTERPRISES
May 3, 2018
AMINA BI KASKAR (D) THR LR Vs. UNION OF INDIA & ORS
April 20, 2018
AMIT KUMAR Vs. SONILA
July 11, 2018
AMOL VITTHALRAO KADU Vs. STATE OF MAHARASHTRA & ORS
December 10, 2018
AMRAPALI FINCAP LTD. Vs. VICE CHAIRMAN/MEMBER SECRETARY, INCOME TAX SETTLEMENT COMMISSION
November 13, 2018
AMRISH RANA Vs. STATE OF HIMACHAL PRADESH
September 28, 2018
AMRIT PAUL SINGH & ANR Vs. TATA AIG GENERAL INSURANCE CO LTD
May 17, 2018
ANAND KUMAR MOHATTA AND ANR. Vs. STATE (GOVT. OF NCT OF DELHI) DEPARTMENT OF HOME AND ANR.
November 15, 2018
ANAND PRAKASH DODDAMANI Vs. STATE OF MAHARASHTRA
April 2, 2018
ANANT SON OF SIDHESHWAR DUKRE Vs. PRATAP SON OF ZHAMNNAPPA LAMZANE & ANOTHER
August 21, 2018
ANDANUR KALAMMA Vs. GANGAMMA
March 6, 2018
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED AND OTHERS Vs. S N RAJ KUMAR AND ANOTHER
April 10, 2018
ANIL Vs. NEW INDIA ASSURANCE CO. LTD.
January 19, 2018
ANIL KUMAR Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD & ANR
August 31, 2018
ANIL KUMAR NEHRU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 3, 2018
ANIL KUMAR P P Vs. STATE OF KERALA AND ORS
September 25, 2018
ANIL TRIPATHY Vs. SARAT KUMAR PANDA & ORS
July 31, 2018
ANILKUMAR JINABHAI PATEL Vs. PRAVINCHANDRA JINABHAI PATEL
March 27, 2018
ANIMAL WELFARE BOARD OF INDIA Vs. UNION OF INDIA
February 2, 2018
ANITA MARIA DIAS & ANR. Vs. STATE OF MAHARASHTRA AND ANR.
January 19, 2018
ANITTA JOB & ORS Vs. STATE OF KERALA & ORS
April 20, 2018
ANSAL HOUSING AND CONSTRUCTION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
May 4, 2018
ANTARRASHTRIYA MANAV ADHIKAAR NIGRAANI PARISHAD Vs. UNION OF INDIA (UOI) AND ORS.
December 4, 2018
ANU BHANDARI Vs. PRADIP BHANDARI
March 5, 2018
ANUPAMA PATIL Vs. NATARAJ VEERANAGOUDA PATIL
March 26, 2018
ANUPRIYA PAL & OTHERS Vs. STATE OF U.P. & ANR.
August 13, 2018
ANURAG MITTAL Vs. SHAILY MISHRA MITTAL
August 24, 2018
ANWAR HUSENA BAMMANALI Vs. UMA MAHADEVAN
July 26, 2018
ANWAR KHAN Vs. THE STATE OF MADHYA PRADESH
May 17, 2018
APARBAL YADAV Vs. STATE OF U P & ORS
April 10, 2018
APOLLO ZIPPER INDIA LIMITED Vs. W NEWMAN AND CO LTD
April 20, 2018
APSRTC Vs. K SATHAIAH
December 7, 2018
APSRTC & ORS Vs. A SANJEEV REDDY
December 7, 2018
APSRTC & ORS Vs. G KONDAL RAO
December 7, 2018
APSRTC REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR MUSHIRABAD Vs. A.U.M. RAO
December 7, 2018
ARCELORMITTAL INDIA PRIVATE LIMITED Vs. SATISH KUMAR GUPTA & ORS
October 4, 2018
ARCHANA RATHORE AND ORS Vs. STATE OF MADHYA PRADESH AND ORS
September 26, 2018
ARCHIT SAINI AND ANR. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
February 9, 2018
ARIF KHAN @ AGHA KHAN Vs. STATE OF UTTARAKHAND
April 27, 2018
ARJUN GOPAL Vs. UNION OF INDIA
October 30, 2018
ARJUN GOPAL Vs. UNION OF INDIA
October 31, 2018
ARJUN GOPAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 23, 2018
ARUMUGAM SERVAI Vs. STATE OF TAMIL NADU
January 11, 2018
ARUN KUMAR Vs. RAVINDRA SINGH AND ANOTHER
May 16, 2018
ARUN KUMAR JHA Vs. RANVIR SINGH & ANR
November 1, 2018
ARUN MAAN & ORS Vs. STATE OF UTTAR PRADESH & ORS
February 2, 2018
ARVIND Vs. STATE OF GUJARAT
February 21, 2018
ARVIND TIWARY Vs. STATE OF BIHAR AND ANOTHER
August 13, 2018
ASAR MOHAMMAD AND ORS Vs. STATE OF U P
October 24, 2018
ASEER JAMAL Vs. UNION OF INDIA & ORS.
September 27, 2018
ASHA MANWANI Vs. THE STATE OF RAJASTHAN & ORS
May 14, 2018
ASHIM RANJAN DAS Vs. SHIBU BODHAK & ORS
April 5, 2018
ASHISH KUMAR YADAV & ORS Vs. STATE OF UTTAR PRADESH & ORS
April 3, 2018
ASHISH KUMAR Vs. THE STATE OF UTTAR PRADESH & ORS.
January 31, 2018
ASHOK Vs. STATE OF MAHARASHTRA
October 4, 2018
ASHOK KUMAR & ORS. Vs. STATE OF JHARKHAND & ORS.
May 11, 2018
ASHOK KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
May 14, 2018
ASHOK SINGH Vs. STATE OF U.P.
September 11, 2018
ASHWANI KUMAR & ANR. Vs. THE STATE OF PUNJAB
November 28, 2018
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND OTHES
July 2, 2018
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ANR
September 25, 2018
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ORS
July 10, 2018
ASIAN RESURFACING OF ROAD AGENCY P. LTD. AND ANR. Vs. CENTRAL BUREAU OF INVESTIGATION
April 25, 2018
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION
March 28, 2018
ASOK PANDE Vs. SUPREME COURT OF INDIA THR ITS REGISTRAR
April 11, 2018
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LI AND FUNG INDIA PVT. LTD.
January 5, 2018
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M/S AGRA DEVELOPMENT AUTHORITY
September 28, 2018
ASSOCIATION OF POWER PRODUCERS Vs. SANDPLAST (INDIA) LTD & ORS
December 13, 2018
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2 AND ANOTHER Vs. RADHASWAMI SALT WORKS
March 16, 2018
ATCOM TECHNOLOGIES LIMITED Vs. Y.A. CHUNAWALA AND CO. & ORS.
May 7, 2018
ATUL THAKUR Vs. STATE OF HIMACHAL PRADESH
January 19, 2018
AUTHORISED OFFICER, STATE BANK OF INDIA Vs. ALLWYN ALLOYS PVT LTD AND ORS
May 17, 2018
AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE Vs. MATHEW K.C.
January 30, 2018
AUTO CARS Vs. TRIMURTI CARGO MOVERS PVT. LTD. & ORS.
February 15, 2018
AVINASH Vs. NAGPUR MUNICIPAL CORPORATION & ORS
April 12, 2018
AVINASH C & ORS Vs. STATE OF KARNATAKA & ORS
April 4, 2018
B HIMMATLAL AGRAWAL Vs. COMPETITION COMMISSION OF INDIA & ANR
May 18, 2018
B K EDUCATIONAL SERVICES PRIVATE LIMITED Vs. PARAG GUPTA AND ASSOCIATES
October 11, 2018
B L PASSI Vs. COMMISSIONER OF INCOME TAX, DELHI
April 24, 2018
B. FATHIMA BEEVI Vs. SORNAMMAL @ SORNAM (DEAD) TH.LRS.
October 3, 2018
B. MUTHUKRISHNAN(DEAD) Vs. S.T. REDDDIAR EDUCATIONAL & CHARITABLE TRUST & ORS.
February 23, 2018
B.C. SINGH (D) BY LRS. Vs. J.M. UTARID (D) BY LRS.
May 8, 2018
B.N. FIROS Vs. STATE OF KERALA & ORS.
March 27, 2018
BABASAHEB MARUTI KAMBLE Vs. STATE OF MAHARASHTRA
November 1, 2018
BABJI Vs. STATE OF ANDHRA PRADESH
August 9, 2018
BABU LAL Vs. STATE OF HARYANA & ANR
December 13, 2018
BABURAO DADU SANKPAL(D) THR L RS Vs. KOLHAPUR ZILLA SAHAKARI DOODH UTPADAK SANGH
February 12, 2018
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
August 20, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. RAMBHA DEVI & ORS
May 3, 2018
BALAKRISHNAN AND OTHER Vs. STATE OF TAMIL NADU
January 18, 2018
BALDEV SINGH Vs. STATE OF HARYANA
August 2, 2018
BALVEER LAL Vs. STATE OF UTTARAKHAND AND ORS.
January 5, 2018
BANGALORE DEVELOPMENT AUTHORITY Vs. B N RAMALINGASWAMY & ORS
September 20, 2018
BANGALORE DEVELOPMENT AUTHORITY & ANR Vs. STATE OF KARNATAKA & ANR
August 3, 2018
BANGALORE INTERNATIONAL AIRPORT Vs. BIRLA SUPRER BULK TERMINAL
November 27, 2018
BANK OF BARODA Vs. G.PALANI
February 13, 2018
BANNAREDDY & ORS. Vs. STATE OF KARNATAKA & ORS.
March 12, 2018
BAR COUNCIL OF INDIA Vs. A.K. BALAJI AND ORS.
March 13, 2018
BASANTI DEVI (DEAD) BY LRS & ORS Vs. RATI RAM & ORS
May 8, 2018
BASAVARAJ ALIAS BASAVANNAPPA PARMESHWAR BANGARGIR Vs. STATE OF MAHARASHTRA
October 1, 2018
BAXIS SINGH Vs. SUKHDEV SINGH
April 10, 2018
BEE GEE CORPORATION PVT LTD Vs. PUNJAB FINANCIAL CORPORATION & ANR
September 18, 2018
BENGAL CHEMISTS Vs. KALYAN CHOWDHURY
February 2, 2018
BHAGIRATH Vs. THE STATE OF MADHYA PRADESH
October 23, 2018
BHAGMAL Vs. THE STATE OF HARYANA
May 3, 2018
BHAGWAN DASS & ANR Vs. STATE OF HARYANA
August 14, 2018
BHAGWAT Vs. STATE OF MAHARASHTRA
September 19, 2018
BHAGWATI SARAN GUPTA Vs. PUNJAB NATIONAL BANK
April 2, 2018
BHANGU TRADING COMPANY & ANR Vs. SURJIT SINGH (DEAD) THROUGH LRS
July 2, 2018
BHARAT SANCHAR NIGAM LIMITED Vs. SURYANARAYANAN
December 13, 2018
BHARAT SANCHAR NIGAM LIMITED & ORS Vs. BABU V & ORS
March 20, 2018
BHARAT STARS SERVICES PVT LTD Vs. HARSH DEV THAKUR & ANR
August 28, 2018
BHARATI REDDY Vs. THE STATE OF KARNATAKA
March 6, 2018
BHARATIYA JANATA PARTY WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
April 9, 2018
BHARATKUMAR RAMESHCHANDRA BAROT Vs. STATE OF GUJARAT
March 26, 2018
BHARMAL MEDICAL STORE CIVIL HOSPITAL BADNAGAR ETC. Vs. STATE OF MADHYA PRADESH AND OTHERS
August 27, 2018
BHARTIBEN NAYABHA KER Vs. SIDABHA PETHABHA MANKE
April 5, 2018
BHASKAR SHRACHI ALLOYS LTD ETC Vs. DAMODAR VALLEY CORPORATION
July 23, 2018
BHASKARRAO & ORS. Vs. STATE OF MAHARASHTRA
April 26, 2018
BHAUSAHEB Vs. STATE OF MAHARASHTRA
January 30, 2018
BHAUSAHEB EKNATH PAWAR Vs. STATE OF MAHARASHTRA
August 29, 2018
BHUPENDER SINGH Vs. REEMA
July 10, 2018
BHUPENDRA KUMAR CHIMANBHAI KACHIYA PATEL Vs. DIVISIONAL CONTROLLER GSRTC NADIAD
March 7, 2018
BIJAY KUMAR MANISH KUMAR HUF Vs. ASHWIN DESAI
December 12, 2018
BIKASH MANNA Vs. STATE OF WEST BENGAL
January 30, 2018
BIKRAM CHATTERJI Vs. UNION OF INDIA
October 9, 2018
BIKRAM CHATTERJI Vs. UNION OF INDIA
August 2, 2018
BIKRAM CHATTERJI AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 27, 2018
BILAL HAJAR @ ABDUL HAMEED Vs. STATE REP BY INSPECTOR OF POLICE
October 10, 2018
BILQUIS Vs. STATE OF MAHARASHTRA & OTHERS
May 11, 2018
BIMAL GURUNG Vs. UNION OF INDIA
March 16, 2018
BIPIN KUMAR & ORS Vs. STATE OF BIHAR & ANR
August 13, 2018
BIR SINGH Vs. RAM KANWAR SINGH
August 28, 2018
BIR SINGH Vs. DELHI JAL BOARD & ORS
August 30, 2018
BIRBAL PRASAD @ BIRBAL PRASAD SAH Vs. STATE OF BIHAR
January 25, 2018
BISWA NATH BANIK Vs. SECRETARY GENERAL SUPREME COURT OF INDIA
July 9, 2018
BISWAJIT SUKUL Vs. DEO CHAND SARDA & ORS
September 25, 2018
BITAN SENGUPTA & ANR Vs. STATE OF WEST BENGAL & ANR
March 26, 2018
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. KOCHI CRICKET PVT. LTD. AND ETC.
March 15, 2018
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
May 11, 2018
BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS Vs. CRICKET ASSOCIATION OF BIHAR & ORS
August 9, 2018
BRILLIANT ALLOYS PRIVATE LIMITED Vs. S RAJAGOPAL & ORS
December 14, 2018
BUDRA BODAPUTIA Vs. STATE OF ODISHA & ORS
September 4, 2018
C BABY Vs. C KUPPUSAMY & ORS
October 3, 2018
C KANNAN & ORS Vs. M JAYAKUMARI & ANR
September 25, 2018
C R KARIYAPPA Vs. STATE OF KARNATAKA
September 5, 2018
C.B.I Vs. PRATAP CHANDRA REDDY
December 11, 2018
C.C.E, DELHI Vs. FRANKFINN AVIATION SERVICE PVT LTD.
July 23, 2018
C.C.E.,RAIPUR Vs. M/S.KARAMJIT SINGH
February 19, 2018
CANARA BANK Vs. N G SUBBARAYA SETTY & ANR
April 20, 2018
CARAVEL SHIPPING SERVICES PVT LTD Vs. PREMIER SEA FOODS EXIM PVT LTD
October 29, 2018
CCE, MUMBAI Vs. MAHANAGAR GAS LTD.
February 2, 2018
CCI PROJECTS (P) LTD. Vs. VRAJENDRA JOGJIVANDAS THAKKAR
November 27, 2018
CENTER FOR PUBLIC INTEREST LITIGATION & ORS Vs. UNION OF INDIA DEPARTMENT OF TELECOMMUNICATIONS & ORS
March 12, 2018
CENTER FOR PUBLIC INTEREST LITIGATION & ORS. Vs. UNION OF INDIA DEPARTMENT OF TELECOMMUNICATIONS & ORS.
June 27, 2018
CENTRAL BOARD OF DIRECT TAXES Vs. KUMUDAM PUBLICATIONS
January 29, 2018
CENTRAL BOARD OF TRUSTEES Vs. INDORE COMPOSITE PVT LTD
July 26, 2018
CHADDU @ SHAILESH Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
February 9, 2018
CHAIRMAN Vs. AREBEE STAR MARITIME AGENCIES PVT LTD
March 7, 2018
CHAIRMAN CUM MANAGING DIRECTOR Vs. V. MANOHARAN
February 15, 2018
CHAIRMAN V O CHIDAMBARANAR PORT TRUST & ORS Vs. CAPT PAUL NADAR BENNET SINGH
December 6, 2018
CHAIRMAN, BOARD OF TRUSTEE Vs. S. RAJYALAXMI (DEAD) & ORS.
December 10, 2018
CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES AND OTHERS Vs. MEGHALAYA CO. OPERATIVE APEX BANK LTD. AND OTHERS
March 19, 2018
CHAMPA LAL Vs. STATE OF RAJASTHAN AND ORS.
April 26, 2018
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA
March 20, 2018
CHANDER KANT Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
January 12, 2018
CHANDRA BHAWAN SINGH Vs. STATE OF UTTAR PRADESH
May 1, 2018
CHANDRA SHEKHAR Vs. STATE OF KARNATAKA
August 8, 2018
CHANDRABOSH TRIPATHI Vs. MADHYA PRADESH ELECTRICITY BOARD
April 2, 2018
CHANDRAKANT NAGSHETTY BIRADAR Vs. STATE OF MAHARASHTRA
September 4, 2018
CHENNAI PORT TRUST Vs. CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION AND ORS.
April 27, 2018
CHERAN PROPERTIES LIMITED Vs. KASTURI AND SONS LIMITED AND ORS
April 24, 2018
CHHABILDAS Vs. THE STATE OF MAHARASHTRA & ORS.
February 6, 2018
CHHANNU LAL VERMA Vs. THE STATE OF CHHATTISGARH
November 28, 2018
CHHOTANBEN AND ANR Vs. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS
April 10, 2018
CHIEF ENGINEER (GENERAL) PUBLIC WORKS DEPARTMENT & ORS Vs. S. PATRAJAN
September 20, 2018
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. VINOD KUMAR SHARMA
September 25, 2018
CHINTALAPATI SRINIVASA RAJU Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 14, 2018
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. STATE OF PUNJAB & ORS.
July 3, 2018
CHITRA SHARMA AND ORS Vs. UNION OF INDIA AND ORS
August 9, 2018
CHITRA SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
March 21, 2018
CHITRA SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
April 16, 2018
COAL INDIA LTD & ANR Vs. NAVIN KUMAR SINGH
September 25, 2018
COL IVS GAHLOT Vs. UNION OF INDIA AND ORS
August 6, 2018
COL IVS GAHLOT Vs. UNION OF INDIA & ORS
April 6, 2018
COL. PAWAN KUMAR SHARMA (RETD) Vs. SMT. BHAVAN SHARMA
November 30, 2018
COMMISSIONER Vs. MAHINDRA AND MAHINDRA LTD. THRG. M.D.
April 24, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. M/S BHEL
February 7, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. MADHAN AGRO INDUSTRIES (I) PVT LTD
April 13, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. M/S SINGH TRANSPORTERS
April 27, 2018
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. M/S. SANJIVANI NON-FERROUS TRADING PVT. LTD
December 10, 2018
COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. VASAVADATTA CEMENTS LTD
January 17, 2018
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. BGR MINING & INFR. (P.) LTD.
March 5, 2018
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. M/S GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY
May 11, 2018
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. M/S. KENT CHEMICALS P. LTD.
May 7, 2018
COMMISSIONER OF CUSTOMS Vs. VARIETY LUMBERS PVT. LTD.
April 24, 2018
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. DILIP KUMAR AND COMPANY
July 30, 2018
COMMISSIONER OF CUSTOMS (PREVENTIVE) MUMBAI Vs. ZENIT LTD & ANR ETC
December 5, 2018
COMMISSIONER OF CUSTOMS AND C.EX., GOA Vs. ADANI EXPORTS LTD.
March 14, 2018
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX Vs. M/S. THE ANDHRA SUGARS LTD.
February 5, 2018
COMMISSIONER OF INCOME Vs. KANPUR PLASTICPACK LTD.
July 3, 2018
COMMISSIONER OF INCOME TAX Vs. DAULAT ENTERPRISES
July 2, 2018
COMMISSIONER OF INCOME TAX Vs. CLASSIC BINDING INDUSTRIES
August 20, 2018
COMMISSIONER OF INCOME TAX Vs. VIRTUAL SOFT SYSTEMS LTD.
April 24, 2018
COMMISSIONER OF INCOME TAX Vs. ESSAR TELEHOLDING LTD.MANAGER
January 31, 2018
COMMISSIONER OF INCOME TAX Vs. M/S DAULAT ENTERPRISES
May 17, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. LEO FASTENERS
March 28, 2018
COMMISSIONER OF INCOME TAX Vs. M/S JAMNAGAR DISTRICT COOPERATIVE BANK LTD.
May 7, 2018
COMMISSIONER OF INCOME TAX Vs. PLAZA HOTELS (P.) LTD.
March 16, 2018
COMMISSIONER OF INCOME TAX Vs. OM KOTHARI FOUNDATION
July 10, 2018
COMMISSIONER OF INCOME TAX Vs. KAMAL GALANI
December 10, 2018
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HOSPITAL
September 14, 2018
COMMISSIONER OF INCOME TAX Vs. INTEL TECHNOLOGY INDIA (P.) LTD.
September 10, 2018
COMMISSIONER OF INCOME TAX Vs. BABU RAM EDUCATION SOCIETY
July 23, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
March 26, 2018
COMMISSIONER OF INCOME TAX Vs. CHAMBAL FERTILIZERS AND CHEMICALS LTD. MANAGER
May 1, 2018
COMMISSIONER OF INCOME TAX Vs. JALAN HARD COKE LTD.
May 15, 2018
COMMISSIONER OF INCOME TAX Vs. BHAI MOHAN SINGH FOUNDATION
July 2, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. SUMITOMO CORPORATION
August 6, 2018
COMMISSIONER OF INCOME TAX Vs. GLENMARK PHARMACEUTICALS LTD.
December 11, 2018
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.
July 2, 2018
COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR Vs. RANJEET SINGH YADAV
July 3, 2018
COMMISSIONER OF INCOME TAX (E) JAIPUR Vs. M/S SANTOKBA DURLABHJI TRUST FUND, JAIPUR
April 23, 2018
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. NORTAL NETWORK INDIA INTERNATIONAL INC.
December 10, 2018
COMMISSIONER OF INCOME TAX GHAZIABAD Vs. M/S BABBAR CHARITABLE TRUST
September 10, 2018
COMMISSIONER OF INCOME TAX KOLKATA XII Vs. M/S CALCUTTA EXPORT COMPANY
April 24, 2018
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April 16, 2018
COMMISSIONER OF INCOME TAX(TDS) KANPUR AND ANR Vs. CANARA BANK
July 2, 2018
COMMISSIONER OF INCOME TAX, CENTRAL Vs. HCL TECHNOLOGIES LTD.
April 24, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S. AJIT KUMAR
May 2, 2018
COMMISSIONER OF INCOME TAX, DELHI Vs. M/S CONTAINER CORPORATION OF INDIA LTD.
April 24, 2018
COMMISSIONER OF INCOME TAX, EXEMPTION Vs. BHARATI VIDYAPEETH
July 23, 2018
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August 27, 2018
COMMISSIONER OF INCOME TAX, JAIPUR II Vs. M/S. MAHARAJA SAWAI MAN SINGH II, THROUGH SECRETARY
May 4, 2018
COMMISSIONER OF INCOME TAX, KARNAL (HARYANA) Vs. M/S CARPET INDIA, PANIPAT (HARYANA)
April 27, 2018
COMMISSIONER OF INCOME TAX, KARNATAKA Vs. SADIQ SHEIKH
August 31, 2018
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September 17, 2018
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March 16, 2018
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February 7, 2018
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April 24, 2018
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December 11, 2018
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January 24, 2018
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February 19, 2018
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April 16, 2018
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December 3, 2018
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January 31, 2018
COMMODORE P.K. BANERJEE Vs. UNION OF INDIA AND OTHERS
February 12, 2018
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March 20, 2018
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July 17, 2018
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July 24, 2018
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November 12, 2018
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July 2, 2018
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March 9, 2018
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March 27, 2018
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January 24, 2018
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April 17, 2018
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April 18, 2018
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May 7, 2018
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December 5, 2018
CONVENTIONAL FASTNERS Vs. COMMISSIONER OF INCOME TAX, DEHRADUN & ANR.
May 16, 2018
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August 10, 2018
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November 16, 2018
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May 1, 2018
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July 20, 2018
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November 20, 2018
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May 15, 2018
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April 15, 2018
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October 12, 2018
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September 27, 2018
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October 25, 2018
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February 23, 2018
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December 3, 2018
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February 1, 2018
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January 23, 2018
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October 9, 2018
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February 6, 2018
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October 25, 2018
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August 1, 2018
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December 14, 2018
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August 24, 2018
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April 24, 2018
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February 16, 2018
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February 21, 2018
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December 7, 2018
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December 7, 2018
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December 7, 2018
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July 27, 2018
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March 28, 2018
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May 16, 2018
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September 24, 2018
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April 24, 2018
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March 16, 2018
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September 4, 2018
DEV KANYA TIWARI Vs. THE STATE OF U.P.
March 12, 2018
DEVENDER SINGH Vs. STATE OF HARYANA & ORS.
April 20, 2018
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September 5, 2018
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July 2, 2018
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February 22, 2018
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July 31, 2018
DHANRAJ Vs. STATE OF MAHARASHTRA
July 30, 2018
DHARAMPAL SINGH YADAV @ D P YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
November 16, 2018
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September 5, 2018
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May 18, 2018
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January 23, 2018
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November 22, 2018
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May 1, 2018
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December 3, 2018
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February 6, 2018
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October 4, 2018
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May 14, 2018
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June 13, 2018
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March 20, 2018
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February 12, 2018
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November 27, 2018
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August 17, 2018
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April 17, 2018
DINESHBHAI CHANDUBHAI PATEL Vs. STATE OF GUJARAT
January 5, 2018
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April 3, 2018
DIRECTOR ARYABHATTA RESEARCH INSTITUTE OF OBSERVATIONAL SCIENCES Vs. DEVENDRA JOSHI
March 19, 2018
DIRECTOR GENERAL, CRPF & ORS. Vs. JANARDAN SINGH & ORS.
July 2, 2018
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May 17, 2018
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September 14, 2018
DISHA PANCHAL AND OTHERS Vs. UNION OF INDIA SECRETARY AND OTHERS
June 13, 2018
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May 17, 2018
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December 7, 2018
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July 30, 2018
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November 19, 2018
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August 29, 2018
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October 9, 2018
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September 19, 2018
DR AKSHYA BISOI AND ANOTHER Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES & OTHERS
February 6, 2018
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October 26, 2018
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December 13, 2018
DR. BABLOO SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 27, 2018
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November 22, 2018
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May 17, 2018
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April 26, 2018
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November 2, 2018
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March 20, 2018
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January 31, 2018
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November 28, 2018
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May 11, 2018
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September 6, 2018
DWARIKA DAS RATHI Vs. STATE OF CHHATTISGARH
October 9, 2018
DWARIKA DAS RATHI Vs. STATE OF CHHATTISGARH
May 8, 2018
DWARIKA PRASAD Vs. STATE OF U.P .
March 6, 2018
DWARKABHAI GOPALBHAI PATEL Vs. DR. SONALIBEN AMRUTBHAI NAYAK
November 26, 2018
DY. COMMISSIONER OF INCOME TAX Vs. INDUS MOTOR COMPANY PVT. LTD.
July 23, 2018
DY. COMMISSIONER OF INCOME TAX Vs. INDUS MOTOR COMPANY PVT. LTD.
July 6, 2018
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January 10, 2018
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September 27, 2018
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May 16, 2018
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May 18, 2018
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October 25, 2018
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February 23, 2018
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May 3, 2018
EMAAR MGF LAND LIMITED Vs. AFTAB SINGH
December 10, 2018
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March 12, 2018
EMMANUEL LALITH KUMAR Vs. THE ORTHODOX SYRIAN CATHOLIC EDUCATIONAL SOCIETY (R)
July 9, 2018
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August 27, 2018
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February 22, 2018
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April 19, 2018
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February 15, 2018
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May 3, 2018
EX NAVY DIRECT ENTRY ARTIFICERS ASSOCIATION & ORS. Vs. THE UNION OF INDIA & ORS.
May 8, 2018
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January 9, 2018
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February 16, 2018
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July 27, 2018
EXTRA JUDICIAL EXECUTION VICTIM Vs. UNION OF INDIA
July 5, 2018
EXTRA JUDICIAL EXECUTION VICTIM Vs. UNION OF INDIA
July 30, 2018
EXTRA JUDICIAL EXECUTION VICTIM & ANR Vs. UNION OF INDIA & ORS
March 12, 2018
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January 16, 2018
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February 12, 2018
FARIDA BEGUM Vs. STATE OF UTTARAKHAND
December 4, 2018
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December 7, 2018
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November 2, 2018
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September 27, 2018
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May 2, 2018
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November 15, 2018
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January 25, 2018
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August 20, 2018
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July 11, 2018
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May 18, 2018
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September 13, 2018
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May 19, 2018
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February 15, 2018
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March 27, 2018
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November 27, 2018
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October 23, 2018
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October 11, 2018
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March 27, 2018
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August 31, 2018
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December 10, 2018
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May 29, 2018
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December 14, 2018
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April 18, 2018
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April 23, 2018
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April 20, 2018
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May 7, 2018
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December 3, 2018
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November 16, 2018
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October 11, 2018
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November 1, 2018
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May 8, 2018
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October 23, 2018
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September 20, 2018
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February 7, 2018
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November 16, 2018
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August 10, 2018
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September 24, 2018
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October 25, 2018
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September 27, 2018
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February 19, 2018
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December 7, 2018
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March 23, 2018
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September 7, 2018
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October 9, 2018
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October 25, 2018
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July 4, 2018
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October 23, 2018
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March 21, 2018
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May 10, 2018
GULAB Vs. STATE OF MADHYA PRADESH
September 11, 2018
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May 17, 2018
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May 11, 2018
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December 14, 2018
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November 16, 2018
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April 27, 2018
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February 16, 2018
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December 13, 2018
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May 15, 2018
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January 9, 2018
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May 8, 2018
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July 24, 2018
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December 3, 2018
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December 14, 2018
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January 25, 2018
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June 15, 2018
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October 29, 2018
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July 4, 2018
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November 27, 2018
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November 16, 2018
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September 4, 2018
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April 10, 2018
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September 20, 2018
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March 28, 2018
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January 17, 2018
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October 25, 2018
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January 8, 2018
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April 23, 2018
HAWA SINGH & ORS ETC Vs. STATE OF HARYANA & ORS
November 13, 2018
HCL TECHNOLOGIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 13, 2018
HDFC BANK LTD Vs. ANURAG GUPTA
December 14, 2018
HEALTH FOR MILLIONS TRUST Vs. UNION OF INDIA
January 8, 2018
HEMANT KISHOR Vs. G L SHARMA
July 2, 2018
HEMRAJ CHANDRAKAR & ANR Vs. STATE OF CHHATTISGARH & ORS
April 13, 2018
HEMUDAN NANBHA GADHVI Vs. STATE OF GUJARAT
September 28, 2018
HETAL CHIRAG PATEL AND ORS. Vs. STATE OF GUJARAT AND ORS.
July 11, 2018
HETCHIN HAOKIP Vs. STATE OF MANIPUR
July 20, 2018
HIMACHAL PRADESH CRICKET ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
December 6, 2018
HIMACHAL PRADESH CRICKET ASSOCIATION & ANR Vs. STATE OF HIMACHAL PRADESH & ORS
November 2, 2018
HINDON FORGE PVT. LTD. Vs. STATE OF UTTAR PRADESH
November 1, 2018
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October 4, 2018
HIYA ASSOCIATES & ORS Vs. NAKSHATRA PROPERTIES PVT LTD
September 26, 2018
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH REGISTRAR GENERAL Vs. STATE OF UTTAR PRADESH
March 28, 2018
HONBLE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH Vs. STATE OF PUNJAB AND ORS
October 3, 2018
HONDA MOTOR CO. LTD. Vs. ASSTT. DIRECTOR OF INCOME
March 14, 2018
HUKUM CHANDRA (D) THR LRS Vs. NEMI CHAND JAIN & ORS
December 14, 2018
HYDERABAD URBAN DEVT. AUTH.(HUDA) Vs. S.B. KIRLOSKAR
September 13, 2018
I.C. SHARMA Vs. THE ORIENTAL INSURANCE CO. LTD.
January 10, 2018
IBI CONSULTANCY INDIA PRIVATE LIMITED Vs. DSC LIMITED
April 16, 2018
ICICI BANK LTD ETC ETC Vs. UMAKANTA MOHAPATRA ETC ETC
October 5, 2018
ICICI BANK LTD. ETC.ETC Vs. UMAKANTA MOHAPATRA ETC.ETC
October 5, 2018
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. AJAY KUMAR MOHANTY
March 6, 2018
IDBI TRUSTEESHIP SERVICES LTD Vs. HUBTOWN LTD
November 22, 2018
IEL SUPREVISOR ASSOCIATION ETC. ETC. Vs. DUNCAN INDUSTRIES LTD. & ORS.
February 23, 2018
IMTIYAZ A RAHIMAN INAMDAR Vs. STATE OF MAHARASHTRA
April 3, 2018
IMTIYAZ RAMZAN KHAN Vs. STATE OF MAHARASHTRA
August 14, 2018
IN RE Vs. PRAJWALA LETTER DATED 18 2 2015 VIDEOS OF SEXUAL VIOLENCE
January 8, 2018
IN RE Vs. INHUMAN CONDITIONS IN 1382 PRISONS
December 13, 2018
IN RE Vs. PRAJWALA LETTER DATED 18 2 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS
May 18, 2018
IN RE Vs. PRAJWALA LETTER DATED 18 2 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS
April 16, 2018
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July 16, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
August 31, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
July 12, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
July 10, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
August 30, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
April 24, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
March 27, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
February 6, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
September 5, 2018
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
March 7, 2018
IN RE: PRAJWALA Vs. STATE
May 18, 2018
IN RE: PRAJWALA L-ETTER DATED 18. 2. 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS Vs. IN RE: PRAJWALA L-ETTER DATED 18. 2. 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS
March 12, 2018
IN RE: UNITED INDIA INSURANCE CO. LTD. AND ORS. (02.07.2018 - SC) Vs. IN RE: UNITED INDIA INSURANCE CO. LTD. AND ORS.
July 2, 2018
INCOME TAX OFFICER Vs. URBAN IMPROVEMENT TRUST KOTA
October 12, 2018
INCOME TAX OFFICER Vs. CANYON FINANCIAL SERVICES LTD.
February 19, 2018
INCOME TAX OFFICER Vs. CHINTAN JADAVBHAI PATEL
February 9, 2018
INCOME TAX OFFICER Vs. M/S. CANYON FINANCIAL SERVICES LTD.
January 11, 2018
INCOME TAX OFFICER Vs. DHARAM NARAIN
February 19, 2018
INCOME TAX OFFICER WARD 23 (4), NEW DELHI Vs. SKY VIEW CONSULTANTS PVT. LTD.
August 17, 2018
INCOME TAX OFFICER WARD NO 16(2) Vs. TECHSPAN INDIA PRIVATE LTD & ANR
April 24, 2018
INCOME TAX OFFICER, MUMBAI Vs. VENKATESH PREMISES COOPERATIVE SOCIETY LTD.
March 12, 2018
INDIABULLS HOUSING FINANCE LIMITED Vs. M/S. DECCAN CHRONICLE HOLDINGS LIMITED AND OTHERS
February 23, 2018
INDIAN BANK & ANR Vs. K PAPPIREDDIYAR & ANR
July 20, 2018
INDIAN EVANGELICAL LUTHERAN CHURCH NAGERCOIL SYNOD Vs. S MUTHURAJ
July 6, 2018
INDIAN OIL CORPORATION LTD Vs. T. NATARAJAN
July 17, 2018
INDIAN OVERSEAS BANK Vs. REGIONAL LABOUR COMMISSIONER (C) AND APPELLATE AUTHORITY
November 29, 2018
INDIAN YOUNG LAWYERS ASSOCIATION & ORS Vs. STATE OF KERALA & ORS
September 28, 2018
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. V N RAJASEKHARAN PILLAI
February 19, 2018
INDORE DEVELOPMENT AUTHORITY Vs. SHAILENDRA
February 8, 2018
INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. Vs. SHYAM VERMA AND ORS. ETC. & ORS.
March 6, 2018
INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION(GWALIOR) M.P. LTD. Vs. COMMISSIONER OF INCOME TAX
February 16, 2018
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS, KNOWN AS ISKCON & ANR. Vs. SULOCHANA POTTI & ORS.
August 9, 2018
INTERNATIONAL UNION OF FOOD AGR. & ORS. Vs. UNION OF INDIA & ORS. RESPONDENTS
April 4, 2018
IQ CITY FOUNDATION & ANR. Vs. UNION OF INDIA & ORS.
February 6, 2018
IQBAL Vs. STATE OF UTTAR PRADESH
October 11, 2018
ISSAC @ KISHOR Vs. RONALD CHERIYAN
January 23, 2018
ITC LIMITED Vs. BLUE COAST HOTELS LTD. & ORS.
March 19, 2018
J. LINET Vs. ASSISTANT MANAGER (DEPOT) FOOD CORPORATION OF INDIA (SC)
February 8, 2018
J.S. LUTHRA ACADEMY & ANOTHER Vs. STATE OF JAMMU AND KASHMIR & OTHERS
October 30, 2018
JAFEL BISWAS & ORS. Vs. STATE OF WEST BENGAL
September 12, 2018
JAGANNATH AND ORS. Vs. STATE OF MADHYA PRADESH
July 26, 2018
JAGDISH Vs. MOHAN & ORS.
March 6, 2018
JAGDISH KUMAR SOOD Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
March 6, 2018
JAGDISH PATNI Vs. NIKITA PRAKASH PATNI
May 7, 2018
JAGDISH PRASAD & ORS Vs. STATE OF UTTAR PRADESH & ANR
December 3, 2018
JAGJIT SINGH Vs. STATE OF PUNJAB
September 26, 2018
JAGJIT SINGH (D) THR. LRS. Vs. AMARJIT SINGH
September 13, 2018
JAGTAR SINGH & ORS. Vs. STATE OF UTTARAKHAND & ORS.
February 2, 2018
JAI SINGH AND ORS. Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
September 24, 2018
JAIPUR METALS AND ELECTRICALS EMPLOYEES ORGANIZATION Vs. JAIPUR METALS AND ELECTRICALS LTD.
December 12, 2018
JAKHOTIA PLASTICS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)
May 18, 2018
JALALUDHEEN T & ANR Vs. MEDICAL COUNCIL OF INDIA & ORS
November 29, 2018
JALENDRA PADHIARY Vs. PRAGATI CHHOTRAY
April 17, 2018
JAMILA BEGUM Vs. SHAMI MOHD.
December 14, 2018
JAN MOHAMAD Vs. STATE OF HARYANA
December 14, 2018
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September 19, 2018
JANGIR SINGH Vs. STATE OF PUNJAB
October 31, 2018
JANHIT MANCH Vs. STATE OF MAHARASHTRA & ORS.
December 14, 2018
JANHIT MANCH AND ANR. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 5, 2018
JARNAIL SINGH & OTHERS Vs. LACHHMI NARAIN GUPTA & OTHERS
September 26, 2018
JARNAIL SINGH & ANR. Vs. BHAGWANTI (D) THR. LRS. & ORS.
November 29, 2018
JASMEET KAUR Vs. NAVTEJ SINGH
February 20, 2018
JASWANT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
August 27, 2018
JASWANT SINGH Vs. UNION OF INDIA & ANR
December 10, 2018
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY REGISTRAR Vs. SANGAM LAXMI BAI VIDYAPEET & ORS
October 29, 2018
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY REGISTRAR Vs. THE CHAIRMAN AND MANAGING DIRECTOR TRANSMISSION CORPORATION OF TELANGANA LTD AND OTHERS
April 10, 2018
JAYANT VERMA AND OTHERS Vs. UNION OF INDIA
February 16, 2018
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September 12, 2018
JAYAPRAKASH & ANR. Vs. T.S. DAVID & ORS.
January 25, 2018
JAYASWAMY Vs. STATE OF KARNATAKA
June 1, 2018
JAYENDRA VIJAY AYARE & ORS. Vs. PRIYANKA ANKUSH CHAVAN @ RUCHITRA & ANR.
September 10, 2018
JEBA TABASSUM Vs. MD. KHALIL AHMED @ M.K. AHMED AND ORS.
March 9, 2018
JHARKHAND STATE HOUSING BOARD Vs. DIDAR SINGH
October 10, 2018
JHARKHAND STATE HOUSING BOARD Vs. DIDAR SINGH & ANR
October 9, 2018
JHARKHAND STATE HOUSING BOARD Vs. ANIRUDH KUMAR SAHU & ORS
October 9, 2018
JITENDRA @ JEETU Vs. STATE OF MADHYA PRADESH & ORS
November 1, 2018
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October 25, 2018
JOHRA & ORS Vs. STATE OF HARYANA & ORS
December 3, 2018
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July 2, 2018
JOSEPH SHINE Vs. UNION OF INDIA
September 27, 2018
JOSHINE ANTONY Vs. BARAFWALA COLD STORAGE & AGRO PROCESSOR
December 11, 2018
JUSTICE K. S. PUTTASWAMY (RETD) Vs. UNION OF INDIA
September 26, 2018
JYOTI KUMAR MALVIYA Vs. INDIAN FARMERS FER. CO
April 19, 2018
K K GUPTA & ORS Vs. HIMACHAL PRADESH PETROLEUM DEALERS ASSOCIATION & ANR
April 11, 2018
K K MISHRA Vs. STATE OF MADHYA PRADESH & ANR
April 13, 2018
K RAHEJA CORPORATION PVT LTD & ANR Vs. FRANKY MONTEIRO & ORS
July 31, 2018
K RAMALINGAM Vs. ANJALAI
July 27, 2018
K S RAJAN (D) Vs. STATE OF KERALA & ANR
August 10, 2018
K SUBBA RAO & ORS Vs. STATE OF TELANGANA
August 21, 2018
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August 13, 2018
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July 10, 2018
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August 14, 2018
K. LAKSHMINARAYANAN; S. DHANALAKSHMI Vs. UNION OF INDIA
December 6, 2018
K. MANI Vs. INSPECTOR OF POLICE, SPECIAL CBI, KOCHI
January 19, 2018
K. RAVICHANDRA & ORS. Vs. STATE OF KARNATAKA
September 6, 2018
K.A.ANNAMMA Vs. THE SECRETARY, COCHIN
January 12, 2018
K.K. SURESH & ANR.ETC. Vs. FOOD CORPORATION OF INDIA & ORS. ETC.
August 20, 2018
K.K.JHA KAMAL Vs. JHARKHAND HIGH COURT & ANR
July 10, 2018
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May 18, 2018
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March 13, 2018
K.V. MOHAMMED ZAKIR Vs. COMMISSIONER OF INCOME TAX, THRISSUR
March 5, 2018
KAILASH & ANR. Vs. SANTOSH & ANR.
November 2, 2018
KAILASH SINGH Vs. MANAGING COMMITTEE, MAYO COLLEGE, AJMER & ORS
August 31, 2018
KALAWATI (D) THROUGH LRS. & ORS. Vs. RAKESH KUMAR & ORS.
February 16, 2018
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July 3, 2018
KALLURI VENKATA NARASIMHA RAO @ NARSINGA RAO & ANR Vs. LAND ACQUISITION OFFICER AND SUB-COLLECTOR
August 9, 2018
KALPANA Vs. EDUCATION OFFICER (SECONDARY) & ORS.
February 16, 2018
KALPANA MAJUMDER & ORS Vs. LAKSHMI PRIYA SHAW & ORS
July 17, 2018
KALPANA MEHTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 9, 2018
KALPANA VYAS Vs. RAJ KUMAR RANGWANI
October 29, 2018
KALYAN SINGH Vs. RAVINDER KAUR (D) THR. LRS.
September 11, 2018
KAMAL NATH Vs. ELECTION COMMISSION OF INDIA AND OTHERS
October 12, 2018
KAMALA AND OTHERS Vs. M.R. MOHAN KUMAR
October 24, 2018
KAMESHWAR SINGH Vs. STATE OF BIHAR & ORS
April 9, 2018
KAMIL Vs. STATE OF UTTAR PRADESH
October 31, 2018
KANAILAL SARKAR Vs. STATE OF WEST BENGAL
October 4, 2018
KANAKLATA DAS & ORS. Vs. NABA KUMAR DAS & ORS.
January 25, 2018
KANDLA EXPORT CORPORATION Vs. M/S OCI CORPORATION
February 7, 2018
KANIKA GOEL Vs. STATE OF NCT OF DELHI
December 4, 2018
KANNAN Vs. STATE REP. BY INSPECTOR OF POLICE
September 12, 2018
KANUBHAI BHAGVANBHAI NAYAK Vs. STATE OF GUJARAT
December 3, 2018
KARNAIL SINGH Vs. STATE OF HARYANA
December 10, 2018
KARNAIL SINGH & ANR. Vs. STATE OF PUNJAB
August 14, 2018
KARNATAKA LIVE BAND RESTAURANTS ASSOCIATION Vs. STATE OF KARNATAKA
January 25, 2018
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March 19, 2018
KASHMI BHAGTANI Vs. STATE OF MADHYA PRADESH & ORS
April 25, 2018
KAVITA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY & ORS
September 5, 2018
KAVITA CHANDRAKANT LAKHANI Vs. STATE OF MAHARASHTRA & ANR.
April 24, 2018
KEDAR NATH KOHLI (DEAD) BY LRS. Vs. BALDEV SINGH
March 27, 2018
KEHAR SINGH (D) THR.L.RS. & ORS. Vs. NACHITTAR KAUR & ORS.
August 20, 2018
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October 25, 2018
KEMPA @ KEMPEGOWDA Vs. STATE OF KARNATAKA, BY BANNUR POLICE
August 8, 2018
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May 17, 2018
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April 13, 2018
KERALA STATE ELECTRICITY BOARD AND ANR. Vs. KURIEN E. KALATHIL AND ANR.
March 9, 2018
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May 16, 2018
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November 13, 2018
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July 25, 2018
KHATOON & ORS. Vs. THE STATE OF U.P.
February 15, 2018
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November 20, 2018
KHURSHID AHMED Vs. STATE OF JAMMU AND KASHMIR
May 15, 2018
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May 17, 2018
KIRAN PATIDAR Vs. SANJAY PATIDAR AND OTHERS
May 15, 2018
KISHAN DEVI Vs. ORIENTAL INSURANCE CO. LTD
August 14, 2018
KISHAN RAO Vs. SHANKARGOUDA
July 2, 2018
KISHANLAL BHOLURAM KUMBHAR @ KISHAN PRAJAPATI Vs. STATE OF GUJARAT
May 2, 2018
KODUNGALLUR FILM SOCIETY & ANR Vs. UNION OF INDIA & ORS
October 1, 2018
KOHINOOR TRANSPORTERS Vs. STATE OF UTTAR PRADESH
August 21, 2018
KONARK STRUCTURAL ENGINEERS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX 9(2) & ANR.
July 6, 2018
KRISHAN KUMAR Vs. STATE OF RAJASTHAN & ANR
August 28, 2018
KRISHAN KUMAR MADAN AND ORS Vs. ASHOK KUMAR AND ORS
August 29, 2018
KRISHI UPAJ MANDI SAMITI SIKAR Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
April 23, 2018
KRISHNA DEVELOPERS AND CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX II
February 8, 2018
KRISHNA DEVI Vs. KESHRI NANDAN
March 21, 2018
KRISHNA KUMAR Vs. STATE OF UTTAR PRADESH & ORS
November 20, 2018
KRISHNAKANT TAMRAKAR Vs. STATE OF MADHYA PRADESH
March 28, 2018
KRITI LAKHINA Vs. STATE OF KARNATAKA
April 4, 2018
KUDRAT S Vs. UNION OF INDIA AND ANR
February 22, 2018
KUDRAT SANDHU Vs. UNION OF INDIA
February 9, 2018
KUDRAT SANDHU Vs. UNION OF INDIA AND ANR.
August 21, 2018
KUDRAT SANDHU Vs. UNION OF INDIA AND ANR.
March 20, 2018
KUDRAT SANDHU Vs. UNION OF INDIA
July 16, 2018
KUKI RAVINDRAN Vs. CHENDRIMADA SOMAYA MADAPPA
January 11, 2018
KUKKIKATTE KRISHNAMOORTY Vs. UNION OF INDIA & ORS
November 20, 2018
KULDEEP MANSUKHANI Vs. COURT ON ITS OWN MOTION, HIGH COURT OF DELHI AT NEW DELHI AND ANR
August 1, 2018
KUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
May 11, 2018
KUMUDA Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE
August 20, 2018
KURUKSHETRA UNIVERSITY Vs. PRITHVI SINGH
February 15, 2018
KUSAL TOPPO AND ANOTHER Vs. STATE OF JHARKHAND
August 7, 2018
L. PONNAYAL @ LAKSHMI Vs. KARUPPANNAN
September 17, 2018
LABHUJI AMRATJI THAKOR & ORS Vs. STATE OF GUJARAT & ANR
November 13, 2018
LACHHMAN DASS Vs. RESHAM CHAND KALER
January 23, 2018
LAJPAT & ORS. Vs. STATE OF UTTAR PRADESH & ANR.
December 6, 2018
LAKSHMI @ LAKSHMAMMA Vs. CHAMUNDAMMA
April 2, 2018
LAKSHMI CHAND AND ANOTHER Vs. STATE OF UTTAR PRADESH
August 24, 2018
LAKSHMI NARAIN DUBEY Vs. STATE OF UTTAR PRADESH
April 2, 2018
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR & ORS
May 8, 2018
LAKSHMI SREENIVASA COOPERATIVE BUILDING SOCIETY Vs. PUVVADA RAMA
July 31, 2018
LALIT YADAV Vs. STATE OF CHHATTISGARH
July 5, 2018
LALITA TOPPO Vs. STATE OF JHARKHAND & ANR.
October 30, 2018
LALJIBHAI MAGANBHAI VASAVA Vs. THE STATE OF GUJARAT
January 15, 2018
LALLI PATEL Vs. STATE OF MADHYA PRADESH & OTHERS
August 14, 2018
LARSEN AND TOUBRO LIMITED SCOMI ENGINEERING BHD Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
October 3, 2018
LATESH @ DADU BABURAO KARLEKAR Vs. THE STATE OF MAHARASHTRA
January 30, 2018
LAVGHANBHAI DEVJIBHAI VASAVA Vs. STATE OF GUJARAT
January 10, 2018
LAXMIRAJ DISTRIBUTORS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA I
April 20, 2018
LEENA VIVEK MASAL Vs. STATE OF MAHARASHTRA
January 5, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. NANDINI J. SHAH & ORS.
February 20, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. KALAPPA M SANKAD (D) THR LRS & ORS
October 12, 2018
LION ENGINEERING CONSULTANTS Vs. STATE OF M P
March 22, 2018
LOHIT Vs. STATE OF HARYANA (SC)
February 9, 2018
LOK PRAHARI THROUGH ITS GENERAL SECRETARY Vs. STATE OF UTTAR PRADESH
May 7, 2018
LOK PRAHARI THROUGH ITS GENERAL SECRETARY S N SHUK Vs. UNION OF INDIA THROUGH ITS SECRETARY & OTHERS
April 16, 2018
LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S N SHUKLA Vs. ELECTION COMMISSION OF INDIA & ORS
September 26, 2018
LOK PRAHARI,THROUGH ITS GENERAL SECRETARY S.N.SHUKLA Vs. UNION OF INDIA
February 16, 2018
LOKAMANI. AND ORS. Vs. MAHADEVAMMA AND ORS.
December 7, 2018
LOUREMBAM DEBEN SINGH & ORS Vs. UNION OF INDIA & ORS ETC
November 12, 2018
LOVELEEN KUMAR ETC Vs. STATE OF HARYANA & ORS
May 16, 2018
LT COL VIJAYNATH JHA Vs. UNION OF INDIA & ORS
May 18, 2018
LT GEN MANOMOY GANGULY, VSM Vs. UNION OF INDIA AND OTHERS
October 29, 2018
LT. CDR. M. RAMESH Vs. UNION OF INDIA & ORS.
April 17, 2018
M AAMIRA FATHIMA AND OTHERS Vs. ANNAMALAI UNIVERSITY AND OTHERS
July 13, 2018
M ARJUNAN Vs. STATE REP BY ITS INSPECTOR OF POLICE
December 4, 2018
M C MEHTA Vs. UNION OF INDIA & ORS
October 9, 2018
M C MEHTA Vs. UNION OF INDIA & ORS
May 24, 2018
M C MEHTA Vs. UNION OF INDIA & ORS
January 15, 2018
M DAKSHAYANI Vs. STATE OF KARNATAKA & ANR
April 20, 2018
M DURGA SINGH & ORS Vs. YADAGIRI & ORS
April 18, 2018
M K JAIN (DEAD) THR LRS Vs. PRINCIPAL SECRETARY, STATE OF UTTAR PRADESH & ORS
July 12, 2018
M L SINGLA Vs. PUNJAB NATIONAL BANK AND ANR
September 20, 2018
M P POORVA KSHETRA VIDYUT VITARAN CO LTD & ORS Vs. UMA SHANKAR DWIVEDI
September 5, 2018
M P POWER GENERATION CO LTD & ANR Vs. ANSALDO ENERGIA SPA & ANR
April 16, 2018
M P POWER MANAGEMENT COMPANY LTD Vs. M P BIOMASS ENERGY DEVELOPERS ASSOCIATION & ORS
April 26, 2018
M SIDDIQ (D) THR LRS Vs. MAHANT SURESH DAS AND OTHERS
September 27, 2018
M. C. MEHTA Vs. UNION OF INDIA & ORS.
October 24, 2018
M. KUPPASWAMY (D) TR LRS Vs. R. VANDANA
April 2, 2018
M. VARA KUMARI Vs. KOVILKAR LAKSHMOJI RAO
August 8, 2018
M.A. ANTONY @ ANTAPPAN Vs. STATE OF KERALA
December 12, 2018
M.C. EHTA Vs. UNION OF INDIA
April 4, 2018
M.C. MEHTA Vs. UNION OF INDIA AND ORS.
January 29, 2018
M.C. MEHTA Vs. UNION OF INDIA & ORS.
September 11, 2018
M.C. MEHTA Vs. UNION OF INDIA & ORS.
November 22, 2018
M.C.MEHTA Vs. UNION OF INDIA
September 7, 2018
M.C.MEHTA Vs. UNION OF INDIA
March 14, 2018
M.C.MEHTA Vs. UNION OF INDIA
August 24, 2018
M.C.MEHTA Vs. UNION OF INDIA
March 6, 2018
M.C.MEHTA Vs. UNION OF INDIA
July 18, 2018
M.C.MEHTA Vs. UNION OF INDIA
February 9, 2018
M.C.MEHTA Vs. UNION OF INDIA
April 24, 2018
M.C.MEHTA Vs. UNION OF INDIA
May 15, 2018
M.C.MEHTA Vs. UNION OF INDIA
May 8, 2018
M.C.MEHTA Vs. UNION OF INDIA
February 15, 2018
M.C.MEHTA Vs. UNION OF INDIA
May 18, 2018
M.P. POWER MANAGEMENT COMPANY Vs. RENEW CLEAN ENERGY PVT. LTD
April 5, 2018
M.V. AMREETH Vs. K. VENKATA KRISHNA & ANR.
May 15, 2018
M/S ALAGU PHARMACY AND OTHERS Vs. N. MAGUDESWARI
August 14, 2018
M/S ARTISTIC ART FORUM PVT. LTD. Vs. B. SITA MAHA LAKSHMI
September 10, 2018
M/S EMKAY GLOBAL FINANCIAL SERVICES LTD. Vs. GIRDHAR SONDHI
August 20, 2018
M/S EMPEE DISTILLERIES LIMITED & ORS. Vs. M/S GIMPEX PRIVATE LTD. & ANR.
September 24, 2018
M/S EUREKA BUILDERS Vs. GULABCHAND S/O VELJEE DAND SINCE DECEASED BY L.RS.
May 3, 2018
M/S HYUNDAI HEAVY INDUSTRIES CO. LTD. Vs. DIRECTOR INCOME TAX (INTERNATIONAL TAXATION)
September 24, 2018
M/S INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED Vs. M/S BHADRA PRODUCTS
January 23, 2018
M/S MANGALAM HOMES & RESORTS PVT. LTD.& ORS. Vs. JOY KALIYAVUMKAL & ANR.
January 10, 2018
M/S MAYA APPLIANCES (P) LTD Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES & ORS
February 6, 2018
M/S MMC PROJECTS INDIA PVT. LTD. Vs. GUJARAT STATE ELECTRICITY CORPORATION LTD. & ANR.
March 22, 2018
M/S NATURAL SUGAR AND ALLIED INDUSTRIES LTD. Vs. COMMISSIONER (APPEALS)
March 5, 2018
M/S NEERJA REALTORS PVT LTD Vs. JANGLU (DEAD) THR. LR.
January 29, 2018
M/S ONGC MANGALORE PETROCHEMICALS LTD. Vs. M/S ANS CONSTRUCTIONS LTD. & ANR.
February 7, 2018
M/S PSA MUMBAI INVESTMENTS PTE. LIMITED Vs. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST AND ANR.
September 11, 2018
M/S RAVEECHEE AND CO. Vs. UNION OF INDIA
July 3, 2018
M/S SHRIRAM EPC LIMITED Vs. RIOGLASS SOLAR SA
September 13, 2018
M/S ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
April 24, 2018
M/S. FORTUNE INFRASTRUCTURE (NOW KNOWN AS M/S. HICON INFRASTRUCTURE) & ANR. Vs. TREVOR DLIMA & ORS.
March 12, 2018
M/S. GEOMYSORE SERVICES (I) PVT. LTD.& ANR. Vs. M/S. HUTTI GOLDMINES CO. LTD. & ORS.
May 8, 2018
M/S. GHAI CONSTRUCTION ENGINEERS AND CONTRACTORS Vs. GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
January 16, 2018
M/S. GULAB GUNDHI TOBACCO CO. ETC. Vs. C.C.E. DELHI
January 9, 2018
M/S. HARYANA SURAJ MALTING LTD. Vs. PHOOL CHAND
May 18, 2018
M/S. HOME FINDERS HOUSING LTD. Vs. INCOME TAX OFFICER, CORPORATE WARD 2(3)
May 18, 2018
M/S. HONDA SIEL CARS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 14, 2018
M/S. INDIAN COFFEE WORKERS COOP.SOC.LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2018
M/S. INOX WIND LTD. Vs. M/S THERMOCABLES LTD.
January 5, 2018
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
July 30, 2018
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
April 11, 2018
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
May 9, 2018
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
May 2, 2018
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
May 17, 2018
M/S. RAJA RAM RAJENDRA BHANDARI & PARTY (AJMER GROUP) ETC. Vs. COMMISSIONER OF INCOME TAX
August 20, 2018
M/S. SPACEMAKERS AND ANOTHER Vs. M/S. MANSI TRADING CO.
March 9, 2018
M/S. SUPER SALES INDIA LTD.(FORMERLY KNOWN AS M/S. SUPER SALES AGENCIES LTD.) Vs. COMMISSIONER OF CENTRAL EXCISE, COIMBATORE
March 28, 2018
M/S. SUPERTECH LTD. Vs. RAJNI GOYAL
October 23, 2018
M/S. VED PRAKASH MITHAL AND SONS Vs. UNION OF INDIA
August 8, 2018
M/S. ZHEJIANG BONLY ELEVATOR GUIDE RAIL MANUFACTURE CO. LTD. Vs. M/S. JADE ELEVATOR COMPONENTS
September 14, 2018
M/S.ADVANTA INDIA LTD. Vs. B.N.SHIVANNA
February 21, 2018
MAA VAISHNO DEVI MAHIL MAHAVIDYALAYA Vs. STATE OF UTTAR PRADESH & ORS
July 18, 2018
MACKINTOSH BURN LIMITED Vs. SARKAR AND CHOWDHURY ENTERPRISES PRIVATE LIMITED
March 27, 2018
MADAN ALIAS MADHU PATEKAR Vs. STATE OF MAHARASHTRA
February 6, 2018
MADAN MOHAN Vs. KAMAL PARKASH GOYA & ORS.
July 6, 2018
MADAN MOHAN Vs. JAWAHAR LAL (DEAD) THROUGH LRS & ORS
October 5, 2018
MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY & ANR Vs. L G CHAUDHARY ENGINEERS AND CONTRACTORS
March 8, 2018
MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY AND ANR Vs. BACKBONE ENTERPRISES LIMITED AND ANR
April 18, 2018
MADIRAJU VENKATA RAMANA RAJU Vs. PEDDIREDDIGARI RAMACHANDRA REDDY
March 21, 2018
MAGMA GENERAL INSURANCE CO LTD Vs. NANU RAM ALIAS CHUHRU RAM & ORS
September 18, 2018
MAHABIR INDUSTRIES Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
May 18, 2018
MAHABIR PROSAD CHOUDHARY Vs. OCTAVIUS TEA AND INDUSTRIES LTD AND ANR
December 4, 2018
MAHANT LALITA SHARANJI Vs. DEOKI DEVI
February 16, 2018
MAHANTH SATYANAND @ RAMJEE SINGH Vs. SHYAM LAL CHAUHAN AND OTHERS
February 8, 2018
MAHARAJI EDUCATION TRUST Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ORS.
April 24, 2018
MAHARASHTRA HOUSING DEVELOPMENT Vs. SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED
February 12, 2018
MAHARASHTRA STATE ELECTICITY DISTRIBUTION COMPANY LTD. Vs. DATAR SWITCHGEAR LTD
January 18, 2018
MAHARASHTRA STATE ELECTRICITYCDISTRIBUTION CO.LTD. Vs. THE APPELLATE AUTHORITY & ANR.
February 15, 2018
MAHAVEER KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX, JAIPUR
April 19, 2018
MAHAVIR INSTITUTE OF MEDICAL SCIENCES AND ANR. Vs. UNION OF INDIA & ANR.
August 6, 2018
MAHENDER CHAWLA Vs. UNION OF INDIA
December 5, 2018
MAHENDRA PRATAP DUBEY Vs. MANAGING OFFICER, EVACUEE PROPERTY & ORS.
November 16, 2018
MAHENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
November 15, 2018
MAHESH Vs. STATE OF RAJASTHAN & ORS.
March 27, 2018
MAHESH CHANDRA VERMA Vs. STATE OF JHARKHAND THROUGH: ITS CHIEF SECRETARY & ORS.
May 11, 2018
MAJ AMOD KUMAR Vs. UNION OF INDIA & ANR
September 6, 2018
MALIK MAZHAR SULTAN & ANR Vs. U P PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY & ORS
November 15, 2018
MALLANNA & ORS Vs. STATE OF KARNATAKA & ANR
November 19, 2018
MALLAPPA DEAD BY L RS & ORS Vs. SPECIAL LAND ACQUISITION OFFICER & ANR
December 3, 2018
MALLIKARJUN KODAGALI Vs. STATE OF KARNATAKA
October 12, 2018
MAMTA ROHIT Vs. PRAFULLA RANJAN & ORS
September 26, 2018
MANAGEMENT OF REGIONAL CHIEF ENGINEER P H E D RANCHI Vs. THEIR WORKMEN REP BY DISTRICT SECRETARY
September 20, 2018
MANAGEMENT, HINDUSTAN MACHINE TOOLS LTD. Vs. GHANSHYAM SHARMA
October 30, 2018
MANASH MOHAN CHATTERJEE Vs. Y. RATNAKAR RAO
July 2, 2018
MANASH MOHAN CHATTERJEE ANR ANR Vs. Y RATNAKAR RAO AND ORS
November 13, 2018
MANEESH VASHISTHA Vs. HIGH COURT OF PUNJAB AND HARYANA
November 12, 2018
MANGAMAL @ THULASI AND ANR Vs. T B RAJU AND ORS
April 19, 2018
MANGLA RAM Vs. ORIENTAL INSURANCE CO LTD & ORS
April 6, 2018
MANIMEGALAI Vs. SPECIAL TAHSILDAR (LAND ACQUISITION OFFICER) ADI D
April 16, 2018
MANJU KUMARI SINGH @ MANJU SINGH Vs. AVINASH KUMAR SINGH
July 25, 2018
MANJU SAXENA Vs. UNION OF INDIA & ANR
December 3, 2018
MANJU SURANA Vs. SUNIL ARORA & ORS.
March 27, 2018
MANJULA SINGH CHOUHAN Vs. VISHAL SINGH CHOUHAN
November 27, 2018
MANOHAR LAL SHARMA Vs. NARENDRA DAMODARDAS MODI & ORS
December 14, 2018
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY & OTHERS
January 15, 2018
MANOHARAN & ANR. Vs. STATE REP. BY INSPECTOR OF POLICE
May 9, 2018
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
May 15, 2018
MANOJ KUMAR Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 13, 2018
MANOJ KUMAR Vs. STATE OF UTTAR PRADESH
October 29, 2018
MANOJ KUMAR BABULAL AGRAWAL Vs. THE SECRETARY INCOME TAX SETTLEMENT COMMISSION AND ANOTHER
March 26, 2018
MANOJ SURESH JADHAV AND ORS. Vs. THE STATE OF MAHARASHTRA
May 7, 2018
MANPHOOL SINGH & ORS. Vs. STATE OF HARYANA
August 16, 2018
MAQBOOL Vs. STATE OF UTTAR PRADESH AND ANOTHER
September 7, 2018
MARI Vs. STATE OF TAMIL NADU
October 31, 2018
MARWADI RAJASTHAN EDUCATION SOCIETY, LATUR Vs. STATE OF MAHARASHTRA & ANR
July 23, 2018
MASROOR AHMAD KHAN Vs. STATE OF UTTARAKHAND & ORS
December 3, 2018
MATHEW DAVID Vs. THE STATE OF KERALA
March 13, 2018
MATHEWS MAR KOORILOS (DEAD) AND ANR ETC Vs. M. PAPPY (DEAD) AND ANOTHER ETC
August 28, 2018
MAUVIN GODINHO Vs. STATE OF GOA
January 17, 2018
MAUVIN GODINHO Vs. STATE OF GOA
February 19, 2018
MAWIZUALI AND ANR. Vs. K. LALTHAENGI AND ANR.
February 13, 2018
MAXOPP INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
February 12, 2018
MAYA DEVI (D) THROUGH LRS & ORS. Vs. THE STATE OF HARYANA
January 25, 2018
MAYURESH NANDKUMAR PUROHIT Vs. KAUSHIK MANNA AND ANR.
February 19, 2018
MAZDOOR KISAN SHAKTI SANGATHAN Vs. UNION OF INDIA
July 23, 2018
MD ABDUL QADIR SIDDIQUE Vs. STATE OF ARUNACHAL PRADESH & ORS
April 4, 2018
MD. AFSAR HUSSAIN PARVEZ & ORS. Vs. STATE OF BIHAR & ANR.
November 16, 2018
MD. AKRAM SIDDIQUI Vs. STATE OF BIHAR
October 3, 2018
MEDICAL COUNCIL OF INDIA Vs. STATE OF KERALA & ORS.
September 12, 2018
MEDICAL COUNCIL OF INDIA Vs. N.C. MEDICAL COLLEGE & HOSPITAL & ORS.
September 13, 2018
MEDICAL COUNCIL OF INDIA Vs. N.C. MEDICAL COLLEGE AND HOSPITAL AND ORS.
July 30, 2018
MEDICAL COUNCIL OF INDIA Vs. LORD BUDDHA EDUCATIONAL SOCIETY & ORS
October 9, 2018
MEDICAL COUNCIL OF INDIA Vs. CHAIRMAN, S.R. EDUCATIONAL AND CHARITABLE TRUST & ANR
October 29, 2018
MEDICAL COUNCIL OF INDIA Vs. N.C. MEDICAL COLLEGE AND HOSPITAL AND ORS.
July 4, 2018
MEDICAL COUNCIL OF INDIA Vs. JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE JAIPUR AND ANOTHER
July 4, 2018
MEDICAL COUNCIL OF INDIA Vs. THE PRINCIPAL KMCT MEDICAL COLLEGE & ANR.
August 21, 2018
MEDICAL COUNCIL OF INDIA Vs. VEDANTAA INSTITUTE OF ACADEMIC EXCELLENCE PVT. LTD. AND ORS.
June 1, 2018
MEDICAL COUNCIL OF INDIA & ORS Vs. AIMAN KAMAL & ORS
April 18, 2018
MEENA VERMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
September 19, 2018
MEENAKSHI Vs. HEMANT
November 20, 2018
MEENAKSHI JUNEJA & ANR Vs. STATE OF NCT OF DELHI & ORS
November 26, 2018
MEENAKSHI SAXENA & ANR Vs. ECGC LTD
May 18, 2018
MEENAL BHARGAVA Vs. NAVEEN SHARMA
May 9, 2018
MEERA MISHRA Vs. SATISH KUMAR & ORS
December 3, 2018
MEERA V. MATHEW Vs. VIVEK K. JOHN
November 13, 2018
MEHBOOB & ANR Vs. STATE OF MAHARASHTRA
October 11, 2018
MENOKA MALIK AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
August 28, 2018
MINASINGH MAJHI Vs. COLLECTOR, NUAPADA & ANR ETC.
October 24, 2018
MINISTRY OF AYUSH Vs. VANITHA R & ANR
September 27, 2018
MOHAMMAD MIYAN AND ORS. Vs. THE STATE OF UTTAR PRADESH AND ANR.
August 21, 2018
MOHAMMAD YUSUF AND OTHERS ETC ETC Vs. STATE OF HARYANA AND OTHERS
April 16, 2018
MOHAMMED AMIN Vs. STATE OF RAJASTHAN & ORS
August 6, 2018
MOHAMMED IMRAN Vs. STATE OF MAHARASHTRA AND OTHERS
October 12, 2018
MOHAMMED IMRAN Vs. THE STATE OF MAHARASHTRA
March 23, 2018
MOHAMMED ZAKIR Vs. SHABANA & ORS
July 23, 2018
MOHAN KUMARI Vs. CENTRAL BUREAU OF INVESTIGATION
April 10, 2018
MOHAN LAL Vs. STATE OF PUNJAB
August 16, 2018
MOHAN LAL Vs. NAND LAL
March 21, 2018
MOHAN LAL Vs. THE STATE OF RAJASTHAN AND ANR.
May 10, 2018
MOHAR SAI AND ANR. Vs. GAYATRI DEVI AND ORS.
April 27, 2018
MOHD AKHTAR Vs. STATE OF J&K
May 7, 2018
MOHD AKHTAR Vs. STATE OF BIHAR & ANR
December 4, 2018
MOHD ALI Vs. STATE OF H P AND OTHERS
April 16, 2018
MOHD. AKHTAR Vs. THE STATE OF JAMMU AND KASHMIR
April 16, 2018
MOHD. AKHTAR Vs. STATE OF JAMMU & KASHMIR
July 9, 2018
MOHD. ANWAR Vs. THE ORIENTAL INSURANCE COMPANY LTD. & ANR.
February 19, 2018
MOHD. IBRAHIM Vs. STATE OF KARNATAKA
July 5, 2018
MOHD. JAVED Vs. THE STATE OF CHHATTISGARH
February 13, 2018
MOHD. SAHID AND OTHERS Vs. RAZIYA KHANAM (D) THR. LRS AND ANOTHER
October 10, 2018
MOHINDER SINGH Vs. PARAMJIT SINGH
March 28, 2018
MOHINDER SINGH Vs. STATE OF PUNJAB
August 14, 2018
MOHINI DANG Vs. STATE OF U P & ORS
May 10, 2018
MOHMED RAFIQ ABDUL RAHIM SHAIKH Vs. STATE OF GUJARAT
September 13, 2018
MOTIRAM PADU JOSHI AND OTHERS Vs. THE STATE OF MAHARASHTRA
July 10, 2018
MRADUL MISHRA Vs. CHAIRMAN U.P. PUBLIC SERVICE COMMISSION ALLAHABAD & ANR.
July 16, 2018
MRINALINI PADHI Vs. UNION OF INDIA
July 5, 2018
MRINALINI PADHI Vs. UNION OF INDIA & ORS.
June 8, 2018
MRS. KANIKA GOEL Vs. STATE OF DELHI
July 20, 2018
MS. X Vs. STATE OF HARYANA & ANR. ETC. ETC.
February 15, 2018
MST. ANUSUIYA @ SARASWATIBAI Vs. STATE OF MADHYA PRADESH
January 25, 2018
MUBIN SHAIKH Vs. STATE OF MAHARASHTRA AND ANOTHER
February 8, 2018
MUKESH Vs. STATE OF NCT OF DELHI
July 9, 2018
MUKESH KUMAR Vs. STATE OF CHHATTISGARH
July 18, 2018
MUKESH KUMAR & ORS Vs. STATE OF BIHAR & ORS
February 13, 2018
MUKHTYAR JABBAR TADVI Vs. STATE OF MAHARASHTRA
October 31, 2018
MUKUL KUMAR TYAGI Vs. THE STATE OF UTTAR PRADESH AND ORS.
October 1, 2018
MULTIPLEX ASSOCIATION OF INDIA Vs. STATE OF JAMMU & KASHMIR
August 10, 2018
MUMMANENI VENKATARAMUDU & ORS Vs. STATE OF ANDHRA PRADESH & ORS
March 12, 2018
MUNAWWAR ALI Vs. UNION OF INDIA
May 18, 2018
MUNCIPAL COUNCIL Vs. NATIONAL FEETILIZER LTD.OTHER
January 30, 2018
MUNI REDDY & ANR. Vs. C. NAGARAJU & ORS.
September 20, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PANKAJ ARORA (SECRETARY) AND OTHERS
January 23, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRATIBHA INDUSTRIES LTD
December 4, 2018
MUNICIPAL CORPORATION, UJJAIN & ANR Vs. BVG INDIA LIMITED AND ORS
March 27, 2018
MUNICIPAL CORPORATION, UJJAIN & ANR Vs. BVG INDIA LIMITED AND ORS
March 28, 2018
MUNICIPAL COUNCIL BAWAL & ANR Vs. BABU LAL & ORS
January 10, 2018
MUNNA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
February 8, 2018
MUNSHIRAM Vs. STATE OF RAJASTHAN AND ANR ETC
April 9, 2018
MUNUSAMY & ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
February 9, 2018
MURTHI SHRI LAXMHINARAYANJI MAHARAJ AND ORS. Vs. RAMSWAROOP TRIPATHI AND ORS.
February 13, 2018
MURUGAN Vs. STATE OF TAMIL NADU
May 2, 2018
MURUGESAN & ORS Vs. P SIVANANDAM & ORS
April 3, 2018
MUSKAN ABDUL RAHIM SHAIKH Vs. STATE OF GUJARAT
September 18, 2018
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. K M CHIKKATHAYAMMA & ORS
September 7, 2018
N P MURUGESAN Vs. C KRISHNAMURTHY
July 4, 2018
N RADHAKRISHNAN @ RADHAKRISHNAN VARENICKAL Vs. UNION OF INDIA AND OTHERS
September 5, 2018
N. C. MEDICAL COLLEGE AND HOSPITAL PRINCIPAL Vs. UNION OF INDIA SECRETARY
January 17, 2018
N. SRINIVAS GOUD Vs. THE STATE OF TELANGANA & ORS.
July 13, 2018
N.C. BANSAL Vs. UTTAR PRADESH FINANCIAL CORPORATION & ANR.
January 25, 2018
N.N.GODFRED & OTHERS Vs. UNION OF INDIA & OTHERS
July 11, 2018
NABA PARJAY WEST BENGAL PRIMARY ORGANIZER TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL AND ORS.
May 3, 2018
NACHHATAR SINGH ETC ETC Vs. STATE OF PUNJAB & ORS
January 22, 2018
NAGAIAH Vs. CHOWDAMMA (DEAD) BY LRS.
January 8, 2018
NAGORAO SHIVAJI CHAVAN Vs. SUNIL PURUSHOTTAM BHAMRE
November 15, 2018
NAGPUR IMPROVEMENT TRUST Vs. SHEELA RAMCHANDRA TIKHE
October 31, 2018
NAMAN SINGH ALIAS NAMAN PRATAP SINGH Vs. STATE OF UTTAR PRADESH
December 13, 2018
NANAK (DECEASED) THROUGH LRS Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ANR
September 26, 2018
NANDAKUMAR & ANR. Vs. STATE OF KERALA & ORS.
April 20, 2018
NANDHINI DELUXE Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LTD
July 26, 2018
NARAYAN MALHARI THORAT Vs. VINAYAK DEORAO BHAGAT AND ANR.
November 28, 2018
NARAYANA GRAMANI Vs. MARIAMMAL
September 11, 2018
NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY & ORS. Vs. BHUPENDRA SINGH RAWAT & ANR.
May 18, 2018
NARENDRA KUMAR TIWARI & ORS. Vs. STATE OF JHARKHAND & ORS.
August 1, 2018
NARESH Vs. STATE OF MADHYA PRADESH
February 15, 2018
NARESH & ORS Vs. STATE OF UTTARAKHAND & ORS
April 25, 2018
NATIONAL ALUMINUM COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
November 19, 2018
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA
March 19, 2018
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. RAJESH KUMAR
January 4, 2018
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. RAJESH KUMAR
March 19, 2018
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. M/S. PROGRESSIVEMVR (JV)
February 23, 2018
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. PRAKASH CHAND PRADHAN & ORS
May 16, 2018
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GWALIOR JHANSI EXPRESSWAY LIMITED
July 13, 2018
NATIONAL INSURANCE CO LTD Vs. ASHALATA BHOWMIK AND ORS
August 31, 2018
NATIONAL INSURANCE SPECIAL VOLUNTARY Vs. UNITED INDIA INSURANCE
October 26, 2018
NATIONAL KAMGAR UNION Vs. KRAN RADER PVT. LTD.
January 5, 2018
NATIONAL TRAVEL SERVICES Vs. COMMISSIONER OF INCOME TAX
January 18, 2018
NAVANEETHAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
April 16, 2018
NAVEEN KUMAR Vs. VIJAY KUMAR AND ORS
February 6, 2018
NAVTEJ SINGH JOHAR Vs. UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY
January 8, 2018
NAVTEJ SINGH JOHAR Vs. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE
September 6, 2018
NAYAN PRASAD & ORS. Vs. STATE OF BIHAR & ANR
July 20, 2018
NEEL ENTERPRISES & ANR Vs. STATE BANK OF INDIA & ANR
May 10, 2018
NEENA V. PATEL AND ANOTHER Vs. MRS. JYOTSANABEN P. PATEL AND OTHERS
March 13, 2018
NEERAJ KUMAR Vs. ARVIND KUMAR MINHAS
January 19, 2018
NEHRU GRAM BHARATI UNIVERSITY Vs. STATE OF U.P. & ORS.
October 24, 2018
NETRAM SAHU Vs. STATE OF CHHATTISGARH
March 23, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. VINISH JAIN AND ORS.
February 23, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJESHWAR SHARMA AND ORS
December 7, 2018
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE
September 26, 2018
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX APPEALS & ORS
July 2, 2018
NGT BAR ASSOCIATION (WESTERN ZONE) Vs. UNION OF INDIA (SC)
March 27, 2018
NHPC LIMITED Vs. PATEL ENGINEERING LIMITED
November 30, 2018
NILESH MANSUKHLAL PATEL & ANR Vs. MUKESH MANSUKHLAL KOHTARI & ORS
November 20, 2018
NIPUN SAXENA Vs. UNION OF INDIA
December 11, 2018
NIPUN SAXENA Vs. UNION OF INDIA
August 10, 2018
NIPUN SAXENA Vs. UNION OF INDIA
May 11, 2018
NIPUN SAXENA & ANR. Vs. UNION OF INDIA & ORS.
September 5, 2018
NISHAN SINGH & ORS. Vs. ORIENTAL INSURANCE COMPANY LTD. THROUGH REGIONAL MANAGER & ORS.
April 27, 2018
NITIN BALKISAN GAIKWAD Vs. STATE OF MAHARASHTRA
July 9, 2018
NITINCHANDRA SOMNATH RAVAL Vs. STATE OF GUJARAT
November 14, 2018
NIVEDITA JHA Vs. STATE OF BIHAR & ORS
September 20, 2018
NKG INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, GHAZIABAD
March 27, 2018
NOKIA INDIA PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX AND ANR.
April 9, 2018
NONIHAL SINGH Vs. MAYA DEVI
April 5, 2018
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SMT. SUJATHA
November 2, 2018
NUTAN RANI AND ANR Vs. GURMAIL SINGH AND ORS
July 20, 2018
ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. PITABASA MISHRA & ORS.
February 19, 2018
OM PARKASH Vs. STATE OF HARYANA
January 19, 2018
OM PRAKASH Vs. STATE OF HARYANA
October 4, 2018
OM PRAKASH AGARWAL SINCE DECEASED THR LRS & ORS Vs. VISHAN DAYAL RAJPOOT & ANR
October 12, 2018
OM PRAKASH SINGH Vs. STATE OF BIHAR & ORS
July 11, 2018
OMPRAKASH @ MANTA Vs. STATE OF MADHYA PRADESH
October 1, 2018
OMVEER SINGH Vs. STATE OF UTTAR PRADESH & ANR
December 3, 2018
ONGC MANGALORE PETROCHEMICALS LTD Vs. ANS CONSTRUCTIONS LTD & ANR
February 7, 2018
ONGC PURBANCHAL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA & ORS
April 3, 2018
ORIENTAL BANK OF COMMERCE Vs. VIJAY BHAI GOVINDBHAI PATNI
July 5, 2018
ORIENTAL INSURANCE CO LTD Vs. USHA BHAGCHANDANI & ORS
February 13, 2018
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May 2, 2018
ORISSA LIFT IRRIGATION CORP. LTD Vs. RABI SANKAR PATRO & ORS
January 22, 2018
OSAMA AZIZ AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
April 27, 2018
OSWAL WOOLLEN MILLS LTD Vs. OSWAL AGRO MILLS LTD
April 13, 2018
P E C LIMITED Vs. AUSTBULK SHIPPING SDN BHD
November 14, 2018
P J MATHEW Vs. STATE OF KERALA
October 4, 2018
P K NARAYANAN RAJA Vs. AMBIKA AND ANR
August 10, 2018
P MEENAKSHISUNDARAM Vs. P VIJAYAKUMAR
March 28, 2018
P RADHA BAI AND ORS Vs. P ASHOK KUMAR AND ANR
September 26, 2018
P S AYUB Vs. ASIF JAGIRDAR
September 28, 2018
P. V. RAMANA & ANR Vs. STATE OF MAHARASHTRA & ORS
July 6, 2018
P.RAMADAS Vs. STATE OF KERALA AND ANOTHER
February 19, 2018
P.SREEKUMAR Vs. STATE OF KERALA
March 19, 2018
P.VIJAYAKUMARI Vs. INDIAN BANK REPRESENTED
January 17, 2018
PADMINI SINGHA Vs. STATE OF ASSAM & OTHERS
September 27, 2018
PALANI Vs. STATE OF TAMIL NADU
November 27, 2018
PANKAJ JAIN Vs. UNION OF INDIA & ANR.
February 23, 2018
PANKAJ KR MISHRA & ORS Vs. UNION OF INDIA & ORS
July 31, 2018
PANKAJ KUMUDCH Vs. UNION OF INDIA MINISTRY OF LAW
March 28, 2018
PANKAJ MADHUKAR DEOLE @ SHASHI PANKAJ MADHUKAR Vs. THE STATE OF MAHARASHTRA AND ANOTHER
February 12, 2018
PANKAJ SINHA Vs. UNION OF INDIA AND OTHERS
September 14, 2018
PAPPU Vs. VINOD KUMAR LAMBA
January 19, 2018
PAPPU @ HANS RAJ Vs. STATE OF PUNJAB & ANR
October 3, 2018
PAPPU ALIAS SURENDRA Vs. STATE OF M.P.
May 8, 2018
PARADEEP PHOSPHATES LIMITED Vs. STATE OF ORISSA & ORS
April 19, 2018
PARAKH VANIJYA PRIVATE LIMITED Vs. BAROMA AGRO PRODUCT AND OTHERS
July 12, 2018
PARAMOUNT DIGITAL COLOR LAB & ORS ETC Vs. AGFA INDIA PVT LTD & ORS ETC
February 15, 2018
PARAS RAM & ORS Vs. STATE OF HARYANA & ORS
September 19, 2018
PARITOSH KUMAR Vs. STATE OF JHARKHAND & ANR
November 19, 2018
PASUPATI NATH DAS (DEAD) Vs. CHANCHAL KUMAR DAS (DEAD) BY L RS AND ORS
September 25, 2018
PATANJALI YOGPEETH TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
November 26, 2018
PATEL AHMED MOHAMMAD Vs. BALWANT SINGH RAJPUT & ORS
September 26, 2018
PATIALA URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. TARLOCHAN SINGH
October 24, 2018
PATNI HUSHENBHAI SIDIBHAI KOTVALA (DECEASED) THR LRS & ORS Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 14, 2018
PATTIPATI VENKATESWARLY NAIDU Vs. SPECIAL DEPUTY COLLECTOR (L A )
September 27, 2018
PHILIX & ORS Vs. PHILOMINA AND ORS ETC ETC
March 6, 2018
PIMPRI CHINCHWAD NEW TOWNSHIP DEVELOPMENT AUTHORITY Vs. VISHNUDEV COOPERATIVE HOUSING SOCIETY & ORS
August 3, 2018
PINKU ETC Vs. STATE OF UTTAR PRADESH
October 11, 2018
PLYWOOD ASSOCIATION Vs. STATE OF JHARKHAND AND OTHERS
November 15, 2018
PODIYAMI LAKHO Vs. STATE OF CHHATTISGARH
October 10, 2018
POOJA BHATT Vs. VINAY KUMAR RAI AND ORS.
May 17, 2018
POPAT & KOTECHA PROPERTY & ORS Vs. ASHIM KUMAR DEY
August 9, 2018
POWAI PANCHSHEEL CO-OP HSG SOCIETY & ANR Vs. MAHARASHTRA HOUSING AREA DEVELOPMENT AUTHORITY (MHADA) & ORS
October 12, 2018
PR COMMISSIONER OF INCOME TAX Vs. MONNET ISPAT AND ENERGY LTD
August 10, 2018
PR. COMMISSIONER OF INCOME TAX Vs. SINTEX INDUSTRIES LIMITED
March 23, 2018
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January 5, 2018
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January 19, 2018
PR. COMMISSIONER OF INCOME TAX 10, MUMBAI Vs. LIONBRIDGE TECHNOLOGIES PVT. LTD.
July 30, 2018
PR. COMMISSIONER OF INCOME TAX 6 Vs. NTPC ELECTRICAL SUPPLY COMPANY LTD. DIRECTOR
April 23, 2018
PR. COMMISSIONER OF INCOME TAX CENTRAL-1, KOLKATA Vs. JIS FOUNDATION
August 6, 2018
PR. COMMISSIONER OF INCOME TAX CITY 1 Vs. BOMBAY BURMAH TRADING CORPORATION LTD.
July 3, 2018
PR. COMMISSIONER OF INCOME TAX, 2 DELHI Vs. M/S. BEST INFRASTRUCTURE (INDIA) PVT. LTD.
May 14, 2018
PR. COMMISSIONER OF INCOME TAX, ALWAR Vs. M/S GILLETTE INDIA LTD
September 14, 2018
PR. COMMISSIONER OF INCOME TAX, CENTRAL II NEW DELHI Vs. MEETA GUTGUTIA
July 2, 2018
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April 23, 2018
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May 11, 2018
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August 10, 2018
PRABHAT RANJAN SINGH Vs. R K KUSHWAHA
May 3, 2018
PRABHAT RANJAN SINGH & ANR Vs. R K KUSHWAHA & ORS
September 7, 2018
PRABHU @ KULANDAIVELU Vs. STATE OF TAMIL NADU
September 18, 2018
PRABHU DAYAL Vs. STATE OF RAJASTHAN
July 4, 2018
PRADEEP BISOI @ RANJIT BISOI Vs. STATE OF ODISHA
October 10, 2018
PRADESHIYA INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. HINDUSTAN AERONAUTICS LTD
February 1, 2018
PRADYUMAN BISHT Vs. UNION OF INDIA
February 13, 2018
PRAHLAD Vs. STATE OF RAJASTHAN
November 14, 2018
PRAKASH Vs. BASAVARAJ J. HALAPPANAVAR
July 12, 2018
PRAKASH CHAND DAGA Vs. SAVETA SHARMA & ORS
December 14, 2018
PRAKASH CHAND MEENA Vs. STATE OF RAJASTHAN & ANR
October 9, 2018
PRAKASH SINGH & ORS Vs. UNION OF INDIA
July 3, 2018
PRALHAD SHANKARRAO TAJALE & ORS. Vs. STATE OF MAHARASHTRA
March 8, 2018
PRAMOD LAXMAN GUDADHE Vs. ELECTION COMMISSION OF INDIA AND ORS.
May 9, 2018
PRANJAY PURUSHOTAMBHAI GORADIA Vs. STATE OF MAHARASHTRA
January 16, 2018
PRASHANT, S/O GANESH GAWAI Vs. STATE OF MAHARASHTRA
January 11, 2018
PRASHANTI MEDICAL SERVICES & RESEARCH FOUNDATION Vs. UNION OF INDIA
March 9, 2018
PRATAP MEHTA Vs. SUNIL GUPTA & ORS.
November 2, 2018
PRATIMA DAS @ ARATI DAS Vs. SUBUDH DAS
February 1, 2018
PRAVESH KUMAR SACHDEVA Vs. STATE OF UTTAR PRADESH & ORS.
September 13, 2018
PREM GIRI Vs. STATE OF RAJASTHAN
May 2, 2018
PREM SINGH Vs. STATE OF UTTARAKHAND
April 5, 2018
PRESSY PINTO Vs. SHASHIKALA KOTIAN
January 23, 2018
PRINCIPAL COMMISSIONER OF INCOME Vs. MS. HARPREET KAUR, L/H OF VIRENDER SINGH KOCHAR
May 4, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHANUPRASAD D. TRIVEDI (HUF)
May 11, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ACCURA POLYTECH P. LTD.
August 24, 2018
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August 31, 2018
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August 10, 2018
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September 14, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHREENATH BUILDCON
December 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHAKTI FOUNDATION
March 16, 2018
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December 14, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SHREE AADHYASHAKTI ENTERPRISES & ANR.
March 19, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. E SMART SYSTEMS PVT. LTD
December 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX 5 & ORS. Vs. M/S. LG ELECTRONICS INDIA PVT. LTD.
July 20, 2018
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May 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-III KOLKATA Vs. JIS FOUNDATION
July 23, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. ADAMINE CONSTRUCTION (P.) LTD.
September 14, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-IV Vs. GE INDIA INDUSTRIAL (P.) LTD.
December 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1 Vs. RAJNI DEVELOPERS PVT. LTD.
July 23, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT Vs. TEJUA ROHIT KUMAR KAPADIA
May 4, 2018
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July 9, 2018
PRINCIPAL KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE & ORS
August 29, 2018
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January 16, 2018
PRITAM SINGH & ORS. Vs. GURCHARAN KAUR & ORS.
October 9, 2018
PRIYA PRAKASH VARRIER AND OTHERS Vs. STATE OF TELANGANA AND ANOTHER
August 31, 2018
PRIYANKA NAGPAL Vs. STATE (GOVT. OF NCT OF DELHI)(
January 8, 2018
PROF. CHINTAMANI MALVIYA Vs. HIGH COURT OF MADHYA PRADESH
April 27, 2018
PUBLIC INTEREST FOUNDATION & ORS Vs. UNION OF INDIA & ANR
September 25, 2018
PUDA Vs. VIDYA CHETAL
July 13, 2018
PUNJAB AND HARYANA HIGH COURT Vs. STATE OF PUNJAB
October 3, 2018
PUNJAB NATIONAL BANK Vs. AJMER SINGH BHULLAR
September 25, 2018
PUNJAB NATIONAL BANK Vs. PNB CANTEEN WORKERS UNION (CALCUTTA)&ORS
September 25, 2018
PUNJAB NATIONAL BANK Vs. SATINDER KAPUR & ANR.
March 27, 2018
PUNJAB STATE Vs. HARBANS KAUR
April 9, 2018
PUNJAB STATE ELECTRICITY BOARD Vs. MEGH RAJ BANSAL
August 29, 2018
PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY Vs. KANWALJIT SINGH AHLUWALIA
September 25, 2018
PURI CONSTRUCTIONS PVT LTD Vs. STATE OF MADHYA PRADESH & ORS
April 18, 2018
PURSWANI ASHUTOSH (MINOR) THROUGH DR. KAMLESH VIRUMAL PURSWANI Vs. UNION OF INDIA & ORS.
August 24, 2018
PURUSHOTTAM S/O TULSIRAM BADWAIK Vs. ANIL
May 2, 2018
PUTTAPAKA VENKATESHWARLU @ VENKATAIAH Vs. THE STATE OF ANDHRA PRADESH
May 9, 2018
QUENCY BHASIN Vs. STATE OF UTTAR PRADESH AND ANOTHER
January 16, 2018
R BALAKRISHNA BHAT & ORS ETC Vs. BANK OF BARODA & ORS ETC
May 16, 2018
R K ARORA GENERAL MANAGER & ANR Vs. ACE ENTERPRISES
February 7, 2018
R S SEHRAWAT Vs. RAJEEV MALHOTRA & ORS
September 5, 2018
R U PATEL - ASSISTANT TEACHER Vs. COMMISSIONER (SCHOOLS) GUJARAT STATE & ORS
November 26, 2018
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April 19, 2018
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January 16, 2018
RABARI PRABHATBHAI GUGUBHAI & ORS. Vs. STATE OF GUJARAT & ORS.
April 19, 2018
RACHIT SINHA & ORS. Vs. UNION OF INDIA & ORS.
May 3, 2018
RACHIT SINHA & ORS. Vs. UNION OF INDIA & ORS.
May 11, 2018
RADHA CHEMICALS Vs. UNION OF INDIA
October 10, 2018
RAGHUBIR SINGH Vs. STATE OF RAJASTHAN & ORS.
October 26, 2018
RAGHUNATH PRASAD PANDE Vs. STATE OF KARNATAKA
April 6, 2018
RAGHUVIR Vs. THE STATE OF MAHARASHTRA AND ANR.
July 13, 2018
RAJ KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 3, 2018
RAJ KUMAR GANDHI Vs. CHANDIGARH ADMINISTRATION & ORS.
May 11, 2018
RAJ SHARMA Vs. STATE OF UTTAR PRADESH
April 17, 2018
RAJ SHARMA @ RAJ KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
July 9, 2018
RAJA Vs. STATE OF MAHARASHTRA
October 10, 2018
RAJAK MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
August 23, 2018
RAJASTHAN CYLINDERS AND CONTAINERS LIMITED Vs. UNION OF INDIA AND ANOTHER
October 1, 2018
RAJASTHAN FINANCIAL CORPORATION & ANR. Vs. SHASHI BALA
September 5, 2018
RAJASTHAN HOUSING BOARD & ANR Vs. CHANDI BAI & ORS.
December 7, 2018
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. PHOOL CHAND(DEAD) THROUGH L RS
September 20, 2018
RAJBIR SINGH AND ORS ETC ETC Vs. STATE OF HARYANA AND ORS ETC ETC
November 16, 2018
RAJDEEP GHOSH Vs. STATE OF ASSAM & ORS
August 17, 2018
RAJEEB KOTHARI Vs. STATE OF WEST BENGAL & ANR.
November 16, 2018
RAJENDRA KUMAR VERMA Vs. ADDITIONAL DISTRICT MAGISTRATE
February 8, 2018
RAJENDRA PRALHADRAO WASNIK Vs. STATE OF MAHARASHTRA
December 12, 2018
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February 23, 2018
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
October 23, 2018
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April 25, 2018
RAJESH KUMAR MISHRA Vs. STATE OF UTTAR PRADESH ETC. ETC.
February 8, 2018
RAJESHWAR MAHTO Vs. ALOK KUMAR GUPTA
February 23, 2018
RAJESHWAR MAHTO Vs. ALOK KUMAR GUPTA, G M , BIRLA CORPORATION LTD
January 24, 2018
RAJESHWAR MAHTO Vs. ALOK KUMAR GUPTA, G.M. M/S BIRLA CORPORATION LTD.
September 24, 2018
RAJIV @ RAJU Vs. STATE OF HARYANA
February 7, 2018
RAJIV VIJAYASARATHY RATNAM Vs. SAVITHA SEETHARAM
September 11, 2018
RAJIVE RATURI Vs. UNION OF INDIA & ORS.
July 25, 2018
RAJKOT COMMERCIAL COOPERATIVE BANK LTD Vs. KOTHARI RAMABEN DHIRAJLAL & ORS
September 4, 2018
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April 4, 2018
RAJO Vs. STATE OF HARYANA
August 14, 2018
RAJO Vs. STATE OF HARYANA
August 9, 2018
RAJPAL Vs. OM PRAKASH
October 30, 2018
RAJPAL Vs. STATE OF RAJASTHAN AND OTHERS
March 5, 2018
RAJU MANJHI Vs. STATE OF BIHAR
August 2, 2018
RAKESH Vs. STATE OF HARYANA
October 10, 2018
RAKESH BIRANI (D) THROUGH LRS. Vs. PREM NARAIN SEHGAL & ANR.
March 21, 2018
RAKESH KUMAR @ RAKESH YADAV Vs. STATE OF MADHYA PRADESH
August 9, 2018
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November 16, 2018
RAM BHAJAN DAS & ORS Vs. UNION OF INDIA & ORS
November 28, 2018
RAM CHANDRA MEENA Vs. HIGH COURT OF RAJASTHAN AND ANOTHER
May 3, 2018
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August 14, 2018
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March 16, 2018
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April 18, 2018
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April 6, 2018
RAM LAL Vs. STATE OF HIMACHAL PRADESH
October 3, 2018
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November 20, 2018
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August 21, 2018
RAM PAL SINGH Vs. STATE OF U.P. & ORS.
April 24, 2018
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August 21, 2018
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November 20, 2018
RAM SEWAK Vs. STATE OF UTTAR PRADESH
October 11, 2018
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October 24, 2018
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May 18, 2018
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May 18, 2018
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July 12, 2018
RAMAKANTH V. Vs. PURNIMA & ANR.
March 19, 2018
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January 31, 2018
RAMBHAU S/O TULSHIRAM GHUGE Vs. STATE OF MAHARASHTRA AND ORS.
April 10, 2018
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April 24, 2018
RAMESH KUMAR Vs. THE STATE OF PUNJAB
February 1, 2018
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May 16, 2018
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September 4, 2018
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March 12, 2018
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December 7, 2018
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March 16, 2018
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September 19, 2018
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November 27, 2018
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January 11, 2018
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November 30, 2018
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July 11, 2018
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January 19, 2018
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April 24, 2018
RAMVIR Vs. STATE OF UTTAR PRADESH
October 26, 2018
RANI Vs. NATIONAL INSURANCE COMPANY LTD
July 31, 2018
RANI @ SAHAYARANI Vs. THE STATE OF TAMIL NADU
August 8, 2018
RANJAN SHARMA Vs. DIPTI MALAKAR AND ORS.
May 15, 2018
RANJANA KUMARI Vs. STATE OF UTTARAKHAND & ORS.
November 1, 2018
RATAN SINGH Vs. STATE OF MADHYA PRADESH
July 18, 2018
RATAN SINGH Vs. STATE OF MADHYA PRADESH
May 16, 2018
RAVI Vs. STATE OF KARNATAKA
May 9, 2018
RAVI CHAND MANGLA Vs. DIMPAL SOLANIA & ORS
September 18, 2018
RAVI VERMA AND ORS Vs. UNION OF INDIA AND ORS
March 13, 2018
RAVINDER Vs. SANT RAM
November 27, 2018
RAVINDER KAUR Vs. GAGANDEEP SINGH
September 6, 2018
RDB TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
February 13, 2018
RE Vs. STATE
May 8, 2018
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September 25, 2018
RE: FILLING UP OF VACANCIES Vs. STATE
October 22, 2018
REEMA SALKAN Vs. SUMER SINGH SALKAN
September 25, 2018
REENA HAZARIKA Vs. STATE OF ASSAM
October 31, 2018
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April 23, 2018
REJI THOMAS & ORS. Vs. STATE OF KERALA & ORS.
April 19, 2018
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September 19, 2018
RELIANCE CELLULOSE PRODUCTS LTD Vs. OIL AND NATURAL GAS CORPORATION
July 20, 2018
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February 2, 2018
RESERVE BANK OF INDIA Vs. DHARANI SUGARS AND CHEMICALS LTD. & ORS. ETC.
September 11, 2018
REV. FR. SONY VARGHESE Vs. THE STATE OF KERALA
July 26, 2018
REV. FR. SONY VARGHESE Vs. THE STATE OF KERALA
July 19, 2018
RICHAL & ORS. ETC.ETC. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ORS. ETC. ETC.
May 3, 2018
RITESH KUMAR TARUN Vs. STATE OF BIHAR & ORS
September 24, 2018
RITHWIK ENERGY GENERATION PVT LTD Vs. BANGALORE ELECTRICITY SUPPLY CO LTD & ORS ETC
February 6, 2018
RITHWIK ENERGY GENERATION PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. & ORS. ETC.
February 10, 2018
ROHIT NAYAK Vs. NIKHIL KUMAR SAHA
August 24, 2018
ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED
March 15, 2018
ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED
April 4, 2018
ROJER MATHEW Vs. SOUTH INDIAN BANK LTD AND ORS.
May 16, 2018
ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED AND ORS.
May 7, 2018
ROMA SONKAR Vs. MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION & ANR
July 31, 2018
ROMILA THAPAR Vs. UNION OF INDIA
September 17, 2018
ROMILA THAPAR Vs. UNION OF INDIA
September 6, 2018
ROMILA THAPAR AND ORS Vs. UNION OF INDIA AND ORS
September 28, 2018
ROSHINA T Vs. ABDUL AZEEZ K.T. & ORS.
December 3, 2018
RUBY TOUR SERVICES PVT. LTD. Vs. UNION OF INDIA
July 30, 2018
RUKHSANA SHAHEEN KHAN Vs. UNION OF INDIA & ORS
August 28, 2018
RUPINDER SINGH SANDHU Vs. STATE OF PUNJAB & OTHERS
May 15, 2018
RUSSEL JOY Vs. UNION OF INDIA
January 11, 2018
RUSSEL JOY Vs. UNION OF INDIA AND ORS.
August 16, 2018
RUSSEL JOY Vs. UNION OF INDIA CHIEF SECRETARY
August 17, 2018
S C SINGH Vs. STATE OF UTTARAKHAND AND ORS
December 5, 2018
S G BARAPATRE & ORS Vs. ANANTA GAJANAN GAIKI & ORS
October 10, 2018
S GOVINDARAJAN (DIED) & ORS Vs. S THIRUMALAI
April 5, 2018
S H BAIG & ORS Vs. STATE OF MADHYA PRADESH & ORS
September 25, 2018
S K JHUNJHUNWALA Vs. DHANWANTI KUMAR & ANR
October 1, 2018
S SUKUMAR Vs. SECRETARY
February 23, 2018
S TAMILARASAN Vs. GIRIJA VAIDYANATHAN
May 14, 2018
S V ASGAONKAR & ORS Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY & ORS
April 9, 2018
S. MAHESH Vs. CHAIRMAN CUM MANAGING DIRECTOR
October 29, 2018
S. NAMBI NARAYANAN Vs. SIBY MATHEWS & OTHERS ETC.
September 14, 2018
S. RAJASEEKARAN Vs. UNION OF INDIA
July 20, 2018
S. RAJASEEKARAN Vs. UNION OF INDIA
July 12, 2018
S. SAROJINI AMMA Vs. VELAYUDHAN PILLAI SREEKUMAR
October 26, 2018
S.P. PRASANNA Vs. STATE OF KARNATAKA
April 19, 2018
S.S. SANSTHAN Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, INDORE
November 26, 2018
S.THANGARAJ Vs. NATIONAL INSURANCE CO. LTD.
March 6, 2018
SABHA SHANKER DUBE Vs. DIVISIONAL FOREST OFFICER & ORS.
November 14, 2018
SACHIN DINANATH DHURI Vs. MRS. SNEHA SACHIN DHURI
February 22, 2018
SADHANA HAJELA AND ORS. Vs. ULAS GUPTA
November 14, 2018
SAHAJADI BIBI Vs. THE STATE OF WEST BENGAL AND ANR.
May 16, 2018
SAJID Vs. STATE OF UTTARAKHAND AND ANOTHER
August 10, 2018
SALEM MUNICIPALITY Vs. P. KUMAR & ORS
November 15, 2018
SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
January 23, 2018
SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
May 10, 2018
SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
April 25, 2018
SAMAJ PARIVARTANA SAMUDAYA & ORS Vs. STATE OF KARNATAKA & ORS
March 21, 2018
SAMIR AHMED RAFIQ AHMED ANSARI Vs. STATE OF GUJARAT
October 4, 2018
SAMIR NARAIN BHOJWANI Vs. AURORA PROPERTIES AND INVESTMENTS AND ANR
August 21, 2018
SAMPURNA BEHRUA Vs. UNION OF INDIA & ORS
November 27, 2018
SAMPURNA BEHURA Vs. UNION OF INDIA & ORS
August 14, 2018
SAMPURNA BEHURA Vs. UNION OF INDIA & ORS.
February 9, 2018
SANDEEP CHANDAK ETC. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KANPUR
April 23, 2018
SANDEEP GUPTA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL
July 19, 2018
SANDEEP SINGH Vs. STATE OF MADHYA PRADESH AND ANR.
July 20, 2018
SANDEEP SUNIL KUMAR LOHARIA Vs. SUMEET GANPATRAO BACHEWAR
August 23, 2018
SANDIP PANDEY @ SANDEEP KUMAR PANDEY Vs. SHIVAM BUILDERS AND DEVELOPERS & ANR
September 24, 2018
SANGEETA & ORS Vs. KRISHAN KUMAR & ORS
October 3, 2018
SANGEETA AGRAWAL & ORS Vs. STATE OF UTTAR PRADESH & ANR
December 3, 2018
SANGEETA GERA Vs. RAMA GERA
February 22, 2018
SANGITA @ REKHA SAMBHAJI MALODE Vs. STATE OF MAHARASHTRA
September 12, 2018
SANGITABEN SHAILESHBHAI DATANTA Vs. STATE OF GUJARAT
October 29, 2018
SANJAI SINGH Vs. STATE OF UTTAR PRADESH
November 26, 2018
SANJAY Vs. SHAILESH & ORS
December 12, 2018
SANJAY JAIN Vs. NATIONAL AVIATION CO. OF INDIA LTD.
November 1, 2018
SANJAY KUMAR JHA Vs. PRAKASH CHANDRA CHAUDHARY & ORS.
December 5, 2018
SANJAY KUMAR SINHA Vs. ASHA KUMARI & ANR
April 9, 2018
SANJEET KUMAR Vs. STATE OF BIHAR & ORS
October 5, 2018
SANKALP CHARITABLE TRUST Vs. UNION OF INDIA
January 25, 2018
SANTLAL SHRIKISAN KUTIL @ KAALIA @ MOCHI Vs. STATE OF MAHARASHTRA
January 8, 2018
SANTOSH @ SANTOSH KUMAR Vs. STATE OF KERALA
November 16, 2018
SANTOSH DEVI AND ORS Vs. MAHAVEER SINGH AND ORS
August 9, 2018
SANTOSH KUMAR MISHRA Vs. NEERU MISHRA
May 17, 2018
SAPNA ARORA Vs. STATE OF PUNJAB
October 12, 2018
SARASAMMA @ SARASWATHIYAMMA Vs. THE STATE
May 9, 2018
SARASWATI PALARIYA Vs. NEW INDIA ASSURANCE COMPANY LTD
August 31, 2018
SARASWATI SINGH AND ORS Vs. SHAILESH SINGH AND ORS
April 10, 2018
SARASWATI SINGH AND ORS Vs. SHAILESH SINGH AND ORS
March 6, 2018
SARASWATI SINGH AND ORS Vs. SHAILESH SINGH AND ORS
April 11, 2018
SARDAR BHAG SINGH (SINCE DECEASED) THROUGH LRS. Vs. VIKRAM SANDHU
February 23, 2018
SARIKA Vs. ADMINISTRATOR, SHRI MAHAKALESHWAR MANDIR COMMITTEE, UJJAIN (M.P.) & ORS.
May 2, 2018
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
July 3, 2018
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
April 5, 2018
SATISH SAKHARAM MANGLE & ORS Vs. STATE OF MAHARASHTRA & ANR
September 6, 2018
SATLUJ JAL VIDYUT NIGAM Vs. RAJ KUMAR RAJINDER SINGH (DEAD) THROUGH LRS & ORS
September 24, 2018
SATPAL Vs. STATE OF HARYANA
February 1, 2018
SATPAL Vs. STATE OF HARYANA
May 1, 2018
SATPAL SINGH Vs. STATE OF PUNJAB
March 27, 2018
SATPAL SINGH Vs. STATE OF HARYANA
August 17, 2018
SATTAR @ SATTAR KHAN AND ANR Vs. HIGH SCHOOL BOARDNG COMMITTEE & ORS
February 15, 2018
SATYAJIT HAZARI ETC. Vs. THE STATE OF ASSAM
February 15, 2018
SATYANARAYAN MALLICK AND ANOTHER Vs. STATE OF ODISHA
February 6, 2018
SATYAVEER ETC. Vs. STATE OF RAJASTHAN
April 20, 2018
SATYENDRA KUMAR MEHRA @ SATENDERA KUMAR MEHRA Vs. STATE OF JHARKHAND
March 23, 2018
SAU SHARDA SURESH INGOLE Vs. ADDITIONAL COMMISSIONER, AMRAVATI, DIVISION & ORS
March 28, 2018
SAVATRAM RAMPRATAP MILLS Vs. RADHEYSHYAM S/O LAXMINARAYAN GOENKA
August 20, 2018
SCHLUMBERGER ASIA SERVICES LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
August 9, 2018
SCM SOLIFERT LIMITED & ANR Vs. COMPETITION COMMISSION OF INDIA
April 17, 2018
SEBASTIANI LAKRA & ORS Vs. NATIONAL INSURANCE COMPANY LTD & ANR
October 12, 2018
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. KAMALA
April 10, 2018
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA AND OTHERS
February 7, 2018
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAKHI TRADING PRIVATE LTD.
February 8, 2018
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
July 12, 2018
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
May 16, 2018
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
April 19, 2018
SEDCO FOREX INTERNATIONAL INC Vs. COMMISSIONER OF INCOME TAX & ANR.
May 10, 2018
SEEMA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION & ANR
April 18, 2018
SEEMA UPADHYAY Vs. UNION OF INDIA THR SECRETARY
April 5, 2018
SELVARAJ AND ANOTHER Vs. STATE BY INSPECTOR OF POLICE
February 1, 2018
SELVI Vs. GOPALAKRISHNAN NAIR (D) THR LRS AND ORS
May 15, 2018
SERIOUS FRAUD INVESTIGATION OFFICE Vs. NEERAJ SINGAL &ANR.
September 4, 2018
SHADAB AHMED KHAN & ANR Vs. PROF MUJAHID BEG & ORS
April 23, 2018
SHAFEEK Vs. STATE OF KERALA & ORS
November 12, 2018
SHAFHI MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
April 3, 2018
SHAFHI MOHAMMAD Vs. THE STATE OF HIMACHAL PRADESH
January 30, 2018
SHAFIN JAHAN Vs. ASOKAN K.M. & ORS.
April 9, 2018
SHAFIN JAHAN Vs. ASOKAN K.M. AND OTHERS
March 8, 2018
SHAHEEN @ SHIVANI Vs. STATE OF NCT OF DELHI AND OTHERS
January 19, 2018
SHAHID JAMAL Vs. STATE OF U.P.
January 30, 2018
SHAHNAWAZ Y RAIS Vs. ADIL KHALIL BHURE
December 11, 2018
SHAIKH OSMANALI CHOUS Vs. NEW INDIA ASSURANCE CO. LTD.
January 16, 2018
SHAILESH BANDU SWAMI AND ANOTHER Vs. DIPAK AND OTHERS
September 25, 2018
SHAILESH MANUBHAI PARMAR Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER & ORS
August 21, 2018
SHAJAHAN Vs. STATE REP. BY INSPECTOR OF POLICE
February 16, 2018
SHAKTI PRASAD BHATT ETC. ETC. Vs. STATE OF UTTARAKHAND AND ORS. ETC.
April 26, 2018
SHAKTI VAHINI Vs. UNION OF INDIA AND OTHERS
March 27, 2018
SHALIBHADRA DEVELOPERS Vs. SECRETARY, INCOME TAX SETTLEMENT COMMISSION AND OTHERS
February 23, 2018
SHALU OJHA Vs. PRASHANT OJHA
July 23, 2018
SHAM SINGH Vs. STATE OF HARYANA
August 21, 2018
SHAMANNA AND ANOTHER Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD AND ORS
August 8, 2018
SHAMIM Vs. STATE (GNCT OF DELHI)
September 19, 2018
SHAMO DEVI & ORS. ETC. Vs. STATE OF HARYANA & ORS. ETC.
May 11, 2018
SHANKAR & ORS. Vs. SURENDRA SINGH RAWAT (D) THR. L.RS AND ANR.
October 11, 2018
SHANKAR S/O RAGHUNATH DEVRE (PATIL) Vs. STATE OF MAHARASHTRA & ORS
August 23, 2018
SHANKER Vs. STATE OF MADHY PRADES
April 18, 2018
SHANTARAM BHIVA PATIL (D) BY LR. Vs. HARISHCHANDRA RAMBHAU PATIL(D) BY LRS.
November 15, 2018
SHANTHAMALLESHAPPA Vs. STATE OF KARNATAKA
December 10, 2018
SHANTHI Vs. T.D. VISHWANATHAN AND OTHERS
October 24, 2018
SHANTI BHUSHAN Vs. SUPREME COURT OF INDIA THROUGH ITS REGISTRAR AND ANOTHER
July 6, 2018
SHANTI DEVI & ORS Vs. STATE OF HARYANA
April 2, 2018
SHARAD HIRU KOLAMBE Vs. STATE OF MAHARASHTRA AND OTHERS
September 20, 2018
SHARANAPPA Vs. STATE OF KARNATAKA (SC)
February 15, 2018
SHARDA Vs. STATE OF UTTAR PRADESH
August 9, 2018
SHASHIKANT GANPAT JOGAL RABIN MAJUMDER Vs. STATE OF MAHARASHTRA & ORS.
November 19, 2018
SHEIKH YAKUB(D) BY LRS Vs. SAKINABI (D) BY LRS
July 11, 2018
SHEILA SEBASTIAN Vs. R. JAWAHARAJ & ANR. ETC.
May 11, 2018
SHIV DEVI & ORS ETC ETC Vs. STATE OF HARYANA & ORS ETC ETC
October 5, 2018
SHIV SINGH & ORS. Vs. STATE OF HIMACHAL PRADESH & ORS.
April 25, 2018
SHIVA KANT JHA Vs. UNION OF INDIA
April 13, 2018
SHIVAJI AND ANR Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD AND ORS
August 9, 2018
SHIVAJI YALLAPPA PATIL Vs. RANAJEET APPASAHEB PATIL & OTHERS
April 16, 2018
SHIVAM KANT Vs. UNION OF INDIA & ORS
July 11, 2018
SHIVANGOUDA NINGANAGOUDA KERI SINCE DECEASED BY HIS LRS Vs. SPECIAL LAND ACQUISITION OFFICER
January 29, 2018
SHIVANNA Vs. STATE BY MAGADI POLICE STATION
August 9, 2018
SHIVANNA BHIMSEN LOKHANDE Vs. THE STATE OF MAHARASHTRA
June 15, 2018
SHIVARAJ Vs. RAJENDRA & ANR
September 5, 2018
SHIVAWWA AND ANR Vs. BRANCH MANAGER, NATIONAL INDIA INSURANCE CO LTD AND ANR
March 28, 2018
SHIVKANT NANDWANA Vs. STATE OF RAJASTHAN
November 14, 2018
SHIVSHANKAR @ SHIVA Vs. STATE OF KARNATAKA & ANR.
April 6, 2018
SHIVSHANKAR BHATT Vs. STATE OF CHHATTISGARH
May 8, 2018
SHOBHA DEVI Vs. STATE OF BIHAR & ANR
November 2, 2018
SHOBHANA BHARTIA Vs. THE STATE OF BIHAR AND ANR.
July 11, 2018
SHRI AMBADEVI SANSTHA & ORS. Vs. JOINT CHARITY COMMISSIONER & ORS.
September 5, 2018
SHRI NAGAR MAL Vs. THE ORIENTAL INSURANCE COMPANY LTD.
January 19, 2018
SHRI RAMALINGA MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., BIBIKULAM
April 13, 2018
SHRIKANT Vs. NARAYAN SINGH (DEAD) THR. LRS. & ORS.
October 23, 2018
SHRIKANT MISHRA Vs. STATE OF UTTAR PRADESH
November 20, 2018
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA & OTHERS
January 9, 2018
SHYAM NARAYAN PRASAD Vs. KRISHNA PRASAD AND ORS.
July 2, 2018
SHYAM SUNDER AGARWAL Vs. P NAROTHAM RAO AND ORS
July 23, 2018
SHYAMALI CHATTEREJEE Vs. MUNICIPAL CORPORATION, BHILAI
May 14, 2018
SICAGEN INDIA LTD. Vs. MAHINDRA VADINENI
January 8, 2018
SIDDAGANGAIAH (D) THR LRS Vs. N K GIRIRAJA SHETTY (D) THR LRS
May 11, 2018
SIDDALING Vs. STATE, THROUGH KALAGI POLICE STATION
August 9, 2018
SIDDESHWAR TEMPLE TRUST Vs. MALINGARAYA TEMPLE CHARITABLE TRUST
May 17, 2018
SIDHHU MISHRA Vs. STATE OF U.P. AND OTHERS
July 6, 2018
SIKAR KENDRIYA SAHKARI BANK LIMITED Vs. BHAGIRATH SINGH (DEAD)
September 24, 2018
SIMPLEX INFRASTRUCTURE LTD Vs. UNION OF INDIA
December 5, 2018
SINGARENI COLLIERIES COMPANY LTD & ANR Vs. G SURENDER & ORS
April 11, 2018
SINGH RAM Vs. NIRMALA
March 6, 2018
SIRI NIVASAM MUTUAL AIDED HOUSE BUILDING SOCIETY LTD. & ORS. Vs. STATE OF ANDHRA PRADESH & ORS.
April 19, 2018
SISTERS OF ST JOSEPH OF CLUNY Vs. STATE OF WEST BENGAL & ORS
April 18, 2018
SITA RAM BHAMA Vs. RAMVATAR BHAMA
March 23, 2018
SITARAM Vs. RADHEY SHYAM VISHNAV & ORS.
March 6, 2018
SIVAKAMI & ORS. Vs. STATE OF TAMIL NADU & ORS.
March 12, 2018
SIVASANKAR V.K. Vs. V.K. SIVAN AND OTHERS
November 2, 2018
SK RAJU @ ABDUL HAQUE @ JAGGA Vs. STATE OF WEST BENGAL
September 5, 2018
SK. KHABIR Vs. STATE OF WEST BENGAL
October 10, 2018
SK. TAMISUDDIN Vs. JOY JOSEPH CREADO AND ANOTHER
September 25, 2018
SKY LIGHT HOSPITALITY LLP Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 6, 2018
SMT. BIRWATI CHAUDHARY & ORS. Vs. STATE OF HARYANA & ORS.
August 20, 2018
SMT. KALA DEVI Vs. JAGDISH CHAND
February 15, 2018
SMT. LAKSHMAMMA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ANR
March 28, 2018
SMT. SUDAMA DEVI & ORS. Vs. VIJAY NATH GUPTA & ANR.
April 17, 2018
SMT. TEBHA BAI & ORS. Vs. RAJ KUMAR KESHWANI & ORS.
July 9, 2018
SNEHA PARIKH Vs. MANIT KUMAR
January 16, 2018
SOCIAL ACTION FORUM FOR MANAV ADHIKAR AND ANOTHER Vs. UNION OF INDIA MINISTRY OF LAW AND JUSTICE AND OTHERS
September 14, 2018
SOMPAL & ANR. Vs. STATE OF UTTAR PRADESH &ANR.
August 24, 2018
SONELL CLOCKS AND GIFTS LTD Vs. NEW INDIA ASSURANCE CO LTD
August 21, 2018
SONI GERRY Vs. GERRY DOUGLAS
January 5, 2018
SONVIR @ SOMVIR Vs. THE STATE OF NCT OF DELHI
July 2, 2018
SOU. MANGALABAI Vs. THE STATE OF MAHARASHTRA
May 9, 2018
SOUMITRA KUMAR SEN Vs. SHYAMAL KUMAR SEN & ORS
February 21, 2018
SOURABH BRALA AND ORS Vs. UNION OF INDIA AND ORS
December 6, 2018
SOUTH DELHI MUNICIPAL CORPORATION Vs. SMS AAMW TOLLWAYS PRIVATE LTD.
November 22, 2018
SOW CHHAYA Vs. STATE OF MAHARASHTRA
August 3, 2018
SP SINGLA CONSTRUCTIONS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
December 4, 2018
SQN LDR (RETD ) NAVTEJ SINGH Vs. UNION OF INDIA AND ORS
December 5, 2018
SQN LDR MUKUND SHARMA Vs. UNION OF INDIA & ORS
November 20, 2018
SREE ANANDHAKUMAR MILLS LTD Vs. INDIAN OVERSEAS BANK & ORS
May 3, 2018
SRI Y.P. SUDHANVA REDDY & ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, KARNATAKA MILK FEDERATION ETC.
April 25, 2018
STANDARD ESSENTIAL OIL INDUSTRIES & ANR Vs. FOREST RANGE OFFICER KASARGOD & ORS
April 19, 2018
STAR INDIA PRIVATE LIMITED Vs. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION & ORS
October 30, 2018
STATE (GOVT OF NCT OF DELHI) Vs. PANKAJ CHAUDHARY AND ORS
October 30, 2018
STATE BANK OF INDIA Vs. ERICSSON INDIA PRIVATE LIMITED & ORS
April 5, 2018
STATE BANK OF INDIA Vs. V. RAMAKRISHNAN & ANR.
August 14, 2018
STATE BANK OF PATIALA & ORS Vs. KANWAL NAIN SINGH
April 3, 2018
STATE BY LOKAYUKTHA POLICE Vs. H. SRINIVAS
May 18, 2018
STATE ELECTION COMMISSIONER, BIHAR PATNA & OTHERS Vs. JANAKDHARI PRASAD AND OTHERS
July 3, 2018
STATE OF ANDHRA PRADESH Vs. PULLAGUMMI KASI REDDY KRISHNA REDDY @ RAMA KRISHNA REDDY & ORS.
July 3, 2018
STATE OF ASSAM Vs. UNION OF INDIA AND ORS
July 20, 2018
STATE OF BIHAR Vs. MEDICAL COUNCIL OF INDIA & ANR.
June 18, 2018
STATE OF BIHAR Vs. BRAHMAPUTRA INFRASTRUCTURE LIMITED
March 22, 2018
STATE OF BIHAR Vs. MEDICAL COUNCIL OF INDIA
June 14, 2018
STATE OF BIHAR Vs. BALIRAM SINGH
October 29, 2018
STATE OF BIHAR & ORS. Vs. BIHAR RAJYA BHUMI VIKAS BANK SAMITI
July 30, 2018
STATE OF CHHATTISGARH AND ANR Vs. KMC CONSTRUCTION LIMITED
April 18, 2018
STATE OF GUJARAT Vs. RAJUBHAI DHAMIRBHAI BARIA AND ORS.
August 29, 2018
STATE OF GUJARAT Vs. BHARAT PEST CONTROL
January 30, 2018
STATE OF GUJARAT Vs. NAVINBHAI CHANDRAKANT JOSHI
December 7, 2018
STATE OF GUJARAT & ORS Vs. UTILITY USERS WELFARE ASSOCIATION & ORS
April 12, 2018
STATE OF HARYANA Vs. RAJESH AGGARWAL & ANR.
August 20, 2018
STATE OF HARYANA Vs. SAROJ
July 2, 2018
STATE OF HARYANA Vs. SUNDER PAL AND ORS
October 31, 2018
STATE OF HARYANA Vs. SIRI NIWAS ETC. ETC.
July 25, 2018
STATE OF HARYANA Vs. ISHWAR CHAND
September 10, 2018
STATE OF HARYANA & ANR Vs. L R BAHMANI & ORS ETC
April 3, 2018
STATE OF HARYANA & ORS Vs. PARVEEN KUMAR ETC
May 16, 2018
STATE OF HARYANA & ORS ETC Vs. UNITED RICELAND PVT LTD & ANR ETC
April 11, 2018
STATE OF HARYANA AND ORS. ETC. Vs. BANT LAL ETC.
August 10, 2018
STATE OF HARYANA AND OTHER Vs. G.D.GOENKA TOURISM CORPORATION LIMITED AND ANOTHER
February 21, 2018
STATE OF HIMACHAL PRADESH Vs. HANSH RAJ
January 16, 2018
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
January 8, 2018
STATE OF HIMACHAL PRADESH Vs. PARDEEP KUMAR ETC
February 16, 2018
STATE OF HIMACHAL PRADESH Vs. TRILOK CHAND
January 17, 2018
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR SANKHAYAN (DEAD) AND ORS.
March 28, 2018
STATE OF HIMACHAL PRADESH Vs. MANGA SINGH
November 28, 2018
STATE OF HIMACHAL PRADESH Vs. NAVEEN KUMAR
October 4, 2018
STATE OF JAMMU AND KASHMIR AND ANOTHER Vs. SHAMIM AHMAD LAHARWAL
January 15, 2018
STATE OF KARNATAKA Vs. YENKAREDDY & ORS.
September 6, 2018
STATE OF KARNATAKA Vs. PRAKASH & ORS
August 30, 2018
STATE OF KARNATAKA Vs. SHANKAR BABURAO KANGRALKAR
February 6, 2018
STATE OF KARNATAKA Vs. KAISARBAIG & ORS
February 2, 2018
STATE OF KARNATAKA Vs. STATE OF TAMIL NADU
February 16, 2018
STATE OF KARNATAKA Vs. KARNATAKA PAWN BROKERS ASSN.
March 15, 2018
STATE OF KARNATAKA Vs. SRINIVASA
August 14, 2018
STATE OF KARNATAKA Vs. A B MAHESHA & ORS
August 14, 2018
STATE OF KARNATAKA Vs. P. RAVIKUMAR @ RAVI ETC.
August 16, 2018
STATE OF KARNATAKA Vs. SATNAM SINGH & ANR.
August 30, 2018
STATE OF KARNATAKA . Vs. M/S DURGA PROJECTS INC
March 6, 2018
STATE OF KERALA Vs. A A ALI
August 14, 2018
STATE OF KERALA Vs. MYTHRI VIDYA BHAVAN ENGLISH M. SCH.
May 2, 2018
STATE OF KERALA Vs. RASHEED
October 30, 2018
STATE OF KERALA & ANR Vs. JOSEPH & ANR
September 25, 2018
STATE OF KERALA & ANR Vs. GOURI & ORS
September 25, 2018
STATE OF M P Vs. RATAN SINGH & ORS
September 5, 2018
STATE OF MADHYA PRADESH Vs. CHHAAKKI LAL AND ANOTHER
September 26, 2018
STATE OF MADHYA PRADESH Vs. SHRIRAM & ANR
September 5, 2018
STATE OF MADHYA PRADESH Vs. SHABANA BI
August 29, 2018
STATE OF MADHYA PRADESH Vs. PREETAM
August 29, 2018
STATE OF MADHYA PRADESH Vs. GANGABISHAN @ VISHNU & ORS
July 27, 2018
STATE OF MADHYA PRADESH Vs. ABDUL LATIF
March 12, 2018
STATE OF MADHYA PRADESH Vs. NANDE ALIAS NAMDKISHORE SINGH
January 23, 2018
STATE OF MADHYA PRADESH Vs. RAJARAM
October 24, 2018
STATE OF MADHYA PRADESH Vs. ABHIJIT SINGH PAWAR
September 26, 2018
STATE OF MADHYA PRADESH & ANR Vs. ASHOKA INFRAWAYS LTD & ANR
April 18, 2018
STATE OF MADHYA PRADESH AND ANR Vs. KETI CONSTRUTION
April 18, 2018
STATE OF MADHYA PRADESH AND OTHERS Vs. ABHIJIT SINGH PAWAR
November 26, 2018
STATE OF MAHARASHTRA Vs. DINESH
February 7, 2018
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE
June 5, 2018
STATE OF MAHARASHTRA & ANR Vs. SAYYED HASSAN SAYYED SUBHAN & ORS
September 20, 2018
STATE OF MAHARASHTRA & ORS Vs. TASNEEM RIZWAN SIDDIQUEE
September 5, 2018
STATE OF MAHARASHTRA AND OTHERS Vs. DR. SHARVIL THATTE AND OTHERS
April 5, 2018
STATE OF MEGHALAYA & ANR. ETC. Vs. PHIKIRBHA KHARIAH & ORS. ETC.
April 6, 2018
STATE OF MIZORAM Vs. DR. C. SANGNGHINA
October 30, 2018
STATE OF ORISSA Vs. DASARATHI MEHER
September 27, 2018
STATE OF ORISSA Vs. MAHIMANANDA MISHRA
September 18, 2018
STATE OF ORISSA AND OTHERS Vs. STATE (TRYSEM) LIVE STOCK INSPECTOR SANGHA AND OTHERS
August 14, 2018
STATE OF ORISSA ORS Vs. SASWATI SWAIN & ANR
August 24, 2018
STATE OF PUNJAB Vs. RAKESH KUMAR
December 3, 2018
STATE OF PUNJAB & ORS Vs. SOMA DEVI(DEAD) THROUGH LRS
July 2, 2018
STATE OF PUNJAB & ORS Vs. MANGTU(DECEASED) THROUGH LRS AND ORS
March 23, 2018
STATE OF PUNJAB & ORS. Vs. PURO DEVI (D) THRU HER L.RS. & ORS. ETC.
August 21, 2018
STATE OF PUNJAB AND ORS. Vs. HARBANS KAUR (D) THROUGH LR
February 7, 2018
STATE OF PUNJAB AND ORS. Vs. THURU RAM
January 19, 2018
STATE OF RAJASTHAN Vs. MOHAN LAL & ANOTHER
August 1, 2018
STATE OF RAJASTHAN Vs. MADAN @ MADANIYA
October 25, 2018
STATE OF RAJASTHAN Vs. GANWARA
August 28, 2018
STATE OF RAJASTHAN Vs. UNIVERSITY OF RAJASTHAN & ORS
November 29, 2018
STATE OF RAJASTHAN Vs. LEELA RAM
December 13, 2018
STATE OF TAMIL NADU Vs. PROMOD KUMAR IPS & ANR
August 21, 2018
STATE OF TAMIL NADU Vs. S MARTIN ETC
March 28, 2018
STATE OF TAMIL NADU Vs. P. K. SINHA AND ANR
May 18, 2018
STATE OF TAMIL NADU & ANR Vs. M MANGAYARKARASI AND ETC
November 26, 2018
STATE OF TAMIL NADU REPRESENTED Vs. SIDDARAMAIAH
February 16, 2018
STATE OF U.P. Vs. ISRAR AHMAD
January 8, 2018
STATE OF U.P. Vs. ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
September 11, 2018
STATE OF UTTAR PRADESH Vs. ANIL KUMAR @ BADKA & ORS
August 29, 2018
STATE OF UTTAR PRADESH Vs. WASIF HAIDER
December 10, 2018
STATE OF UTTAR PRADESH Vs. HANSRAJ @ HANSU
September 12, 2018
STATE OF UTTAR PRADESH Vs. GOLLI @ ANKUR AND ANOTHER
January 4, 2018
STATE OF UTTAR PRADESH Vs. MAHIPAL
February 13, 2018
STATE OF UTTAR PRADESH Vs. RAJA ETC
August 30, 2018
STATE OF UTTAR PRADESH & ORS Vs. ACHAL SINGH
August 21, 2018
STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY & ORS. Vs. ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
May 18, 2018
STATE OF UTTAR PRADESH, HOME DEPARTMENT SECRETARY Vs. OM PAL & ORS.
March 21, 2018
STATE OF WEST BENGAL Vs. WEST BENGAL DAIRYMENS ASSOCIATION AND ORS.
April 24, 2018
STATE REP BY DRUGS INSPECTOR Vs. MANIMARAN
November 30, 2018
STATE TRADING CORPORATION OF INDIA LTD Vs. GLOBAL STEEL HOLDING LIMITED
December 6, 2018
STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY & ANR. Vs. MAHENDRA GUPTA & ORS.
February 8, 2018
STEEL AUTHORITY OF INDIA LTD. Vs. CHOUDHARY TILOTAMA DAS
February 12, 2018
SUBE SINGH AND ANR. Vs. SHYAM SINGH (DEAD) AND ORS.
February 9, 2018
SUBHADRA Vs. MINISTRY OF COAL
January 23, 2018
SUBHASH CHANDER BANSAL Vs. GIAN CHAND
January 25, 2018
SUBHASH CHANDRA SEN (D) THR LRS AND ORS Vs. NABIN SAIN (D) THR LRS
April 19, 2018
SUBHASH GANGADHAR JADHAV Vs. STATE OF MAHARASHTRA
December 7, 2018
SUBHASH MAHTO Vs. STATE OF BIHAR
September 19, 2018
SUBHASH MALHARI MUNESHWAR & ANR Vs. ARVINDE ANANDRAO KADAM & ANR
October 10, 2018
SUCHA SINGH SODHI (D) THR LRS Vs. BALDEV RAJ WALIA & ANR
April 13, 2018
SUCHETSINGH YADAV Vs. UNION OF INDIA
February 21, 2018
SUDAM Vs. THE STATE OF MAHARASHTRA
October 31, 2018
SUDAM Vs. STATE OF MAHARASHTRA
November 12, 2018
SUDARSAN PUHAN Vs. JAYANTA KU. MOHANTY & ORS.
September 20, 2018
SUDARSANA RAO GADDE Vs. KARUNA GADDE
February 20, 2018
SUDHA SINGH Vs. STATE OF UP
August 23, 2018
SUDHAKAR @ SUDHARASAN Vs. STATE
March 12, 2018
SUDHIR KUMAR JAIN Vs. NEERAJ KUMAR JAIN & ORS
August 9, 2018
SUGANLAL Vs. STATE OF MADHYA PRADESH
October 10, 2018
SUHANI AND ANR. Vs. STATE OF U.P. AND ORS.
April 26, 2018
SUMAN DEVI Vs. MANISHA DEVI AND ORS
August 21, 2018
SUMER SINGH JAT & ORS. Vs. STATE OF RAJASTHAN & ORS.
November 16, 2018
SUNDARAM FINANCE LIMITED Vs. ABDUL SAMAD & ANR.
February 15, 2018
SUNIL B. NAIK Vs. GEOWAVE COMMANDER
March 9, 2018
SUNIL KUMAR PANDA Vs. STATE OF CHHATTISGARH
April 2, 2018
SUNIL SHAMRAO JADHAV & ORS Vs. KOLHAPUR MUNICIPAL CORPORATION & ORS
July 12, 2018
SUNIL SAMDARIA Vs. UNION OF INDIA
February 23, 2018
SUNITA DEVI Vs. STATE OF BIHAR & ORS.
January 18, 2018
SUNITA DEVI Vs. UNION OF INDIA
February 8, 2018
SUNITA SINGH Vs. STATE OF UTTAR PRADESH
January 19, 2018
SUNKARA LAKSHMINARASAMMA (D) BY LRS. Vs. SAGI SUBBA RAJU & OTHERS ETC.
November 28, 2018
SUNNY Vs. PAWAN KUMAR SHARMA
March 14, 2018
SUNNY KHANNA Vs. STATE OF CHHATTISGARH
October 4, 2018
SUNRISE 14 A/S DENMARK Vs. RAVI MAHAJAN
August 3, 2018
SUPER BAZAR KARAMCHARI DALIT SANGH AND ORS Vs. UNION OF INDIA AND ORS
September 26, 2018
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
January 22, 2018
SUPREME COURT OF INDIA (FROM PUNJAB & HARYANA) Vs. KULWANT SINGH
October 3, 2018
SUPRIYA SURESH PATIL @ SOW SUPRIYA PRATIK KADAM Vs. STATE OF MAHARASHTRA & ORS.
May 12, 2018
SURAJ PRAKASH BHAGAT Vs. BHAVESHBHAI NARESHCHANDRA AMIN & ORS
August 27, 2018
SURAT SINGH (DEAD) Vs. SIRI BHAGWAN
February 19, 2018
SURENDER Vs. NAND LAL
February 1, 2018
SURENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
August 23, 2018
SURENDER SINGH Vs. STATE OF HARYANA & ORS
October 11, 2018
SURENDER SINGH Vs. STATE OF HARYANA & ORS.
January 25, 2018
SURENDRA SINGH & ANR Vs. STATE OF UTTARAKHAND
December 4, 2018
SURESH Vs. STATE OF KARNATAKA
November 28, 2018
SURESH AND ANR Vs. STATE OF HARYANA
August 21, 2018
SURESH CHANDRA Vs. U P AVAS EVAM VIKAS PARISHAD & ORS
December 3, 2018
SURESH GANPATI HALVANKAR Vs. STATE OF MAHARASHTRA & ORS.
January 22, 2018
SURESH KUMAR KOHLI Vs. RAKESH JAIN AND ANOTHER
April 19, 2018
SURESH MANI Vs. STATE OF UTTAR PRADESH & ORS
November 26, 2018
SURESH SINGH & ANR Vs. STATE OF MADHYA PRADESH
May 11, 2018
SURESHCHANDRA BAGMAL DOSHI & ANR. Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
April 18, 2018
SURINDER KUMAR KHANNA Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE
July 31, 2018
SURINDER PAHALWAN Vs. THE STATE OF HARYANA
July 17, 2018
SURJEET SINGH & ANR ETC ETC Vs. SADHU SINGH & ORS
December 3, 2018
SUSHIL KUMAR AGARWAL Vs. MEENAKSHI SADHU & ORS
October 9, 2018
SUSHILA AGGARWAL & ORS Vs. STATE (NCT OF DELHI) & ANR
May 15, 2018
SUSHILA N RUNGTA (D) THR LRS Vs. TAX RECOVERY OFFICER-16(2) AND ORS
October 30, 2018
SUSME BUILDERS PVT. LTD. Vs. CHIEF EXECUTIVE OFFICER, SLUM REHABILITATION AUTHORITY AND ORS.
January 4, 2018
SUVARNAMMA & ANR Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
April 11, 2018
SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. Vs. THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD.
October 8, 2018
SWADESHI COMMERCIAL CO LTD AND ANR Vs. UNION OF INDIA AND ORS
August 14, 2018
SWAPAN KUMAR JHA @ SAPAN KUMAR Vs. STATE OF JHARKHAND & ANR.
November 15, 2018
SWAPNA MOHANTY Vs. STATE OF ODISHA & ORS
August 21, 2018
SWAPNIL TRIPATHI Vs. SUPREME COURT OF INDIA
September 26, 2018
SWARAJ ABHIYAN (VI) Vs. UNION OF INDIA & ORS
May 18, 2018
SWARAJ ABHIYAN AND ANR. Vs. UNION OF INDIA AND ORS.
February 13, 2018
SYED AFTAB HAIDER, ASSISTANT TEACHER Vs. STATE OF UTTAR PRADESH AND ORS.
April 17, 2018
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA AND ORS
February 16, 2018
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA AND ORS.
September 14, 2018
T.P. MURUGAN (DEAD) THR. LRS. Vs. BOJAN
July 31, 2018
TAMIL NADU CHAMBER OF COMMERCE AND INDUSTRY Vs. P MAHENDRAVEL AND ORS
August 1, 2018
TAMIL NADU DR.MGR MEDICAL UNIVERSITY Vs. SVS EDUCATIONAL AND SOCIAL TRUST
November 12, 2018
TAMIL NADU GENERAL AND DISTRIBUTION CORPORATION LTD MANAGING DIRECTOR Vs. NORTAN ELECTRICALS (P) LTD. REP. BY ITS DIRECTOR
November 22, 2018
TAMIL NADU MEDICAL OFFICERS ASSOCIATION & ORS Vs. UNION OF INDIA & ORS
April 13, 2018
TAMIL NADU MEDICAL OFFICERS ASSOCIATION AND ORS Vs. UNION OF INDIA AND ORS
April 24, 2018
TANIYA MALIK Vs. REGISTRAR GENERAL OF HIGH COURT OF DELHI
February 16, 2018
TAPAN KUMAR DUTTA Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL
April 24, 2018
TAPAN SARKAR ETC ETC Vs. STATE OF WEST BENGAL
February 13, 2018
TARA CHAND ETC. Vs. THE STATE OF HARYANA
July 6, 2018
TARSEM LAL Vs. CENTRAL BUREAU OF INVESTIGATION
July 2, 2018
TARSEM LAL CHANDLA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 12, 2018
TARVINDER SINGH Vs. GURUPREET KAUR
November 28, 2018
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND AND OTHERS
December 14, 2018
TEHSEEN POONAWALLA Vs. UNION OF INDIA & ANR
September 26, 2018
TEHSEEN POONAWALLA Vs. UNION OF INDIA
January 22, 2018
TEHSEEN POONAWALLA Vs. UNION OF INDIA AND ANR
April 19, 2018
TEHSEEN S. POONAWALLA Vs. UNION OF INDIA AND OTHERS
July 17, 2018
TEHSEEN S. POONAWALLA Vs. UNION OF INDIA AND OTHERS
September 24, 2018
TEHSEEN S.POONAWALLA Vs. UNION OF INDIA
August 20, 2018
TEHSEEN S.POONAWALLA Vs. UNION OF INDIA
September 7, 2018
TEHSEEN S.POONAWALLA Vs. UNION OF INDIA
July 3, 2018
TELANGANA HOUSING BOARD Vs. AZAMUNNISA BEGUM (DIED) THRU. LRS.
May 1, 2018
TELANGANA JUDGES ASSOCIATION Vs. UNION OF INDIA
October 3, 2018
TELANGANA POWER GENERATION CORPORATION LTD. Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LTD. AND ORS.
November 28, 2018
TELCO NOW TATA MOTORS LIMITED Vs. VIPIN KUMAR AND OTHERS
January 23, 2018
TEMPLE OF HANEMANN HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND OTHERS
July 17, 2018
TESSY JOSE AND OTHERS Vs. STATE OF KERALA
August 1, 2018
THAHIRA P. Vs. ADMINISTRATOR, U.T. OF LAKSHADWEEP
April 17, 2018
THANGELA NARENDRA Vs. STATE OF KARNATAKA
May 18, 2018
THANGELA NARENDRA @ CHINNU Vs. STATE OF KARNATAKA
November 19, 2018
THE CENTRAL BOARD OF SECONDARY EDUCATION AND ANR. Vs. T.K. RANGARAJAN AND ORS.
November 22, 2018
THE COMMISSIONER INCOME TAX ALLAHABAD Vs. M/S.LOK SEWA SANSTHAN SAMITI SONEBHADRA THR. DIRECTOR
August 17, 2018
THE COMMISSIONER OF INCOME TAX Vs. M/S. NEW DELHI TELEVISION LTD
March 28, 2018
THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI Vs. M/S. MATA AMRITHANANDAMAYI MATH AMRITAPURI
May 14, 2018
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE Vs. VINODBHAI SHAMJIBHAI RAVANI
May 16, 2018
THE DIRECTORATE OF ENFORCEMENT Vs. KARTI P. CHIDAMBARAM
March 15, 2018
THE HIGH COURT OF JUDICATURE OF HYDERABAD FOR HIGH COURT OF TELANGANA AND ANDHRA PRADESH Vs. MAHABUNISA BEGUM AND OTHERS
May 14, 2018
THE KELVIN JUTE CO. LTD. Vs. KRISHNA KUMAR AGARWALA AND OTHERS
October 25, 2018
THE LIFE INSURANCE CORPORATION OF INDIA Vs. SRI KALAPPA M. SANKAD (D) THR. LRS. & ORS.
October 12, 2018
THE MANAGEMENT OF SRI RAMNARAYAN MILLS LTD. Vs. SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION(HMS) AND ORS.
November 2, 2018
THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S SAINIK FOOD PVT. LTD. AND OTHERS
November 13, 2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KEERTHI AGRO MILLS (P) LTD.
July 3, 2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHANUPRASAD D. TRIVEDI
May 4, 2018
THE SECRETARY,KERALA STATE COASTAL MANAGEMENT AUTHORITY Vs. DLF UNIVERSAL LIMITED
January 10, 2018
THE STATE OF BIHAR Vs. KIRTI NARAYAN PRASAD
November 30, 2018
THE STATE OF GUJARAT Vs. GUJARAT STATE GOVT. COLLEGE LAB STAFF ASSOCIATION
February 13, 2018
THE STATE OF GUJARAT Vs. DHIRENDRASINGH @ JABARSINGH CHAUHAN
March 15, 2018
THE STATE OF GUJARAT Vs. NAVINBHAI CHANDRAKANT JOSHI ETC.
July 17, 2018
THE STATE OF KARNATAKA & ORS Vs. M/S VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LIMITED) & ORS.
March 6, 2018
THE STATE OF MADHYA PRADESH Vs. BANTI @ PRAKASH
August 24, 2018
THE STATE OF MAHARASHTRA Vs. VIKRAM RANGNATH KESHBHAT
February 19, 2018
THE STATE OF PUNJAB & ORS. Vs. GURDEV SINGH & ORS.
February 7, 2018
THE STATE OF TAMIL NADU Vs. K.BALU
February 23, 2018
THE STATE OF UTTARAKHAND AND ORS. Vs. HABIB KHAN AND ORS.
January 16, 2018
THE VICE CHANCELLOR Vs. JHARKHAND STATE HOUSING BOARD & ORS.
October 23, 2018
THE STATE OF MADHYA PRADESH & ORS. Vs. MANOJ SHARMA & ORS.
January 25, 2018
THEIRY SANTHANAMAL Vs. VISWANATHAN & ORS.
January 18, 2018
THESIMA BEGAM AND ANR. Vs. STATE OF TAMIL NADU
April 2, 2018
THODUPUZHA TALUK CO OPERATIVE RUBBER MARKETING SOCIETY Vs. JOSE PHILIP
November 13, 2018
TIRUMALA MEDICAL ACADEMY EDUCATIONAL SOCIETY AND ANR Vs. UNION OF INDIA AND ORS
August 21, 2018
TONGBRAM BIMOLCHAND SINGH & ORS. Vs. YUMLEMBAM SURJIT SINGH & ORS. ETC.
April 12, 2018
TRANS ASIAN SHIPPING SERVICES (PVT ) LTD Vs. BEACON SHIPPING LINES LTD REPRESENTED BY MOHAMMED S ASLAM MANAGING DIRECTOR & OTHERS
September 19, 2018
TRANSMISSION CORPORATION ANDHRA PRADESH LIMITED Vs. EQUIPMENT CONDUCTORS CABLES LIMITED
October 23, 2018
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND OTHERS Vs. M/S. GMR VEMAGIRI POWER GENERATION LTD. AND ANOTHER
February 16, 2018
TRIPURARI SHARAN AND ANR. Vs. RANJIT KUMAR YADAV & ORS.
January 11, 2018
TRUPTHI V REDDY ETC Vs. STATE OF KARNATAKA
May 24, 2018
TSR FINANCIAL SERVICES PVT LTD Vs. CENTRAL BANK OF INDIA & ORS ETC
March 20, 2018
TULARAM Vs. THE STATE OF MADHYA PRADESH
May 2, 2018
TVS MOTOR COMPANY LTD Vs. STATE OF TAMIL NADU AND OTHERS
October 12, 2018
U P JAL NIGAM & ORS Vs. AJIT SINGH PATEL & ORS
November 15, 2018
U.P. PUBLIC SERVICE COMMISSION Vs. MANOJ KUMAR YADAV & ANR.
February 16, 2018
U.P.P.S.C., THROUGH ITS CHAIRMAN Vs. RAHUL SINGH
June 14, 2018
UCO BANK & ORS. Vs. RAJENDRA SHANKAR SHUKLA
February 15, 2018
UDITA NABHA Vs. RANJEET NABHA
July 16, 2018
UMA PANDEY & ANR Vs. MUNNA PANDEY & ORS
April 9, 2018
UMED Vs. STATE OF UTTAR PRADESH
December 3, 2018
UMESHCHANDRA Vs. SHEEL
April 12, 2018
UMMER Vs. POTTENGAL SUBIDA & ORS.
March 8, 2018
UNA NAGAR PALIKA Vs. KALIBEN BALUBHAI MAKWANA & ANR
September 20, 2018
UNION BANK OF INDIA AND OTHERS Vs. C.G. AJAY BABU AND AND OTHER
August 14, 2018
UNION OF INDIA Vs. RITA DAS MOZUMDAR P.N.G.B. (SC)
February 23, 2018
UNION OF INDIA Vs. STATE OF MAHARASHTRA & ORS.
April 3, 2018
UNION OF INDIA Vs. INDIAN RADIOLOGICAL
March 14, 2018
UNION OF INDIA Vs. JAROOPARAM
January 31, 2018
UNION OF INDIA Vs. RAGHUWAR PAL SINGH
March 13, 2018
UNION OF INDIA Vs. LEEN MARTIN
February 1, 2018
UNION OF INDIA Vs. RINA DEVI
May 9, 2018
UNION OF INDIA Vs. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT LTD
March 7, 2018
UNION OF INDIA Vs. HARDY EXPLORATION AND PRODUCTION (INDIA) INC
September 25, 2018
UNION OF INDIA Vs. VARINDERA CONSTRUCTIONS LTD ETC
April 19, 2018
UNION OF INDIA Vs. SHAILENDRA KUMAR SINGH
January 5, 2018
UNION OF INDIA Vs. OM SIDDH VINAYAK IMPEX PVT. LTD.
April 16, 2018
UNION OF INDIA Vs. MOOL CHAND KHAIRATI RAM TRUST
July 9, 2018
UNION OF INDIA Vs. DYAGALA DEVAMMA & ORS
July 25, 2018
UNION OF INDIA Vs. SUNIL TRIPATHI
July 31, 2018
UNION OF INDIA Vs. TECH MAHINDRA BUSINESS SERVICES LTD
October 3, 2018
UNION OF INDIA Vs. V.R. TRIPATHI
December 11, 2018
UNION OF INDIA Vs. HARDY EXPLORATION AND PRODUCTION(INDIA) INC
May 1, 2018
UNION OF INDIA Vs. T. DHANGOPAL
October 29, 2018
UNION OF INDIA & ORS. Vs. DAYA SHANKAR RAI
April 2, 2018
UNION OF INDIA & ANR Vs. MOHIT MINERAL PVT LTD
October 3, 2018
UNION OF INDIA & ANR. Vs. COL. A.D. NARGOLKAR & ORS.
October 24, 2018
UNION OF INDIA & ANR. Vs. PUSHPAVATHI & ORS.ETC.
February 6, 2018
UNION OF INDIA & ORS Vs. ACQUILIN ROSE M
February 13, 2018
UNION OF INDIA & ORS Vs. CDR RAVINDRA V DESAI
April 18, 2018
UNION OF INDIA & ORS Vs. E KRISHNA RAO & ORS
September 26, 2018
UNION OF INDIA & ORS ETC Vs. SABYASACHI JYOTI & ORS ETC
February 1, 2018
UNION OF INDIA & ORS. Vs. PIRTHWI SINGH & ORS.
April 24, 2018
UNION OF INDIA & ORS. Vs. UTV NEWS LTD.
April 5, 2018
UNION OF INDIA & ORS. Vs. GOPALDAS BHAGWAN DAS AND ORS
March 27, 2018
UNION OF INDIA & ORS. Vs. RAM LAKHAN SHARMA
July 2, 2018
UNION OF INDIA & OTHERS Vs. COL RAN SINGH DUDEE
July 3, 2018
UNION OF INDIA (UOI) Vs. VARINDERA CONST. LTD.
September 17, 2018
UNION OF INDIA AND ANOTHER Vs. KUNDAN CARE PRODUCTS LTD. ETC.
March 19, 2018
UNION OF INDIA AND ORS Vs. K V RAMA RAJU AND ORS
January 30, 2018
UNION OF INDIA AND OTHERS Vs. CHAMAN RANA
March 12, 2018
UNION OF INDIA AND OTHERS Vs. COL (TS) P D POONEKAR
December 7, 2018
UNION OF INDIA AND OTHERS Vs. DYALU RAM
December 11, 2018
UNION OF INDIA SOUTHERN RAILWAY Vs. R.SETHUMADHAVAN
March 22, 2018
UNION OF INDIA THROUGH C.B.I., NEW DELHI Vs. MOHD. ABDUL HAFEEZ ETC.
April 18, 2018
UNION OF INDIA THROUGH ITS SECRETARY & ORS Vs. MAJ GEN MANOMOY GANGULY
August 1, 2018
UNION PUBLIC SERVICE COMMISSION Vs. M SATHIYA PRIYA AND OTHERS
April 13, 2018
UNION PUBLIC SERVICE COMMISSION Vs. ANGESH KUMAR
February 20, 2018
UNION PUBLIC SERVICE COMMISSION ETC Vs. T R RAJESH
February 20, 2018
UNION TERRITORY, CHANDIGARH Vs. PRADEEP KUMAR
January 8, 2018
UNION OF INDIA Vs. NARESHKUMAR BADRIKUMAR JAGAD & ORS.
November 28, 2018
UNITED AIR TRAVEL SERVICES THROUGH ITS PROPRIETOR Vs. UNION OF INDIA
May 7, 2018
UNITED BANK OF INDIA AND OTHERS Vs. UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION AND OTHERS ETC
May 16, 2018
UNITED INDIA INSURANCE CO LTD & ANR Vs. HYUNDAI ENGINEERING AND CONSTRUCTION CO LTD & ORS
August 21, 2018
UNITED INDIA INSURANCE CO. LTD. Vs. INDIRO DEVI & ORS.
July 3, 2018
UNIVERSAL CYLINDERS LIMITED Vs. COMMERCIAL TAXES OFFICER
February 23, 2018
UNIVERSITY OF KERALA Vs. SAIFUL ISLAM
July 19, 2018
UNIVERSITY OF MYSORE Vs. RAJAIAH (DEAD) BY LRS. & ORS.
March 23, 2018
UPENDRA SHARMA Vs. STATE OF BIHAR
January 10, 2018
UPENDRA SINGH Vs. STATE OF BIHAR
February 23, 2018
UPPALA BIXAM @ BIXMAIAH Vs. STATE OF ANDHRA PRADESH
October 11, 2018
URMILA DEVI AND OTHERS Vs. THE DEITY, MANDIR SHREE CHAMUNDA DEVI, THROUGH TEMPLE COMMISSIONER AND OTHERS
January 10, 2018
URVASHIBEN & ANR Vs. KRISHNAKANT MANUPRASAD TRIVEDI
December 14, 2018
USHA DEVI Vs. BIBHA DEVI & ORS.
November 15, 2018
USHA DEVI Vs. PAWAN KUMAR
September 13, 2018
USHA DEVI & ANR. Vs. PAWAN KUMAR & ORS.
March 26, 2018
USHA UDAY KHIWANSARA Vs. UDAY KUMAR JETHMAL KHIWANSARA
July 17, 2018
USMANGANI ALIAS BHURA ABDULGAFAR AND ANR. Vs. STATE OF GUJARAT
August 9, 2018
UTTAR BIHAR GRAMIN BANK & ORS Vs. NARENDRA KUMAR SINHA
October 3, 2018
UTTAR PRADESH PUBLIC SERVICE COMMISSION Vs. SURENDRA KUMAR & ORS
November 22, 2018
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD. AND OTHERS
March 27, 2018
UTTARADI MUTT Vs. RAGHAVENDRA SWAMY MUTT
September 26, 2018
V K GIRIJA Vs. RESHMA PARAYIL & ORS
December 4, 2018
V KRISHNA JETTY Vs. H V SURESH & ORS
November 1, 2018
V RAVI KUMAR Vs. STATE DISTRICT CRIME BRANCH
December 14, 2018
V. GOVINDASAMY Vs. T.V.R.C. KANNAN (DEAD) BY LRS.
November 13, 2018
V. PADMAKUMAR Vs. S. CHANDRASEKHARAN POTTY & ORS.
March 6, 2018
VAIJNATH KONDIBA KHANDKE Vs. STATE OF MAHARASHTRA AND ANOTHER
May 17, 2018
VAIJNATH KONDIBA KHANDKE Vs. STATE OF MAHARASHTRA
June 1, 2018
VANDANA TYAGI Vs. APEEJAY SARASWATI P G COLLEGE FOR GIRLS & ORS
February 9, 2018
VARDH PAPER PRODUCTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX/GST AND ANR.
May 21, 2018
VARSHABEN KANTILAL PURANI Vs. STATE OF GUJARAT & ORS
November 2, 2018
VASANT GANPAT PADAVE (D) BY LRS & ORS Vs. ANANT MAHADEV SAWANT
December 14, 2018
VASUDEVAN EMBRANTHIRI Vs. GOPALAKRISHNAN (DEAD) BY LRS.
October 25, 2018
VED PAL (D) Vs. PREM DEVI (D)
August 10, 2018
VED PRAKASH SEHGAL (DEAD) THR. LRS. Vs. A.D. DESAI
September 26, 2018
VEDANTA LTD. Vs. SHENZEN SHANDONG NUCLEARPOWER CONSTRUCTION CO. LTD.
October 11, 2018
VENUGOPAL PADAYACHI (DEAD) THROUGH LRS Vs. V PICHAIKARAN (DEAD)
September 18, 2018
VIACOM 18 MEDIA PRIVATE LIMITED Vs. UNION OF INDIA
January 18, 2018
VIDIT Vs. STATE OF MADHYA PRADESH
January 30, 2018
VIJAY ARJUN BHAGAT & ORS. Vs. NANA LAXMAN TAPKIRE & ORS.
May 11, 2018
VIJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
November 14, 2018
VIJAY KUMAR & ORS Vs. OM PARKASH
October 3, 2018
VIJAY KUMAR RASTOGI Vs. UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION
February 9, 2018
VIJAY MAHADEORAO KUBADE Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR
July 4, 2018
VIJAY PRAKASH BHARATI Vs. UNION OF INDIA (UOI) AND ORS.
July 2, 2018
VIJAY PULLARWAR & ORS. Vs. SHRI HANUMAN DEOSTAN
November 16, 2018
VIJAYA INSTITUTE OF TECHNOLOGY FOR WOMEN Vs. STATE OF ANDHRA PRADESH & ORS.
June 20, 2018
VIJAYAN Vs. STATE OF TAMIL NADU
February 12, 2018
VIKRAMSINGH Vs. THE CENTRAL BUREAU OF INVESTIGATION (CBI)
February 15, 2018
VILAS DINKAR BHAT Vs. STATE OF MAHARASHTRA & ORS
August 10, 2018
VILASINI Vs. STATE OF KERALA
September 25, 2018
VIMAL PRAKASH KANDPAL(D) THR LRS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR
March 28, 2018
VIMLA DEVI & ORS. Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS.
November 16, 2018
VINAY SHARMA & ANR Vs. STATE OF NCT OF DELHI & ORS
July 9, 2018
VINEETA SHARMA Vs. RAKESH SHARMA
December 5, 2018
VINEETA SHARMA Vs. RAKESH SHARMA
November 27, 2018
VINOD Vs. COLLECTOR AND CHAIRMAN, DISTRICT SELECTION COMMITTEE, CHANDRAPUR & ORS.
March 28, 2018
VINOD KUMAR DHALL Vs. DHARAMPAL DHALL (DECEASED) THROUGH HIS LRS. & ORS.
April 26, 2018
VINOD KUMAR DHALL Vs. DHARAMPAL DHALL
April 16, 2018
VINOD KUMAR SINGH Vs. STATE OF UTTAR PRADESH & ORS
October 29, 2018
VINOD NATESAN Vs. STATE OF KERALA
December 11, 2018
VINUBHAI RANCHHODBHAI PATEL Vs. RAJIVBHAI DUDABHAI PATEL & OTHERS
May 16, 2018
VIRAJ PROFILES LTD. Vs. ADDL COMMISSIONER OF SALES TAX, MUMBAI
July 24, 2018
VIRAN GYANLAL RAJPUT Vs. THE STATE OF MAHARASHTRA
December 5, 2018
VISHNU CHANDRU GAONKAR Vs. N.M. DESSAI
March 6, 2018
VISHWAMBARRAO SHANKARRAO MANE Vs. STATE OF MAHARASHTRA & ANR
July 12, 2018
VISHWASRAO SATWARAO NAIK & ORS. Vs. STATE OF MAHARASHTRA
April 25, 2018
VIVEK MUDGIL Vs. STATE OF U P & ORS
December 5, 2018
WASIM ANWAR Vs. STATE OF NCT OF DELHI (SC)
February 19, 2018
WEST BENGAL STATE ELECTION COMMISSION AND ORS. Vs. COMMUNIST PARTY OF INDIA (MARXIST) AND ORS
August 24, 2018
WESTERN COALFIELDS LTD Vs. BALLAPUR COLLIERIES COMPANY
December 11, 2018
WG. CDR. ASHWINI KUMAR HANDA (RETD.) Vs. UNION OF INDIA,
February 1, 2018
WILD LIFE WARDEN Vs. ELIAS
May 8, 2018
WOCKHARDT LIMITED Vs. TORRENT PHARMACEUTICALS LTD AND ANR
September 12, 2018
WRITERS AND PUBLISHER PVT LTD Vs. A K MISHRA, OFFICIAL LIQUIDATOR THE COOPERATIVE STORES LTD SUPER BAZAR
May 17, 2018
X Vs. STATE OF TELANGANA AND ANR
May 17, 2018
X Vs. UNION OF INDIA (UOI)
September 4, 2018
YASHWANT ETC Vs. STATE OF MAHARASHTRA
September 4, 2018
YATINKUMAR JASUBHAI PATEL Vs. STATE OF GUJARAT
September 12, 2018
YOGESH GUPTA Vs. ELECTION COMMISSION OF INDIA
January 12, 2018
YOGESH MAHAJAN Vs. PROF. R.C. DEKA, DIRECTOR
January 31, 2018
ZAHOOR AHMAD RATHER AND ORS ETC Vs. SHEIKH IMTIYAZ AHMAD AND ORS ETC
December 5, 2018
ZOSTEL HOSPITALITY Vs. ORAVEL STAYS
September 19, 2018